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Title
Date
3RD TAVAZHI KARNAVANSTHI PAPPIKUTTY Vs. 2ND TAVAZHI TARWAD KARNAVAN AND MANAGER SANKUNNI NAYAR
February 23, 1953
A K SUBBARAYA GOUNDAR Vs. MUTHUSAMI GOUNDAR
July 16, 1953
A N RANGASWAMY Vs. INDUSTRIAL TRIBUNAL FORT ST GEORGE MADRAS
September 18, 1953
A R V ACHAR Vs. MADRAS STATE
September 4, 1953
A RAKKIYANA GOUNDER Vs. CHINNU GOUNDAN
March 13, 1953
A S SUBBARAJ Vs. M MUTHIAH
March 13, 1953
A VAIDYANATHA IYER Vs. STATE OF TAMIL NADU
August 17, 1953
A. KOYAN AND ANR. Vs. RAJAMMAL AND ANR.
January 30, 1953
A.G. RAMIAH PILLAI AND ORS. Vs. ADIKESAVALU
February 27, 1953
A.M.S.S.V.M. & CO., RAMANATHAPURAM CHANK LESSEES, KILAKKARAI, RAMANATHAPURAM DISTRICT BY THEIR MANAGING PARTNER S.V.M. MOHAMED JAMALUDEEN Vs. THE STATE OF MADRAS, REPRESENTED BY THE COLLECTOR OF RAMANATHAPURAM AT MATHURAI AND ANR.
February 24, 1953
ABDUL KAYOOM K T M T M AND HUSSAIN SAHIB Vs. COMMISSIONER OF INCOME TAX
April 2, 1953
ABDUL RAHMAN SAHIB Vs. MUHAMMAD SIDDIG AND ANR.
March 6, 1953
AHILYAMBA CHATRAM AND DEVASTHANAM Vs. R SUBRAMANIA AYYAR
April 15, 1953
AKELLA CHINA VENKATAVADHAMULU Vs. MUTHANGI BACHI RAMAYYA GARU
January 27, 1953
ALAMELU AMMAL Vs. KRISHNA CHETTY
November 13, 1953
ALLAKRISHNAVENI ALIAS VENKAYAMM Vs. ALLA BRAHMAREDDI
December 9, 1953
ALPHANSO PINTO Vs. THUKRU HENGSU
February 20, 1953
AMMALAMMAL Vs. GNANAMMAL
July 9, 1953
ANANTHOTH GOPALAN Vs. ERAM VEETTIL KANARAN AND ANR.
February 5, 1953
ANDHRA BANK LTD Vs. D P NARAYANA RAO PROVISIONAL LIQUIDATOR GODAVARI SUGAR
October 8, 1953
ANNASAMI MUDALIAR Vs. EKAMBARI AMMAL
January 23, 1953
APPANA VEERARAGHAVAMMA Vs. CHANDALADA PADMARAJU
April 2, 1953
ARAVALA CHINAPAPINAIDU Vs. IMPERIAL BANK OF INDIA VIZIANAGARAM
April 17, 1953
ATHAR JAMATH MAJITH Vs. T KRISHNASWAMI NAIDU
September 3, 1953
AYEASHA BI Vs. PEERKHAN SAHIB
January 5, 1953
B DEIVANAYAGAM PILLAI Vs. SUBBIAH PILLAI
November 13, 1953
B MATHA GOWDER Vs. KADA GOWDER
March 27, 1953
BALASUNDARA MUDALIAR Vs. MUTHUVENKATACHALA MUDALIAR DIED
September 10, 1953
BAYANNA Vs. DEVAMMA
April 30, 1953
BEARDSELL AND CO LTD Vs. COMMISSIONER OF INCOME TAX
September 29, 1953
BEHARILAL BALDEOPRASAD FIRM OF MERCHANTS Vs. STATE
November 3, 1953
BHARAT BANK LTD Vs. KISHINCHAND CHELLARAM
September 25, 1953
BHOGILAL M DAVAY Vs. S R SUBRAMANIA IYER
August 25, 1953
BIYYALA CHINNA NARASAMMA Vs. BIYYALA VENKATA NARASI REDDI
March 5, 1953
BOGI ARIJISAH Vs. KANNIAPPA MUDALIAR
April 2, 1953
BONDALAPATI THATAYYA Vs. GOLLAPUDI BASAVAYYA AND OTHERS;
March 26, 1953
C KANARAN NAIR Vs. STATE OF TAMIL NADU
April 23, 1953
C P VASANTARAJAN Vs. PARVATHAMMANI GARU
April 15, 1953
C RATNAVELU MUDALIAR Vs. COMMISSIONER FOR HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS
July 17, 1953
C S NARASIAH Vs. PROVINCE OF MADRAS
July 15, 1953
C SUBBA REDDI STATIONARY SUB MAGISTRATE OF KALYANDRUG Vs. C C RAMAPPA ADVOCATE OF ANANTAPUR
August 25, 1953
C T SAMBANDAM Vs. STATE OF TAMIL NADU
November 26, 1953
CENTRAL BROKERS Vs. N K MURTHY
October 23, 1953
CH VENKATASUBBAYYA Vs. STATE
July 31, 1953
CHALAKARAN KUTTAYI LAKSHMI Vs. CHALAKARAN PUTHIA PURAYIL MUKUNDAN KARNAVAN
March 12, 1953
CHANDRA BHOGI AND ANR. Vs. GUDDAPPA BHANDARY
February 24, 1953
CHEBROLU HONUMAYYA Vs. METTU CHINNA MALLA REDDI
November 24, 1953
CHELLAMMAL AND ANR. Vs. K.T.A. ABDUL RAHIMAN ROWTHER AND ORS.
