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Case Index
Title
Date
A N LEKSHMANA SHENOY Vs. INCOME TAX OFFICER ERNAKULAM
September 14, 1953
A V GEORGE AND CO LTD Vs. SALES TAX OFFICER
July 2, 1953
A.P. SIMON Vs. THE CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL AND ORS.
January 9, 1953
ABDUL KHADER Vs. COMMISSIONER OF INCOME TAX
July 14, 1953
ABDUL KHADER SAHIB Vs. ISMAIL THARAKANAR
October 26, 1953
ABDUL SATHAR SAIT Vs. RAGHAVAN
August 11, 1953
ABDULKADIR Vs. ABDULKADIR
September 29, 1953
ABRAHAM Vs. STATE
September 28, 1953
ABUBACKER OOMERKUTTY Vs. I S AND C MACHADO
March 9, 1953
ADAM BAVA ROWTHER Vs. VELAYUDHAN PILLAI
November 30, 1953
AHMED HUSSAIN Vs. STATE
January 8, 1953
ANAMALAI TIMBER TRUST LTD Vs. TRIPPUNITHURA DEVASWOM
November 26, 1953
ANANTHAKRISHNAN Vs. CHENTHIPERUMAL PILLAI
January 29, 1953
ANANTHARAMAKRISHNA IYER Vs. RENT CONTROLLER TRIVANDRUM
July 20, 1953
ANTHONY Vs. KOCHUVAREED
November 11, 1953
ASSIZ Vs. CHITHAMMA
November 11, 1953
AUGUSTINE Vs. MATHAI MATHAI
February 16, 1953
AVIRA Vs. MAR BASSELIOS GHEEVARGHESE
April 29, 1953
BERNARD Vs. MARY
November 9, 1953
BHAGAVATHI PILLAI Vs. SANKARA PILLAI
March 26, 1953
BHARAT INSURANCE CO. LTD. Vs. BIVATHU AND ORS.
January 18, 1953
BHARATH INSURANCE CO LTD Vs. KADIR KUNJU BIVATHU
January 8, 1953
BHAVANI AMMA Vs. GOVINDA PILLAI
October 27, 1953
C A GEORGE Vs. CHACKO JOSEPH
February 19, 1953
C. GURUSWAMI PILLAI Vs. SHRI CHITRA CARDAMOM CO-OPERATIVE SOCIETY BANK LTD.
August 13, 1953
CHACKO Vs. VARKEY
February 25, 1953
CHACKO Vs. PADMANABHA PILLAI
February 11, 1953
CHACKO Vs. THUPPAN NARABOORIPAD
August 6, 1953
CHACKU CHUMMAR Vs. ROSSA
September 3, 1953
CHAKKAPPAN KUNHUVAREED Vs. JANAKI AMMA
September 30, 1953
CHIDAMBARA IYER Vs. JANARDHANA IYER
June 8, 1953
CHINNASWAMI CHETTIAR Vs. CHERU
February 17, 1953
CHINNASWAMY CHETTIAR Vs. CHERU
February 13, 1953
CHOTHY Vs. YESUDEVAN NADAR
February 3, 1953
DEVASIA Vs. MATHEW
February 9, 1953
EDWARD TOP Vs. STATE
July 24, 1953
ERAVI PILLAI KRISHNA PILLAI Vs. MALUK MOHAMMED SAHUL HAMEED
March 30, 1953
ESAKKIMUTHU PILLAI Vs. SIVATHANU PILLAI
November 25, 1953
FRANCIS Vs. OUSEPH
March 10, 1953
GEORGE Vs. VARKEY
July 20, 1953
GEORGE Vs. STATE OF TRAVANCORE-COCHIN
October 13, 1953
GEORGE Vs. KESAVA PILLAI
December 17, 1953
GNANAMONI Vs. ABRAHAM
February 17, 1953
GNANAPRAKASAM BARNABAS Vs. STATE
January 16, 1953
GODANANDA BRAHAMANDA BHOOTHI SWAMIYAR Vs. KORAH THOMMI
October 20, 1953
GOMATHI AMMAL Vs. P CHINNAKANNU PILLAI
October 29, 1953
GOMATHY AMMAL Vs. H H PARVATHY BHAI
March 30, 1953
GOPALA PILLAI Vs. KUNJAN
November 10, 1953
GOPALAKRISHNAN NAIR Vs. STATE
November 9, 1953
GOPALAN Vs. AVRONI SIPPORA
September 22, 1953
GOPALAN NAIR Vs. NARAYANA MENON
September 25, 1953
GOVINDA PILLAI EASWARA PILLAI AND ORS. Vs. AHMED MOOSA AND ORS.
