Case Index

Title
Date
GANGA BISHAN Vs. MOHD. ABDUL AZIZ
September 3, 1953
GOVERDHAN BANG AND JT. FAMILY OF KANIRAM LAXMINARAYAN Vs. GOVT. OF THE UNION OF INDIA, OWNING G. I. P. AND N. S. RAILWAYS
February 3, 1953
JOINT FAMILY BUSINESS OF RAMCHANDERA SRINAVAS Vs. THE SHAHDARA SHARANPUR LIGHT RAILWAY
March 30, 1953
MOGALAPPA Vs. VITHOBA AND ANOTHER
December 3, 1953