Case Index

Title
Date
A KUPPUSWAMI KONAR (SINCE DECEASED) Vs. DISTRICT BOARD OF TANJORE
August 17, 1943
A L S P P L SUBRAMANIAM CHETTIAR Vs. RMUTHURAMA SASTRIGAL
August 4, 1943
A MALLARI RAO Vs. SIVAGNANA VANDAYAR
March 10, 1943
A N M AZIZAL BARI Vs. JEW MAHAMMAD KHAN KABULI
December 7, 1943
A VENKATARAMA AYYAR Vs. ARSRINIVASA SASTRIGAL
July 30, 1943
ABDUL GANI BANDUKCHI Vs. EMPEROR
January 11, 1943
ABDUL GHAFOOR Vs. EMPEROR
September 7, 1943
ABDUL JOBBAR MOLLA Vs. EMPEROR
May 26, 1943
ABDUL LATIF Vs. EMPEROR
September 15, 1943
ABDUL RAZAK Vs. KULDIP NARAIN
July 23, 1943
ABDUL SAMAD Vs. ALIMUDDIN
September 24, 1943
ABDULA SAHEB Vs. GURUVAPPA AND CO
November 22, 1943
ABDULLABHOY ESOOFALLY CHAS Vs. AKBARALLY SAMSUDDIN RAJA
July 14, 1943
ABDULLAKHAN DARYAKHAN MHADIK Vs. PURSHOTTAM DAMODAR SURA
August 3, 1943
ABDUR RASHEED Vs. MAHARAJA SRISH CHANDRA
November 25, 1943
ABINASH CHANDRA BISWAS Vs. NAKUL RUHIDAS
July 15, 1943
ABITIBI POWER AND PAPER CO LTD Vs. MONTREAL TRUST CO
July 8, 1943
ABRAHAM EZRA ISSAC MANSOOR Vs. ABDUL LATIF USMAN
November 9, 1943
ABRAHAM S MARRACHE Vs. HERMINIA ASHTON
January 22, 1943
ABU SUFIAN KHAN Vs. MOHDRASHID KHAN
March 1, 1943
ACHIRAN BIBI W/O ABBAS ALI MALLIK Vs. BABUR ALI SAPUI ALIAS BABURALI SIPAI
July 28, 1943
ACHYUT GOPAL MHETRAS Vs. GOPALRAO RAMCHANDA MHETRAS
August 5, 1943
ADAPA VENKATACHALAM Vs. VEMALEPATHI VENKATESWARA RAO
March 16, 1943
ADHILAKSHMI AMMAL Vs. SRINIVASA GOUNDAN ALIAS KRISHNA GOUNDAN
September 10, 1943
ADIMOOLA PADAYACHI Vs. KASI AMMAL
April 30, 1943
AHMED MIA Vs. EMPEROR
May 3, 1943
AJIT KUMAR HALDAR Vs. OFFICIAL RECEIVER
February 1, 1943
AKSHOY KUMAR BANERJEE Vs. MAHAMMAD HEDAYATULLA
June 1, 1943
AL SP PL SUBRAMANIAN CHETTIAR Vs. RAJAH OF RAMNAD
July 15, 1943
AL VR Vs. PPETHAPERUMAL CHETTIAR VCOMMISSIONER OF INCOME-TAX, MADRAS
August 27, 1943
AL VR V P PETHAPERUMAL CHETTIAR Vs. COMMISSIONER OF INCOME-TAX
August 27, 1943
ALI AHMAD Vs. IBADAT ULLAH KHAN
November 23, 1943
ALI RAZA Vs. EMPEROR
November 16, 1943
ALLA VENKATARAMANNA Vs. PALACHERLA MANQAMMA
November 5, 1943
ALLAH DIA Vs. SYED AKHTAR ALI
November 9, 1943
ALSIDAS S/O. PANNALAL NAWTA AND ANOTHER Vs. PUNAMCHAND S/O. HUKUMCHAND OSWAL AND ANOTHER
November 15, 1943
AMBALAL CHUNTHABHAI PATEL Vs. SOMABHAI BAKORBHAI PATEL
April 16, 1943
AMBARAM POPAT VANKAR Vs. BUDHALAL MAHASUKRAM SHAH
January 15, 1943
AMBIKA NATH Vs. CHHEDI NATH
March 10, 1943
AMIR HUSHEN Vs. ABDUL BARI KHAN
May 31, 1943
AMIR PRASAD SINGH Vs. EMPEROR
August 3, 1943
AMRITLAL NARSILAL SHAH Vs. SADASHIV ANNA MALEKAR
August 19, 1943
ANANDRAO ALIAS ADKOBA S/O. RISARAMJI Vs. VISHWANATH WATUJI KALAR AND OTHERS
September 8, 1943
ANANT BABURAO KULKARNI Vs. VYASACHARYA MADHAVACHARYA GHALASASI
November 24, 1943
ANANT BHIKKAPPA PATIL, MINOR, BY NEXT FRIEND GANGABAI KOM BHIKKAPPA Vs. SHANKAR RAMCHANDRA PATIL
July 26, 1943
ANANT GOVIND GINDE Vs. DNYANESHWAR BALKRISHNA GINDE
June 21, 1943
ANANTANATH CHATTARJI Vs. EMPEROR
May 1, 1943
ANNAKUTTY MOOTHAN S SONS MANIAPPA MOOTHAN Vs. ULLATTIL GOPALAN NAYAR
March 12, 1943
APOLLO MILLS, LTD Vs. BABUBHAI CHANDULAL
January 13, 1943
ARJUN LAL Vs. BANBEHARI
July 5, 1943
ASADDAR ALI KHAN WAQF ESTATE BY MUTWALI GAJANFOR ALI KHAN Vs. PROVINCE OF ASSAM
May 19, 1943
ASHARAM THIKADAR Vs. DAN CHAND CHAPRA
May 4, 1943
ASHER Vs. LONDON FILM PRODUCTIONS, LTD
December 8, 1943
ASHTBHUJA RATAN KUER Vs. THAKUR DEBI BAKSH SINGH
December 21, 1943
ASHUTOSH SARKAR Vs. CORPORATION OF CALCUTTA
August 16, 1943
ATA HUSAIN Vs. MTHUKAM DEI
January 28, 1943
ATMARAM RAO S CHARITY ESTATE REPRESENTED BY ITS TRUSTEE, VASUDEVA RAO Vs. PACKIRI MOHAMMAD ROWTHER
November 5, 1943
ATTORNEY GENERAL OF ALBERTA Vs. ATTORNEY GENERAL OF CANADA
February 1, 1943
ATUL CHANDRA BHADURI Vs. SHEIKH AKHTAR ALI (ON THE DATED OF SHEIKH MAJU)
December 1, 1943
ATUL KRISHNA Vs. AMRITA LAL
February 23, 1943
B CHHADDAMI LAL Vs. LHAR SARUP
April 13, 1943
B K NARAYANASWAMI CHETTIAR Vs. GURUKKAR RUDRAPPA
November 26, 1943
B MADHO PRASAD Vs. BGAURI SHANKER PRASAD
August 12, 1943
B MURARI LAL Vs. CHOTEY
January 27, 1943
B RAMAMURTHY, MINOR BY NEXT FRIEND AND FATHER B S CHETTI Vs. DIRECTOR OF PUBLIC INSTRUCTION
April 28, 1943
B. P. BYRAMJI AND COMPANY Vs. COMMISSIONER OF INCOME-TAX, CENTRAL AND UNITED PROVINCES
January 29, 1943
BABA NARAYAN LAKRAS Vs. SABOOSA
April 15, 1943
BABU JYOTI BHUSHAN Vs. BABU SHIVA PRASAD GUPTA
July 20, 1943
BABUI RAJESHWARI KUER Vs. BABUI KHUKHNA KUER
March 15, 1943
BABULALL CHOUKHANI Vs. HARIPROSAD ROY
August 24, 1943
BAGAVANDAS MOOPANAR Vs. MUHAMMAD GANI ROWTHER
February 26, 1943
BAHADUR SINGH SINGHEE Vs. SANYASI CHARAN GHOSH
January 20, 1943
BAI CURSETBAI C DOSSABHOY Vs. BAI HAMABAI JEHANGIR WADIA
March 10, 1943
BAI KAMALA Vs. SHANKERRAO LAXMANRAO JADHAV
January 6, 1943
BAI MADHUKANTA Vs. KANTILAL MOHANLAL
June 22, 1943
BAI SHANTA Vs. TRIKAMLAL VRIJAVALLABHDAS SHAH
February 23, 1943
BAJIRAO MADHAVRAO SUBHEDAR Vs. WAMANRAO ALIAS BHAYYASAHEB PURSHOTTAMDAS
August 9, 1943
BAJRANGLAL MANIRAM SINGHVI AGARWAL Vs. ANANDILAL RAMCHANDRA POTDAR
July 30, 1943
BALDEB JIU THAKUR Vs. JOGI SAHU
April 13, 1943
BALDEO DAS ON BEHALF OF KAMLAPATI TEWARI Vs. EMPEROR
April 30, 1943
BALDEODAS BAJORIA Vs. GOVERNOR OF UNITED PROVINCES
May 10, 1943
BALIRAM GANPATRAO BHOOT Vs. MANOHAR DAMODHAR BHOOT
January 28, 1943
BALKRISHNA Vs. ATMARAM
April 16, 1943
BALKRISHNA BHAWANSA SONAR Vs. CHANGDEO TUKARAM
July 26, 1943
BALLAVDAS AGARWALLA Vs. CBLBHATNAGAR
March 24, 1943
BALLELAL S/O. NANHELAL Vs. MANOHARLAL GURU
November 16, 1943
BALMUKUND JAINARAYAN MARWADI Vs. GADI NARAYAN PATIL KEDAR
February 10, 1943
BALMUKUND JAINARAYAN MARWARI Vs. SHEKH SARDAR S/O. VAZIR ALIAS GANGARAM PINJARI
November 19, 1943
BALMUKUND JAINARAYCM MAHEAND Vs. HIRASAO NARAYANSAO BANIA
March 30, 1943
BAMMANGOUDA SHANKARGOUDA PATIL; MADANGOUDA LINGANGOUDA PATIL Vs. SHANKARGOUDA RANGANGOUDA PATIL; SHANKARGOUDA RANGANGOUDA PATIL
March 15, 1943
BANARSI DAS Vs. NAND KISHORE
April 2, 1943
BANKO DAS Vs. ODDI ARJUN SUBUDHI
September 17, 1943
BANKU BEHARY MONDAL Vs. BANKU BEHARY HAZRA
January 8, 1943
BAPURAO NAMA KUNBI AND OTHERS Vs. BULAKIDAS KALURAM MARWADI
October 18, 1943
BASALINGAPPA KUSHAPPA KUMBHAR Vs. SHIDRAMAPPA IRAPPA SHIVANAGI
February 26, 1943
BECHARAM MUKHERJI Vs. EMPEROR
June 23, 1943
BEERAM ANKALU REDDI Vs. BEERAM CHINNA ANKALU REDDI
September 30, 1943
BENGAL AND NORTH WESTERN RAILWAY CO LTD Vs. SOBRATI MIA S/O NAFI MIA
January 5, 1943
BENGAL JUTE MILLS Vs. JEWRAJ HEERALAL
March 2, 1943
BENOARI LAL SARMA Vs. EMPEROR
April 21, 1943
BESAR KUER Vs. BISHUNDEO SINGH
June 24, 1943
BEZWADA MUNICIPAL COUNCIL, REPRESENTED BY MR C NARASIMHAM, THE COMMISSIONER OF BEZWADA MUNICIPALITY Vs. SEETHEPALLI VENKATA NAGABHUSHANAM
March 8, 1943
BHABANI CHURN LAW Vs. TULSI CHANDRA GOSWAMI
August 9, 1943
BHABANI PROSAD MOITRA Vs. SATYENDRA NATH MUKHERJEE S/O SATISH CHANDRA MUKHERJEE
March 10, 1943
BHABANI PROSANNA LAHIRI Vs. SAROJINI DEBYA W/O JATINDRA MOHAN LAHIRI
January 22, 1943
BHABATARINI DEBI Vs. ASHALATA DEBI
January 22, 1943
BHAGBATI DEI Vs. MURALIDHAR SAHU
February 3, 1943
BHAGSINGH BARAYAMSINGH SIKH Vs. GOVINDRAM HARADATTARAI MARWADI
August 4, 1943
BHAGWANDAS TOTARAM AGARVAL Vs. CHHAGANLAL RAICHAND
July 30, 1943
BHAGWANJI MORARJI GOCULDAS Vs. ALEMBIC CHEMICAL WORKS CO LTD
November 24, 1943
BHAIYALAL GHURATIA Vs. SAWAI SINGHAI PANNALAL
December 17, 1943
BHANKUMAR CHAND Vs. SHREE LACHMI KANT RAO NAIK KALIA
January 27, 1943
BHARMAPPA MURDEPPA SOPPIN Vs. HANMANTAPPA TIPPANNA BELLUDI
January 28, 1943
BHAVADASAN BHATTATHIRIPAD Vs. AVINHIKKAT MANAKKAL NEELAKANDHAN BHATTATHIRIPAD S CHILDREN KARNAVAN NEELAKANDHAN BHATTATHIRIPAD
July 29, 1943
BHAVADESAN NAMBUDIRIPAD Vs. NARAYANAN NAMBUDIRIPAD
October 27, 1943
BHAYYALAL RAMRATAN JAISWAL, PROPRIETOR AND MANAGER OF FIRM RAMRATAN BHAIYALAL MERCHANT AND COMPANYMMISSIONER AGENT Vs. AGENT AND GENERAL MANAGER, B. N. RLY
December 24, 1943
BHIKAJI VISHNU KARMARKAR Vs. RAMCHANDRA KRISHNA PHATAK
July 15, 1943
BHOLA BIND Vs. EMPEROR
July 27, 1943
BHOWANI MOHAN JOARDER Vs. EMPEROR
April 8, 1943
BHUKHANDAS VALABDAS Vs. CHHAGANLAL DAYARAM
February 9, 1943
BHURMAL RAMHARAN Vs. GODURAM MANGALCHAND JAT
January 19, 1943
BIBHUTI BHUSAN BANERJEE Vs. DWARIKANATH BHATTACHARJEE
May 11, 1943
BIBI KANIJ FATIMA Vs. JAI NARAIN RAM
December 15, 1943
BIBI KANIZ FATMA Vs. SKHOSSAINUDDIN AHMAD
April 1, 1943
BILASRAI JOHARMAL Vs. SHIVNARAYAN SARUPCHAND
December 21, 1943
BIRAKAYALA SIVA RAO Vs. BIRAKAYALA RAMAJOGA RAO
January 7, 1943
BIRJIS MAHAL BEGUM Vs. HUMAYUN REZA CHAUDHURY
November 19, 1943
BISHNUSINGH JANGOO GOND Vs. EMPEROR
April 7, 1943
BISHUNDAYAL MAHTON Vs. EMPEROR
April 21, 1943
BOARD OF COMMISSIONERS FOR HINDU RELIGIOUS ENDOWMENTS Vs. PALANIANDI MUTHIRIAN
September 17, 1943
BOLLA SUBBANNA Vs. BALANAGU SATYANARAYANAMURTI
July 19, 1943
BONDALAPATI KANYAKAPARAMESWARAMMA Vs. KOLLI BUTCHI KOTAYYA
July 28, 1943
BOTAWALA DE RANDER Vs. JPMITTER
February 5, 1943
BRIJ LAL ALIAS BIRJA Vs. EMPEROR
February 2, 1943
BRIJLAL RAMJIDAS Vs. GOVINDRAM GSEKSARIA
February 15, 1943
BURJORJI PESTONJI BARIA Vs. MURLIDHAR SIDHGOPAL AVASTI
March 16, 1943
C J BRACE Vs. UNION BOARD
March 30, 1943
C K MAMAD KEYI Vs. COMMISSIONER OF INCOME-TAX, MADRAS
August 20, 1943
