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Case Index
Title
Date
BYRAMJI CO Vs. COMMISSIONER OF INCOME TAX C P U P
January 29, 1943
CENTRAL INDIA SPININNG WEAVING AND MANUFACTURING CO LTD Vs. COMMISSIONER OF INCOME TAX C P AND U P
January 25, 1943
COMMISSIONER OF INCOME TAX C P U P Vs. SETH REMAKRISHNA RAMNATH
March 16, 1943
MOHAN LAL HIRA LAL Vs. COMMISSIONER OF INCOME TAX C P U P
January 18, 1943
NAZAR ALI ISHABHAI Vs. COMMISSIONER OF INCOME TAX LUCKNOW
January 29, 1943
