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Case Index
Title
Date
ABDULLABHOY ESOOFALLY CHAS Vs. AKBARALLY SAMSUDDIN RAJA
July 14, 1943
ABDULLAKHAN DARYAKHAN MHADIK Vs. PURSHOTTAM DAMODAR SURA
August 3, 1943
ABRAHAM EZRA ISSAC MANSOOR Vs. ABDUL LATIF USMAN
November 9, 1943
ACHYUT GOPAL MHETRAS Vs. GOPALRAO RAMCHANDA MHETRAS
August 5, 1943
AMBALAL CHUNTHABHAI PATEL Vs. SOMABHAI BAKORBHAI PATEL
April 16, 1943
AMBARAM POPAT VANKAR Vs. BUDHALAL MAHASUKRAM SHAH
January 15, 1943
AMRITLAL NARSILAL SHAH Vs. SADASHIV ANNA MALEKAR
August 19, 1943
ANANT BABURAO KULKARNI Vs. VYASACHARYA MADHAVACHARYA GHALASASI
November 24, 1943
ANANT BHIKAPPA PATIL Vs. SHANKAR RAMCHANDRA PATIL
July 26, 1943
ANANT GOVIND GINDE Vs. DNYANESHWAR BALKRISHNA GINDE
June 21, 1943
APOLLO MILLS LTD Vs. BABUBHAI CHANDULAL
January 13, 1943
BABA NARAYAN LAKRAS Vs. SABOOSA
April 15, 1943
BAI CURSETBAI C DOSSABHOY Vs. BAI HAMABAI JEHANGIR WADIA
March 10, 1943
BAI KAMALA Vs. SHANKERRAO LAXMANRAO JADHAV
January 6, 1943
BAI MADHUKANTA Vs. KANTILAL MOHANLAL
June 22, 1943
BAI SHANTA Vs. TRIKAMLAL VRIJAVALLABHDAS SHAH
February 23, 1943
BAJIRAO MADHAVRAO SUBHEDAR Vs. WAMANRAO ALIAS BHAYYASAHEB PURSHOTTAMDAS
August 9, 1943
BENJAMIN GUY HORNIMAN Vs. STATE
September 17, 1943
BHABATARINI DEBI Vs. ASHALATA DEBI
January 22, 1943
BHAGBATI DEI Vs. MURALIDHAR SAHU
February 3, 1943
BHAGWANDAS TOTARAM AGARVAL Vs. CHHAGANLAL RAICHAND
July 30, 1943
BHAGWANJI MORARJI GOCULDAS Vs. ALEMBIC CHEMICAL WORKS CO LTD
November 24, 1943
BHARMAPPA MURDEPPA SOPPIN Vs. HANMANTAPPA TIPPANNA BELLUDI
January 28, 1943
BHAVANI SHANKAR JOSHI Vs. GORDHANDAS JAMNADAS
January 26, 1943
BHIKAJI VISHNU KARMARKAR Vs. RAMCHANDRA KRISHNA PHATAK
July 15, 1943
BHUKHANDAS VALABDAS Vs. CHHAGANLAL DAYARAM
February 9, 1943
BILASRAI JOHARMAL Vs. SHIVNARAYAN SARUPCHAND
December 21, 1943
BRIJLAL RAMJIDAS Vs. GOVINDRAM G SEKSARIA
February 15, 1943
BURJORJI PESTONJI BARIA Vs. MURLIDHAR SIDHGOPAL AVASTI
March 16, 1943
BYRAMSHAW K ILLAVA Vs. STATE
September 28, 1943
BYRAMSHAW K ILLAVA Vs. IN RE
September 28, 1943
CHAMPAKLAL CHIMANLAL Vs. AMUBHAI DAHYABHAI SODAGAR
August 4, 1943
CHAMPAKLAL PURSHOTTAMDAS Vs. BAI NARBADABAI
August 6, 1943
CHARLES MORTIMER EASTLEY Vs. ERNEST DO ROZARIO
July 27, 1943
CHIMANLAL LALBHAI SETH Vs. STATE
September 27, 1943
CHUNILAL BHAGWANJI Vs. KANMAL LALCHAND