C R PARANKUSA NAIDU Vs. AYYANNA NAIDU
February 19, 1943
C. WRIGHT NEVILLE Vs. E. H. FRESER
April 14, 1943
CALCUTTA LANDING AND SHIPPING CO LTD Vs. VICTOR OIL COMPANY LTD
July 13, 1943
CHAIRMAN, MUNICIPALITY KISHOREGUNJ Vs. RADHIKA MOHAN GHOSE
May 18, 1943
CHAMPAKLAL CHIMANLAL Vs. AMUBHAI DAHYABHAI SODAGAR
August 4, 1943
CHAMPAKLAL PURSHOTTAMDAS Vs. BAI NARBADABAI
August 6, 1943
CHANDA DEVI Vs. NATTHU SINGH
December 17, 1943
CHANDRA KUMAR CHOWDHURY Vs. KALA MEAH
July 5, 1943
CHANDRABHAGABI W/O. RAMCHANDRA TELANGA Vs. TIKUBHAI ALIAS TEKCHAND S/O. VENKATDAS
September 7, 1943
CHAPARADDI ALIAS SAPARADDI GAZI Vs. KABIL MOLLA, RECEIVER OF ESTATE OF CHAPARADDI ALIAS SAPARADDI GAZI
February 3, 1943
CHARLES MORTIMER EASTLEY Vs. ERNEST DO ROZARIO
July 27, 1943
CHARLO SESHU REDDI Vs. AMPERAYANI SUBBARAO
April 7, 1943
CHAUDHARY PARAS RAM SINGH Vs. BABU RAJA MOHAN MANUCHA
November 24, 1943
CHENNAMANGALATH MANAKKAL VASUDEVAN NAMBUDRIPAD Vs. AMBUJAKSHI
January 28, 1943
CHERALODIYIL USANKUTTY Vs. KUNHIPENNU
April 16, 1943
CHHADAMRAI Vs. RAM NARESH MISIR
September 1, 1943
CHHOTU SAO Vs. BANSI LAL
September 2, 1943
CHIEF CONTROLLING REVENUE AUTHORITY C. P. AND BERAR Vs. MT. SARJUBAI W/O. LAKHARLAL AND OTHERS
October 26, 1943
CHIEF INSPECTOR OF STAMPS Vs. RAMESH CHANDRA ADOPTED SON OF BSHEO PRASAD
November 29, 1943
CHINDU JANOO GOND AND OTHERS Vs. INDRARAJ RAGHUNATHRAO DOYE
November 30, 1943
CHINNASAMI BATTAR Vs. MLRAMASWAMI PILLAI
October 19, 1943
CHINTAMAN MANDAR Vs. SIA RAM MANDAL
April 1, 1943
CHITAR SINGH Vs. THROSHAN SINGH
March 30, 1943
CHOKKALINGAM CHETTIAR Vs. IN RE: THE NAGARATHAR NATIONAL BANK (IN LIQUIDATION)
September 13, 1943
CHOTA NAGPUR BANKING ASSOCIATION Vs. CTMSMITH
February 25, 1943
CHOUDHURY MOHAMMAD MANJURAL HAQUE Vs. SHEBAIT OF SRI SRI ISWAR LAKSHMI NARAYAN JEW THAKUR, SRI SRI ISWARI SARADIA DURGA DEBI THAKURANI AND SRI SRI ISWARI JAGADHATRI DEBI THAKURANI, BISSESWAR BANERJEE
August 11, 1943
CHOWDHURY MOHAMMAD MANJURAL HAQUE Vs. SEBAIT OF SRI SRI ISWAR LAKSHMI NARAYAN JEW THAKUR, SRI SRI ISWARI SARADIA DURGA DEBI THAKURANI AND SRI SRI ISWARI JAGADHATRI DEBI THAKURANI, BISSESSWAR BANERJEE
January 29, 1943
CHOWDHURY MOHAMMED IBRAHIM Vs. SABURJAN BEWA W/O KURANU SARKAR
June 17, 1943
CHOWDHURY RADHASHYAM DAS Vs. NIDHI SAHU
April 28, 1943
CHUNDURU RAMACHANDRAYYA Vs. CHUNDURU NAGESWARA RAO
January 11, 1943
CHUNIBHAT PATEL Vs. NATHA BHAI PATEL
August 25, 1943
CHUNILAL BHAGWANJI Vs. KANMAL LALCHAND
March 12, 1943
COLLECTOR OF MADRAS Vs. ARJRUNACRES
April 15, 1943
COMMISSIONER Vs. MURLIDHAR GUNDAYLAL DARZI
March 12, 1943
COMMISSIONER OF INCOME TAX BOMBAY Vs. MANGLDAS MOTILAL & CO
September 29, 1943
COMMISSIONER OF INCOME TAX, MADRAS Vs. CTRMNNARAYANAN CHETTIAR
March 30, 1943
COMMISSIONER OF INCOME-TAX Vs. KATRAGADDA MADHUSUDHANA RAO
November 5, 1943
COMMISSIONER OF INCOME-TAX Vs. MAHMAD BADSHA SAHEB
October 15, 1943
COMMISSIONER OF INCOME-TAX Vs. MOHANMAL CHORDIA, PROPRIETOR, SHA AGARCHAND MANMAL
March 16, 1943
COMMISSIONER OF INCOME-TAX Vs. GURUPADA DUTTA
June 10, 1943
COMMISSIONER OF INCOME-TAX Vs. CTRMNNARAYANAN CHETTIAR
July 30, 1943
COMMISSIONER OF INCOME-TAX Vs. VEDLAPATLA VEERA VENKATARAMIAH
March 15, 1943
COMMISSIONER OF INCOME-TAX Vs. DRSIR KAMESHWAR SINGH OF DARBHANGA
September 22, 1943
COMMISSIONER OF INCOME-TAX Vs. VRAMASWAMI IYENGAR AND KBSUBRAMANIA IYER, RECEIVERS TO THE ESTATE OF LATE RMARARRMARUNACHALAM CHETTIAR
October 22, 1943
COMMISSIONER OF INCOME-TAX Vs. EDULJI FEDINSHAW
April 7, 1943
COMMISSIONER OF INCOME-TAX Vs. SIR MOHAMED YUSUF ISMAIL
September 24, 1943
COMMISSIONER OF INCOME-TAX Vs. MANGALDAS MOTILAL AND CO
September 29, 1943
COMMISSIONER OF INCOME-TAX Vs. MAHOMEDBHOY IAROWJI
April 8, 1943
COMMISSIONER OF INCOME-TAX (CENTRAL) Vs. BISHWAMBHARLAL MAHESHWARI
September 27, 1943
COMMISSIONER OF INCOME-TAX BIHAR, AND ORISSA Vs. MAHARAJA OF DARBHANGA
September 22, 1943
COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA Vs. ABDUL RAUF (AND OTHER CASES)
September 30, 1943
COMMISSIONER OF INCOME-TAX, BOMBAY Vs. KARIM BROS, CHARITY FUND
September 23, 1943
COMMISSIONER OF INCOME-TAX, BOMBAY Vs. GOKALDAS HUKUMCHAND
April 6, 1943
COMMISSIONER OF INCOME-TAX, BOMBAY Vs. SIR MAHOMED YUSUF ISMAIL
September 24, 1943
COMMISSIONER OF INCOME-TAX, BOMBAY Vs. BOMBAY BARODA AND CENTRAL INDIA RAILWAY CO
March 23, 1943
COMMISSIONER OF INCOME-TAX, BOMBAY Vs. MAHOMEDBHOY IMROWJI
April 8, 1943
COMMISSIONER OF INCOME-TAX, MADRAS Vs. VRAMASWAMY IYENGAR AND ANOTHER
October 22, 1943
COMMISSIONER OF INCOME-TAX, MADRAS Vs. MADRAS AND SOUTHERN MAHRATTA RAILWAY CO LTD, MADRA
March 3, 1943
COMMISSIONER OF INCOME-TAX, MADRAS Vs. MOHANMAL CHORDIA
March 16, 1943
COMMISSIONER OF WAKFS Vs. SHAHEBZADA MOHAMMED ZAHANGIR SHAH
May 25, 1943
CORPORATION OF CALCUTTA Vs. PROVINCE OF BENGAL
December 21, 1943
CROWN PROSECUTOR Vs. CVRAMANUJULU NAIDU
November 12, 1943
D RAMACHANDRA AYYAR Vs. KSESHA AIYANGAR
March 1, 1943
D. D. BILIMORIA, ELECTRIC CONTRACTOR Vs. CENTRAL BANK OF INDIA LIMITED
September 27, 1943
DAGULAL TILOKCHAND GANYRADE AND ANOTHER Vs. RAMESHWAR RAMKARAN
December 23, 1943
DAKOR TEMPLE COMMITTEE Vs. SHANKERLAL
October 4, 1943
DALCHAND LOKMAN DASS THROUGH RAM CHAND Vs. SURAJ MAL SANKAL CHAND THROUGH CHANDOO LAL
August 5, 1943
DALGANJAN SINGH Vs. JANGI SINGH
March 17, 1943
DALMIA CEMENT LTD Vs. COMMISSIONER OF INCOME-TAX BIHAR AND ORISSA
September 23, 1943
DAMODARA MOOTHAN Vs. AMMU AMMA
July 19, 1943
DAMODARASAMI NAICKEN Vs. MINOR GOVINDARAJULU NAIDU
February 3, 1943
DAMODHAR JHINGOOJEE JAIN Vs. ALLABUX SHEIKH YEWRAJ
August 2, 1943
DAN MALL SHARMA Vs. EMPEROR
July 27, 1943
DARBARI LAL MUDI Vs. RANEEGANJ COAL ASSOCIATION LTD
July 28, 1943
DASHRATHSA SHANKARSA LAD MAHAJAN ... Vs. MANGILAL NANDRAM MAHAJAN
January 29, 1943
DATTATRAYA Vs. EMPEROR
December 2, 1943
DATTATRAYA PUTTO HONNANGI Vs. TULSABAI CHIDAMBAR HONNANGI
January 15, 1943
DATTATRAYA VASUDEV KHATKUL Vs. PARASHRAM ANANT MOGHE
June 28, 1943
DEBI PRASAD SHARMA Vs. EMPEROR
June 25, 1943
DEBI PRASAD SHARMA Vs. THE KING-EMPEROR
July 26, 1943
DEOSTHAN MATH ALONYA BABA THROUGH SARBARAKAR GOVINDGIR GURU SURATGIR GOSAI Vs. RAMDAYAL BALGOVIND KALWAR AND
March 5, 1943
DEVIDAS GANPATRAO WARAHADPANDE Vs. SUNDERAL AND OTHERS THROUGH NEXT FRIEND RAMCHANDRA DEWAJI
September 15, 1943
DEVISINGH UMRAOSINGH KSHATRIYA Vs. DHARMA BHURA NAYAK
November 23, 1943
DEWAN ANWAR REZA CHOUDHURY Vs. DEWAN HACHINUR REZA CHOUDHURYTHROUGH MANAGER, COURT OF WARDS
August 17, 1943
DHARANIDHAR JANA Vs. KEDAR NATH DAS
June 7, 1943
DIGENDRA KUMAR ROY CHOUDHURY Vs. KUTI MIAN
April 20, 1943
DISTRICT BOARD Vs. JOGESH CHANDRA BASU
January 21, 1943
DISTRICT BOARD OF WEST TANJORE Vs. SECRETARY OF STATE
April 15, 1943
DR S ROY Vs. KARUNA KISORE KAR
December 2, 1943
DULA MIA Vs. DACCA MUNICIPALITY
June 28, 1943
DULICHAND MAHESRI Vs. PROHLAD CHANDRA
May 24, 1943
DWIJENDRA NATH TALUKDAR Vs. MAKHON LAL PRAMANIK
June 8, 1943
E J JOHN Vs. COLLECTOR OF MALABAR
September 2, 1943
E M MUTHAPPA CHETTIAR Vs. VENUS ASSURANCE CO LTD
December 1, 1943
E. C. EDULJEE Vs. CAFE JOHN BROTHERS, PROPRIETOR S. V. AZAVEDO
February 12, 1943
EDUPUGANTI PITCHAYYA Vs. GONUGUNTLA VENKATA RANGA ROW
October 20, 1943
EMPEROR Vs. BENJAMIN GUY HORNIMAN
November 8, 1943
EMPEROR Vs. MUHAMMAD FAZLE BARI
December 17, 1943
EMPEROR Vs. PARMANAND RAI
March 9, 1943
EMPEROR Vs. KISHORI KHANRA (KHARA) S/O KHETRA KHANRA (KHARA)
January 26, 1943
EMPEROR Vs. LAL MIA S/O SAFAR ALI
January 21, 1943
EMPEROR Vs. KHANDUBHAI KDESAI
September 30, 1943
EMPEROR Vs. KANTILAL MANGALDAS
September 1, 1943
EMPEROR Vs. JAYANTILAL JAGJIVAN MULJL
November 3, 1943
EMPEROR Vs. THAKURDAS MALO
January 15, 1943
EMPEROR Vs. BECHAN CHERO
August 10, 1943
EMPEROR Vs. SULEMAN SHAMJI
July 15, 1943
EMPEROR Vs. SHREEKANT PANDURANG KETKAR
January 21, 1943
EMPEROR Vs. SHANKARBHAI KASHIBHAI PATEL
March 2, 1943
EMPEROR Vs. RAMCHANDRA NARHAR ABHYANKAR
August 17, 1943
EMPEROR Vs. CHINDHYA WARLA DHIMAR
February 14, 1943
EMPEROR Vs. BALLABHDAS MOTIRAM GUPTA
January 27, 1943
EMPEROR Vs. BANAPPA KALLAPPA AJAWAN
October 12, 1943
EMPEROR Vs. AYUBKHAN MIRSULTAN
November 26, 1943
EMPEROR Vs. SUMATIBAI WASUDEO BACHUWAR
September 8, 1943
EMPEROR Vs. KESHAV TALPADE
April 22, 1943
EMPEROR Vs. RAMANLAL DALSUKHBHAI SHAH
December 8, 1943
EMPEROR Vs. PURSHOTTAM DEVJI PATEL
December 8, 1943
EMPEROR Vs. SHANKAR PAPAYYA PADAMSALI
January 13, 1943
EMPEROR Vs. DHANRAJ MILLS LTD
January 26, 1943
EMPEROR Vs. MUKTAR ALI
June 9, 1943
EMPEROR Vs. KAUSER ALI SKS/O KASEM SHEIKH
November 18, 1943
EMPEROR Vs. JOYRAM PATHAK
November 10, 1943
EMPEROR Vs. KAMAL DATTATRAYA SOHONI
March 3, 1943
EMPEROR Vs. BHIKHA GOBER
June 15, 1943
EMPEROR Vs. PROVIDENT INVESTMENT CO LTD
August 10, 1943
EMPEROR Vs. PANDURANG BHIKHAJI JOSHI
July 20, 1943
EMPEROR Vs. TRIMBAK HARI TULPULE
July 1, 1943
EMPEROR Vs. GAJENDRA MOHAN KAR S/O GADADHAR KAR
January 5, 1943
EMPEROR Vs. CHUNI LAL DE
June 25, 1943
EMPEROR Vs. PANDU KUSHA MANDAVKAR
July 12, 1943
EMPEROR Vs. MAHOMED ELIAS PATEL
July 20, 1943
EMPEROR Vs. CHARAN DAS
May 11, 1943
EMPEROR Vs. GANPATI SITARAM VAIDYA
December 2, 1943
EMPEROR Vs. KASHINATH DAYARAM CHAUDHARI
December 8, 1943
ESTATE OF HARENDRA KUMAR Vs. ITCOMMISSIONER
June 18, 1943