February 5, 1953
CHEMBRE VALIYA VEETTIL KUNHU KUTTY AMMAS SON MADHAVAN Vs. CHEMBRE VALIYA VEETTIL KUNHUKUTTY AMMAS SON KARNAVAN AND
April 9, 1953
CHENNUPATI VENKATASUBBAMMA Vs. NELLURI NARAYANASWAMI
March 5, 1953
CHIDAMBARA IYER Vs. BHAVADASAN NAMBUDIRIPAD
August 10, 1953
CHINNADORAI ALIAS LOGANATHAN MINOR Vs. R DORAISUNDARAM
August 4, 1953
CHITTIRALA MAHALAKSHMAMMA Vs. SENISETTI HANUMAYYA AND ANR.
February 13, 1953
COMMISSIONER OF INCOME TAX Vs. VELLINGIRI GOUNDER
February 26, 1953
COMMISSIONER OF INCOME TAX Vs. KARUMUTHU THIAGARAJA CHETTIAR
October 19, 1953
CORAL INDIRA GONSALVES, FALSELY CALLED ISWARIAH Vs. JOSEPH PRABHAKAR ISWARIAH
January 27, 1953
CROMPTON ENGINEERING CO., (MADRAS) LTD. Vs. CHIEF CONTROLLING REVENUE AUTHORITY, MADRAS
March 4, 1953
D RAMAKRISHNA CHETTI Vs. D GOVINDAMMAL
September 4, 1953
D SRINIVASAIAH Vs. VELLORE VARALAKSHMI BANK LTD
September 23, 1953
DALMIA CEMENT BHARAT LTD Vs. REGISTRAR OF JOINT STOCK COMPANIES MADRAS
March 11, 1953
DEIVANAI ACHI Vs. R M AL CT CHIDAMBARAM CHETTIAR
August 26, 1953
DEVA VENKATAKRISHNA REDDI AND ORS. Vs. G. GOVINDARAJA MUDALIAR
February 13, 1953
DEVULAPALLI VISWANADHAN AND ANOTHER Vs. MANDAVA BASAVAIAH AND OTHERS
December 18, 1953
DOMINION OF INDIA Vs. NAGARDAS AND CO
April 17, 1953
DR. DWARAKA BAI Vs. PROFESSOR NAINAN MATHEWS
January 28, 1953
DRAKSHARAPU KRISHNAMURTI Vs. PROVINCE OF MADRAS
October 29, 1953
DUGGIREDDI VENKATARANGA REDDI (DIED) AND ORS. Vs. NANDIRAJU VELUGOTIAH AND ORS.
October 27, 1953
ETTAPPARAMBATH ATIYANDI PAKKIRICHI UMMA Vs. KAIPRATH KALANDAN
December 8, 1953
FIRM OF SETH ARJUNDAS VASUDEV BY PARTNER CHHUGOMAL Vs. S R NARAYANA PILLAI AND OTHERS
August 31, 1953
G. RAMACHANDRA GUPTA AND ANR. Vs. PANDURANGAM CHETTY AND ORS.
April 17, 1953
GANESA NAICKEN Vs. ARUMUGHA NAICKEN
December 9, 1953
GANGALAKURTHI PATTISAM Vs. STATE OF TAMIL NADU
October 23, 1953
GARIMELLA MALLIKHARJUNA RAO Vs. MANGIPUDI TRIPURA SUNDARI
March 27, 1953
GEDDAM SUBBA RAO AND ORS. Vs. BALANTRAPU SATYANARAYANAMURTHY
January 9, 1953
GENERAL BANK LTD. Vs. P. N. RAMACHANDRA AIYAR
August 19, 1953
GLOBE THEATRES LTD. AND ORS. Vs. STATE OF MADRAS REPRESENTED BY THE CHIEF SECRETARY TO GOVERNMENT AND ORS.
October 23, 1953
GOBALD MOTOR SERVICE LTD., A COMPANY REGISTERED UNDER THE INDIAN COMPANIES ACT, BY ITS MANAGING DIRECTORS N. VEERASWAMI CHETTIAR AND ANR. Vs. R.M.K. VELUSAMI AND ORS.
January 16, 1953
GOLA NARASIMHALU Vs. KODI NARASIMHAM AND ORS.
