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Case Index
Title
Date
A. RAMAR Vs. UNION OF INDIA & OTHERS
February 11, 2013
AJIT SINGH Vs. UNION OF INDIA & OTHERS
February 13, 2013
AMARJIT SINGH Vs. UNION OF INDIA & OTHERS
May 24, 2013
ATTAR SINGH Vs. UNION OF INDIA & OTHERS
May 14, 2013
AVTAR SINGH Vs. UNION OF INDIA & OTHERS
September 9, 2013
BALBIR SINGH Vs. UNION OF INDIA & OTHERS
September 24, 2013
BALJINDER SINGH Vs. UNION OF INDIA & OTHERS
July 16, 2013
BALJIT SINGH SEHRAWAT Vs. UNION OF INDIA & OTHERS
May 13, 2013
BARA SINGH Vs. UNION OF INDIA & OTHERS
March 6, 2013
BC MISHRA Vs. UNION OF INDIA & OTHERS
August 30, 2013
BIPLAB SARKAR Vs. UNION OF INDIA & OTHERS
September 9, 2013
BRIG (RETD) SURINDER SINGH Vs. ARUN KUMAR BAL & OTHERS
April 11, 2013
BRIG DINKAR ADEEB & ANOTHER Vs. UNION OF INDIA & OTHERS
August 30, 2013
COL (RETD) SPS BEDI Vs. UNION OF INDIA & OTHERS
May 7, 2013
DARSHAN LAL Vs. UNION OF INDIA & OTHERS
August 16, 2013
EX CPL S. KRISHNAMOORTHY Vs. MINISTRY OF DEFENCE (AIR FORCE), UNION OF INDIA, REP. BY THE SECRETARY TO THE GOVERNMENT NEW DELHI & OTHERS
March 18, 2013
EX NO 14610382W SEP J HARIKRISHNA Vs. THE UNION OF INDIA, THROUGH THE SECRETARY, THE GOVERNMENT OF INDIA, MINISTRY OF DEFENCE, & ANOTHER
June 4, 2013
EX RECT. M. PERUMAL RAJ Vs. UNION OF INDIA, MINISTRY OF DEFENCE, REP. BY & OTHERS
February 25, 2013
EX SAPPER M. KANNAN Vs. UNION OF INDIA, REP. BY ITS SECRETARY, MINISTRY OF DEFENCE, NEW DELHI & OTHERS
February 8, 2013
EX SEP A KARUNAI UDAIYARAJAN Vs. UNION OF INDIA, - REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF INDIA & OTHERS
April 19, 2013
EX-SPR. CHENGAIAH Vs. UNION OF INDIA REP. BY SECRETARY TO MINISTRY OF DEFENCE & OTHERS
November 26, 2013
EX. GUNNER (OPERATOR) T. SURESH, Vs. THE CHIEF OF ARMY STAFF NEW DELHI & OTHERS
April 3, 2013
EX. NK. A. PONNARASAN Vs. UNION OF INDIA, MINISTRY OF DEFENCE, REP. BY: DEFENCE MINISTERS APPELLATE COMMITTEE FOR PENSIONS/APPEALS, & OTHERS
January 11, 2013
EX. SEP. S. SANKARIAH Vs. UNION OF INDIA THROUGH SECRETARY TO GOVERNMENT OF INDIA, MINISTRY OF DEFENCE & OTHERS
March 14, 2013
GAMBHEER SINGH Vs. UNION OF INDIA & OTHERS
September 13, 2013
GULZARI LAL Vs. UNION OF INDIA & OTHERS
February 12, 2013
GURSEWAK SINGH Vs. UNION OF INDIA & ANOTHER
September 9, 2013
HARDAYAL Vs. UNION OF INDIA & OTHERS
September 3, 2013
HARMINDER KAUR Vs. UNION OF INDIA & OTHERS
July 30, 2013
HOSHIAR SINGH Vs. UNION OF INDIA & OTHERS
August 16, 2013
JAGDISH PAL Vs. UNION OF INDIA & OTHERS
August 19, 2013
JOGINDER SINGH Vs. UNION OF INDIA & OTHERS
September 4, 2013
K. VIJAYA PRASAD Vs. THE UNION OF INDIA, REP. BY ITS SECRETARY, MINISTRY OF DEFENCE (ARMY) & OTHERS
January 29, 2013
KRISHAN LAL Vs. UNION OF INDIA & OTHERS
February 12, 2013
