Case Index

Title
Date
A CACACIE Vs. S SAFDAR ALI
April 1, 1953
A S SUBBA IYER Vs. METAL CORPORATION OF INDIA LTD
September 4, 1953
ABANTI PRAMANIK Vs. STATE
February 17, 1953
ABDUL GANI AND ORS. Vs. DAVID JACOB COHEN
January 28, 1953
ACHALA SUNDARI DASSI Vs. SATISH CHANDRA MONDAL
June 4, 1953
AHAMMAD MONDAL Vs. MONJUR MONDAL
August 26, 1953
AHMED HOSSAIN Vs. ASWINI KUMAR
March 10, 1953
AJAY KUMAR DAS Vs. PRAMATHA KUMAR DAS
June 12, 1953
AJIT KUMAR ROY Vs. SURENDRA NATH GHOSE
August 25, 1953
AJIT KUMAR ROY Vs. SURENDRA NATH GHOSE
May 28, 1953
ALBION JUTE MILLS CO LTD Vs. JUTE AND GUNNY BROKERS LTD
January 28, 1953
ALEXANDER THOMSON MONTGOMERY Vs. REGISTRAR OF JOINT STOCK COMPANIES
November 24, 1953
ALI ISMAIL DOODHA Vs. MOMIN BIBI
May 25, 1953
AMARENDRA NARAYAN ROY Vs. COMMR OF INCOME TAX WEST BENGAL
December 18, 1953
AMBALAL PURUSOTTAMDAS AND CO Vs. JAWARLAL PURSOTTAM DAVE
May 22, 1953
AMIYO PAL CHOUDHURY Vs. PROVINCE OF BENGAL
March 16, 1953
AMULYA RATAN CHOWDHURI Vs. RAM NALINI CHAKRAVARTTI
May 12, 1953
ANGUS CO LTD Vs. COMMISSIONER OF INCOME TAX
June 24, 1953
ANIL KUMAR BISWAS Vs. STATE
August 13, 1953
ANIL KUMAR GHOSH Vs. STATE
January 9, 1953
ANIL KUMAR SAMANTA Vs. STATE
February 18, 1953
ANJUMAN ARA BEGUM Vs. NAWAB ASIF KADER SIR SYED WASIF ALI MEERZA
September 9, 1953
ANNAPOORNA FARMING AND FISHERY LTD Vs. STATE OF WEST BENGAL
June 1, 1953
APCAR COLLIERIES LTD Vs. RADHA GOBINDA ROY
September 9, 1953
ARUNENDRA NATH CHATTERJEE AND ANR. Vs. SANAT KUMAR MUKHERJEE AND ORS.
June 2, 1953
ASHUTOSH PATRA Vs. SUNDAR SINGH
August 10, 1953
ASIT KUMAR GHOSH Vs. COMMISSIONER OF INCOME TAX
May 25, 1953
ASOKE EXPORTERS AND IMPORTERS Vs. COLLECTOR OF CUSTOMS
December 2, 1953
ATINDRA NATH MUKHERJEE Vs. G F GILLETT
May 25, 1953
ATUL CHANDRA ROY Vs. CHARUBALA DASI
February 2, 1953
ATULYA KUMAR DE Vs. DIRECTOR OF PROCUREMENT AND SUPPLY
March 3, 1953
BABULAL JEWRAJKA Vs. KAMALA DEVI FATEPURIA
July 29, 1953
BADRI PRASAD MISSIR Vs. STATE
February 10, 1953
BADRINARAYAN CHETLANGIA Vs. SATYA KISHORE BANERJEE
March 6, 1953
BALARAM NANDI Vs. CHAIRMAN, DISTRICT BOARD
March 3, 1953
BANKIM CHANDRA BANERJEE Vs. SARJOO TEWARI
May 21, 1953
BANSI GOPAL JIU Vs. UDAY CHAND MAHATAB
August 19, 1953
BANWARILAL AGARWALLA Vs. SUDHAMOY BASU
August 26, 1953
BEGG DUNLOP AND CO LTD Vs. COMMR OF EXCESS PROFITS TAX WEST BENGAL
May 13, 1953
BENGAL CHAND COMPANY Vs. DURGA SANKAR GOURI SANKAR
March 5, 1953
BENGAL ENAMEL WORKS LTD Vs. COMMISSIONER OF INCOME-TAX
May 20, 1953
BENOY KRISHNA DE Vs. ASHUTOSH DE
August 5, 1953
BENOY KUMAR SAHAS ROY Vs. COMMR OF INCOME TAX WEST BENGAL