March 20, 1953
GOMATHI AMMAL Vs. V S M KRISHNA IYER
March 26, 1953
GONTHIREDDI LAKSHMIDEVI Vs. JAMMI RAJARAO
September 29, 1953
GOVERNOR-GENERAL IN COUNCIL, REPRESENTED BY THE GENERAL MANAGER, MADRAS AND SOUTHERN MAHRATTA RAILWAY Vs. GUJRATHI SANKARAPPA BEING MINOR BY NEXT FRIEND AND PATERNAL UNCLE MOROJI
February 25, 1953
GOVINDASWAMI Vs. STATE OF TAMIL NADU
April 23, 1953
GUBBALA SURYANARAYANA Vs. GADIYAPU GANESULU
March 20, 1953
GUDUR RAMAKRISHNA REDDI Vs. MINOR MUNIRATNAMMAL
December 10, 1953
GULAB CHAND DHANARAJ Vs. P ANANDAN PROPRIETOR SRI SAI BABAS TEXTILE
March 26, 1953
GUMMADI APPAYYA Vs. GAVINI VENKATARATNAM
February 13, 1953
H. CHANDANMULL AND CO., BY PROPRIETOR, C. LAXMICHAND MEHTA Vs. MOHANLAL M. MEHTA AND ORS.
February 25, 1953
HINDU RELIGIOUS ENDOWMENTS BOARD, BY ITS SECRETARY Vs. P.N. NALLATHAMBI AYYASWAMI MUDALIAR AND ANR.
April 9, 1953
HOOSEN KASAM DADA INDIA LTD Vs. MOTILAL PADAMPAT SUGAR MILLS CO LTD
September 25, 1953
HUSSAIN KASAM DADA Vs. VIJAYANAGARAM COMMERCIAL ASSOCIATION REGD
August 5, 1953
ILLURU HANUMANTHIAH Vs. UMNABAD THIMMAIAH
March 18, 1953
IN RE RAMANATH BHOLGOTHRA (OF JAMMU) Vs. STATE
March 17, 1953
IN RE: C.G. MENON AND ANR. Vs. STATE
February 20, 1953
IN RE: D. LAKSHMINARAYANA CHETTIAR AND ANR. Vs. STATE
September 14, 1953
IN RE: D. RAJAMANNAR AND ORS. Vs. STATE
March 12, 1953
IN RE: GAFFAR KHAN Vs. STATE
February 2, 1953
IN RE: GANAPATHIA PILLAI AND ANR. Vs. STATE
January 20, 1953
IN RE: LAURENCE CLAUDE LEVACK Vs. STATE
August 28, 1953
IN RE: NALLA BALIGADU AND ORS. Vs. STATE
February 9, 1953
IN RE: PERIASWAMI GOUNDAN Vs. STATE
October 6, 1953
IN RE: S.R. NO. 8238 OF 1953 Vs. STATE
May 1, 1953
IN RE: SINGARAM AND ANR. Vs. PUBLIC PROSECUTOR
July 22, 1953
IN RE: T.K. RATNA MUDALIAR Vs. STATE
April 21, 1953
IN RE: V. BAYAMMA AND ORS. Vs. STATE
February 18, 1953
IN RE: VENKATASWAMI AIYA Vs. STATE
January 19, 1953
INCOME TAX OFFICER Vs. INDIAN INSURANCE AND BANKING CORPORATION LIMITED
July 7, 1953
INDIAN LEAF TOBACCO DEVELOPMENT CO LTD Vs. COUNCIL CORPORATION OF MADRAS
October 6, 1953
INDIAN TOBACCO CORPORATION Vs. STATE OF MADRAS
August 17, 1953
J NAGESWARA RAO Vs. STATE OF MADRAS
July 24, 1953
JAMES MANICKAM Vs. JAYA NARAYAN DAGA
March 5, 1953
JOINT OFFICIAL LIQUIDATORS OF THE PEERDAN JUHARMAL BANK LIMITED Vs. COMMISSIONER OF INCOME TAX
November 10, 1953
K CHOCKALINGAM Vs. STATE OF TAMIL NADU
July 17, 1953
K G KRISHNAPPA CHETTI Vs. PACHIAPPA GOUNDAN
November 4, 1953
K N PADMANABHA AYYAR Vs. STATE OF MADRAS AND TWO ORS
December 17, 1953
K R SRINIVASA AYYAR Vs. T A RAMACHANDRA RAO
April 17, 1953
K S M GURUSWAMI NADAR Vs. N G RANGANATHAN
March 13, 1953
K T PAPPANNA ROWTHER Vs. STATE OF TAMIL NADU
April 22, 1953
K V GOVINDARAJULU MUDALIAR Vs. DEVAR AND CO
July 6, 1953
K VAJRAVELU MUDALIAR Vs. RAJALAKSHMI AMMAL
August 14, 1953
K VISWANATHAN Vs. NAMAKCHAND GUPTA
October 23, 1953
KAKARLA VENKATASUBBAYYA Vs. SRAVANAM VENKATARATHNAMMA
August 20, 1953
KAKARLAPUDI JANIKIRAMARAJU Vs. GEDALA APPALASWAMI
September 15, 1953
KALAHASTEESWARASWAMI TEMPLE Vs. MADRAS STATE
April 17, 1953
KALLUBANDI NANJAMMA Vs. KETHE RANGAPPA
February 5, 1953
KALYANASUNDARAM AYYAR Vs. SUBRAMANYA AYYAR
September 1, 1953
KANDASWAMY Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES COIMBATORE