November 12, 1953
GOVINDA RAO Vs. FIRST MEMBER BOARD OF REVENUE
August 4, 1953
HAMEED PANICKER Vs. KADIRKUTTY
July 6, 1953
HARIHARA IYER Vs. ALWAYE MUNICIPALITY
May 2, 1953
HARIHARA IYER Vs. THOMMY
January 5, 1953
HASSAN ROWTHER Vs. I T OFFICER
March 31, 1953
HUSSAN PILLAI Vs. MADHAVAN
September 24, 1953
ISSAHAC Vs. UZHITHIRARU
January 22, 1953
ITHACK Vs. KURIVILLA
June 18, 1953
ITTY SANKARAN Vs. ITTIYATHI KOCHUKUTTY
April 1, 1953
J MUNDASSERY Vs. MANAGER ST THOMAS COLLEGE
September 29, 1953
JACOB JOHN Vs. REV THOMAS WILLIAMS
June 30, 1953
JAGAJEEVAN Vs. ASMA BIBI
March 10, 1953
JAMES PAUL ALEXANDER Vs. JAMES ARTHUR EDWARDS
January 5, 1953
JANARDHANA KURUP Vs. STATE
April 27, 1953
JOHN PETER Vs. STATE
January 27, 1953
JOSEPH Vs. ELYKUTTY
September 17, 1953
K N VIJAYAN Vs. STATE
April 1, 1953
K.N. SANKUNNY PILLAI Vs. T. PAUL AND ORS.
January 29, 1953
KADUTHA KADUTHA Vs. KUNJUPANICKEN KESAVEN
November 17, 1953
KALIYA PILLAI SANKARANARAYANA PILLAI Vs. U. KAMALAMMAL AND ANOTHER
February 25, 1953
KALLIYANI KUNJ AMNIA Vs. GOVINDAN
September 17, 1953
KALLYANIKUTTY AMMA Vs. ANANDAVALLI AMMA
February 11, 1953
KALYANIKUTTY AMMA Vs. GOURIKUTTY AMMA
November 2, 1953
KAMAKSHI AMMA Vs. GANGADHARAN PILLAI
July 1, 1953
KAMAKSHI AMMA AND ANOTHER Vs. GANGADHARAN PILLAI AND OTHERS
June 22, 1953
KANAKKU THAMPI CHEMPAKARAMAN SANKARANARAYANAN Vs. NOOHU PATHUMMAL MUHAMMAD PATHUMMAL AND ORS.
January 16, 1953
KANAKULAMADA NADAR VELU NADAR AND ORS. Vs. PICHAKANNU ARIYAR MARIMUTHU ARIYAR AND ORS.
February 13, 1953
KESAVA PILLAI Vs. JATHAVETHARU BHATTATHIRI
July 6, 1953
KESAVAN Vs. PHILIP
June 25, 1953
KESAVAN GOPALAN Vs. STATE
October 12, 1953
KESAVAN NAMBOORI Vs. NARAYANI AMMA
February 26, 1953
KIDANGOOR DEVASWOM Vs. OUSEPH AND ANR.
