Case Index

Title
Date
DHANESHWAR MAHTO Vs. STATE OF JHARKHAND
May 17, 2013
RAJ KUMAR AGRAWAL Vs. CENTRAL BUREAU OF INVESTIGATION
June 18, 2013
A.B. SINGH @ AZIR BIHARI SINGH Vs. STATE OF JHARKHAND
January 11, 2013
A.K.AMBASTHA Vs. STATE OF JHARKHAND
April 22, 2013
A.P.ARYA Vs. STATE OF JHARKHAND
April 12, 2013
A.P.Transport Company Vs. State of Jharkhand
July 8, 2013
Aakankcha Security & Company Pvt.Ltd. Vs. State of Jharkhand
February 22, 2013
Aalam Ansari Vs. State of Jharkhand
June 19, 2013
ABDUL HAMID AND OTHERS Vs. STATE OF JHARKHAND AND ORS.
February 11, 2013
Abdul Hamid Ansari Raj Ballabh Singh Vs. State of Jharkhand
July 3, 2013
ABDUL QAIYAM Vs. STATE OF JHARKHAND
March 7, 2013
ABDUL RAHIM Vs. STATE OF JHARKHAND
November 20, 2013
ABHAY KUMAR SINGH Vs. STATE OF JHARKHAND
December 13, 2013
ABHIMANYU PRASAD @ ABHIMANYU PRASAD SETH Vs. STATE OF JHARKHAND
September 18, 2013
ABHISHEKH SINGH @ ABHESIKH SINGH Vs. UNION OF INDIA
December 13, 2013
ABINASH KUMAR SINHA Vs. STATE OF BIHAR
February 7, 2013
ACC LIMITED Vs. STATE OF JHARKHAND
October 1, 2013
ADARSH CHILUKURI Vs. STATE OF JHARKHAND
January 14, 2013
Adhunik Alloys & Power Limited Vs. State of Jharkhand
January 24, 2013
Adi Burjorji Godrej Vs. State of Jharkhand
July 17, 2013
ADIT SINGH Vs. STATE OF BIHAR
April 4, 2013
ADITYAPUR VIKAS SAMITTEE Vs. STATE OF JHARKHAND AND OTHERS
June 19, 2013
ADVOCATE ASSOCIATION Vs. STATE OF JHARKHAND
July 30, 2013
AFTAB ALAM Vs. STATE OF JHARKHAND
December 2, 2013
AGROS IMPEX INDIA PRIVATE LIMITED Vs. STATE OF JHARKHAND
April 30, 2013
AHLUWALIA CONTRACTS (INDIA) LIMITED Vs. STATE OF JHARKHAND & OTHERS
November 11, 2013
AHMAD JAMALUDDIN Vs. STATE OF BIHAR
November 21, 2013
AHSANUL HAQUE Vs. STATE OF JHARKHAND
August 1, 2013
AJANTA BOTTLERS & BLENDERS PVT. LTD Vs. STATE OF JHARKHAND THROUGH THE SECRETARY- CUM-COMMISSIONER
July 25, 2013
AJAY BARA Vs. STATE OF JHARKHAND
April 11, 2013
AJAY KUMAR Vs. STATE OF JHARKHAND AND ANR.
April 1, 2013
AJAY KUMAR SINGH Vs. C.B.I
April 9, 2013
AJAY KUMAR SRIVASTAVA Vs. STATE OF JHARKHAND
February 14, 2013
AJAY LAL AND DROPDI DEVI Vs. STATE OF JHARKHAND
January 29, 2013
AJAY LAL AND DROPDI DEVI Vs. STATE OF JHARKHAND AND ANR
July 3, 2013
Ajay Narayan Das Vs. Asha Devi
April 23, 2013
AJAY PRADHAN Vs. STATE OF JHARKHAND
March 6, 2013
AJAY RAM Vs. STATE OF JHARKHAND
June 5, 2013
Ajit Kumar Choudhary Vs. Coal India Limited, Kolkata
April 5, 2013
Ajit Kumar Das Vs. State of Jharkhand
March 8, 2013
AJIT KUMAR DAS Vs. THE STATE OF JHARKHAND AND SMT. ALKA TEWARI
November 20, 2013
AJIT KUMAR KESRI Vs. STATE OF JHARKHAND
December 18, 2013
AJIT KUMAR SAHAY Vs. STATE OF JHARKHAND
February 12, 2013
Ajit Kumar Sharma @ Jhunjhun Vs. State of Jharkhand
June 13, 2013
AKHAURY BRAJESH KUMAR Vs. STATE OF JHARKHAND
March 1, 2013
AKHIL BHARTIYA ADIVASHI VIKASH PARISHAD Vs. UNION OF INDIA THROUGH THE SECRETARY
January 10, 2013
AKHILESH KUMAR SINGH Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND OTHERS
March 15, 2013
AKHILESH SINGH Vs. STATE OF JHARKHAND
July 15, 2013
AKHILESH SINGH Vs. THE STATE OF JHARKHAND
June 21, 2013
AKHILESHWAR PRASAD & ANOTHER Vs. STATE OF JHARKHAND & OTHERS
January 2, 2013
Akshay Kumar Mandal Vs. State of Jharkhand
April 12, 2013
Akshay Steel Works Pvt.Ltd. Vs. Union of India
July 19, 2013
Akshayar Ojha Vs. State of Jharkhand
January 8, 2013
ALAMGIR Vs. STATE OF JHARKHAND
January 9, 2013
ALCHEMIST INFRA REALTY LIMITED & ANR. Vs. THE STATE OF JHARKHAND & OTHERS
May 10, 2013
ALIJAN MIAN Vs. STATE OF JHARKHAND
July 5, 2013
ALIM ANSARI Vs. STATE OF JHARKHAND
June 19, 2013
ALL INDIA PROGRESSIVE WOMEN'S ASSOCIATION Vs. DON BOSCO TECH, DON BOSCO YUVA KENDRA, NEW DELHI
November 11, 2013
All Jharkhand Madrasa Students Union, Sahebganj, through its Secretary Vs. State of Jharkhand through the Chief Secretary, Government of Jharkhand, Ranchi
September 4, 2013
ALLAHABAD BANK Vs. THE STATE OF JHARKHAND AND OTHERS
July 3, 2013
AMAN ANSARI Vs. STATE OF BIHAR
February 21, 2013
Amar Nath Jha Vs. State of Jharkhand
June 20, 2013
AMAR NATH JHA Vs. STATE OF JHARKHAND
December 3, 2013
AMAR NATH PRASAD Vs. STATE OF JHARKHAND THROUGH C.B.I.
January 18, 2013
AMAR NATH PRASAD Vs. STATE OF JHARKHAND THROUGH C.B.I.
April 4, 2013
AMARDEEP KACHHAP Vs. STATE OF JHARKHAND
June 18, 2013
Amardeep Singh Vs. State of Jharkhand
September 19, 2013
AMBRISH S.VIDYARTHI Vs. BIRLA INSTITUTE OF TECHNOLOGY
April 25, 2013
AMIN ANSARI Vs. STATE OF JHARKHAND
September 27, 2013
Amin Majhi Vs. State of Jharkhand
July 2, 2013
AMIRAN KHATOON Vs. MINERAL AREA DEVELOPMENT AUTHORITY & OTHERS
September 10, 2013
AMIT CHOUDHARY Vs. STATE OF JHARKHAND
February 20, 2013
AMIT DEY @ NEPALI DEY Vs. STATE OF JHARKHAND
September 11, 2013
AMIT GOSWAMI Vs. STATE OF JHARKHAND
May 9, 2013
AMIT KUMAR PANDEY Vs. STATE OF JHARKHAND
April 11, 2013
AMIT KUMAR SHAH Vs. STATE OF JHARKHAND
June 19, 2013
AMITABH BANERJEE Vs. UNION BANK OF INDIA
May 29, 2013
Amod Kumar Jha Vs. State of Jharkhand
June 21, 2013
AMOL CHANDRA THAKUR Vs. STATE OF JHARKHAND
November 19, 2013
AMRENDRA KUMAR @ MANTU Vs. THE STATE OF JHARKHAND & ANR.
April 23, 2013
Amresh Narayan Sinha Vs. State of Jharkhand
February 28, 2013
Amreshwar Prasad Vs. State of Jharkhand
April 25, 2013
AMRESHWAR PRASAD Vs. STATE OF JHARKHAND
April 4, 2013
Amrit Soreng Vs. Union of India
March 8, 2013
ANAND AUTOMOBILES Vs. STATE BANK OF INDIA
December 5, 2013
ANAND KUMAR Vs. DIRECTOR PERSONNEL, C C L AND ANR
September 11, 2013
Ananda Prasad Mandal Vs. State of Jharkhand
January 9, 2013
ANANT AGUSTIN KERKETTA Vs. STATE OF JHARKHAND
December 11, 2013
ANANTA JENA Vs. STATE OF JHARKHAND
April 11, 2013
Anee Agnesh Murmu Vs. State of Jharkhand
July 22, 2013
ANGAD KUMAR SINGH @ ANGAD SINGH Vs. STATE OF JHARKHAND
August 8, 2013
Anil Barhai Vs. State of Jharkhand
June 28, 2013
ANIL KHIRWAL Vs. STATE OF JHARKHAND
January 10, 2013
ANIL KUMAR Vs. STATE OF JHARKHAND
May 16, 2013
Anil Kumar Kerketta Vs. Ranchi University, Ranchi
June 21, 2013
Anil Kumar Lal Vs. Central Coalfields Limited
April 20, 2013
Anil Kumar Mishra Vs. State of Jharkhand
June 21, 2013
Anil Kumar Pandey Vs. State of Jharkhand
August 3, 2013
ANIL KUMAR PANDEY Vs. STATE OF JHARKHAND
October 23, 2013
ANIL KUMAR SINGH Vs. STATE OF JHARKHAND
May 17, 2013
ANIL KUMAR SINGH AND OTHERS Vs. STATE OF JHARKHAND AND ORS
August 19, 2013
ANIL KUMAR TIWARY Vs. STATE OF JHARKHAND
February 13, 2013
Anil Kumar Tiwary @ Anil Tiwary Vs. State of Jharkhand
February 3, 2013
ANIL KUMAR VERMA Vs. THE STATE OF JHARKHAND AND ORS.
October 18, 2013
ANIL SINGH Vs. STATE OF JHARKHAND
September 27, 2013
ANIL SINGH Vs. STATE OF JHARKHAND
June 11, 2013
Anima Baa Vs. State of Jharkhand
June 27, 2013
ANIRUDH KUMAR @ ANIRUDHA KUMAR Vs. STATE OF JHARKHAND THROUGH VIGILANCE
April 5, 2013
ANISHA BIBI Vs. EZAZ AHMED
March 4, 2013
ANISUL ANSARI @ ANSUL ISLAM @ ANISUL Vs. STATE OF JHARKHAND
June 27, 2013
ANITA DEVI Vs. THE JHARKHAND STATE AGRICULTURE MARKETING BOARD AND OTHERS
December 3, 2013
Anita Devi Vs. State of Jharkhand
February 5, 2013
ANITA KUMARI Vs. STATE OF JHARKHAND
June 19, 2013
ANJAN BANDOPADHYAY @ ANJAN BANDYOPADHYAY AND ORS Vs. STATE OF JHARKHAND
June 18, 2013
ANJAN KR. KHAN Vs. UNION OF INDIA AND OTHERS
August 16, 2013
ANJANI DEVI Vs. STATE OF JHARKHAND AND ORS
January 10, 2013
ANJANI KUMAR CHOUBEY Vs. THE STATE OF JHARKHAND AND ORS.
September 25, 2013
ANJANI KUMAR MISHRA Vs. STATE OF JHARKHAND THROUGH VIGILANCE
April 5, 2013
ANJANI KUMAR SINGH Vs. STATE OF JHARKHAND
May 30, 2013
ANJU EKKA Vs. STATE OF JHARKHAND
June 12, 2013
ANNABUL ANSARI @ MD ANABUL ANSARI Vs. STATE OF JHARKHAND
June 20, 2013
Ansu Kumar Sinha Vs. Jharkhand State Electricity Board
June 26, 2013
ANTHONY KULLU Vs. STATE OF JHARKHAND
June 27, 2013
ANTU RAM Vs. STATE OF JHARKHAND & ORS.
July 12, 2013
Anup Electronics, a proprietorship concern situated at Shree Durga Market, Dhanbad Vs. Bank of India
February 25, 2013
Anup Jain @ Anup Kumar Jain Vs. State of Jharkhand through Vigilance
July 9, 2013
ANVIL CABLES PVT. LTD Vs. COMMR. OF C. EX. & S.T.
June 12, 2013
ANWAR SHEIKH Vs. STATE OF JHARKHAND
February 26, 2013
ANWARUL HAQUE Vs. STEEL AUTHORITY OF INDIA LIMITED
February 22, 2013
APPU ANAND Vs. STATE OF JHARKHAND
November 22, 2013
ARBIND KUMAR JHA Vs. STATE OF JHARKHAND
March 1, 2013
ARBIND KUMAR SINHA Vs. DEVENDRA KUMAR SINHA
September 17, 2013
ARBIND PRASAD SINHA Vs. STATE OF JHARKHAND
September 6, 2013
ARIF PALL Vs. BIJAY KUMAR SARAWAGI
January 4, 2013
ARJUN KUMAR Vs. STATE OF JHARKHAND THROUGH VIGILANCE
October 22, 2013
ARJUN KUMAR SINGH Vs. UNION OF INDIA & ORS.
July 1, 2013
ARJUN MAHTO Vs. STATE OF JHARKHAND
December 2, 2013
ARJUN PASWAN Vs. STATE OF JHARKHAND
November 19, 2013
Arjun Prasad Vs. Coal Mines Provident Fund Organization, Dhanbad
April 16, 2013
Arjun Prasad Singh Vs. State of Jharkhand
August 17, 2013
ARJUN ROY Vs. STATE OF JHARKHAND
May 10, 2013
ARSHDEEP FINANCE LTD Vs. STATE OF JHARKHAND
April 26, 2013
Artemas Marandi Vs. State of Jharkhand
August 19, 2013
ARTI BURMAN Vs. UNION OF INDIA
March 20, 2013
ARUN CHANDRA MAHATO & ANR. Vs. THE STATE OF JHARKHAND & OTHERS
January 31, 2013
Arun Kumar Vs. State of Jharkhand
July 22, 2013
Arun Kumar Vs. State of Jharkhand
June 19, 2013
ARUN KUMAR AND OTHERS Vs. STATE OF JHARKHAND AND ANOTHER
July 15, 2013
Arun Kumar Singh Vs. State of Jharkhand
August 7, 2013
ARUN KUMAR SINGH Vs. STATE OF JHARKHAND
June 13, 2013
ARUN KUMAR SINGH Vs. STATE OF JHARKHAND
October 25, 2013
ARUN KUMAR SINGH Vs. STATE OF JHARKHAND
December 6, 2013
ARUN KUMAR SINGH AND OTHERS Vs. STATE OF JHARKHAND AND ORS.
July 31, 2013
ARUN KUMAR YADAV @ ARUN YADAV Vs. THE STATE OF JHARKHAND AND KAPILDEO YADAV
August 5, 2013
ARUN MEHTA Vs. STATE OF JHARKHAND AND OTHERS
July 15, 2013
ARUNA DEVI Vs. STATE OF JHARKHAND
March 7, 2013
ARUP KUMAR CHATTERJEE Vs. VINOBA BHAVE UNIVERSITY
February 5, 2013
ARVIND BALLABH CHAUBEY Vs. STATE OF JHARKHAND
December 19, 2013
ARVIND KUMAR CHOUDHARY @ ARBIND KUMAR CHOUDHARY Vs. SUDHIR KUMAR DAS : STATE OF JHARKHAND
August 19, 2013
ARVIND KUMAR SINGH Vs. THE LIFE INSURANCE CORPORATION OF INDIA
December 12, 2013
ARVIND KUMAR SINHA Vs. STATE OF JHARKHAND
February 11, 2013
ARVIND KUMAR SINHA AND OTHERS Vs. STATE OF JHARKHAND
July 18, 2013
ARVIND KUMAR VERMA @ ARVIND VERMA Vs. STATE OF JHARKHAND
September 20, 2013
ARVIND ORAON Vs. STATE OF JHARKHAND AND OTHERS
November 21, 2013
ASFA BIBI Vs. STATE OF JHARKHAND
June 19, 2013
Ashim Kumar Samanta Vs. State of Jharkhand
February 6, 2013
ASHOK HAZARI Vs. STATE OF JHARKHAND
June 14, 2013
Ashok Kmar Singh @ Vijay Singh Vs. State of Jharkhand
May 14, 2013
ASHOK KUMAR Vs. STATE OF JHARKHAND
May 1, 2013
ASHOK KUMAR CHAURASIA Vs. STATE OF JHARKHAND AND ANOTHER
March 8, 2013
Ashok Kumar Chourasia Vs. State of Jharkhand
August 12, 2013
ASHOK KUMAR GUPTA Vs. STATE OF JHARKHAND & ANR
January 14, 2013
ASHOK KUMAR JHA Vs. STATE OF JHARKHAND
August 7, 2013
ASHOK KUMAR KHOWALA Vs. STATE OF JHARKHAND
January 9, 2013
ASHOK KUMAR MAHTO Vs. STATE OF JHARKHAND
April 25, 2013
Ashok Kumar Mahto Vs. State of Jharkhand
May 9, 2013
ASHOK KUMAR MAITY Vs. STATE OF JHARKHAND
March 14, 2013
Ashok Kumar Rajak Vs. Commissioner, C.M.P.F. Organization
October 18, 2013
ASHOK KUMAR ROY Vs. STATE OF JHARKHAND
November 21, 2013
ASHOK KUMAR SINGH @ ASHOK SINGH Vs. STATE OF JHARKHAND
June 10, 2013
ASHOK KUMAR SINHA Vs. UNION OF INDIA
December 13, 2013
ASHOK KUMAR SINHA Vs. BIHAR STATE ELECTRICITY BOARD
May 2, 2013
Ashok Kumar Sinha @ A.K. Sinha Vs. State of Jharkhand
May 11, 2013
ASHOK PADA SEN Vs. NABI RASOOL
December 6, 2013
Ashok Roy Vs. Bihar State Cooperative Land Development Bank through its Administrator, Patna
June 20, 2013
ASHOK SARKAR Vs. STATE OF JHARKHAND
June 12, 2013
ASHOK SINGH Vs. STATE OF JHARKHAND
June 17, 2013
ASHOK VERMA Vs. THE STATE OF JHARKHAND THROUGH THE SECRETARY
September 13, 2013
ASHUTOSH SHAHI Vs. JHARKHAND PUBLIC SERVICE COMMISSION
December 13, 2013
ASHWANI KUMAR SINHA Vs. STATE OF JHARKHAND
February 25, 2013
ASHWINI KUMAR SRIHAN @ A.K. SRIHAN Vs. STATE OF JHARKHAND
January 24, 2013
ASMA AZFAR Vs. STATE OF JHARKHAND
June 17, 2013
ASWINI KUMAR KUNDU Vs. STATE OF JHARKHAND
March 15, 2013
AUTO CENTRE Vs. STATE OF JHARKHAND
January 3, 2013
AVIRAL PARWATI BHAGWATI MINERALS Vs. STATE OF JHARKHAND
February 1, 2013
Awadh Kumar Singh Vs. Central Coalfields Ltd.
July 30, 2013
AWADHA KISHORE PRASAD Vs. STATE OF JHARKHAND
November 21, 2013
AWADHESH KUMAR PANDEY Vs. STATE OF JHARKHAND
March 20, 2013
Awadhesh Prasad Vs. Jharkhand State Electricity Board, Ranchi
January 30, 2013
AWANEESH KUMAR Vs. STATE OF JHARKHAND
April 29, 2013
AWANI KANT SHARMA Vs. STATE OF JHARKHAND
May 10, 2013
Awdhesh Kumar Vs. State of Jharkhand
February 5, 2013
AWDHESH KUMAR Vs. STATE OF JHARKHAND
January 24, 2013
AWDHESH KUMAR SINGH Vs. UNION OF INDIA
April 18, 2013
AYUB KHAN @ AZAD KHAN Vs. STATE OF JHARKHAND AND ANR.
November 28, 2013
AZAD ANSARI Vs. STATE OF JHARKHAND
September 11, 2013
AZHAR ALI Vs. STATE OF JHARKHAND
July 11, 2013
AZIM KHAN Vs. STATE OF JHARKHAND
April 4, 2013
B M S ASSOCIATES, JAMSHEDPUR Vs. STATE OF JHARKHAND AND ORS
March 19, 2013
B.K.CHAND @ BIRENDRA KUMAR CHAND Vs. STATE OF JHARKHAND THROUGH VIGILANCE
September 3, 2013
B.S.K. COLLEGE MAITHEN Vs. STATE OF JHARKHAND
January 10, 2013
BABA AMRESHWAR DHAM PRABABDH SAMITTEE Vs. STATE OF JHARKHAND AND ORS
June 17, 2013
BABBAN SINGH Vs. UNION OF INDIA
April 15, 2013
Babita Tandi Vs. Life Insurance Corporation of India
August 13, 2013
BABLI KUMARI Vs. M/S. BHARAT COKING COAL LTD. AND OTHERS
July 26, 2013
BABLOO KUMAR Vs. UNION OF INDIA
December 9, 2013
BABLOO KUMAR Vs. UNION OF INDIA
December 2, 2013
BABLOO KUMAR Vs. STATE OF JHARKHAND
January 16, 2013
Bablu @ Dabla Pal Vs. State of Jharkhand
June 24, 2013
Bablu Khan @ Bablu Sahid Vs. State of Jharkhand
February 19, 2013
Babudhan Hansda Vs. State of Jharkhand
January 9, 2013
BABULAL MARANDI AND BODRA HANSDA ALIAS BODA HANSDA Vs. STATE OF JHARKHAND
August 5, 2013
BABULAL SINGH, KAILESH PRASAD SINGH AND JITENDRA PRASAD SINGH Vs. THE STATE OF JHARKHAND AND ORS.
July 5, 2013
BACHA SINGH Vs. DIRECTOR (PERSONNEL)
March 8, 2013
Bachchu Prasad Vs. State of Jharkhand
April 2, 2013
BACHCHU PRASAD YADAV Vs. THE STATE OF JHARKHAND AND OTHERS
November 25, 2013
BACHHA SINGH Vs. STATE OF JHARKHAND
March 7, 2013
BACHOO SINGH Vs. STATE OF JHARKHAND
February 18, 2013
BADRA ALAM Vs. STATE OF JHARKHAND
February 26, 2013
BAGESHWAR SINGH Vs. BOKARO STEEL PLANT
February 26, 2013
BAHA MURUM Vs. STATE OF JHARKHAND
November 11, 2013
BAHADUR RAM Vs. STATE OF JHARKHAND
January 11, 2013
BAHADUR SAW AND OTHERS Vs. STATE OF JHARKHAND AND ANOTHER
October 25, 2013
BAIDYA MAJHI Vs. STATE OF JHARKHAND
March 1, 2013
BAIDYA NATH SINGH Vs. STATE OF JHARKHAND
January 9, 2013
BAIDYANATH PRASAD Vs. UNION OF INDIA
November 29, 2013
BAJRANG LAL NAGELIA Vs. STATE OF JHARKHAND
September 4, 2013
Bajrang Sahu @ Bajrang Kumar Sahu Vs. State of Jharkhand
April 11, 2013
Bal Krishna Dubey Vs. State of Jharkhand
February 18, 2013
BALAJEE ELECTROSTEELS LTD. Vs. UNION OF INDIA AND ORS.
May 3, 2013
BALAJI ENTERPRISES Vs. STATE OF JHARKHAND
May 2, 2013
BALAJI ENTERPRISES Vs. STATE OF JHARKHAND
April 30, 2013
Balaji Enterprises Vs. State of Jharkhand
April 3, 2013
BALE HEMBRAM Vs. STATE OF JHARKHAND OPP
January 22, 2013
BALESHWAR RAVIDAS Vs. STATE OF JHARKHAND
January 23, 2013
Balgovind Singh Vs. State of Jharkhand
July 8, 2013
BALIRAM PRAMANIK Vs. STATE OF JHARKHAND
January 9, 2013
BALKESH YADAV Vs. STATE OF JHARKHAND
March 1, 2013
Bana Bablu Banra Vs. State of Jharkhand
June 19, 2013
Banchha Ram Chakrawarti Vs. Jharkhand State Electricity Board through its Chairman, Ranchi
April 26, 2013
BANESHWAR MANJHI Vs. STATE OF JHARKHAND
January 15, 2013
BANESHWAR RABIDAS Vs. THE STATE OF JHARKHAND
May 8, 2013
BANI BRATA PAUL Vs. SMT. CHANCHALA KUMARI WITH
September 2, 2013
Bankat Garodia Vs. State of Jharkhand
June 27, 2013
Banowari Lal Agarwalla Pvt.Ltd. Vs. DVC through its Chairman
January 18, 2013
BANWARI MAHTO Vs. STATE OF JHARKHAND
June 17, 2013
BAPPA CHATTERJEE Vs. STATE OF JHARKHAND
August 31, 2013
BAR ASSOCIATION OF PORAHAT Vs. STATE OF JHARKHAND
June 10, 2013
BAR ASSOCIATION, JHARKHAND HIGH COURT, RANCHI Vs. STATE OF JHARKHAND & OTHERS
July 29, 2013
Barmeshwar Nath Singh Yadav Vs. State of Jharkhand
April 18, 2013
BASANT KUMAR Vs. STATE OF JHARKHAND
March 1, 2013
Basant Kumar Jha Vs. State of Jharkhand
August 14, 2013
Basant Kumar Jhawar Vs. State of Jharkhand through Vigilance Bureau
June 28, 2013
Basant Kumar Singh Vs. State of Jharkhand
July 31, 2013
BASANT MANDAL Vs. STATE OF JHARKHAND
March 15, 2013
Basanti Devi Vs. State of Jharkhand
March 14, 2013
BASANTI DEVI Vs. STATE OF JHARKHAND
March 15, 2013
BASHISHTH NARAYAN JHA Vs. THE STATE OF JHARKHAND THROUGH ITS PRINCIPAL SECRETARY AND ORS.