March 12, 1953
KANDIYIL VANIA PUDUKUDI RAMUNNI KURUP Vs. PANCHAYAT BOARD BADAGARA
November 13, 1953
KANNAN RICE MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
August 18, 1953
KANTHY BALAVENDRAM Vs. S HARRY
August 10, 1953
KARIPINENI RAJAYYA Vs. VALLURUPALLI RAMACHANDRA RAO
April 8, 1953
KARNATAK VEGETABLE OILS AND REFINERIES LTD Vs. MADRAS INDUSTRIAL INVESTMENT CORPORATION LTD
December 4, 1953
KARUMBAYIRAM PILLAI ANNADHANA DHARMA CHARITIES NACHIARKOIL Vs. CHINNASWAMI PADAYACHI
September 23, 1953
KARUMUTHU THIAGARAJA CHETTIAR Vs. COMMISSIONER OF INCOME TAX
October 19, 1953
KARUPPANAN SERVAI Vs. DAIVASIGAMANIA PILLAI
August 12, 1953
KARUPPANNA GOUNDER Vs. KOLANDASWAMI GOUNDER
July 17, 1953
KARUTHAYYA THEVAR Vs. KARUTHAYYA THEVAR
November 30, 1953
KASI VISWANATHAN Vs. STATE OF TAMIL NADU
April 22, 1953
KHATA CHINNA ESWARAREDDI Vs. KUKKALA REDDIGARI VENKATACHELAMMA REDDI
May 1, 1953
KIDANGAZHI MANAKKAL NARAYANAN NAMBUDIRIPAD AND ORS. Vs. STATE OF MADRAS, REPRESENTED BY THE SECRETARY, FIRKA DEVELOPMENT AND ANR.
September 11, 1953
KILLI SURYANARAYANA NAIDU Vs. STATE
April 6, 1953
KOLANDAYAMMAL Vs. KRISHNASWAMI GOUNDAN
January 27, 1953
KOTHALANKA SURYA KAMESWARA RAO Vs. AJJARAPU LAKSHMINARAYANA
July 29, 1953
KOTHARI AND SONS Vs. V. KRISHNA RAO
February 3, 1953
KOVVURI SATHIREDDI Vs. TADI ANASUYA
July 29, 1953
KOWTHA SURYANARAYANA RAO Vs. BANK OF HINDUSTAN LTD. (IN LIQUIDATION)
February 2, 1953
KULLA AMMAL Vs. ORIENTAL GOVERNMENT SECURITY LIFE ASSURANCE CO LTD
August 20, 1953
KUNHI SANKARA EJAMAN Vs. M VENKAPPA BHATTA
April 1, 1953
KUNJAMMAL Vs. KRISHNA CHETTIAR
February 17, 1953
KUPPUNNI Vs. STATE OF TAMIL NADU
April 10, 1953
L. JANAKIRAMA AYYAR AND ORS. Vs. P.M. NILAKANTA AYYAR AND ORS.
March 25, 1953
LAKSHMI AMMAL AND ORS. Vs. THANGAVEL ASARI
January 5, 1953
LIBERATOR PRESS AND RANGASWAMI Vs. STATE OF MADRAS
September 18, 1953
M K GOVINDA REDDI Vs. E K PATTABHI RAMA REDDI
April 23, 1953
M L R M LAKSHMANAN CHETTIAR Vs. P L S P ALIAS SM P L MALAYANDI CHETTIAR
March 31, 1953
M M ABDUL KHADER ADVOCATE HIGH COURT OF TRAVANCORE Vs. STATE OF TAMIL NADU
April 20, 1953
M V AMIRDHALAKSHMI AMMAL Vs. NARAYANASWAMI MUDALIAR
April 30, 1953
MADATHIL AHMED HAJI Vs. MUTHANA KUNHIRAMA KURUP
April 23, 1953
MADAVI AMMA Vs. NALLAMMAL AND ANR.
January 16, 1953
MADHAVA RAO Vs. D V K SURYA RAO MEMBER OF THE PITHAPURAM CO OPERATIVE
April 2, 1953
MADRAS HINDU RELIGIOUS ENDOWMENTS BOARD Vs. V N DEIVANAI AMMAL
August 25, 1953
MADURA MUNICIPALITY Vs. P M S MUTHUSAMI CHETTIAR
February 25, 1953
MAJETI RAMAKRISHNAYYA Vs. PULAVARTI VENKATA SUBBA RAO
November 13, 1953
MANTRAVADI BHAVANARAYANA Vs. MERUGU VENKATADU
August 26, 1953
MANU IYER Vs. STATE OF TAMIL NADU
July 23, 1953
MANURI VENKATA RAMANA RAO Vs. JAMPANI SESHAYYA
April 6, 1953
MARIMUTHU NADAR Vs. TUTIKORIN MUNICIPALITY
October 27, 1953
MATHAPPA GOUNDAN Vs. STATE
October 9, 1953
MATTUPALLI VENKATA SUBBARAO Vs. MATTUPALLI LAKSHMINARASAMMA ALIAS HANUMAYAMMA
January 23, 1953
MEERA SAHIB THARAGANAR K A Vs. IN RE
February 6, 1953
MIDDI RAMAKRISHNA RAO Vs. MIDDI RANGAYYA
November 25, 1953
MINAKSHI MILLS LTD Vs. LABOUR APPELLATE TRIBUNAL
March 6, 1953
MINOR BALAKRISHNAN AND ANR. Vs. BALASUNDARA GRAMANI AND ANR.