May 27, 1953
BHOLANATH DHAR Vs. GOUR GOPAL
July 24, 1953
BHOLANATH GOSWAMI Vs. COMMISSIONER OF POLICE CALCUTTA
July 2, 1953
BHUTNATH MUKHERJEE Vs. BHUPATI LALL KARMAKAR
May 1, 1953
BIBHUTI BHUSAN Vs. SHIB KRISHNA
February 5, 1953
BIJOY KRISHNA SAHA Vs. DUKHIRAM KARMAKAR
February 16, 1953
BIJOY RANJAN RAKSHIT Vs. STATE MEDICAL FACULTY OF WEST BENGAL
December 14, 1953
BIKANER TRADING CO Vs. COMMISSIONER OF INCOME TAX
July 15, 1953
BIMAL CHAND Vs. CHAIRMAN JIAGUNJ AZIMGUNJ MUNICIPALITY
December 14, 1953
BINDHESWARI SINGH Vs. K K DUTTA
May 29, 1953
BIPRA CHARAN SARKAR Vs. RUPESWARI DASI
April 20, 1953
BIRDHI CHAND HANSRAJ Vs. ASSAM TRAVELS LTD
June 18, 1953
BIRENDRA NATH RAY SARKAR Vs. UNION OF INDIA
January 12, 1953
BIRLA JUTE MANUFACTURING CO LTD Vs. DULICHAND PRATAPMULL
March 5, 1953
BOARLAND (INSPECTOR OF TAXES) Vs. MADRAS ELECTRIC SUUPPLY CORPORATION
December 9, 1953
BONWARI LAL ROY Vs. SOHAN LAL DAGA
April 17, 1953
BRAHMACHARI AJITANANDA Vs. ANATH BANDHU DUTT
July 17, 1953
BROHMANANDA DAS Vs. NAGENDRA CHANDRA SARKAR
December 21, 1953
BROJENDRA COOMAR BANERJEE Vs. SIRISH CHANDRA CHATTERJEE
December 2, 1953
BUKHTIARPUR BIHAR LIGHT RAILWAY CO LTD Vs. UNION OF INDIA
December 17, 1953
CALCUTTA CO LTD Vs. COMMISSIONER OF INCOME TAX
June 26, 1953
CALCUTTA NATIONAL BANK LTD Vs. COMMISSIONER OF INCOME TAX
June 10, 1953
CHANDMUL AGARWALLA Vs. LACHMINARAYAN DALMIA
January 5, 1953
CHANDRA NATH MUKHERJEE Vs. TUSARIKA DEVI
August 28, 1953
CHOWRINGHEE PROPERTIES, LTD Vs. BENGAL STORES, LTD
July 9, 1953
COMMISSIONER OF INCOME TAX Vs. SAMNUGGER JUTE FACTORY CO LTD
June 11, 1953
COMMISSIONER OF INCOME TAX Vs. HANUMAN PRASAD BAGARIA
July 1, 1953
COMMISSIONER OF INCOME TAX Vs. A J ELDER
May 15, 1953
COMMR OF EXCESS PROFITS TAX CENTRAL CALCUTTA Vs. BHARTIA ELECTRIC STEEL CO LTD
May 6, 1953
COMMR OF INCOME TAX WEST BENGAL Vs. DIANA ENGINEERING CO
May 11, 1953
COMMR OF INCOME TAX WEST BENGAL CALCUTTA Vs. BIHAR SPINNING AND WEAVING MILLS LTD
May 29, 1953
COMMR OF WAKFS Vs. MOHAMMAD MOSHIN
July 10, 1953
CORPORATION OF CALCUTTA Vs. KRISHNA MOHAN KUNDU
December 15, 1953
CORPORATION OF CALCUTTA Vs. ISWAR LAKSHMI JANARDAN THAKUR JEW
June 17, 1953
D R GELLATLY Vs. J R W CANNON
January 9, 1953
DALHOUSIE TRADERS LTD Vs. MAHAMMAD SADIQUE
July 30, 1953
DARPA HARI PAKHIRA Vs. SAMARENDRA NATH SEN
February 11, 1953
DEOKI PROSAD KHAITAN Vs. DULICHAND ASOPA
August 26, 1953
DEORAJIN DEBI Vs. SATYADHYAN GHOSAL
September 9, 1953
DHANPATRAI PERIWAL Vs. STATE OF WEST BENGAL
October 1, 1953
DOST MOHAMMAD ESTATE, LTD. Vs. MAULVI ABDUL HAFIZ AND ORS.
