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Case Index
Title
Date
COMMISSIONER OF INCOME TAX Vs. GURUPADA DUTTA
June 10, 1943
HARENDRA KUMAR ROY Vs. COMMISSIONER OF INCOME TAX
June 18, 1943
KRISHNA HYDRAULIC PRESS LTD Vs. COMMISSIONER OF INCOME TAX
June 8, 1943
KUMAR DEBA PROSAD GARGA Vs. COMMISSIONER OF INCOME TAX
June 17, 1943
RALEIGH INVESTMENT CO LTD Vs. GOVERNOR GENERAL IN COUNCIL
April 9, 1943
SK. MD. ABEL @ ABED Vs. ALTAF HOSSAIN
April 21, 1943
SURPAT SINGH DUGAR Vs. COMMISSIONER OF INCOME TAX
June 17, 1943