January 28, 1953
MINOR GURUSAMI Vs. SOWMINARAYANA PILLAI
March 25, 1953
MITTADAR G. RAMASWAMY CHETTIAR Vs. K.K. VALLABHA ANANDAR ALIAS SUBBIER
March 3, 1953
MOHAMMAD MARAICAIR Vs. VEYANNA MEERU THEVAR
November 26, 1953
MOHAMMED SHERIFF Vs. P MOHAMMED IBRAHIM
October 23, 1953
MOHANAKRISHNIAH NAIDU Vs. NATIONAL BANK OF INDIA
September 24, 1953
MOIDIN KUNHI BEAVY AND ANR. Vs. K. GOPALAKRISHNA MALLYA, MINOR AND ANR.
February 4, 1953
MOVVA SUBBA RAO Vs. MOVVA KRISHNA PRASADAM
March 27, 1953
MUKKU VENKATRAO Vs. STATE OF TAMIL NADU
April 10, 1953
MULUGU RAGHAVACHARYULU Vs. MULUGU SRI VENKATA RAMANUJA CHARYULU
July 30, 1953
MUNAGALA VENKATESWARA RAO Vs. MOHAMMAD MOHIBULLA SAHEB
January 9, 1953
MUNUSWAMI GOUNDAR Vs. MOTTAYYA KOUNDAN
December 2, 1953
MUSUNURU NAGENDRAMMA Vs. MUSUNURU RAMAKOTAYYA
September 3, 1953
MUTHIAH MUTHIRIAN Vs. VAIRAPERUMAL MUTHIRIAN
July 17, 1953
MUTTANGI JAGGAYYA Vs. RAMANUJAM VENKATA NARSIMHARAO
April 28, 1953
N C RAMANATHA IYER PRESIDENT NURANI GRAMA JANA SABHA Vs. BOARD OF COMMRS FOR HINDU RELIGIOUS ENDOWMENTS MADRAS
April 22, 1953
N M RAYULU IYER NAGASAMI IYER AND CO Vs. CHOCKANARAYANAN CHETTIAR
March 30, 1953
N PERIANNA PILLAI Vs. KOPPA GOUNDAN
September 4, 1953
N SAKKARAI KANNU PILLAI Vs. STATE OF TAMIL NADU
October 30, 1953
NAGAPPA CHOWDRY Vs. RANGASWAMI CHETTI
April 7, 1953
NAGAPPAN POOSARI Vs. KRISHNA AIYAR
November 24, 1953
NAGOOR AMMAL Vs. M K M MEERAN
July 8, 1953
NANJAMMAL Vs. ESWARAMURTHI GOUNDAR
October 22, 1953
NARAYANASWAMI CHETTIAR Vs. VELLAPPA UDAYAR
November 23, 1953
NATARAJA TEXTILE MILLS LIMITED Vs. ANGIDI CHETTIAR
November 13, 1953
NATESA UDAYAR Vs. KANAGASABAI UDAYAR
January 21, 1953
NIDUGONDA RUDRAMANI Vs. CHADUVULA SRISAILAM
July 8, 1953
OFFICIAL ASSIGNEE OF MADRAS Vs. A.P. SUBRAMANIA MUDALIAR AND ORS.
April 6, 1953
OFFICIAL LIQUIDATOR UNION BANK OF MALABAR LIMITED Vs. N PADMANABHA MENON
October 20, 1953
P ABDUL AZEEZ AND CO Vs. NEW INDIA ASSURANCE CO LTD
August 12, 1953
P B KALAHASTI CHETTY Vs. COMMISSIONER OF POLICE EGMORE MADRAS
December 10, 1953
P C ABDULLA KUTTY Vs. CHERIYAMPARAMBATH JANAKI
January 28, 1953
P G BROOKES RECEIVER APPOINTED Vs. INDUSTRIAL TRIBUNAL MADRAS
May 12, 1953
P K KESAVAN NAIR Vs. C K BABU NAIDU
December 18, 1953
P M KAMATH Vs. STATE OF TAMIL NADU
July 31, 1953
P MADHAVAN Vs. MUNIR BEGUM
October 28, 1953
P MATHURAI PILLAI Vs. STATE OF MADRAS
September 18, 1953
P P KUTTI KEYA Vs. STATE OF MADRAS
July 10, 1953
P P SELVARAJAN ADVOCATE Vs. BAR COUNCIL MADRAS
September 16, 1953
P R VISWANATHAN CHETTIAR Vs. COMMISSIONER OF INCOME TAX
September 24, 1953
P RENGASWAMI PILLAI Vs. SRIRANGAM MUNICIPAL COUNCIL
April 1, 1953
P VENKATESWARARAO Vs. STATE OF MADRAS
August 14, 1953
P.R.M.S. CHELLAPPA CHETTIAR Vs. OFFICIAL ASSIGNEE OF MADRAS AND ANR.