ESTATE OF HARENDRA KUMAR ROY Vs. COMMISSIONER OF INCOME-TAX BENGAL
June 18, 1943
F. X. RABELLO Vs. FIRM LADHASINGH BEDI
March 29, 1943
FAKIRA MAHADJI KUNBI Vs. SANGIDAS SADARAM MAHESRI MARWADI
November 15, 1943
FAKIRCHAND JANKIRAM AGARWAL Vs. NARMADABAI TULSIRAM AGARWAL
January 29, 1943
FAKRUDDIN SHAMSUDDIN SAIYED Vs. BAI JENAB
July 19, 1943
FAZLHUSSEIN SHARAFALLY Vs. MAHOMEDALLY ABDULALLY SASSOOR
March 28, 1943
FEDERAL INDIA ASSURANCE COMPANY LIMITED Vs. ANANDRAO PANDURANGRAO DIXIT
November 24, 1943
FIRM CHUNNI LAL MANSA RAM THROUGH L VIDYA RAM Vs. FIRM SHEOPRASAD BANARSI DAS THROUGH SETH BANARSI DAS, SETH MUNNA LAL, SETH KASHI NATH ALIAS KASHI RAM
April 22, 1943
FIRM KISHORE CHAND SHIVA CHARAN LAL THROUGH RAGHUNATH PRASAD TANDON Vs. BUDAUN ELECTRIC SUPPLY CO LTD THROUGH PLJAITEY AND CO
September 7, 1943
FIRM TOKANI PROSAD KAMINI KUMAR PAUL Vs. SHYAMAPADA BANERJEE (SURETY)
July 19, 1943
FULCHAND HIRCHAND OSWAL Vs. PAL S/O. MARIAN PAL
February 1, 1943
G NAGARATHNAM PILLAI Vs. GURUSWAMI PILLAI (DIED)
July 27, 1943
GADAI SAHU ALIAS GADADHAR SAHU Vs. EMPEROR
April 8, 1943
GADDAM CHINNA VENKATA RAO Vs. KORALLA SATYANARAYANAMURTHY
August 16, 1943
GADDAM PADMANABHAM Vs. PASUPULETI KAMARAJU
January 22, 1943
GADE ANASUYAMMA BEING MINOR BY NEXT FRIEND BATCHU NAGIREDDI Vs. GADE SUBBAREDDI
April 21, 1943
GADELA VENKAYAMMA Vs. GADELA RAMAYYA
July 16, 1943
GAJADHAR SINGH Vs. EMPEROR
August 5, 1943
GAJANAN YESHWANT PATANKAR Vs. GOVIND RAMCHANDRA DESHMUKH
February 10, 1943
GANDU NAIKO ALIAS RAMCHANDRO NAIKO Vs. AKULO DAS
February 23, 1943
GANESH SINGH LALSINGH KSHATRIYA Vs. GOVIND GANESH BAKRE
August 4, 1943
GANESHI LAL Vs. SHIAM LAL
January 29, 1943
GANGA PRASAD SINGH Vs. MTGANESHI KUER
September 28, 1943
GANPATRAO PANDE THROUGH COURT OF WARDS Vs. GANGADHAR SITARAM BRAHMARAKSHAS
March 16, 1943
GENERAL RANA PARAKRAM JUNG BAHADUR S/O RANA GYAN JUNG BAHADUR Vs. PRASADI RAM SAHA S/O ISWAR RAM SAHA
June 28, 1943
GEYANCHAND SUCHANTI Vs. BUDHAN MAHTON
February 18, 1943
GHANSIAM BHOLARAM TAMOLI Vs. GIRIJASHANKAR S/O. PANDYA SHANKARNATH
August 11, 1943
GHANTA GOPALA RAO Vs. GOGINENI VENKATRAMAYYA
October 12, 1943
GHASSU Vs. BABU RAM
December 14, 1943
GIRDHARILAL HOUSHILAL GUJRATHI Vs. RANOO RAGHOJI MARATHE
January 29, 1943
GNANASIROMANI NADAR Vs. NEDUNGADI BANK LTD
October 11, 1943
GOBINDA CHANDRA GHOSH ALIAS G GHOSH Vs. ABDUL MAJID OSTAGAR
June 22, 1943
GOBINDA CHANDRA SAHA Vs. RASHMONI DASSYA W/O GOBINDA CHANDRA SAHA
March 22, 1943
GOGULA VENKANNA Vs. PANCHAYAT BOARD, MUNAGAPAKA, REPRESENTED BY THE PRESIDENT
February 22, 1943
GOKARAKONDA AUDINARAYUDU Vs. SURAPUREDDI MANGAMMA
July 14, 1943
GOKHEI SWAIN Vs. CHAITAN RAUT
September 21, 1943
GOLAM MAHIUDDIN Vs. HRISHIKESH
February 23, 1943
GOLLAMUDI VENKATAPPAYYA Vs. OFFICIAL RECEIVER
November 4, 1943
GOPAL BUX RAI Vs. SYED MAHAMOOD
August 20, 1943
GOPAL DAS Vs. THAKURJI
January 22, 1943
GOPAL MARWARI Vs. EMPEROR
April 20, 1943
GOPALASWAMI RAJAPIRIYAR Vs. DNARAYANASWAMI UDAYAR
August 17, 1943
GOPALDAS BRIJLAL Vs. MT. MALLA W/O. PURANSINGH GOLAR
January 25, 1943
GORAKH AHIR Vs. JAMUNA AHIR
January 4, 1943
GOSWAMI MAHESPURI GURU RAMKRISHNAPURIJI Vs. RAMCHANDRA SITARAMJI
August 24, 1943
GOUR CHAND MULLICK Vs. PRADYUMNA KUMAR MULLICK
March 22, 1943
GOURI DUTT GANESH LALL FIRM Vs. MADHO PRASAD
May 12, 1943
GOURISANKAR SUKUL Vs. COMMISSIONER OF WAKFS, OBJECTOR
February 18, 1943
GOVERDHAN SAHAYA S/O. MUNSHI SUMERILAL Vs. HEMRAJSINGH RATANSINGH, MUNICIPAL SECRETARY, BALAGHAT AND ANOTHER
December 31, 1943
GOVERNMENT OF THE PROVINCE Vs. LIMDI DARBAR
July 6, 1943
GOVERNMENT OF THE PROVINCE OF BOMBAY Vs. AHMEDABAD SARANGPUR MILLS CO LTD
August 4, 1943
GOVERNMENT OF THE PROVINCE OF BOMBAY Vs. MOHANLAL VAJECHAND
September 22, 1943
GOVERNMENT TELEPHONES BOARD LTD Vs. HORMUSJI MANEKJI SEERVAL
March 30, 1943
GOVERNOR GENERAL IN COUNCIL Vs. MOTILAL KAJRIWALL
September 7, 1943
GOVERNOR-GENERAL IN COUNCIL AND B B AND C I RAILWAY ADMINISTRATION THROUGH ITS GENERAL MANAGER Vs. AHMAD MAHMUD KHAN
January 5, 1943
GOVIND DANI Vs. PURUSOTTAM MAHAPATRA
February 22, 1943
GOVIND PRASAD Vs. PAWANKUMAR
March 4, 1943
GOVIND RAMCHANDRA CHITALE Vs. GANGADHAR MAHADEO WADEKAR
August 9, 1943
GOVINDA REDDI Vs. GORLA RAMI REDDI
March 31, 1943
GRACE ISABEL STUEDMAN Vs. ANNELEY ELIARDO BERESFORD DE COUREY WHEELER
May 27, 1943
GRANDHI VENKATA SUBBARATTAMMA Vs. GRANDHI KRISHNIAH
January 7, 1943
GULABCHAND SITARAM MARWADI Vs. LAXMINARAYAN BALMUKUND MARWADI
August 12, 1943
GULABSINGH S/O. UMRAOSINGH BHIRARAS Vs. NATHU S/O. RAMKISANSA AND ANOTHER
December 15, 1943
GUNDU VENKATALINGAM Vs. GUNDU MRUTYANJAYADU
February 24, 1943
GUTTA LAKSHMINARASAMMA Vs. YALAMARTI SATYANARAYANA
April 6, 1943
H V LOW AND CO LTD Vs. KUMAR PASHUPATI NATH MALIAH
April 6, 1943
HADIBANDHU BEHERA Vs. GOPAL SAHU
February 25, 1943
HAJI ABDUL RAZAQUE S/O. HAJI DOST MOHAMMAD Vs. ABDUL HAFEEZ S/O. ABDUL BASHIR
February 5, 1943
HAJI ABDUS SUBHAN S/O. MOHAMAD KASIM Vs. GAJANAN PATRIKAR
January 31, 1943
HAJI INAM ULLAH Vs. MOHAMMAD IDRIS
March 8, 1943
HANNA EISSA KAWAS Vs. BISHARA ELIAS KAWAS
June 24, 1943
HARIRAM ONKAR Vs. MT. RADHA W/O. JAIRAM KUMHAR
April 14, 1943
HARISH CHANDER Vs. EMPEROR
April 21, 1943
HARKUBAI FAKIRCHAND SHET Vs. SHANKERBHAI ZAVERBHAI GUJARATI
March 10, 1943
HAZAREEMULL HEERALAL Vs. BALARAM CHATTERJEE
March 9, 1943
HEMANTA KUMAR BOSE Vs. JITENDRA NATH PAL
July 8, 1943
HEMRAJ ALIAS BABU LAL Vs. KHEM CHAND
May 12, 1943
HIFZURRAHEMAN ANSARSAHEB Vs. HASANSAHEB ABANSAHEB FULMANDI
July 7, 1943
HIRAJEE BANSINGH Vs. KALOOSINGH JALAMSINGH
September 27, 1943
HIRALAL Vs. GOKUL
November 22, 1943
HIRALAL Vs. SUDHANSHU MOHAN BOSE
March 2, 1943
HIRALAL GAYAPRASAD Vs. SARJOO PRASAD DAYASHANKER
July 29, 1943
HORMASJI JAMSHEDJI GINWALLA Vs. MANEKLAL MANSUKHBHAI
March 9, 1943
HOSAINALI RAJ Vs. BARISAL RINDAN SAMITY LTD
March 5, 1943
HULAS SINGH Vs. DATA RAM
February 23, 1943
IBRAR HUSSAIN Vs. RBKUNWAR SARDAR SINGH
March 10, 1943
IJJATALI TALUKDAR Vs. EMPEROR
June 23, 1943
IJJATULLA AKANDA Vs. EMPEROR
May 28, 1943
IN RE: A PLEADER Vs. STATE
July 26, 1943
IN RE: A PLEADER Vs. STATE
April 12, 1943
IN RE: ABDUL AZEEZ Vs. STATE
September 13, 1943
IN RE: ALFRED PAUL Vs. STATE
September 28, 1943
IN RE: ALIAR SINGH Vs. STATE
November 24, 1943
IN RE: AN ADVOCATE Vs. STATE
December 13, 1943
IN RE: AN ADVOCATE, TUTICORIN THAYUMANASUNDARATHAMMAL COMPLAINANT Vs. STATE
March 23, 1943
IN RE: AR AL SV SEVUGAN CHETTIAR Vs. STATE
September 10, 1943
IN RE: ARUMUGHAM Vs. STATE
April 16, 1943
IN RE: B K RAJAGOPAL Vs. STATE
October 29, 1943
IN RE: BABU MOHAN LAL CHATTERJEE Vs. STATE
June 7, 1943
IN RE: BABU MONOTOSHAN ROY Vs. STATE
June 7, 1943
IN RE: BAIJNATH BAJORIA Vs. STATE
June 9, 1943
IN RE: BANALA KONDIAH Vs. STATE
April 29, 1943
IN RE: C S SWAMINATHAN Vs. STATE
August 12, 1943
IN RE: DONDAPATI ELLAPPA Vs. STATE
January 29, 1943
IN RE: DORASAMY SERVAI Vs. STATE
September 20, 1943
IN RE: DURUVASULA VENKATASUBBA RAO Vs. STATE
October 22, 1943
IN RE: EZHUVAN VELAPPAN Vs. STATE
July 14, 1943
IN RE: GOVIND RAM TANSUKH RAI Vs. STATE
December 23, 1943
IN RE: GURUVA VANNAN Vs. STATE
December 14, 1943
IN RE: K C SUBBANNA Vs. STATE
September 8, 1943
IN RE: K GOVINDA PRABHU (DIED) Vs. STATE
July 20, 1943
IN RE: K VASUDEVAN Vs. STATE
December 1, 1943
IN RE: KALAPPA MANDAYA SERVAI Vs. STATE
April 20, 1943
IN RE: KANNIYA RAO Vs. STATE
March 1, 1943
IN RE: KARANI ALIAS ASAN Vs. STATE
October 20, 1943
IN RE: KUPPUSWAMI NAIDU Vs. STATE
March 12, 1943
IN RE: M ABDUL LATIFF Vs. STATE
April 16, 1943
IN RE: M K SRINIVASAN Vs. STATE
February 1, 1943
IN RE: MADURA Vs. STATE
March 24, 1943
IN RE: MANAVALA NAIDU Vs. STATE
December 17, 1943
IN RE: MUNIANDI SERVAI Vs. STATE
November 2, 1943
IN RE: MUTHUPALANIAPPA CHETTIAR Vs. STATE
January 18, 1943
IN RE: N RAMARATNAM Vs. STATE
November 16, 1943
IN RE: N S KRISHNASWAMI AIYANGAR Vs. STATE
July 16, 1943
IN RE: NARASIMHA CHETTIAR Vs. STATE
September 23, 1943
IN RE: NARELLA SATYANARAYANAMURTHI Vs. STATE
February 26, 1943
IN RE: P CHINARAMIAH Vs. STATE
September 24, 1943
IN RE: P KOYATTI Vs. STATE
October 21, 1943
IN RE: PAKIRA PUJARI Vs. STATE
April 29, 1943
IN RE: PEDDA VENKATASWAMI Vs. STATE
July 27, 1943
IN RE: PUBLIC PROSECUTOR Vs. STATE
December 15, 1943
IN RE: R SUBBARAYAN Vs. STATE
August 10, 1943
IN RE: R VELAYUDHAM PILLAI Vs. STATE
September 9, 1943
IN RE: RAJA VEERABASAVA CHIKKA ROYAL Y B VARU ZAMINDAR AND RECEIVER OF PUNGANUR ESTATE Vs. STATE
September 16, 1943
IN RE: RANGASWAMI GOUNDAN Vs. STATE
August 26, 1943
IN RE: S GOVIND SWAMINATHAN Vs. STATE
May 5, 1943
IN RE: S SILUVAI ANTONY NADAR Vs. STATE
November 10, 1943
IN RE: SANGILI VELAN Vs. STATE
September 2, 1943
IN RE: SARAPALLI CHENCHU RAGHAVALU CHETTY Vs. STATE
September 8, 1943
IN RE: SHEKUR Vs. STATE
August 23, 1943
IN RE: SINGARA BABU ALIAS BABU Vs. STATE
September 9, 1943
IN RE: SINGARAM PADAYACHI Vs. STATE
November 12, 1943
IN RE: SRINIVASA AYYANGAR Vs. STATE
January 13, 1943
IN RE: SUBBAN SAMBAN Vs. STATE
December 2, 1943
IN RE: THAVAMANI Vs. STATE
March 29, 1943
IN RE: V SUNDARAM AIYAR Vs. STATE
April 29, 1943
IN RE: VADIVELU ARSUTHIYAR Vs. STATE
September 2, 1943
IN RE: VEERAPPAN Vs. STATE
November 2, 1943
IN RE: VEERAPPAN Vs. STATE
July 16, 1943