January 22, 1953
KOCHU VARKEY Vs. SANKARA PANICKER
December 21, 1953
KOCHUKRISHNAN ASAN Vs. RAJAN
October 19, 1953
KOMALA VALLI Vs. KUNJU PILLAI
February 10, 1953
KRISHNA IYER Vs. MURPHY ESTATE LTD
December 21, 1953
KRISHNA PANICKER Vs. KUNCHU
September 2, 1953
KULA MYDEEN PILLAI HUSSAIN PILLAI Vs. NARAYANAN MADHAVAN ANA OTHERS
September 24, 1953
KUNJ ISHNAN Vs. VASUDEVAN NAMBOORI
November 26, 1953
KUNJAN PILLAI Vs. SANKARA PILLAI
September 29, 1953
KUNJU KUNJU ASARI NANU ASARI Vs. SANKU ASARI THANKAPPAN ASARI
July 14, 1953
KUNJU KUTTY Vs. KUNCHAN
July 21, 1953
KUPPAN CHETTIAR Vs. KESAVAN
January 6, 1953
KURIAKOSE Vs. CENTRAL ROAD TRAFFIC BOARD
August 20, 1953
KURIEN Vs. NARAYANAN CHAKKIAR
November 3, 1953
KURIEN CHACKO Vs. VARKEY VARKEY
February 28, 1953
KURUVILLA Vs. AVIRA
July 6, 1953
LAKSHMI AMMA KALLIYANI AMMA Vs. KUNJI PILLAI AMMA KUTTY AMMA AND ORS.
September 3, 1953
LEKSHMI AMMA KAMALAKSHI AMMA Vs. LEKSHMI AMMA BHARGAVI AMMA AND ORS.
January 8, 1953
LEKSHMI GNANAPAKIAM Vs. PONNIAN NADAR
December 18, 1953
LEKSHMIKUTTY AMMA Vs. RAMAN
March 23, 1953
M K CHACKO Vs. KOTTAYAM MUNICIPALITY
November 4, 1953
M P MENON Vs. STATE
June 17, 1953
MADHAVAN NAIR Vs. KARTHIYANIAMMA
September 30, 1953
MADHAVAN PILLAI Vs. GOPALA KURUP
August 12, 1953
MANI Vs. KRISHNAN NAYAR
March 20, 1953
MANI JOSEPH Vs. STATE
September 22, 1953
MARIAM GEORGE Vs. RICHARD PERIEIRA
December 30, 1953
MARTHANDAN NADAR NARAYANAN NADAR Vs. PERUMAKUTTY PERUMAKUTTY
September 9, 1953
MATHAI Vs. AUGUSTHY
April 22, 1953
MATHAI MANJOORAN Vs. STATE
September 1, 1953
MATHEW MATHEWS KATHANAR Vs. KURIAKOSE EASUS KATHANAR
September 18, 1953
MOOSA SEETHI Vs. MARIYAKUTTY
November 30, 1953
MUHAMMAD Vs. AMU KOCHO
March 26, 1953
MYTHEEN KUNJU Vs. STATE
November 24, 1953
NARASIMHAN EMPRAN Vs. VENKITARAYAN EMPRAN
December 30, 1953
NARAYANA KAIMAL PADMANABHA KAIMAL Vs. SANKU KESAVAN AND ORS.
March 19, 1953
NARAYANA PILLAI Vs. CHOTHI KUNJAN AND ORS.
November 10, 1953
NARAYANAN Vs. SANKUNNI
November 17, 1953
NARAYANAN Vs. RAMAN
February 2, 1953
NARAYANAN Vs. KOCHUPENNU
August 13, 1953
NARAYANAN NAMBIAR Vs. KRISHNA MENON
December 3, 1953
NARAYANI AMMA Vs. DHATHIRI ANTHERJANOM
November 16, 1953
NEELACANTA IYER VAIDYANATHA SARMA Vs. THE STATE
July 31, 1953
NEELAKANTAN VASU Vs. STATE
March 20, 1953
NEELAMMA Vs. ANANCHI PILLAI
March 27, 1953
NEELU Vs. SUBBIAH PILLAI
October 20, 1953
NESAMONY Vs. DEVADASAN
March 26, 1953
OLLUR BANK LTD Vs. LITTLE FLOWER BANK LTD
September 14, 1953
OUSEPH Vs. MARIAMMA
August 6, 1953
OUSEPH Vs. STATE
January 22, 1953
OUSEPH OUSEPH AND ORS. Vs. PALAKADUMALA DEVASWOM AND ORS.
November 30, 1953
P RAGHAVA MENON Vs. STATE
September 22, 1953
P.L.A. PALANIPPA CHETTIAR Vs. A. AND F. HARVEY LTD.
