Case Index

Title
Date
AASHISH RANJAN, SON OF SRI BUNDI PRASAD Vs. ARUN KUMAR SRIVASTAVA
May 2, 2013
ABDUL KHAIR Vs. STATE OF BIHAR
September 16, 2013
ABDUL RAJJAQUE Vs. STATE OF BIHAR
November 1, 2013
ABDUL TOUF Vs. STATE OF BIHAR
May 2, 2013
ABHA KUMARI Vs. RENU KUMARI
February 25, 2013
ABHA KUMARI Vs. STATE OF BIHAR
February 25, 2013
ABID AKHTAR S/O LATE HAJI ABDUL JABBAR Vs. STATE OF BIHAR
July 16, 2013
ABUL HASAN Vs. R.G. HOLDINGS PRIVATE LTD.
July 16, 2013
ADALAT PANDEY Vs. THE STATE OF BIHAR AND ORS.
January 10, 2013
ADMINISTRATOR, BIHAR STATE CO-OPERATIVE LAND DEVELOPMENT BANK LTD Vs. AJIT KUMAR SINHA SON OF LATE NARENDRA KUMAR SINHA
July 16, 2013
AFROZ JAHAN Vs. SYED NAJMUL HODA
October 1, 2013
AFROZ JAHAN Vs. SYED NAJMUL HODA
November 1, 2013
AHILYA DEVI WIDOW OF LATE RAMJEE SHARMA Vs. SUSHILA DEVI WIFE OF NITYA NAND SHARMA
February 5, 2013
AHMAD MUMTAZ AHMAD AND ORS. Vs. THE BIHAR STATE AGRICULTURAL MARKETING BOARD AND ORS.
November 22, 2013
AJABLAL MAHTO Vs. STATE OF BIHAR
October 24, 2013
AJAY KUMAR Vs. THE BIHAR STATE POWER (HOLDING) COMPANY LIMITED THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR AND ORS.
August 20, 2013
AJAY SINGH Vs. STATE OF BIHAR
December 17, 2013
AJIT KUMAR PANDEY Vs. THE STATE OF BIHAR AND ANR.
February 8, 2013
AKHELESH SAHI Vs. THE STATE OF BIHAR
April 22, 2013
AKHILESH KUMAR Vs. STATE OF BIHAR
March 1, 2013
AKHILESH KUMAR SHARMA Vs. THE STATE OF BIHAR AND ORS.
June 24, 2013
AKHILESH KUMAR SINGH Vs. STATE OF BIHAR AND ORS
December 10, 2013
AKHILESH KUMAR SINGH Vs. STATE OF BIHAR
December 12, 2013
AKIL AHMAD Vs. BALESHWAR PD. GUPTA
August 22, 2013
ALOK KUMAR PRASAD Vs. THE STATE OF BIHAR
January 23, 2013
AMAN KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
February 20, 2013
AMAR AARON Vs. BANK OF INDIA
September 4, 2013
AMAR JYOTI, SON OF SHRAWAN KUMAR, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH DIRECTOR GENERAL OF POLICE, BIHAR, PATNA
December 17, 2013
AMBARISH SONI Vs. STATE OF BIHAR & ANR
September 11, 2013
AMBIKA RAM @ AMRIK RAM AND ORS Vs. STATE OF BIHAR
December 5, 2013
AMBUJ TIWARY Vs. MUKTA MANI DEVI
October 9, 2013
AMERENDER SINGH @ AMRENDER PRASAD SINGH AND RABINDER SINGH @ RAMENDER SINGH Vs. THE STATE OF BIHAR
November 26, 2013
AMIRUL HAQUE @ MD. AMIRUL HAQUE & ORS. Vs. SHEIKH SHAKUR & ORS.
February 20, 2013
AMIT KUMAR @ SURAJ KUMAR Vs. STATE OF BIHAR
June 21, 2013
AMIT KUMAR JHA @ AMIT JHA Vs. STATE OF BIHAR
October 8, 2013
AMIT KUMAR ROY Vs. STATE OF BIHAR
August 8, 2013
AMOD KUMAR DAS Vs. RENU KUMAR DAS
September 10, 2013
AMOL MISHRA Vs. STATE OF BIHAR
May 9, 2013
AMRENDRA KUMAR Vs. STATE OF BIHAR
September 20, 2013
AMRENDRA KUMAR SINGH AND ORS Vs. STATE OF BIHAR
December 5, 2013
AMRENDRA NARAIN SHARMA Vs. TAPESHWAR MISTRY
April 24, 2013
AMRESH KUMAR Vs. STATE OF BIHAR
July 29, 2013
ANAND DEO KANSYAKAR Vs. THE BIHAR STATE FINANCIAL CORPORATION
August 6, 2013
ANAND KISHORE THAKUR Vs. STATE OF BIHAR
April 8, 2013
ANAND KUMAR Vs. STATE OF BIHAR
January 10, 2013
ANANDI ROY Vs. STATE OF BIHAR
January 24, 2013
ANARASH RAI Vs. UNION OF INDIA
November 19, 2013
ANDEKH YADAV S/O LATE CHINA YADAV Vs. STATE OF BIHAR
June 20, 2013
ANIL KUMAR Vs. RAM AUTAR MODI S/O. LATE KALI PRASAD MODI
May 7, 2013
ANIL KUMAR Vs. MEGHAN YADAV AND ORS.
September 11, 2013
ANIL KUMAR Vs. THE STATE OF BIHAR AND ORS.
July 2, 2013
ANIL KUMAR Vs. THE STATE OF BIHAR AND ORS.
January 10, 2013
ANIL KUMAR Vs. STATE OF BIHAR
August 2, 2013
ANIL KUMAR Vs. RAM AUTAR MODI
December 17, 2013
ANIL KUMAR Vs. STATE OF BIHAR
July 3, 2013
ANIL KUMAR CHAUDHARY Vs. SMT. RITA DEVI & ORS.