KULDEEP SINGH Vs. UNION OF INDIA & OTHERS
August 16, 2013
KULDIP SINGH Vs. UNION OF INDIA & OTHERS
January 17, 2013
KULWANT SINGH Vs. UNION OF INDIA & OTHERS
February 13, 2013
LAKHBIR SINGH Vs. UNION OF INDIA & OTHERS
May 28, 2013
LT COL VINAY LAKHERA Vs. UNION OF INDIA & OTHERS
July 30, 2013
MAGAN SINGH Vs. UNION OF INDIA & OTHERS
May 24, 2013
MANJIT SINGH Vs. UNION OF INDIA & OTHERS
May 20, 2013
MANJIT SINGH Vs. UNION OF INDIA & OTHERS
March 6, 2013
MANOJ KUMAR MISHRA Vs. UNION OF INDIA & OTHERS
May 29, 2013
MANOJ KUMAR SINGH Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY, MINISTRY OF DEFENCE & OTHERS
January 4, 2013
MOHINDER PAL Vs. UNION OF INDIA & OTHERS
March 13, 2013
MOHINDER SINGH Vs. UNION OF INDIA & OTHERS
February 11, 2013
MRS. C. PADMAVATHI Vs. THE SECRETARY THE GOVERNMENT OF INDIA MINISTRY OF DEFENCE (ARMY) & ANOTHER
March 28, 2013
MRS. DAXINA KUMARI Vs. UNION OF INDIA & OTHERS
July 24, 2013
MRS. KAMLA RANI Vs. UNION OF INDIA & OTHERS
February 12, 2013
NAIB-SUBEDAR SETHURATHINAM Vs. UNION OF INDIA REPRESENTED BY ITS SECRETARY TO MINISTRY OF DEFENCE NEW DELHI & OTHERS
February 20, 2013
NARDEV SINGH Vs. UNION OF INDIA & OTHERS
January 18, 2013
NARENDER KUMAR CHOUDHARY Vs. UNION OF INDIA & OTHERS
March 14, 2013
NARESH KUMAR BHARDWAJ Vs. UNION OF INDIA & OTHERS
March 12, 2013
NIRMAL SINGH Vs. UNION OF INDIA & OTHERS
March 12, 2013
PIARA SINGH THROUGH LRS DALJEET KAUR & OTHERS Vs. UNION OF INDIA & OTHERS
February 13, 2013
PRABHAKAR RAO MALLELA Vs. THE GOC-IN-C, HQ WESTERN COMMAND, CHANDIMANDIR, HARYANA & OTHERS
April 18, 2013
PRITAM SINGH Vs. UNION OF INDIA & OTHERS
March 8, 2013
R. SILAMBARASAN Vs. UNION OF INDIA, REPRESENTED BY CHIEF OF ARMY STAFF & OTHERS
April 10, 2013
RAJESH CHAND Vs. UNION OF INDIA & OTHERS
May 24, 2013
RAJESH KUMAR GAHLAWAT Vs. UNION OF INDIA & OTHERS
September 17, 2013
RAJESH KUMAR SHARMA Vs. UNION OF INDIA & OTHERS
May 13, 2013
RAJINDER PARSHAD Vs. UNION OF INDIA & OTHERS
March 13, 2013
RAM KISHAN Vs. UNION OF INDIA & OTHERS
January 7, 2013
RAVINDER SINGH YADAV Vs. UNION OF INDIA & OTHERS
February 12, 2013
RECT P. KIKIN Vs. UNION OF INDIA, THROUGH THE SECRETARY, MINISTRY OF DEFENCE & OTHERS
April 30, 2013
S.S.DHILLON Vs. UNION OF INDIA & OTHERS
August 8, 2013
SANTOKH SINGH Vs. UNION OF INDIA & OTHERS
May 14, 2013
SARJEET SINGH THROUGH LR MRS. INDRAWATI (WIFE) Vs. UNION OF INDIA & OTHERS
April 9, 2013
SATYAWAN Vs. UNION OF INDIA & OTHERS
March 14, 2013
SAVITRI DEVI Vs. UNION OF INDIA & OTHERS
March 5, 2013
SOHAN SINGH Vs. UNION OF INDIA & OTHERS
September 19, 2013
SUKHDEV SINGH Vs. UNION OF INDIA & OTHERS
February 13, 2013
SURAJ SINGH Vs. UNION OF INDIA & OTHERS
August 13, 2013
T. RAMARAJAN Vs. UNION OF INDIA REP. BY ITS SECRETARY NEW DELHI & OTHERS
February 26, 2013