IN RE: VISHNU MURLIDHAR Vs. STATE
November 22, 1943
IN THE MATTER OF LOVEJOY PATELL Vs. STATE
March 31, 1943
IN THE MATTER OF PART CARGO EX S S MONTE CONTES CONSERVAS CERQUEIRA LIMITADA Vs. H M ATTORNEY GENERAL AND PROCTOR FOR GIBRALTAR
November 1, 1943
INCHAN ALIAS INSAN Vs. EMPEROR
May 7, 1943
INCOME-TAX Vs. SETH RAM KRISHNA RAMNATH
July 16, 1943
INCOME-TAX APPELLATE TRIBUNAL Vs. CENTRAL SPINNING, WEAVING AND MANUFACTURING COMPANY LIMITED, EMPRESS MILLS
January 25, 1943
INCOME-TAX APPELLATE TRIBUNAL Vs. MOHANLAL HIRALAL
January 18, 1943
INDER SINGH Vs. SADHU SINGH
May 26, 1943
INDIAN IRON AND STEEL CO, LTD Vs. COMMISSIONER OF INCOME TAX, BENGAL
March 25, 1943
INLAND REVENUE COMMISSIONERS Vs. DHWILLIAMS EXECUTORS
February 17, 1943
INTURI CHINA VENKATAPPA Vs. INTURI PEDA VENKATAPPA
April 1, 1943
ISHU PROKASH GANGULY Vs. AKBASU, RECEIVER TO ESTATE OF INSOLVENT, JAMINI PRAKASH GANGULY
March 2, 1943
ISHWAR CHANDRA PAL Vs. PRITILATA BISWAS W/O RAMESH CHANDRA BISWAS
April 15, 1943
ISHWARI PRASAD SINGH Vs. KAMESHWAR SINGH, BAHADUR
February 25, 1943
ISHWARLAL LAXMICHAND PATEL Vs. KUBER MOHAN LAWAR
February 1, 1943
ISMAIL DADA BHAMANI Vs. BAI ZULEIKHABAI
November 12, 1943
J D ITALIA Vs. DCOWASJEE
November 23, 1943
J. PAREKH Vs. BATHELA SUGRIVA
November 17, 1943
JABBOR MAHI ALIAS JABBORULLAH Vs. RAMANI MOHAN CHOWDHURY
March 18, 1943
JADAM JAMPUR BAI ALIAS VENKAMMA Vs. JINKI SIDDAPPA
October 14, 1943
JADAOBAI W/O. BHIKAMCHAND MARWADI Vs. PURAMMAL S/O. RAMRAKH MARWADI
November 22, 1943
JADAVKUMAR LILADHAR MAINTHIA Vs. PUSHPABAI MAINTHIA NEE
June 23, 1943
JADU MANDALANI W/O LALJAN MONDAL Vs. SARAJINI CHOUDHURANI W/OHARENDRA NARAYAN GHOSH CHOWDHURY
June 25, 1943
JAGANNATH FAKIRCHAND MARWADI Vs. BABURAO GANESH DESHMUKH
April 1, 1943
JAGDAMBA PRASAD Vs. RAM DAS SINGH
March 10, 1943
JAGDISH CHANDRA DEO DHABAL DEB Vs. GAYA PRASAD SINGH
August 20, 1943
JAILAL SAHU Vs. EMPEROR
July 20, 1943
JAINARAIN SAH Vs. EMPEROR
July 27, 1943
JAISRI SINGH Vs. RAJENDRA NATH MISRA
November 4, 1943
JALDU MANIKYALA RAO Vs. JALDU PYDAYYA
April 20, 1943
JALDU MANIKYALA RAO Vs. MEERZA GULAM RAZA
November 25, 1943
JAMUNADHAR PODDAR FIRM Vs. JAMUNARAM BHAKAT
December 16, 1943
JANEFAL MOSQUE BY USMAL S/O. HAJI GHANI KACHI Vs. PROVINCIAL GOVERNMENT, C. P AND BERAR
December 27, 1943
JANKIRAM COMPANY Vs. CHUNILAL SHRIRAM
November 25, 1943
JANNALAGADDA SEETHARAMAYYA Vs. KAJA SIVARAMAKRISHNA RAO
July 27, 1943
JASHI PARVATAVARDHANAMMA Vs. ADUSUMALLI VENKATARAMIAH
November 10, 1943
JASHO PROKASH MITTER Vs. BOTAWALA DE RANDER
April 19, 1943
JATINDRA NATH PAL Vs. CORPORATION OF CALCUTTA
July 13, 1943
JAYSINGH DEVSINGH Vs. PRATAPSINGH GOPALSINGH
November 30, 1943
JHARURAM DAS MONDA Vs. HAJAR MOHAMMAD SHEIK FAKIR
January 12, 1943
JHUNNI LAL Vs. GHASI
May 3, 1943
JITENDRA MOHAN DE Vs. EMPEROR
July 8, 1943
JITENDRA NATH ROY Vs. SAMARENDRA NATH MITTER
February 25, 1943
JNANENDRA NARAYAN CHOUDHURY Vs. SAMED MOLLA
May 26, 1943
JODU ROSAMMA BEING MINOR BY NEXT FRIEND AND BROTHER SUNNAPU RANGAIAH Vs. JODU CHENCHIAH
April 28, 1943
JOY GOPAL SINGHA Vs. UDAY CHAND MAHARAJADHIRAJ BAHADUR
March 1, 1943
JUBBA MALLAH Vs. EMPEROR
August 25, 1943
JUJE D SILVA Vs. KASHMIR D SILVA
January 15, 1943
K A KALIAPPA MUDALIAR Vs. DASAPPA NAIDU
July 12, 1943
K B PRABHU Vs. EMPEROR
December 3, 1943
K BALIREDDI Vs. KLAKSHMAMMA
March 26, 1943
K CHUNILAL SOWCAR Vs. MNSRINIVASA AIYENGAR
October 13, 1943
K KUTTAN UNNI Vs. KKOCHUNNI
April 9, 1943
K RAMABRAHMAM Vs. TRAFFIC MANAGER
January 7, 1943
K ROY AND BROS Vs. RAMANATH DAS
April 13, 1943
K S DORAISWAMI NADAR Vs. SIVANUPANDIA NADAR
October 13, 1943
K S P THANGAVELU CHETTI Vs. KSRCHOCKALINGAM CHETTI
September 21, 1943
K VENGANNAN CHETTIAR AND SONS, THROUGH MANAGING PARTNER K V MUTHUKRISHNA CHETTIAR Vs. NRAMASWAMI PILLAI
February 23, 1943
K VENKANNA CHETTIAR AND SONS BY MANAGING PARTNER, K V MUTHUKRISHNA CHETTIAR Vs. KKSHAIK MUHAMMAD ROWTHER
September 17, 1943
K. SOMA SHEKHARRAO AND ANOTHER Vs. K. S. MISHRA AND ANOTHER
September 30, 1943
KADERBHAI ISMAILJI POONAWALLA Vs. FATMABAI GOLAMHUSEIN KABIRA
February 8, 1943
KAILASA TEVAR Vs. KASIVISWANATHAN CHETTIAR
December 17, 1943
KALEPALLI VENKATA RAO Vs. KALEPALLI PADMAVALLI TAYARAMMA
December 2, 1943
KALI GOVINDAN Vs. KPANNAMALAI CHETTI
January 29, 1943
KALIDAS RAKSHIT Vs. SMSAMRANGINI ROY CHOWDHURANI
May 26, 1943
KALIDINDI VENKATARAMARAJU Vs. PENUMATCHA RAJAGOPALA RAJU
October 18, 1943
KALISETTI PENCHALU SETTI Vs. POTIREDDI SUBBAREDDI
March 30, 1943
KALYANSINGH LAHURSINGH CHATTRI Vs. HORILAL BHAIYARAM BANI AND
December 13, 1943
KAMAKSHYA NARAIN SINGH Vs. HIRO MAHTON
December 14, 1943
KAMJULA SUBBARAMA REDDI Vs. MANGAMURI SUBBA REDDI
January 11, 1943
KAMLESHWARI PRASAD Vs. MAHADEO SAHAI
August 16, 1943
KAMPASARI Vs. PUTTAPPA
October 21, 1943
KANDURI LAKSHMIAH CHETTY Vs. ADONI ELECTRIC SUPPLY CO LTDBY MANAGING AGENTS TRRAO AND COBY PARTNER AND DIRECTOR, NVEMBU
November 23, 1943
KANGLOO MEGHNATH SONAR Vs. NEMICHAND KUNWARLAL OSWAL
September 10, 1943
KANHAIYALAL S/O. TANNALAL JAIN Vs. HARSING LAXMAN WANJARI
October 14, 1943
KANHAIYALAL TULSIRAM KURMI Vs. LILADHAR RAO
February 5, 1943
KAPILA RAMADOSS Vs. DADISETTI APPALANARASAYYA
April 29, 1943
KAPILDEO AHIR Vs. SARAT KURMI
August 24, 1943
KARAMALI SIKDAR Vs. EMPEROR
June 4, 1943
KARNATAKA BANK LIMITED, BY ITS SECRETARY, P RAMACHANDRA RAO Vs. THAKUR SINGARAYA
September 15, 1943
KARTICK CHANDRA MALLIK Vs. RANI HARSHA MUKHI DASI, EXECUTRIX TO ESTATE OF RAJA MANINDRA CHANDRA SINHA
April 2, 1943
KASTURCHAND JIWAJI Vs. MANEKCHAND DEVCHAND
February 2, 1943
KEDAR Vs. EMPEROR
September 22, 1943
KEDARNATH HIMATSINGKA Vs. RANI PRABHABATI SAHEBA
July 8, 1943
KESHABDEO BAGAT Vs. EMPEROR
July 30, 1943
KESHAVLAL PUNJARAM Vs. COMMISSIONER OF INCOME-TAX
September 28, 1943
KESHEO HANMANTOO KALAR Vs. MT. MAINABAI NANAJI KALAR
July 22, 1943
KHACHERU MAL Vs. SHIB LAL
March 15, 1943
KHAN BAHADUR C K MAMAD KEYI Vs. COMMISSIONER OF INCOME-TAX
August 20, 1943
KHATAU MAKANJI SPINNING AND WEAVING CO LTD Vs. SRDESHPANDE
April 14, 1943
KHEMA NAND Vs. EAST INDIAN RLY, ADMINISTRATION THROUGH DIVISIONAL SUPERINTENDENT
January 6, 1943
KHETRO SWAIN Vs. SRI SRI SRI PADMANABHA SINGH DEO
April 20, 1943
KHUSHI LAL JHA Vs. KANAK LAL MAHTO
February 11, 1943
KIRIT NARAIN SINGH Vs. EMPEROR
September 21, 1943
KIRON CHANDRA BOSE Vs. KALIDAS CHATTERJI
February 16, 1943
KISAN KRISHNAJI TIKLE Vs. NAGPUR CONFERENCE OF SOCIETY OF ST. VINCENT DE PAUL
July 3, 1943
KISANDAS BANKATLAL Vs. RAGHO RAM KRISHNA
November 10, 1943
KISANLAL RUDMAL AGARWAL Vs. NAMDEO KRUSHNAJI DHANGAR
February 18, 1943
KISHORE SAHU Vs. SNEHPRABHA SAHU (NEE SNEHPRABHA PRADHAN) W/O. KISHORE SAHU
January 25, 1943
KISHORELAL STORES Vs. JAGANNATH BAYAJI PATIL
March 31, 1943
KISSAN SINGH Vs. STATE
March 5, 1943
KOLLURI SUBBA RAO OF RAJAHMUNDRY Vs. KOLLURI SUBBA RAO
April 21, 1943
KOMMANA RUKMINAMMA Vs. TALAPANTI RAMAYYA
April 20, 1943
KONDAPALLI SUDARSANA RAO Vs. PUTTA DALAYYA
March 2, 1943
KONDAPANENI BASAVAYYA Vs. KONDAPANENI VENKATESAM MINOR BY HIS NATURAL FATHER AND GUARDIAN KONDAPANENI BASAVAYYA
September 17, 1943
KONDEPU RAGHAVAYYA Vs. ELUKOORU VASUDEVAYYA CHETTY
August 30, 1943
KOPPARTHI BALA LINGAYYA Vs. SUNKU NALLAYYA (DECEASED)
January 25, 1943
KOPPOLU VENKATASWAMI Vs. UTTARKAR SARA BAI
March 2, 1943
KORLAM SITARAMASWAMY Vs. KORLAM VENKATARAMA RAO
December 16, 1943
KOTHA GOVINDARAJULU CHETTIAR Vs. COMMISSIONER OF INCOME-TAX
December 17, 1943
KOTHANDARAMA AYYAR Vs. SWAMINATHA SASTRIAL
December 3, 1943
KOTTAPALLI NARASAMMA Vs. VADULA VENKATESWARARAO, SON OF RAMAKRISHNAMMA
March 17, 1943
KOVURI LAKSHMAMMA Vs. NAGINENI VENKATAYYA
February 17, 1943
KRISHANA HYDRAULIC PRESS LTD Vs. COMMISSIONER OF INCOME-TAX
June 8, 1943
KRISHNA DEWAJI TELI Vs. MITHMAL LAKHMICHAND OSWAL
September 8, 1943
KRISHNA HYDRAULIC PRESS LTD Vs. COMMISSIONER OF INCOME-TAX, BENGAL
June 8, 1943
KRISHNA KANT PRASAD SHUKUL Vs. DHANU LAL CHOUDRY
October 19, 1943
KRISHNA MHATARBA TEMKAR Vs. BABAN RAMBHAU TEMKAR
August 24, 1943
KRISHNA PRASAD SINGH Vs. ADYANATH GHATAK
April 21, 1943
KRISHNABAI W/O. BAPURI BARI Vs. MT. PARVATI BAI W/O. SHANKAR PANDURANG GOGTE
November 15, 1943
KRISHNASWAMI CHETTIAR Vs. PAPPI NAICKER
October 11, 1943
KRUTTIVENTI MALLIKHARJUNA RAO Vs. VEMURI PARDHASARADHIRAO
October 12, 1943
KRUTTIVENTI SATYANARAYANAMURTHY Vs. SREE RAJAH KANDREGULA SRINIVASA JAGANNADHARAO PANTULU BAHADUR ZAMINDAR GARU
April 8, 1943
KUBRABI W/O. ASGARHUSAIN Vs. SETH SHUBERATI S/O. SETH MASTE MUSALMAN
November 23, 1943
KUMAR DEBA PROSAD GARGA AND OTHERS Vs. COMMISSIONER OF INCOME-TAX, BENGAL
June 17, 1943
KUMAR SARAT KUMAR ROY Vs. RAI KIRAN CHANDRA ROY BAHADUR
January 6, 1943
KUNDANMAL JASRAJ MARWADI Vs. SURAJKUVARBAI TARACHAND
February 16, 1943
KUNWAR ROHANI RAMANDHWAJ PRASAD SINGH Vs. THAKUR HAR PRASAD SINGH
June 24, 1943
KUNWARLALSINGH INDRARAJSINGH Vs. PROVINCIAL GOVERNMENT, C. P AND BERAR
March 31, 1943
KUPPUSWAMI GOUNDAN Vs. DEVAKOTTAH LAKSHMANAN CHETTIAR
January 5, 1943
KUPPUSWAMI GOUNDAN Vs. MARI GOUNDAN ALIAS MARIAPPA GOUNDAN
January 6, 1943
L MURARI LAL Vs. GOVERNOR-GENERAL IN COUNCIL THROUGH MILITARY ESTATE OFFICER
August 25, 1943
L. R. SCOTT Vs. MOHAMMD DIN S/O. ALLAHABAD MUSALMAN
November 26, 1943