February 12, 2013
ANIL KUMAR GUPTA Vs. PRADEEP KR. GOSH @ GHOSH
March 1, 2013
ANIL KUMAR RAI S/O LATE GANGA RAI AND ORS Vs. STATE OF BIHAR AND ORS
October 25, 2013
ANIL KUMAR RAM @ ANIL RAM Vs. PARES NATH DAS AND ORS.
April 17, 2013
ANIL KUMAR SINHA Vs. MD. SALAHUDDIN, S/O LATE MD. MOHAMMOD
June 19, 2013
ANIL KUMAR SINHA Vs. UNION OF INDIA
February 6, 2013
ANIL MAHALDAR Vs. STATE OF BIHAR
January 30, 2013
ANIL SINGH @ MAKHRU SINGH Vs. STATE OF BIHAR
February 4, 2013
ANIL SINGH, S/O-SRI BHUDEO SINGH Vs. STATE OF BIHAR
April 2, 2013
ANIL YADAV Vs. STATE OF BIHAR
February 6, 2013
ANIMESH KUMAR MISHRA AND ORS. Vs. THE STATE OF BIHAR AND ANR.
July 15, 2013
ANIRUDH AKHAURI Vs. STATE BANK OF INDIA THROUGH ITS CHAIRMAN & ORS.
January 8, 2013
ANIRUDH PRASAD Vs. TILKA MANJHI BHAGALPUR UNIVERSITY
March 7, 2013
ANISH CHAKRABORTY S/O PHANINDRA NATH CHAKRABORTY Vs. STATE OF BIHAR
August 19, 2013
ANITA DEVI Vs. STATE OF BIHAR AND ORS
July 1, 2013
ANITA KUER & ORS Vs. CHANDRA BHUSHAN SINGH & ORS
July 24, 2013
ANJANI KUMAR SINHA Vs. STATE OF BIHAR
March 5, 2013
ANJITA KUMARI Vs. STATE OF BIHAR
May 9, 2013
ANMOL HOMES PVT LTD Vs. PATNA MUNICIPAL CORPORATION
December 11, 2013
ANOD DAS Vs. STATE OF BIHAR
June 27, 2013
ANTIM MANDAL Vs. THE STATE OF BIHAR AND ORS.
April 9, 2013
ANUJ KUMAR Vs. STATE OF BIHAR
January 31, 2013
ANUJ KUMAR SINGH Vs. STATE OF BIHAR
June 19, 2013
ANUJ RAM SON OF RAM PRAMOD RAM Vs. STATE OF BIHAR
August 7, 2013
ANUP KUMAR RAM Vs. THE STATE OF BIHAR AND ORS.
February 7, 2013
ANUP NARAIN PRASAD SINHA S/O CHOTTU PRASAD Vs. BUDHANI DEVI W/O ANUP NARAIN PRASAD SINHA
September 2, 2013
ANWARUL HAQUE @ BAHRUL Vs. STATE OF BIHAR
October 9, 2013
AQUEEL SARWAR Vs. STATE OF BIHAR
July 18, 2013
ARBIND KUMAR Vs. STATE OF BIHAR
December 5, 2013
ARBIND PRASAD ALIAS SUSHIE KUMAR VERMA Vs. STATE OF BIHAR
March 5, 2013
ARCHANA DEVI Vs. STATE OF BIHAR
September 4, 2013
ARJUN KUMAR SINGH @ ARJUN SINGH Vs. STATE OF BIHAR
December 17, 2013
ARJUN RAWAT S/O RAM REKH RAWAT AND ORS Vs. STATE OF BIHAR AND ORS
August 30, 2013
ARTI KUMARI Vs. THE STATE OF BIHAR THROUGH HOME SECRETARY AND ORS.
July 2, 2013
ARUN KUMAR JAISWAL Vs. KAILASH CHANDRA AGRAWAL
July 1, 2013
ARUN KUMAR JHA Vs. PUSHPA CHOUDHARY AND ORS.
September 16, 2013
ARUN KUMAR SAH Vs. GITA DEVI AND ORS.
March 1, 2013
ARUN KUMAR SINGH Vs. STATE OF BIHAR
October 31, 2013
ARUN KUMAR SINGH Vs. ARRAH MUNICIPAL CORPORATION
November 14, 2013
ARUN KUMAR SINHA Vs. JAGARNATH SAHAY
December 17, 2013
ARUN KUMAR TIWARY Vs. STATE OF BIHAR
July 26, 2013
ARUN KUMAR TIWARY Vs. STATE OF BIHAR
January 29, 2013
ARUN KUMAR VERMA Vs. STATE OF BIHAR
January 8, 2013
ARUN SAH Vs. THE STATE OF BIHAR THROUGH C.B.I.
January 23, 2013
ARUNA KUMARI Vs. STATE OF BIHAR
October 23, 2013
ARUNDHATI DUTTA Vs. PINAKI RANJAN DUTTA
November 29, 2013
ARVIND KUMAR Vs. PATNA MUNICIPAL CORPORATION
July 10, 2013
ARVIND KUMAR Vs. STATE OF BIHAR
July 8, 2013
ARVIND KUMAR SINGH Vs. STATE
September 12, 2013
ARVIND KUMAR SINGH Vs. THE STATE OF BIHAR
November 29, 2013
ARVIND KUMAR SINGH @ ARVIND SINGH Vs. THE STATE OF BIHAR THROUGH THE SECRETARY, DEPARTMENT OF HOME & ORS.
August 12, 2013
ARVIND KUMAR TIWARI Vs. THE STATE OF BIHAR AND ORS.