January 6, 1953
PANDURANG APTE Vs. KRISHNA IYER
October 6, 1953
PAPPU Vs. SEKHARAN
November 30, 1953
PARAMESWARAN PILLAI Vs. RUGMINI AMMA
October 30, 1953
PARAMESWARAN PILLAI Vs. PARAMESWARAN PILLAI
October 26, 1953
PARVATHI Vs. RAMUNNI KARAPPAN
October 29, 1953
PARVATHI AMMAL Vs. GANAPATHI PATTAR
March 16, 1953
PICHANDY ANANTHAKRISHNAN AND ANR. Vs. CHIDAMBARAM PILLAI AND ANR.
January 29, 1953
PONNAMMAL Vs. ANDI AYYAN
April 22, 1953
PUDUKAD PUBLIC BANK LTD Vs. ANNAMMA
December 15, 1953
PUNNEN Vs. SANKARA NARAYANA IYER
October 19, 1953
R VENKITARAMAN Vs. CENTRAL ROAD TRAFFIC BOARD TRIVANDRUM
September 1, 1953
R. VENKITARAMAN Vs. CENTRAL ROAD TRAFFIC BOARD AND ORS.
February 16, 1953
RAGHAVA KURUP Vs. STATE
September 18, 1953
RAJASEKHARAN PILLAI Vs. PHILIPOSE
July 29, 1953
RAMAKRISHNAN NAIR Vs. KRISHNAN NAIR
July 24, 1953
RAMAN Vs. RAMASASTRI POTTI
October 28, 1953
RAMASWAMI NADAR Vs. PONNIAH NADAR
October 23, 1953
RAMASWAMI PILLAI Vs. SHANMUGHAM
December 30, 1953
RAMASWAMY PILLAI VELAYUDHAN PILLAI AND OTHERS Vs. ARUMANAYAGAM SEEMON AND OTHERS
September 25, 1953
RANGASWAMI CHETTIAR Vs. STATE
January 16, 1953
RAVIVARMA THIRUMULPAD Vs. JOSEPH
September 24, 1953
RAVUNNY NAIR Vs. STATE
December 1, 1953
SAIT NAGJEE PURUSHOTHAM AND CO LTD Vs. CHATHUKUTTY RARUKUTTY
June 26, 1953
SANKARA ALLOM LTD Vs. STATE OF TRAVANCORE-COCHIN AND TWO ORS
August 5, 1953
SANKARA PANICKER Vs. NANGELI AMMA
October 30, 1953
SANKARAN KESAVAN Vs. SANKARAN BHARATHAN
September 24, 1953
SANKARAN NAIR Vs. BHARGAVI PILLAI
August 6, 1953
SANKARANARAYANA IYER Vs. NEELAKANTAN NAMBURI
February 2, 1953
SANKARANARAYANA PILLAI Vs. SANKARA IYER
July 23, 1953
SANKARARU Vs. STATE
March 27, 1953
SEETHARAM WAREHOUSE Vs. THAIVETTIL KUNHESSO ANNA AND TWO ORS
July 21, 1953
SELVARAJA Vs. ABHIMANNU
June 9, 1953
SIMON JACOB SILAS Vs. CASPER JOHN BALTHASAR KOHLHOFF
October 28, 1953
SIRKAR Vs. MAHADEVA IYER VENKITASUBRAMANIA IYER
February 8, 1953
SIVATHANUVAN THAMPI Vs. PATHUMMAL
January 16, 1953
SKARIA Vs. STATE
November 24, 1953
SOUTH INDIA BANK LTD Vs. I T COMMISSIONER
April 1, 1953
SOUTH TRAVANCORE ELECTRICAL WORKERS UNION Vs. NAGERCOIL ELECTRIC SUPPLY CORPORATION
October 27, 1953
STATE Vs. ITTIAVIRAH APPREHEN
October 29, 1953
STATE Vs. BANK OF COCHIN LTD
October 21, 1953
STATE Vs. CHELLAYAN
October 19, 1953
STATE Vs. KOCHAN CHELLAYYAN
October 19, 1953
STATE Vs. PHILIPOSE PHILIP
November 11, 1953
STATE Vs. NARM PILLAL JANARDHANAN PILLAI
November 12, 1953
STATE Vs. VASU
December 21, 1953