November 20, 2013
BASMATI DAS Vs. STATE OF JHARKHAND
July 8, 2013
BASO DEVI Vs. STATE OF JHARKHAND
September 4, 2013
BASTI VIKAS SAMITI Vs. STATE OF JHARKHAND
December 3, 2013
Basudeo Mandal Vs. State of Jharkhand
April 29, 2013
BASUDEO YADAV AND ORS. Vs. THE STATE OF JHARKHAND & ANOTHER
July 26, 2013
BASUKI NATH TUDU & ANOTHER Vs. STATE OF JHARKHAND AND ORS
June 19, 2013
BEGAN RANA Vs. STATE OF JHARKHAND
February 1, 2013
BELY GANGULY Vs. STATE OF JHARKHAND
March 15, 2013
BHAGIRATHI SINGH Vs. JHARKHAND STATE ELECTRICITY BOARD
March 15, 2013
BHAGWAN BIRSA SEWA SANSTHAN Vs. STATE OF JHARKHAND
October 17, 2013
BHAGWAN SINGH Vs. LAL PRASAD
February 22, 2013
Bhagwati Singh Vs. Jharkhand State Electricity Board
February 1, 2013
BHAIRO RAUT Vs. STATE OF JHARKHAND
July 12, 2013
BHALOTIA AUTO PRODUCTS LIMITED Vs. THE STATE OF JHARKHAND & OTHERS
July 2, 2013
BHALOTIA ENGINEERING WORKS LTD Vs. STATE OF JHARKHAND
March 22, 2013
BHANU PRATAP SHAHI Vs. STATE OF JHARKHAND, THROUGH C.B.I.
January 9, 2013
BHANUKAR DUBEY Vs. THE STATE OF JHARKHAND AND ORS.
September 13, 2013
BHARAT COKING COAL LIMITED Vs. STATE OF JHRKHAND
April 10, 2013
BHARAT COKING COAL LIMITED Vs. THEIR WORKMEN REP BY B K GHOSE
August 7, 2013
BHARAT COKING COAL LTD Vs. STATE OF JHARKHAND
February 13, 2013
Bharat Petroleum Corporation Ltd. Vs. State of Jharkhand
August 17, 2013
BHARAT PETROLEUM CORPORATION LTD. Vs. M/S PETROLEUM CORPORATION
December 17, 2013
BHARAT PRASAD VERMA Vs. STATE OF JHARKHAND
February 22, 2013
BHARAT SANCHAR NIGAM LIMITED (BSNL) Vs. UNION OF INDIA
June 21, 2013
Bharat Sharma Vs. Chairman-cum-Managing Director Bharat Coking Coal Ltd.
July 1, 2013
Bhawan Singh Vs. Heavy Engineering Corporation Limited
September 19, 2013
BHAWESH NARAYAN THAKUR Vs. STATE OF JHARKHAND
April 5, 2013
BHIKHARI PRASAD Vs. STATE OF JHARKHAND
September 24, 2013
BHIKHO YADAV Vs. STATE OF JHARKHAND
August 17, 2013
BHIMLAL CHANDRAVANSHI AND ORS. Vs. STATE OF JHARKHAND THROUGH THE SECRETARY PERSONNEL, GOVERNMENT OF JHARKHAND, RANCHI AND ANR.
November 29, 2013
BHISHMA SINGH Vs. STATE OF JHARKHAND
November 13, 2013
BHOLA KUMAR ALIAS BHOLA SINGH Vs. STATE OF JHARKHAND
March 1, 2013
BHOLA NATH PANDEY Vs. STATE OF JHARKHAND
January 9, 2013
BHOLA NATH RAJAK, RAMCHANDER SAHU AND ANIL KUMAR SINGH Vs. STATE OF JHARKHAND
December 20, 2013
BHOLA PASWAN Vs. STATE OF JHARKHAND THROUGH THE SECRETARY
January 10, 2013
BHOLA RAM DUBEY Vs. STATE OF JHARKHAND
November 11, 2013
Bhola Turi Vs. State of Jharkhand
January 21, 2013
BHUBNESHWAR MALLICK Vs. CMD, CCL
July 23, 2013
BHUKHA AHIR Vs. THE STATE OF JHARKHAND
June 24, 2013
BIBASH KISHORE JHA Vs. STATE OF JHARKHAND
June 20, 2013
BIBI AMNA KHATOON Vs. STATE OF JHARKHAND
January 8, 2013
BIBI HARIRA KHATOON Vs. STATE OF JHARKHAND
August 20, 2013
Bidya Kant Upadhyay Vs. State of Jharkhand
May 3, 2013
BIHAR JHARKHAND SALES REPRESENTATIVE UNION Vs. HINDUSTAN ANTIBIOTIC LIMITED & ORS.
July 1, 2013
BIHAR PUBLIC SERVICE COMMISSION(BPSC) Vs. NEMI CHAND VIJAY AND OTHERS
June 19, 2013
BIHAR STATE FINANCIAL CORPORATION Vs. STATE OF JHARKHAND
December 13, 2013
BIHAR STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD. Vs. STATE OF JHARKHAND AND OTHERS
February 21, 2013
Bihar State Industrial Development Corporation Ltd. Vs. State of Jharkhand
January 30, 2013
BIHAR STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD. MACHARI MAHASANGH Vs. STATE OF JHARKHAND
October 22, 2013
BIJAY DEHRI Vs. STATE OF JHARKHAND
March 19, 2013
BIJAY DEHRI Vs. STATE OF JHARKHAND
May 1, 2013
BIJAY KANT PANDEY Vs. STATE OF JHARKHAND
April 18, 2013
BIJAY KUMAR CHOUDHARY Vs. STATE OF JHARKHAND
July 15, 2013
BIJAY KUMAR MAHATO Vs. STATE OF JHARKHAND
December 9, 2013
BIJAY KUMAR PRADHAN Vs. STATE OF JHARKHAND
September 26, 2013
BIJAY PRASAD Vs. STATE OF JHARKHAND
January 24, 2013
BIJENDRA SINGH Vs. STATE OF JHARKHAND
April 3, 2013
Bikas Kumar Singh Vs. Union of India
March 22, 2013
BIKASH KUMAR MANDAL Vs. STATE OF JHARKHAND
June 27, 2013
BILLE PAJI @ JARNAIL SINGH @ BELLU PAGE Vs. STATE OF JHARKHAND
July 11, 2013
BILSI DEVI Vs. STATE OF JHARKHAND
June 19, 2013
Bimal Kumar Jha Vs. Union of India through Secretary, Ministry of Personal, Public Grievance and Pension, New Delhi
September 13, 2013
BIMAL PRASAD VERMA Vs. STATE OF JHARKHAND
March 8, 2013
Bimal Singh Ghale Vs. Union of India through Secretary, Home Affairs, Department of Home
April 12, 2013
BIMLA LAL BEGIN Vs. MINERAL AREA DEVELOPMENT AUTHORITY & OTHERS
September 10, 2013
BIMLESH KUMAR Vs. STATE OF JHARKHAND
December 20, 2013
BINA DEVI Vs. STATE OF JHARKHAND
June 27, 2013
BINDAL RAM @ BINDA RAM Vs. STATE OF JHARKHAND
June 18, 2013
BINDESHWARI PRASAD Vs. HINDUSTAN COPPER LTD
March 15, 2013
BINIT KUMAR Vs. STATE OF JHARKHAND
February 1, 2013
Binita Kumari Vs. State of Jharkhand
October 30, 2013
BINOD BHUINYA Vs. B.C.C.L. AND OTHERS
October 17, 2013
Binod Gope Vs. Union of India
July 23, 2013
BINOD KUMAR Vs. STATE OF JHARKHAND
March 12, 2013
BINOD KUMAR BHUKANIA Vs. STATE OF JHARKHAND
February 18, 2013
Binod Kumar Choudhary Vs. Union of India
March 12, 2013
BINOD KUMAR MITTAL Vs. STATE OF JHARKHAND
January 7, 2013
BINOD KUMAR SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
October 18, 2013
Binod Kumar Singh Vs. State of Jharkhand
June 13, 2013
BINOD KUMAR SINHA Vs. STATE OF JHARKHAND
March 7, 2013
BINOD KUMAR SINHA Vs. STATE OF JHARKHAND
February 19, 2013
BINOD RAUT Vs. BINA RAUT
April 9, 2013
BINOD SHANKAR Vs. STATE OF JHARKHAND
February 12, 2013
BIPLABI Vs. STATE OF JHARKHAND AND ORS
December 3, 2013
BIR BAHADUR SINGH Vs. STATE OF JHARKHAND
April 9, 2013
Bir Bhawani Vs. State of Jharkhand
July 23, 2013
BIRBAL SAO AND ORS Vs. STATE OF JHARKHAND
June 19, 2013
BIRENDRA KUMAR Vs. STATE OF JHARKHAND
November 13, 2013
BIRENDRA KUMAR Vs. STATE OF JHARKHAND
April 18, 2013
BIRENDRA KUMAR THAKUR Vs. STATE OF JHARKHAND AND OTHERS
September 25, 2013
BIRENDRA KUNWAR Vs. STATE OF JHARKHAND
January 30, 2013
Birendra Prasad Vs. Bihar State Electricity Board
March 21, 2013
Birendra Thakur @ Birendar Thakur @ Birendra Nath Thakur Vs. State of Jharkhand
July 23, 2013
BISHAL KUMAR @ BISHAL MANJHI Vs. STATE OF JHARKHAND
August 23, 2013
BISHESHWAR MAHTO Vs. STATE OF JHARKHAND
February 22, 2013
BISHNU KUMAR BUDHIA Vs. STATE OF JHARKHAND &ORS
June 19, 2013
BISHNU KUMAR MAHTO @ BISHNU MAHTO Vs. STATE OF JHARKHAND
September 6, 2013
Bishwajeet Nayak Vs. State of Jharkhand
January 24, 2013
Bishwanath Prasad Vs. Ashok Kumar Dubey
January 10, 2013
BISNUDEO RAM Vs. UNION OF INDIA AND OTHERS
January 23, 2013
BIVA JHA Vs. STATE OF JHARKHAND
December 19, 2013
BMC FERROCAST (P) LIMITED Vs. JHARKHAND STATE ELECTRICITY BOARD & ORS.
August 7, 2013
BRAHAMDEO SINGH AND ORS Vs. TAPESHWAR SINGH AND ORS
January 2, 2013
BRAHMANAND FARMS AND RESEARCH CENTER Vs. STATE OF JHARKHAND
December 5, 2013
BRAHMANAND SINGH Vs. STATE OF JHARKHAND
December 10, 2013
BRAJ KISHORE JHA Vs. STATE OF JHARKHAND
March 8, 2013
Braj Nandan Prasad Verma Vs. State of Jharkhand through the Secretary, Department of Animal Husbandry, Ranchi
March 15, 2013
BRAJA GOPAL GHOSH Vs. CENTRAL COALFIELDS LIMITED
February 8, 2013
BRAJESH KUMAR Vs. UNION OF INDIA
February 26, 2013
BRAJESH KUMAR SINGH Vs. STATE OF JHARKHAND
September 16, 2013
BRANCH MANAGER, HDFC BANK LTD Vs. RAJESH KUMAR PRASAD
January 18, 2013
BRANCH MANAGER, HDFC BANK LTD Vs. RAJESH KUMAR PRASAD HDFC BANK LTD
January 1, 2013
Brigadiar Mangalore Damodar Kamath Vs. State of Jharkhand
March 8, 2013
BRIGADIER NASIB SINGH RANA Vs. UNION OF INDIA THROUGH C.B.I
July 5, 2013
BRIJ BHUSHAN MAHTO AND ORS. Vs. STATE OF JHARKHAND AND ORS.
February 1, 2013
Brother Francis Umor Vs. State of Jharkhand
January 15, 2013
BUDHAN MAHTO & OTHERS Vs. CHETO MAHTO & OTHERS
June 19, 2013
BUDHI KUMAR Vs. STATE OF JHARKHAND
December 4, 2013
BUDHOO ORAON Vs. STATE OF JHARKHAND
July 9, 2013
BULAKI PANDIT Vs. STATE OF JHARKHAND
April 10, 2013
C R KRISHNA PRIYA, W/O K M BALAJI AND ORS Vs. MANAGING DIRECTOR, B M T C CENTRAL OFFICE AND ORS
February 19, 2013
C.C.E. Vs. KUMARDHUBI METAL CASTING & ENGG. LTD.
January 3, 2013
C.R.PRABHU Vs. STATE OF JHARKHAND
April 9, 2013
Cambridge Institute of Technology Vs. All India Council for Technical Education
July 19, 2013
CARE VISION MUTUAL BENEFIT LTD Vs. STATE OF JHARKHAND
April 30, 2013
CENTRAL COAL FIELDS LIMITED Vs. ANTU @ VIJAY PRASAD SINGH
December 12, 2013
CENTRAL COALFIELDS LIMITED Vs. HIRA DEVI
January 2, 2013
CENTRAL COALFIELDS LIMITED Vs. STATE OF JHARKHAND
April 16, 2013
Central Coalfields Limited Vs. Jamuna Harizan @ Jamuna Ahirwar
March 6, 2013
CENTRAL COALFIELDS LIMITED Vs. ANIL KUMAR LAL
January 24, 2013
CENTRAL MINE PLANNING AND DESIGN INSTITUTE LIMITED Vs. COMMISSIONER, CENTRAL EXCISE
January 23, 2013
CENTRAL SILK BOARD Vs. ZMS KHAN
December 6, 2013
CHAMCHAM DEVI Vs. STATE OF JHARKHAND
June 18, 2013
CHAMELI DEVI Vs. STATE OF JHARKHAND
April 2, 2013
Champa Devi Vs. State of Jharkhand
March 19, 2013
CHAMPA DEVI AND Vs. STATE OF JHARKHAND
April 2, 2013
CHAMU HEMBROM Vs. STATE OF JHARKHAND
June 17, 2013
CHANCHALA KUMARI Vs. STATE OF JHARKHAND
February 5, 2013
Chand Khan @ Khalilullah Khan @ Md. Khalid Khan Vs. State of Jharkhand
July 18, 2013
CHANDAMANI TUTU Vs. STATE OF JHARKHAND
February 1, 2013
Chandan Agarwal Vs. Rajeev Ranjan Asthana
March 21, 2013
CHANDAN KUMAR Vs. STATE OF JHARKHAND
August 20, 2013
CHANDAN KUMAR CHOUDHARY Vs. UNION OF INDIA & ORS
March 12, 2013
Chandan Kumar Singh @ Chandan Kumar Vs. State of Jharkhand
April 23, 2013
CHANDI PRASAD NAGELIA Vs. STATE OF JHARKHAND AND OTHERS
July 9, 2013
CHANDRA BALI SHARMA Vs. STATE OF JHARKHAND
January 23, 2013
CHANDRA BHUSHAN KUMAR Vs. STATE OF JHARKHAND
June 28, 2013
CHANDRA DEO MAHTO Vs. STATE OF JHARKHAND
November 25, 2013
CHANDRA MOULI JHA Vs. STATE OF JHARKHAND
September 27, 2013
CHANDRA SEKHAR BANERJEE & ANOTHER Vs. BHARAT COKING COAL LTD & OTHERS
June 18, 2013
CHANDRA SHEKHAR CHAUBEY Vs. STATE OF JHARKHAND
September 21, 2013
CHANDRA SHEKHAR JHA Vs. STATE OF JHARKHAND
December 2, 2013
CHANDRA SHEKHAR MISHRA Vs. STATE OF JHARKHAND AND OTHERS
November 27, 2013
Chandra Shekhar Singh @ Chand Shekhar Singh Vs. Chairman, Steel Authority of India Ltd.
March 19, 2013
CHANDRADEEP RAM Vs. STATE OF JHARKHAND AND ANOTHER
July 11, 2013
CHANDRADEEP YADAV AND OTHERS Vs. STATE OF JHARKHAND AND OTHERS
July 12, 2013
CHANDRAKANT RAIPAT Vs. UNION OF INDIA
July 3, 2013
CHANDRAMATI DEVI Vs. STATE OF JHARKHAND
October 18, 2013
CHANDRAMOULI PRASAD Vs. STATE OF JHARKHAND
October 4, 2013
CHANDRANI DIGGI Vs. UNION OF INDIA
March 18, 2013
CHANDRASHEKHAR PRASAD SINGH @ C.P. SINGH Vs. STATE OF JHARKHAND
June 17, 2013
CHANDRAWATI DEVI Vs. ANAND PRAKASH HONDA
September 5, 2013
Chandreshwar Prasad Vs. State of Jharkhand
April 17, 2013
Chandu Ram Vs. State of Jharkhand
April 4, 2013
CHANO DEVI Vs. STATE OF JHARKHAND
November 19, 2013
Charanjit Singh Vs. State of Jharkhand
February 8, 2013
CHARLES ORAON Vs. STATE OF JHARKHAND
January 24, 2013
CHHAKU RAM AND ORS. Vs. THE STATE OF BIHAR (NOW JHARKHAND)
October 28, 2013
CHHAYA DEVI Vs. CENTRAL COALFIELDS LIMITED
September 17, 2013
CHHOTAN ORAON ALIAS RABINDRA ORAON Vs. STATE OF JHARKHAND
April 1, 2013
CHINTA MANI KUMARI Vs. CENTRAL COALFIELDS LIMITED & ORS.
September 25, 2013
CHINTU KUMAR SINGH Vs. THE STATE OF JHARKHAND THROUGH THE CHIEF SECRETARY, GOVT. OF JHARKHAND & OTHERS
January 22, 2013
Chitarpur Matsayajeevi Sahyog Samiti through its Secretary Kishori Ram Choudhary Vs. State of Jharkhand
April 3, 2013
CHITTARANJAN MAITY Vs. STATE OF JHARKHAND AND ANR.
August 23, 2013
CHOUDHARY CONSTRUCTION Vs. ALLAHABAD BANK
March 8, 2013
CHUNDA SORENG @ CHUNDA SOREN Vs. STATE OF JHARKHAND
June 19, 2013
CLASSIC COAL CONSTRUCTION PVT. LTD. Vs. STATE OF JHARKHAND AND OTHERS
July 15, 2013
Coal Mines Provident Fund Organization, Government of India Vs. Ram Pravesh Sharma
January 9, 2013
COMMISSIONER OF CENTRAL EXCISE Vs. TATA MOTORS LTD.
January 15, 2013
Commissioner of Central Excise Vs. Pensol Industries Ltd., Ranchi
February 4, 2013
Commissioner of Central Excise Ranchi Vs. Maithan Ceramics Ltd.Dhanbad
February 4, 2013
COMMISSIONER OF INCOME TAX Vs. M/S GULAB WIRE PRODUCTS PVT. LTD.
December 6, 2013
COMMISSIONER OF INCOME TAX Vs. TATA YODOGAWA LTD
January 2, 2013
COMMISSIONER OF INCOME TAX Vs. KRISHNA CHANDRA GANDHI JAN SHIKSHA NYAS
December 19, 2013
COMMISSIONER OF INCOME TAX AND ORS Vs. V NARAYANASWAMY
February 19, 2013
COMMISSIONER OF INCOME TAX,CENTRAL REVENUE Vs. SHAKTI SPRING INDUSTRIES PVT. LTD
January 3, 2013
COUNCIL FOR INDIAN SCHOOL CERTIFICATE EXAMINATION Vs. PRAVIR SOREN & ORS
June 21, 2013
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND & ORS.
January 15, 2013
COURT ON ITS OWN MOTION Vs. THE STATE OF JHARKHAND AND OTHERS
January 16, 2013
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
September 9, 2013
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND AND OTHERS
August 1, 2013
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
July 1, 2013
Court on its own motion Vs. State of Jharkhand
April 26, 2013
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
June 20, 2013
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
January 14, 2013
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
September 19, 2013
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
May 8, 2013
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
April 16, 2013
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
December 18, 2013
Court on its own motion Vs. State of Jharkhand
February 6, 2013
D.K. FABRICATORS Vs. UNION OF INDIA
February 6, 2013
DABLOO LINDA Vs. STATE OF JHARKHAND
January 22, 2013
DALIP CHAND Vs. UNION OF INDIA
March 7, 2013
DAMODAR MANDAL ALIAS SURESH MANDAL Vs. STATE OF JHARKHAND
July 12, 2013
Damodar Prasad Roy Vs. State of Jharkhand
March 22, 2013
Damodar Thapa Vs. State of Jharkhand
January 4, 2013
DAMODAR VALLEY CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX
March 21, 2013
Damodar Valley Corporation Vs. Commissioner of Central Excise and Service Tax, Central Excise and Service Tax Department, Ranchi
September 3, 2013
Dashrath Ram Vs. State of Jharkhand
April 23, 2013
DAYA DEVI Vs. THE STATE OF JHARKHAND & ORS.
July 4, 2013
DAYA SUNDER PASAD SINHA Vs. STATE OF JHARKHAND AND ANOTHER
August 29, 2013
DAYAL MAHTO Vs. CENTRAL COALFIELDS LIMITED
April 3, 2013
Dayanand Prasad Vs. Coal India Ltd., Kolkata
May 3, 2013
DAYANAND PRASAD Vs. STATE OF JHARKHAND
September 2, 2013
DEBA PRASAD CHAKRABORTY Vs. STATE OF JHARKHAND
August 31, 2013
DEBAL MALLIK Vs. STATE OF JHARKHAND
March 19, 2013
Deenanath Ram Vs. State of Jharkhand
July 3, 2013
DEEPAK KUMAR PODDAR @ DEEPAK PODDAR Vs. STATE OF JHARKHAND
February 27, 2013
DEEPAK PRASAD NAYAK & ORS. Vs. THE STATE OF JHARKHAND & ORS
February 13, 2013
DEEPANKAR HALDAR Vs. STATE OF JHARKHAND
January 9, 2013
DEO CHARAN TIWARI Vs. THE STATE OF JHARKHAND
July 1, 2013
DEO DARSHAN SINGH Vs. STATE OF JHARKHAND
September 2, 2013
DEO KUMAR PANDIT ALIAS LEDA PANDIT Vs. STATE OF JHARKHAND
July 12, 2013
Deo Kumar Paswan Vs. State of Jharkhand
July 23, 2013
DEO MANI SINGH Vs. STATE OF JHARKHAND THROUGH VIGILANCE
August 7, 2013
Deo Narayan Das Vs. State of Jharkhand
July 23, 2013
DEO NARAYAN SAO AND SHEKH KETABUL HUSSAIN Vs. STATE OF JHARKHAND
November 13, 2013
Deo Naresh Das Vs. State of Jharkhand
January 30, 2013
DEOMUNI DEVI Vs. STATE OF JHARKHAND
September 12, 2013
DEORAJ KUMAR TANTI Vs. STATE OF JHARKHAND
October 29, 2013
DEORAM SOREN Vs. STATE OF JHARKHAND
July 11, 2013
DEV NARAYAN RAY Vs. STATE OF JHARKHAND
November 27, 2013
DEVENDRA KUMAR DAS Vs. STATE OF JHARKHAND
February 26, 2013
Devendra Prasad Vs. Employers in relation to the Management of Angar Pathra Colliery
March 8, 2013
DEVENDRA SINGH Vs. BIHAR STATE FINANCIAL COR
May 10, 2013
DEVIDAS GUPTA Vs. STATE OF JHARKHAND
December 10, 2013
DEVKABAI VELJI Vs. STATE OF JHARKHAND
May 1, 2013
DHANANJAY KUMAR DUBEY Vs. STATE OF JHARKHAND
February 1, 2013
DHANANJAY KUMAR SHUKLA Vs. STATE OF JHARKHAND THROUGH DIRECTOR GENERAL OF POLICE
September 2, 2013
DHANESHWAR MANDAL Vs. STATE OF JHARKHAND AND ANOTHER
June 19, 2013
DHANI RAM BARI Vs. STATE OF JHARKHAND
November 13, 2013
DHANJI SINGH Vs. STATE OF JHARKHAND
August 17, 2013
Dhannu Prasad Sahu Vs. State of Jharkhand
July 24, 2013
DHANPAT PANDEY Vs. STATE OF JHARKHAND
February 18, 2013
DHANPAT PRASAD Vs. STATE OF JHARKHAND
June 26, 2013
Dharam Das Mandal Vs. State of Bihar (Now Jharkhand)
July 11, 2013
DHARAM DEO NARAYAN SINGH Vs. STATE OF BIHAR
February 18, 2013
DHARAM PAL GULATI Vs. STATE OF JHARKHAND AND ANR.
January 23, 2013
Dharam Shah Oraon Vs. Stated Jharkhand
September 19, 2013
DHARANIDHAR TIWARI Vs. STATE OF JHARKHAND
April 4, 2013
DHARMNATH RAM Vs. HINDUSTAN STEEL CONSTRUCTION WORKS LTD
February 21, 2013
DHIRENDRA KUMAR SHARMA Vs. STATE OF JHARKHAND
June 17, 2013
DHRUB KUMAR SINHA Vs. STATE OF JHARKHAND
July 2, 2013
Dhrubashish Bhattacharya @ D. Bhattacharya Vs. State of Jharkhand
June 13, 2013
DHULLU MAHTO Vs. STATE OF JHARKHAND
November 13, 2013
DHULLU MAHTO Vs. STATE OF JHARKHAND
August 14, 2013
DIBYENDU NARAYAN SHEKHAR Vs. STATE OF JHARKHAND
April 26, 2013
DIGVIJAY NARAYAN SINGH Vs. STATE OF JHARKHAND
October 3, 2013
Digvijay Narayan Singh Vs. State of Jharkhand
June 28, 2013
DIL CHAND KUMAR MANDAL Vs. STATE OF JHARKHAND
November 22, 2013
DILESH GOPE Vs. STATE OF JHARKHAND
February 14, 2013
DILESH GOPE Vs. STATE OF JHARKHAND
January 14, 2013
Dilip Baskey Vs. State of Jharkhand
June 14, 2013
DILIP DAS Vs. SMT. KANCHAN DAS
November 21, 2013
DILIP KR.AGRAWAL @ DILIP AGRAWAL Vs. STATE OF JHARKHAND
September 2, 2013
DILIP KUMAR YADAV Vs. UNION OF INDIA & OTHERS
June 20, 2013
Dinesh Das Vs. State of Jharkhand
February 4, 2013
DINESH KUMAR SINGH Vs. STATE OF JHARKHAND & ORS.