May 2, 2013
ARVIND YADAV @ RAJU DA S/O DAMODAR YADAV Vs. STATE OF BIHAR
August 21, 2013
ASFAQUE, SON OF SK MOHAMMAD ALI, RESIDENT OF SHEKHPATTI BHUIDHARWA, PS Vs. THE STATE OF BIHAR THROUGH THE DIRECTOR PANCHAYATI RAJ BIHAR, PATNA
December 9, 2013
ASHA DEVI Vs. RAMA NAND SINGH
December 2, 2013
ASHA DEVI @ ASHA RANI Vs. RAM DEO SINGH
April 16, 2013
ASHARFI CHOUDHARY, S/O RAMASHISH Vs. STATE OF BIHAR
January 11, 2013
ASHISH KUMAR BHARTI @ SUMAN KUMAR YADAV SON OF ASHOK KUMAR YADAV Vs. STATE OF BIHAR
May 2, 2013
ASHOK DOME Vs. STATE OF BIHAR
July 22, 2013
ASHOK KUMAR Vs. STATE OF BIHAR
December 19, 2013
ASHOK KUMAR Vs. CHANDRA BHAWANANI
December 11, 2013
ASHOK KUMAR Vs. THE STATE OF BIHAR AND ORS.
February 6, 2013
ASHOK KUMAR & ORS. Vs. THE STATE OF BIHAR THROUGH THE SECRETARY, RURAL DEVELOPMENT DEPARTMENT, GOVT. OF BIHAR & ORS.
July 17, 2013
ASHOK KUMAR SINGH Vs. STATE OF BIHAR
September 2, 2013
ASHOK KUMAR UPADHYA Vs. THE BHOJPUR ROHTAS GRAMIN BANK THROUGH ITS CHAIRMAN AND ORS.
July 30, 2013
ASHUTOSH KUMAR Vs. THE STATE OF BIHAR THROUGH PRINCIPAL SECRETARY AND ORS.
July 12, 2013
ASTERISK HOME PVT LTD Vs. STATE OF BIHAR
December 10, 2013
ATAL BIHARI SINGH Vs. STATE OF BIHAR
November 14, 2013
AVADH KUMAR PATEL Vs. RAJENDRA AGRICULTURAL UNIVERSITY
July 15, 2013
AVINASH KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
February 7, 2013
AWADH ASSOCIATES PVT. LIMITED Vs. THE STATE OF BIHAR THROUGH THE SECRETARY AND ORS.
July 9, 2013
AWADH BIHARI TIWARY SON OF LATE SHEO KUMAR TIWARY Vs. STATE OF BIHAR
April 24, 2013
AWADH KISHOR YADAV Vs. SOUTH BIHAR POWER DISTRIBUTION COMPANY LTD
December 19, 2013
AWADH KISHORE PANDEY Vs. BIHAR STATE FOOD & CIVIL SUPPLIES CORPORATION LTD.
August 5, 2013
AWADH KISHORE THAKUR Vs. STATE OF BIHAR
July 31, 2013
AZHAR HOSSAIN Vs. STATE OF BIHAR
November 19, 2013
BABALU @ RAKESH SINGH Vs. STATE OF BIHAR
November 21, 2013
BABAN OJHA Vs. THE STATE OF BIHAR AND ORS.
February 7, 2013
BABAN OJHA Vs. STATE OF BIHAR
January 10, 2013
BABITA DEVI @ MINTU DEVI Vs. STATE OF BIHAR
March 22, 2013
BABU SAHEB RAUT Vs. STATE OF BIHAR
January 4, 2013
BABUABATI DEVI Vs. BHOLA YADAV
September 20, 2013
BABUL KUMAR @ RAGHAV KUMAR Vs. STATE OF BIHAR
December 2, 2013
BACHANI KUER Vs. RAMA SHANKAR SINGH & ORS
March 5, 2013
BACHCHE LAL RAY Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT, GOVERNMENT OF BIHAR & ORS.
January 31, 2013
BADRI MAHTO SON OF KUNJAN MAHTO Vs. STATE OF BIHAR
July 11, 2013
BADRI NATH JHA Vs. THE STATE OF BIHAR AND ORS.
March 12, 2013
BADRI SINGH S/O LATE KAMLA SINGH Vs. STATE OF BIHAR
April 15, 2013
BADSHAH NUTT Vs. STATE OF BIHAR
April 2, 2013
BADSHAH PANDEY Vs. STATE OF BIHAR
June 18, 2013
BAHARAN YADAV Vs. HARI CHARAN YADAV
March 8, 2013
BAID NATH MEHTAR Vs. STATE OF BIHAR
March 19, 2013
BAIDYA NATH CHOUDHARY Vs. THE STATE OF BIHAR AND OTHERS
March 15, 2013
BAIDYA NATH PRASAD SHRIVASTAVA Vs. SUBH CHANDRA MISHARA & ORS.