April 27, 1953
PADMANABHA BHATTA AND ORS. Vs. H. RAMACHANDRA RAO AND ORS.
February 19, 1953
PAKAMARAJA NAICKER Vs. CHIDAMBARA NADAR
September 11, 1953
PALAGANI BALARAMI REDDY Vs. SHAIK MASTHAN SAHEB
March 18, 1953
PALANI SRI DANDAYUTHAPANI DEVASTHANAM Vs. MOHAMMAD GANI ROWTHER
March 5, 1953
PARAKKOTAN ALIPPI SAHIB Vs. PROVINCE OF MADRAS
August 17, 1953
PARAMASIVA MUDALIAR OF UNSOUND MIND Vs. D RANGACHARIAR
September 22, 1953
PARAPPA ALIAS HANUMANTHAPPA AND ANR. Vs. NAGAMMA AND ORS.
September 3, 1953
PARU KUTTY AMMA Vs. CHETTATH NAVOTH LAKSHMI AMMA
July 24, 1953
PARUKUTTI AMMA Vs. C BALAMEENAKSHI AMMA
December 2, 1953
PASALA RAMA RAO BEING Vs. BOARD OF REVENUE
September 15, 1953
PASIPATI KRISHNAMURTHY Vs. P RAMALINGAYYA
August 26, 1953
PERA NAIDU Vs. SOUNDARAVALLI AMMAL
August 28, 1953
PERUMAL GOUNDAN Vs. STATE OF TAMIL NADU
December 10, 1953
PETHAPERUMAL AMBALAM Vs. CHIDAMBARAM CHETTIAR
December 18, 1953
POGULA KESAVAYYA Vs. POGULA VENKAYAMMA BEING
April 1, 1953
POLLAPALLI VENKATARAMA RAO AND ORS. Vs. MUSUNURU VENKAYYA AND ORS.
November 9, 1953
PONNUSWAMI GOUNDER Vs. RENGASWAMY
February 6, 1953
PORKRAKUTTY Vs. ATTANCHERI VELAPPIL MAMMAD
April 17, 1953
POTTIMURTHI SADASIVAYYA Vs. TADEPALLI VENKATA NARAYANA AND CO.
February 6, 1953
PRATTIPATI DANDAIAH Vs. NORI VENKATRAMA DIKSHITULU MANAGING TRUSTEE OF SRI
May 12, 1953
PRESIDENT HINDU RELIGIOUS ENDOWMENTS MADRAS Vs. VENKATARAMA AYYANGAR
April 2, 1953
PRODATTUR MUNICIPAL COUNCIL Vs. GURNAM HANUMANTHU
April 6, 1953
PROVINCE OF MADRAS Vs. P L P RAMASWAMI CHETTIAR
March 25, 1953
PROVINCIAL GOVERNMENT OF MADRAS Vs. KODA LAKSHMI DEVAMMA
February 27, 1953
PROVINCIAL GOVERNMENT OF MADRAS Vs. MUDUKURU MUNIRATHNAM CHETTI
April 10, 1953
PUBLIC PROSECUTOR Vs. K G SIVASWAMY
April 9, 1953
PUBLIC PROSECUTOR Vs. SARISETTY VENKATASUBBIAH
January 12, 1953
PUBLIC PROSECUTOR Vs. K JALAYYA
January 15, 1953
PUBLIC PROSECUTOR Vs. M THOMMAIA FERUANDO
July 13, 1953
PUBLIC PROSECUTOR Vs. K SESHA SHET
July 10, 1953
PUBLIC PROSECUTOR Vs. RAJANGA CHETTI
August 3, 1953
PUBLIC PROSECUTOR Vs. K SANKUNNY
August 26, 1953
PUBLIC PROSECUTOR Vs. PACHIRIPILLI SATYANARAYANARAO
September 9, 1953
PUBLIC PROSECUTOR Vs. G SADAGOPAN
January 15, 1953
PUBLIC PROSECUTOR Vs. K V R ANNAMALAI CHETTIAR,
January 15, 1953
PUBLIC PROSECUTOR Vs. C PARAMASIVAM
March 2, 1953
PUBLIC PROSECUTOR Vs. PATTU NARASIMHULU A.
January 12, 1953
PULIMARATHINKEEL KATHEESA AND ANR. Vs. PUTHIAPURAYIL ASSEMA (DIED) AND ANR.
