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Case Index
Title
Date
AIR DECCAN (DECCAN AVIATION LTD.) REP. BY ITS GENERAL MANAGER (LEGAL) Vs. DINESH B.V.
October 1, 2013
ANITA Vs. SHAKUNTALA BANALE
April 26, 2013
INDIAN OVERSEAS BANK, REPRESENTED BY ITS SR. MANAGER Vs. SHEBA
September 27, 2013
LAKSHMAMMA Vs. PAUL
November 8, 2013
LIC OF INDIA Vs. K RAGHAVENDRA HOLLA AND ORS
May 29, 2013
N. MANOHAR REDDY Vs. HAPPY FARM AND RESORTS
October 29, 2013
SHIVASHANKAR Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD.
October 11, 2013