February 6, 2013
BAIDYA NATH SINGH Vs. STATE OF BIHAR
February 21, 2013
BAIJNATH MAHTO Vs. STATE OF BIHAR
December 3, 2013
BAIJNATH MAHTO S/O SUKUL MAHTO AND ORS Vs. STATE OF BIHAR AND ORS
August 13, 2013
BAIJNATH PRASAD Vs. STATE OF BIHAR
July 8, 2013
BAIJNATH SINGH @ BAIDYANATH SINGH @ BAIJU SINGH S/O RAM UCHIT SINGH AND ORS Vs. STATE OF BIHAR AND ORS
August 29, 2013
BAIJNATH THAKUR Vs. STATE OF BIHAR
September 27, 2013
BAIJU MAHTO Vs. STATE OF BIHAR
August 23, 2013
BAJRANG LAL SARAF S/O KISHANLAL SARAF Vs. STATE OF BIHAR
August 16, 2013
BAL MUKUND SHARMA Vs. KAMESHWAR SINGH DARBHANGA SANSKRIT UNIVERSITY
September 13, 2013
BAL MUKUND SHARMA@BALMUKUND CHAUDHRY SON OF RAMA NAND SHA Vs. STATE OF BIHAR
May 23, 2013
BALDEO BHAGAT Vs. STATE OF BIHAR
July 5, 2013
BALESHWAR MAHTO Vs. STATE OF BIHAR
March 13, 2013
BALESHWAR MAHTO Vs. STATE OF BIHAR
August 8, 2013
BALESHWAR RAI Vs. STATE OF BIHAR
December 5, 2013
BALI RAM SINGH S/O RAM LAKHAN SINGH AND ORS Vs. STATE OF BIHAR
November 12, 2013
BALISTER RAUT @ BALISTER RAI Vs. STATE OF BIHAR
March 14, 2013
BALMIKI PRASAD SINHA Vs. STATE OF BIHAR
December 16, 2013
BALRAM PRASAD Vs. STATE OF BIHAR
August 27, 2013
BAMBAM PASWAN Vs. STATE OF BIHAR
April 24, 2013
BARAUNI Vs. STATE OF BIHAR
January 18, 2013
BARHAMDEO MODI ALIAS BARNWAL Vs. THE STATE OF BIHAR AND ORS.
February 27, 2013
BASANT MANDAL S/O PRAYAG MANDAL RESIDENT OF VILLAGE BAGDI TOLA, KADWA, P.S. KADWA, O.P. (DHOLBAJJA), DISTRICT BHAGALPUR Vs. THE STATE OF BIHAR
December 16, 2013
BASIRUDDIN Vs. BIBI KHALIQUE KHATOON
December 4, 2013
BASUDEO MANDAL Vs. STATE OF BIHAR
August 6, 2013
BASUDEO PASWAN Vs. STATE OF BIHAR
October 3, 2013
BASUDEO YADAV & ANR. Vs. THE STATE OF BIHAR & ORS.
June 19, 2013
BASULDEO DAS Vs. STATE OF BIHAR
February 22, 2013
BENGALI SAH Vs. TERASH SAH
June 17, 2013
BHAGALPUR CENTRAL CO-OPERATIVE BANK LTD Vs. SHUKHDEO JHA
July 25, 2013
BHAGWAN PRASAD Vs. NOTIFIED AREA COMMITTEE
September 17, 2013
BHAIYA LAL HANSDA Vs. STATE OF BIHAR AND ORS
July 11, 2013
BHANU PRAKASH CHOUDHARY Vs. UNION OF INDIA
April 25, 2013
BHARAT SAO Vs. STATE OF BIHAR
November 28, 2013
BHARTI DEVI Vs. AMRENDRA KUMAR SARKAR
February 7, 2013
BHAVESH CHANDRA DAS Vs. STATE OF BIHAR
May 6, 2013
BHIKHARI KUWAR Vs. STATE OF BIHAR
December 6, 2013
BHIKHARI RAI Vs. THE STATE OF BIHAR
November 28, 2013
BHIM YADAV @ BHIMAL YADAV Vs. STATE OF BIHAR
January 8, 2013
BHIMA NAND JHA AND ANR. Vs. THE STATE OF BIHAR & ORS.
March 19, 2013
BHOLA SINGH, SON OF LATE RAGHUBIR SINGH AND ORS Vs. STATE OF BIHAR
September 25, 2013
BHUALI MAHTO SON OF PURAN MAHTO Vs. STATE OF BIHAR
February 5, 2013
BHUGANI DEVI Vs. STATE OF BIHAR
June 27, 2013
BHUPENDRA YADAV Vs. STATE OF BIHAR
December 12, 2013
BHURE YADAV Vs. STATE OF BIHAR
September 25, 2013
BHUSHAN SINGH @ BRAJ BHUSHAN SINGH AND ANR. Vs. STATE OF BIHAR
February 18, 2013
BHUTAI SAH Vs. STATE OF BIHAR
October 22, 2013
BIBHUTI KUMAR SHARMA @ UPENDAR SHARMA Vs. STATE OF BIHAR
September 30, 2013
BIBHUTI MANDAL Vs. STATE OF BIHAR
January 29, 2013
BIBI ABEDA KHATOON Vs. MD UMAR & ORS
July 15, 2013
BIDYA BHUSHAN SINGH Vs. STATE OF BIHAR
September 9, 2013
BIDYA PANDIT Vs. STATE OF BIHAR
December 13, 2013
BIGAN PASWAN, S/O SITA PASWAN AND ORS Vs. STATE OF BIHAR
March 13, 2013
BIHAR AGRICULTURE SERVICE ASSOCIATION Vs. UNION OF INDIA
November 22, 2013
BIHAR ENGINEERING SERVICES Vs. STATE OF BIHAR
February 12, 2013
BIHAR POLICE MENS ASSOCIATION H.Q.R.T. Vs. STATE OF BIHAR THROUGH DIRECTOR GENERAL CUM INSPECTOR GENERAL OF POLICE
April 3, 2013
BIHAR SCHOOL EXAMINATION BOARD Vs. VIVEK RANJAN MISHRA
September 18, 2013
BIHAR STATE BOARD OF RELIGIOUS TRUST Vs. MAHANTH RAMGUN DASJEE
April 24, 2013
BIHAR STATE CO OPERATIVE BANK Vs. REGIONAL PROVIDENT FUND COMMISSIONER II
February 21, 2013
BIHAR STATE COOPERATIVE MARKETING UNION LIMITED Vs. ELECTRONIC SYSTEM PUNJAB LTD
May 13, 2013
BIHAR STATE ELECTRICITY BOARD Vs. SHAKTI COLD STORAGE
July 16, 2013
BIHAR STATE ELECTRICITY BOARD Vs. AJAY KUMAR PRASAD
July 2, 2013
BIHAR STATE ELECTRICITY BOARD Vs. BINDESHWAR MANDAL
September 23, 2013
BIHAR STATE ELECTRICITY BOARD Vs. CHADRA SHEKHAR PASWAN
December 9, 2013
BIHAR STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN VIDYUT BHAWAN, BAILEY ROAD Vs. ICE BERG INDUSTRIES LTD., A COMPANY INCORPORATED
February 7, 2013
BIHAR STATE FINANCIAL CORPORATION Vs. M/S EMPIRE FURNITURE
November 22, 2013
BIHAR STATE HOUSING BOARD Vs. MANI MOHAN GHOSH
October 3, 2013
BIHAR STATE POWER (HOLDING) CO. LTD. Vs. GKC-SSELJV
September 9, 2013
BIHAR STATE ROAD TRANSPORT CORPORATION Vs. STATE OF BIHAR
July 8, 2013
BIHAR STATE SUNNI WAKF BOARD Vs. SYED SHAH WAQARUDDIN AHMAD
November 12, 2013
BIJALI DEVI Vs. UNION OF INDIA
August 23, 2013
BIJALI DEVI Vs. UNION OF INDIA THROUGH THE GENERAL MANAGER
August 28, 2013
BIJENDRA NONIA Vs. STATE OF BIHAR
May 15, 2013
BIKRAMADITYA SINGH Vs. THE STATE OF BIHAR THROUGH THE COMMISSIONER-CUM-SECRETARY AND ORS.