March 9, 1953
PULIYANAT KUNHIRAMAN VYDIER Vs. PUTHAN PURAYIL NADUKUTTY GOVINDAN VAIDIER
October 29, 1953
PULLANCHERI THIRUVOTH KUNHIRAMA KURUP Vs. CHANGAROTH KUNNUMMEL NARAYANAN NAMBIAR
April 24, 1953
PUSHAVATHI VIJAYARAM GAJAPATHI RAJ MANNE SULTAN BAHADUR Vs. VISHWESHWAR GAJAPATHI RAJ
November 16, 1953
PUSULURI PUCHAMMA Vs. SANKARAMANCHI RAMASITAMMA
February 27, 1953
PUTTAYYA AND ANR. Vs. VARANASHI SUBRAYA HEBBAR AND ORS.
January 29, 1953
PYDA CHINA VENKATRAMANNA AND ANR. Vs. GUMMIDIDALA GOPALA RAO GARU AND ANR.
January 29, 1953
R M S BENJAMIN Vs. DEVADOSS
October 6, 1953
R M SESHADRI Vs. PROVINCE OF MADRAS
July 29, 1953
R M SESHADRI Vs. INCOME TAX OFFICER SECOND ADDL
December 18, 1953
R M V SESHASAYANA RAO Vs. MANURI VENKATESA RAO
August 7, 1953
RACHABHATHUNI BRAHMAM Vs. STATE OF MADRAS
April 28, 1953
RADHAKRISHNA MILLS LTD Vs. SPECIAL INDUSTRIAL TRIBUNAL MADRAS
September 18, 1953
RADHAKRISHNA TRADING CO Vs. COMMISSIONER OF INCOME TAX
August 19, 1953
RAHIMA BI Vs. VELLORE MUNICIPAL COUNCIL
March 19, 1953
RAJU ALIAS SRINIVASAN CHETTIAR Vs. LAKSHMI AMMAL AND ANR.
October 21, 1953
RAMAN CHETTIAR Vs. RAMAN CHETTIAR
May 1, 1953
RAMARAJU GOUNDAR Vs. MOLAYAN ALIAS ERANAGA GOUNDAR
November 27, 1953
RAMASWAMI CHETTIAR Vs. KARUPPIAH THEVAR
November 4, 1953
RAMASWAMI RAJA P A C Vs. COMMISSIONER OF EXCESS PROFITS TAX
September 18, 1953
RAMASWAMI SERVAI Vs. MUTHIRALAYEE
September 2, 1953
RAMAYYA AND ANR. Vs. VENKATACHELLAMMA AND ANR.
January 22, 1953
RAMKRISHNA NAIDU Vs. JANAKI AMMAL
August 20, 1953
RAMNAD DISTRICT CENTRAL CO OPERATIVE BANK Vs. OFFICIAL RECEIVER OF RAMNAD DT RAMNAD AT MADURA
March 25, 1953
RANGASWAMI NAICKER Vs. JANAKIAMMAL
February 5, 1953
RATHINASABAPATHY PILLAI Vs. SARASWATHI AMMAL
January 29, 1953
RODDAM BHAGYALAKSHMAMMA AND ANR. Vs. SRIRAM KAMALAMMA AND ANR.
March 17, 1953
S AHMED IBRAHIM Vs. D RAMADAS
September 4, 1953
S E ABDUL GHAFOOR SAHIB Vs. A M ABDUL SALAM SAHIB
December 10, 1953
S J BASHYAM ACHARI Vs. G PARTHASARATHI
April 8, 1953
S K SAMBANDHAN Vs. ELECTION TRIBUNAL MADRAS
March 31, 1953
S KUPPUSWAMI Vs. COMMISSIONER OF INCOME TAX
October 20, 1953
S PANCHAPAKESA IYER Vs. STATE OF TAMIL NADU
May 1, 1953
S RAJA CHETTY Vs. KHIARAM KUSHIRAM
April 22, 1953
S. PL. P. NARAYANA CHETTIAR Vs. M. AR. ANNAMALAI CHETTIAR
March 25, 1953
S. SRINIVASAN AND ANR. Vs. P. BHAKTHAVATSULU NAIDU
March 13, 1953
S.M. ABDUL AZEEZ AND SONS Vs. PARUCHURI SUBRAHMANYAM AND ORS.
January 2, 1953
SABELLA SAHABA REDDY AND ORS. Vs. KARRI VENKATA REDDY AND ORS.
March 17, 1953
SANKARI AMMAL Vs. RAMACHANDRA AYYAR
November 13, 1953
SANTHANAKRISHNA ODAYAR Vs. VAITHILINGAM
April 17, 1953
SELLAMUTHU PADAYACHI Vs. STATE OF TAMIL NADU
August 5, 1953
SELVA ALIAS G. SARANGAPANI CHETTIAR Vs. C.L. ARAVAMUDHA IYENGAR AND ANR.