March 12, 1943
COMMISSIONER OF INCOME TAX Vs. GOKALDAS HUKUMCHAND
April 6, 1943
COMMISSIONER OF INCOME TAX Vs. EDULJI F E DINSHAW
April 7, 1943
COMMISSIONER OF INCOME TAX Vs. MAHOMEDBHOY I M ROWJI
April 8, 1943
COMMISSIONER OF INCOME TAX Vs. KARIM BROS CHARITY FUND
September 23, 1943
COMMISSIONER OF INCOME TAX Vs. BOMBAY BARODA AND CENTRAL INDIA RAILWAY CO
July 23, 1943
COMMISSIONER OF INCOME TAX Vs. SIR MAHOMED YUSUF ISMAIL
September 24, 1943
COMMISSIONER OF INCOME TAX Vs. MANGALDAS MOTILAL AND CO
September 29, 1943
COMMISSIONER OF INCOME TAX Vs. BISHWAMBHARLAL MAHESHWARI
September 27, 1943
COMMISSIONER OF INCOME-TAX Vs. SIR MOHAMED YUSUF ISMAIL
September 24, 1943
COMMISSIONER OF INCOME-TAX Vs. MAHOMEDBHOY I A ROWJI
April 8, 1943
DAKOR TEMPLE COMMITTEE Vs. SHANKERLAL
October 4, 1943
DATTATRAYA PUTTO HONNANGI Vs. TULSABAI CHIDAMBAR HONNANGI
January 15, 1943
DATTATRAYA VASUDEV KHATKUL Vs. PARASHRAM ANANT MOGHE
June 28, 1943
DEBI PRASAD SHARMA Vs. EMPEROR
June 25, 1943
EMPEROR Vs. TRIMBAK HARI TULPULE
July 1, 1943
EMPEROR Vs. BHIKHA GOBER
June 15, 1943
EMPEROR Vs. PANDURANG BHIKHAJI JOSHI
July 20, 1943
EMPEROR Vs. MAHOMED ELIAS PATEL
July 20, 1943
EMPEROR Vs. SULEMAN SHAMJI
July 15, 1943
EMPEROR Vs. PANDU KUSHA MANDAVKAR
July 12, 1943
EMPEROR Vs. SHANKAR PAPAYYA PADAMSALI
January 13, 1943
EMPEROR Vs. DHANRAJ MILLS LTD
January 26, 1943
EMPEROR Vs. BALLABHDAS MOTIRAM GUPTA
January 27, 1943
EMPEROR Vs. RAMCHANDRA NARHAR ABHYANKAR
August 17, 1943
EMPEROR Vs. KANTILAL MANGALDAS
September 1, 1943
EMPEROR Vs. SUMATIBAI WASUDEO BACHUWAR
September 8, 1943
EMPEROR Vs. SHANKARBHAI KASHIBHAI PATEL
March 2, 1943
EMPEROR Vs. KAMAL DATTATRAYA SOHONI
March 3, 1943
EMPEROR Vs. BANAPPA KALLAPPA AJAWAN
October 12, 1943
EMPEROR Vs. KHANDUBHAI K DESAI
September 30, 1943
EMPEROR Vs. AYUBKHAN MIRSULTAN
November 26, 1943
EMPEROR Vs. JAYANTILAL JAGJIVAN MULJL
November 3, 1943
EMPEROR Vs. PURSHOTTAM DEVJI PATEL
December 8, 1943
EMPEROR Vs. RAMANLAL DALSUKHBHAI SHAH
December 8, 1943
EMPEROR Vs. KASHINATH DAYARAM CHAUDHARI
December 8, 1943
FAKIRCHAND JANKIRAM AGARWAL Vs. NARMADABAI TULSIRAM AGARWAL
January 29, 1943
FAKRUDDIN SHAMSUDDIN SAIYED Vs. BAI JENAB
July 19, 1943
FAZLHUSSEIN SHARAFALLY Vs. MAHOMEDALLY ABDULALLY SASSOOR
March 28, 1943
GAJANAN YESHWANT PATANKAR Vs. GOVIND RAMCHANDRA DESHMUKH
