Case Index

Title
Date
ABDUL RASHID Vs. THE DEPUTY COMMISSIONER DARRANG AND ANR.
August 20, 1953
AIDEW SANDIQUE Vs. R.R. BHARADAI
July 14, 1953
AKAN CHUTIA Vs. STATE
June 3, 1953
AMRITLAL DAS Vs. GOVT. OF ASSAM AND ORS.
December 15, 1953
ANIL KUMAR BISWAS Vs. THE DEPUTY COMMISSIONER AND ORS.
February 10, 1953
ARABINDA BARMA AND ORS. Vs. CHANDRA KANTA
October 26, 1953
ARSHAD ALI LASKAR AND ORS. Vs. TAHIR ALI LASKAR AND ANR.
May 21, 1953
ASAR ALI AND ORS. Vs. THE STATE
March 4, 1953
ASROB ALI LASKAR AND ORS. Vs. MANUHAR ALI MAJUMDAR AND ORS.
February 10, 1953
ASSAM FISHERIES FARMS AND INDUSTRIES LTD. Vs. THE DEVELOPMENT COMMISSIONER AND ORS.
March 11, 1953
BAMASUNDARI DEBI AND ORS. Vs. COLLECTOR OF DARRANG
February 6, 1953
BHAGIRATHMAL AGARWALLA Vs. SOHANLAL SERAOGI
July 27, 1953
BHAIRABENDRA NARAYAN BHUP Vs. STATE OF ASSAM
March 30, 1953
BHAWARJIT CHETRI Vs. KEDARMAL BANARASILAL
June 8, 1953
BHUGIRAM HAZARIKA Vs. SUPDT. OF POLICE AND ORS.
June 10, 1953
BIJOY CHANDRA Vs. STATE OF ASSAM AND ORS.
May 5, 1953
CHANDRA MOHAN SAHA AND ANR. Vs. UNION OF INDIA (UOI) AND ANR.
April 16, 1953
COMMERCIAL CARRYING CO. (ASSAM) LTD. AND ANR. Vs. COMMISSIONER OF INCOME TAX
May 29, 1953
DALBAHADUR CHETRI AND ANR. Vs. THE STATE
January 30, 1953
DIMBESWAR DATTA AND ORS. Vs. DEPUTY COMMR. SIBSAGAR AND ANR.
February 19, 1953
E MUHON SINGH Vs. MANIPUR STATE
December 18, 1953
G.C. BEZBARUA Vs. STATE OF ASSAM AND ORS.
September 19, 1953
GHANASYAM DAS AND ORS. Vs. STATE AND ORS.
March 6, 1953
GOVINDA CHANDRA SAHA Vs. GURUDHAN SAHA
December 7, 1953
HALADHAR BHOWMIK Vs. JULMAT BEPARI
July 7, 1953
HAREN KALITA Vs. THE STATE
April 29, 1953
HIMENDRA CHANDRA DAS Vs. THE GAUHATI UNIVERSITY AND ORS.
August 18, 1953
JAGAT CH PAUL Vs. DHIRENDRA CHANDRA PAUL
January 9, 1953
JAHUR MIA Vs. STATE
April 27, 1953
JESRAJ JIWANRAM Vs. COMMISSIONER OF INCOME TAX
February 3, 1953
JITENDRA NARAYAN DEB AND ORS. Vs. STATE OF ASSAM
March 16, 1953
JYOTIKANA CHOWDHURANI Vs. COMMISSIONER OF INCOME TAX
August 10, 1953
KHAGENDRA NATH BARBORA Vs. THE STATE
February 24, 1953
KISSENLAL AGARWALLA Vs. NAGARMAL AGARWALLA AND ORS.
March 3, 1953
LABANYA CHANDRA AND ANR. Vs. THE STATE OF ASSAM AND ORS.
April 28, 1953
MAHAMMAD HUSSAIN Vs. THE STATE
August 19, 1953
MAHBOOB KHAN Vs. DEPUTY COMMISSIONER AND ORS.
