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Case Index
Title
Date
A BHANUMANTHA SETTY Vs. H SANANTIAH SETTY
February 18, 1953
A VKRISHNAPPA REDDY Vs. VENKATAPPAREDDY
March 5, 1953
ABDUL RAZACK SAHEB Vs. SYED ABDUL JALEEL SAHEB
September 1, 1953
B KLINGANNA Vs. STATE OF MYSORE
March 13, 1953
B VVENKATACHARYA Vs. MYSORE SUGAR COLTD
March 30, 1953
BANGALORE CITY MUNICIPALITY NOW THE CORPORATION OF BANGALORE AND Vs. KRANGAPPA
December 15, 1953
BANK OF MYSORE LTD Vs. B DNAIDU
December 2, 1953
BAYYAPPANAVARA MUNISWAMY Vs. STATE
September 24, 1953
BHIMANTHARAJU SETTY Vs. CORPORATION OF THE CITY OF BANGALORE
July 28, 1953
BKRISHNAPPA Vs. BENGALORE CITY CO OPERATIVE BANK LTDAND
July 30, 1953
BOMMARASEGOWDA Vs. B TGUNDAPPA
December 8, 1953
BRAJESWARIAMMA Vs. K MVISWANATH
February 19, 1953
C DDEVIAH AND Vs. KARIGOWDA
February 2, 1953
C NBRAHMIAH Vs. BNARAYANASWAMY
February 27, 1953
C.N. Brahmiah and others Vs. B. Narayanaswamy
February 27, 1953
DEPUTY COMMISSIONER OF SALES TAX BANGALORE Vs. DHARMAPRAKASHA S V SREENIVASA SETTY
September 10, 1953
Deputy Commissioner of Sales Tax, Bangalore Vs. Dharmaprakasha S.V. Sreenivasa Setty
September 10, 1953
DSIDDAIAH AND Vs. SRUDRAPPA AND
August 11, 1953
H RSNOW Vs. P CBOSE
January 12, 1953
HUTCHEEREGOWDA Vs. SANJEEVAGOWDA
February 9, 1953
In Re: R. Nanjiah Vs.
December 2, 1953
In Re: Rangiah Vs.
October 5, 1953
In Re: Thipperudrappa and another Vs.
July 30, 1953
IRANI BASETTAPPA Vs. MUNICIPAL COUNCIL DAVANGERE CITY MUNICIPALITY
November 3, 1953
J. Ramgopal Vs. H. Misrilal and Sons
February 26, 1953
JRAMGOPAL Vs. HMISRILAL AND SONS
February 26, 1953
KEMPE GOWDA Vs. STATE OF MYSORE
September 22, 1953
KNARAYANA SETTY Vs. STATE OF MYSORE
June 17, 1953
L KSIDDAPPA Vs. LALITHAMMA
September 30, 1953
L.K. Siddappa Vs. Lalithamma
September 30, 1953
M SAVADHANI Vs. STATE OF MYSORE
July 23, 1953
M.S. Avadhani Vs. State of Mysore and others
July 23, 1953
MANCHE GOWDA Vs. BASAMMA
January 21, 1953
MARISAMAPPA Vs. CHANNIAH
August 25, 1953
MUNIAPPA Vs. SUBRAHMANYASWARASWAMI BANK
February 27, 1953
NARASIMHAIAH Vs. CHIKKATHIMMAIAH
February 6, 1953
NSREENIVASA MURTHY Vs. SRI VYASARAJENDRA CO OPERATIVE BANK LTD
August 21, 1953
PAPIAHACHARY Vs. GURUSAMAPPA
March 5, 1953
PUTTAPPA Vs. MALIGAMMA
March 11, 1953
RAJAMMAL Vs. MARIYAMMAL AND
January 15, 1953
RANGA Vs. STATE OF KARNATAKA
October 6, 1953
RANGIAH Vs. STATE OF KARNATAKA
October 5, 1953
RNANJIAH Vs. STATE OF KARNATAKA
December 2, 1953
RUDRAPPA Vs. PUTTALAKSHAMMA
February 5, 1953
SAMPU GOWDA HANUME GOWDA Vs. STATE OF MYSORE
March 30, 1953
SARODE VITHOBA AND Vs. MADANLAL LALCHAND AND CO
October 28, 1953
SHANKARIAH Vs. RAMIAH
December 16, 1953
SIDDAVEERAPPA AND Vs. JALAL KHAN AND
January 6, 1953
SRAMANNA Vs. ABBAS HUSSAIN
January 5, 1953
SRIKANTIAH AND Vs. HONNE GOWDA
November 13, 1953
SSUNDARA RAO Vs. BAPPIAH NAIDU AND
July 7, 1953
STATE OF MYSORE Vs. GUJJADI NARAYAN NAYAK AND
March 22, 1953
STATE OF MYSORE Vs. MAHADEVAPPA
January 15, 1953
STATE OF MYSORE Vs. C VGOPALA RAO
December 3, 1953
T BGAVISHAPPA Vs. DEVATHA KRISHNIAH SETTY AND
September 23, 1953
T SNATESHMURTHY Vs. GOVERNMENT OF MYSORE
January 22, 1953
TADINARAYANA SETTY Vs. SPECIAL LAND ACQUISITION OFFICER BANGALORE
October 5, 1953
THARUMAL BHAJANDAS Vs. KNARASIMHIAH
February 6, 1953
THIMMARAYAPPA Vs. NARAYANAPPA
January 13, 1953
THIPPERUDRAPPA AND Vs. STATE OF KARNATAKA
July 30, 1953
UNION OF INDIA AND Vs. MHANUMAN DAS
March 25, 1953
VENKATARAVANAPPA Vs. DASAPPA
December 1, 1953
VENKATESWARA DISTRICT MOTOR SERVICE Vs. COMMISSIONER OF INCOME TAX
November 20, 1953
VSEETHARAMA RAO Vs. GOVERNMENT OF MYSORE
January 30, 1953
Y. Venkatakrishna Jois Vs. T. Venkataswamy
March 4, 1953
YVENKATAKRISHNA JOIS Vs. TVENKATASWAMY
March 4, 1953