WARYAM SINGH MANHAS Vs. UNION OF INDIA & OTHERS
May 24, 2013
WG CDR GBS KANG Vs. UNION OF INDIA & OTHERS
May 28, 2013
A. SHAJI Vs. UNION OF INDIA, REPRESENTED BY THE SECRETARY TO GOVERNMENT (DEFENCE), NEW DELHI & OTHERS
July 19, 2013
A. VIJAYAN Vs. SECRETARY, MINISTRY OF DEFENCE, UNION OF INDIA, NEW DELHI & OTHERS
June 6, 2013
A.K. SHOUKKATHALI Vs. THE UNION OF INDIA, REPRESENTED BY SECRETARY TO MINISTRY OF DEFENCE & OTHERS
November 12, 2013
A.T. VARGHESE Vs. UNION OF INDIA, REP. BY SECRETARY, NEW DELHI & OTHERS
June 28, 2013
A.V. JOSEPH Vs. THE UNION OF INDIA REPRESENTED BY THE SECRETARY & OTHERS
January 25, 2013
ADAVAYYA KARAGUPPI & OTHERS Vs. THE UNION OF INDIA, REPRESENTED BY THE SECRETARY, MINISTRY OF DEFENCE, NEW DELHI & OTHERS
June 14, 2013
ADIVEPPA BASAVANNI Vs. COMMANDING OFFICER
July 9, 2013
ARACKAL XAVIER PONNOSE Vs. THE UNION OF INDIA, REPRESENTED BY THE SECRETARY, NEW DELHI & OTHERS
June 13, 2013
ASHISH CHAUDHARY Vs. UNION OF INDIA, REPRESENTED BY THE SECRETARY TO THE GOVERNMENT, DEPARTMENT OF DEFENCE MINISTRY, NEW DELHI & OTHERS
July 4, 2013
ASHOK KUMAR DUTT Vs. UOI
September 2, 2013
AYSHABEEVI Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY, NEW DELHI & OTHERS
May 24, 2013
B. ANILKUMAR Vs. THE UNION OF INDIA REPRESENTED BY ITS SECRETARY & OTHERS
January 9, 2013
BALRAM SINGH Vs. UNION OF INDIA
February 11, 2013
BIJILESH KUMAR Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY, MINISTRY OF DEFENCE & OTHERS
June 24, 2013
BRIG AJAY SINGH PANWAR Vs. UNION OF INDIA
July 1, 2013
BRIG JACOB THAKARAN CHAKO Vs. UOI
December 6, 2013
C. STUVART Vs. THE UNION OF INDIA, REPRESENTED BY THE SECRETARY TO GOVT. OF INDIA, MINISTRY OF DEFENCE, NEW DELHI & OTHERS
July 25, 2013
C.K. RAMACHANDRAN Vs. THE UNION OF INDIA REPRESENTED BY THE SECRETARY, MINISTRY OF DEFENCE & OTHERS
February 27, 2013
C.U. EX HAVILDAR ABRAHAM & OTHERS Vs. UNION OF INDIA REPRESENTED BY ITS SECRETARY, NEW DELHI & OTHERS
July 17, 2013
CAPT. (MRS.) SHARI JOHN Vs. THE UNION OF INDIA, REPRESENTED BY ITS SECRETARY, GOVERNMENT. OF INDIA, MINISTRY OF DEFENCE & OTHERS
August 13, 2013
CAPTAIN H.S. GILL (RETD) Vs. UNION OF INDIA, REPRESENTED IT ITS DEFENCE SECRETARY, NEW DELHI & OTHERS
May 29, 2013
CAPTAIN V. SREENIVASAN Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY, NEW DELHI & OTHERS
June 7, 2013
CHANNAPPA B. GALATI, EX SEPOY & OTHERS Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY, MINISTRY OF DEFENCE NEW DELHI & OTHERS
July 9, 2013
COL AK SINGH Vs. UOI
December 6, 2013
COL RM SHARMA Vs. UOI
December 6, 2013
COL SANJAY DATTA Vs. UNION OF INDIA
October 9, 2013
COL. C.P. RAGHUNANDANAN (RETD) Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY, NEW DELHI & OTHERS
June 25, 2013