February 10, 1943
GOPAL DAS Vs. THAKURJI
January 22, 1943
GOVERNMENT OF THE PROVINCE Vs. LIMDI DARBAR
July 6, 1943
GOVERNMENT OF THE PROVINCE OF BOMBAY Vs. AHMEDABAD SARANGPUR MILLS CO LTD
August 4, 1943
GOVERNMENT TELEPHONES BOARD LTD Vs. HORMUSJI MANEKJI SEERVAL
March 30, 1943
GOVIND PRASAD Vs. PAWANKUMAR
March 4, 1943
GOVIND RAMCHANDRA CHITALE Vs. GANGADHAR MAHADEO WADEKAR
August 9, 1943
HARKUBAI FAKIRCHAND SHET Vs. SHANKERBHAI ZAVERBHAI GUJARATI
March 10, 1943
HEMRAJ Vs. KHEM CHAND
May 12, 1943
HIFZURRAHEMAN ANSARSAHEB Vs. HASANSAHEB ABANSAHEB FULMANDI
July 7, 1943
HORMASJI JAMSHEDJI GINWALLA Vs. MANEKLAL MANSUKHBHAI
March 9, 1943
INDIAN IRON AND STEEL COMPANY LIMITED Vs. COMMISSIONER OF INCOME-TAX
March 25, 1943
ISHWARLAL LAXMICHAND PATEL Vs. KUBER MOHAN LAWAR
February 1, 1943
ISMAIL DADA BHAMANI Vs. BAI ZULEIKHABAI
November 12, 1943
JADAVKUMAR LILADHAR MAINTHIA Vs. PUSHPABAI MAINTHIA NEE
June 23, 1943
JAGANNATH FAKIRCHAND MARWADI Vs. BABURAO GANESH DESHMUKH
April 1, 1943
JANKIRAM COMPANY Vs. CHUNILAL SHRIRAM
November 25, 1943
JITENDRA NATH ROY Vs. SAMARENDRA NATH MITTER
February 25, 1943
KADERBHAI ISMAILJI POONAWALLA Vs. FATMABAI GOLAMHUSEIN KABIRA
February 8, 1943
KASTURCHAND JIWAJI Vs. MANEKCHAND DEVCHAND
February 2, 1943
KEDARNATH HIMATSINGKA Vs. PRABHABATI SAHEBA
July 8, 1943
KESHAVLAL PUNJARAM Vs. COMMISSIONER OF INCOME-TAX
September 28, 1943
KHATAU MAKANJI SPINNING AND WEAVING CO LTD Vs. S R DESHPANDE
April 14, 1943
KISANDAS BANKATLAL Vs. RAGHO RAM KRISHNA
November 10, 1943
KISHORELAL STORES Vs. JAGANNATH BAYAJI PATIL
March 31, 1943
KRISHNA MHATARBA TEMKAR Vs. BABAN RAMBHAU TEMKAR
August 24, 1943
KUNDANMAL JASRAJ MARWADI Vs. SURAJKUVARBAI TARACHAND
February 16, 1943
LAKHAJI DALJI GARASIA Vs. KUBERDAS HARGOVINDAS MODI
July 13, 1943
LAXMAN HARI GHARPURE Vs. VISHNU VISHWANATH PARANJPE
October 7, 1943
LAXMIBAI GANPATRAO MAHAJAN Vs. RADHABAI KRISHNAJI MAHAJAN
July 19, 1943
LAXMICHAND TULJARAM SHEDJI Vs. PIONEER URBAN CO-OPERATIVE BANK
November 22, 1943
MAHADEV SHANKAR LOKHANDE Vs. SHANKAR SWAMIRAO LOKHANDE
January 4, 1943
MAHOMED JAFFER HAJI NAZARALLI DEVJI Vs. MAHOMED JANMAHOMED
November 23, 1943
MAHOMED SIDDIQUE YUSUF Vs. OFFICIAL ASSIGNEE
March 24, 1943
MANEKLAL MANSUKHBHAI Vs. CHIMANLAL KALIDAS
November 30, 1943
MANILAL BRIJLAL Vs. VANDRAVANDAS C JADAV
July 16, 1943