July 12, 2013
BILAS PRASAD Vs. STATE OF BIHAR
October 3, 2013
BIMAL KANT MISHRA Vs. STATE OF BIHAR
July 19, 2013
BIMAL KUMAR SINGH Vs. STATE OF BIHAR
May 17, 2013
BIMLESH KUMAR SINGH @ BIMLESH SINGH Vs. STATE OF BIHAR
August 12, 2013
BINAY JHA, SON OF LATE BISHAMBHAR JHA, RESIDENT OF VILLAGE AND POST Vs. THE STATE OF BIHAR
July 4, 2013
BINDESHAWAR SAH Vs. STATE OF BIHAR
November 14, 2013
BINDESHWAR ROY Vs. SHAMBHU SARAN GUPTA
April 16, 2013
BINDESHWAR SAHU & ORS Vs. STATE OF BIHAR & ORS
February 8, 2013
BINDESHWARI MAHTO Vs. STATE OF BIHAR
October 1, 2013
BINDESHWARI MANSAL @ BINDESHWARI MAHTO @ BINDESHWARI MANDA Vs. STATE OF BIHAR
January 17, 2013
BINOD KUMAR Vs. THE STATE OF BIHAR AND ORS.
March 22, 2013
BINOD KUMAR PANDEY Vs. THE STATE OF BIHAR AND ORS.
January 8, 2013
BINOD KUMAR SHARMA Vs. STATE OF BIHAR
August 14, 2013
BINOD KUMAR SHARMA AND ORS. ETC. ETC. Vs. THE UNION OF INDIA AND ORS. ETC. ETC.
April 8, 2013
BINOD PRASAD Vs. STATE OF BIHAR
April 9, 2013
BINOD RAI Vs. THE STATE OF BIHAR
April 2, 2013
BINOD SINGH @ BINOD KR. SINGH Vs. STATE OF BIHAR
January 17, 2013
BIPIN BIHARI SHARMA Vs. THE STATE OF BIHAR AND ORS.
June 20, 2013
BIPIN KUMAR SINGH Vs. THE STATE OF BIHAR AND ORS.
December 4, 2013
BIRENDRA DUSADH SON OF SHEO SHANKAR PASWAN Vs. STATE OF BIHAR
June 24, 2013
BIRENDRA KUMAR Vs. STATE OF BIHAR
April 15, 2013
BIRENDRA KUMAR SHARMA Vs. UNION OF INDIA
March 15, 2013
BIRENDRA KUMAR SINGH & ORS. Vs. SRI SATYA NARAYAN YADAV
February 6, 2013
BIRENDRA PANDEY Vs. STATE OF BIHAR
December 11, 2013
BIRENDRA PRASAD SINGH Vs. STATE OF BIHAR
December 9, 2013
BIRENDRA RAI Vs. STATE OF BIHAR THROUGH THE SECRETARY, HUMAN RESOURCES DEVELOPMENT
March 19, 2013
BIRENDRA SAHU SON OF SRI RAM SAHU, RESIDENT OF VILLAGE+P.O. JAFARA, P.S. BISFI, DISTRICT Vs. THE STATE OF BIHAR
December 23, 2013
BIRENDRA TIWARI Vs. SARVESHWAR TIWARI AND ORS.
January 24, 2013
BISHAPIT KISSAN SANGHARSH MORCHA Vs. THE STATE OF BIHAR AND ORS.
August 12, 2013
BISHESHWAR PRASAD YADAV AND ANR. Vs. THE STATE OF BIHAR AND ORS.
February 8, 2013
BISHUN RAM AND ORS Vs. STATE OF BIHAR AND ORS
August 23, 2013
BISHUNDEO DUBEY Vs. KAPILDEO DUBEY
December 17, 2013
BISHUNDEO RAI Vs. STATE OF BIHAR
August 12, 2013
BISHUNDEO SAH AND ORS. Vs. SMT. GAURI DEVI AND ORS.