LACHHMI SEWAK SAHU Vs. RAM RUP SAHU
December 13, 1943
LACHMAN DUSADH Vs. SUCHIT RAI
August 30, 1943
LACHMI NARAYAN LAL Vs. BHUPENDRA PRASAD SHUKUL
January 11, 1943
LAKHAJI DALJI GARASIA Vs. KUBERDAS HARGOVINDAS MODI
July 13, 1943
LAKSHMINARAYAN TRIPATHY Vs. EMPEROR
February 26, 1943
LALA ASA RAM Vs. LALA RAM CHANDER
March 3, 1943
LALA BRIJ BHUKAN SARAN Vs. BUDH SEN
March 9, 1943
LALA KESHO DAS Vs. MANZOOR HASAN
March 24, 1943
LALA NAND LAL Vs. SUNDER LAL
September 6, 1943
LALA SARJU PRASAD Vs. RE
September 1, 1943
LALIT KISHORE Vs. RAM PRASAD
September 1, 1943
LALJI SAHEB THROUGH BANKEY BEHARI LAL Vs. MUNSHI LAL BABU
August 10, 1943
LAXMAN HARI GHARPURE Vs. VISHNU VISHWANATH PARANJPE
October 7, 1943
LAXMAN SONAJI KUMBHAR Vs. HARI NATHUJI GHODKE
July 21, 1943
LAXMIBAI GANPATRAO MAHAJAN Vs. RADHABAI KRISHNAJI MAHAJAN
July 19, 1943
LAXMICHAND TULJARAM SHEDJI Vs. PIONEER URBAN CO-OPERATIVE BANK
November 22, 1943
LAXMINARAYAN ALIAS GOPALDAS GOWARDHANDAS MAHESARI Vs. SADATALI AHAMADALI MUSSALMAN AND OTHERS
September 13, 1943
LEO ZEPANTIS ON BEHALF OF THE DETENU NICHOLAS SCHINAS Vs. EMPEROR
January 29, 1943
LOMAX (INSPECTOR OF TAXES) Vs. PETER DIXON & SON, LTD
July 8, 1943
M AR RM V R VISWANATHAN CHETTIAR Vs. APPA NAICKEN
March 17, 1943
M KARUNAKARA MENON Vs. ESANKARAN UNNI, THE OFFICIAL RECEIVER OF SMALABAR
April 30, 1943
M M ABDUL KHADER Vs. AZEEZA BEE
October 15, 1943
M N S T CHIDAMBARAM CHETTIAR Vs. ALMMEYYAPPA CHETTIAR
August 4, 1943
M P MANICKAM PILLAI Vs. KAILASAKONE
July 21, 1943
M R M MURUGAPPA CHETTIAR Vs. SMCHENGALVARAYA CHETTIAR
September 1, 1943
M SETHU RAO Vs. SULAKERI VENKATA REDDY
April 7, 1943
M VENKATARAMA AYYAR Vs. ARANGASWAMY AYYAR
February 25, 1943
MADAN MOHAN DAS BABAJI Vs. SRINIVAS PRASAD PANDE
February 19, 1943
MADARIPUR GENERAL BANK, LTD Vs. MOHIUDDIN AHMED, GUARDIAN ANDMANAGER OF COURT OF WARDS TO ESTATE OF MAULVI GOLAM SATTAR CHOUDHURIAND MAULVI GOLAM MOULA CHOUDHURI
January 11, 1943
MADHAO VITHAL PAHAD Vs. EMPEROR
December 23, 1943
MADHAVA PILLAI Vs. SUBRAMANIYA UDAYAR
October 21, 1943
MADHO SINGH Vs. EMPEROR
December 23, 1943
MADRAS AND SOUTHERN MAHRATTA RAILWAY COMPANY LIMITED Vs. COMMISSIONER OF INCOME-TAX
March 3, 1943
MAHABIR SINGH Vs. EMPEROR
August 25, 1943
MAHABOOB ALI SAHEB Vs. KHUDRATULLA
September 14, 1943
MAHADEB MANDAL Vs. RATAN MONDAL
July 26, 1943
MAHADEO KRISHNA PARKAR Vs. MAMLATDAR OF ALIBAG
July 12, 1943
MAHADEV SHANKAR LOKHANDE Vs. SHANKAR SWAMIRAO LOKHANDE
January 4, 1943
MAHAJAN RAGHUBIRAPRASAD AND ANOTHER Vs. PYARELAL AMARCHAND KALAR AND ANOTHER
August 26, 1943
MAHANT BANABEHARI PURI Vs. NAGA ANANDA PURI
April 21, 1943
MAHANTH DUKHAN DAS Vs. EMPEROR
November 26, 1943
MAHARAJA BAHADUR RAM RAM VIJAY PRASHAD SINGH Vs. KISHUN SINGH
November 8, 1943
MAHARAJA BIR BIKRAM KISHORE MANIKYA BAHADUR Vs. SUKHOMOY GHOSE
July 13, 1943
MAHARANI GYAN MANJARI KUARI, DOWAGER MAHARANI OF HATHWA Vs. COMMISSIONER OF INCOME TAX BIHAR AND ORRISA
September 22, 1943
MAHESH CHANDRA PRASAD Vs. EMPEROR
February 11, 1943
MAHESHWARI PRASAD VARMA Vs. DULHIN MANRAJO KUER
December 6, 1943
MAHIUDDIN BISWAS Vs. GOPI CHARAN MONDAL
July 23, 1943
MAHMUD HUSAIN KHAN Vs. RADHA KISHUN
August 26, 1943
MAHOMED JAFFER HAJI NAZARALLI DEVJI Vs. MAHOMED JANMAHOMED
November 23, 1943
MAHOMED SIDDIQUE YOUSUF Vs. OFFICIAL ASSIGNEE OF CALCUTTA
March 24, 1943
MAKUNDARAO GANPATRAO WAKHLE Vs. DURGAPRASAD LAXMAN BHARBHUNJA
April 16, 1943
MANASSEH FILM CO BY PARTNERS A THIRUVENGADA MUDALIAR AND HIS MINOR SON SOUNDARAJAN REPRESENTED BY HIS FATHER A THIRUVENGADA MUDALIAR Vs. GEMINI PICTURE CIRCUIT, PRODUCERS AND DISTRIBUTORS OF MOTION PICTURES
February 17, 1943
MANBODH Vs. EMPEROR
October 14, 1943
MANILAL Vs. MPVENKATACHALAPATHI IYER (DECEASED)
February 24, 1943
MANILAL BRIJLAL Vs. VANDRAVANDAS CJADAV
July 16, 1943
MANJI RAMJI Vs. HMMEHTA AND CO
July 27, 1943
MANOHAR DAS MUNNI LAL Vs. SECRETARY OF STATE FOR INDIA
March 26, 1943
MANORATH ALIAS MALACH KANHAI CHANNAHU Vs. ATMARAM KHEDURAM BANI
August 3, 1943
MANTRILAL KEDARNATH MISRA Vs. MADURNATH BADAN MISRA
March 17, 1943
MANTRIPRAGADA SIVARAMAYYA Vs. OFFICIAL RECEIVER OF WEST GODAVARI
February 5, 1943
MARTIN AND CO Vs. SYED FAIYAZ HUSAIN
December 13, 1943
MARUTHAPPA MAISTRIAR Vs. SOOSAI ANTHONIMUTHU MUDALIAR
November 23, 1943
MASHKUR AHMAD Vs. MTZAHUR-UL-NISSA
September 8, 1943
MASK AND CO Vs. COMMISSIONER OF INCOME-TAX, MADRAS
March 30, 1943
MASK AND CO Vs. COMMISSIONER OF INCOME-TAX
July 30, 1943
MATHURA PRASAD Vs. SHRIMAN 108 RAWAL SAHIB OF SHRI KEDAR NATH
April 12, 1943
MATURI LAKSHMIKANTAMMA Vs. MOTILAL KESARIMAL FIRM
August 27, 1943
MD SULAIMAN Vs. EMPEROR
April 22, 1943
MEGHAJI MOHANJI THAKKAR Vs. ANANT PANDURANG CHHATRE
September 6, 1943
MEHERDI MUNSHI Vs. INSPECTOR, CO-OPERATIVE SOCIETIES, GOLPARA CIRCLEAND EXOFFICIO LIGUIDATOR, TIAMARI JANAHARI MANOHARI GOALIA BANK UNDER LIQUIDATION
February 2, 1943
MESSRS SEHGAL BROTHERS Vs. RE
June 3, 1943
MESSRS SURPAT SINGH DUGAR AND OTHERS Vs. COMMISSIONER OF INCOME-TAX, BENGAL
June 17, 1943
MEWA RAM Vs. CHKARAN SINGH
April 22, 1943
MIAN SALEH MOHAMMAD SHAH Vs. SAYYAD ZAWAR HUSSAIN SHAH
November 22, 1943
MIDNAPORE ZEMINDARY CO LTD Vs. KUMAR CHANDRA SINGH DUDHURIA
February 11, 1943
MINOR MUNUSAMY MUDALIAR Vs. CHENGALVARAYA NAICKER
April 29, 1943
MIZAJI LAL Vs. BABU RAM
August 19, 1943
MOGULLURI VIRA RAGHAVAYYA Vs. KOVALURI SITA RAMAYYA
April 16, 1943
MOHAMMAD ABDUL SATHAR BAIG Vs. HAFIJA BIBI
November 1, 1943
MOHAMMAD RAFI Vs. EMPEROR
September 20, 1943
MOHAMMAD TAQI KHAN Vs. RAJA RAM
February 8, 1943
MOHAMMADKHAN NAJJUMIYA Vs. BAPUMIYA MAHABUBMIYA MUSALMAN
July 7, 1943
MOHAN SINGH Vs. EMPEROR
November 5, 1943
MOHANLAL NAROTTAMDAS KANDOI Vs. KESHAVLAL NAROTTAMDAS KANDOI
March 5, 1943
MOHINI MOHAN DAS Vs. KUNJABEHARI DAS S/O KRISHNA CHARAN DAS
June 4, 1943
MOKARULA PITCHAYYA Vs. BEGGAVARAPU VENKATAKRISHNAYYA
February 22, 1943
MONOMOHAN DAS Vs. PARSWANATH DAS SARKAR
July 2, 1943
MORARJI GOCULDAS AND CO Vs. SHOLAPUR SPINNING AND WEAVING CO LTD
October 21, 1943
MOULVI ALI HOSSAIN MIAN Vs. RAJKUMAR HALDAR
April 2, 1943
MRITUNJOY ROY Vs. NETAI CHAND DUTT
February 16, 1943
MT BADRULNISA BIBI Vs. SYED MOHAMMAD YUSUF
September 23, 1943
MT KAURA DEVI Vs. MTINDRA DEVI
April 19, 1943
MT KHODAIJTUL KUBRA Vs. UGRAH SINGH
November 24, 1943
MT PARBATI DEVI Vs. BANSI DHAR
September 2, 1943
MT RUPIA Vs. BHATU MAHTON
September 30, 1943
MT VIDYAVATI ALIAS MUNNI Vs. LRADHEY LAL
December 16, 1943
MT. KESHARBAI W/O. KALUJI PINJARA Vs. PANDIT RAJABHAU SADASHEO RAO
October 13, 1943
MT. RUKHMANI W/O. BABOO HAZARILAL Vs. PT. RAMSAROOP BALDEOPRASAD AND ANOTHER
December 21, 1943
MT. SEMABI W/O. WAZIR MOHAMAD Vs. GANPATRAO YADORAO PANDE
August 9, 1943
MT. SUGRABI D/O. ABDUL AZIZ KHAN (MARRIED TO ABDUL JABAR), MINOR GURADIAN Vs. MUSTAKEM KHAN S/O. ABDUL MAJID KHAN MUSSALMAN
November 15, 1943
MUHAMMAD JUMAN MIA Vs. AKALI MUDIANI W/O SHEW CHARAN KAHAR
April 2, 1943
MUKUND RAM Vs. AJODHIA PRASAD
January 5, 1943
MUMMINA DEMUDU Vs. DATLA PAPAYYARAJU GARU BY HIS MUKTYAR PUTREVU RAMALINGASWAMI
October 11, 1943
MUNA PONA MUTHUPALANI CHETTY Vs. SUPPIAH AMBALAM
November 8, 1943
MUNDER LAL SASHU Vs. JIWAN RAM MARWARI
November 30, 1943
MUNIAMMAL Vs. VENKATARAMANACHARI
August 5, 1943
MUNICIPAL BOROUGH OF AHMEDABAD Vs. VADILAL DALSUKHRAM SHAH
July 30, 1943
MUNICIPAL BOROUGH OF AHMEDABAD Vs. GOVERNMENT OF THE PROVINCE OF BOMBAY
September 21, 1943
MUNICIPAL COMMISSIONER Vs. JSCHINNOY
February 9, 1943
MUNICIPAL COMMISSIONER Vs. GTHOTAPPA
December 7, 1943
MUNICIPAL CORPORATION OF THE CITY Vs. PROVINCE OF BOMBAY
March 18, 1943
MUNICIPAL COUNCIL Vs. MADRAS AND SOUTHERN MAHARATTAH RAILWAY CO LTD
November 12, 1943
MUNICIPAL COUNCIL, BY ITS COMMISSIONER Vs. SYED GHULAM MUHAMMAD SAHIB, MANAGER OF HAJI MUHAMMAD GHOUSE GORI DURGA
July 30, 1943
MUNICIPAL COUNCIL, REPRESENTED BY ITS COMMISSIONER Vs. EMUHAMMAD ABU BAKER ROWTHER
August 25, 1943
MUNNI LAL Vs. EMPEROR
August 13, 1943
MURSHIDABAD LOAN OFFICE LTD Vs. SATISH CHANDRA CHAKRAVARTY
February 19, 1943
MUSLIM BANK OF INDIA LTD Vs. MOHAMMAD ATEEQ
March 11, 1943
MUTHIAH CHETTIAR Vs. NMRAYALU AYYAR, NAGASWAMI AYYAR AND CO, THROUGH ITS PARTNER, NMNAGASWAMI AYYAR (DIED)
August 4, 1943
MUTHU GOUNDAN Vs. PACHAYAMMAL
August 12, 1943
MUTTALIF ALIAS MUHAMMED ABDUL KADIR Vs. MEENAKSHI SUNDARAM PILLAI
October 11, 1943
MUZAFAR AHMED Vs. INDRA KUMAR DAS
February 19, 1943
N K RAMANATHAN CHETTIAR Vs. ALAMELU ACHI
January 12, 1943
N M S N S KANNAPPA CHETTIAR ALIAS LAKSHMANAN CHETTIAR Vs. NMLSUBRAMANIAN CHETTIAR
November 2, 1943
N M S S SUBRAMANIAN CHETTIAR Vs. SMAMARUNACHALAM CHETTIAR
July 28, 1943
NACHIMUTHU CHETTY Vs. PALANI AMMAL
September 15, 1943
NAGATI YEDUKONDALU Vs. PEDAPROLU SURYANARAYANA RAO
February 23, 1943
NAGINDAS PURSHOTAMDAS PATEL Vs. BAJRANG LAL KHEMKA AND RAI BAHADUR MOTILAL CHAMARIA
November 26, 1943
NALLATHAMBI PILLAI ALIAS NALLASAMI PILLAI Vs. RAHUMATH BIVI
January 20, 1943
NALLURU KOTAYYA (DIED) BY HIS LEGAL REPRESENTATIVES Vs. KOLLI NARAYANA
March 29, 1943
NANDA KISHORE GOSWAMI Vs. BALLY CO-OPERATIVE CREDIT SOCIETY, LTD, REPRESENTED BY CHAIRMAN, KALIPADA MUKHERJEE
March 16, 1943
NANDALAL GHOSE Vs. EMPEROR
June 30, 1943
NANHELAL ANANDILAL JAIN AND ANOTHER Vs. SINGHAI GULABCHAND
September 8, 1943