COL. K.N. SREEKUMAR Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY NEW DELHI & OTHERS
March 12, 2013
COL. KAMAL DEEP SINGH Vs. UNION OF INDIA
May 1, 2013
COL. RE KOSHY (RETD) Vs. UNION OF INDIA, REPRESENTED BY SECRETARY, NEW DELHI & ANOTHER
July 11, 2013
COL. V SUBRAMANI Vs. UNION OF INDIA
November 19, 2013
COLONEL S.S. NAIR SM Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY, MINISTRY OF DEFENCE, NEW DELHI & OTHERS
June 6, 2013
CORPORAL S. ARUN Vs. THE UNION OF INDIA, REPRESENTED BY ITS SECRETARY, MINISTRY OF DEFENCE & OTHERS
September 27, 2013
CORPORAL VIJAYAKUMAR Vs. UNION OF INDIA, REPRESENTED BY ITS DEFENCE SECRETARY, NEW DELHI & OTHERS
July 31, 2013
CPOAOF V.P. SINGH Vs. THE UNION OF INDIA, REPRESENTED BY ITS SECRETARY, MINISTRY OF DEFENCE, NEW DELHI & OTHERS
July 31, 2013
DEEPAKUMARI Vs. UNION OF INDIA REPRESENTED BY ITS SECRETARY MINISTRY OF DEFENCE NEW DELHI & OTHERS
January 4, 2013
E. BABY & OTHERS Vs. THE UNION OF INDIA, REPRESENTED BY DEFENCE SECRETARY, GOVERNMENT OF INDIA & OTHERS
January 22, 2013
EX CPL CHUNDURI SUNDRA RAJU Vs. UOI
September 4, 2013
EX CPL SKS CHAUHAN Vs. UNION OF INDIA
January 17, 2013
EX DFR. CHAMAN LAL Vs. UNION OF INDIA
August 13, 2013
EX GNR BILLU RAM YADAV Vs. UOI
October 3, 2013
EX GNR K.C. VISWANATHAN Vs. THE UNION OF INDIA, REPRESENTED BY ITS SECRETARY NEW DELHI & OTHERS
July 25, 2013
EX GNR. GHAN SHYAM SINGH Vs. UNION OF INDIA
February 18, 2013
EX HAV & HON NB SUB P.S. PRADEEP KUMAR Vs. THE UNION OF INDIA, THROUGH THE SECRETARY NEW DELHI & OTHERS
May 22, 2013
EX HON. LT. SHIV RAM SINGH YADAV Vs. UOI
December 16, 2013
EX L/NK MATADIN Vs. UOI
November 13, 2013
EX LANCE NAIK M.M. JOY Vs. UNION OF INDIA, REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF INDIA, NEW DELHI & OTHERS
June 17, 2013
EX NB SUB RAM ASHRY SINGH Vs. UNION OF INDIA
April 9, 2013
EX NK KRAPAL SINGH Vs. UOI
November 12, 2013
EX NK SKT VIJAY SINGH Vs. UNION OF INDIA
February 18, 2013
EX NK/GUNNER KALAPPA SIDDAPPA KAMBAR Vs. UNION OF INDIA BY ITS SECRETARY, NEW DELHI & OTHERS
July 10, 2013
EX SEP RAJESH KUMAR KARWASARA Vs. UNION OF INDIA
July 10, 2013
EX SUB MAN SINGH Vs. UOI
December 2, 2013
EX SUB RAMESH KUMAR Vs. UOI
October 17, 2013
EX SUBEDAR (HONORARY) MURALEEDHARA Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY, NEW DELHI & OTHERS
July 4, 2013
EX SUBEDAR MAJOR & HONORARY LIEUTENANT K. KRISHNAN NAIR VENUGOPALAN Vs. THE UNION OF INDIA, REPRESENTED BY THE SECRETARY NEW DELHI & OTHERS
May 27, 2013
EX. CORPORAL M. ABRAHAM Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY, NEW DELHI & OTHERS
May 21, 2013
EX. HAV. HONY/NB/SUB RAMESH & OTHERS Vs. THE UNION OF INDIA, REPRESENTED BY ITS SECRETARY, MINISTRY OF DEFENCE & OTHERS
February 18, 2013
EX. L NAIK Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY NEW DELHI & OTHERS