May 8, 2013
Dinesh Kumar Yadav Vs. State of Jharkhand
September 25, 2013
Dinesh Oraon Vs. State of Jharkhand
July 1, 2013
DINESH PRASAD KESHRI Vs. STATE OF JHARKHAND
June 18, 2013
Dinesh Prasad Singh Vs. State of Jharkhand
July 18, 2013
DINESH SHAW AND RANJEET SHAW @ RANJEET KUMAR SHAW Vs. THE STATE OF JHARKHAND
January 4, 2013
DINESH SINGH Vs. THE STATE OF JHARKHAND, THE INSPECTOR GENERAL (PRISONERS), THE DIRECTOR, PROBATION SERVICES AND THE SUPERINTENDENT
March 8, 2013
DINESH SINGH Vs. STATE OF JHARKHAND
March 6, 2013
DINESHWAR PRASAD Vs. STATE OF JHARKHAND
July 2, 2013
Dineshwar Tiwary Vs. State of Jharkhand
July 15, 2013
DIP BHAI PATEL Vs. STATE OF JHARKHAND AND OTHERS
November 19, 2013
Dipak Ranjan Vs. State of Jharkhand
February 6, 2013
DIPAK RANJAN, Vs. THE STATE OF JHARKHAND AND MAHENDRA RUPARAL
February 16, 2013
District Bar Association, Deoghar Vs. State of Jharkhand
July 4, 2013
DIVISIONAL MANAGER Vs. PRESIDING OFFICER LABOUR
March 7, 2013
DIWAKAR MANDAL Vs. STATE OF JHARKHAND
October 1, 2013
DIWAN INDRA NIL SINHA Vs. STATE OF JHARKHAND
December 16, 2013
DIWAN INDRANIL SINHA Vs. STATE OF JHARKHAND
November 22, 2013
DR. J.J. IRANI Vs. STATE OF JHARKHAND AND ANOTHER
February 22, 2013
DR. RAM BADAN SINGH Vs. THE STATE OF JHARKHAND,
July 26, 2013
DR. SHAKTI PAD SHARMA Vs. STATE OF JHARKHAND AND OTHERS
April 23, 2013
DR. SHASHI BHUSHAN PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
December 2, 2013
DR. SMT. MUKTA KUMAR Vs. STATE OF JHARKHAND AND OTHERS
August 17, 2013
DRAEGER SAFETY ASIA PTE LIMITED Vs. CENTRAL COALFIELDS LIMITED
April 9, 2013
Duke Cement and Building Materials, Ranchi, through one of Its partner Nand Kishore Sahu Vs. Bank of India, Ranchi, through its Deputy General Manager
January 17, 2013
Dukhni Devi Vs. Bharat Coking Coal Ltd.
October 29, 2013
Durga Oraon Vs. State of Jharkhand
February 4, 2013
DURGA PATHAK Vs. STATE OF JHARKHAND
September 27, 2013
DURGA PRASAD JHA Vs. STATE OF JHARKHAND
May 1, 2013
DURYODHAN BISWAKARMA ALIAS DURJODHAN VISHWAKARMA Vs. STATE OF JHARKHAND
July 15, 2013
EASTERN COALFIELDS LTD. Vs. RABINDRA NATH TIWARI AND ANOTHER
November 18, 2013
EHSHAN ALI Vs. STATE OF JHARKHAND
April 10, 2013
Ekram Ahmad Vs. State of Bihar (Now Jharkhand)
July 12, 2013
Ekramul Ghani Vs. State of Jharkhand
March 7, 2013
Electrosteel Steels Limited Vs. State of Jharkhand
April 3, 2013
EMPLOYEES STATE INSURANCE CORPORATION Vs. SRI B.P. SINGH, MANAGING DIRECTOR & ORS.
July 5, 2013
EMPLOYER IN RELATION TO THE MANAGEMENT OF BANK OF INDIA Vs. THEIR WORKMAN NAMELY INDERAWATI DEVI
November 25, 2013
EMPLOYERS IN RELATION TO MANAGEMENT OF RAJRAPPA CO Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL
March 14, 2013
Employers in relation to the Management of Bhagaband Colliery of M/s Bharat Coking Coal Ltd. Vs. Presiding Officer, Central Government Industrial Tribunal No.1
September 25, 2013
EMPLOYERS IN RELATION TO THE MANAGEMENT OF BHAGABAND COLLIERY OF M/S. BHARAT COKING COAL LTD Vs. PRESIDING OFFICER
August 1, 2013
EMPLOYERS IN RELATION TO THE MANAGEMENT OF M/S. ACC LTD. Vs. UPENDRA KUMAR
December 18, 2013
ENCEE ENTERPRISES Vs. UNION OF INDIA
May 3, 2013
ERSHISANYE CONSTRUCTION GROUP CO LTD Vs. UNION OF INDIA
July 8, 2013
ETWA MINZ Vs. STATE OF JHARKHAND
June 19, 2013
ETWA SINGH Vs. STATE OF JHARKHAND
January 21, 2013
Ex. Constable Shri Awadh Kishore Singh Vs. State of Jharkhand
September 27, 2013
FAGUWA ORAON Vs. STATE OF BIHAR
October 18, 2013
FAGUWA ORAON, MANGA @ MANGRA ORAON, GHANSIA ORAON @ GHARIA ORAON AND SUKRA ORAON Vs. THE STATE OF BIHAR (NOW JHARKHAND)
October 28, 2013
Falguni Mahto Vs. Bharat Coking Coal Ltd., Dhanbad
July 19, 2013
FAST TRACK TOUR & TRAVELS Vs. UNION OF INDIA
January 23, 2013
FATHER C.R. PRABHU Vs. STATE OF JHARKHAND AND ANOTHER
April 9, 2013
FATIK DOM Vs. STATE OF JHARKHAND
May 1, 2013
Firoj Alam Vs. State of Jharkhand
July 8, 2013
FIROJ ALAM Vs. STATE OF JHARKHAND
May 16, 2013
FIROZ ALAM Vs. STATE OF JHARKHAND
January 17, 2013
FULA KUER Vs. STATE OF JHARKHAND AND ORS.
January 2, 2013
Fuli Singh Vs. State of Jharkhand through the Chief Secretary, Ranchi
September 26, 2013
FULLORA GHOSH Vs. STATE OF JHARKHAND
October 22, 2013
FUNNU MIAN Vs. CONSTRUCTION CORPORATION LTD
January 29, 2013
FUNNU MIAN Vs. MANAGING DIRECTOR, BIHAR STATE CONSTRUCTION CORPORATION LTD. AND OTHERS
May 3, 2013
G.N. DUTTA Vs. CHAIRMAN-CUM-MANAGING DIRECTOR
February 19, 2013
GANESH MAHTO Vs. STATE OF JHARKHAND
January 23, 2013
GANESH MINERALS Vs. STATE OF JHRARKHAND
March 18, 2013
GANESH THAKUR Vs. STATE OF JHARKHAND
May 2, 2013
GANESH TIWARI Vs. RAMA KANT TIWARI
July 30, 2013
GANGA SHARAN SINGH Vs. STATE OF JHARKHAND
March 21, 2013
GANGESHWAR DUBEY Vs. STATE OF JHARKHAND
October 29, 2013
GARIBA MEHTA Vs. STATE OF JHARKHAND
March 7, 2013
GAURANG ALLOYS & IRON LTD Vs. STATE OF JHARKHAND
April 16, 2013
GAUTAM BHARTI Vs. THE STATE OF JHARKHAND AND ORS.
September 30, 2013
GAUTAM KUMAR Vs. TRIPATHY PRASAD GUPTA
July 2, 2013
Gautam Kumar Vs. State of Jharkhand
August 16, 2013
GEDA PAHAN Vs. CENTRAL COAL FIELDS LTD
September 26, 2013
GEETA AGARWALLA Vs. STATE OF JHARKHAND
March 20, 2013
Geeta Das Vs. State of Jharkband through State Vigilance
February 18, 2013
Geeta Devi Vs. Bank of India through the Managing Director, Bank of India, Mumbai
April 12, 2013
GEETA DEVI Vs. JHARKHAND STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN AND OTHERS
August 7, 2013
GEORGE MUSTAFA KHAN Vs. STATE OF JHARKHAND AND ANOTHER
September 18, 2013
GHANSHYAM AGARWAL Vs. STATE OF JHARKHAND
July 12, 2013
GHANSHYAM PRASAD SAH Vs. STATE OF JHARKHAND
April 10, 2013
Giribala Devi Vs. State of Jharkhand
February 1, 2013
GIRIDHAR CHANDRA DAS Vs. STATE OF JHARKHAND
February 14, 2013
Giridhar Mandal Vs. State of Jharkhand
February 18, 2013
Giridih Kshetriya Gramin Vs. Giridih Kshetriya Gramin
January 8, 2013
Girija Sinha Vs. State of Jharkhand
February 13, 2013
GOBIND MAHATO Vs. STATE OF JHARKHAND
April 1, 2013
GOBINDO MAJHI, MANOS NANDI AND SMT. JAMALUDDIN Vs. STATE OF JHARKHAND
April 29, 2013
GODAI MANDAL Vs. STATE OF JHARKHAND
April 11, 2013
Gokhuleshwar Pandey Vs. State of Jharkhand
July 5, 2013
GOLAK BIHARI MANDAL Vs. KAMLA DEVI
April 6, 2013
GOLAK BIHARI MANDAL AND ORS. Vs. KAMLA DEVI AND ORS.
April 5, 2013
GOMIA BIBI Vs. STATE OF JHARKHAND
June 19, 2013
Gopal Barelia Vs. State of Jharkhand
March 19, 2013
GOPAL MACHUA Vs. STATE OF JHARKHAND
February 1, 2013
GOPAL PRASAD THAKUR Vs. STATE OF JHARKHAND
April 18, 2013
Gopi Krishna Dey @ Gopi Dey Vs. State of Jharkhand
April 10, 2013
GOPINATH GHOSH Vs. STATE OF JHARKHAND & ORS
June 18, 2013
GOPINATH GHOSH Vs. THE STATE OF JHARKHAND AND OTHERS
July 18, 2013
GORAKH NATH @ GORAKH NATH SAW Vs. CENTRAL COAL FIELDS LIMITED
November 11, 2013
GORE CHAND CHAKRAVORTY AND ORS Vs. KALPANA ROY CHOWDHURY
June 18, 2013
GOURI BANERJEE Vs. STATE OF JHARKHAND
April 15, 2013
GOVIND PRASAD Vs. STATE OF JHARKHAND
May 17, 2013
GOVIND RAI Vs. STATE OF JHARKHAND
April 9, 2013
Govind Yadav Vs. State of Jharkhand
April 1, 2013
GOVINDEGOWDA, S/O DEVEGOWDA Vs. DEPUTY COMMISSIONER, MYSORE DISTRICT
February 20, 2013
GUDDI DEVI Vs. STATE OF JHARKHAND
June 19, 2013
GULAB SAFI Vs. STATE OF JHARKHAND
May 6, 2013
GUNWATI SINGH SALUJA Vs. COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX
June 10, 2013
GUPIN MARANDI Vs. STATE OF JHARKHAND
August 5, 2013
GUPTESHWAR CHOUDHARY Vs. STATE OF JHARKHAND
February 22, 2013
Gupteshwar Ram Vs. State of Jharkhand
January 8, 2013
Gupteshwar Ram Vs. State of Jharkhand
January 18, 2013
GURIA BHAGAT NOW GURIA RAWANI Vs. THE STATE OF JHARKHAND AND OTHERS
November 27, 2013
Guru Prasad @ Guru Prasad Sahu Vs. State of Jharkhand
April 2, 2013
GURU PRASANNA DAS Vs. UNION OF INDIA
December 10, 2013
Gyan Enterprises (Trade Division) Vs. Coal India Ltd.
June 12, 2013
HABIL PURTY Vs. STATE OF JHARKHAND
April 3, 2013
HADI @ HARI CHARAN SIJUI AND ORS Vs. STATE OF JHARKHAND
December 3, 2013
HALEN KERKETTA Vs. STATE OF JHARKHAND
March 14, 2013
HANIF MIAN Vs. STATE OF JHARKHAND
January 16, 2013
HAR NARAIN LAKHOTIA Vs. STATE OF JHARKHAND
September 17, 2013
HARADHAN MAHTO Vs. STATE OF JHARKHAND
May 17, 2013
Hare Krishna Jha Vs. State of Jharkhand
February 28, 2013
HARENDRA NARAYAN VERMA Vs. STATE OF JHARKHAND
March 15, 2013
Harendra Singh Vs. Union of India through Ministry of.Home Affairs, Government of India, New Delhi
March 8, 2013
Hari Kishore Singh Vs. Allahabad Bank, Netaji Subhash Road, Kolkata
June 21, 2013
HARI NANDAN PRASAD VERMA Vs. STATE OF JHARKHAND
April 4, 2013
HARI NARAYAN GUPTA Vs. STATE OF JHARKHAND
May 3, 2013
HARI NARAYAN GUPTA @ HARI NARAYAN SAH & ORS. Vs. THE STATE OF JHARKHAND
May 5, 2013
Hari Om Sharma Vs. Union of India
February 28, 2013
HARIHAR PANDA Vs. STATE OF JHARKHAND
June 11, 2013
HARILAL SHARMA Vs. STATE OF JHARKHAND
April 10, 2013
Harish Chandra Tandon Vs. State of Jharkhand
May 8, 2013
Haru Sk. Vs. State of Jharkhand
April 22, 2013
HATIA MAZDOOR UNION Vs. PRESIDING OFFICER, LABOUR COURT AND ANR.
November 28, 2013
Havildar Rajendra Singh @ Rajendra Singh Vs. State of Jharkhand
July 4, 2013
Hazi Shah Hussain Baksh Khan & Sons Vs. State of Jharkhand
January 28, 2013
HEMAN MANDAL Vs. UNION OF INDIA
January 24, 2013
HEMANAND BARAIK Vs. STATE OF JHARKHAND
January 2, 2013
HEMANT KUMAR SINHA Vs. STATE OF JHARKHAND
June 27, 2013
Hemendra Pratap Dehati Vs. State of Jharkhand
January 18, 2013
HEZI SHAH HUSSAIN BAKSH KHAN Vs. STATE OF JHARKHNAD
January 28, 2013
HIKIM CHANDRA MAHTO Vs. STATE OF JHARKHAND
July 31, 2013
HIMANSHU SHEKHAR Vs. STATE OF JHARKHAND &ORS.
May 6, 2013
HINDUSTAN COPPER LTD. Vs. STATE OF JHARKHAND AND OTHERS
February 27, 2013
Hindustan Steelworks Construction' Ltd. Vs. Union of India
January 29, 2013
HIRA DEVI Vs. STATE OF JHARKHAND
February 1, 2013
HIRAMAN MAHATA Vs. STATE OF JHARKHAND
January 15, 2013
HUBLAL MAHATO Vs. THE STATE OF JHARKHAND & OTHERS
September 10, 2013
Iftikar Ahmad Vs. State of Jharkhand
May 7, 2013
IGNITE STEEL PVT. LTD Vs. JHARKHAND STATE ELECTRICITY BOARD
February 1, 2013
IMTEYAZ AHMAD Vs. STATE OF JHARKHAND
December 13, 2013
IN THE MATTER OF AN APPLICATION Vs. STATE OF JHARKHAND
February 1, 2013
IN THE MATTER OF AN APPLICATION Vs. DURGA PATHAK
September 27, 2013
Inder Mohan Soni Vs. State of Jharkhand
April 12, 2013
INDO SAO Vs. THE STATE OF JHARKHAND & ANR.
August 7, 2013
INDRA DEO GOPE Vs. STATE OF JHARKHAND
January 23, 2013
INDRA DEO PRASAD Vs. STATE OF JHARKHAND
June 18, 2013
INDRA DEO SINGH Vs. UNION OF INDIA
March 1, 2013
INDRA KUMAR CHOUDHARY Vs. STATE OF JHARKHAND
April 18, 2013
INDRA NATH JHA Vs. STATE OF JHARKHAND
April 26, 2013
INDRAJEET MAHTO AND OTHERS Vs. UNION OF INDIA AND ORS.
August 7, 2013
INDRESHWAR TIWARY Vs. STATE OF JHARKHAND
December 9, 2013
INDU BHUSHAN PRASAD Vs. CENTRAL COALFIELDS LTD.
November 13, 2013
ISHWAR PRASAD TIWARI Vs. STATE OF JHARKHAND
November 22, 2013
ISHWARI PRASAD MANDAL Vs. JHARKHAND STATE ELECTRICITY BOARD
February 8, 2013
ISRAIL ANSARI Vs. STATE OF JHARKHAND
November 26, 2013
J.J.Irani Vs. State of Jharkhand
February 22, 2013
J.R.RAKSHIT Vs. HEAVY ENGINEERING CORPORATION
January 31, 2013
J.R.RAKSHIT Vs. HEAVY ENGINEERING CORPORATION
January 4, 2013
JAG NARAIN SINGH Vs. STATE OF JHARKHAND
April 16, 2013
JAG NARAIN SINGH Vs. STATE OF JHARKHAND
July 19, 2013
JAG NARAIN SINGH @ JAI NARAIN SINGH @ J. N. SINGH Vs. STATE OF JHARKHAND
May 17, 2013
JAG NARAYAN SINGH Vs. STATE OF JHARKHAND
December 19, 2013
JAGANNATH PRASAD SINGH Vs. STATE OF JHARKHAND
November 29, 2013
JAGAT VIJAY SINGH Vs. STATE OF JHARKHAND & ORS
July 17, 2013
JAGDEO RAM Vs. THE MANAGING DIRECTOR & OTHERS
November 13, 2013
JAGDISH DAS Vs. STATE OF JHARKHAND
April 12, 2013
JAGDISH PRASAD Vs. GENERAL MANAGER
July 12, 2013
JAGDISH PRASAD Vs. THE GENERAL MANAGER(REGION), FOOD CORPORATION OF INDIA, RANCHI & ORS.
June 12, 2013
Jagdish Prasad Singh Vs. State of Jharkhand
July 17, 2013
JAGDISH SHARMA Vs. STATE OF JHARKHAND THROUGH C.B.I.
December 2, 2013
JAGDISH SHARMA Vs. STATE OF JHARKHAND
March 4, 2013
JAGDISH SHARMA Vs. STATE OF JHARKHAND
December 6, 2013
JAGDISH SINGH Vs. STATE OF JHARKHAND
January 3, 2013
Jagjiwan Singh Vs. State of Bihar (Now Jharkhand)
July 18, 2013
Jagrani Kerketta Vs. State of Jharkhand
September 16, 2013
JAHIRUDIN Vs. CENTRAL COALFIELDS LIMITED
December 9, 2013
JAI HANUMAN COAL SUPPLIERS Vs. BHARAT COKING COAL LIMITED
July 12, 2013
JAI PRAKASH MANDAL Vs. STATE OF JHARKHAND
June 20, 2013
JAI RAM MAHTO Vs. STATE OF JHARKHAND
February 28, 2013
JAINENDRA KUMAR SINGH @ RAJA Vs. STATE OF JHARKHAND
April 4, 2013
JAINSON Vs. INCOME TAX APPELLATE TRIBUNAL
February 1, 2013
JAIPRAKASH MISTRY Vs. STATE OF JHARKHAND
February 8, 2013
Jaiprakash Singh Vs. State of Jharkhand
August 20, 2013
Jaishree Jha Vs. State of Jharkhand
February 21, 2013
JAISHREE JHA Vs. STATE OF JHARKHAND
February 12, 2013
JAISWAL TRADERS Vs. STATE OF JHARKHAND
February 25, 2013
JALESHWAR PRASAD SINGH Vs. STATE OF JHARKHAND
July 5, 2013
James Jatadhar Lugun Vs. State of Jharkhand through the Secretary (Secondary Education), Human Resources Development Department
October 24, 2013
Jamshed J.Irani Vs. State of Jharkhand
April 18, 2013
JAMSHED MIAN Vs. STATE OF JHARKHAND
June 27, 2013
Jamshedpur Blood Bank (JBB) Vs. State of Jharkhand
January 24, 2013
JANAKDEO PRASAD, MALTI DEVI Vs. STATE OF JHARKHAND
January 22, 2013
Janardan Lal Vs. Vice Chancellor
March 15, 2013
JANARDAN SAO Vs. STATE OF JHARKHAND
February 4, 2013
JASINTA BHENGRA Vs. THE STATE OF JHARKHAND AND ORS.
July 23, 2013
JAWAHAR Vs. CENTRAL COALFIELDS LTD. AND OTHERS
November 19, 2013
Jawahar Lal Rajak Vs. Union of India
June 14, 2013
JAWAHAR PRASAD Vs. STATE OF JHARKHAND AND ORS
August 19, 2013
Jawahar Thakur Vs. State of Bihar (Now Jharkhand)
August 23, 2013
Jawed Akhtar Vs. State of Jharkhand
July 4, 2013
JAY BEE ENTERPRISES Vs. SHIV BASANT
March 1, 2013
JAY PRAKASH SINGH Vs. STATE OF JHARKHAND AND OTHERS
December 2, 2013
JAY PRAKASH SINGH Vs. THE STATE OF JHARKHAND, INSPECTOR GENERAL OF POLICE, JHARKHAND ARMED POLICE, DEPUTY INSPECTOR GENERAL OF POLICE, JHARKHAND ARMED POLICE AND COMMANDANT, JHARKHAND ARMED POLICE-IV
December 3, 2013
JAYANT KUMAR NAYAK Vs. JHARKHAND STATE ELECTRICITY BOARD
April 11, 2013
JAYANT KUMAR VERMA Vs. STATE OF JHARKHAND
February 13, 2013
JAYANTI DEVI Vs. STATE OF JHARKHAND
September 20, 2013
JAYANTI DUTTA Vs. STATE OF JHARKHAND & ORS.
November 18, 2013
JAYMANTI DEVI Vs. STATE OF JHARKHAND
May 17, 2013
Jaytun Purty Vs. State of Jharkhand
January 30, 2013
Jaytun Purty Vs. State of Jharkhand
January 3, 2013
Jeevna Nand Pani Vs. State of Jharkhand
August 12, 2013
JHALKI MANDALIAN Vs. BISHESHWAR MANDAL
March 7, 2013
JHAMAN MAHTO Vs. STATE OF JHARKHAND
September 11, 2013
JHARKHAND AGAINST CORRUPTION Vs. THE STATE OF JHARKHAND
September 19, 2013
JHARKHAND AGAINST CORRUPTION Vs. STATE OF JHARKHAND
January 28, 2013
JHARKHAND AGAINST CORRUPTION Vs. STATE OF JHARKHAND
May 6, 2013
JHARKHAND AGAINST CORRUPTION Vs. STATE OF JHARKHAND
May 10, 2013
JHARKHAND CO-OPERATIVE EXTENSION OFFICERS ASSOCIATION Vs. STATE OF JHARKHAND
February 8, 2013
JHARKHAND DALIT ADHIKAR MORCHA Vs. STATE OF JHARKHAND & OTHERS
December 2, 2013
JHARKHAND HIGH COURT ANITA GORAI Vs. STATE OF JHARKHAND
July 17, 2013
Jharkhand Ispat Pvt.Ltd Vs. State of Jharkhand
March 8, 2013
JHARKHAND MINERALS Vs. STATE OF JHARKHAND
February 1, 2013
Jharkhand Public Service Commission Vs. State of Jharkhand
February 1, 2013
Jharkhand Rabta Haj Committee Vs. State of Jharkhand
May 9, 2013
JHARKHAND RAJYA JANSEWAK SANGH Vs. STATE OF JHARKHAND
December 12, 2013
Jharkhand Rajya Lok Swasthya Abhiyantram Vibhag Karamchari Sangh Zila Sakha Ranchi Vs. State of Jharkhand
July 11, 2013
JHARKHAND STATE ELECTRICITY BOARD Vs. CORPORATION BANK
March 22, 2013
JHARKHAND STATE ELECTRICITY BOARD Vs. BAIKUNTH NANDAN SINGH
November 22, 2013
JHARKHAND STATE ELECTRICITY BOARD Vs. MD. EKRAM ANSARI
January 10, 2013
JHARKHAND STATE ELECTRICITY BOARD, RANCHI Vs. CORPORATION BANK
June 28, 2013
JHARKHAND STATE FOREST DEVELOPMENT CORPORATION LTD Vs. CHANDRESHWAR PRASAD
January 7, 2013
Jharkhand State Housing Board Vs. Brajendra Prasad Verma
April 30, 2013
JHIBRA URAON Vs. STATE OF JHARKHAND
February 28, 2013
JIBAN KRISHNA DAS Vs. STATE OF JHARKHAND
June 10, 2013
Jimedar Singh Vs. State of Jharkhand
July 31, 2013
JITENDRA NATH VERMA Vs. DAMODAR VALLEY CORPORATION
February 14, 2013
Jitendra Prasad Shukla Vs. State of Jharkhand
February 27, 2013
JIURA ORAON Vs. STATE OF JHARKHAND
March 8, 2013
JIVAN ORAON Vs. STATE OF BIHAR
February 28, 2013
JOGINDER CHAND KAPUR Vs. STATE OF JHARKHAND
January 17, 2013
Joy Kumar Mahto Vs. State of Jharkhand
October 25, 2013
JOYEN KISKU @ JAIN KISKU @ JAINEN KISKU Vs. STATE OF JHARKHAND
January 11, 2013
Juha Bala Devi Vs. Babuchand Mahto
April 9, 2013
JULLU REHMAN Vs. STATE OF JHARKHAND
October 23, 2013
JUSTIN TIRKEY Vs. UNION OF INDIA
March 22, 2013
Juveda Khatoon Vs. State of Jharkhand
September 6, 2013
JYOTIRESVER SINGH Vs. STATE OF JHARKHAND
March 7, 2013
JYOTIRESVER SINGH Vs. STATE OF JHARKHAND
March 6, 2013
JYOTISH RANA Vs. STATE OF JHARKHAND
June 28, 2013
KABIR Vs. UMION OF INDIA
February 13, 2013
KABITA DEVI Vs. STATE OF JHARKHAND
April 10, 2013
KABITA PAUL Vs. JAYANTA PAUL
June 10, 2013
KADAN MANJHI Vs. STATE OF JHARKHAND
August 16, 2013
KADIR ANSARI Vs. STATE OF JHARKHAND
February 21, 2013
KAHAN HANSDA Vs. STATE OF JHARKHAND
May 1, 2013
KAILASH KUMAR SHARMA Vs. STATE OF JHARKHAND
October 21, 2013
KAILASH PATI MAHATHA Vs. DIVISIONAL FOREST OFFICER
August 29, 2013
KAILASH PRASAD YADAV Vs. STATE OF JHARKHAND AND OTHERS
November 27, 2013
Kailash Rajak Vs. State of Jharkhand
February 26, 2013
KAIYUM ANSARI Vs. UNION OF INDIA
April 5, 2013
KALACHAND MAHTO Vs. STATE OF JHARKHAND
December 10, 2013
Kaldip Kachhap Vs. Steel Authority of India Limited, through Chairman, SAIL, Ispat Bhawan, New Delhi
March 15, 2013
KALI PADA DUTTA Vs. STATE OF JHARKHAND
January 23, 2013
KALIMAN BIBI Vs. STATE OF JHARKHAND
April 5, 2013
KALIMUDDIN ANSARI Vs. THE STATE OF JHARKHAND & OTHERS
August 5, 2013
KALIPADA PAUL Vs. STATE OF JHARKHAND
December 12, 2013
Kalive Pratap Kumar Vs. State Bank of India
August 8, 2013
KALLU @ BIRENDRA YADAV @ BIRENDRA KUMAR @ KALLU YADAV Vs. STATE OF JHARKHAND
February 5, 2013
KALLU RAI Vs. STATE OF JHARKHAND
August 17, 2013
KALPANA KUMARI Vs. STATE OF JHARKHAND
April 18, 2013
KALYAN MAHARAJ Vs. STATE OF JHARKHAND
March 1, 2013
KAMAL AHMAD ANSARI Vs. STATE OF JHARKHAND
September 2, 2013
Kamal Dev Giri Vs. State of Jharkhand
May 17, 2013
KAMAL KOLE Vs. STATE OF JHARKHAND & ANOTHER
June 10, 2013
KAMAL KUMAR SINGHANIA Vs. THE STATE OF JHARKHAND & OTHERS
May 7, 2013
KAMAL KUMAR SINGHANIA Vs. STATE OF JHARKHAND
May 3, 2013
KAMAL KUMAR SINGHANIA AND OTHERS Vs. STATE OF JHARKHAND
October 31, 2013
KAMAL SHEIKH Vs. STATE OF JHARKHAND
March 19, 2013
KAMALA PRASAD SINGH Vs. EXECUTIVE DIRECTOR SAIL, BOKARO
December 3, 2013
KAMALA REWANI Vs. SRI TRIBEDNI REWANI AND ORS.
