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Case Index
Title
Date
A. K. M. FAYEKUZZAMAN Vs. JUDGE, ARTHA RIN ADALAT NO. 2, DHAKA
February 19, 2013
A. M. ZAHIDUL ALOM Vs. GOVERNMENT OF BANGLADESH
November 21, 2013
A.B.M. FAZLE RABBI Vs. MD. ABDUS SAMAD
May 7, 2013
ABDUL HAKIM Vs. STATE
January 23, 2013
ABDUL KADER MOLLAH Vs. THE COMMISSIONER OF CUSTOMS
June 20, 2013
ABDUL KADER MOLLAH Vs. PRESIDENT
July 9, 2013
ABDUL MATIN SARKER Vs. BANGLADESH
September 29, 2013
ABDUL QUADER MOLLAH Vs. CHIEF PROSECUTOR, INTERNATIONAL CRIMES TRIBUNAL, DHAKA
December 12, 2013
ABDUR ROUF KHAN Vs. JOBBAR ALI HOWLADER
October 1, 2013
ABED HASAN MAHMUD Vs. BANGLADESH
June 20, 2013
ABUL KHAER SARDER Vs. M. A. GAFFAR SANA
September 9, 2013
AN APPLICATION UNDER ARTICLE 102(2)(A)(II) OF THE CONSTITUTION OF THE PEOPLES REPUBLIC OF BANGLADESH Vs. ELECTION COMMISSION FOR BANGLADESH
April 3, 2013
ANTI-CORRUPTION COMMISSION Vs. MOHAMMAD BAYAZID
January 3, 2013
ANWAR HOSSAIN Vs. BANGLADESH
April 15, 2013
BANGLADESH Vs. MD. SHAHINUR
October 10, 2013
BANGLADESH Vs. MD. ABDUL MALEQUE MIAH
September 17, 2013
BANGLADESH FOREST INDUSTRIES DEVELOPMENT CORPORATION Vs. LABOUR APPELLATE TRIBUNAL
May 19, 2013
BANGLADESH FOREST INDUSTRIES DEVELOPMENT CORPORATION Vs. SECOND LABOUR COURT
May 28, 2013
BANGLADESH FOREST INDUSTRIES DEVELOPMENT CORPORATION Vs. LABOUR APPELLATE TRIBUNAL
April 30, 2013
BUREAU VERITAS (BIVAC) BANGLADESH LTD. Vs. CUSTOMS EXCISE AND VAT APPELLATE TRIBUNAL
April 24, 2013
BUREAU VERITAS (BIVAC) BANGLADESH LTD. Vs. CUSTOMS EXCISE AND VAT APPELLATE TRIBUNAL, DHAKA
April 24, 2013
CHAIRMAN, JANATA BANK Vs. SHAH MOUDUL-UL MASAVI KHANSUR
September 25, 2013
DIRECTOR GENERAL, BANGLADESH RAILWAY Vs. JOYNAL ABEDIN MOLLAH
September 22, 2013
DOYEL ENTERPRISE Vs. NATIONAL BOARD OF REVENUE
July 28, 2013
GLOBE ENTERPRISE Vs. JAHAN STORE
May 22, 2013
IBN SINA FOOD & CHEMICAL Vs. REGISTRAR OF TRADE MARKS
May 20, 2013
JALALABAD GAS TRANSMISSION AND DISTRIBUTION SYSTEMS LTD. Vs. THE CHAIRMAN, LABOUR APPELLATE TRIBUNAL
July 22, 2013
M. SHAHIDUL KARIM Vs. NATIONAL BOARD OF REVENUE
May 28, 2013
MAMTAJ BEGUM Vs. JANATA BANK
June 12, 2013
MARUF ALAM Vs. CUSTOMS
June 19, 2013
MD. ABDUS SOBHAN @ MD. SUVAN ALI Vs. MD. ABUL KASHEM
September 30, 2013
MD. HUMAYUN KABIR BHUIYAN Vs. JOINT DISTRICT JUDGE
June 9, 2013
MD. NAZRUL ISLAM Vs. BANGLADESH BANK
June 3, 2013
MD. NAZRUL ISLAM Vs. STATE
August 1, 2013
MD. SAMIDUL Vs. STATE
May 16, 2013
MD. SHAHIDUL ISLAM @ SHAHID Vs. STATE
January 7, 2013
MOHAMMAD ELIAS Vs. THE COMMISSIONER OF CUSTOMS
January 28, 2013
MOULVI SERAJUDDIN AHMED Vs. IDRIS ALI
January 2, 2013
MST. RAZIA AKHTER Vs. BANGLADESH
September 9, 2013
PARSA TEX LTD. Vs. NATIONAL BOARD OF REVENUE
May 22, 2013
S. AKTER & SONS Vs. COMMISSIONER (APPEAL) & PRESIDENT REVIEW COMMITTEE
July 30, 2013
SARKAR FLOUR & RICE MILLS LTD. Vs. BANGLADESH
July 29, 2013
SARKER MOHAMMAD ARIFUZZAMAN Vs. BANGLADESH BANK
June 13, 2013
SHAHEBA KHATUN Vs. GOVERNMENT OF BANGLADESH
March 14, 2013
STATE Vs. DAFADER MARFOTH ALI SHAH
April 30, 2013
SUFIA KHATUN Vs. MD. SHAHBUDDIN
February 26, 2013
VAN OMMEREN TANK TERMINAL (BANGLADESH) LTD. Vs. FIRST LABOUR COURT
July 24, 2013
WRIGHT GARMENTS (PVT) LTD. Vs. CUSTOMS
June 4, 2013