January 22, 2013
BISHUNDEO TIWARI Vs. STATE OF BIHAR
July 16, 2013
BISHWAMBHAR TIWARI Vs. STATE OF BIHAR
December 2, 2013
BISHWANATH AHIR Vs. STATE OF BIHAR
March 8, 2013
BISHWANATH JHA AND ORS. Vs. THE STATE OF BIHAR
December 10, 2013
BISHWANATH THAKUR Vs. STATE OF BIHAR
December 6, 2013
BIYAFI DEVI @ BANHI DEVI Vs. UNION OF INDIA
February 20, 2013
BRAHMDEO RAI Vs. STATE OF BIHAR AND ORS
March 4, 2013
BRAITHWAITE BURN AND JESSOP CONSTUCTION COMPANY LIMITED Vs. BIHAR STATE ELECTRICITY BOARD
October 22, 2013
BRAJESH KUMAR Vs. STATE OF BIHAR
May 7, 2013
BRANCH MANAGER NATIONAL INSURANCE COMPANY LTD Vs. SABUNTI DEVI W/O LATE BHAGAWAN SAH
May 10, 2013
BRANCH MANAGER, CENTRAL BANK OF INDIA AND ANR. Vs. M/S. A.M. BROTHERS AND ORS.
March 20, 2013
BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD Vs. JEHAL SAO
November 22, 2013
BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. KHUSBOO KUMARI
April 8, 2013
BRIJ BIHARI PRASAD CHAURASIA Vs. RAJESHWARI DEVI
March 5, 2013
BRIJ MOHAN UPADHYAYA Vs. THE STATE OF BIHAR THROUGH THE DISTRICT MAGISTRATE-CUM-COLLECTOR AND ORS.
April 25, 2013
BRIJ NANDAN MAHTO Vs. RANJOO DEVI
March 21, 2013
BSS PROJECTS PRIVATE LIMITED Vs. STATE OF BIHAR & ORS
February 12, 2013
BUJHAWAN SAHNI AND OTHERS Vs. THE STATE OF BIHAR
November 25, 2013
BUJHAWAN THAKUR Vs. STATE OF BIHAR
October 9, 2013
BUNI LAL MAHTO Vs. STATE OF BIHAR
July 25, 2013
BUTAN SINGH @ RAM PRASAD SINGH Vs. STATE OF BIHAR
December 6, 2013
C. MURUGAN Vs. THE RESERVE BANK OF INDIA AND ORS.
September 9, 2013
CHABILA MAHTO Vs. STATE OF BIHAR
December 10, 2013
CHAKRAPANI DUBEY @ CHANDRAMANI DUBEY ALIAS BACHA DUBEY & ORS. Vs. BABU NAND DUBEY & ORS.
April 17, 2013
CHAMARU MANDAL Vs. STATE OF BIHAR
December 19, 2013
CHAMELI DEVI Vs. STATE OF BIHAR
May 13, 2013
CHAMRU YADAV Vs. TANUK LAL YADAV AND ORS.
May 10, 2013
CHANARDHAN YADAV Vs. STATE OF BIHAR
July 18, 2013
CHANDAN KUMAR YADAV @ CHANDAN YADAV @ CHANDAN KUMAR Vs. THE STATE OF BIHAR AND ORS.
March 7, 2013
CHANDESHWAR PRASAD SINHA Vs. LALITA NARAYAN MIMITHILA UNIVERSITY KAMESHWAR NAGAR
October 29, 2013
CHANDESHWAR PRASAD THAKUR Vs. BIHAR SANSKRIT SHIKSHA BOARD THROUGH ITS CHAIRMAN
March 21, 2013
CHANDESHWAR SINGH Vs. STATE OF BIHAR
February 22, 2013
CHANDRA BHUSHAN SHARMA Vs. BALI RAM SHARMA
April 29, 2013
CHANDRA BHUSHAN SINGH Vs. STATE OF BIHAR THROUGH THE SECRETARY-CUM-COMMISSIONER
January 22, 2013
CHANDRA CHOOR PANDIT Vs. STATE OF BIHAR
June 19, 2013
CHANDRA DEO PRASAD YADAV Vs. THE STATE OF BIHAR
September 4, 2013
CHANDRA KISHORE MANDAL Vs. STATE OF BIHAR
June 25, 2013
CHANDRA KISHORE PRASAD Vs. MOHAN CHAUDHARY
June 25, 2013
CHANDRA MOHAN JHA Vs. STATE OF BIHAR
April 8, 2013
CHANDRA SHEKHAR MAHTO Vs. THE STATE OF BIHAR & ORS.
February 25, 2013
CHANDRA SHEKHAR RAI Vs. STATE OF BIHAR
June 19, 2013
CHANDRA SHEKHAR SINGH Vs. STATE OF BIHAR
June 28, 2013
CHANDRADEO SINGH AND ORS Vs. STATE OF BIHAR AND ORS
August 16, 2013
CHANDRAMA BARI Vs. KISHUN BARI
July 11, 2013
CHANDRAMAULI KUMAR Vs. THE UNION OF INDIA THROUGH SECRETARY AND ORS.
August 6, 2013
CHANDRASHEKHAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
December 12, 2013
CHANDRESHWAR PRASAD SINHA Vs. LALIT NARAYAN MITHILA UNIVERSITY
January 17, 2013
CHANDRIKA SINGH AND ORS. Vs. THE STATE OF BIHAR
November 28, 2013
CHANDRIKA YADAV, S/O-SARYUG GOPE Vs. STATE OF BIHAR
January 30, 2013
CHANGURI SAH AND OTHERS Vs. STATE OF BIHAR AND ANOTHER
June 25, 2013
CHARITRA PASWAN Vs. THE STATE OF BIHAR AND ORS.
March 21, 2013
CHHEDI SAH, VIKRAM SAH AND VIVEKA SAH Vs. BHATU SAH AND OTHERS
November 22, 2013
CHHOTE LAL RAI Vs. UNION OF INDIA
September 23, 2013
CHHOTELAL CHAUDHARY Vs. STATE OF BIHAR
March 5, 2013
CHIEF COMMISSIONER OF INCOME TAX Vs. CHIEF SECRETARY
March 21, 2013
CHITR GUPT PRASAD Vs. RANA SINGH
January 10, 2013
CHITTO CHAUDHARY AND ORS Vs. STATE OF BIHAR
December 2, 2013
CHULHAI YADAV AND ORS. Vs. SRINATH MAHALDAR AND ORS.