July 3, 2013
KAMBAI MARANDI Vs. STATE OF JHARKHAND WITH
October 31, 2013
Kamla Prasad Singh Vs. State of Jharkhand
July 8, 2013
KAMLESH KUMAR & OTHERS Vs. STATE OF JHARKHAND & OTHERS
June 27, 2013
Kamlesh Kumar Gour Vs. State of Jharkhand
July 4, 2013
KAMLESH KUMAR RAI Vs. P.K. JAJHORIA
May 17, 2013
KANAKLATA DEVI Vs. STATE OF JHARKHAND
January 28, 2013
KANCHAN KAPILA Vs. STATE OF JHARKHNAND
May 10, 2013
KANCHAN PANDEY Vs. STATE OF JHARKHAND
April 18, 2013
Kanhaiya Kumar Jha Vs. Manager, U.B.I, Bokaro
July 19, 2013
KANHAIYA LAL Vs. STATE OF JHARKHAND
April 16, 2013
KANHAIYA PRASAD SRIVASTAVA Vs. STATE OF JHARKHAND
September 18, 2013
KANNAN RAMACHANDRAN Vs. STATE OF JHARKHAND
March 12, 2013
KANTI MAHANTY ROHINI Vs. STATE OF JHARKHAND
February 27, 2013
KANTI SHARMA Vs. STATE OF JHARKHAND
June 18, 2013
KAPILDEO CHOUDHARY Vs. MEELA DEVI
February 26, 2013
Kapildeo Singh Vs. State of Jharkhand
May 17, 2013
KARTIK SINGH Vs. STATE OF JHARKHAND
October 3, 2013
KAULESHWAR PRAJAPATI Vs. STATE OF JHARKHAND AND OTHERS
August 29, 2013
KAVITA DEVI @ KAVITA JHA Vs. STATE OF JHARKHAND
September 24, 2013
KEDAR RAM MODI Vs. STATE OF JHARKHAND
January 2, 2013
KHAGENDRA KUMAR Vs. STATE OF JHARKHAND
August 22, 2013
KHAJMUDDIN SEIKH Vs. M/S. CENTRAL COALFIELDS LIMITED AND OTHERS
July 22, 2013
Khatu Shyam Udyog Vs. Jharkhand State Electricity Board
January 3, 2013
KHIRU TURI AND SHIVENDRA KUMAR MAHTO Vs. STATE OF JHARKHAND & OTHERS
September 25, 2013
KHUNTI JILA ANGANBARI KARAMCHARI SHABHA Vs. STATE OF JHARKHAND AND ORS
June 18, 2013
KHURSHID ALAM Vs. STATE OF JHARKHAND
July 12, 2013
KHURSHID ALAM Vs. STATE OF JHARKHAND AND ANR.
January 2, 2013
KINU MANJHI Vs. CENTRAL COALFILEDS LTD
February 14, 2013
KIRAN KUMAR SHARMA Vs. STATE OF JHARKHAND
July 19, 2013
KIRAN KUNWAR Vs. STATE OF JHARKHAND
December 3, 2013
Kishan Kumar Vs. Central Coal Fields Limited through its Chairman-cum-Managing Director, Ranchi
November 11, 2013
KISHORE KUMAR Vs. STATE OF JHARKHAND
June 26, 2013
Kishore Kumar Vs. State of Jharkhand
February 12, 2013
KISHORE KUMAR VISHWAKARMA Vs. STATE OF JHARKHAND AND ORS
June 19, 2013
KISHORE MANDAL Vs. STATE OF JHARKHAND
October 31, 2013
Kishore Sao Vs. State of Jharkhand
June 13, 2013
KISHORI KUMAR Vs. STATE OF JHARKHAND
January 31, 2013
KISHORI KUMAR Vs. STATE OF JHARKHAND
January 3, 2013
KISHUN GOPE Vs. STATE OF JHARKHAND
February 8, 2013
KISHUN SHARMA Vs. RAM PREET MAHATO & ORS.
July 25, 2013
KOHINOOR STEEL PRIVATE LIMITED Vs. UNION OF INDIA
December 17, 2013
KRISHNA BAITHA Vs. STATE OF JHARKHAND
April 10, 2013
Krishna Chandra Sahu Vs. State of Jharkhand
January 17, 2013
Krishna Deo Tiwari Vs. State of Jharkhand
July 18, 2013
Krishna Devi Vs. State of Jharkhand
January 8, 2013
KRISHNA GOPAL AGRAWAL Vs. UNION OF INDIA & ORS
June 28, 2013
Krishna Kumar Vs. State of Jharkhand
January 21, 2013
KRISHNA KUMAR Vs. STATE OF JHARKHAND
February 20, 2013
Krishna Kumar Agrawal Vs. Droupadi Devi Modi
April 30, 2013
KRISHNA KUMAR BAITHA Vs. THE STATE OF JHARKHAND & OTHERS
July 22, 2013
KRISHNA KUMAR KHAWARE Vs. ACHARYA VINOBA BHAVE UNIVERSITY
January 2, 2013
KRISHNA KUMAR SHARMA Vs. ABHA UPADHYAY
April 1, 2013
KRISHNA MODI Vs. STATE OF JHARKHAND
August 5, 2013
KRISHNA MODI AND ORS Vs. STATE OF JHARKHAND
August 5, 2013
KRISHNA MOHAN MANDAL @ KISHAN MANDAL AND OTHERS Vs. STATE OF JHARKHAND
June 19, 2013
KRISHNA MURARI PRASAD AND OTHERS Vs. THE STATE OF JHARKHAND & OTHERS
January 22, 2013
Krishna Murari Rai Vs. Jharkhand State Electricity Board, Engineers Building, Dhurwa, Ranchi
July 9, 2013
Krishna Prasad Rai Vs. State of Jharkhand
January 16, 2013
KRISHNA SANTHALIA Vs. STATE OF JHARKHAND
March 6, 2013
KRISHNA SINGH & OTHERS Vs. STATE OF JHARKHAND & OTHERS
December 3, 2013
KUBRAJ MARANDI Vs. THE STATE OF JHARKHAND THROUGH ITS SECRETARY, DEPUTY COMMISSIONER-CUM-DISTRICT PROGRAM COORDINATOR, PAKUR AND BLOCK DEVELOPMENT OFFICER, PAKUR
November 11, 2013
Kumar Arjun @ Arjun Singh Vs. State of Jharkhand
August 6, 2013
KUMAR BIRENDRA SINGH @ BIRENDRA KUMAR SINGH Vs. STATE OF JHARKHAND
February 1, 2013
KUMARI BIPLABI Vs. STATE OF JHARKHAND
December 3, 2013
KUNAL TYAGI Vs. STATE OF JHARKHAND
September 12, 2013
Kundan Kumar Vs. State of Jharkhand
July 22, 2013
Kundan Kumar Singh Vs. Jharkhand State Mineral Development Corporation
February 27, 2013
Kunti Devi Vs. State of Jharkhand
September 21, 2013
KURBAN ANSARI Vs. STATE OF JHARKHAND
February 4, 2013
KUSUM CHAUHAN Vs. REGIONAL PROVIDENT FUND COMMISSIONER, RANCHI
July 5, 2013
L & T FINANCE LIMITED Vs. KUNAL BHARDWAJ & ORS.
July 11, 2013
L.K.CONSTRUCTION Vs. STATE OF JHARKHAND
March 22, 2013
Lagan Deo Prasad Vs. Jharkhand State Electricity Board
April 23, 2013
LAKHI SINGH Vs. CHUTO SINGH
March 14, 2013
LAKHO DEVI Vs. STATE OF JHARKHAND
February 11, 2013
LAKSHMAMMA, W/O BULLET RAMANNA Vs. BABU SHIVARAM MAHISHALE AND ORS
February 19, 2013
Lakshman Lal Vs. State of Jharkhand
October 22, 2013
LAKSHMAN RAM Vs. BRAHMA NAND SINGH
February 6, 2013
Lakshman Ram Vs. State of Jharkhand
August 31, 2013
LAKSHMI UPADHAYA Vs. STATE OF JHARKHAND
January 24, 2013
LAKSMISREE BANERJEE Vs. STATE OF JHARKHAND
November 27, 2013
lal Babu Khan Vs. State of Jharkhand
February 26, 2013
Lal Bahadur Mahto Vs. State of Jharkhand
May 3, 2013
LAL DHARMA RAJ NATH SHAHDEO Vs. STATE OF JHARKHAND
April 17, 2013
LAL MOHAN SINGH Vs. STATE OF JHARKHAND
November 25, 2013
Lal Mohan Singh Vs. State of Jharkhand
February 6, 2013
LAL SINGH BHUMIJ Vs. STATE OF JHARKHAND
January 2, 2013
LAL SINGH BHUMIJ Vs. THE STATE OF JHARKHAND
February 7, 2013
Lal Singh Bhumij Vs. State of Jharkhand
February 5, 2013
Lalan Kumar Sharma Vs. State of Jharkhand
June 19, 2013
LALAN SINGH Vs. STATE OF JHARKHAND
April 25, 2013
LALIT KUMAR Vs. STATE OF BIHAR
February 7, 2013
LALIT KUMAR LALA Vs. BHARAT COKING COAL LIMITED
September 3, 2013
LALIT KUMAR LALA Vs. BHARAT COKING COAL LIMITED
September 7, 2013
Lalita Shukla Vs. State of Jharkhand
February 13, 2013
LALU PRASAD Vs. STATE OF JHARKHAND
May 3, 2013
LALU PRASAD @ LALU PRASAD YADAV Vs. STATE OF JHARKHAND THROUGH CBI
July 1, 2013
Lalu Prasad @ Lalu Prasad Yadav Vs. State of Jharkhand through C.B.I.
October 31, 2013
LATIFAN BIBI Vs. STATE OF JHARKHAND
March 7, 2013
Lawlesh Sharma Vs. Jharkhand State Electricity Board
August 30, 2013
Laxmi Business and Cement Company Private Ltd. Vs. Jharkhand State Electricity Board
January 9, 2013
LAXMI NARAIN BHAGAT Vs. NARESH PRASAD
February 22, 2013
LIFE INSURANCE CORPORATION OF INDIA LTD Vs. SAVITA DEVI
April 5, 2013
LIMITED Vs. PRESIDING OFFICER
March 14, 2013
Lochan Mahto Vs. State of Jharkhand
September 19, 2013
LODHRU TUDU Vs. THE STATE OF JHARKHAND
July 2, 2013
LOGEN SOREN Vs. STATE OF JHARKHAND
June 19, 2013
LUIS KONGARI Vs. STATE OF JHARKHAND
April 10, 2013
Lutheran Middle School, Burju Vs. State of Jharkhand
August 22, 2013
M.FASIUDDIN Vs. STATE OF JHARKHAND
August 8, 2013
M.MUKHOPADHYAY Vs. STATE OF JHARKHAND
February 13, 2013
M/S AHLUWALIA CONTRACTS (INDIA) LIMITED Vs. STATE OF JHARKHAND
November 11, 2013
M/S AUTO MOBILES ANCILLIERY INDUSTRIES Vs. CENTRAL POLLUTION CONTROL BOARD
February 7, 2013
M/S BIHAR SPONGE IRON LTD. Vs. STATE OF JHARKHAND
June 21, 2013
M/S CENTRAL COALFIELDS LIMITED Vs. STATE OF JHARKHAND
November 25, 2013
M/S FERTILIZER CORPORATION OF INDIA LTD Vs. UNION OF INDIA
November 26, 2013
M/S. AUROMA COKE LTD Vs. STATE THROUGH S.P, C.B.I
December 6, 2013
M/S. BEBBCO COMMERCIAL VEHICLES (P) LIMITED Vs. JHARKHAND STATE ELECTRICITY BOARD
May 17, 2013
M/S. BHARAT COKING COAL LIMITED Vs. STATE OF JHARKHAND AND OTHERS
April 14, 2013
M/S. BHARAT COKING COAL LIMITED Vs. THEIR WORKMEN
July 19, 2013
M/S. BHARAT COKING COAL LIMITED AND ORS. Vs. STATE OF JHARKHAND AND ANR.
June 27, 2013
M/S. CENTRAL COALFIELDS LIMITED Vs. COMMISSIONER OF INCOME TAX
December 10, 2013
M/S. CRYSTAL RESIDENCY, KADRU DIVISION ROAD Vs. THE AIRPORTS AUTHORITY OF INDIA & OTHERS
July 31, 2013
M/S. CRYSTAL RESIDENCY, KADRU DIVISION ROAD, RANCHI Vs. AIRPORTS AUTHORITY OF INDIA(BIRSA MUNDA AIRPORT, RANCHI) & OTHERS
July 31, 2013
M/S. TATA ENGINEERING & LOCOMOTIVE COMPANY LIMITED Vs. PRESIDING OFFICER, LABOUR COURT
July 4, 2013
M/S. TATA STEEL LTD. Vs. STATE OF JHARKHAND
December 20, 2013
MAA KALI ENTERPRISES Vs. CENTRAL COALFIELDS LIMITED
May 8, 2013
Madan Kumar Vs. State of Jharkhand
March 15, 2013
MADHAB CHANDRA MAHTO Vs. STATE OF JHARKHAND
April 18, 2013
Madhu Saksena Vs. Bank of India, Mumbai
March 1, 2013
MADHUSUDAN SINGH Vs. STATE OF JHARKHAND
June 20, 2013
Magdali Xess Vs. State of Jharkhand
August 13, 2013
MAHABIR MAHATO Vs. CENTRAL COAL FIELDS LTD
April 9, 2013
Mahabir Oraon Vs. Union of India
September 6, 2013
MAHABIR PRASAD RUNGTA Vs. OFFICE OF THE COMMISSIONER OF INCOME TAX
January 9, 2013
Mahadeo Mahto Vs. State of Jharkhand
July 4, 2013
MAHADEO PRASAD BARANWAL Vs. STATE OF JHARKHAND
August 7, 2013
MAHADEO SAO & OTHERS Vs. JAGARNATH SAO @ GUDAN SAO & OTHERS
April 23, 2013
MAHADEOSHAL SEWA SAMITEE Vs. PANDIT KUNJ BIHARI MISHRA
March 8, 2013
MAHADEOSHAL SEWA SAMITEE, GOELKERA Vs. STATE OF JHARKHAND
November 22, 2013
MAHADEV GOPE Vs. STATE OF JHARKHAND
March 6, 2013
MAHADEV GOPE Vs. STATE OF JHARKHAND
September 17, 2013
Maharangi Devi Vs. State of Jharkhand
July 8, 2013
MAHENDRA BHUIYAN Vs. STATE OF JHARKHAND
February 1, 2013
MAHENDRA KUMAR RUIYA Vs. STATE OF JHARKHAND
June 27, 2013
MAHENDRA NARAYAN MISHRA Vs. STATE OF JHARKHAND
March 12, 2013
Mahendra Pal Bhatia Vs. Bharat Coking Coal Limited
June 20, 2013
MAHENDRA PRASAD Vs. STATE OF JHARKHAND
August 19, 2013
MAHENDRA PRASAD KESHRI Vs. STATE OF JHARKHAND
January 3, 2013
MAHENDRA PRASAD KESHRI Vs. STATE OF JHARKHAND
January 7, 2013
MAHESH KEJRIWAL @ MAHESH KUMAR KEJRIWAL Vs. STATE OF JHARKHAND
June 26, 2013
MAHESH KUMAR SINHA Vs. STATE OF JHARKHAND
April 15, 2013
MAHESH MAHTO Vs. STATE OF JHARKHAND
March 7, 2013
Mahesh Mishra Vs. State of Jharkhand
August 17, 2013
MAHESHI SAW Vs. EMPLOYERS IN RELATION TO THE MANAGEMENT
March 12, 2013
MAHESHWAR PRASAD TIWARY Vs. STATE OF JHARKHAND
January 15, 2013
MAHESHWARI MINERALS Vs. STATE OF JHARKHAND
February 1, 2013
Mailee Devi Vs. Damodar Valley Corporation through its Managing Director
October 24, 2013
MALLU YADAV Vs. STATE OF JHARKHAND
April 1, 2013
MALTI DEVI Vs. BHARAT COKING COAL LTD. THROUGH ITS CHAIRMAN
October 24, 2013
MAMTA KUMARI Vs. STATE OF JHARKHAND
April 11, 2013
MAMUN ALI Vs. CENTRAL COALFIELDS LIMITED AND ORS.
September 10, 2013
MAN MOHAN LAL SHARMA @ MOHAN LAL SHARMA Vs. STATE OF JHARKHAND THROUGH VIGILANCE
August 15, 2013
MANAGEMENT OF DAMODAR VALLEY CORPORATION Vs. THEIR WORKMEN REPRESETED BY DVN
July 24, 2013
MANAGEMENT OF JAGANNATH NAGAR COLLEGE Vs. RAMESH CHANDRA MISHRA
March 5, 2013
MANAGEMENT OF M/S. BOKARO STEEL PLANT Vs. GENERAL SECRETARY, BOKARO KARAMCHARI PANCHAYAT
December 2, 2013
MANCHUR DEVI Vs. CENTRAL COALFIELD LIMITED
October 23, 2013
MANGAL HEMBROM Vs. STATE OF BIHAR
February 25, 2013
MANGAL KUMAR @ MINU AGARWAL @ MAMA Vs. STATE OF JHARKHAND
October 24, 2013
MANGRA BIRHAR Vs. STATE OF JHARKHAND
July 12, 2013
Mangra Oraon Vs. State of Jharkhand
January 9, 2013
MANIJER SINGH Vs. BHARAT COKING COAL LIMITED
December 11, 2013
MANIK CHANDRA DAS Vs. STATE OF JHARKHAND
April 1, 2013
Manik Ratan Banerjee Vs. State Bank of India
August 1, 2013
MANIR ANSARI Vs. LAL KRISHNA NATH SAHDEO
February 5, 2013
Maniruddin Ansari @ Maniruddin Mian @ Ansari Vs. State of Jharkhand
May 6, 2013
Manish Kumar Vs. State of Jharkhand
July 30, 2013
MANISH KUMAR KAPSIME Vs. STATE OF JHARKHAND
January 14, 2013
MANISH KUMAR PANDEY Vs. STATE OF JHARKHAND
October 21, 2013
MANISH KUMAR SINGH @ MANISH KUMAR AND ORS Vs. STATE OF JHARKHAND
June 19, 2013
MANISH PASWAN Vs. STATE OF JHARKHAND
July 11, 2013
Manju Devi Vs. Bharat Coking Coal Limited
February 13, 2013
Manju Devi Vs. Central Coalfields Limited through its Chairman-Cum-Managing Director, Ranchi
July 18, 2013
MANJU KUMARI Vs. STATE OF JHARKHAND
February 26, 2013
MANJUR ANSARI Vs. STATE OF JHARKHAND
February 27, 2013
MANJUSHREE PAUL Vs. STATE OF JHARKHAND
November 26, 2013
MANMOHAN LAL SHARMA Vs. STATE OF JHARKHAND
September 25, 2013
MANMOHAN LAL SHARMA Vs. STATE OF JHARKHAND
September 21, 2013
MANOHAR DAS Vs. STATE OF JHARKHAND
March 8, 2013
Manohar Panda Vs. State of Jharkhand
September 26, 2013
MANOJ CHOUDHARY Vs. UNION OF INDIA
January 7, 2013
Manoj Das @ Manoj Kumar Srivastava Vs. State of Jharkhand
August 8, 2013
Manoj Kumar Vs. State of Jharkhand
January 16, 2013
Manoj Kumar Vs. Central Coal Field Ltd.
February 20, 2013
MANOJ KUMAR @ BABLOO Vs. THE STATE OF JHARKHAND
January 10, 2013
Manoj Kumar Bhagat Vs. State of Jharkhand through C.B.I.
January 18, 2013
MANOJ KUMAR GUPTA Vs. STATE OF JHARKHAND
January 2, 2013
MANOJ KUMAR RAWANI Vs. STATE OF JHARKHAND
August 17, 2013
Manoj Kumar Sahu Vs. State of Jharkhand
September 21, 2013
MANOJ KUMAR SINGH Vs. STATE
December 4, 2013
Manoj Kumar Sinha Vs. State of Jharkhand
March 15, 2013
MANOJ KUMAR SRIVASTAVA Vs. STATE OF JHARKHAND
April 4, 2013
Manoj Kumar Verma Vs. State of Jharkhand
September 20, 2013
MANOJ SALUJA @ PINTU Vs. STATE OF JHARKHAND
February 12, 2013
MANOJ YADAV @ MANOJ KUMAR YADAV Vs. STATE OF JHARKHAND
June 20, 2013
MANORANJAN KUMAR SINGH Vs. STATE OF JHARKHAND
February 28, 2013
Manorma Devi Vs. State of Jharkhand
July 9, 2013
MANORMA SAHAY Vs. STATE OF JHARKHAND
June 28, 2013
Manorma Singh Vs. Ramjhari Devi
June 20, 2013
MANORMA VERMA Vs. STATE OF JHARKHAND
August 7, 2013
Mansoor Ansari Vs. State of Jharkhand
June 17, 2013
MAQBUL AHMAD KHAN Vs. PAWAN KUMAR SAO
June 17, 2013
Maqsood Alam Vs. State of Jharkhand
July 22, 2013
Maria Madhu Bara Vs. State of Jharkhand
July 5, 2013
MARKANDEY SINGH Vs. REGIONAL INSTITUTE OF TECHNOLOGY
April 25, 2013
MARUTI MANNA AND ORS Vs. STATE OF JHARKHAND
June 18, 2013
Mathura Hembrom Vs. State of Bihar (Now Jharkhand)
January 22, 2013
MATILDA TOPPO & OTHERS Vs. STATE OF JHARKHAND
May 17, 2013
MAYANK P TRIVEDI Vs. STATE OF JHARKHAND AND ANOTHER
September 12, 2013
MAYANK P. TRIVEDI Vs. STATE OF JHARKHAND
September 12, 2013
Mayank Tiwari Vs. State of Jharkhand
July 5, 2013
MD AKHTAR ANSARI @ AKHTAR ANSARI Vs. STATE OF JHARKHAND & ANOTHER
June 10, 2013
MD ANWAR HUSSAIN ANSARI @ ANWAR Vs. STATE OF JHARKHAND
June 19, 2013
MD GULZAR Vs. STATE OF JHARKHAND
June 17, 2013
MD ILLIYAS Vs. STATE OF JHARKHAND
June 27, 2013
MD ISRAR KHAN @ ISRAR KHAN Vs. STATE OF JHARKHAND AND OTHERS
April 5, 2013
MD KURBAN Vs. STATE OF JHARKHAND
May 1, 2013
MD MINHAJ HUSSAIN Vs. UNION OF INDIA
January 18, 2013
MD SAJJAK Vs. MINERAL AREA DEVELOPMENT AUTHORITY & OTHERS
September 10, 2013
MD YUSUF ANSARI Vs. SIRAJ KHATUN
December 5, 2013
MD ZAFAR ALAM Vs. STATE OF JHARKHAND & ANOTHER
June 19, 2013
MD. AZHAR HUSSAIN Vs. THE STATE OF JHARKHAND & OTHERS
September 12, 2013
MD. ISRAIL ANSARI Vs. MANAGEMENT, M/S. PHOOLEEN SWAIN SEVA SANSTHA MAHILA CHETANA VIKAS KENDRA
July 4, 2013
MD. JILANI Vs. STATE OF JHARKHAND AND ANOTHER
April 1, 2013
MD. KALIM Vs. STATE OF JHARKHAND
April 11, 2013
MD. KASHIM Vs. STATE OF JHARKHAND AND OTHERS
October 24, 2013
Md. Kayum Ansari Vs. Mineral Area Development Authority through its Managing Director, Dhanbad
July 9, 2013
MD. LAL ALI Vs. STATE OF JHARKHAND
November 11, 2013
Md. Minhaj @ Munna Vs. State of Bihar (Now Jharkhand)
June 27, 2013
MD. MUKHTAR AHMAD Vs. STATE OF JHARKHAND
January 2, 2013
MD. NAUSHAD Vs. THE STATE OF JHARKHAND
May 16, 2013
MD. NIYAZ AHMAD KADRI Vs. BHARAT COKING COAL LTD. AND OTHERS
November 19, 2013
MD. RAHIM ANSARI @ S.K. RAHIM ANSARI @ RAHIM ANSARI @ S.K. RAHIM AND MD. RAMJAN ANSARI @ S.K. RAMJAN ANSARI @ RAMJAN ANSARI @ S.K. RAMJAN Vs. THE STATE OF JHARKHAND
May 5, 2013
MD. RIZWAN Vs. STATE OF JHARKHAND
December 6, 2013
MD. SAHEB JAN Vs. STATE OF JHARKHAND
December 3, 2013
MD. SALAHUDDIN ANSARI Vs. MD. JALALUDDIN ANSARI
August 5, 2013
MD. SHAHID Vs. STATE OF JHARKHAND
November 12, 2013
MD. SUHAIL KHAN @ SUHAIL KHAN @ SOHAIL KHAN Vs. THE STATE OF JHARKHAND
November 29, 2013
MD. ZAHID ASLAM Vs. STATE OF JHARKHAND
November 13, 2013
Md.Abdul Manan Ansari @ Abdul Manan Ansari Vs. State of Jharkhand
May 1, 2013
Md.Aslam Ansari Vs. State of Jharkhand
June 13, 2013
Md.Esrarul Haque Vs. State of Jharkhand
January 17, 2013
Md.Gayasuddin Ansari Vs. Steel Authority of India Limited, Lodhi Road, New Delhi
June 14, 2013
Md.Ghulam Ali Vs. Md.Suleman
April 16, 2013
Md.Ishrail Ansari Vs. State of Jharkhand
March 19, 2013
Md.Khurshid Anwar Vs. State of Jharkhand
July 9, 2013
Md.Kudus Ansari Vs. State of Jharkhand
January 16, 2013
Md.Mustafa Vs. State of Jharkhand
July 18, 2013
Md.Ruhullah Khan Vs. State of Jharkhand
March 15, 2013
Md.Salamat Ansari Vs. State of Jharkhand
July 15, 2013
Meena Devi Vs. Shanti Devi
February 20, 2013
MEENA DEVI AND ANOTHER Vs. STATE OF JHARKHAND
February 28, 2013
MEENA KUMARI RAI Vs. STATE OF JHARKHAND
November 19, 2013
MEERA DEVI Vs. BIRENDRA PRASAD BHAGAT
March 12, 2013
MEERA DEVI KEJRIWAL Vs. STATE OF JHARKHAND AND OTHERS
October 18, 2013
MEGH NATH JHA Vs. STATE OF JHARKHAND
September 13, 2013
Meghna Ruby Kachhap Vs. State of Jharkhand
September 19, 2013
Meghnath Mahto Vs. Central Coalfields Limited
July 31, 2013
MEHARNOSH M. MADAN Vs. BANK OF INDIA
October 17, 2013
MENON EKKA @ MENON UJJANA EKKA Vs. STATE OF JHARKHAND
December 13, 2013
Meruni Hembrom Vs. State of Jharkhand
July 24, 2013
Mina Devi Vs. State of Jharkhand
March 15, 2013
MINA SINHA Vs. INDIAN SCHOOL OF MINES, DHANBAD
November 28, 2013
MINTU KASHYAP Vs. STATE OF JHARKHAND
March 12, 2013
Miraz Ahmad Vs. Union of India, through the Secretary Home Affairs Department, New Delhi
June 14, 2013
Mithila Devi Vs. State of Jharkhand
April 2, 2013
MITHILESH KUMAR Vs. STATE OF JHARKHAND
October 21, 2013
MITHILESH KUMAR OJHA Vs. THE STATE OF BIHAR THROUGH INSPECTOR GENERAL OF POLICE, THE DIVISIONAL INSPECTOR GENERAL, W.C. RANGE, THE SUPERINTENDENT OF POLICE, GIRIDIH AND SRI S.B. ROY
November 22, 2013
MITHILESH KUMAR RAY Vs. STATE OF JHARKHAND
March 7, 2013
Mithilesh Kumar Singh Vs. State of Jharkhand
September 2, 2013
MITHLESH KUMAR Vs. STATE OF JHARKHAND AND ORS
February 7, 2013
MITHLESHWAR VERMA Vs. STATE OF JHARKHAND
January 23, 2013
MITTAN SAHA Vs. STATE OF JHARKHAND
May 30, 2013
MODI PROJECTS LTD , RANCHI Vs. STATE OF JHARKHAND & ORS
October 18, 2013
MODI RUBBER LIMITED Vs. STATE OF JHARKHAND
March 21, 2013
MOHAN DUSADH Vs. BHARAT COKING COAL LIMITED
April 12, 2013
MOHAN PRASAD Vs. STATE OF JHARKHAND & ORS.