MANTUBHAI MEHTA Vs. STATE
December 3, 1943
MANUBHAI BHIKABHAI PATEL Vs. STATE
February 1, 1943
MARTIN AND CO Vs. SYED FAIYAZ HUSAIN
December 13, 1943
MEGHAJI MOHANJI THAKKAR Vs. ANANT PANDURANG CHHATRE
September 6, 1943
MORARJI GOCULDAS AND CO Vs. SHOLAPUR SPINNING AND WEAVING CO LTD
October 21, 1943
MUNICIPAL BOROUGH OF AHMEDABAD Vs. GOVERNMENT OF THE PROVINCE OF BOMBAY
September 21, 1943
MUNICIPAL BOROUGH OF AHMEDABAD Vs. VADILAL DALSUKHRAM SHAH
July 30, 1943
MUNICIPAL CORPORATION OF THE CITY Vs. PROVINCE OF BOMBAY
March 18, 1943
NAGINDAS PURSHOTAMDAS PATEL Vs. BAJRANG LAL KHEMKA AND RAI BAHADUR MOTILAL CHAMARIA
November 26, 1943
NATHALAL ICHHASHANKAR Vs. BAI MANEK
June 25, 1943
NAWAB HUMAYUN BEGAM Vs. NAWAB SHAH MOHAMMAD KHAN
February 24, 1943
P D SHAMDASANI Vs. CENTRAL BANK OF INDIA LTD
September 2, 1943
P D SHAMDASANI Vs. CENTRAL BANK OF INDIA LTD
August 18, 1943
PANDAPPA MAHALINGAPPA Vs. SHIVALINGAPPA MURTEPPA
August 13, 1943
PANDURANG VITHOBA PATIL Vs. SHAMRAO BHAU PATIL
August 4, 1943
PARSHOTTAM CHHAGANLAL Vs. KUBERDAS HARGOVANDAS
July 29, 1943
PATIALA STATE BANK Vs. COMMISSIONER OF INCOME TAX
July 8, 1943
PAUL ENGEL Vs. EDITH ENGEL
June 18, 1943
PROVINCE Vs. MUNICIPAL CORPORATION OF THE CITY
July 26, 1943
PURSHOTTAM VASUDEO Vs. RAMKRISHNA GOVIND
September 14, 1943
PUTTAPPA KARIYAPPA HUCHAPPA BIJJUR Vs. BANAPPA FAKIRAPPA SHIGGAUV
July 9, 1943
RAGHUNATH KESHAV KHADILKAR Vs. POONA MUNICIPALITY
December 16, 1943
RAHMAT ILAHI Vs. MOHAMMAD HAYAT KHAN
July 28, 1943
RAJA BRAJA SUNDER DEB Vs. BAMDEB DAS
August 5, 1943
RAJESHWARI KUER Vs. KHUKHNA KUER
March 15, 1943
RAMCHANDRA GURURAO JOSHI Vs. KAMALABAI SHESHAGIRIRAO SARATHI
June 28, 1943
RAMCHANDRA RANGO KULKARNI Vs. ANNAJI VENKATESH MANNUR
April 7, 1943
RAMESHWARDAS PODDAR Vs. PAPER SALES LTD
February 2, 1943
RANGO RAMCHANDA KULKARNI Vs. NARAYAN RAYAJI KULKARNI
August 26, 1943
ROHANI RAMANDHWAJ PRASAD SINGH Vs. HAR PRASAD SINGH
June 24, 1943
ROSHANBAI Vs. SULEMAN HAJI AHMED UMAR
February 23, 1943
RUSTAMALLI GOHARALLI MIRZA Vs. AFTABHUSEINKHAN NAJAFALLIKHAN MIRZA
February 21, 1943
RYOTS OF GARABANDHO Vs. ZEMINDAR OF PARLAKIMEDI
May 10, 1943
S V MANDLIK Vs. BOROUGH MUNICIPALITY
March 18, 1943
SADASHIV MAHADEO WALHEKAR Vs. MAHOMED YAKUB MAHOMED SAIDULLA
March 3, 1943
SARALA SUNDARI DASSYA Vs. DINABANDHU ROY
November 2, 1943