April 1, 1953
DWARKADAS AGARWALL Vs. DHARAM CHAND JAIN
April 30, 1953
DWIJAPADA MONDAL Vs. BHOLANATH MONDAL
February 22, 1953
ERWIN KLEIN Vs. KATHLEEN KLEIN
December 14, 1953
FIRM RAMDHONEDAS BULAKIDAS Vs. ORAMBABALA DASSI
February 17, 1953
GAYANATH MONDAL Vs. RAMPADA MONDAL
December 10, 1953
GAYAPROSAD Vs. SETH DHANRUPMAL BHANDARI
June 3, 1953
GHRITA MOHAN Vs. ADDL. DIST. MAGISTRATE
June 29, 1953
GOLAM BARI MOLLA Vs. STATE OF WEST BENGAL
July 7, 1953
GOPAL MISTRI Vs. MADAN GOPAL GHOSH
May 26, 1953
GOPENDRA NARAYAN BAGCHI Vs. GOLOKENDRA KUMAR CHAUDHURY
December 11, 1953
GOPIMOHAN CHAKRAVORTY Vs. DEPUTY CHIEF MECHANICAL ENGINEER (SHOPS), EASTERN RAILWAY
June 1, 1953
GOUR CHANDRA DAS Vs. JOYDEB SADHUKHAN
September 8, 1953
GOURIPADA BANDOPADHYA Vs. S BANERJEE SECY TO THE GOVT OF WEST BENGAL
June 11, 1953
GURAI BEWA Vs. NARAYAN PROSAD JANA
February 4, 1953
HAFIZ MD FATEH NASIB Vs. HAJI ABDUR RUB
April 30, 1953
HAJI MD. VAKIL Vs. COMMR. OF POLICE
November 27, 1953
HAJI SATTAR Vs. JOINT CHIEF CONTROLLER OF IMPORTS AND EXPORTS
March 3, 1953
HALL AND ANDERSON, LTD. Vs. S.K. NEOGI
July 30, 1953
HARA GOBINDA DAS Vs. BHUR AND COMPANY
July 16, 1953
HARENDRA NATH CHATTERJEE Vs. BHAKKUL MONDOL
December 11, 1953
HARI PROSANNA DUTTA Vs. HIRALAL SURENDRA KUMAR
May 12, 1953
HEMANGINI MITRA Vs. M B MUKHERJEE
June 26, 1953
HEMANTA KUMAR BHATTACHARJEE Vs. S N MUKHERJEE
August 11, 1953
HIMANGSHU BHUSAN KAR Vs. MANINDRA MOHAN SAHA
December 15, 1953
HINDUSTAN MOTORS LTD Vs. UNION OF INDIA
August 3, 1953
HOUSE LTD Vs. PAINTS AND LECQUERS LTD
April 1, 1953
HRIDOY KRISHNA Vs. MRINAL BALA
May 13, 1953
HRISIKESH BHATTACHARJEE Vs. BROJENDRA MOHAN BHATTACHARJEE
June 15, 1953
HUSEIN EBRAHIM Vs. KESARDEO KANORIA AND CO
March 17, 1953
INCOME TAX OFFICER COMP DIST CALCUTTA Vs. CALCUTTA DISCOUNT CO LTD
March 25, 1953
INDIA HOSIERY WORKS Vs. BHARAT WOOLLEN MILLS LTD
February 6, 1953
INDIAN STEAMSHIP CO LTD Vs. COMMISSIONER OF INCOME TAX
June 11, 1953
INDO BURMA PETROLEUM COMPANY, LTD Vs. COMMISSIONER OF INCOME-TAX
June 2, 1953
INDRA KUMAR KARNANI Vs. SUNDARDAS THACKERSEY AND BROS
January 7, 1953
ISSAC MANASSEH MEYER Vs. C. SUBBA RAO AND ORS.