July 22, 2013
EX. LAC GK SINGH (656393), TRADE MED/ASST Vs. UNION OF INDIA, MINISTRY OF DEFENCE, BY ITS DEFENCE SECRETARY & OTHERS
September 9, 2013
EX. LANCE NAIK VIKASH BISHT Vs. UNION OF INDIA
July 12, 2013
EX. NK. K.B. AJITHA KUMAR & ANOTHER Vs. UNION OF INDIA REPRESENTED THROUGH THE SECRETARY MINISTRY OF DEFENCE NEW DELHI & OTHERS
January 25, 2013
EX. RECRUIT DHARUV PRAKASH Vs. UOI
October 4, 2013
EX. SERGEANT VINU K. HORMIS Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY, MINISTRY OF DEFENCE & OTHERS
August 19, 2013
EX.CFN, M. DAMODARAN & OTHERS Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY, NEW DELHI & OTHERS
May 23, 2013
EX.CPL. O.P. SINGH Vs. UNION OF INDIA
January 8, 2013
F, SGT JYOTHISH PRABHAKARAN Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY NEW DELHI & OTHERS
May 20, 2013
G.R. PRASANTH Vs. THE UNION OF INDIA, REPRESENTED BY THE SECRETARY TO GOVT., (DEFENCE), MINISTRY OF DEFENCE & OTHERS
July 31, 2013
GNR SUNIL KUMAR Vs. U.O.I.
October 8, 2013
GROUP CAPTAIN SAJI ABRAHAM (16647) ADM, Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY NEW DELHI & OTHERS
May 27, 2013
H EX HAV SATHEESA Vs. THE UNION OF INDIA, REPRESENTED BY SECRETARY NEW DELHI & ANOTHER
May 24, 2013
H. NAIK (T/S) N.V. RAJENDRAN Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY, NEW DELHI & OTHERS
June 19, 2013
HAV CP SINGH Vs. UOI
November 29, 2013
HAV JASWANT SINGH Vs. UOI
September 12, 2013
HAV. RAFIQ ABDUL FAUJDAR Vs. UNION OF INDIA, THROUGH SECRETARY, MINISTRY OF DEFENCE & OTHERS
January 15, 2013
HAV/CLK (SD) LAVHATE SHARAD BABAN Vs. UNION OF INDIA
February 1, 2013
HAVILDAR (HONORARY NAIB SUBEDAR) T.P. RAMAKRISHNAN NAIR & OTHERS Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY, MINISTRY OF DEFENCE & OTHERS
September 23, 2013
HAVILDAR ACHUTHAN KUNHIPURAYIL Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY, NEW DELHI & OTHERS
June 28, 2013
HONY. NB. SUB. D. RAJENDRAN Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY, MINISTRY OF DEFENCE, NEW DELHI & OTHERS
June 14, 2013
J. NANDA KUMAR Vs. THE UNION OF INDIA REPRESENTED BY THE SECRETARY & OTHERS
January 17, 2013
J. RAJENDRAN NAIR Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY, MINISTRY OF DEFENCE & OTHERS
August 23, 2013
J.M. VEERABHADRABABU Vs. UNION OF INDIA, REPRESENTED BY THE SECRETARY, MINISTRY OF DEFENCE NEW DELHI & OTHERS
June 27, 2013
J.W.O. N.K. MOHANAN & OTHERS Vs. THE UNION OF INDIA REPRESENTED BY ITS SECRETARY & OTHERS
January 21, 2013
JOHN D CRUZ Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY, MINISTRY OF DEFENCE, NEW DELHI & ANOTHER
July 12, 2013
JUSTIN MATHEW Vs. THE UNION OF INDIA, REPRESENTED BY THE SECRETARY TO GOVT., MINISTRY OF DEFENCE & OTHERS
August 22, 2013
