Case Index

Title
Date
ABDUL KHADER Vs. COMMISSIONER OF INCOME TAX
March 14, 1953
COMMERCIAL AND INDUSTRIAL BANK LTD Vs. COMMISSIONER OF INCOME TAX HYDERABAD
November 24, 1953
COMMISSIONER OF INCOME TAX Vs. PINGLE INDUSTRIES LTD SECUNDERABAD
March 31, 1953
COMMISSIONER OF INCOME TAX HYDERABAD Vs. BALIRAM SANTHOBA
March 14, 1953
COMMISSIONER OF INCOME TAX HYDERABAD Vs. NAGARIA OIL MILLS
March 8, 1953
HAJI MOHAMMAD USMAN SONS KHANDWA Vs. COMMISSIONER OF INCOME TAX CENTRAL PROVINCES AND BERAR
April 17, 1953
INDERJIT SINGH SIAL Vs. COMMISSIONER OF INCOME TAX M P NAGPUR
January 30, 1953
JABALPUR ICE MANUFACTURING ASSOCIATION Vs. COMMISSIONER OF INCOME TAX MADHYA PRADESH AND BHOPAL
December 10, 1953
LEKSHMANA SHENOY Vs. INCOME TAX OFFICER
September 14, 1953
SETH NATHURAM MUNNALAL Vs. COMMISSIONER OF INCOME TAX C P AND BERAR
April 17, 1953
THANGALKUNJU MUSALIAR Vs. AUTHORISED OFFICIAL AND INCOME TAX OFF ICER ON SPECIAL DUTY TRIVANDRUM
September 18, 1953