April 16, 1953
JAGADISH CHANDRA MUKHERJEE Vs. BIRAJA SUNDARI DASSI
December 17, 1953
JAGADISH CHANDRA ROY CHOUDHURY Vs. KASHBA BALLYGUNJE CO OPERATIVE SOCIETY LTD
December 10, 1953
JAGDISH CHANDRA Vs. CORPORATION OF CALCUTTA
April 15, 1953
JAMINI KHAN Vs. DHIRENDRA NATH KUNDU
April 22, 1953
JATINDRA NATH Vs. STATE ON COMPLAINT OF BHUTAMANI DASI
May 19, 1953
JATINDRA NATH Vs. SREERUPAMANJURI ROY CHAUDHURANI
March 18, 1953
JATINDRA NATH BISWAS Vs. R GUPTA SUPERINTENDENT OF POLICE
August 10, 1953
JAYASWAL SHIPPING COMPANY Vs. OWNERS AND PARTIES INTERESTED IN STEAMSHIP S S LEELAVATI
December 23, 1953
JERAFAT MONDAL Vs. KAMREZVAN BIBI
April 30, 1953
JOGAI CHAMARIN Vs. ATUL KRISHNA LAHA
April 30, 1953
JUGALDAS DAMODAR MODI AND CO Vs. PURSOTTAM UMEDBHAI AND CO
January 27, 1953
JUGGILAL KAMLAPAT Vs. COMMISSIONER OF INCOME-TAX
July 22, 1953
JUTE AND GUNNY BROKERS LIMITED Vs. ALBION JUTE MILLS COMPANY LIMITED
April 20, 1953
JYOTIRINDRA NARAIN SINHA Vs. COMMR FOR THE BOARD OF AGRICULTURAL INCOME TAX ASSAM
January 5, 1953
KA BENOY BHUSAN MUKHERJEE Vs. BINA MUKHERJEE
September 4, 1953
KAMALA BALA AUDHYA Vs. AMULYA KUMAR SEN
May 21, 1953
KARAM CHAND LALLCHAND Vs. MANEK BAHRAMSHAW
May 1, 1953
KARNANI INDUSTRIAL BANK LTD Vs. COMMR OF INCOME TAX WEST BENGAL
June 29, 1953
KHAJENDRA NATH Vs. P S SONARPUR
June 4, 1953
KHUDIRAM GHOSH Vs. STATE
March 10, 1953
KHUSIRAM MURARILAL Vs. COMMISSIONER OF INCOME TAX
July 6, 1953
KISTO CHANDRA SAHU Vs. SIU SHANKAR
February 18, 1953
KRISHNA CHANDRA BOSE Vs. RADHARANI GHOSE
January 8, 1953
KRISTAPADO BHAKTA Vs. STATE
March 12, 1953
KSHITISH KUMAR SOM Vs. STATE OF BIHAR
April 22, 1953
LAKSHI KANTA GHOSH Vs. SURENDRA NATH GHOSH
August 2, 1953
LAKSHI KANTO GHOSH Vs. SURENDRA NATH GHOSH
August 24, 1953
LAKSHMI NARAIN GUPTA Vs. A N PURI
February 16, 1953
LALTA Vs. STATE
December 11, 1953
LAND CUSTOMS INSPECTOR CENTRAL PREVENTIVE CIRCLE Vs. JAGANNATH BHANDAR
May 14, 1953
LUTFAR RAHAMAN LASKAR HAJI KABADALI NASKAR Vs. STATE OF WEST BENGAL
July 8, 1953
M L DAS AND SONS Vs. SAMPATMULL BOTHRA
June 10, 1953
MADAN MOHON JEW Vs. BEJOYABATI DASSI
August 7, 1953
MADANLAL BHANARANKA Vs. HAMIRMALL CHAMPALAL
August 28, 1953
MAHADEODAS Vs. GHERULAL PARAKH
April 1, 1953