January 31, 2013
CHULHANAND PASWAN Vs. STATE OF BIHAR
March 8, 2013
CHUNCHUN SINGH Vs. STATE OF BIHAR
June 27, 2013
CHUNNI LAL PD. SAH @ CHUNILAL SAO Vs. STATE OF BIHAR
June 21, 2013
DADAN RAM Vs. STATE PROJECT DIRECTOR
January 8, 2013
DANIAL KUMAR Vs. STATE OF BIHAR
November 18, 2013
DANIAL KUMAR Vs. STATE OF BIHAR
June 19, 2013
DARSHAN SAH Vs. STATE OF BIHAR
February 7, 2013
DASAI MAHTO SINGH Vs. RAMAYAN MAHTO(SINGH)
February 13, 2013
DAYA SHANKAR SINGH Vs. THE STATE OF BIHAR
November 26, 2013
DAYANAND RAM, CHHOTE RAM AND KRISHNA RAM Vs. THE STATE OF BIHAR
December 11, 2013
DAYANAND YADAV AND ANR. Vs. THE STATE OF BIHAR THROUGH IT PRINCIPAL SECRETARY AND ORS.
July 26, 2013
DEBU MANDAL Vs. STATE OF BIHAR
March 21, 2013
DEEPAK KUMAR S/O BACHU RAMANI Vs. STATE OF BIHAR
May 8, 2013
DEEPAK SINGH Vs. STATE OF BIHAR
June 18, 2013
DEO CHANDRA SINGH, SON OF JALDHAR SINGH Vs. STATE OF BIHAR
April 18, 2013
DEO NANDAN CHOUDHARY & ANR. Vs. SMT. GULABI DEVI & ORS.
July 12, 2013
DEO NARAIN KOERI Vs. STATE OF BIHAR
July 15, 2013
DEO NARAIN YADAV Vs. STATE OF BIHAR
July 29, 2013
DEO NARAIN YADAV BHAGWAT YADAV VILL Vs. INIYA DEVI W/O DEO NARAYAN YADAV VILL
October 31, 2013
DEORATI KUER Vs. PRABHA RAI
March 5, 2013
DEV NARAYAN MANDAL Vs. STATE OF BIHAR
July 26, 2013
DEV NARAYAN YADAV Vs. STATE OF BIHAR
December 13, 2013
DEWTA KUMARI Vs. THE STATE OF BIHAR AND ORS.
February 1, 2013
DHANANJAY KUMAR Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVERNMENT OF BIHAR AND ORS.
July 11, 2013
DHANANJAY KUMAR Vs. STATE OF BIHAR
October 8, 2013
DHANANJAY KUMAR MISHRA Vs. BIHAR STAFF SELECTION COMMISSION
August 20, 2013
DHANANJAY SINGH Vs. STATE OF BIHAR
December 2, 2013
DHANESHWAR PANDIT Vs. STATE OF BIHAR
July 24, 2013
DHANESHWAR SINGH Vs. THE STATE OF BIHAR
December 10, 2013
DHARM RAJ YADAV Vs. KARMI KUMARI
April 24, 2013
DHARMDEO SINGH SON OF LATE JANAK SINGH Vs. STATE OF BIHAR
June 26, 2013
DHARMENDRA KUMAR Vs. UNION OF INDIA
March 13, 2013
DHARMENDRA MISHRA Vs. THE REGIONAL MANAGER AND ORS.
March 18, 2013
DHIRENDRA KUMAR Vs. BIHAR STATE HOUSING BOARD
June 26, 2013
DHIRENDRA KUMAR MANDAL Vs. STATE OF BIHAR
December 13, 2013
DHIRENDRA KUMAR SINGH Vs. STATE OF BIHAR; KAMDEV SINGH
September 11, 2013
DHIRENDRA PRATAP SINGH Vs. RAVI KANT SINGH
June 25, 2013
DHOKAL YADAV Vs. STATE OF BIHAR
August 30, 2013
DHRUVNITI PRASAD SINGH Vs. STATE OF BIHAR
May 17, 2013
DHURKHELI PASWAN Vs. STATE OF BIHAR
November 14, 2013
DIGVIJAY KUMAR Vs. THE STATE OF BIHAR & ORS.
March 15, 2013
DILIP KUMAR CHOUBEY Vs. HEMA SHAH
May 10, 2013
DILIP KUMAR SINHA Vs. STATE OF BIHAR
September 26, 2013
DILIP YADAV, S/O BITAL YADAV Vs. STATE OF BIHAR
January 30, 2013
DIMPL KUMARI Vs. STATE OF BIHAR
September 20, 2013
DINA NATH GUPTA Vs. GANESH PRASAD MAHTO
July 30, 2013
DINANATH PANDEY Vs. STATE OF BIHAR
July 19, 2013
DINENDRA KUMAR S/O CHAMAKLAL SINGH Vs. STATE OF BIHAR AND ORS
August 30, 2013
DINESH KAMTI Vs. STATE OF BIHAR
September 19, 2013
DINESH KUMAR Vs. BIHAR STAFF SELECTION COMMISSION VETERINARY COLLEGE
May 7, 2013
DINESH KUMAR Vs. THE STATE OF BIHAR AND ORS.
