Case Index

Title
Date
ANITA SUNAM Vs. HOM NATH TIMSHINA
August 20, 2013
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. MASTER SURAJ SUBBA
August 2, 2013
BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY LTD Vs. NIRLATA SHARMA
August 23, 2013
CENTRAL BUREAU OF INVESTIGATION Vs. NIRMAL PRADHAN
December 2, 2013
CHUWAN SUBBA Vs. STATE OF SIKKIM
February 28, 2013
DEEPAK PRADHAN Vs. STATE OF SIKKIM
June 17, 2013
DHAN SUBBA Vs. STATE OF SIKKIM
July 15, 2013
DURGA PRASAD SHARMA Vs. STATE OF SIKKIM
November 15, 2013
EASTERN INSTITUTE FOR INTEGRATED LEARNING Vs. STATE OF SIKKIM
June 4, 2013
FURDEN TSHERING BHUTIA Vs. PAYZEE BHUTIA
July 29, 2013
H.B.RAI Vs. STATE OF SIKKIM
July 29, 2013
JASH HANG SUBBA Vs. STATE OF SIKKIM
November 14, 2013
KAMAL PRASAD GIRI Vs. STATE OF SIKKIM
May 13, 2013
KUSUM GURUNG Vs. STATE OF SIKKIM
June 3, 2013
M/S HIMALAYAN DISTILLERIES LTD Vs. STATE OF SIKKIM
November 14, 2013
M/S SNOWLION AUTOMOBILE P. LTD Vs. DEPARTMENT OF COMMERCE AND INDUSTRIES
December 4, 2013
M/S. FUTURE GAMING SOLUTIONS INDIA PRIVATE LIMITED Vs. UNION OF INDIA
September 24, 2013
M/S. GOLDEN HIMAL INVESTMENT (P) LTD Vs. STATE OF SIKKIM
November 19, 2013
M/S. SUMMIT ONLINE TRADE Vs. UNION OF INDIA
May 10, 2013
MAN BAHADUR CHETTRI Vs. TENZING CHOPEL BHUTIA
October 30, 2013
MANI RAJ RAI Vs. STATE OF SIKKIM
September 9, 2013
NAR BAHADUR KHATIWADA Vs. STATE OF SIKKIM
July 15, 2013
NEW INDIA ASSURANCE COMPANY LTD. Vs. CHANDRA KALA TAMANG
June 24, 2013
NILAM NAMGYAL Vs. STATE OF SIKKIM
November 20, 2013
PABITRA CHHETRI @ PABITRA MAYA CHHETRI Vs. SHIVA BAHADUR DAHAL
June 11, 2013
RADHEY SHYAM SWAMI Vs. AMRIT SINGHI
July 26, 2013
RAJALA DEVI Vs. TASHI TSHERING BHUTIA
May 2, 2013
RAJAT MODAK Vs. RANCH MANAGER RELIANCE GENERAL INSURANCE COMPANY LIMITED
October 28, 2013
RAM BAHADUR DAS Vs. STATE OF SIKKIM
June 7, 2013
SAKUNTALA SHARMA Vs. MOHAN KUMAR AGARWAL @ MUNNA
July 26, 2013
SAMTEN TSHERING BHUTIA Vs. PASSANG BHUTIA
September 13, 2013
SATISH SINGHAL Vs. STATE OF SIKKIM
September 19, 2013
SHEELA FOAM PVT. LTD Vs. STATE OF SIKKIM
July 29, 2013
STATE OF SIKKIM Vs. GENCHEN BHUTIA
December 6, 2013
STATE OF SIKKIM Vs. SANGAY SHERPA
March 25, 2013
TARA RAI Vs. STATE OF SIKKIM
December 12, 2013
TARAMANI DEVI AGARWAL Vs. M/S. KRISHNA COMPANY
August 20, 2013
THE BRANCH MANAGER, THE NEW INDIA ASSURANCE COMPANY LTD. Vs. CHANDRA KALA TAMANG AND OTHERS
June 24, 2013
THUPTEN KALDEN BHUTIA Vs. STATE OF SIKKIM
August 29, 2013
UFLEX LIMITED Vs. STATE OF SIKKIM
October 28, 2013
UMESH AGARWAL Vs. MAHESH AGARWAL
August 6, 2013
UNION OF INDIA Vs. TIRTHARAM OBEROI
July 15, 2013
URBASI RAI Vs. BRANCH MANAGER NATIONAL INSURANCE COMPANY LTD
September 11, 2013