MAHAMMAD ALI Vs. STATE
April 17, 1953
MAHAMMAD NASSAIR Vs. MAHAMMAD YUSUF
September 10, 1953
MAHOMED YUSUF Vs. STATE
March 30, 1953
MAKHAN LAL CHAKRABORTY Vs. S K CHATTERJEE
August 28, 1953
MAKHANLAL BHOWMIK Vs. RAM BHAKAT SHARMA
February 18, 1953
MANINDRA NATH Vs. ANIL CHANDRA
March 12, 1953
MANINDRA NATH BISWAS Vs. RADHASYAM BISWAS
May 21, 1953
MANINDRA NATH MONDAL Vs. MUGNERAM BANGUR AND COMPANY
December 21, 1953
MAULVI MIAH MAULAVI AND CO Vs. SASHANKO MOHAN GUHA
February 3, 1953
MAYASANKAR VYASH VALLAVJI Vs. GOURI SANKAR MATILAL
September 10, 1953
MD SAFI Vs. STATE
July 8, 1953
MEHAR SINGH Vs. CHAIRMAN MUNICIPALITY OF BALLY
August 18, 1953
MITRA SADANI AND CO Vs. CORPORATION OF CALCUTTA
July 27, 1953
MOHAMMAD SAFI Vs. UNION OF INDIA
June 26, 1953
MOHARI LALL Vs. CORPORATION OF CALCUTTA
January 7, 1953
MOHUNT SATYANARAYAN GIRI Vs. NANDA GOPAL SETH
November 27, 1953
MONI MANJURI DASSI Vs. RAZIK
March 30, 1953
MORAN AND CO LTD Vs. ANDERSON WRIGHT LTD
February 24, 1953
MOSLEMA KHATUN Vs. FANINDRA LAL SEN
August 5, 1953
MUNICIPAL COMMISSIONERS OF RANIGANJ Vs. KEDAR KALWAR
April 28, 1953
MURALIDHAR AGARWALA Vs. MOHINI DEBI
January 19, 1953
N C CHATTERJEE Vs. K B MATHUR
June 26, 1953
NABA KUMAR SINGH (SINHA) DUDHARIA AND ANR. Vs. HASHIMUDDIN BISWAS AND ORS.
December 21, 1953
NANDRAM HANUTRAM Vs. RAGHUNATH AND SONS LTD
December 10, 1953
NARAYAN CHANDRA MUKHERJEE Vs. DISTRICT MAGISTRATE HOOGHLY
August 13, 1953
NARAYANPROSAD JHUNJHUNWALLA Vs. INDIAN IRON AND STEEL CO LTD
January 30, 1953
NATH BANK LTD Vs. SISIR KUMAR SARKAR
December 11, 1953
NIBARAN CHANDRA MITTER Vs. PRAFULLA KUMAR MITTER
July 17, 1953
OFFICIAL TRUSTEE OF WEST BENGAL Vs. COMMISSIONER OF INCOME TAX
May 29, 1953
OWNERS AND PARTNERS OF THE FIRM NAMED SHAH KANTILAL Vs. DOMINION OF INDIA OWING EAST INDIAN RAILWAY
March 30, 1953
PANCHANAN MAITY Vs. STATE WEST OF BENGAL
June 19, 1953
PANCHU GOPAL GHOSE Vs. JOGEN NASKAR
May 5, 1953
PANCHU GOPAL MONDAL Vs. CORPORATION OF CALCUTTA
January 13, 1953
PARESH CHANDRA DAS Vs. BIDHU BHUSAN BANERJEE
March 23, 1953
PATRICK (INSPECTOR OF TAXES) Vs. BROADSTONE MILLS LTD
December 11, 1953
PHANI BHUSAN BHADRA Vs. JOY KRISHNA MUKHERJEE
August 7, 1953
PRABIRENDRA MOHAN Vs. BERHAMPORE BANK LTD.