K. RAJENDRAKUMAR Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY, NEW DELHI & OTHERS
July 2, 2013
K. SADHEESAN Vs. UNION OF INDIA, REPRESENTED BY THE SECRETARY TO GOVERNMENT (DEFENCE) & OTHERS
April 5, 2013
K. SASIDHARAN Vs. UNION OF INDIA REPRESENTED BY ITS SECRETARY & OTHERS
January 7, 2013
K.A. THAMMAIAH Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY, MINISTRY OF DEFENCE & OTHERS
September 24, 2013
K.K. RAPPAI Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY & OTHERS
April 5, 2013
K.N. RAGHAVAN Vs. UNION OF INDIA, REPRESENTED BY SECRETARY MOD NEW DELHI & OTHERS
February 28, 2013
K.P. GEORGE Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY TO GOVERNMENT, MINISTRY OF DEFENCE NEW DELHI & OTHERS
July 1, 2013
K.P. JAGADISH PRABHU Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY NEW DELHI & OTHERS
May 29, 2013
K.P. SURENDRAN Vs. THE UNION OF INDIA, REPRESENTED BY ITS SECRETARY & OTHERS
August 26, 2013
K.S. RAMACHANDRA Vs. THE UNION OF INDIA, REPRESENTED BY THE CHIEF SECRETARY, NEW DELHI & OTHERS
March 3, 2013
K.S. RAMACHANDRA Vs. THE UNION OF INDIA, REPRESENTED BY THE CHIEF SECRETARY, MINISTRY OF DEFENCE, NEW DELHI & OTHERS
June 3, 2013
K.S. SAHU, EMA-1, Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY, MINISTRY OF DEFENCE & OTHERS
July 23, 2013
K.T. JOY Vs. THE UNION OF INDIA THROUGH THE SECRETARY MINISTRY OF DEFENCE (ARMY) & OTHERS
January 14, 2013
KARTIKEYAN Vs. THE OFFICER IN CHARGE AIR FORCE RECORD OFFICE NEW DELHI & OTHERS
January 8, 2013
KUNDAN GHOSH Vs. UOI
September 5, 2013
LIEUTENANT COLONEL A. SURESHKUMAR VSM Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY, NEW DELHI & OTHERS
April 5, 2013
LT COL (DR.) DIBYENDU PAL Vs. UNION OF INDIA
January 4, 2013
LT COL ANUJ SRIVASTAVA Vs. UOI
December 5, 2013
LT COL RAJINDERA PRATAP SINGH Vs. UNION OF INDIA
January 31, 2013
LT COL SUKHWINDER SINGH Vs. UOI
November 25, 2013
LT GEN RAVI DASTANE, AVSM, VSM Vs. UOI
September 6, 2013
LT. COL. GOPALAKRISHNAN & OTHERS Vs. THE UNION OF INDIA, NEW DELHI REPRESENTED BY UNDER SECRETARY TO GOVERNMENT & OTHERS
January 17, 2013
LT. COL. P.B. AIYAPPA Vs. UNION OF INDIA, THROUGH ITS SECRETARY TO GOVERNMENT OF INDIA & OTHERS
August 20, 2013
LT. DINESH KUMAR MISHRA Vs. UNION OF INDIA
October 3, 2013
LT.COL.(RTD) S. BALAKRISHNAN Vs. THE UNION OF INDIA, REPRESENTED BY THE SECRETARY FOR DEFENCE, NEW DELHI & OTHERS
March 14, 2013
M. MAJ. (RETD). R.S. VISWANATH & ANOTHER Vs. UNION OF INDIA, THROUGH THE SECRETARY, NEW DELHI & OTHERS
June 4, 2013
M. SURESH Vs. UNION OF INDIA, REPRESENTED BY SECRETARY TO GOVERNMENT OF INDIA, MINISTRY OF DEFENCE, & OTHERS
May 24, 2013
M.B. SURESH BABU & OTHERS Vs. UNION OF INDIA REPRESENTED BY ITS SECRETARY/ DIRECTOR (PENSION/POLICY) & ANOTHER
January 25, 2013