NANI BAI BAISHYANI W/O LAKSHMI CHAND AGARWALLA Vs. MALIRAM AGARWALLA
August 4, 1943
NARAHARISETTI ANJANEYALU Vs. NARAHARASETTI VIJAYARAGHAVAMMA
July 20, 1943
NARAYAN CHANDRA LAIK Vs. NEW BIRBHUM COAL CO LTD
March 23, 1943
NARAYANDAS DAGA Vs. GANPATRAO
November 16, 1943
NARENDRA NATH CHAKRAVARTY Vs. BANAMALI MANDAL
January 12, 1943
NATHALAL ICHHASHANKAR Vs. BAI MANEK
June 25, 1943
NATHMAL S/O. JAWAHARMAL MARWADI Vs. MOTIRAM SONBA TELI
November 16, 1943
NAVAJIBAN INSURANCE CO Vs. SUPERINTENDENT OF INSURANCE, GOVERNMENT OF INDIA
January 6, 1943
NAWAB HUMAYUN BEGAM Vs. NAWAB SHAH MOHAMMAD KHAN
February 24, 1943
NAZAR ALI ISABHAI Vs. COMMISSIONER OF INCOME-TAX
January 29, 1943
NEKKANTI SWAMI Vs. NEKKANTI VENKATARAYUDU
July 23, 1943
NENI KAVUR BAI BY AGENT JALAMCHAND LODHA Vs. PRANGANATHAM PILLAI
July 23, 1943
NEROTH PUTHENPURA KUNHIKANNAN Vs. PULAPPATI ACHU
October 29, 1943
NIHARENDDU DUTTA MAZUMDAR Vs. AEPORTER
July 14, 1943
NILKANTHRAO LAXMANRAO NAIK Vs. MT. SATYABHAMA BAI W/O. KRISHNA RAO TOTADE
August 9, 1943
NIRANJAN LAL MITTAL Vs. EMPEROR THROUGH CHANDRA SHEKHAR
September 20, 1943
NIRBHERAM FATTE KURMI Vs. SUKHDEO KISUN KURMI
March 27, 1943
NIRODHINI ALIAS NIRODI SANGMA W/O KANDAL MARAK Vs. NANDA SANGMA
July 16, 1943
NISHIKANTA SAHA Vs. EMPEROR
April 1, 1943
NIZAKAT ALI Vs. SHAUKAT HUSAIN
March 18, 1943
NRIPENDRA CHANDRA SAHA CHOUDHURY Vs. MDABBAS ALI
March 23, 1943
O RM M SP S Vs. MEYYAPPA CHETTIAR VCOMMISSIONER OF INCOME-TAX MADRAS
March 12, 1943
O RM M SP S V MEYYAPPA CHETTIAR Vs. COMMISSIONER OF INCOME-TAX
March 12, 1943
O RM OM RM PL MUTHUKARUPPAN CHETTIAR AND OTHERS Vs. COMMISSIONER OF INCOME-TAX, MADRAS
August 13, 1943
O RM OM RM PL MUTHUKARUPPAN CHETTIAR, MINOR BY MOTHER AND GUARDIAN, MEENKSHI ACHI Vs. COMMISSIONER OF INCOME-TAX
August 13, 1943
OFFICIAL TRUSTEE Vs. LCHIPPENDALE
February 17, 1943
OFFICIAL TRUSTEE OF MADRAS REPRESENTING THE ESTATE OF VARADA VENKATA RAGHAVA BAJANA MANDIRAM Vs. CORPORATION OF MADRAS
March 8, 1943
ORUPULASSERI MANAKKAL KARNAVAN AND MANAGER BHAVADASANNAMBUDRIPAD Vs. KOTTILINGAL MADHATHIL KUNHUKUTTY AMMA S SON TARWAD KARNAVAN AND MANAGER NARAYANA NAIR
January 19, 1943
OTTO GEORGE GFELLER Vs. KING
June 24, 1943
P C KANDASWAMI PILLAI Vs. MUNICIPAL COMMISSIONER
October 14, 1943
P C KRISHNAN ATIYOTI Vs. PROVINCE OF MADRAS, REPRESENTED BY COLLECTOR OF SOUTH KANARA DISTRICT
December 17, 1943
P D SHAMDASANI Vs. SIR HPMODY
November 29, 1943
P D SHAMDASANI Vs. CENTRAL BANK OF INDIA LTD(NO2)
August 18, 1943
P D SHAMDASANI Vs. CENTRAL BANK OF INDIA LTD(NO1)
September 2, 1943
P KANAKAMMA Vs. BKRISHNAMMA
March 2, 1943
P KATHISA BI Vs. VRVENKATESWARA IYER
April 26, 1943
P MAHAMMADHU SAHIB ROWTHER Vs. MUTHU SAMBAN
February 17, 1943
P N V RATNASAMI NAIDU Vs. KSPASUBBA REDDIAR
August 5, 1943
P V SINNACHAMI CHETTIAR Vs. PARAMASIVAM CHETTIAR (DECEASED)
March 10, 1943
P. F. CONROY Vs. EMPEROR
November 23, 1943
PAIDIPATI KAMMA NARASAYYA Vs. DTHIMMAPPA
January 29, 1943
PALANIAMMAL Vs. KOTHANDARAMA GOUNDAN
August 13, 1943
PALAPARTHI VENKATARAMAYYA Vs. DUGGINA PAPAYYA
January 28, 1943
PALAPARTHI VENKATESWARLU Vs. PALAPARTHI AUDISESHAYYA
April 1, 1943
PANCHAYAT BOARD, TONDI THROUGH PRESIDENT, S S M SYED IBRAHIM SAHIB Vs. TNMUHAMMAD MOHIDEEN
November 9, 1943
PANCHOO Vs. RAM SUNDER
March 11, 1943
PANCHU SHEIKH Vs. EMPEROR
March 31, 1943
PANCHU SWAIN Vs. EMPEROR
February 17, 1943
PANDAPPA MAHALINGAPPA Vs. SHIVALINGAPPA MURTEPPA
August 13, 1943
PANDURANG GANPAT PATIL Vs. PUNJAJI SHAMJI MALI
November 23, 1943
PANDURANG VITHOBA PATIL Vs. SHAMRAO BHAU PATIL
August 4, 1943
PANGA JAGANNADHAN Vs. ANDHAVARAPU VENKATAPPANNA
July 14, 1943
PARASU AMRITAVALLI THAYARAMMA (DIED) Vs. CHALLUVU ANNAPOORNAMMA
April 15, 1943
PARMESHWARI DAS Vs. ANGAN LAL
December 17, 1943
PARSHOTTAM CHHAGANLAL Vs. KUBERDAS HARGOVANDAS
July 29, 1943
PARVATENENI BHUSHAYYA Vs. POTLURI SURYANARAYANA
August 13, 1943
PASHUPATI NATH ROY CHOWDHURY Vs. SACHI NATH ROY CHOWDHURY
February 1, 1943
PATIALA STATE BANK Vs. COMMISSIONER OF INCOME TAX, BOMBAY PRESIDENCY, SIND AND BALUCHISTAN
July 8, 1943
PATINHATTE PATILLATH KARNAVAN AND MANAGER KRISHNAN NAMBOODIRI Vs. NARAYANAN NAMBOODIRI
September 20, 1943
PAUL ENGEL Vs. EDITH ENGEL
June 18, 1943
PEDDA THIMMA REDDY Vs. DARUR SUBBARAYUDU
August 5, 1943
PEOPLES INSURANCE CO LTD Vs. BENOY BHUSAN BHOWMIK
January 22, 1943
PERCY WOOD, CHIEF ACCOUNTS OFFICER, G. I. P. RAILWAY Vs. SAMUEL W/O. G. R. SAMUEL
July 30, 1943
PERIAKARUPPAN CHETTIAR Vs. ALVRSTVEERAPPA CHETTIAR
August 13, 1943
PERIYATAN THAYYIL PARVATHI AMMA Vs. AKKALATH KALANTHAR
November 2, 1943
PHANI BHUSAN MUKHERJEE Vs. PURNA CHANDRA BAGCHI
June 4, 1943
PIGNEGUY Vs. YEMEN LTD
February 25, 1943
PILLALAMARRI RAMAKRISHNASOMAYAJULU Vs. YARRANEDI KRISHNAYYA
March 12, 1943
PL TL THENAPPA CHETTIAR BY AGENT M S GANESA IYER Vs. INDIAN OVERSEAS BANK, LTD
March 2, 1943
POOMALAI PADAYACHI Vs. ANNAMALAI PADAYACHI
March 8, 1943
PRABHAKAR JAGESHWAR JOSHI Vs. SHANKAR GOVINDRAO JOSHI
October 7, 1943
PRABHULAL RAMLAL KABRA Vs. EMPEROR
October 21, 1943
PRAHLAD MOHANTI Vs. PRAHLAD CHANDRA DAS
September 27, 1943
PRAN KRISHNA NASKAR Vs. BHAGAWAN CHANDRA MIDDEY
June 21, 1943
PRASANNA DEV RAIKAT Vs. BISSESWAR DASS GUPTA
January 22, 1943
PRATAP MULL BAGARIA Vs. SREE SREE ISWAR GOPAL JIEW THAKUR REPRESENTED BY NNRUDRA
August 25, 1943
PREM PRATAP SINGH Vs. JAGAT PRATAP KUNWAR
November 29, 1943
PREMSHANKAR DAVE Vs. RAMPYARELAL S/O. CHEDILAL
November 24, 1943
PRIYANATH ROY Vs. SREEDHAR CHANDRA ROY
August 10, 1943
PROFULLA KUMAR ROY CHOUDHURY Vs. EMPEROR
January 21, 1943
PROSAD CHANDRA BANERJEE Vs. EMPEROR
April 12, 1943
PROSAD DAS MULLICK S/O SHYAMA CHARAN MULLICK, PERSON-IN-CHARGE OFHOOGHLY CHINSURAH MUNICIPALITY Vs. KARTIC CHANDRA MULLICK S/O SHYAMA CHARAN MULLICK
December 16, 1943
PROVINCE Vs. MUNICIPAL CORPORATION OF THE CITY
July 26, 1943
PROVINCIAL GOVERNMENT Vs. GOMAJI S/O. BADRI ALIAS BADLU KUNBI
November 12, 1943
PROVINCIAL GOVERNMENT, CENTRAL PROVINCES AND BERAR Vs. MAHANLAL KESHAOLAL VYAS
August 26, 1943
PROVINCIAL GOVERNMENT, CENTRAL PROVINCES AND BERAR Vs. GANPAT DHARMAJI BHAOSAR, MANAGER OF FIRM BHAGWANDAS HARKISANDASS GINNING AND PRESSING FACTORY
February 24, 1943
PT BAIJNATH Vs. SUPERINTENDENT, CENTRAL JAIL
December 15, 1943
PUBLIC PROSECUTOR Vs. MUNIAN ALIAS PAYYA KUTTI
July 15, 1943
PUBLIC PROSECUTOR Vs. NARAYANA SING
November 26, 1943
PUBLIC PROSECUTOR Vs. KANDIKATLA NAGABHUSHANAM ALIAS BHUSHANAM
July 29, 1943
PUBLIC PROSECUTOR Vs. GARLA RADHAKRISHNAYYA
July 29, 1943
PUBLIC PROSECUTOR Vs. BALLA VENKAYYA
December 2, 1943
PUBLIC PROSECUTOR Vs. PONNUSWAMI MUDALIAR
March 12, 1943
PUBLIC PROSECUTOR Vs. NVENKATARAMA NAIDU
February 18, 1943
PULIN BEHARI TEWARI Vs. RAM RANJAN HATI
December 15, 1943
PULLOOR KUTTIKAT MANAKKAL VASUDEVAN NAMBUDIRI S SON, KARNAVARI AND MANAGER Vs. KAPPIL NALLANNAMPRA PUTHIYA KOVILAKATH MANAVIKRAMAN ALIAS VALIA THIRUMALPAD
January 5, 1943
PURSHOTTAM VASUDEO Vs. RAMKRISHNA GOVIND
September 14, 1943
PUSARAM MANIKLAL MARWADI Vs. HIMATRAO BASWANTRAO DESHMUHH
March 31, 1943
PUTTAPPA KARIYAPPA HUCHAPPA BIJJUR Vs. BANAPPA FAKIRAPPA SHIGGAUV
July 9, 1943
PYNDA ANDALLAMMA Vs. CHELLA PEDA JANGAMAYYA
July 26, 1943
QAZI GHULAM AMIR Vs. MTMASUDA KHATUN
April 12, 1943
R B BANSIDHAR DHANDHANIA AND ANOTHER Vs. COMMISSIONER OFINCOME-TAX, BIHAR AND ORISSA
November 8, 1943
R C POLLARD Vs. SATYA GOPAL MAZUMDAR
August 24, 1943
R M A R A ADAIKAPPA CHETTIAR Vs. SRAMARAJA THEVAR (DIED)
April 28, 1943
R M PERIATHAMBI GOUNDAN Vs. PALANIVELAPPA GOUNDAR
September 20, 1943
R MANICKA CHETTIAR Vs. OFFICIAL ASSIGNEE
December 13, 1943
R N DEVAKI AMMAL Vs. NADINARAYANA CHETTY (DIED)
March 12, 1943
R T RANGASWAMI AYYANGAR Vs. SUBBARAYA GOUNDAN
December 10, 1943
R. P. DUBE, PUBLISHER "NAGPUR TIMES" Vs. EMPEROR
November 30, 1943
RABINDRA CHANDRA GHOSE Vs. ON DEATH OF SURENDRA CHANDRA GHOSE HIS SONS AND LEGAL REPRESENTATIVES ARUN KUMAR GHOSE
March 26, 1943
RABINDRA NATH MAZUMDAR Vs. PATIYA URBAN CO-OPERATIVE BANK
April 9, 1943
RADHA BALLAV BOSE Vs. NAGENDRA NATH MITTER
March 16, 1943
RADHA KISHAN Vs. UMRAI SINGH
August 4, 1943
RADHABAI W/O. KRISHNARAO APPALWAR Vs. MADHORAO BALAJI CHANDE
October 1, 1943
RADHAKANTA PADHI Vs. MDATAUR RAHMAN
April 8, 1943
RADHAKISAN JAGANNATH MARWADI Vs. DAULAT MITHARAM KHARODE
November 24, 1943
RADHAKISHANDAS AND ANOTHER Vs. DWARKADAS AND OTHERS
December 2, 1943
RAGHO SAO Vs. EMPEROR
November 25, 1943
RAGHUNATH KESHAV KHADILKAR Vs. POONA MUNICIPALITY
December 16, 1943
RAHMAT ILAHI Vs. MOHAMMAD HAYAT KHAN
July 28, 1943
RAI RAMESWAR NATHANY (DUDWALI) BAHADUR Vs. SUBODH GOPAL BASU
January 25, 1943
RAJ KISHORE PRASAD NARAIN SINGH Vs. PROMODA BEHARI SINGH
September 24, 1943
RAJA BAHADUR KAMAKSHYA NARAIN SINGH OF RAMGARH Vs. COMMISSIONER OF INCOME TAX, BIHAR AND ORISSA
May 13, 1943
RAJA BRAJA SUNDER DEB Vs. BAMDEB DAS ALIAS PATTANAIK
August 5, 1943
RAJA KAMLA RANJAN ROY Vs. BEPIN BEHARY SADHKHAN
April 6, 1943
RAJA PIRTHVI CHAND LAL CHAUDHURY Vs. RANI PRABHABATI JI SAHEBA
November 8, 1943
RAJA RAM Vs. JOTI PRASAD
April 22, 1943
RAJA VENI MADHO PRASAD SINGH Vs. MIRZAPUR ELECTRIC SUPPLY CO LTD
November 15, 1943
RAJAGOPALA CHETTIAR Vs. SAMDUM BEGUM
January 22, 1943
RAJAGOPALA VENKATA NARASIMHA Vs. VENKATALINGAM
