Case Index

Title
Date
ABDHUT PRADHAN AND TWO ORS. Vs. RAMESWAR PODDAR AND TWENTY ORS.
August 13, 1953
ABDUL MAJID Vs. GANESH DAS KALOORAM LTD
November 10, 1953
ALLI SHERIFF Vs. SALUR AMMANNA AND ORS.
September 25, 1953
ANANTO MOHINI Vs. KHALLI SAHU
September 8, 1953
ANJANI DEI Vs. KRUSHNA CHANDRA
October 26, 1953
ARNAPURNA PATNAIK Vs. KANDURI DEI AND ORS.
August 5, 1953
ARTATRAN ALEKHAGADI BRAHMA Vs. SUDERSAN MOHAPATRA
July 29, 1953
BABAN RANA Vs. NARASHING SWAR, AFTER HIM PARBATI ALIAS SUNA BEWA AND ORS.
September 4, 1953
BALABHADRA MISRA Vs. SRIMATI NIRMALA SUNDARI DEVI
July 13, 1953
BALABHADRA RAJA GURU MOHAPATRA Vs. STATE
January 15, 1953
BALABHADRA SADANGI Vs. RADHA KRISHNA PATNAIK
November 7, 1953
BALARAM PANDA Vs. GOPINATH MISRA
July 20, 1953
BATAKRUSHNA SAHU Vs. KUNJA BEHARI
December 8, 1953
BHIMA SAHU Vs. RAMANATH SAHU
January 12, 1953
BIJOYANANDA PATNAIK Vs. BALAKRUSHNA KAR
March 26, 1953
BIRANCHI NARAYAN THAKUR Vs. BIRANCHI NARAYAN THAKUR
July 7, 1953
CHANDRABHANU DEB Vs. STATE OF ORISSA
September 28, 1953
CHANDRASEKHAR PRAHARAJ Vs. PITAMBARI DIBYA
January 28, 1953
CHANDRAYYA Vs. MEMBER EXCISE BOARD OF REVENUE
September 29, 1953
DAITARI NAIK Vs. HADU GOUNTIA
December 8, 1953
DAMEI SETHI Vs. UDI BEHERA
September 21, 1953
DANDAPANI DAS Vs. MOHAN NAYAK
September 10, 1953
DANDAPANI GOUDA Vs. STATE OF ORISSA
July 14, 1953
DIBAKAR BARIK Vs. STATE
December 2, 1953
FAKIR UPADHYA Vs. PADMALAV MOHANTY
March 10, 1953
GAJENDRA PRASAD RAUTARAI Vs. CHAIRMAN CUTTACK MUNICIPALITY
October 6, 1953
GANGADHAR Vs. DINDAYAL
November 13, 1953
GOPI TIHADI Vs. GOKHEI PANDA
August 4, 1953
GOURANGA MOHAPATRA Vs. STATE
January 21, 1953
GUMANI PUNTIA Vs. KHETRABASI PUNTIA
November 11, 1953
GURUCHARAN SAMAL Vs. STATE
February 11, 1953
H NAIK O L PURI BANK LTD Vs. JITENDRANATH DAS
December 1, 1953
HADIBANDHU BISWAL Vs. HAREKRUSHNA PATRA
January 12, 1953
HANANTRAM Vs. STATE
January 27, 1953
HARAMANI Vs. DINABANDHU MISRA
July 20, 1953
HAREKRISHNA MAHATAB Vs. BALKRISHNA KAR
September 17, 1953
HARI HARA SINGH Vs. HARIHAR PATNAIK
October 7, 1953
HATI PRATIHARI Vs. ALEKH MOHAPATRA
December 8, 1953
IMDAD ALI KHAN Vs. SARDAR KHAN
March 10, 1953
JAGABANDHU DAS Vs. BABAJI JENA
April 8, 1953
JAGADISH CHINDRA Vs. JAYADEB BEHARA AND ORS.
September 4, 1953
JAGANNATH DAS Vs. NAGENDRA JENA
March 11, 1953
JAGANNATH PRASAD SINGH DEO Vs. BIRBAL PANSARI
October 1, 1953
JANSMEJOY MAHALLA AND ORS. Vs. LABANI DEI AND ANR.