M.U. KRISHNAN (EX.WARRANT OFFICER OF ARMY POSTAL SERVICE) Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY, NEW DELHI & OTHERS
June 6, 2013
M.V. REGHUNANDANAN & ANOTHER Vs. THE UNION OF INDIA, REPRESENTED BY THE SECRETARY, NEW DELHI & OTHERS
June 6, 2013
M.V. SUSHIL KUMAR Vs. UNION OF INDIA, REP. BY ITS SECRETARY TO GOVT., MINISTRY OF DEFENCE, NEW DELHI & OTHERS
July 17, 2013
MADHAVAN KUTTATH & OTHERS Vs. . THE UNION OF INDIA, REPRESENTED BY SECRETARY TO GOVERNMENT OF INDIA, NEW DELHI & OTHERS
May 27, 2013
MAHANTAPPA M. BAGEWADI & OTHERS Vs. THE UNION OF INDIA REP. BY THE SECRETARY, MINISTRY OF DEFENCE, NEW DELHI & OTHERS
June 14, 2013
MAJ (RETD) A. SRIKANTH Vs. UNION OF INDIA
April 1, 2013
MAJ (RETD) AVI CHANDER SUD Vs. UNION OF INDIA
July 31, 2013
MAJ GEN (RETD) A.V.J. VIJAI PAL YADAV Vs. UNION OF INDIA, THROUGH THE SECRETARY, NEW DELHI & OTHERS
July 8, 2013
MAJ H.S. KHOKHAR (RETD) Vs. UOI
October 7, 2013
MAJ. RANJEET PANWAR Vs. UNION OF INDIA
May 9, 2013
MAJOR MS BINDRA (RETD) Vs. UOI
November 22, 2013
MAJOR R.D. SINGH Vs. UNION OF INDIA
April 1, 2013
MAJOR R.R. AKELLA Vs. UOI
December 5, 2013
MARIAMMA MATHAI Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY, NEW DELHI & OTHERS
January 14, 2013
MARY ALEXANDER & ANOTHER Vs. THE UNION OF INDIA REPRESENTED BY ITS SECRETARY & OTHERS
January 10, 2013
MRS. MARIA ZACHARIA & ANOTHER Vs. UNION OF INDIA, REPRESENTED BY THE SECRETARY, GOVERNMENT OF INDIA, NEW DELHI & OTHERS
July 16, 2013
MRS. NITHYA K. PILLAI Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY, MINISTRY OF DEFENCE & OTHERS
June 25, 2013
MRS. SARBATI DEVI Vs. UNION OF INDIA
August 5, 2013
N. JAYAKUMARAN Vs. THE UNION OF INDIA, REPRESENTED BY THE SECRETARY & OTHERS
April 5, 2013
N. SREEDHARAN Vs. THE CONTROLLER OF DEFENCE ACCOUNTS (P) & OTHERS
January 8, 2013
NB SUB ROSHAN LAL Vs. UNION OF INDIA
January 3, 2013
NK HAMER SINGH CHANDRAWAT Vs. UOI
November 18, 2013
NK R. NARAYANASWAMY Vs. UOI
November 8, 2013
P. CHANDRAN PILLAI Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY, MINISTRY OF DEFENCE, NEW DELHI & OTHERS
July 25, 2013
P. KAMALAM @ KAMALAKSHI Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY NEW DELHI & OTHERS
April 5, 2013
P. MADHUSOODANAN Vs. UNION OF INDIA, REPRESENTED BY THE SECRETARY TO GOVERNMENT (DEFENCE), & OTHERS
April 3, 2013
P.K. EX CORPORAL PADMANABHAN Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY, NEW DELHI & OTHERS
July 26, 2013
P.K. REMANI Vs. UNION OF INDIA, REP. BY THE SECRETARY TO GOVERNMENT (DEFENCE), NEW DELHI & OTHERS
June 19, 2013
P.K. VASUDEVAN NAIR Vs. THE OFFICER IN CHARGE & OTHERS
April 4, 2013
P.M. JAMES Vs. THE UNION OF INDIA, THROUGH THE SECRETARY & OTHERS
April 1, 2013
PETER GEORGE THOTTAM (DIED) & OTHERS Vs. THE UNION OF INDIA REPRESENTED BY SECRETARY MINISTRY OF DEFENCE & OTHERS