July 4, 2013
Mohan Rajwar Vs. Bharat Coking Coal Ltd.
April 17, 2013
MOHAR LAL MAHTO Vs. STATE OF JHARKHAND
April 1, 2013
MOHAR LAL MAHTO Vs. THE STATE OF JHARKHAND & ORS.
April 6, 2013
MOHIT KUMAR Vs. THE STATE OF JHARKHAND
January 3, 2013
MOHIT KUMAR SINGH Vs. STATE OF JHARKHAND
June 17, 2013
MOINUDDIN Vs. STATE OF JHARKHAND
December 12, 2013
Mokhtar Singh Vs. Heavy Engineering Corporation Ltd. through Chairman-cum-Managing Director, Ranchi
August 5, 2013
MOST PUNIA DEVI Vs. CENTRAL COALFIELDS LIMITED
January 28, 2013
MOST. BATASO DEVI Vs. SITALO DEVI
January 11, 2013
MOST. JANWA DEVI Vs. STATE OF JHARKHAND
January 24, 2013
MOST. KAUSHALYA DEVI Vs. STATE OF JHARKHAND
March 12, 2013
MOTI LAL MANJHI Vs. STATE OF JHARKHAND
January 11, 2013
Moti Lal Sah Vs. State of Jharkhand
January 29, 2013
MOULISHRI PRIYA Vs. STATE OF JHARKHAND
September 26, 2013
MRS. ASHA GUPTA AND ANR. Vs. NAND LAL BARNWAL AND ORS.
July 11, 2013
MUKESH D. AMBANI Vs. STATE OF JHARKHAND AND ANOTHER
June 19, 2013
Mukesh D.Ambani @ Mukesh Ambani, Chairman & Managing Director, Reliance Industries Limited Vs. State of Jharkhand
June 19, 2013
MUKESH PASWAN Vs. STATE OF JHARKHAND
May 9, 2013
MUKHDEO SINGH Vs. STATE OF JHARKHAND
December 3, 2013
MUKUND MISHRA Vs. THE STATE OF JHARKHAND & OTHERS
July 5, 2013
MULUK CHAND MURMU Vs. STATE OF JHARKHAND AND ORS
December 9, 2013
Mundrika Yadav Vs. State of Jharkhand
April 22, 2013
Munna @ Israr Ahmad Vs. State of Bihar (Now Jharkhand)
July 5, 2013
MUNNA @ ISRAR AHMAD Vs. STATE OF BIHAR (NOW JHARKHAND)
July 8, 2013
MUNNA TOPPO Vs. STATE OF BIHAR (NOW JHARKHAND)
September 20, 2013
MUNNA YADAV Vs. STATE OF JHARKHAND
April 10, 2013
Munni Kumari Vs. State of Jharkhand
November 12, 2013
MUNSHI MURMU Vs. STATE OF JHARKHAND
December 3, 2013
MURARI PRASAD BHADANI Vs. STATE OF JHARKHAND
September 5, 2013
MURLI GOPE AND ORS. Vs. THE DAMODAR VALLEY CORPORATION AND ORS.
July 11, 2013
MURLIDHAR DATTA AND OTHERS Vs. MECON LIMITED AND OTHERS
August 6, 2013
MURTAZA Vs. STATE OF JHARKHAND
March 19, 2013
Murty Devi Vs. Central Coal Fields Ltd.
April 2, 2013
N.K. SRIVASTAVA Vs. CHAIRMAN, COAL INDIA LTD.,
July 26, 2013
NAFISHA KHATOON Vs. BHARAT COKING COAL LIMITED
March 21, 2013
NAFISHA KHATOON Vs. BHARAT COKING COAL LIMITED
March 17, 2013
NAGEN HEMBROM Vs. STATE OF JHARKHAND
November 11, 2013
NAGENDRA KUMAR SINGH @ NAGENDRA PRASAD SINGH Vs. THE STATE OF JHARKHAND THROUGH THE PRINCIPAL SECRETARY AND ORS.
October 4, 2013
Nagendra Nath Kumar Vs. State of Jharkhand
July 23, 2013
Nagendra Singh Vs. Central Industrial Security Force
January 9, 2013
NAGESHWAR BHAGAT Vs. STATE OF JHARKHAND
October 25, 2013
NAGESHWAR KUMAR Vs. STATE OF JHARKHAND
September 5, 2013
NAGESHWAR PRASAD SHAW Vs. UNION OF INDIA
April 12, 2013
NAJIB NEYAZ AHMAD Vs. STATE OF JHARKHAND
January 4, 2013
NAJIR ANSARI Vs. STATE OF JHARKHAND
June 27, 2013
NAKUL MANDAL Vs. STATE OF JHARKHAND
July 25, 2013
NAKUL TATWA & OTHERS Vs. THE STATE OF JHARKHAND & OTHERS
July 22, 2013
NALIN SOREN Vs. STATE OF JHARKHAND
October 29, 2013
NALIN SOREN Vs. STATE OF JHARKHAND
July 17, 2013
Nalin Soren Vs. State of Jharkhand
May 17, 2013
Nand Kishore Prasad Singh Vs. State of Jharkhand
May 15, 2013
NAND KUMAR SINGH Vs. THE STATE OF JHARKHAND AND ORS.
October 18, 2013
Nand Lal Gupta Vs. State of Jharkhand
April 2, 2013
NANDJEE SINGH Vs. STATE OF JHARKHAND
May 6, 2013
NANKU MAHTO Vs. STATE OF JHARKHAND
January 9, 2013
NARAD DAS TARAM Vs. CENTRAL INDUSTRIAL SECURITY FORCE
September 19, 2013
Narayan Addi Vs. State of Jharkhand
August 7, 2013
NARAYAN CHAKRABORTY Vs. THE STATE OF JHARKHAND AND ASHOK KUMAR SINGH
November 29, 2013
NARAYAN DAS Vs. STATE OF JHARKHAND
June 11, 2013
NARAYAN MAHTO Vs. THE STATE OF JHARKHAND
December 2, 2013
Narayan Murti Vs. State of Jharkhand
March 1, 2013
NARAYAN MURTI Vs. STATE OF JHARKHAND
April 25, 2013
NARAYAN SINGH Vs. STATE OF JHARKHAND
May 1, 2013
NARAYAN SINGH Vs. STATE OF JHARKHAND THROUGH CHIEF SECRETARY, RANCHI AND ORS.
December 19, 2013
Narendra Kumar Jain Vs. State of Jharkhand
June 14, 2013
Narendra Kumar Paswan Vs. State of Jharkhand
July 22, 2013
NARENDRA PRASAD SINHA Vs. STATE OF JHARKHAND
July 26, 2013
Naresh Kumar Vs. State of Jharkhand through S.P. Vigilance, Ranchi
July 19, 2013
NARESH KUMAR Vs. STATE OF JHARKHAND
April 5, 2013
NARESH KUMAR Vs. STATE OF JHARKHAND
March 8, 2013
NARESH KUMAR Vs. STATE OF JHARKHAND
February 22, 2013
NARESH KUMAR AGARWAL Vs. INCOME TAX APPELLATE TRIBUNAL, RANCHI & ANOTHER
December 2, 2013
Naresh Kumar Rastogi Vs. State of Jharkhand through Vigilance
July 19, 2013
NARESH KUMAR RASTOGI @ NARESH RASTOGI Vs. STATE OF JHARKHAND THROUGH VIGILANCE
July 28, 2013
NARESH KUMAR RASTOGI @ NARESH RASTOGI Vs. STATE OF JHARKHAND THROUGH VIGILANCE
June 28, 2013
NARESH KUMAR SAHAY Vs. STATE OF JHARKHAND
October 22, 2013
Naresh Prasad Vs. State of Jharkhand
February 22, 2013
NARSING RANA Vs. RABARI DEVI
March 1, 2013
NARWEDESHWAR RAY Vs. STATE OF JHARKHAND
April 10, 2013
NASEEM ANSARI Vs. STATE OF JHARKHAND
May 7, 2013
NASIB SINGH RANA AND ORS Vs. UNION OF INDIA
July 5, 2013
NASIR MIAN Vs. STATE OF JHARKHAND
May 16, 2013
Nasru Querishi Vs. Hazra Khatoon
May 10, 2013
NATHO HERENZ Vs. STATE OF JHARKHAND & OTHERS
September 10, 2013
NATIONAL DOMESTIC WORKERS WELFARE TRUST Vs. STATE OF JHARKHAND
November 12, 2013
NATIONAL INSTITUTE OF TECHNOLOGY TEACHERS' ASSOCIATION Vs. UNION OF INDIA
September 23, 2013
NATIONAL INSURANCE CO LTD Vs. SHAZIA SHAMIM AND ORS
October 29, 2013
NATIONAL INSURANCE CO. LTD. Vs. SHANTI DEVI AND OTHERS
November 12, 2013
NATIONAL INSURANCE CO. LTD. Vs. DHARNI GOPE & ANOTHER
May 4, 2013
NATIONAL INSURANCE CO.LTD Vs. DHARNI GOPE
May 3, 2013
NATIONAL INSURANCE COMPANY LTD Vs. DHANU SAO
November 11, 2013
Natwa Hansdak Vs. State of Jharkhand
July 23, 2013
NAVIN CHOUDHARY Vs. ADMINISTRATOR, RANCHI MUNICIPALITY
April 12, 2013
NAVIN SAHU Vs. STATE OF JHARKHAND
August 17, 2013
Navjeewan Grih Nirman Samitee Limited Vs. Singhbhum District Central Cooperative Bank Limited
July 30, 2013
NAVLEEN SINGH @ NAVNEEL SINGH Vs. STATE OF JHARKHAND
June 21, 2013
Nawal Kishore Chaudhary Vs. State of Jharkhand
September 24, 2013
NAWAL KISHORE YADAV Vs. STATE OF JHARKHAND THROUGH ITS CHIEF SECRETARY, RANCHI
December 3, 2013
NAZAMUDDIN SHEIKH AND ORS. Vs. STATE OF JHARKHAND AND ANOTHER
June 24, 2013
NAZHAL PARWEEN Vs. THE STATE OF JHARKHAND AND ANR.
July 16, 2013
NAZIR ANSARI AND ORS. Vs. STATE OF JHARKHAND AND ANR.
May 7, 2013
Nazma Khatoon Vs. Bibi Halima khatoon
January 18, 2013
NAZMA KHATOON & OTHERS Vs. BIBI HALIMA KHATOON
January 11, 2013
NEELAM DUBEY Vs. STATE OF JHARKHAND
May 10, 2013
NEPAL MANDAL AND SADANAND MANDAL Vs. STATE OF JHARKHAND
July 5, 2013
NEW INDIA ASSURANCE COMPANY LTD Vs. MOTILAL PRASAD : ANIL AGARWAL : RAM DAYAL SINGH
September 20, 2013
NEYAZ AHMAD Vs. STATE OF JHARKHAND
July 11, 2013
NIBARAN CHANDRA PATNAIK Vs. STATE OF JHARKHAND
October 23, 2013
NICHOLAS SURIN Vs. UNION OF INDIA
October 23, 2013
Nilambar Thakur Vs. State of Jharkhand
January 22, 2013
NIMAI CHANDRA GORAI Vs. STEEL AUTHORITY OF INDIA LIMITED AND OTHERS
July 26, 2013
NIMMI KHALKHO Vs. STATE OF JHARKHAND
November 22, 2013
Niraj Kumar @ Niraj Sahu Vs. State of Jharkhand
March 15, 2013
NIRAJ KUMAR VERMA Vs. STATE OF JHARKHAND & OTHERS
June 28, 2013
NIRAMAL KUMAR AGARWAL Vs. STATE OF JHARKHAND & ANR.
March 21, 2013
NIRANJAN JHA Vs. STATE OF JHARKHAND
January 28, 2013
NIRANJAN RAWANI Vs. STATE OF JHARKHAND
March 7, 2013
NIRANJAN ROY Vs. STATE OF JHARKHAND
March 21, 2013
NIRANJAN SINGH KHANUJA Vs. STATE OF JHARKHAND
April 15, 2013
NIRBHAY KR. SHAHABADI AND ANOTHER Vs. THE STATE OF JHARKHAND AND OTHERS
March 12, 2013
Nirbhay Pandey Vs. State of Jharkhand
February 27, 2013
Nirmal Kumar Vs. State of Jharkhand
April 23, 2013
NIRMAL KUMAR Vs. STATE OF JHARKHAND
April 21, 2013
Nirmal Kumar Agarwal Vs. State of Jharkhand
March 21, 2013
Nirmal Kumar Agarwal Vs. State of Jharkhand
April 1, 2013
NIRMALA BESRA Vs. STATE OF JHARKHAND
October 1, 2013
NIRMALA DEVI Vs. STATE OF JHARKHAND
October 17, 2013
NIRMALA DEVI Vs. STATE OF JHARKHAND & OTHERS
September 26, 2013
NIRMALA KISPOTTA Vs. NANKI TIGGA
January 2, 2013
NIRMALA KISPOTTA Vs. NANKI TIGGA
January 7, 2013
NIROJ KUMAR CHOUBEY Vs. STATE OF JHARKHAND
March 4, 2013
NISHI KANT GUPTA Vs. UNION OF INDIA
December 2, 2013
NISHIKANT DUBEY Vs. STATE OF JHARKHAND AND ORS.
May 3, 2013
Nitesh Kumar Singh Vs. State of Jharkhand
September 26, 2013
Nitya Nand Jha Vs. State of Bihar (Now Jharkhand)
January 31, 2013
NITYA NAND MISHRA Vs. STATE OF JHARKHAND & OTHERS
March 6, 2013
NITYA NAND SINHA Vs. GOVERNMENT OF INDIA
April 11, 2013
NITYANAND PRASAD Vs. STATE OF JHARKHAND AND OTHERS
September 18, 2013
NIZAMUDDIN KHAN Vs. STATE OF JHARKHAND
February 7, 2013
NO 922334258 EX-CONSTABLE SURINDER SINGH Vs. UNION OF INDIA
July 19, 2013
NO 941380063 CONSTABLE SATYENDRA CHAUHAN Vs. UNION OF INDIA & ORS
June 17, 2013
Noel Runda Vs. Central Coal Field Limited
July 9, 2013
Noor Mohammad Vs. State of Jharkhand
July 2, 2013
OBAID ANSARI Vs. STATE OF JHARKHAND
June 27, 2013
OM PRAKASH Vs. AWADESH KUMAR PANDEY
December 3, 2013
OM PRAKASH Vs. STATE OF JHARKHAND
November 28, 2013
OM PRAKASH DUBEY Vs. STATE OF JHARKHAND
September 11, 2013
Om Prakash Mishra Vs. State of Jharkhand
September 6, 2013
OM PRAKASH RAJGARHIA AND ORS Vs. STATE OF BIHAR
October 18, 2013
OM PRAKASH SHAW Vs. STATE OF JHARKHAND
March 13, 2013
Om Prakash Singh Vs. State of Jharkhand
June 14, 2013
OM PRAKASH SINHA Vs. STATE OF JHARKHAND
June 27, 2013
OM PRAKASH THAKUR Vs. STATE OF JHARKHAND
January 2, 2013
OM PRAKASH VISHWAKARMA Vs. THE STATE OF JHARKHAND & ORS.
April 5, 2013
OM SERVICE STATION Vs. M/S HINDUSTAN PETROLEUM CORPORATION LTD THROUGH ITS MANAGING DIRECTOR & OTHERS
January 5, 2013
OMEC ENGINEERS, a partnership firm Vs. Jharkhand State Electricity Board
July 23, 2013
Oriental Insurance Co.Ltd. Vs. Shabbir Hussain
January 24, 2013
OTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 4, 2013
P AND M INFRASTRUCTURE LTD Vs. STATE OF JHARKHAND & OTHERS
June 21, 2013
P R KUMARI W/O A B DODDARANGE GOWDA AND ORS Vs. T K RAFEEQ S/O MAYAN SHARIFF MANJIL AND ORS
February 19, 2013
P. EASWARAN Vs. STATE OF JHARKHAND
January 7, 2013
P.K. ABRAHAM Vs. THE UNION OF INDIA
December 12, 2013
P.N. SINGH Vs. STATE OF JHARKHAND
May 1, 2013
PADARI BALMUCHU Vs. STATE OF JHARKHAND
June 18, 2013
PAHAL TANTI Vs. THE STATE OF JHARKHAND & ANR
January 7, 2013
PALLAV ROY Vs. STATE OF JHARKHAND AND ANOTHER
June 19, 2013
Panchanand Choudhary Vs. State of Jharkhand
February 27, 2013
PANCHU PAHAN @ PACHU PAHAN Vs. STATE OF JHARKHAND
September 11, 2013
Pandey Dayanand Sharma Vs. State of Jharkhand
May 15, 2013
Pandey Janardan Prasad Sinha Vs. State of Jharkhand
January 30, 2013
Pandra Manjhi Vs. State of Jharkhand
April 4, 2013
Pandu Tuti Vs. State of Jharkhand
September 10, 2013
PANKAJ KUMAR DANGI Vs. STATE OF JHARKHAND
September 6, 2013
PANKAJ KUMAR MEHTA Q Vs. STATE OF JHARKHAND
February 1, 2013
PANKAJ KUMAR SINGH Vs. STATE OF JHARKHAND AND ORS.
May 1, 2013
Pankaj Rana Vs. State of Jharkhand
July 17, 2013
PANKAJ SAHAY Vs. STATE OF JHARKHAND
February 11, 2013
PARAMBY ANHONY CHAKOCHAN Vs. STATE OF JHARKHAND
July 16, 2013
PARAS NATH ORAON Vs. STATE OF JHARKHAND
June 17, 2013
PARASH NATH GOPE Vs. STATE OF JHARKHAND
January 3, 2013
PARMANAND PANDEY Vs. STATE OF JHARKHAND AND ANOTHER
April 1, 2013
PARMESHWAR PANDIT Vs. STATE OF JHARKHAND
January 28, 2013
PARVATI KUMARI Vs. STATE OF JHARKHAND
September 16, 2013
Parvatia No.1 Vs. Central Coal Fields Ltd.
March 4, 2013
PARWATI DEVI Vs. STATE OF JHARKHAND
November 20, 2013
Patras Samad Vs. State of Jharkhand
May 2, 2013
PAWAL KHALKHO AND ORS Vs. STATE OF JHARKHAND
June 19, 2013
PAWAN KUMAR Vs. STATE OF JHARKHAND
September 30, 2013
PAWAN KUMAR DHOOT Vs. CENTRAL BUREAU OF INVESTIGATION
May 1, 2013
Pawan Kumar Jha Vs. Bharat Coking Coal Ltd. Through its Chairman-cum-Managing Director, Dhanbad
November 13, 2013
PAWAN KUMAR SINGH Vs. RAMGARH CANTONMENT BOARD
January 3, 2013
Pawan Kumar Singh Vs. State of Jharkhand
September 5, 2013
PEE CEE CABLES NETWORK Vs. HEAD POST MASTER
March 15, 2013
PELONG DEVI Vs. CENTRAL COALFIELD LIMITED & OTHERS
July 18, 2013
Philip Barjo Vs. State of Jharkhand
April 29, 2013
PHILMON CHERMAKO Vs. STATE OF JHARKHAND
May 6, 2013
Pinki Devi Vs. State of Jharkhand
September 26, 2013
Pinki Devi Vs. State of Jharkhand
August 30, 2013
PINTU DEOGHARIA Vs. STATE OF JHARKHAND & ANOTHER
June 18, 2013
PINTU KUMAR SINGH Vs. STATE OF JHARKHAND
December 11, 2013
PINTU YADAV Vs. STATE OF JHARKHAND
September 26, 2013
PIRI ORAIN Vs. ORIENTAL INSURANCE CO LTD
October 28, 2013
PODIN DEVI Vs. CENTRAL COALFIELDS LTD
May 1, 2013
POONAM DEVI Vs. STATE OF JHARKHAND
April 10, 2013
Poonam Devi Vs. State of Jharkhand
July 8, 2013
Poonam Kaur Vs. State of Jharkhand
June 28, 2013
POONAM SINHA Vs. STATE OF JHARKHAND
January 2, 2013
PRABATH MISHRA Vs. STATE OF JHARKHAND
March 22, 2013
PRABHA TOPPO Vs. STATE OF JHARKHAND
January 31, 2013
Prabhat Kumar Gupta Vs. Coal India Limited
July 18, 2013
PRABHU BHUAIN Vs. STATE OF JHARKHAND
April 18, 2013
Prabhu Niaran Samuel Surin Vs. Union of India
January 15, 2013
PRABIR KUMAR BARAT Vs. THE STATE OF JHARKHAND AND ORS.
January 17, 2013
PRABIR KUMAR BARAT Vs. STATE OF JHARKHAND & OTHERS
December 2, 2013
PRADEEP BESRA Vs. STATE OF JHARKHAND
September 10, 2013
Pradeep Kumar Vs. Debt Recovery Tribunal, Jharkhand
April 3, 2013
Pradeep Kumar Nayak Vs. Registrar General, Jharkhand High Court, Ranchi
February 8, 2013
Pradeep Kumar Nishad Vs. Union of India
September 6, 2013
PRADEEP KUMAR NISHAD Vs. UNION OF INDIA
September 2, 2013
PRADEEP KUMAR SAHU Vs. STATE OF JHARKHAND
June 19, 2013
PRADIP KUMAR ROY Vs. STATE OF JHARKHAND
January 10, 2013
PRADIP KUMAR SAH Vs. STATE OF JHARKHAND AND ORS
December 2, 2013
PRADYUT GOSWAMI Vs. STATE OF JHARKHAND THROUGH ITS O.C
September 30, 2013
PRAHLAD KUMAR MAITY Vs. STATE OF JHARKHAND
February 20, 2013
PRAKASH CHANDRA SAH Vs. STATE OF JHARKHAND
February 8, 2013
Prakash Kisku Vs. State of Jharkhand
April 9, 2013
PRAKASH MANDAL Vs. STATE OF JHARKHAND
November 12, 2013
PRAKASH SINGH Vs. COAL INDIA LIMITED
January 2, 2013
Prakash Singh @ Shree Babu Vs. Registrar General, Jharkhand High Court
January 10, 2013
Pramila Devi Vs. State of Jharkhand
November 19, 2013
PRAMOD DUBEY Vs. STATE OF JHARKHAND
January 8, 2013
PRAMOD KUMAR AGRAWAL Vs. MINERAL AREA DEVELOPMENT AUTHORITY
April 1, 2013
PRAMOD KUMAR VERMA Vs. STATE OF JHARKHAND
June 17, 2013
PRAMOD LAKRA Vs. STATE OF JHARKHAND
February 5, 2013
PRAMOD THAKUR Vs. PALAMAU KSHETRIYA GRAMIN BANK
January 23, 2013
PRAMOD THAKUR Vs. PALAMAU KSHETRIYA GRAMIN BANK
January 28, 2013
PRANDHAN KUMAR SINGH Vs. STATE OF JHARKHAND
March 15, 2013
Prasad Gope @ Ram Prasad Gope Vs. State of Jharkhand
April 4, 2013
Prasadi Bhuia Vs. B.C.C.L.Employers in relation to Management of Burragarh Colliery
July 2, 2013
PRASADI YADAV Vs. STATE OF JHARKHAND
June 17, 2013
Prasanna Kumar Das Vs. State of Jharkhand
June 24, 2013
PRASANNA V GHOTAGE Vs. STATE OF KARNATAKA AND ORS
February 19, 2013
PRASHANT KUMAR SINGH Vs. STATE OF JHARKHAND
February 8, 2013
PRASHANT VERMA Vs. THE STATE OF JHARKHAND AND OTHERS
November 29, 2013
PRASHURAM SINGH Vs. THE STATE OF JHARKHAND
January 23, 2013
PRATAP SINHA @ SANAT SINHA Vs. STATE OF JHARKHAND
February 1, 2013
Pratima Sen Vs. State of Jharkhand
January 2, 2013
PRATIMA SEN AND PATAMUNI BASKI Vs. THE STATE OF JHARKHAND
January 12, 2013
Praveen Kumar Vs. Union of India
March 15, 2013
PRAVEEN KUMAR Vs. INSPECTOR GENERAL OF POLICE
March 15, 2013
PRAVEEN KUMAR VERMA Vs. STATE OF JHARKHAND & ORS.