July 20, 1953
PRAN KRISHNA KAMAR Vs. JUNIOR ASSESSOR SIBARAMPORE
September 3, 1953
PROVAT KUMAR MAJUMDAR Vs. SANTOSH KUMAR MAJUMDAR
June 2, 1953
PROVINCE OF BENGAL Vs. PROBASH CHANDRA GHOSE
May 1, 1953
PROVINCE OF WEST BENGAL Vs. SURJA KANTA JANA
May 15, 1953
PULIN KRISHNA DUTT Vs. SATYARANJAN BHATTACHARJEE
February 26, 1953
PUNYENDRA NARAYAN Vs. BHAIRABENDRA NARAYAN
March 17, 1953
PURNENDU BH DEB BURMAN Vs. UNION OF INDIA
December 3, 1953
R P SAHA Vs. COMMISSIONER OF INCOME TAX
July 16, 1953
RABINDRA NATH CHAKRAVARTY Vs. STATE OF WEST BENGAL
June 12, 1953
RADHA GOBINDA ROY Vs. DURGARANI DASSI
March 16, 1953
RADHA KISEN CHAMRIA Vs. KESHARDEO CHAMRIA
May 27, 1953
RADHA NATH DHARA Vs. STATE
April 22, 1953
RADHARAMAN DAS Vs. STATE OF WEST BENGAL
April 16, 1953
RAJ BAHADUR Vs. LEGAL REMEMBRANCER TO THE GOVERNMENT OF WEST BENGAL
February 17, 1953
RAJA JANOKI NATH ROY NORENDRA NATH ROY AND COMPANY LTD Vs. PARAMANAND PREMCHAND
April 21, 1953
RAJENDRALAL DUTT Vs. KSHETRAMANI DASSI
November 26, 1953
RAM ABATAR MAHATO Vs. SHANTA BALA DASI
November 26, 1953
RAM SARAN Vs. NARAYAN CHANDRA
January 8, 1953
RAMANI MOHAN SEN Vs. SM. NILABJA BARANI DEBI
September 9, 1953
RAMDHARI MAHATO Vs. RANJIT KUMAR BANERJEE
December 10, 1953
RAMESH CHANDRA CHATTERJEE Vs. DIRECTOR GENERAL OF OBSERVATORIES
June 26, 1953
RAMJIBAN GURCHAIT Vs. STATE OF WEST BENGAL
August 4, 1953
RAMNATH NARENDRANATH Vs. NANJEE SHAMJEE CO
May 20, 1953
RAMTARAN DAS Vs. ADHAR CHANDRA DAS
March 11, 1953
RANJIT SHAW Vs. SAMARENDRAJIT SHAW
June 19, 1953
REBATI RANJAN CHAKRAVARTY Vs. UMAPRASANNA MUKHERJEE
March 27, 1953
RENUBALA DUTTA Vs. CORPORATION OF CALCUTTA
May 14, 1953
S N TALAPATRA Vs. BENGAL BONDED WARE HOUSE ASSOCIATION
March 23, 1953
SADANANDA JASH Vs. SHIBAKALI HAZRA
July 22, 1953
SADAR SHEIKH Vs. STATE
June 12, 1953
SAHADAT KHAN Vs. MOHAMMAD HOSSAIN
August 26, 1953
SAILABALA DASI Vs. SARAT CHANDRA
January 13, 1953
SAJJAD HOSSAIN Vs. ASKARI MIRZA
January 6, 1953
SAMIR KUMAR Vs. SOMESWAR MUKHERJEE
July 31, 1953
SANTI DEVI Vs. PROVINCE OF WEST BENGAL
July 16, 1953
SARALABALA DEVI Vs. SHYAM PROSAD CHATTERJEE
February 23, 1953
SARAT CHANDRA MONDAL Vs. PANCHANAN MONDAL
February 11, 1953
SARDAR BAHADUR SARDAR INDRA SINGH TRUST Vs. COMMISSIONER OF INCOME TAX
July 8, 1953
SAROJE MOHAN CHATTERJEE Vs. JIBAN MULL BABU
July 6, 1953
SATIPADA CHATTERJEE Vs. ANNAKALI DEBYA
February 20, 1953
SATIS CHANDRA PURKAIT Vs. NILRATAN PURKAIT
December 10, 1953
SATISH CHANDRA SAHA Vs. STATE
February 25, 1953
SATYA CHARAN PAL Vs. ASUTOSH PAL
March 4, 1953
SATYA NARAIN Vs. NARAINDAS DHANUKA
May 26, 1953
SATYA SUNDAR GHOSE Vs. SAILENDRA KINKAR PAL
April 1, 1953
SATYAHARI CHOUDHURY Vs. STATE
April 16, 1953
SHAH AND CO Vs. ISHAR SINGH KIRPAL SINGH AND CO
September 3, 1953
SHAW AND CO Vs. B SHAMALDAS AND CO
December 23, 1953
SHEIKH RAHIM BUX Vs. SHEIKH MUHAMMAD JAMSHED ALI
February 3, 1953
SHIB CHANDRA GHOSH Vs. STATE
February 16, 1953
SHIVA JUTE BALING LTD. Vs. HINDLEY AND COMPANY LTD.