SAVALARAM GIRDHARILAL MARWADI Vs. HIMATLAL PRATAPMAL AND CO
September 20, 1943
SETH CHIMANLAL LALBHAI Vs. IN RE
September 27, 1943
SHAMAJI NARAYAN Vs. GOVIND RANGACHARYA
October 13, 1943
SHANKARGOUDA RANGANGOUDA PATILSHANKARGOUDA RANGANGOUDA PATIL Vs. SHANKARGOUDA RANGANGOUDA PATILSHANKARGOUDA RANGANGOUDA PATIL APPELLANTS:
VS RESPONDENT:
March 15, 1943
SHIDRAMAPPA IRAPPA SHIVANAGI Vs. BASALINGAPPA KUSHAPPA KUMBHAR
February 26, 1943
SHIVAPPA GURAPPA SHETTAR Vs. VIRBHADRAPPA SHIVARUDRAPPA KALASPUR
February 3, 1943
SHRAVAN JAYARAM PATIL Vs. GARBAD UKHA NHAVI
February 26, 1943
SIDDAPPA NAGAPPA DIVATE Vs. VISHVANATHSA RAMCHANDRASA KABADI
January 28, 1943
SOHRABJI DHUNJIBHOY MEDORA Vs. ORIENTAL GOVERNMENT SECURITY LIFE ASSURANCE CO LTD
November 18, 1943
STATE OF GONDAL Vs. GOVINDRAM SEKSARIA
November 8, 1943
SUPDU LAXMANSHET Vs. SONIRAM RAGHO
December 10, 1943
TAHERALLY MAHOMEDALLY KAJIJI Vs. CHANABASAPPA MALLAPPA WARAD
March 3, 1943
TEJILAL NARAYANDAS HALWAI Vs. GODUBAI RAMCHANDRA MEDHEKAR
October 12, 1943
THAKOREBAI SHRINIVAS KHEMRAJ Vs. CENTRAL BANK OF INDIA LIMITED
August 27, 1943
THAKUR SHAH Vs. EMPEROR
June 24, 1943
TIRKANGAUDA MALLANGAUDA KASHIGAUDAR Vs. SHIVAPPA PATIL
February 12, 1943
TRIBHOVAN HARGOVAN Vs. SHANKAR DESAI
February 23, 1943
TULSIRAM MOTIRAM MARWADI Vs. SHANKAR NANA PATIL
September 6, 1943
TYEBHOY ESSOFALLI THINGNA Vs. COLLECTOR
June 25, 1943
UMIASHANKAR NARANJI PANDIA Vs. SHIVSHANKAR PRABHASHANKAR BHATT
August 12, 1943
USMAN ABUBAKAR SANI Vs. CHIEF ACCOUNTS OFFICER G I P RAILWAY
January 29, 1943
UTILITY ARTICLES MANUFACTURING COMPANY Vs. RAJA BAHADUR MOTILAL BOMBAY MILLS LTD
March 23, 1943
VALARSHAK SETH APCAR Vs. STANDARD COAL COMPANY LIMITED
May 13, 1943
VAMANRAO LALLUBHAI Vs. PRANLAL BHAGWANDAS
February 22, 1943
VINAYAKRAO PANDURANGRAO DESAI Vs. SHARANAPPA RAMANNA METRI
April 2, 1943
VIRCHAND KAPURCHAND Vs. MARUALAPPA
November 19, 1943
VISSONJI SONS AND CO Vs. COMMISSIONER OF INCOME TAX
September 23, 1943
WALCHAND AND CO LTD Vs. HINDUSTAN CONSTRUCTION CO LTD
July 26, 1943
WALCHAND AND COMPANY LIMITED Vs. HINDUSTAN CONSTRUCTION COMPANY LIMITED
July 26, 1943
WALLACE BROS AND CO LTD Vs. COMMISSIONER OF INCOME-TAX
July 22, 1943
WALLACE BROS AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
July 22, 1943
WAMANLAL CHHOTALAL PAREKH Vs. SCINDIA STEAM NAVIGATION CO LTD
October 13, 1943