April 18, 2013
PRAWIND KUMAR RASTOGI Vs. SHEO SHANKAR PRASAD RASTOGI
March 6, 2013
PREM CHAND TRIPATHI Vs. STATE OF JHARKHAND & ORS
August 1, 2013
PREM CHANDRA TIWARI Vs. STATE OF JHARKHAND
December 13, 2013
PREM CHANDRA, PRASAD VERMA Vs. STATE OF JHARKHAND
January 11, 2013
PREM KUMAR Vs. STATE OF JHARKHAND & OTHERS
December 5, 2013
PREM KUMAR Vs. SECRETARY AGRICULTURE AND CANE DEVELOPMENT DEPARTMENT AND OTHERS
December 6, 2013
PREM KUMAR TIWARY Vs. STATE OF JHARKHAND
April 3, 2013
Prem Pandey @ Prem @ Prem Kumar Pandey Vs. State of Jharkhand
July 12, 2013
PREM PRAKASH Vs. STATE OF JHARKHAND
November 11, 2013
PRINCE Vs. STATE OF JHARKHAND
February 1, 2013
PRINCIPAL Vs. KUMAR DEVENDRA
May 1, 2013
PRIYA DUBEY Vs. STATE OF JHARKHAND
November 13, 2013
PRIYABHANSHU RANJAN Vs. STATE OF JHARKHAND
April 30, 2013
PRIYANKA KUMARI Vs. JHARKHAND ACADEMIC COUNCIL
November 20, 2013
PROJECT OFFICER, BASDEOPUR COLLIERY Vs. DHANESWARI DEVI
September 24, 2013
Promila Srihan Vs. Ranchi University, Ranchi
June 21, 2013
PULKIT SATYAM Vs. STEEL AUTHORITY OF INDIA LIMITED
March 1, 2013
PUNJAB VIDYA SABHA Vs. STATE OF JHARKHAND
January 18, 2013
PURAN MAL AGARWAL Vs. STATE OF JHARKHAND
July 19, 2013
PURNIMA KUMARI Vs. STATE OF JHARKHAND
January 23, 2013
Purnima Sinha Vs. State of Jharkhand
June 21, 2013
PURUSHOTTAM RAM TIBREWAL Vs. STATE OF BIHAR
August 5, 2013
Purusottam Lal Rungta Vs. Raajesh Kasera
August 16, 2013
PUSHPA CHOUDHARY Vs. STATE OF JHARKHAND
March 6, 2013
PUSHPA PRASAD Vs. STATE OF JHARKHAND
April 2, 2013
PUSHPALATA DEO Vs. STATE OF JHARKHAND
January 8, 2013
PUSHPALATA DEO Vs. STATE OF JHARKHAND
January 21, 2013
PUSHPENDRA KUMAR SINHA Vs. CENTRAL BUREAU OF INVESTIGATION AND OTHERS
June 21, 2013
PUTUL KUMARI Vs. STATE OF JHARKHAND AND OTHERS
November 27, 2013
QAYAMUDDIN KHAN Vs. STATE OF JHARKHAND
June 21, 2013
R S SINGH Vs. MANAGING DIRECTOR
May 10, 2013
R. KUMAR Vs. STATE OF JHARKHAND
February 7, 2013
R.Dutta @ Ranjit Kumar Dutta Vs. State of Jharkhand
June 13, 2013
R.K.RANA @ RABINDRA KUMAR RANA Vs. STATE OF JHARKHAND THROUGH C.B.I
May 17, 2013
R.SUNDARASAMY Vs. UNION OF INDIA
March 19, 2013
Rabindra Kumar Gupta @ Ravindra Gupta Vs. State of Jharkhand
July 5, 2013
RABINDRA NATH SOREN @ RAVINDRA NATH SOREN Vs. STATE OF JHARKHAND
August 31, 2013
RABINDRA PRASAD Vs. STATE OF JHARKHAND
January 10, 2013
Rabindra Prasad Sharma Vs. State of Jharkhand through Principal Secretary, Water Resource Department, Ranchi
September 18, 2013
Radha Raman Sahay Vs. State of Bihar
January 16, 2013
RADHA RAMAN SAHAY & ORS Vs. STATE OF BIHAR & OTHERS
December 4, 2013
Radhey Shyam Ram Vs. State of Jharkhand through the Chief Secretary, Govt.of Jharkhand
April 26, 2013
RADHEY SHYAM RAM Vs. STATE OF JHARKHAND
March 26, 2013
Radhey Shyam Ram Vs. Muni Tiwari
July 11, 2013
RADHEY SHYAM SAHU Vs. STATE OF JHARKHAND THROUGH THE SECRETARY
October 1, 2013
Radhey Shyam Sahu Vs. State of Jharkhand
April 18, 2013
Radhey Shyam Singh Vs. State of Jharkhand
February 14, 2013
RAFIQUE ROY Vs. STATE OF JHARKHAND
February 20, 2013
Raghu Hajra Vs. Bharat Coking Coal Ltd.
April 2, 2013
Raghu Nandan Mahto Vs. State of Jharkhand
July 9, 2013
RAGHUNATH BHOGTA Vs. CENTRAL COALFIELD LTD. AND ORS.
July 4, 2013
Raghunath Bhogta Vs. Central Coalfield Ltd.
June 4, 2013
RAGNI DEVI Vs. STATE OF JHARKHAND
June 19, 2013
RAHIM MIAN Vs. BIBI JAIBUNISHA
October 24, 2013
RAJ BALLAVA SINGH Vs. PRESIDING OFFICER
May 10, 2013
RAJ DEO DUBEY Vs. STATE OF JHARKHAND
April 12, 2013
RAJ DEO DUBEY Vs. STATE OF JHARKHAND
December 2, 2013
RAJ KISHOR BHAGAT Vs. THE STATE OF JHARKHAND
July 4, 2013
Raj Kishore Prasad Singh Vs. State of Jharkhand
May 15, 2013
RAJ KUMAR Vs. PARVATI DEVI
June 18, 2013
RAJ KUMAR Vs. STATE OF JHARKHAND & ANOTHER
September 10, 2013
Raj Kumar Vs. State of Jharkhand
June 18, 2013
RAJ KUMAR AGARWAL Vs. ELECTION COMMISSION OF INDIA
July 19, 2013
RAJ KUMAR AHUJA Vs. STATE OF JHARKHAND
June 20, 2013
RAJ KUMAR RAVIDAS AND OTHERS Vs. EASTERN COALFIELDS LIMITED AND OTHERS
December 3, 2013
RAJ KUMAR SAHU Vs. STATE OF JHARKHAND
August 16, 2013
Raj Kumar Singh Vs. State of Jharkhand
July 22, 2013
RAJ KUMAR THAKUR Vs. STATE OF JHARKHAND AND ORS.
January 3, 2013
RAJ KUMAR YADAV Vs. STATE OF JHARKHAND
June 17, 2013
RAJ KUMAR YADAV Vs. STATE OF JHARKHAND
May 16, 2013
RAJ NARAYAN RAI Vs. STATE OF JHARKHAND
March 1, 2013
RAJ NARAYAN SINGH Vs. BIHAR STATE FOREST DEVELOPMENT CORPORATION LTD
April 9, 2013
RAJA RAM KUIRY Vs. STATE OF JHARKHAND
March 5, 2013
RAJA RAM SINGH Vs. THE STATE OF JHARKHAND AND ANR.
February 25, 2013
RAJAN RAMASWAMY Vs. UNION OF INDIA
November 13, 2013
Rajan Shukla Vs. State of Jharkhand
April 3, 2013
Rajendra Goswami Vs. State of Jharkhand
April 26, 2013
RAJENDRA KUMAR GUPTA Vs. STATE OF JHARKHAND
February 12, 2013
Rajendra Kumar Samad Vs. State of Jharkhand
August 1, 2013
RAJENDRA PANDEY Vs. STATE OF JHARKHAND
February 6, 2013
RAJENDRA PANDEY Vs. STATE OF JHARKHAND
February 10, 2013
RAJENDRA PRASAD Vs. STATE OF JHARKHAND
March 8, 2013
RAJENDRA PRASAD GUPTA Vs. STATE OF JHARKHAND
January 8, 2013
Rajendra Prasad Sah Vs. Bank of India, Mumbai
September 13, 2013
RAJENDRA PRASAD SAHU Vs. SUNIL KUMAR BHAGAT
April 15, 2013
RAJENDRA PRASAD SINHA Vs. PRESIDING OFFICER
April 26, 2013
RAJENDRA PRASAD SINHA Vs. PRESIDING OFFICER, JAMSHEDPUR
May 10, 2013
RAJENDRA RAVIDAS Vs. STATE OF JHARKHAND
November 12, 2013
RAJENDRA SINGH @ RAJU SINGH Vs. THE STATE OF JHARKHAND
January 28, 2013
RAJENDRA SINGH KHARWAR Vs. STATE OF JHARKHAND
May 3, 2013
RAJENDRA YADAV @ RAJENDRA KUMAR YADAV Vs. STATE OF JHARKHAND
January 29, 2013
RAJESH BOURI Vs. STATE OF JHARKHAND
June 7, 2013
RAJESH HEMBROM Vs. STATE OF JHARKHAND
March 6, 2013
RAJESH KHANNA Vs. STATE OF JHARKHAND
November 22, 2013
RAJESH KUMAR Vs. STATE OF JHARKHAND
December 10, 2013
RAJESH KUMAR FOGLA Vs. STATE OF JHARKHAND THROUGH CBI
December 17, 2013
RAJESH PRASAD SINGH Vs. STATE OF JHARKHAND
March 21, 2013
RAJESH PRASAD SINGH Vs. STATE OF JHARKHAND
August 8, 2013
Rajesh Ravidas Vs. State of Jharkhand
April 1, 2013
RAJESH, S/O HANUMAPPA Vs. STATE OF KARNATAKA AND ORS
February 19, 2013
RAJESHWAR MAHTO Vs. STATE OF JHARKHAND
March 7, 2013
RAJESHWAR PRASAD Vs. STATE OF JHARKHAND THROUGH VIGILANCE
October 1, 2013
Rajeshwar Prasad Singh Vs. State of Jharkhand
July 5, 2013
RAJIV KUMAR JHA Vs. STATE OF JHARKHAND
June 12, 2013
Rajiv Kumar Ranjan Vs. State of Jharkhand
July 8, 2013
RAJIV RANJAN SINGH @ LALAN KUMAR SINGH Vs. UNION OF INDIA
December 3, 2013
RAJIV RANJAN SINGH @ LALLAN KUMAR SINGH Vs. STATE OF JHARKHAND
January 14, 2013
RAJIV RANJAN SINGH ALIAS LALLAN KUMAR Vs. UNION OF INDIA AND ORS.
March 7, 2013
RAJNISH KUMAR SINGH Vs. STATE OF JHARKHAND
January 9, 2013
RAJU ANSARI Vs. STATE OF JHARKHAND
February 1, 2013
RAJU BHUIYAN @ RAJU KUMAR BHUIYAN Vs. STATE OF JHARKHAND
June 18, 2013
RAJU KUMAR MEHATAR Vs. STATE OF JHARKHAND
May 1, 2013
RAJU KUMAR MEHTA Vs. STATE OF JHARKHAND
August 17, 2013
Raju Mahato Vs. State of Jharkhand
May 2, 2013
RAJU MEHTA Vs. STATE OF JHARKHAND
May 6, 2013
RAJU TOPPO Vs. STATE OF JHARKHAND
December 7, 2013
RAJU TURI Vs. CENTRAL COALFIELDS LIMITED
August 5, 2013
RAKESH KUMAR Vs. STATE OF JHARKHAND
September 17, 2013
Rakesh Kumar Vs. State of Jharkhand
November 13, 2013
Rakesh Kumar Goswami Vs. State of Jharkhand
July 18, 2013
RAKESH KUMAR GOSWAMI AND OTHERS Vs. THE STATE OF JHARKHAND AND OTHERS
August 6, 2013
Rakesh Kumar Rajak Vs. Jharkhand Tourism Development Corporation, Ranchi
January 24, 2013
RAKESH KUMAR SHARMA Vs. STATE OF JHARKHAND
March 5, 2013
RAKESH SACHDEVA Vs. STATE OF JHARKHAND
July 30, 2013
RAM ASHISH TIWARI Vs. THE STATE OF JHARKHAND, OFFICER IN CHARGE, TATISILWAY P.S. AND RAJENDRA CHATURBEDI
March 18, 2013
RAM BADAN SINGH MEDICAL OFFICER Vs. STATE OF JHARKHAND
July 26, 2013
RAM BILASH SAHU Vs. STATE OF JHARKHAND
July 23, 2013
Ram Chandra Jha Vs. State of Bihar
February 21, 2013
RAM CHANDRA PRASAD Vs. STATE OF BIHAR
March 8, 2013
RAM CHANDRA PRASAD Vs. STATE OF JHARKHAND
February 22, 2013
RAM DAS URAON AND ORS. Vs. STATE OF JHARKHAND
January 3, 2013
Ram Deep Singh Vs. State of Jharkhand
August 29, 2013
RAM DEO SINGH Vs. STATE OF BIHAR (NOW JHARKHAND) & ORS.
January 30, 2013
Ram Gopal Aggrawal @ Ram Gopal Agarwalla Vs. State of Jharkhand
April 1, 2013
Ram Govind Institute of Technology, Koderma through its Secretary Vs. Vinoba Bhave University, Hazaribagh through its Vice Chancellor
May 15, 2013
Ram Kishore Prasad Vs. State of Bihar (Now Jharkhand)
February 21, 2013
RAM KUMAR SINGH Vs. BHARAT COCKING COAL LIMITED
March 20, 2013
Ram Kumar Upadhyay Vs. State of Jharkhand
July 8, 2013
RAM LAKHAN MAHTO Vs. JHARKHAND STATE ELECTRICITY BOARD
January 24, 2013
RAM LAL MAHTO AND OTHERS Vs. STATE OF JHARKHAND
September 6, 2013
RAM MISHRA Vs. STATE OF JHARKHAND
February 11, 2013
RAM NARESH PRASAD Vs. STEEL AUTHORITY OF INDIA LTD.
October 23, 2013
Ram Naresh Singh Vs. Bokaro Steel Plant
January 11, 2013
RAM NATH SHARMA Vs. STATE OF JHARKHAND & OTHERS
September 10, 2013
RAM PRATAP SINGH Vs. STATE OF JHARKHAND
June 14, 2013
RAM PRAVESH SINGH Vs. STATE OF JHARKHAND
September 21, 2013
RAM PUKAR PANDEY Vs. STATE OF JHARKHAND
January 21, 2013
Ram Sharan Sinha Vs. State of Jharkhand
October 24, 2013
RAM SUDHIR SINGH AND ORS. Vs. STATE OF JHARKHAND
July 12, 2013
RAM SWARATH PASWAN Vs. STATE OF JHARKHAND
August 29, 2013
Rama Shankar Ram Vs. State of Jharkhand
March 21, 2013
RAMA SHANKAR RAM Vs. UNION OF INDIA
January 2, 2013
RAMADHAR SINGH Vs. STATE OF JHARKHAND
November 21, 2013
Ramagaya Pandey Vs. State of Jharkhand
August 17, 2013
RAMASHANKAR DUBEY Vs. STATE OF JHARKHAND
April 5, 2013
RAMASHIS SINGH Vs. STEEL AUTHORITY OF INDIA LIMITED
April 12, 2013
RAMASHISH SINHA Vs. STATE OF JHARKHAND
February 25, 2013
Ramashray Kumar Pathak Vs. Union of India
September 12, 2013
Ramashray Rajwar Vs. State of Jharkhand
June 19, 2013
RAMASHRAY SHARMA Vs. MINERAL AREA DEVELOPMENT AUTHORITY & OTHERS
September 10, 2013
Ramawatar Poddar Vs. State of Jharkhand
June 14, 2013
RAMAWATI DEVI @ RAMAWAIT DEVI Vs. MANAGING DIRECTOR, STEEL AUTHORITY OF INDIA LIMITED
December 10, 2013
RAMBOL YADAV AND ORS Vs. STATE OF JHARKHAND
June 19, 2013
RAMCHANDRA MAHTO Vs. STATE OF JHARKHAND AND ANR.
February 7, 2013
RAMCHANDRA MAHTO Vs. STATE OF JHARKHAND
September 13, 2013
Ramchandra Prasad Verma Vs. State of Jharkhand
July 23, 2013
RAMCHANDRA SAHU Vs. STATE OF JHARKHAND
June 17, 2013
RAMCHANDRA SAW Vs. STATE OF JHARKHAND
July 22, 2013
RAMDEEP PRASAD VISHWAKARMA Vs. STATE OF JHARKHAND
June 27, 2013
RAMESH CHANDRA JHA Vs. STATE OF JHARKHAND
September 6, 2013
RAMESH GOPE Vs. CENTRAL COALFIELDS LTD
December 3, 2013
RAMESH KUMAR GOYAL Vs. STATE OF JHARKHAND
July 12, 2013
RAMESH KUMAR MANDAL Vs. BHARAT COKING COAL LIMITED
April 18, 2013
Ramesh Kumar Rahi Vs. State of Jharkhand through its Chief Secretary, Ranchi
October 19, 2013
RAMESH KUMAR SINHA AND OTHERS Vs. STATE OF JHARKHAND AND OTHERS
May 3, 2013
Ramesh Ram Vs. State of Jharkhand
August 6, 2013
Ramesh Sachdeva Vs. State of Jharkhand
May 10, 2013
RAMESHWAR DAS Vs. STATE OF JHARKHAND
September 17, 2013
RAMESHWAR DUBEY Vs. STATE OF BIHAR
December 12, 2013
RAMESHWAR MAHTO Vs. STATE OF JHARKHAND
February 14, 2013
Rameshwar Mahto Vs. State of Jharkhand
June 24, 2013
RAMESHWAR PRASAD CHOUDHARY Vs. STATE OF JHARKHAND
March 22, 2013
RAMESHWAR SAO AND OTHERS Vs. THE STATE OF JHARKHAND AND ANR.
November 29, 2013
Ramjanam Mishra Vs. State of Jharkhand
June 20, 2013
RAMJEE PASWAN Vs. STATE OF JHARKHAND
July 19, 2013
RAMJEE SINGH Vs. STATE OF JHARKHAND
June 5, 2013
RAMJEE YADAV Vs. BHARAT COKING COAL LIMITED AND OTHERS
September 25, 2013
RAMNATH MUNDA Vs. STATE OF JHARKHAND
June 13, 2013
RAMPAL ORAON AND FAGUA ORAON @ FAGU ORAON Vs. THE STATE OF JHARKHAND & ANR.
January 14, 2013
Rampati Ram Vs. State of Jharkhand
January 3, 2013
RAMRAN BIJAY SINGH Vs. STATE OF JHARKHAND
February 18, 2013
RAMSWAROOP SAHU Vs. STATE OF JHARKHAND
February 12, 2013
RAMU PRASAD JAISWAL Vs. RAKESH NARAYAN
May 9, 2013
RAN VIJAY SINGH Vs. STATE OF BIHAR
January 15, 2013
RAN VIJAY SINGH, PRAKASH SINGH, JALIAN SINGH Vs. STATE OF BIHAR
February 15, 2013
Rana Anil Kumar Verma Vs. State of Jharkhand
July 15, 2013
RANA PRATAP Vs. STATE OF JHARKHAND
November 11, 2013
Rana Pratap Singh Vs. State of Jharkhand
June 11, 2013
RANA UMESH SINGH Vs. STATE OF JHARKHAND
July 22, 2013
RANCHI COLD STORAGE LTD Vs. BIHAR STATE ELECTRICITY BOARD
February 14, 2013
RANCHI INDUSTRIAL AREA DEVELOPMENT AUTHORITY Vs. M/S. FILLFURED MARKETING AND MANUFACTURING CORPORATION
December 10, 2013
RANI LAKSHMI CHHAYA CHOUDHARY Vs. STATE OF JHARKHAND
April 11, 2013
Ranjan Kumar Vs. State Bank of India
June 20, 2013
RANJAN KUMAR Vs. STATE OF JHARKHAND & OTHERS
July 22, 2013
RANJEET KUMAR SINGH @ RANJEET BIHARI Vs. STATE OF JHARKHAND
June 14, 2013
Ranjit Kaur Arora Vs. State of Jharkhand
October 28, 2013
Ranjit Kujur Vs. State of Jharkhand
June 28, 2013
RANJIT KUMAR MISHRA Vs. STATE OF JHARKHAND AND OTHERS
July 12, 2013
RANJIT MADHESIA Vs. KAMESHWAR PRASAD SHARMA
February 12, 2013
Ranjit Majhi Vs. State of Jharkhand
September 17, 2013
Ranjit Sahni Vs. State of Jharkhand
August 27, 2013
RAPAZ CHANDA KISKOO Vs. STATE OF JHARKHAND
February 9, 2013
RAPAZ CHANDA KISKOO Vs. STATE OF JHARKHAND AND ANR.
February 5, 2013
RASHID MIAN @ RASHID ANSARI AND ORS Vs. STATE OF JHARKHAND AND ORS
June 18, 2013
RASHIDA BIBI Vs. STATE OF JHARKHAND
September 2, 2013
RASHMI MEHTA Vs. KISHORI MOHAN DEKA
April 5, 2013
Ratan Kumar Singh Vs. State of Jharkhand
July 29, 2013
RATNA RITA TOPNO Vs. STATE OF JHARKHAND
September 5, 2013
RATNESH KUMAR Vs. STATE OF JHARKHAND
April 10, 2013
RAVI KUMAR ORAON Vs. STATE OF JHARKHAND
July 11, 2013
RAVI SHANKAR PRASAD Vs. BHARAT COKING COAL LIMITED
November 11, 2013
RAVIJEET SINGH @ RAVIJIT SINGH Vs. STATE OF JHARKHAND
October 17, 2013
RAVIKANT GOPALKA Vs. STATE OF JHARKHAND AND OTHERS
December 4, 2013
RAVINANDAN SINGH Vs. THE STATE OF JHARKHAND AND SUKARMANI DEVI
July 4, 2013
RAVINDRA DANGI Vs. STATE OF JHARKHAND
September 11, 2013
RAVINDRA KUMAR Vs. STATE OF JHARKHAND
December 19, 2013
RAVINDRA KUMAR DAS @ VAKIL Vs. STATE OF JHARKHAND
February 5, 2013
Ravindra Kumar Ojha Vs. State of Jharkhand
April 17, 2013
RAVINDRA KUMAR PATHAK Vs. STATE OF JHARKHAND
August 7, 2013
Ravindra Prasad Singh Vs. State of Jharkhand
June 21, 2013
RAVINDRA SINGH Vs. STATE OF JHARKHAND
February 13, 2013
RAZI AHMAD Vs. STEEL AUTHORITY OF INDIA LTD.
December 3, 2013
Reddy Veeranna Vs. State of Jharkhand
June 26, 2013
REDDY VEERANNA Vs. STATE OF JHARKHAND
July 26, 2013
REEMA DEVI Vs. STATE OF JHARKHAND
June 17, 2013
Rehana Khatoon Vs. State of Jharkhand
June 13, 2013
REKHA DEVI Vs. STATE OF JHARKHAND
January 23, 2013
Rekha Kumari Vs. State of Jharkhand
July 30, 2013
Rekha Singh Vs. State of Jharkhand
February 20, 2013
REMAN DEVI Vs. RANCHI KSHETRIYA GRAMIN BANK
April 4, 2013
RENU DEVI Vs. CENTRAL COALFIELD LIMITED & OTHERS
September 12, 2013
RENU RAUT Vs. STATE OF JHARKHAND, THROUGH THE SECRETARY
July 1, 2013
REV. BASANT KUMAR BARLA, SECRETARY, MANAGING COMMITTEE Vs. SIYA SHARAN PRASAD
June 19, 2013
Rev.Basant Kumar Barla Vs. Siya Sharan Prasad
June 19, 2013
Reyazur Rahman Vs. State of Jharkhand
January 3, 2013
RINKU BARUA Vs. STATE OF JHARKHAND
June 18, 2013
RISHABH KUMAR @ CHUTAR Vs. STATE OF JHARKHAND
October 28, 2013
RITA DEVI Vs. STATE OF JHARKHAND & ORS
October 22, 2013
RITA DEVI Vs. INDIAN OIL CORPORATION
August 17, 2013
RITA MAHATO Vs. STATE OF JHARKHAND & OTHERS
September 10, 2013
RITA MUKHERJEE AND ANOTHER Vs. STATE OF JHARKHAND AND OTHERS
October 3, 2013
Riyaz Khan Faridi Vs. State of Jharkhand
April 5, 2013
RIYAZ KHAN FARIDI Vs. STATE OF JHARKHAND
April 12, 2013
ROHINTON H PITHWALLA Vs. STATE OF JHARKHAND
February 18, 2013
ROHIT KHAITAN Vs. STATE OF JHARKHAND
March 12, 2013
ROHIT MAHTO Vs. STATE OF JHARKHAND
March 6, 2013
Ropa Oraon Vs. State of Jharkhand
July 3, 2013
ROSHINA MALTO Vs. STATE OF JHARKHAND
April 1, 2013
Rubi Kumari Vs. State of Jharkhand
September 18, 2013
RUDRAWATI STEEL WORKS PVT. LTD. Vs. ALLAHABAD BANK
April 12, 2013
Rukhsana Najnin Vs. Union of India
June 27, 2013
RUKHSANA NAJNIN & OTHERS Vs. UNION OF INDIA & OTHERS
May 16, 2013
RUPAM DHAR Vs. STATE OF JHARKHAND AND ANOTHER
June 19, 2013
S. KUJUR Vs. STATE OF JHARKHAND
October 24, 2013
S.A. Wahab Vs. Union of India
August 23, 2013
S.K. MUSTAQUE AHMAD Vs. STATE OF JHARKHAND
February 6, 2013
S.N.Hazra @ Samarendra Nath Hazra Vs. State of Jharkhand
June 12, 2013
S.P.SINGH @ SURESH PRASAD SINGH Vs. UNION OF INDIA THROUGH C.B.I.