May 1, 1953
SENTHATHIKALAI PANDIYA CHINNATHAMBIAR Vs. VARAGUNA RAMA PANDIA CHINNATHAMBIAR
April 24, 1953
SETHURAMAN THEVAR Vs. KAMEETHA ROWTHER
March 17, 1953
SHA GOMRAJ POONAMCHAND Vs. PONNURU VENKATRATHNAM CHETTY
January 28, 1953
SHANMUGAVADIVELU, MINOR Vs. KUPPUSWAMY PILLAI AND ORS.
December 14, 1953
SIDDA SETTY Vs. MUNIAMMA
January 8, 1953
SIMRATHMULL Vs. JUGRAJ
March 17, 1953
SINGARAJANAHALLI KRISTA REDDI Vs. STATE OF MADRAS
March 4, 1953
SITHARAMA HOLLA Vs. SRINIVASA SOMAYAJI
December 7, 1953
SOUTH INDIA BANK LTD Vs. T D PICHUTHAYAPPAN
July 31, 1953
SOUTH INDIA ESTATE LABOUR RELATIONS ORGANISATION Vs. STATE OF MADRAS
October 9, 1953
SREENIVASAN AND ORS. Vs. RANGACHARI AND ORS.
January 12, 1953
STATE OF MADRAS Vs. JAVALI GOVINDAPPA ALIAS RINDAYYA FIRM
September 30, 1953
STATE OF MADRAS Vs. HAJEE M S A MEERAN SAHIB COMPANY
November 18, 1953
STATE OF MADRAS Vs. A M N A ABDUL KHADER THARAGANAR FIRM
March 17, 1953
STATE OF MADRAS AND ANR. Vs. SRINIVASA AIYANGAR
January 28, 1953
SUBBARAYA SETTY Vs. STATE OF TAMIL NADU
December 11, 1953
SUBBIAH THEVAR Vs. PICHAI NADAR
April 16, 1953
SURUTTAYYAN ALIAS VAYYAPURI GOUNDAN Vs. STATE OF TAMIL NADU
April 28, 1953
T A MEENAKSHI SUNDARAMMAL Vs. K SUBRAMANIA AYYAR
November 27, 1953
T M A PAI Vs. IN RE
October 19, 1953
THE MASULIPATAM MUNICIPAL COUNCIL REPRESENTED BY THE COMMISSIONER, HAVING ITS OFFICE AT MASULIPATAM Vs. THE BRUNDAVAN TALKIES LTD., MASULIPATAM, HAVING ITS OFFICE AT MASULIPATAM
February 4, 1953
THE ROYAL CALCUTTA TURF CLUB Vs. V.K.T. RAMAN MENON AND ANR.
February 13, 1953
THIRUGNANA SAMBANDA PANDARA SANNADHIGAL Vs. STATE OF MADRAS
August 27, 1953
THUMMALAPENTA DHANALAKSHMI Vs. PULIPATI SUBBARAYUDU
July 31, 1953
THUNOLI KELU NAIR Vs. NAMBRON CHIRUTHEYI AMMA
April 8, 1953
TRUSTEES NAGORE DURGAH Vs. COMMISSIONER OF INCOME TAX
September 16, 1953
TURLAPATI VENKATESWARA RAO Vs. MUNICIPAL COUNCIL MASULIPATAM
August 27, 1953
U R M M S S SUBRAMANIAN CHETTIAR Vs. STATE
October 29, 1953
UNIVERSITY OF MADRAS Vs. SHANTHA BAI
May 1, 1953
V G ROW Vs. STATE OF MADRAS
May 1, 1953
V GOPALAKRISHNA Vs. SECRETARY BOARD OF REVENUE MADRAS
May 1, 1953
V S P SUBRAMANIAN CHETTIAR Vs. COMMISSIONER OF INCOME TAX
April 9, 1953
V V L NARASIMHAMURTHY Vs. STATE
August 12, 1953
V VENKATANARAYANA RAO Vs. CHAMPALAL SAVANSUKHA
December 4, 1953
V.T.C. CHENGAMA NAIDU Vs. VELAYUDHA MUDALIAR AND ORS.
March 12, 1953
VALI VENKATASWAMI Vs. GANNABATHULLA VENKATASWAMI
April 7, 1953
VANUKURI DANDA REDDI Vs. VAJRALA RAMIREDDI
March 24, 1953
VARUDA SURYANARAYANA Vs. MATURU VENKATA SURYANARAYANA SASTRULU
July 30, 1953
VELUGUBANTLA NARAYYA Vs. KONA VENKANNA
April 30, 1953
VENUKURI KRISHNA REDDI AND ANR. Vs. KOTA RAMI REDDI AND ORS.
November 23, 1953
VINAITHEERTHA THEVAR Vs. N S VISWANATHA AYYAR
April 1, 1953
VISAKAPATNAM CO-OPERATIVE MOTOR TRANSPORT LTD., VISAKAPATNAM Vs. G. BANGARURAJU AND ORS.
January 21, 1953
VORUGANTI SESHIREDDI Vs. VANKA VENKATA SUBBAYYA AND ORS.
January 29, 1953
Y. VENKATESWARLU Vs. STATE OF MADRAS, REPRESENTED BY THE SECRETARY, HOME DEPARTMENT, MADRAS
September 30, 1953