January 15, 2013
R. VIJAYADHARAN & OTHERS Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY NEW DELHI & OTHERS
May 31, 2013
RFN PRAKASH SINGH Vs. UNION OF INDIA
July 2, 2013
RFN. PRAKASH SINGH Vs. UOI
December 3, 2013
ROSHANBI H. NADAF & ANOTHER Vs. THE UNION OF INDIA THROUGH THE SECRETARY MINISTRY OF DEFENCE (ARMY) & OTHERS
January 9, 2013
SATHEESH KUMAR Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY, MINISTRY OF DEFENCE & OTHERS
November 13, 2013
SCPO VISHWAJIT SINGH Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY, MINISTRY OF DEFENCE & OTHERS
September 4, 2013
SEP MP RINKOO Vs. UOI
September 3, 2013
SHIV KARAN MISHRA, NAIB SUBEDAR Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY MINISTRY OF DEFENCE, NEW DELHI & OTHERS
June 28, 2013
SQN LDR ARPITA JAIN Vs. UOI
November 29, 2013
SQN. LDR R. BHUSAL Vs. UNION OF INDIA
May 15, 2013
SUB (NOW NB SUB) (GD) RAJBIR Vs. UNION OF INDIA
February 1, 2013
SUB PRATAP SINGH SHEKHAWAT Vs. CHIEF OF ARMY STAFF
March 4, 2013
SUNIL KUMAR P.S. NAIK (OPERATOR), FIELD REGIMENT Vs. THE UNION OF INDIA, REPRESENTED BY THE DEFENCE SECRETARY, NEW DELHI & OTHERS
July 22, 2013
SURGEON CAPTAIN P.R. NAIR Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY, MINISTRY OF DEFENCE, NEW DELHI & OTHERS
July 2, 2013
SYED SHAHAMEER Vs. THE UNION OF INDIA, REPRESENTED BY ITS SECRETARY & OTHERS
April 4, 2013
T. GRACY Vs. UNION OF INDI REPRESENTED BY THE SECRETARY, MINISTRY OF DEFENCE, NEW DELHI & OTHERS
June 28, 2013
T. THARESH Vs. THE GENERAL CHIEF OF THE ARMY STAFF NEW DELHI & OTHERS
January 22, 2013
T. VIMALA Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY, MINISTRY OF DEFENCE & OTHERS
September 9, 2013
T.K. THILAKAN Vs. UNION OF INDIA REPRESENTED BY THE SECRETARY MINISTRY OF DEFENCE NEW DELHI & OTHERS
January 21, 2013
T.M. NACHAPPA Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY, NEW DELHI & OTHERS
May 20, 2013
THE UNION OF INDIA, REPRESENTED BY SECRETARY, GOVT. OF INDIA, NEW DELHI & OTHERS Vs. MRS. PADMINI AMMA
May 24, 2013
V. MOHAN DAS (EX CK (S) Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY, NEW DELHI & OTHERS
July 26, 2013
V.V. EX NB. SUB ISSAC Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY, MINISTRY OF DEFENCE & OTHERS
September 10, 2013
W, NAIK, M.P. REGIMON Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY, NEW DELHI & OTHERS
May 29, 2013
W.O.N. SINGH Vs. THE UNION OF INDIA, REPRESENTED BY ITS SECRETARY, MINISTRY OF DEFENCE & OTHERS
August 21, 2013
WING COMMANDER (RETD). KAMBHALUR SREENIVASA RAO Vs. UNION OF INDIA, THROUGH SECRETARY, MINISTRY OF DEFENCE
September 27, 2013
Y, EX. RECRUIT ANU SANKAR Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY, NEW DELHI & OTHERS
June 18, 2013