February 4, 1953
SHIVA NANDAN SINHA Vs. STATE OF WEST BENGAL
July 21, 1953
SHYAMAPADA BHATTACHARJEE Vs. MOHAMMAD DHARAM BUKSH
May 25, 1953
SIBRAT MISSIR Vs. SASTHI RATHI KARKARI
May 22, 1953
SOHANLAL PACHISIA AND CO Vs. BILASRAY KHEMANI
December 11, 1953
SRINIVAS KEDWAL Vs. STATE OF WEST BENGAL
May 12, 1953
STATE STATE Vs. J K GHOSH
December 3, 1953
STATE Vs. ABDUL RAHAMAN MANDAL
August 7, 1953
SUBODH RANJAN Vs. MAJOR N A OCALLAGHAN
January 6, 1953
SUBURBAN BANK LTD Vs. STATE
February 3, 1953
SUKHENDU BIKASH BARUA Vs. HARE KRISHNA DE
May 19, 1953
SUKUMAR SEN Vs. AMRITA LAL MUKHERJEE
September 8, 1953
SUNIL CHANDRA ROY Vs. STATE
April 27, 1953
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. PRAFULLA KUMAR
May 12, 1953
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS GOVT OF WEST BENGAL ON BEHALF OF THE STATE OF WEST BENGAL Vs. NANDARAM AGARWALA
December 2, 1953
SURENDRA NATH Vs. TARASASHI
February 5, 1953
SURENDRA NATH Vs. S M MURSHED
June 24, 1953
SURENDRA NATH MUKHERJEE Vs. LILAMOHAN SINGH ROY
December 21, 1953
SURJA KUMAR MONDAL Vs. DISTRICT MAGISTRATE OF MURSHIDABAD
June 9, 1953
SUSHIL KUMAR CHAKRAVARTY Vs. RAJENDRA LAL BHATTACHARIYA
August 27, 1953
SUSHILA BALA DASSI Vs. CORPORATION OF CALCUTTA
April 24, 1953
SWARNALATA MITRA Vs. DURGA PROSAD
September 8, 1953
T D NANDI Vs. MANOT AND CO LTD
June 10, 1953
TAHERBHOY FEEDAALLY Vs. I IBRAHAM
February 11, 1953
TAPENDRA NATH ROY Vs. UNIVERSITY OF CALCUTTA
September 9, 1953
TARACHAND GHANSHAMDAS Vs. ARADHAKRISHNA SUGAR MILLS LTD
June 26, 1953
TARACHARAN MUKHERJEE Vs. B C DAS GUPTA
February 18, 1953
TARAPADA ROY Vs. PULIN BEHARI NASKAR
April 28, 1953
TARINI CHARAN NANDI Vs. AJIT KUMAR KUNDU
December 17, 1953
THE CALCUTTA ELECTRIC SUPPLY CORPORATION, LTD. Vs. RAMPATI DEBI
April 29, 1953
TINCOURIE MAZUMDAR Vs. KISHAN CHAND BORAL
April 17, 1953
TIRATABASINI DASL Vs. BILAT ALI MONDAL AND ORS.
August 19, 1953
TRILOCHAN NATH Vs. KALIPADA MALLIK
June 24, 1953
TURU MAJHI 2ND PARTY Vs. STATE BIMAL MUKHERJEE 1ST PARTY
February 6, 1953
U.P. ROY Vs. MESSRS, DOST MOHAMAD ESTATE LTD.
January 16, 1953
UMA KANTA BANERJEE Vs. RENWICK AND CO LTD
April 30, 1953
UNION OF INDIA Vs. KISHORILAL GUPTA AND BROS
February 11, 1953
UNION OF INDIA Vs. NALINI RANJAN GUHA
December 7, 1953
UNION OF INDIA Vs. GUJRAT TOBACCO CO
August 26, 1953
UNITED BANK OF INDIA Vs. UNION OF INDIA
January 5, 1953
UNITED COMMERCIAL BANK LTD Vs. COMMR OF INCOME TAX WEST BENGAL
May 18, 1953
WEST BENGAL ENGINEERING CO Vs. MANINDRA LAND AND BUILDING CORPORATION
August 5, 1953
WEST JAMURIA COAL CO Vs. BHOLANATH ROY
September 4, 1953
ZIAUL HAQUE Vs. MAHAMMADUL HAQUE
December 11, 1953