January 21, 1953
MAIDHAN DAS AGARWALLA Vs. R.B. MEDHI
June 17, 1953
MALCHAND AGARWALA Vs. SANTOLAL AGARWALLA
November 29, 1953
MALCHAND AGARWALA Vs. SANTOLAL AGARWALLA
August 20, 1953
MANGALCHAND GOBARDHAN DAS Vs. COMMISSIONER OF INCOME TAX, ASSAM
November 13, 1953
MANIPUR STATE Vs. NAOSEKPAM NIMAI SINGH
April 25, 1953
MANIRUDDIN AHMED Vs. CHUNILAL DHARAMCHAND AND ORS.
November 27, 1953
MOHANLAL BAKLIWAL Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY AND ORS.
November 25, 1953
MOHENDRA LAL Vs. RAMPRASAD PADARATH
November 24, 1953
MT. HAMIDA KHATOON Vs. SHIBANANDA BHANDARI AND ORS.
January 22, 1953
MUKSUD ALI Vs. SAJAN ALI
April 16, 1953
NALINI KUMAR DEY Vs. STATE OF TRIPURA
February 3, 1953
NINGOL MAIBAM ONGBI TOMBI DEVI AND OTHERS Vs. KHOUDON SINGH AND ANOTHER
August 25, 1953
NRIPENDRA KUMAR RAY Vs. KULARAM DAS AND ANR.
February 23, 1953
ONKARMAL JWALAPROSAD AND ORS. Vs. COMMR. OF TAXES
May 5, 1953
PARESH CHANDRA DAS GUPTA Vs. DEPUTY COMMISSIONER AND ORS.
July 29, 1953
PHANI BHUSAN DAM Vs. STATE TRANSPORT AUTHORITY AND ANR.
June 16, 1953
PRAN GOBINDA ROY Vs. BIRENDRA CH ROY
April 9, 1953
RAHIMUDDIN SHEIKH AND ORS. Vs. SARIFAN NESA AND ORS.
November 9, 1953
RAJ MOHAN DAS Vs. MIRZAMAL AGARWALLA
February 16, 1953
RAMDAYAL CHAMAR Vs. THE STATE
June 12, 1953
RAMESH CHANDRA BORA Vs. BANK OF ASSAM, LTD. AND OTHERS
May 1, 1953
RAMESH CHANDRA BORA Vs. BANK OF ASSAM LTD. AND ORS.
April 10, 1953
RAMESH CHANDRA MALAKAR Vs. STATE
March 12, 1953
RAMKIRIT GOALA Vs. MAHESH PRASHAD HALWAL
June 12, 1953
RASHID ALI Vs. DARPARAM NAMASUDRA AND ORS.
November 12, 1953
SABARU RAM IZARDAR Vs. THE STATE OF ASSAM AND ORS.
January 30, 1953
SAFU MIA AND ORS. Vs. THE STATE
February 6, 1953
SAJID MIA MAJUMDAR AND ORS. Vs. ABDUL SATTAR GANI
December 2, 1953
SAMIRUDDIN SHEIKH Vs. SUB-DIVISIONAL OFFICER AND ORS.
August 20, 1953
SANDHIRAM MAHAJAN Vs. DEPUTY COMMISSIONER
March 6, 1953
SARAPADA JAMATIA Vs. STATE
July 3, 1953
SASHI BHUSAN CHAKRABORTY Vs. BIRENDRA KUMAR SIL
June 3, 1953
SINDURANI CHOUDHURY AND ORS. Vs. THE STATE OF ASSAM
July 17, 1953
SONAULLA SHEIKH AND ORS. Vs. SULOCHANA CHOUDHURY AND ORS.
April 26, 1953
SONAULLA SHEIKH AND OTHERS Vs. SULOCHANA CHOUDHURY AND OTHERS
January 9, 1953
SOWGAIJAM NINGTHEMJAO SINGH AND ANOTHER Vs. JABAR MIA BABU MIA AND OTHERS
May 27, 1953
SUPRAVA DEB ROY Vs. STATE OF ASSAM
February 11, 1953
SUROJ MIA Vs. ABDUL MAJID
March 11, 1953
THE ASSAM COMPANY LTD. Vs. THE STATE OF ASSAM AND ORS.
March 6, 1953
UNION OF INDIA (UOI) Vs. THE BANK OF THE EAST LTD. AND ORS.
February 10, 1953
UNION OF INDIA (UOI) AND ANR. Vs. KEDARNATH AGARWALLA
May 26, 1953
UPENDRA CHANDRA DEY AND ORS. Vs. STATE
December 15, 1953