January 11, 2013
SACHCHIDA NAND SINHA Vs. STATE OF JHARKHAND
September 16, 2013
SACHIDA NAND LAL Vs. STATE OF JHARKHAND
December 13, 2013
Sachida Nand Pandit Vs. State of Jharkhand
May 7, 2013
SACHIDANAND BHAGAT Vs. MADHUSUDAN OJHA
June 11, 2013
SACHIDANAND PRASAD Vs. STATE OF JHARKHAND AND ANR.
July 15, 2013
SADA SHIV JHA Vs. STATE OF JHARKHAND
December 12, 2013
SADAN LAL Vs. STATE OF JHARKHAND
March 15, 2013
Sadanand Dutta Vs. State of Jharkhand
July 15, 2013
Sadanand Ray Vs. Union of India
July 5, 2013
SAFINA SHABNAM JAHAN Vs. THE STATE OF JHARKHAND & OTHERS
September 10, 2013
SAHADEO CHOUDHARY Vs. JHARKHAND GRAMIN BANK
September 2, 2013
Sahdeo Gorain Vs. State of Jharkhand
January 30, 2013
SAHEB SINGH Vs. STATE OF JHARKHAND
April 18, 2013
SAHIDUL SK. ALIAS SOHIDUL SK. Vs. STATE OF JHARKHAND AND ANR.
July 11, 2013
SAHJADA AKRAM Vs. STATE OF JHARKHAND
June 20, 2013
Sajesh Kumar Lal Vs. State of Jharkhand
May 7, 2013
Sajjad Vs. Husna Ara
February 5, 2013
SAJO BIBI AND ORS Vs. STATE OF JHARKHAND
June 19, 2013
SAKALDIP ROY Vs. CHAIRMAN, STEEL AUTHORITY OF INDIA LTD. AND OTHERS
April 1, 2013
SAKHI GOPAL DUTTA Vs. THE STATE OF JHARKHAND AND PARTHA SARTHI DUTTA
August 21, 2013
Sakindra Bhuiyan @ Sakendra Bhuiyan Vs. State of Jharkhand
November 11, 2013
Sakra Oraon Vs. State of Jharkhand
February 6, 2013
SAKRU MAHTO ALIAS SHANKAR MAHTO Vs. STATE OF JHARKHAND
January 2, 2013
SALAMAT ANSARI Vs. STATE OF JHARKHAND & ORS
July 15, 2013
SALIM Vs. STATE OF JHARKHAND
March 19, 2013
SAMBHU NATH JHA Vs. STATE OF JHARKHAND
April 3, 2013
SAMEER LAKRA Vs. THE STATE OF JHARKHAND
May 10, 2013
SAMIR KUMAR SINHA Vs. STATE OF JHARKHAND
March 22, 2013
Samiul Haque @ Budnu Vs. State of Jharkhand
April 15, 2013
Samiur Rahman Ansari Vs. State of Jharkhand
March 5, 2013
Sammukh Yadav Vs. State of Jharkhand
July 25, 2013
Sampat Das Vs. State of Jharkhand
June 17, 2013
SAMRU TANTI Vs. STATE OF JHARKHAND
June 17, 2013
SAMUAL EARNEST JAYRAJ LAKRA Vs. STATE OF BIHAR
February 7, 2013
SAMUEL TIRKEY Vs. STATE OF JHARKHAND
October 24, 2013
SANAUL SK Vs. STATE OF JHARKHAND
March 18, 2013
SANDEEP KUMAR BHAGAT Vs. STATE OF JHARKHAND
February 5, 2013
SANDHIR SAMAD Vs. STATE OF JHARKHAND
February 12, 2013
SANDHYA DAS AND ORS. Vs. STATE OF JHARKHAND
February 18, 2013
SANDHYA SINHA Vs. STATE OF BIHAR
April 5, 2013
SANGRAM BIRUA Vs. STATE OF JHARKHAND
June 17, 2013
Sanjay Chamria Vs. State of Jharkhand
July 31, 2013
Sanjay Kumar Vs. State of Jharkhand
September 17, 2013
Sanjay Kumar Vs. Union of India, through its Secretary in the Ministry of Home Affairs, Government of India, New Delhi
September 19, 2013
SANJAY KUMAR BOSE Vs. STATE OF JHARKHAND
March 15, 2013
SANJAY KUMAR MANDAL @ SANJAY MANDAL Vs. STATE OF JHARKHAND
May 10, 2013
Sanjay Kumar Mandal @ Sanjay Mandal Vs. State of Jharkhand
May 16, 2013
SANJAY KUMAR SAO @ SANJAY KUMAR SHAW Vs. STATE OF JHARKHAND
June 20, 2013
SANJAY KUMAR SHARMA Vs. STATE OF JHARKHAND
May 2, 2013
Sanjay Kumar Singh Vs. State of Jharkhand
April 9, 2013
SANJAY KUMAR TIWARY Vs. STATE OF JHARKHAND AND ORS.
November 18, 2013
Sanjay M. Patel Vs. State of Jharkhand
November 18, 2013
Sanjay Mandal Vs. State of Jharkhand
February 4, 2013
SANJAY ORAON Vs. STATE OF JHARKHAND
June 18, 2013
Sanjay Prasad Vs. Central Coalfields Limited through its Chairman-cum-Managing Director
August 8, 2013
SANJAY PRASAD AND ANOTHER Vs. CENTRAL COALFIELDS LIMITED THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR AND OTHERS
August 10, 2013
SANJAY PRASAD GUPTA ALIAS SANJAY PRASAD Vs. STATE OF JHARKHAND
August 17, 2013
SANJAY SINGH Vs. STATE OF JHARKHAND
December 2, 2013
Sanjay Singh Vs. State of Jharkhand
April 3, 2013
Sanjay Singh Vs. State of Jharkhand
March 5, 2013
SANJAY YADAV Vs. THE STATE OF JHARKHAND
July 3, 2013
SANJEEV ARORA & OTHERS Vs. STATE OF JHARKHAND & OTHERS
June 17, 2013
SANJEEV KUMAR Vs. STATE OF JHARKHAND THROUGH SECRETARY, CABINET (VIGILANCE) DEPARTMENT RANCHI AND OTHERS
January 29, 2013
Sanjeev Kumar Vs. State of Jharkhand
September 21, 2013
SANJEEV KUMAR PRASAD Vs. STATE OF JHARKHAND
July 18, 2013
Sanjeev Kumar Raha Vs. Coal India Ltd.
January 21, 2013
Sanjiv Agarwal Vs. Suman Agrawal
April 17, 2013
SANJIV KUMAR GHOSH Vs. STATE OF JHARKHAND
September 3, 2013
SANJIV PAUL Vs. CENTRAL BUREAU OF INVESTIGATION
January 31, 2013
SANJIWAN NAG Vs. STATE OF JHARKHAND
December 3, 2013
SANJOY MISRA Vs. STATE OF JHARKHAND
March 6, 2013
Sanjoy Sinha Vs. State of Jharkhand
September 9, 2013
Sanjukta Prasad Vs. State of Jharkhand
January 16, 2013
Sankadeep Sahu Vs. Ranchi University, Ranchi
August 16, 2013
SANKADEEP SAHU Vs. RANCHI UNIVERSITY
February 11, 2013
SANTANMA SAHA Vs. HOLIKA DEVI
November 28, 2013
SANTOSH CHOURASIA Vs. STATE OF JHARKHAND
March 14, 2013
SANTOSH KUMAR Vs. STATE OF JHARKHAND
June 10, 2013
Santosh Kumar Vs. Central Coalfields Limited, Ranchi, through its Chairman-cum-Managing Director
June 20, 2013
SANTOSH KUMAR MISHRA Vs. STATE OF JHARKHAND
April 11, 2013
Santosh Kumar Singh Vs. State of Jharkhand
January 30, 2013
SANTOSH PANDEY Vs. STATE OF JHARKHAND
June 17, 2013
SANTOSH PRASAD Vs. NARBADESHWAR PRASAD SINGH
October 22, 2013
SANYUKTA KUMARI JHA Vs. STATE OF JHARKHAND
November 12, 2013
Sapan Kumar Dan Vs. State of Jharkhand
June 21, 2013
SARASWATI DEVI AND ORS. Vs. STATE OF JHARKHAND
July 12, 2013
Saraswati Mehra @ Saaswati Mahar Vs. Hindustan Copper Ltd.
July 31, 2013
SARDAR HARPAL SINGH Vs. STATE OF JHARKHAND
January 3, 2013
SARDAR RABINDRA SINGH AND ANOTHER Vs. STATE OF JHARKHAND AND ANOTHER
January 15, 2013
SARDAR SINGH MUNDARI Vs. FOOD CORPORATION OF INDIA
February 22, 2013
SARYU YADAV Vs. STATE OF JHARKHAND
February 20, 2013
SATEYNDRA KUMAR TRIPATHI Vs. JHARKHAND PUBLIC SERVICE COMMISSION AND ANOTHER
July 11, 2013
SATISH CHANDRA DHAR Vs. JHARKHAND STATE HOUSING BOARD
January 3, 2013
SATISH RAJ ALIAS CHHOTU KUMAR ALIAS CHHOTU Vs. STATE OF JHARKHAND
July 12, 2013
SATISH SINGH Vs. STATE OF JHARKHAND
July 11, 2013
SATYA DEO RAM Vs. STATE OF JHARKHAND
November 29, 2013
Satya Narain Paswan. Vs. State of Jharkhand
June 13, 2013
Satya Narayan Vs. State of Jharkhanda
July 8, 2013
SATYA NARAYAN CHOWDHARY Vs. STATE OF JHARKHAND & ORS
June 19, 2013
SATYA NARAYAN GUPTA Vs. STATE OF JHARKHAND THROUGH THE CHIEF SECRETARY
January 28, 2013
SATYA NARAYAN PRASAD Vs. MINERAL AREA DEVELOPMENT AUTHORITY
August 19, 2013
SATYA PRAKASH Vs. STATE OF JHARKHAND
December 9, 2013
SATYADEO PANDEY Vs. JHARKHAND STATE ELECTRICITY BOARD
December 11, 2013
SATYAWAN MAHTO Vs. STATE OF JHARKHAND
November 22, 2013
SATYENDRA KUMAR Vs. STATE OF JHARKHAND
November 13, 2013
Satyendra Kumar Pandey Vs. State of Jharkhand
September 26, 2013
Satyendra Narayan Kunwar Vs. State of Jharkhand
August 31, 2013
SAUDAGAR SINGH Vs. STATE OF JHARKHAND
September 11, 2013
SAVITRI DEVI @ SAVITRI TIWARI AND ORS Vs. STATE OF JHARKHAND AND ANOTHER
June 19, 2013
SAVITRI SINGH Vs. UNION OF INDIA & OTHERS
February 20, 2013
Sawana Lakra Vs. State of Jharkhand
July 25, 2013
SAYADI Vs. STATE OF JHARKHAND
March 1, 2013
SEEMA DEVI & ORS Vs. STATE OF JHARKHAND & ORS
August 1, 2013
SEEMA ENGINEERING & CONSTRUCTION WORKS Vs. HEC
December 2, 2013
SEEMA KUMARI Vs. THE STATE OF JHARKHAND & OTHERS
August 5, 2013
SEEMA KUMARI Vs. STATE OF JHARKHAND
May 6, 2013
SEETHARAM S/O LATE NARAYANAPPA Vs. NEW INDIA ASSURANCE CO LTD AND ORS
February 19, 2013
SEFALI SINHA Vs. STEEL AUTHORITY OF INDIA LIMITED
April 12, 2013
SERAJ KHAN @ SERAJ AHMAD AND ORS Vs. STATE OF JHARKHAND
June 19, 2013
SERAJUL HAQUE Vs. STATE OF JHARKHAND
February 21, 2013
Shabana Parveen @ Sabana Vs. State of Jharkhand
July 30, 2013
SHABNAM KHATOON @ SHABNAMB KHATOON Vs. STATE OF JHARKHAND
June 17, 2013
SHAFIQUE ANSARI Vs. STATE OF JHARKHAND AND ANOTHER
June 19, 2013
SHAHID ANSARI Vs. STATE OF JHARKHAND
June 19, 2013
Shailendra Katyal Vs. State of Jharkhand
February 21, 2013
Shailendra Kumar Sinha Vs. State of Jharkhand
March 6, 2013
Shailendra Kumar Sinha Vs. Bharat Coking Coal Ltd., Dhanbad
April 12, 2013
SHAILESH KISHORE SINHA Vs. STATE OF JHARKHAND THROUGH VIGILANCE WITH
August 6, 2013
SHAILESH KISHORE SINHA AND BIPIN BIHARI SINHA Vs. STATE OF JHARKHANDTHROUGH VIGILANCE
August 7, 2013
Shakuntala Mahatawain Vs. State of Jharkhand
January 10, 2013
SHAMA PRAVEEN @ SAMMA PRAVEEN Vs. STATE OF JHARKHAND
June 17, 2013
SHAMBHU KUMAR RAVI Vs. STATE OF JHARKHAND
July 17, 2013
Shambhu Nath Mehta Vs. State of Jharkhand
September 3, 2013
SHAMBHU NATH SAHAY Vs. STATE OF JHARKHAND
July 8, 2013
SHAMBHU SHARMA Vs. THE STATE OF JHARKHAND
November 29, 2013
Shambhunath Jha Vs. Mineral Area Development Authority, Dhanbad
July 19, 2013
SHAMBU SARAN Vs. STATE OF JHARKHAND
January 16, 2013
SHAMEEM, W/O SHEIK JAVED AND ORS Vs. ABDUL HAMEED, S/O ABDUL AZEEZ AND ORS
February 19, 2013
SHAMSAD KHAN Vs. UNION OF INDIA
December 19, 2013
SHANKAR BHAGWAN MISHRA Vs. ADITYPUR INDUSTRIAL AREA DEVELOPMENT AUTHORITY
April 26, 2013
SHANKAR HEMBRAM Vs. STATE OF JHARKHAND THROUGH THE SECRETARY
September 2, 2013
SHANKAR MUNDA Vs. STATE OF JHARKHAND
June 17, 2013
Shankar Prasad Singh Vs. State of Jharkhand
October 25, 2013
SHANKAR RAM Vs. STATE OF JHARKHAND
March 6, 2013
SHANKAR RAM RAVIDAS Vs. SHYAM NANDAN SAHAY
November 18, 2013
SHANKAR SHARMA Vs. UNION OF INDIA & OTHERS
February 20, 2013
SHANKAR SINGH Vs. STATE OF JHARKHAND
October 30, 2013
Shantanu Kumar Choudhary Vs. State of Jharkhand
May 1, 2013
Shanti Devi Vs. State of Jharkhand
October 24, 2013
SHANTI DEVI Vs. STATE OF JHARKHAND AND OTHERS
September 26, 2013
SHANTI DEVI Vs. STATE OF JHARKHAND
March 20, 2013
SHANTI GOPAL KARAN & ORS. Vs. KOLHAN UNIVERSITY
July 15, 2013
Shanu Paul Vs. State of Jharkhand
June 28, 2013
SHARAD CHANDRA GUPTA Vs. STATE OF JHARKHAND
June 28, 2013
Sharmistha Anand Vs. Damodar Valley Corporation
March 8, 2013
SHASHI KANT KUMAR BARNWAL Vs. STATE OF
August 19, 2013
Shashi Kant Pandey Vs. State of Jharkhand
June 17, 2013
Shashi Kumar Vs. State of Jharkhand
October 30, 2013
Shashi Kumar Gupta Vs. State of Jharkhand
November 18, 2013
SHASHI RANJAN SINGH Vs. STATE OF JHARKHAND
November 28, 2013
SHASHI SEKHAR PATHAK @ SEKHAR PATHAK Vs. STATE OF JHARKHAND
January 9, 2013
Shasti Mondal Vs. Eastern Coalfield Ltd.
February 13, 2013
SHAUKAT ALI ANSARI Vs. THE STATE OF JHARKHAND AND OTHERS
October 25, 2013
Sheo Kumar Madhur Vs. State of Jharkhand
January 7, 2013
Sheo Kumar Narayan Vs. Birsa Agriculture University
July 24, 2013
SHEO PRASAD SAHU Vs. RANCHI KSHETRIYA GRAMIM BANK
April 11, 2013
Sheo Ram Vs. State of Bihar
May 16, 2013
SHEO SHANKAR BHAGAT Vs. STATE OF BIHAR
December 5, 2013
SHESH NATH CHOUBEY Vs. JHARKHAND STATE ELECTRICITY BOARD
September 25, 2013
SHIBAMOY DUTTA AND ORS Vs. STATE OF JHARKHAND
June 18, 2013
Shila Singh Vs. State of Jharkhand
January 31, 2013
SHILENDRA KUMAR Vs. STATE OF JHARKHAND
July 9, 2013
SHIO NARAYAN SINGH Vs. STATE OF JHARKHAND THROUGH SECRETARY AND ORS.
September 4, 2013
Shio Narayan Singh Vs. State of Jharkhand through Secretary, Road Construction Department, Ranchi
September 2, 2013
SHISHIR BODRA Vs. STATE OF JHARKHAND
August 16, 2013
SHISHIR TIRKEY AND ANMOL BAXLA Vs. THE STATE OF JHARKHAND
January 10, 2013
SHITAL ORAON Vs. STATE OF JHARKHAND
April 18, 2013
SHIV BACHAN KUMAR Vs. STATE OF JHARKHAND
November 13, 2013
SHIV GURU STONE WORKS Vs. STATE OF JHARKHAND
April 12, 2013
SHIV KUMAR BERI Vs. STATE OF JHARKHAND
March 20, 2013
Shiv Nath Prasad Vs. Jharkhand State Electricity Board, Supply Division Kusai Colony, Ranchi
June 21, 2013
Shiv Prasad Sahu Vs. Ranchi Kshetriya Gramin Bank
July 25, 2013
SHIV RAM BHAGAT Vs. SMT. CHAPLABALA DEVI AND ORS.
July 3, 2013
SHIV SHANKAR BHARTI Vs. STATE OF JHARKHAND
June 19, 2013
SHIV SHANKAR MUNDA Vs. CHAIR PERSON, NATIONAL COUNCIL FOR THE TEACHER EDU
June 19, 2013
SHIVAKUMAR, S/O MURTHY Vs. B RAMAIAH S/O LATE BASAPPA
February 19, 2013
SHIVDEV SINGH Vs. STATE OF JHARKHAND
April 29, 2013
SHIVJI SINGH Vs. STATE OF JHARKHAND
January 8, 2013
Shravan Kumar @ Sharwan Kumar Vs. State of Jharkhand
April 16, 2013
SHRAWAN JHA @ SHARWAN KR JHA Vs. STATE OF JHARKHAND
June 17, 2013
SHRAWAN MAHTO Vs. STATE OF BIHAR
March 12, 2013
SHREE BALAJEE COKE AND FACTORY Vs. STATE OF JHARKHAND
July 25, 2013
SHREE BALAJI ENTERPRISES Vs. STATE OF JHARKHAND & OTHERS
June 18, 2013
SHREE GANESH TRADING CO Vs. COMMISSIONER OF INCOME TAX
January 3, 2013
SHRI BINOD MAHATO Vs. MOHIT MAHATO AND ORS.
July 12, 2013
SHRIKANT ROY Vs. STATE OF JHARKHAND
May 2, 2013
Shrutimala Vs. State of Jharkhand
April 25, 2013
SHYAM KISHORE Vs. STATE OF JHARKHAND
May 10, 2013
SHYAM KISHORE CHOUDHARY @ S.K. CHOUDHARY Vs. THE STATE OF JHARKHAND AND ANOTHER
April 15, 2013
SHYAM KISHORE PRASAD Vs. STATE OF JHARKHAND THROUGH C.B.I.
January 1, 2013
SHYAM KISHORE PRASAD Vs. STATE OF JHARKHAND THROUGH C.B.I.
February 1, 2013
Shyam Lal Iron & Steel Company Vs. Jharkhand State Electricity Board through its Chairman, Engineers Bhawan, Dhurwa, Ranchi
April 26, 2013
Shyam Pado Mandal Vs. State of Jharkhand
October 29, 2013
SHYAM SUNDAR PATHAK Vs. JHARKHAND STATE ELECTRICITY BOARD & OTHERS
October 22, 2013
SIBAN MAHATO Vs. BHARAT COKING COAL LTD
February 12, 2013
SIBANDIH AZAAD URDU MIDDLE SCHOOL Vs. STATE OF JHARKHAND
January 14, 2013
SIKANDAR PRASAD AND CHANDRASHEKHAR JHA Vs. STATE OF JHARKHAND
July 22, 2013
Sikandar Prasad Singh Vs. State of Jharkhand
July 9, 2013
SIKANDER BHARTI Vs. STATE OF JHARKHAND
April 11, 2013
SINGBHUM THIKEDAR MAZDOOR SANGH Vs. STATE OF JHARKHAND
May 6, 2013
SINGHBHUM THIKEDAR Vs. STATE OF JHARKHAND
May 4, 2013
Singhbhum Thikedar Mazdoor Sangh through its General Secretary Chandeshwar Singh Vs. State of Jharkhand through the Secretary, Department of Labour, Employment & Training, Govt.of Jharkhand
May 6, 2013
SINGHWAHINI CEMENT PVT. LTD. & OTHERS Vs. THE UNION OF INDIA & OTHERS
January 11, 2013
SITA RAM ORAON Vs. THE STATE OF JHARKHAND AND ORS.
February 16, 2013
Sita Ram Oraon Vs. State of Jharkhand
February 6, 2013
SITA RAM ORAON Vs. STATE OF JHARKHAND
February 13, 2013
SITA RAM PASWAN Vs. UNION OF INDIA
November 11, 2013
SITA RAM PRASAD Vs. STATE OF JHARKHAND
January 9, 2013
Sitaram Khandelwal Vs. Ranchi Municipal Corporation
July 8, 2013
SITARAM MEHTA Vs. STATE OF BIHAR WITH
January 29, 2013
SIYARAM RAI Vs. DHANBAD MUNICIPAL CORPORATION
June 11, 2013
SIYARAM YADAV Vs. STATE OF JHARKHAND
December 2, 2013
SM. MADHU LOYALKA @ MADHU A. LOYALKA AND ORS. Vs. THE STATE OF JHARKHAND AND ANOTHER
December 14, 2013
SMALL CRUSHER OWNERS ASSOCIATION Vs. UNION OF INDIA
May 7, 2013
SMT. ANJANI DEVI Vs. THE STATE OF JHARKHAND, SUB-DIVISIONAL OFFICER, GUMLA AND BLOCK SUPPLY OFFICER, GUMLA
January 10, 2013
SMT. LAXMI DEVI Vs. THE DIRECTOR (PERSONNEL) BCCL AND ORS.
July 3, 2013
SMT. MADHU LOYALKA @ MADHU A. LOYALKA AND OTHERS Vs. STATE OF JHARKHAND AND ANOTHER
December 13, 2013
SMT. SARITA DEVI Vs. KRISHNA KUMAR SINGH
January 31, 2013
Snigdha Vs. Birla Institute of Technology
July 1, 2013
SOBRAM GOPE Vs. STATE OF JHARKHAND & ORS
June 19, 2013
Sobran Gope Vs. State of Jharkhand
September 5, 2013
Sohrab Ansari Vs. State of Jharkhand
May 2, 2013
SOMA ORAON Vs. STATE OF JHARKHAND AND ORS.
January 2, 2013
SOMA YADAV Vs. STATE OF JHARKHAND
December 11, 2013
Somdatt Builders (P) Ltd. Vs. State of Jharkhand
April 12, 2013
Somnath Das Vs. Sheoli Hati
May 17, 2013
SOMNATH DAS Vs. SHEOLI HATI
May 7, 2013
SONARAM MAHATO Vs. STATE OF JHARKHAND
April 10, 2013
SONBHADRA TIWARI Vs. STATE OF JHARKHAND
January 9, 2013
SONU KUMAR BHAGAT ALIAS SANJEEV RANJAN Vs. STATE OF JHARKHAND
July 11, 2013
SOURABH @ PINKU @ SAURABH Vs. STATE OF JHARKHAND AND ORS
June 18, 2013
SOURAV MITTAL Vs. ANCHAL MITTAL
February 1, 2013
SRI SALASAR MINERAL PROCESSING WORKS Vs. JHARKHAND STATE MINERAL DEVELOPMENT CORPORATION LTD. AND ORS.
September 20, 2013
SRI. RAJU PRAJAPATI Vs. SRI. OM PRAKASH DUBEY
January 7, 2013
SRIKANT PANDEY Vs. STATE OF JHARKHAND
April 18, 2013
SRIMATI KUMARI Vs. STATE OF JHARKHAND
March 12, 2013
ST XAVIERS SCHOOL Vs. STATE OF JHARKHAND
July 26, 2013
St.Peters Evangelical & Educational Society Vs. State of Jharkhand
July 15, 2013
Stan Commodities Pvt.Ltd. Vs. Union of India
January 31, 2013
STATE BANK OF INDIA Vs. M/S. INTERNATIONAL EQUIPMENT & SERVICES
December 3, 2013
STATE OF BIHAR Vs. BRINDA DEVI
September 5, 2013
STATE OF BIHAR Vs. SMT. USHA RANI PAL & ORS.