November 23, 1943
RAJAH OF VENKATAGIRI Vs. SHAIK MAHABOOB SAHEB
September 30, 1943
RAJANI KANTA DHARA Vs. MANMATHA NATH DAS
December 22, 1943
RAJBALLAM SINGH Vs. EMPEROR
July 20, 1943
RAJULA PULLAYA Vs. SRI RAJA KESSARA CHENNA KRISHNARAO BAHADUR ZAMINDAR GARU OF RATNAVARAM
September 27, 1943
RALEIGH INVESTMENT CO L Vs. GOVERNOR-GENERAL IN COUNCIL
April 9, 1943
RAM DAS Vs. SHRI RAM LAKSHMAN JANKI THROUGH MAHANT GANGA DAS
August 12, 1943
RAM KRISHNA BHATTACHARYA Vs. BADRI NARAYAN CHETLANGIA, THE WARD OF CHETLANGIA WARD S ESTATE THROUGH MANAGER KARTICK PADA GHOSE
April 20, 1943
RAM PRATAP Vs. EMPEROR
November 19, 1943
RAM PRATAP MANDAL Vs. EMPEROR
January 28, 1943
RAM RANJAN DAS Vs. MAHARAJ BAHADUR SINHA
December 9, 1943
RAM TARAK SINGHA Vs. SALGRAM SINGHA
February 2, 1943
RAMACHANDRA NAIDU Vs. MUTHU CHETTIAR
January 18, 1943
RAMAKANT KESHEORAO HALDULKAR Vs. EMPEROR
July 7, 1943
RAMASWAMI NAIDU Vs. CHINNASWAMI NAIDU
January 6, 1943
RAMASWAMI SASTRIGAL Vs. RSUBRAMANIA AYYAR
January 20, 1943
RAMASWAMY GURUKKAL Vs. SIVASUBRAMANIA GURUKKAL
April 22, 1943
RAMASWAMY NAICKER Vs. MANICKKA
November 24, 1943
RAMBHAROSE NARBADAPRASAD KACHHI Vs. EMPEROR
September 11, 1943
RAMBIRA MISSIR Vs. EMPEROR
March 10, 1943
RAMCHANDRA Vs. RATANLAL
November 15, 1943
RAMCHANDRA BARIK Vs. DIBAKAR DAS
September 24, 1943
RAMCHANDRA GURURAO JOSHI Vs. KAMALABAI SHESHAGIRIRAO SARATHI
June 28, 1943
RAMCHANDRA PARIDA Vs. NARAYAN DAS
September 22, 1943
RAMCHANDRA RANGO KULKARNI Vs. ANNAJI VENKATESH MANNUR
April 7, 1943
RAMCHANDRA TATYAJI PATHAK Vs. SHANKER RAGHUNATH PATHAK
November 19, 1943
RAMCHANDRARAM NAGARAM RICE AND OIL MILLS LTD Vs. MUNICIPAL COMMISSIONERS OF PURULIA MUNICIPALITY
March 26, 1943
RAMDEYAL PRASAD Vs. SAYED HASAN
August 25, 1943
RAMESHWAR Vs. SHEO SHANKER
January 11, 1943
RAMESHWAR PRASAD AGARWALA Vs. DEVENDRA NARAYAN OJHA
August 19, 1943
RAMESHWARDAS PODDAR Vs. PAPER SALES, LTD
February 2, 1943
RAMIJA BIBI Vs. SHARIFA BIBI
February 2, 1943
RAMIJA BIBI Vs. SHARIFA BIBI
January 2, 1943
RAMISETTI RAGHAVAYYA Vs. RAMISETTI VENKATESWARLU
April 2, 1943
RAMKRISHNA BHAU DAJIBA BHAU Vs. SHRAWAN KISAN PATIL
December 22, 1943
RAMKRISHNA TUKARAM TIDKE Vs. NAMDEO SONAJI TIDKE
April 16, 1943
RAMNATH Vs. EMPEROR
March 12, 1943
RAMU Vs. KASHI
September 8, 1943
RANAPATI CHATTOPADHYA Vs. ARABINDA KUMAR PAL
January 12, 1943
RANGALAL MANDAL Vs. NARENDRA NATH GHOSE
April 1, 1943
RANGAYYA NAIDU Vs. SUNDARAMURTHY MUDALIAR
February 5, 1943
RANGLAL Vs. LAHSHMIDHAR MISRA
September 24, 1943
RANGO RAMCHANDA KULKARNI Vs. NARAYAN RAYAJI KULKARNI
August 26, 1943
RANI HARSHAMUKHI DASI, EXECUTRIX TO ESTATE OF RAJA MANINDRA CHANDRASINHA BAHADUR OF PAIKPARA Vs. KSHITINDRA DEB ROY, SHEBAIT OF SREE SREE ISWAR HANSHEWARI THAKURANI
May 7, 1943
RANI PROVA ROY W/O BABU KSHIRODE GOPAL ROY Vs. SUBHASH CHANDRA BISWAS
March 29, 1943
RATAN SEN ALIAS RATAN LAL Vs. SURAJ BHAN
September 22, 1943
RATANLAL KANHAIYALAL BANIA AND OTHERS Vs. RAMANUJDAS RAMCHANDRA AND OTHERS
November 1, 1943
RAVALAPALLI VENKATRAYUDU Vs. ALAPATI NARASIMHAM
September 17, 1943
REV KOLANDAI Vs. REVGNANAVARAM
November 2, 1943
REVENUE DIVISIONAL OFFICER Vs. SVARADACHARI
August 20, 1943
REX Vs. ARUMUGAM
April 16, 1943
RITENDRAKANTO LAHIRI CHAUDHURY Vs. DHIRENDRA KANTO LAHIRI CHAUDHURY
January 13, 1943
RM AR AR RM AR AR UMAYAL ACHI Vs. LAKSHMI ACHI
September 2, 1943
ROMAN CATHOLIC BISHOP, DR JAMES MENDONCA, BY HIS AGENT REV FRCHINNAPPER Vs. IAAMIRTHASWAMI PILLAI
November 2, 1943
ROSHANBAI Vs. SULEMAN HAJI AHMED UMAR
February 23, 1943
ROYAL CHORAL SOCIETY Vs. INLAND REVENUE COMMISSIONERS
June 1, 1943
RUKMANI ACHI Vs. SAMPOORNATHAMMAL
January 6, 1943
RUSTAMALLI GOHARALLI MIRZA Vs. AFTABHUSEINKHAN NAJAFALLIKHAN MIRZA
February 21, 1943
RYOTS OF GARABANDHO Vs. ZEMINDAR OF PARLAKIMEDI
May 10, 1943
S K R A K N ATHAPPA CHETTIAR Vs. SKARKSOMASUNDARAM CHETTIAR
November 3, 1943
S KR M SUBRAMANYAM CHETTIAR Vs. MEYYAMMAI ACHI
March 18, 1943
S P BHOOMINATHAN CHETTIAR Vs. KSNCHARI AND CO, BY SOLE PROPRIETOR, KSNARASIMHACHARIAR
November 18, 1943
S R RAMASWAMI AIYAR Vs. KCSAPTHARISHI REDDIAR
February 5, 1943
S SATYANARAYANA Vs. EMPEROR
August 31, 1943
S V MANDLIK Vs. BOROUGH MUNICIPALITY
March 18, 1943
S VENKATARATNAM Vs. YVENKATARATNAM
December 7, 1943
S. V. INGLEY Vs. EMPEROR
September 27, 1943
SADASHEO KRISHNARAO BUTY Vs. NATHU BALA MAHAR
July 15, 1943
SADASHIV MAHADEO WALHEKAR Vs. MAHOMED YAKUB MAHOMED SAIDULLA
March 3, 1943
SADHU SHARAN SINGH Vs. DEONATH SARAN RAI ALIAS BACHA BABU
April 2, 1943
SADHU SINGH Vs. RAMDEO SINGH
February 23, 1943
SADHU SURYANARAYANA Vs. SADHU LAKSHMI SUNDARAMMA
January 7, 1943
SAGARMAL AGARWALA Vs. EMPEROR
July 22, 1943
SAHARADDIN DEWAN Vs. ALTAFUDDIN AHMED
July 6, 1943
SAHU ANAND SARUP Vs. STAIYAB HASAN
January 29, 1943
SAMHUT RAI Vs. SAMBARAN RAI
August 30, 1943
SANKARAM PILLAI Vs. MSANANTHANARAYANA AIYAR
November 3, 1943
SANKUNNI VARIAR Vs. TAVAZHI KARNAVAN AND MANAGER NEELAKANDHAN NAMBUDIRIPAD
April 12, 1943
SANNAYA ALIAS NARAYANA HOLLA Vs. BALARAMA HANDE
August 11, 1943
SANTOSH KUMAR BHATTACHARJEE Vs. EMPEROR
January 26, 1943
SARALA SUNDARI DASSYA Vs. DINABANDHU ROY BRAJARAF SAHA (FIRM)
November 2, 1943
SARAT CHANDRA MITRA Vs. SANTOSH KUMAR HALDAR
February 8, 1943
SARAT CHANDRA PAL, HIS HEIRS AND LEGAL REPRESENTATIVES SUDHANSU KUMAR PAL Vs. NUR MUHAMMAD HAZI YACUB
June 14, 1943
SARDAR ABDUL RAHMAN KHAN Vs. SARDAR MOHD ASHRAF KHAN
November 15, 1943
SARDAR SARJERAO APPAJIRAO SHITOLE Vs. GOVERNMENT OF PROVINCE OF BOMBAY
January 19, 1943
SARFARAZ ALI KHAN Vs. AHMAD KAMIL MUSTAFA KHAN
November 19, 1943
SARJU PRASAD SINGH Vs. AJAMES
September 9, 1943
SASHI KUMAR BAISHNAB Vs. RAMANI MOHAN DAS
June 28, 1943
SATINATH BAGCHI Vs. RAJA BHUPENDRA NARAYAN SINHA BAHADUR
January 8, 1943
SATISH CHANDRA DUTT Vs. SUPERINTENDENT OF INSURANCE
July 19, 1943
SATISH CHANDRA SEAL Vs. EMPEROR
December 6, 1943
SATTI SURI REDDI Vs. KOLACHINA AGNIHOTRUDU
January 22, 1943
SATYABHAMABAI W/O. DIWAKAR GORE AND ANOTHER Vs. MURLIDHAR DHUNDIRAJ PATHAK AND ANOTHER
November 15, 1943
SAVALARAM GIRDHARILAL MARWADI Vs. HIMATLAL PRATAPMAL AND CO
September 20, 1943
SECRETARY OF STATE Vs. T R M T S T THINNAPPA CHETTIAR
April 15, 1943
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. RADHA SWAMI SAT SANG
August 13, 1943
SECRETARY OF STATE THROUGH DEPUTY COMMISSIONER Vs. NAGORAO LIMBAJI
March 18, 1943
SEELAM NAGAMMA Vs. REDDEM LINGAREDDI ALIAS RAMALINGAREDDI LATELY
February 10, 1943
SEEMAKURTI SUBBARAYUDU Vs. SEEMAKURTI SREERAMULU
August 6, 1943
SELLAMMAL Vs. MUTHUVIRA MUTHIRIAN
April 29, 1943
SETH BABU RAM Vs. AFLATOON
November 22, 1943
SETH BHABHOOTMAL SETH NATHMAL OSWAL Vs. MOOLCHAND MUNNALAL SAGOTIA
January 11, 1943
SETH KUNJILAL MANAKCHANDJI BHAWASAR Vs. SHANKAR NANURAM
April 7, 1943
SETH MANAKCHAND Vs. CHAUBE, MANOHARLAL
December 21, 1943
SETH NANDARAMDAS ATMARAM BY AGENT HEMRAJMUL Vs. ZULIKA BIBI
February 23, 1943
SHAKOOR HASAN KACHHI MEMON Vs. EMPEROR
September 16, 1943
SHAMAJI NARAYAN Vs. GOVIND RANGACHARYA
October 13, 1943
SHAMBHU SHARAN UPADHYA Vs. MAHARAJA KUMAR DWARKADHISH PARSAD SINGH
January 21, 1943
SHANMUGHAM PILLAI Vs. NAMAGIRI AMMAL
September 1, 1943
SHEIK MEERA SAHEB Vs. MOHAMMED KYATHI SAHEB
September 17, 1943
SHEIKH MEHTAB S/O. SHEIKH FARID MUSALMAN Vs. DHARAMRAO BHUJANGRAO
December 6, 1943
SHEIKH MOHAMMAD ZIA Vs. UNITED PROVINCES
August 24, 1943
SHEIKH SAJJAD Vs. RAMLAGAN AHIR
March 18, 1943
SHEIKH SULTAN AHMAD Vs. SYED MAKSAD HUSSAIN ALIAS BHAKUR
February 17, 1943
SHEK BASARADDI Vs. KROSHALI TALUQDAR
February 18, 1943
SHEO NATH PRASAD Vs. SARJOO NONIA
March 12, 1943
SHEO SAHNI Vs. EMPEROR
January 6, 1943
SHETH MANEKLAL MANSUKHBHAI Vs. SHETH CHIMANLAL KALIDAS
November 30, 1943
SHIB NATH BANERJEE Vs. AEPORTER
June 3, 1943
SHIDRAMAPPA IRAPPA SHIVANAGI Vs. BASALINGAPPA KUSHAPPA KUMBHAR
February 26, 1943
SHIVA PRASAD MARWARI Vs. EMPEROR
March 18, 1943
SHIVAPPA GURAPPA SHETTAR Vs. VIRBHADRAPPA SHIVARUDRAPPA KALASPUR
February 3, 1943
SHRAVAN JAYARAM PATIL Vs. GARBAD UKHA NHAVI
February 26, 1943
SHRI CHAND DAGA Vs. SOHANLAL DAGA
February 5, 1943
SHRIKISHANLAL Vs. RAMNATH JANKIPRASAD AHIR
November 22, 1943
SIDDAPPA NAGAPPA DIVATE Vs. VISHVANATHSA RAMCHANDRASA KABADI
January 28, 1943
SITAKANTA PADHI Vs. KRISHNA PADHI
February 24, 1943
SITALPRASAD TAPIPRASAD Vs. RAMPRASAD GANGAPRASAD
July 21, 1943
SITARAM AHIR Vs. EMPEROR
November 29, 1943
SITARAM NANASA Vs. CHUNNILALSA BHAGCHANDSA KALAL
October 19, 1943
SIVA SUBRAMANIA CHETTIAR, MINOR BY NATURAL FATHER AND GUARDIAN, VEERAPPA CHETTIAR Vs. ADAIKKALAM CHETTIAR
December 10, 1943
SIVALA RAMAMURTY Vs. BULUSU GAVARAMMA
April 8, 1943
SK ABDUL AZIZ Vs. MAHARAJ UDAY CHAND MAHATAB
March 5, 1943
SK FANNU S/O YANNUS Vs. ALI MIA S/O SACHEE BEPARI
March 26, 1943
SK KHABIRUDDIN Vs. EMPEROR
June 8, 1943
SM KUMUD BASHINI GUHA BISWAS W/O JOGESH CHANDRA GUHA Vs. FARIDPUR LOAN CO LTD
February 8, 1943
SM MEHERUNNISA BIBI Vs. SATISH CHANDRA DUTTA
June 21, 1943
SM PROBHABATI MITRA Vs. ANIL KUMAR DAS, REPRESENTED BY GUARDIAN MOTHER SMBENODINI DASSI
May 6, 1943
SM SWARNAMONJURI DASSI, EXCUTRIX TO ESTATE OF BABU BROJA LAL SEAL Vs. FAKIR CHANDRA KARAR
July 13, 1943
SMT BAHURIA MANIKRAJ KUAR Vs. SMTAMARBAS KUAR
February 8, 1943