October 9, 1953
K ACHI Vs. K MADHUSUDHAN PATRA
January 6, 1953
K C GAJAPATI NARAYANA DEO Vs. STATE OF ORISSA
January 30, 1953
KAMA SAHU Vs. KRISHNA SAHU
August 25, 1953
KHEMCHAND CHANDUMAL Vs. COLLECTOR OF SALES TAX ORISSA
July 30, 1953
KILLAMSETTI SURYANARAYAN Vs. MAHARAJA SRI SRI SRI VIKRAMA DEO VARMA AND AFTER HIM SRI RAMKRISHNA DEO, THROUGH NEXT FRIEND GENERAL MANAGER, SRI G.B. BEHERA
November 24, 1953
KISHORI JENA Vs. RUPA JENA
January 27, 1953
KRUSHNA BEHERA Vs. FAKIR MAHAKUD
April 15, 1953
KRUSHNA MOHAN Vs. SUDHAKAR DAS
April 6, 1953
KSHETROMONI PANDA Vs. RAGHUNATH PATNAIK
January 20, 1953
MAKARADHWAJ SAHU Vs. STATE
December 11, 1953
MOBARAK ALI Vs. DINABANDHU SAHU
April 6, 1953
MOHAN PRASAD SINGH DEO Vs. STATE OF ORISSA
October 6, 1953
MUHAMMAD KHAN Vs. GOURISHANKAR MISRA
December 16, 1953
NARASHINGH DAS Vs. MUNICIPAL COUNCIL OF DEOGARH
October 6, 1953
NARAYAN BAJORIA Vs. FAGU SWAIN
November 27, 1953
NARENDRA CHANDRA PRADHAN Vs. RAGHU ROUT
March 11, 1953
NEELAMONI SAHU Vs. KHETRABASI SAHU
July 15, 1953
NIRAKAR BARIK Vs. SUPERINTENDENT SAMBALPUR JAIL
July 10, 1953
ORIENT FAST COLOUR DYE WORKS Vs. COMMR OF INCOME TAX
March 11, 1953
PANUA BHOI Vs. MAHANTA JAGANNATH RAMANUJ DAS
February 26, 1953
PARAMANANDA PANIGRAHI AND ANR. Vs. TILOTTAMA PANIGRAHIANI AND AFTER HER RUKMINI PANIGRAHIANI
October 7, 1953
PARIKHIT THAPA Vs. NIDHI THAPA
August 18, 1953
PITAMHARI DIBYA Vs. CHANDRASEKHAR PRAHARAJ
September 1, 1953
POLAKI KOTESAM Vs. S M PATNAIK I A S REGISTRATION OFFICER
September 8, 1953
POLAKI KOTESAM Vs. S.M. PATNAIK
September 1, 1953
PRATAP KISHORE MOHANTY Vs. GYANENDRANATH MOHANTY
April 13, 1953
PURNA CHAND SAHU Vs. CHAMRA BARIHA
November 10, 1953
PURNA CHANDRA SAHU Vs. RAGHU BARIHA AND ANR.
April 21, 1953
RADHA KAMAL Vs. PURI MUNICIPALITY
September 23, 1953
RATAN MAJHI AND 22 ORS. Vs. BUDU RONDHARI AND 22 ORS.
April 2, 1953
RUSI BISWAL Vs. NAKHYATRAMALINI DEVI
August 24, 1953
S M BOSE Vs. SECY BOARD OF REVENUE
February 11, 1953
SAKHIGOPAL COCOANUT GROWERS CO-OPERATIVE SOCIETY Vs. STATE OF ORISSA
July 20, 1953
SAM CHARAN SAMAL AND ORS. Vs. BASUDEV SAMAL AND ORS.
August 10, 1953
SARDAR SAHU Vs. THE PRESIDENT OF THE UNION BOARD OF BARGARH
August 12, 1953
SASHIBHUSAN PATI Vs. MANGALA BISWAL
January 12, 1953
SHAM BEHERA Vs. STATE
May 18, 1953
SHYAMSUNDAR NATH SUTHOO Vs. RAGHUNATH JIEW THAKUR
August 13, 1953
SIDHESWAR PANDA Vs. STATE
March 18, 1953
SRI H. NAIK, O.L. PURI BANK Vs. SRI NARAYAN MISRA
September 11, 1953
SRI NARAN BADUDIA AND ORS. Vs. SRI FAGU SWAIN
November 7, 1953
SRI SRI CHANDRASEKHAR SWAMY THAKUR Vs. BAIDHAR PANDA
November 4, 1953
SRIRAM AGARWALLA Vs. SAGARMAL MODI
October 27, 1953
STATE Vs. RADHAKANTA PATNAIK
October 9, 1953
STATE Vs. RADHAGOBINDA DAS
February 9, 1953
STATE Vs. SUNADHAR GOUDA
January 22, 1953
SUBARNA SUNAMI Vs. KARTIKA KUDEI
July 30, 1953
SUDARSAN ROUT Vs. JAIRAM SAHU AND ORS.
March 13, 1953
SUNDAR SAHU GOUNTIA Vs. CHAMRA SAHU GOUNTIA
September 1, 1953
THE STATE Vs. MAHESWAR ALIAS MAHI DEHURI
October 29, 1953
UJALA KHAN MASJID AND ORS. Vs. NARAYAN DAS DUTTA AND ORS.
October 1, 1953
ZAHIRUDDIN MUHOMMED Vs. M SUBBA RAO
October 28, 1953