July 12, 2013
STATE OF BIHAR Vs. CHAMAN KISHORE PRASAD
September 12, 2013
STATE OF JHARKHAND Vs. UMESH CHANDRA SINGH
December 6, 2013
State of Jharkhand Vs. Akul Chandra Mahto
April 23, 2013
STATE OF JHARKHAND Vs. ARUN KUMAR DHAR
June 20, 2013
STATE OF JHARKHAND Vs. BAIJNATH HANSDA & ORS.
May 3, 2013
STATE OF JHARKHAND Vs. MANJU SURI
January 3, 2013
State of Jharkhand Vs. Dewashish Goswami
August 27, 2013
State of Jharkhand Vs. Jaiswal Traders
April 10, 2013
State of Jharkhand Vs. Maheshwar Tiwari
July 25, 2013
STATE OF JHARKHAND Vs. RAVINDRA MOHAN TEWARI
January 11, 2013
STATE OF JHARKHAND Vs. TAURIAN INFRASTRUCTURE PVT. LTD
December 2, 2013
STATE OF JHARKHAND Vs. SANJAY MONDAL
April 10, 2013
STATE OF JHARKHAND Vs. TULSI YADAV
January 28, 2013
STATE OF JHARKHAND Vs. SANJAY KUMAR
February 6, 2013
STATE OF JHARKHAND & ORS Vs. PRASAD CONSTRUCTION
June 21, 2013
STATE OF JHARKHAND AND ORS Vs. PANCHANAND CHOUDHARY
June 18, 2013
STATE OF JHARKHAND THROUGH CHIEF SECRETARY Vs. BRAJNESH CHANDRA VIDYARTHI
October 22, 2013
State of Jharkhand through Principal Secretary, Department of Agriculture and Sugarcane, Ranchi Vs. Prashant Verma
January 30, 2013
STEEL AUTHORITY OF INDIA LTD. Vs. UNION OF INDIA
January 2, 2013
STEEL AUTHORITY OF INDIA LTD. AND OTHERS Vs. KALDEEP KACHHAP
November 26, 2013
Subash Chandra Sah Vs. State of Jharkhand
April 22, 2013
SUBHASH BALMIKI Vs. MINERAL AREA DEVELOPMENT AUTHORITY & OTHERS
September 10, 2013
SUBHASH CHANDRA JHA Vs. STATE OF JHARKHAND
September 17, 2013
SUBHASH KUMAR MAHATO @SUBHASH MAHATO Vs. THE STATE OF JHARKHAND
October 3, 2013
SUBHASH ORAON AND ORS Vs. STATE OF JHARKHAND
June 19, 2013
Subodh Chandra Ambastha Vs. State of Jharkhand
January 16, 2013
SUBODH KUMAR SINGH Vs. STATE OF JHARKHAND
February 8, 2013
Subodh Kumar Verma Vs. State of Jharkhand
March 7, 2013
SUBODH PRASAD GUPTA Vs. STATE OF JHARKHAND
April 17, 2013
SUBODH PRASAD SINHA Vs. STATE OF JHARKHAND AND ORS.
February 1, 2013
SUBODH RANJAN VERMA Vs. STATE OF JHARKHAND
September 24, 2013
SUBODHAN SOREN Vs. STATE OF BIHAR (NOW JHARKHAND) & ORS
July 4, 2013
Sudarshan Choubey Vs. State of Jharkhand through the Secretary/Principal Secretary, Road Construction Department, Dhurwa, Ranchi
September 25, 2013
SUDARSHAN SONI & ORS. Vs. THE STATE OF JHARKHAND & ORS.
January 3, 2013
SUDHA GOSWAMI Vs. STATE OF JHARKHAND
April 23, 2013
SUDHARSHAN MAHTO Vs. STATE OF JHARKHAND
June 19, 2013
SUDHIR KUMAR Vs. STATE OF JHARKHAND
August 17, 2013
SUDHIR MAHATO Vs. STATE OF JHARKHAND & ORS
December 3, 2013
Sudhir Nath Modi Vs. Bank of India
June 27, 2013
SUDHIR PRASAD SINGH ALIAS NATAN SINGH Vs. STATE OF JHARKHAND
July 11, 2013
SUDIP KUMAR MUKHOPADHYAY Vs. STATE OF JHARKHAND
July 31, 2013
SUJEET KUMAR Vs. STATE OF JHARKHAND
June 27, 2013
SUKHDEO MANDAL AND ORS. Vs. BRAJ NANDAN MANDAL AND ORS.
February 1, 2013
SUKHDEO PRASAD Vs. THE STATE OF JHARKHAND & OTHERS
October 21, 2013
SUKHDEO SAW @ SUKHDEO PRASAD Vs. STATE OF JHARKHAND
June 27, 2013
SUKRA RAM GOPE Vs. STATE OF JHARKHAND & OTHERS
June 19, 2013
SUKRAT ORAON; SUSHILA HORO AND ORS Vs. STATE OF JHARKHAND
September 3, 2013
SUKUL KISAN Vs. STATE OF JHARKHAND
June 20, 2013
SUKUMAR GHOSH Vs. STATE OF JHARKHAND
June 20, 2013
SUKUMAR MODAK Vs. STATE OF JHARKHAND
January 16, 2013
SUMAN Vs. STATE OF JHARKHAND
March 15, 2013
SUMAN DEVI Vs. RUPESH SAHU
January 7, 2013
SUMAN DUBEY Vs. STATE OF JHARKHAND
September 26, 2013
SUMAN KUMAR SANAM Vs. STATE OF JHARKHAND
October 22, 2013
SUMAN KUMAR SINGH AND OTHERS Vs. COAL INDIA LIMITED AND OTHERS
June 21, 2013
SUMAN KUMAR SRIVASTAVA Vs. STATE OF JHARKHAND
December 20, 2013
SUMAN KUMARI Vs. STATE OF JHARKHAND, THROUGH CHIEF SECRETARY
September 2, 2013
SUMAN KUMARI MEHTA Vs. STATE OF JHARKHAND & ORS
June 10, 2013
Sumermall Jain Vs. Radha Rani Dutta
February 28, 2013
SUNAND PRASAD SAO Vs. STATE OF JHARKHAND
August 16, 2013
Sunder Lal Yadav @ Sunder Yadav Vs. State of Jharkhand
June 14, 2013
SUNDERSAI MAHTO & ORS Vs. STATE OF JHARKHAND
September 11, 2013
SUNIL KERKETTA Vs. STATE OF JHARKHAND
May 17, 2013
SUNIL KR. VERMA Vs. STATE OF JHARKHAND
June 18, 2013
SUNIL KUMAR Vs. STATE OF JHARKHAND
November 11, 2013
SUNIL KUMAR CHOUDHARY Vs. STATE OF JHARKHAND
March 8, 2013
Sunil Kumar Maheshwari @ Sunil Maheshwari Vs. Central Bureau of Investigation
May 1, 2013
SUNIL KUMAR RAJAK Vs. STATE OF JHARKHAND
June 19, 2013
SUNIL SHARMA AND AMAL SHARMA @ AMAL KUMAR SHARMA Vs. STATE OF JHARKHAND
February 19, 2013
SUNIMOY BHATTACHARJEE Vs. STATE OF JHARKHAND THROUGH THE SECRETARY, DEPARTMENT OF FOOD SUPPLY AND COMMERCE, GOVERNMENT OF JHARKHAND
August 31, 2013
SUNITA DEVI Vs. STATE OF JHARKHAND AND ORS.
January 2, 2013
SUNITA DEVI Vs. BOKARO STEEL PLANT
October 1, 2013
SUNITA DEVI AND OTHERS Vs. STATE OF JHARKHAND AND OTHERS
October 24, 2013
SUNITA SINHA Vs. STATE OF JHARKHAND
September 25, 2013
SUNITI NATH ROY Vs. STATE OF JHARKHAND AND ORS
February 14, 2013
SUNNY KUMAR JAISWAL Vs. STATE OF JHARKHAND
March 1, 2013
SUNPLANT AGRO LIMITED Vs. STATE OF JHARKHAND
April 2, 2013
SUPRIAN SORENG Vs. UNION OF INDIA & OTHERS
September 13, 2013
SUPRIYA SEN Vs. STATE OF JHARKHAND
January 2, 2013
SURAJ DEO MISHRAV. Vs. DHANBAD MUNICIPAL CORPORATION AND ORS.
April 10, 2013
SURAJ KUMAR & ANR. Vs. PUNJAB NATIONAL BANK & ANR.
July 29, 2013
SURAJ KUMAR SAHU Vs. STATE OF JHARKHAND
March 7, 2013
SURAT PRASAD MEHTA Vs. BHARAT COKING COAL LIMITED, DHANBAD
February 18, 2013
SURDHANI DEVI Vs. STATE OF JHARKHAND
March 12, 2013
SUREN TIRIYA, DAMU SANRA, MD. SABIR AND SANJAY SHARMA Vs. THE STATE OF BIHAR (NOW JHARKHAND)
October 25, 2013
Surendra Choudhary Vs. State of Jharkhand
November 13, 2013
SURENDRA KUMAR Vs. STATE OF JHARKHAND
November 13, 2013
SURENDRA KUMAR SARAWGI Vs. STATE OF JHARKHAND
June 27, 2013
SURENDRA NATH MISHRA Vs. STATE OF JHARKHAND
November 18, 2013
SURENDRA PRASAD RAI Vs. DISTRICT CENTRAL CO-OPERATIVE BANK LTD.
November 11, 2013
SURENDRA PRASAD SINHA Vs. STATE OF JHARKHAND
April 12, 2013
Suresh Chand Jain Vs. State of Jharkhand
June 18, 2013
SURESH KUMAR & ORS. Vs. STATE OF JHARKHAND & ORS.
November 13, 2013
SURESH MAHATO Vs. STATE OF JHARKHAND
January 4, 2013
SURESH MAHTO Vs. STATE OF JHARKHAND
October 23, 2013
Suresh Mehta Vs. State of Jharkhand
April 3, 2013
SURESH ORAON Vs. UNION OF INDIA AND ORS.
January 3, 2013
SURESH ORAON Vs. UNION OF INDIA AND ORS.
July 25, 2013
SURESH ORAON Vs. UNION OF INDIA
December 2, 2013
SURESH PRASAD Vs. STATE OF JHARKHAND
February 1, 2013
SURESH PRASAD SINGH Vs. BIHAR STATE FOOD & CIVIL SUPPLIES CORPORATION LTD
March 1, 2013
Suresh Ram Vs. State of Jharkhand
February 25, 2013
SURESH TUDU Vs. THE STATE OF JHARKHAND THROUGH ITS SECRETARY, DEPUTY COMMISSIONER-CUM-DISTRICT PROGRAM COORDINATOR, PAKUR AND BLOCK DEVELOPMENT OFFICER, PAKUR
November 11, 2013
SURITH SINGH Vs. ADMINISTRATOR
March 1, 2013
SURJA KUJUR Vs. STATE OF JHARKHAND
August 16, 2013
SURYDEO PANDEY Vs. MINERAL AREA DEVELOPMENT AUTHORITY & OTHERS
September 10, 2013
SUSHANTA MANDAL Vs. DAMODAR VALLEY CORPORATION
January 15, 2013
SUSHIL KUMAR LAL DAS Vs. STATE OF JHARKHAND
May 6, 2013
Sushil Murmu (in 699), Shiblal Murmu (in 640) Vs. State of Jharkhand
February 5, 2013
Sushila Devi Vs. Bharat Coking Coal Limited
October 25, 2013
SUSHILA SAH Vs. STATE OF JHARKHAND & ANR
June 18, 2013
SUSHREE KAMLA KUNKAL Vs. STATE OF JHARKHAND
January 9, 2013
SWAMI BIBHU DEO Vs. STATE OF JHARKHAND
November 29, 2013
SWAMI MAHIMANAND SARASWTI Vs. STATE OF JHARKHAND
January 2, 2013
SWARN SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
June 21, 2013
SWAROOP GHOSH Vs. STATE OF JHARKHAND
April 5, 2013
SYED ISHTYAQUE AHMAD Vs. YASMIN PRAVIN
April 30, 2013
TADASHA MISHRA Vs. STATE OF JHARKHAND
September 5, 2013
Tahera Shabnam Vs. State of Jharkhand
March 14, 2013
TAJUUDDIN FAROOQ Vs. STATE OF JHARKHAND
April 3, 2013
TALA HEMBRUM Vs. STATE OF JHARKHAND
December 11, 2013
Talcem Casting (P) Ltd. Vs. State of Jharkhand
July 12, 2013
TALHA SAKIB Vs. THE STATE OF JHARKHAND AND SAHIN KAHAKASA
July 25, 2013
TANWIR ANSARI @ TANMIR ANSARI Vs. STATE OF JHARKHAND
May 22, 2013
TAPAS KUMAR BANERJEE Vs. STATE OF JHARKHAND
September 6, 2013
Tapendra Kumar Singh @ Laddu Singh Vs. State of Jharkhand
January 7, 2013
TAPESHWAR MAHTO Vs. STATE OF JHARKHAND
September 25, 2013
TARA CHOUDHARY Vs. STATE OF JHARKHAND
August 17, 2013
Tara Devi Vs. State of Jharkhand
June 19, 2013
TARA DEVI Vs. BRANCH MANAGER, NATIONAL INSURANCE CO. LTD.
November 11, 2013
TARA PRASANNA DUTTA Vs. STATE OF JHARKHAND
January 14, 2013
Tarak Nath Choudhury Vs. Bharat Coking Coal Ltd.
August 30, 2013
TAREJA CHOPRA Vs. CHIEF MANAGER, S.B.I.
April 10, 2013
TARSEM SINGH Vs. STATE BANK OF INDIA & OTHERS
June 19, 2013
TATA CUMMINS LIMITED Vs. STATE OF JHARKHAND AND ORS.
January 9, 2013
TATA HITACHI CONSTRUCTION MACHINERY COMPANY LIMITED Vs. STATE OF JHARKHAND
March 5, 2013
TATA MOTORS LTD. Vs. UNION OF INDIA AND OTHERS
January 29, 2013
Tata Sky Limited, Ranchi Vs. State of Jharkhand
January 29, 2013
TATA STEEL LIMITED Vs. STATE OF JHARKHAND
March 21, 2013
Tata Steel Limited Vs. Bihar State Electricity Board now Jharkhand State Electricity Board
January 17, 2013
TATA YODOGAWA LIMITED Vs. BIHAR STATE ELECTRICITY BOARD
May 2, 2013
TATA YODOGAWA LIMITED Vs. JHARKHAND STATE ELECTRICITY BOARD
July 17, 2013
TEJ BAHADUR PRASAD Vs. STATE OF JHARKHAND
April 5, 2013
TEJ NARAYAN SINGH AND ANR. Vs. JHARKHAND STATE TOURIST DEVELOPMENT CORPORATION LIMITED AND OTHERS
May 3, 2013
TEJ NARAYAN SINGH AND NAND KUMAR SINGH Vs. THE STATE OF JHARKHAND AND ORS.
December 20, 2013
TEJU BEDIA Vs. UNION OF INDIA
September 12, 2013
TETRU PRADHAN Vs. STATE OF JHARKHAND
June 19, 2013
Thakur Prasad Mandal Vs. State of Jharkhand
April 12, 2013
Thakur Sarayu Prasad Singh Vs. Steel Authority of India Ltd.
July 12, 2013
THE COMMISSIONER OF INCOME TAX Vs. THE DHANBAD CENTRAL CO-OPERATIVE BANK LTD.
April 15, 2013
THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. SHRI A.K. MITRA
July 25, 2013
THE JHARKHAND INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION THROUGH ITS MANAGING DIRECTOR AND OTHERS Vs. ANIMESH TETARWAY AND THE DIRECTOR INDUSTRIES, DEPARTMENT OF INDUSTRIES AND OTHERS
September 9, 2013
THE NEW INDIA ASSURANCE COMPANY LTD Vs. SUNAINA DEVI
November 20, 2013
THE STATE OF JHARKHAND & ORS. Vs. PREM LATA SINHA & ORS.
July 23, 2013
THE STATE OF JHARKHAND AND OTHERS Vs. BINOD KUMAR RANA
November 27, 2013
THEIR WORKMEN, BIHAR COLLIERY KAMGAR UNION Vs. M/S. BHARAT COKING COAL LTD.
December 4, 2013
TILAKDHARI RAVIDAS AND OTHERS Vs. STATE OF JHARKHAND AND OTHERS
November 26, 2013
TILKU NAG Vs. STATE OF JHARKHAND
February 13, 2013
Tinkal Kumar Choudhary Vs. State of Jharkhand
November 13, 2013
Tirath Nath Kashyap Vs. State of Jharkhand
June 26, 2013
TIRATH SINGH Vs. STATE OF BIHAR
January 10, 2013
Tirth Raj Shree Shikharji Jain Samanway Samiti Vs. State of Jharkhand through the Chief Secretary, Home Department
July 18, 2013
TRF LIMITED Vs. COMMISSIONER
March 8, 2013
Trilochan Mahto Vs. State of Jharkhand
March 8, 2013
TRILOK SINGH Vs. CCL
January 2, 2013
TRIVENI CONSTRUCTION COMPANY Vs. STATE OF JHARKHAND
July 23, 2013
TULSI PRASAD GHOSH Vs. STATE OF JHARKHAND
February 11, 2013
U.S. PAREKH @ U.S. PRAKASH Vs. STATE OF JHARKHAND
September 2, 2013
Uday Shankar Prasad Vs. State of Jharkhand
January 31, 2013
Ujjala Bala Goswami Vs. Eastern Coalfield Limited through its Chairman, Burdwan, West Bengal
July 8, 2013
UMA SHANKAR SAH Vs. THE STATE OF JHARKHAND, THE STATE DISABILITY COMMISSIONER AND THE MANAGING DIRECTOR
July 8, 2013
Umang Kejriwal Vs. State of Jharkhand
July 24, 2013
UMANG KEJRIWAL Vs. STATE OF JHARKHAND
February 13, 2013
Umang Mehta Vs. Indian School of Mines, Dhanbad
July 24, 2013
UMAR SHEIKH Vs. STATE OF JHARKHAND
June 27, 2013
Umesh Chandra Sinha Vs. State of Jharkhand
April 16, 2013
UMESH JAISWAL Vs. STATE OF JHARKHAND
March 1, 2013
UMESH KUMAR Vs. STATE OF JHARKHAND
February 27, 2013
Umesh Kumar, Sanjeev Kumar, Debashis Mahapatra Vs. State of Jharkhand through Vigilance
March 21, 2013
Umesh Prasad Vs. State of Jharkhand
January 28, 2013
UMESH PRASAD GUPTA Vs. STATE OF JHARKHAND AND BIRBAL SINGH MUNDA
August 8, 2013
UMESH RAM Vs. STATE OF JHARKHAND AND OTHERS
September 12, 2013
UMESH YADAV AND ORS Vs. STATE OF JHARKHAND
June 18, 2013
UNION OF INDIA Vs. GAUTAM DEY
June 20, 2013
Union of India Vs. Rameshwar Prasad
June 11, 2013
UNION OF INDIA Vs. EKTA TELECOMMUNICATION SYSTEM
April 29, 2013
UNION OF INDIA Vs. HARENDER SINGH
January 31, 2013
UNION OF INDIA Vs. PIA MAJUMDAR
October 22, 2013
UNITED INDIA INSURANCE CO. LTD Vs. M/S. D.P.S. COMPUTERS & ALLIED PRODUCT (P) LTD
October 25, 2013
UNITED INDIA INSURANCE CO.LTD Vs. BINA DEVI
April 12, 2013
United India Insurance Co.Ltd. Vs. Bina Devi
April 5, 2013
UPENDRA KUMAR Vs. UNION OF INDIA
January 16, 2013
UPENDRA KUMAR Vs. STATE OF JHARKHAND
March 1, 2013
UPENDRA KUMAR Vs. THE UNION OF INDIA AND ORS.
December 4, 2013
UPENDRA KUMAR THAKUR & ORS Vs. STATE OF JHARKHAND & ANOTHER
June 28, 2013
UPENDRA NATH GORAIN Vs. STATE OF JHARKHAND & ORS
June 28, 2013
UPENDRA PASWAN Vs. STATE OF JHARKHAND
March 4, 2013
UPENDRA RAM Vs. STATE OF JHARKHAND
April 11, 2013
Urmila Devi Vs. Steel Authority of India Ltd through its Chairman
January 30, 2013
URMILA DEVI Vs. STEEL AUTHORITY OF INDIA LTD
January 20, 2013
URSELLA TOPNO Vs. STATE OF JHARKHAND
January 7, 2013
Usha Devi Vs. State of Jharkhand
April 2, 2013
USHA DEVI AND ANR. Vs. STATE OF JHARKHAND
April 1, 2013
USHA KUMARI SHARMA Vs. STATE OF JHARKHAND
February 5, 2013
Usha Narsaria @ Usha Devi Narsaria Vs. State of Jharkhand through Vigilance
July 9, 2013
UTTAM KUMAR Vs. STATE OF JHARKHAND
November 12, 2013
UZRA KHATOON Vs. STATE OF JHARKHAND
March 1, 2013
V.JAYRAM Vs. STATE OF JHARKHAND
May 8, 2013
V.N. JHA @ VIVEKA NAND JHA Vs. STATE OF JHARKHAND
July 4, 2013
V.S. MULAY @ MULEY V.S. Vs. STATE OF JHARKHAND
October 29, 2013
Vaishanavi Ferro Tech (P) Ltd. Vs. Jharkhand State Electricity Board
January 30, 2013
VAKIL PRASAD SINGH Vs. JHARKHAND STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN
October 25, 2013
VEENA DEVI Vs. STATE OF JHARKHAND AND OTHERS
September 24, 2013
VEENA TRIPATHI Vs. STATE OF JHARKHAND & ORS.
May 3, 2013
VEER KRISHNA SAHAY Vs. STATE OF BIHAR
February 28, 2013
VEER KRISHNA SAHAY & ANOTHER Vs. STATE OF BIHAR & ORS
February 26, 2013
VICKEY SINGH Vs. THE STATE OF JHARKHAND
January 24, 2013
VICTOR FRANCIS Vs. UNITED COMMERCIAL BANK, KOLKATA
February 8, 2013
VIDYA SAGAR SHUKLA Vs. HEAVY ENGINEERING CORPORATION LIMITED THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR, GENERAL MANAGER, CHIEF OF PLANT/HEAVY MACHINE BUILDING PLANT
July 5, 2013
Vijay Kumar Vs. Bank of India through its Chairman, Mumbai
June 14, 2013
Vijay Kumar Vs. State of Jharkhand
July 18, 2013
VIJAY KUMAR RASTOGI Vs. STATE OF JHARKHAND THROUGH VIGILANCE
January 11, 2013
Vijay Prasad Singh Vs. Jharkhand State Electricity Board
July 11, 2013
VIJAY RAWANI @ BIJAY RAWANI Vs. STATE OF JHARKHAND
December 3, 2013
Vijay Shankar Thakur Vs. State of Jharkhand
February 27, 2013
Vijaya Florence Tiru Vs. State of Bihar
May 3, 2013
Vikas Kumar Vs. State of Jharkhand
March 6, 2013
Vikas Kumar Mahto Vs. State of Jharkhand
January 16, 2013
VIKASH YADAV Vs. STATE OF JHARKHAND AND ORS.
November 21, 2013
VIKRAM KUNAL Vs. BANK OF MAHARASHTRA, RANCHI AND ORS.
January 3, 2013
VIKRAM SINHA Vs. STATE OF JHARKHAND
April 23, 2013
VINAY KUMAR PANDEY Vs. STATE OF JHAKHAND
July 15, 2013
VINAY KUMAR TIWARI Vs. STATE OF JHARKHAND
April 10, 2013
VINCENT BARWA @ BISHOP VINCENT BARWA Vs. STATE OF JHARKHAND
September 3, 2013
Vindhya Construction Vs. State of Jharkhand
April 17, 2013
VINDHYACHAL SINGH Vs. STATE OF JHARKHAND
March 13, 2013
VINITA CHAUDHARY Vs. CHAIRMAN, JHARKHAND ACADEMIC
December 9, 2013
VIRENDRA PRATAP DUBEY Vs. STATE OF JHARKHAND
April 5, 2013
Vishwajit Mishra Vs. State of Jharkhand
February 22, 2013
VISWAS KUMAR BARNWAL Vs. THE STATE OF JHARKHAND THROUGH CHIEF SECRETARY AND ORS.
November 21, 2013
Vivek Kumar Vs. State of Jharkhand through the Chief Secretary
September 3, 2013
VIVEKANAND SINGH Vs. STATE OF JHARKHAND
January 16, 2013
VOLTAS LIMITED Vs. DEPUTY COMMISSIONER, CENTRAL EXCISE, JAMSHEDPUR & ANR
March 6, 2013
WORKMAN MAN DUTT RAJAK Vs. STATE OF JHARKHAND
July 4, 2013
WORKMAN MAN DUTT RAJAK Vs. STATE OF JHARKHAND
July 2, 2013
WORLD CLASS SERVICES Vs. STATE OF JHARKHAND
December 17, 2013
XLRI SCHOOL OF BUSINESS AND HUMAN RESOURCES Vs. STATE OF JHARKHAND
March 7, 2013
YAGYANAND PATHAK Vs. STATE OF JHARKHAND
October 18, 2013
YAMUNA RAM Vs. STATE OF JHARKHAND AND OTHERS
July 23, 2013
YASHAWANT SHARAN AND OTHERS Vs. STATE OF JHARKHAND AND OTHERS
January 10, 2013
YASMATIA KUER Vs. THE STATE OF JHARKHAND & OTHERS
September 12, 2013
Yogendra Prasad Singh Vs. State of Jharkhand
September 23, 2013
Yogesh Khandelwal Vs. State of Jharkhand
February 25, 2013
Yudhisthir Mandal Vs. State of Jharkhand
July 2, 2013
YUGAL KISHORE BHUWANIA Vs. STATE OF JHARKHAND
February 12, 2013
ZAFAR EQBAL AHMAD Vs. STATE OF BIHAR
November 28, 2013
ZAFAR EQBAL AHMAD Vs. THE STATE OF BIHAR AND ORS.
January 28, 2013
Zahida Khatoon Vs. Md.Rafique
July 4, 2013
Zenith Forge Ltd.Industrial Area, Adityapur, Jamshedpur Vs. Jharkhand State Electricity Board
July 25, 2013
ZILA PARISHAD DUKANDAR SANGH Vs. STATE OF JHARKHAND
September 16, 2013
ZULU MONDAL Vs. DAMODAR VALLEY CORPORATION THROUGH ITS SECRETARY
November 12, 2013