SMT BINAPANI DEVI W/O BABU BEHARI LAL CHAKRABURTY Vs. BANKU BEHARY MONDAL
April 16, 1943
SMT BRINDARANI DEBI Vs. CO-OPERATIVE ASSURANCE CO LTD
April 9, 1943
SMT KHATUN JINNAT SAHEBANI W/O REHANUDDIN PATARI Vs. ISHA PROKASH GANGOOLI
April 6, 1943
SMT MADHABILATA DEBI Vs. BUTTO KRISTO ROY
September 22, 1943
SMT MONO MOHINI CHOUDHURANI W/O NABENDRA KISHORE ROY Vs. NITYANANDA SAHA CHOUDHURY
April 20, 1943
SMT TEPI BALA ASH Vs. SMTASIMA SUNDARI ASH
January 27, 1943
SOBHAGSINGH YASHWANTSINGH BHILALA JAMINDAR Vs. RANJITSINGH BHAIRAOSINGH BHILALA JAMINDAR
April 16, 1943
SOBHAN KHAN Vs. GANGADHAR SENAPATI
March 3, 1943
SOGMAL CHATRABHANJEE Vs. THARACHAND CHATRABHANJEE
March 30, 1943
SOHRABJI DHUNJIBHOY MEDORA Vs. ORIENTAL GOVERNMENT SECURITY LIFE ASSURANCE CO LTD
November 18, 1943
SONU LAL Vs. BARTRAM KEIGHTLEY
August 13, 1943
SOORAJMULL NAGARMULL Vs. FIRM HARIBUX SHEWNATHRAI
December 1, 1943
SOUTH INDIAN RAILWAY COMPANY LTD THROUGH ITS AGENT AND GENERAL MANAGER Vs. PANCHAYAT BOARD THROUGH ITS PRESIDENT JANAB KHAN SAHIB PRMKMUHAMMAD ABDUL RAHIMAN MARAKAYAR
March 30, 1943
SOVARAM JOKHIRAM Vs. COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA
September 15, 1943
SRI HANUMANJEE IDOL THROUGH MAHADEO LAL TRUSTEE Vs. SURAJDEO NARAIN
November 30, 1943
SRI KAKULAM SUBRAHMANYAM Vs. KURRA SUBBA RAO, MINOR BY MANIKYAMMA
November 22, 1943
SRI RAJA TYADAPUSAPATHI SIMHADRIRAJU DAKSHANAKAVATA DUGARAJULUNGARU, MOKHASADAR OF THONAM Vs. UNLIMITED ARYAN BANK OF VIZAGAPATAM REPRESENTED BY THE OFFICIAL LIQUIDATORS
February 2, 1943
SRI RAJA VELUGOTI SARVAGNA KUMARA KRISHNA YACHANDRA BAHADUR GARU, RAJAH OF VENKATAGIRI Vs. SRI RAJAH SOBHANADRI APPA RAO BAHADUR, ZAMINDAR GARU
September 17, 1943
SRI RAM CHARAN SINHA Vs. GOPI NATH
July 29, 1943
SRI SILAMBANI CHIDAMBARA VINAYAGAR DEVASTHANAM THROUGH ITS SPECIAL RECEIVER, S KRISHNA AYYAR Vs. VRLSTRMCHIDAMBARAM CHETTIAR
April 27, 1943
STATE OF GONDAL Vs. GOVINDRAM SEKSARIA
November 8, 1943
SUBAL CHANDRA BHUR Vs. MDIBRAHIM
February 16, 1943
SUBBARAYA GOUNDAN Vs. OKNACHIMUTHU MUDALIAR
August 2, 1943
SUBRAMANIAM PILLAI Vs. KAVUNDAPPA GOUNDAN
July 15, 1943
SUKADEV RAM Vs. KULAMANI SEN
August 13, 1943
SUKHAIN S/O. MULAI PARWAR Vs. LIQUIDATOR, CO-OPERATIVE SOCIETY, PONDI SIMARIA
August 24, 1943
SUKHDEO CHOUDHURY Vs. EMPEROR
February 11, 1943
SUNDARARAJULU PILLAI Vs. KSDORAI RANI
April 16, 1943
SUNDARLAL HANSRAJ MARWARI Vs. MAHEBUB KHAN MOUZADAR KHAN
January 6, 1943
SUPDU LAXMANSHET Vs. SONIRAM RAGHO
December 10, 1943
SURAJPRASAD PANCHAMLAL CHAURASIA Vs. YESHWANTA VISHWANATH DUKRE
September 1, 1943
SURENDRA NARAIN SARBADHIKARI Vs. BHOLANATH ROY CHOWDHURY
May 4, 1943
SURENDRA NATH SAHU Vs. BIDHU BHUSAN PANJA
July 20, 1943
SUSHIL CHANDRA Vs. EMPEROR
February 18, 1943
SUSHIL KUMAR BOSE Vs. EMPEROR
July 12, 1943
SYED MOHAMMAD SAADAT ALI KHAN Vs. MIRZA WIQUAR ALI BEG
March 24, 1943
SYED NAWABALI MUSALMAN Vs. MOHAMMAD RAMZAN S/O. MD. RAZA MUSSALMAN AND ANOTHER
September 17, 1943
SYED SHAH MAIDAL ISLAM Vs. COMMISSIONER OF WAKFS
January 13, 1943
T B S SEELA BODI NAICKER Vs. TVKKAMA RAJA PANDIYA NAICKER, ZAMINDAR OF BONDINAICKANUR (DIED)
August 6, 1943
T KRISHNAPPA Vs. TVENKATAPPA
April 26, 1943
T MANAVEDAN TIRUMALPAD, RAJAH OF NILAMBUR Vs. AMIRCHAND DOSS DWARAKADOSS
October 25, 1943
T N AND Q BANK LTD Vs. OFFICIAL ASSIGNEE
November 26, 1943
T R BHAWANI SHANKAR JOSHI Vs. GORDHANDAS JAMNADAS
January 26, 1943
T R RAJAGOPALA CHETTIAR, TRUSTEE OF CHINNA RAMANUJA KOOTAM Vs. DANJANEYA SASTRI
February 15, 1943
T SYED FAKRUDDIN SAIB Vs. KATTA RAMAYYA SETTI
November 24, 1943
TAHERALLY MAHOMEDALLY KAJIJI Vs. CHANABASAPPA MALLAPPA WARAD
March 3, 1943
TANGIRALA VENKATESWARLU Vs. KUMBHAM LAKSHMANNA
September 28, 1943
TARAK NATH SAHA Vs. EMPEROR
April 1, 1943
TEJILAL NARAYANDAS HALWAI Vs. GODUBAI RAMCHANDRA MEDHEKAR
October 12, 1943
THACHARAKKAL KANNOTH AREEKASTANOTH KUTTU ALIAS KUTTIAMMU Vs. OTHAYOTH KOKARIPPAN KALLIANI AMMA
February 10, 1943
THADIGADAPA JAYALAKSHMAMMA Vs. GUNTUPALLI RAMACHANDRAYYA
April 30, 1943
THADIKONDA GOPALARATNAM Vs. THADIKONDA LAKSHMIKANTAM
March 10, 1943
THAKOREBAI SHRINIVAS KHEMRAJ Vs. CENTRAL BANK OF INDIA, LIMITED
August 27, 1943
THAKUR RAGHUBIR SINGH Vs. MADAN LAL
April 13, 1943
THAKUR RAGHURAJ SINGH Vs. LALA HARI KISHAN DAS
December 21, 1943
THAKUR SHAH Vs. EMPEROR
June 24, 1943
THAKURANI SRI SRI ANNAPURNA DEBI Vs. SMSHIVA SUNDARI DASSI
December 20, 1943
THIRUVADANA MALAYALAM COFFEE CLUB, MANAGER KAVASSERI OTTUPURAM GRAMOM GOPALAKRISHNA PATTAR S SON, SWAMINATHA IYER (DIED) Vs. PUTHUKODE GRAMOM SESHAN PATTAR S SON, RAMANATHA IYER
January 25, 1943
THOMMANDRA VENKATA SIDDAYYA Vs. EDIGA SANJAPPA
January 21, 1943
THOTA SURAYYA Vs. INSPECTOR MUNICIPAL COUNCILS AND LOCAL BOARD
July 28, 1943
THULASI ETHIRAJAMMA Vs. CHUNDURU KANNAYYA GUPTA
October 12, 1943
TIRKANGAUDA MALLANGAUDA KASHIGAUDAR Vs. SHIVAPPA PATIL
February 12, 1943
TIRUMALAI TIRUPATI DEVASTHANAMS COMMITTEE, BY ITS COMMISSIONER Vs. UDIAVAR KRISHNAYYA SHANBHAGA
February 19, 1943
TRADESH AND MINERS, LTD Vs. DHIRENDRA NATH BANERJEE
November 25, 1943
TRAVANCORE NATIONAL BANK SUBSIDIARY COMPANY, LTD (NOW IN LIQUIDATION) BY ITS OFFICIAL LIQUIDATOR, R NARASIMHACHARI Vs. TRANABANK UNION, A PARTNERSHIP FIRM CONSISTING OF THE EMPLOYEES OF THE TRAVANCORE NATIONAL AND QUILON BANK LIMITED, NOW IN LIQUIDATION
March 12, 1943
TRIBHOVAN HARGOVAN Vs. SHANKAR DESAI
February 23, 1943
TRIBHOVANDAS MANCHHARAM Vs. CRCONTRACTOR S COMPANY
January 18, 1943
TULSIRAM HOSHIYARSINGH RAGHUBANSI Vs. KEVALRAM SOBHARAM RAGHUBANSI
February 19, 1943
TULSIRAM MOTIRAM MARWADI Vs. SHANKAR NANA PATIL
September 6, 1943
TURABALI Vs. V. SORABJI
October 5, 1943
TYEBHOY ESSOFALLI THINGNA Vs. COLLECTOR
June 25, 1943
UDAY CHAND MAHATAB Vs. KURORAM MUKHERJEE
August 12, 1943
UDAY CHAND MAHATAB BAHADUR OF BURDWAN Vs. PHANINDRA LAL GHOSH
April 7, 1943
UDAYAMMAI ACHI Vs. UMAYAL ACHI
December 3, 1943
UMAKANTA NAYAK Vs. GYANENDRA PRASAD BOSE
March 11, 1943
UMESHWAR PRASAD SINHA Vs. DWARIKA PRASAD
March 24, 1943
UMIASHANKAR NARANJI PANDIA Vs. SHIVSHANKAR PRABHASHANKAR BHATT
August 12, 1943
UNITED MOTOR TRANSPORT CO LTD Vs. SREELAKSHMI MOTOR TRANSPORT CO LTD
August 9, 1943
UPENDRANATH Vs. DURLAV CHANDRA
February 24, 1943
USHA PROVA DEY Vs. HRIDAY BASHINI
March 16, 1943
USMAN ABUBAKAR SANI Vs. CHIEF ACCOUNTS OFFICER, GIPRAILWAY
January 29, 1943
UTILITY ARTICLES MANUFACTURING COMPANY Vs. RAJA BAHADUR MOTILAL BOMBAY MILLS LTD
March 23, 1943
V RAMASWAMI AYYANGAR AND K R SUBRAMANIA AYYAR, RECEIVERS TO THE ESTATE OF LATE RM AR AR RM ARUNACHALAM CHETTIAR OF DEVAKOTTAI Vs. COMMISSIONER OF INCOME-TAX
October 22, 1943
V RAMASWAMY AYYANGAR Vs. COMMISSIONER OF INCOME-TAX
October 15, 1943
V RAMASWAMY AYYANGAR AND ANOTHER Vs. COMMISSIONER OF INCOME-TAX, MADRAS
October 22, 1943
V RANGASWAMI AIYANGAR Vs. AMMAYEE AMMAL
January 13, 1943
V SUBRAMANIA AYYAR SON OF VAIDHYANATHA AIYER ON BEHALF OF AND IN THE NAME OF OFFICIAL RECEIVER, EAST TANJORE Vs. SIVAKAMI ACHI
November 5, 1943
V VR N VR NAGAPPA CHETTIAR Vs. RAMANATHA GANAPADIGAL
October 18, 1943
VAHIDUNNISSA SAHEB Vs. MOHAMMAD MAHABOOB ALI
September 21, 1943
VAITHILINGA NAIDU Vs. NARAYANASWAMI NAIDU
January 21, 1943
VALARSHAK SETH APCAR Vs. STANDARD COAL COMPANY LIMITED
May 13, 1943
VAMANRAO LALLUBHAI Vs. PRANLAL BHAGWANDAS
February 22, 1943
VASIREDDI RAJA LAKSHMAMMA Vs. GOPU RAGHAVAYYA
February 2, 1943
VASU Vs. VISWANATHAN
March 25, 1943
VEDACHALA CHETTIAR Vs. AMEENA BI AMMAL
July 27, 1943
VEERABHADRA NAICKER Vs. GANGAMMA
January 7, 1943
VELAGURU ASARI Vs. SUPPA NAICKEN
November 3, 1943
VELAYUDAM SERVAI Vs. SPECIAL OFFICER, PANCHAYAT BOARD
October 14, 1943
VEMURI NAGIAH Vs. VASI REDDI VENKATA SATYANARAYANA PRASAD
January 21, 1943
VEMURU VENKATA KRISHNAYYA Vs. VEMURU LAKSHMAMMA
August 5, 1943
VENKAMMA Vs. SHIVARAYA SHANBHAGA
April 22, 1943
VIDARBHA MILLS BERAR, LIMITED, BY MANAGER, BALWANT RAMKRISHNA GADGIL Vs. MUNICIPAL COMMITTEE
January 29, 1943
VINAYAK SHAMRAO Vs. MORESHWAR GANESH PHADE
October 26, 1943
VINAYAKRAO PANDURANGRAO DESAI Vs. SHARANAPPA RAMANNA METRI
April 2, 1943
VIRCHAND KAPURCHAND Vs. MARUALAPPA
November 19, 1943
VIRUPAKSHA REDDI Vs. CHANALAL SIVA REDDI
March 2, 1943
VISSONJI SONS AND CO Vs. COMMISSIONER OF INCOME-TAX, CENTRAL
September 23, 1943
VYSARAJU APPALA NARASIMHA RAJU Vs. BRUNDAVANASAHU (DIED)
January 8, 1943
WALCHAND AND CO LTD Vs. HINDUSTAN CONSTRUCTION CO LTD
March 26, 1943
WALCHAND AND CO LTD Vs. HINDUSTAN CONSTRUCTION CO LTD
July 26, 1943
WALLACE BROS AND CO LTD Vs. COMMISSIONER OF INCOME-TAX, BOMBAY
March 22, 1943
WALLACE BROS AND CO LTD Vs. COMMISSIONER OF INCOME-TAX
July 22, 1943
WALZI CHHATRI Vs. GANPAT SINGH
April 28, 1943
WAMANLAL CHHOTALAL PAREKH Vs. SCINDIA STEAM NAVIGATION CO LTD
October 13, 1943
WESTERN INDIA LIFE INSURANCE CO. LTD Vs. MT. SITABAI W/O RAMCHANDRA ATMARAM GAILAD
November 26, 1943
WILLIAM RALPH GUEVARA Vs. ROBERT WOODBURN
February 8, 1943
WOOMESH CHANDRA DATTA CHOWDHURY Vs. JABED ALI
January 26, 1943
YEDLAPALLI MANGAMMA Vs. MAHARAJAH OF PITHAPURAM
September 23, 1943
YELLA VENKATASUBBAYYA Vs. YELLA VENKATARAMAYYA
January 5, 1943
ZAMURRAD HUSAIN Vs. RAM SARUP
February 5, 1943
ZOHARA KHATHUM BI BI Vs. MAHABOOB BI BY HER SON AND AGENT, PABDUL HAQ SAHIB
March 11, 1943