STATE Vs. P S SIVARAMA IYER KRISHNA IYER
April 11, 1953
STATE Vs. KOCHUKOCHU BHASKARAN
June 30, 1953
STATE Vs. ALLAPICHA
April 1, 1953
STATE Vs. KOCHANDY OMMEN
January 19, 1953
STATE Vs. KESAVA KURUP AND RAMA KURUP
January 12, 1953
STATE Vs. VENKITASUBRAMONIA IYER
February 8, 1953
STATE Vs. NARAYANA PILLAI
July 24, 1953
STATE Vs. DEVASSI OUSEPH
August 5, 1953
STATE Vs. PARVATHI
September 30, 1953
STATE OF KERALA Vs. JOSEPH AND ANOTHER
March 5, 1953
SUBBIAH CHETTIAR Vs. MUTHU OTHUVAR
October 14, 1953
SUBBIAN VERSU KOLAMMA Vs. STATE
December 14, 1953
SUBRAMANIA IYER Vs. VENKITADRI IYER
August 3, 1953
SUBRAMANIAN Vs. NAGARAMMA
October 22, 1953
SUBRAMONIA IYER Vs. PADMAVATHI AMMAL
July 24, 1953
SUDALAMUTHU KONAR Vs. RAMALEKSHMI
October 1, 1953
SYED MOHAMMED Vs. KASIM BEEVI
March 20, 1953
THANGA PANDIYAN Vs. S R PERIASWAMI THEVAR
January 6, 1953
THANGALKUNJU MUSALIAR Vs. AUTHORISED OFFICIAL AND ITO ON SPECIAL DUTY
September 18, 1953
THANKIAH Vs. PONNAN NADAR
November 4, 1953
THANUMALAYAN Vs. CITY MUNICIPAL CORPORATION TRIVANDRUM
September 23, 1953
THE UNITED INDUSTRIES LTD. Vs. THE AGRICULTURAL INCOME TAX AND SALES TAX COMMR. AND ANR.
February 3, 1953
THEVI AMMA AND ORS. Vs. SUBBARAYAYEN KRISHNA IYER AND ANR.
September 22, 1953
THIRUMALAYANDI PILLAI Vs. MATHEVAN PILLAI
August 18, 1953
THOMAS Vs. ABRAHAM
November 18, 1953
THOMAS JOSEPH Vs. ANTONY JOHN
October 8, 1953
THOMMAN PARAKKAL Vs. MADHAVAN ARAKKAPARAMBIL AND OTHERS
March 31, 1953
THRATHARU NAMBURIPAD Vs. YOHANNAN
December 21, 1953
THRIVIKREMAN NAIR Vs. GOPALA PILLAI
December 17, 1953
ULAHANNAN Vs. KURIEN
August 10, 1953
ULAHANNAN VARKEY Vs. MATHAI POULOSE
August 13, 1953
UNION OF INDIA Vs. ADAM HAJEE PEER MOHAMMED ESSACK
September 22, 1953
V N KRISHNA IYER Vs. SANKUNNY WARRIER
March 26, 1953
VASU PILLAI Vs. PRABHAKARAN NAIR
February 1, 1953
VASUDEVA KURUP Vs. KUNJU PILLAI
October 9, 1953
VASUDEVA MALLAN Vs. KRISHNA KAMMATH
June 22, 1953
VASUDEVA VADHYAR Vs. GOVINDA BHATT
December 8, 1953
VASUDEVAN NAMBURI DAMODARAN NAMBOORI Vs. OUSEPH THARIATH
September 25, 1953
VEERABHADRAN PILLAI Vs. BHAGAVATHI PILLAI
December 21, 1953
VELAYUDHAN Vs. SALES TAX OFFICER
July 7, 1953
VELAYUDHAN NAIR Vs. GOWRI AMMA
February 5, 1953
VELAYUDHAN NAIR Vs. STATE
December 21, 1953
VELAYUDHAN PILLAI Vs. ASIRVADOM NADAR
September 29, 1953
VELU Vs. LEKSHMI
January 16, 1953
VENKITESWARA KAMMATHI BALAKRISHNA KAMMATHI Vs. ANANTHA PAI GANESH PAI
October 1, 1953
VENKITESWARA PAI Vs. PADMAVATHI AMMAL
January 30, 1953
ZAINUDDIN Vs. STATE
August 18, 1953