August 5, 2013
DINESH MANDAL Vs. STATE OF BIHAR
May 2, 2013
DINESH SINGH SON OF LATE BANARSI SINGH Vs. STATE OF BIHAR
January 11, 2013
DINESHWAR GOSAI AND ORS Vs. STATE OF BIHAR
December 5, 2013
DINESHWAR RAI @ DINESHWAR PRASAD RAI Vs. STATE OF BIHAR
March 5, 2013
DINKAR YADAV Vs. STATE OF BIHAR AND ORS
February 6, 2013
DISTRICT MADARAS TEACHERS ASSOCIATION,BANKA Vs. STATE OF BIHAR
May 14, 2013
DIVYA PRAKASH Vs. THE STATE OF BIHAR AND OTHERS
August 23, 2013
DIWAKAR KUMAR PANDEY Vs. THE UNION OF INDIA THROUGH THE GENERAL MANAGER
February 8, 2013
DODI MAHTO Vs. STATE OF BIHAR
December 9, 2013
DOMAN MIAN Vs. GOVERNMENT OF INDIA
April 12, 2013
DR. ALKA PRASAD Vs. THE STATE OF BIHAR AND ANR.
July 4, 2013
DR. AMBARISH SONI Vs. THE STATE OF BIHAR AND ANR.
September 11, 2013
DR. DHARAM SHEELA PRASAD AND ORS. ETC. ETC. Vs. THE CHANCELLOR OF UNIVERSITIES AND ORS. ETC. ETC.
March 18, 2013
DR. HARI SHANKAR PRASAD SINGH Vs. THE VICE-CHANCELLOR AND ORS.
April 25, 2013
DR. NARENDRA KUMAR Vs. CHANCELLOR OF UNIVERSITIES OF BIHAR AND ORS.
August 13, 2013
DR. OM PRAKASH GUPTA AND ORS. Vs. THE STATE BIHAR AND ORS.
April 4, 2013
DR. PARAS NATH SAHAY Vs. THE STATE OF BIHAR AND ORS.
April 9, 2013
DR. RAM PRIYA SHARMA Vs. THE TILKA MANJHI BHAGALPUR UNIVERSITY & ORS.
March 22, 2013
DR. RAM SHANKAR JHA Vs. ASHA DEVI AND ORS.
January 31, 2013
DR. SHARFE ALAM Vs. STATE OF BIHAR
February 28, 2013
DR. VISHNU KUMARI Vs. THE STATE OF BIHAR AND ORS.
January 23, 2013
DULAR CHAND MAHTO & ANR. Vs. SHIB RAM MAHTON & ORS.
January 29, 2013
DURENDRA KAMKAR Vs. STATE OF BIHAR
February 1, 2013
DURGA DUTTA JHA Vs. ASHA DEVI
October 30, 2013
DURGA PRASAD Vs. TARKESHWARI SINGH
January 29, 2013
DWARIKA PRASAD GUPTA Vs. HANUMAN NAGAR PRAKHAND MATSYAJIVI SWABLAMBI SAHAKARI SAMITI LIMITED
December 6, 2013
E.S.I. CORPORATION Vs. HOTEL NIHAR
May 17, 2013
EMPLOYEES STATE INSURANCE CORPORATION Vs. B.P.SINGH
July 5, 2013
EMPLOYEES STATE INSURANCE CORPORATION Vs. TUBEX INDIA PVT. LTD.
December 20, 2013
ESSAR POWER LIMITED, A COMPANY REGISTERED UNDER COMPANIES ACT THROUGH ITS AUTHORIZED REPRESENTATIVE MR. SUBODH TYAGI Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY & ORS.
January 8, 2013
EX SUB GANPATI JHA Vs. UNION OF INDIA THROUGH THE DEFENCE SECRETARY, RAKSHA BHAWAN
March 18, 2013
EZAZ AHMAD Vs. SK AURANGZEB
July 18, 2013
FAIYAZ AHMED S/O MD. AFAQUE HUSSAIN AT+P.O Vs. THE STATE OF BIHAR
December 10, 2013
FAKIR ROY Vs. STATE OF BIHAR
January 22, 2013
FARID Vs. THE STATE OF BIHAR
December 11, 2013
FARUQQUZ ZAMA Vs. PREM BABU TOMER AND ORS
May 2, 2013
FEKULAL YADAV SON OF SITARAM YADAV Vs. STATE OF BIHAR AND ORS
September 17, 2013
GABBAR MALLIK @ GABBAR BALMIKI @ KUSHAGRA KUMAR Vs. THE STATE OF BIHAR
September 11, 2013
GAJENDRA YADAV Vs. STATE OF BIHAR
March 4, 2013
GAJO YADAV AND ORS Vs. STATE OF BIHAR
December 2, 2013
GAMMON INDIA LIMITED Vs. BIHAR STATE ELECTRICITY BOARD
January 8, 2013
GANESH CHANDRA PRASAD Vs. STATE OF BIHAR
August 30, 2013
GANESH PASWAN Vs. STATE OF BIHAR
September 13, 2013
GANESH SINGH Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVERNMENT OF BIHAR & ORS.
February 7, 2013
GANESH SINGH Vs. STATE OF BIHAR
August 13, 2013
GANGA DEVI SUGAR MILLS LTD Vs. STATE
May 3, 2013
GANGA NAND PANDEY Vs. STATE OF BIHAR
July 5, 2013
GANOURI BAITHA AND NAWAL KISHORE BAITHA Vs. THE STATE OF BIHAR
September 4, 2013
GANPATI SINGH Vs. BOARD OF DIRECTORS AND APPELLATE AUTHORITY MADHUBANI KSHETRIYA
January 8, 2013
GAURAV KUMAR Vs. B.N. MANDAL UNIVERSITY THROUGH ITS REGISTRAR LALOO NAGAR
March 22, 2013
GAURI MAHARAJ @ GAURI SHANKER MAHARAJ Vs. STATE OF BIHAR
March 15, 2013
GAURI SHANKAR BIND Vs. UNION OF INDIA
July 4, 2013
GAURI SHANKAR MAHTO AND ORS Vs. STATE OF BIHAR
December 10, 2013
GAURI SHANKAR PRASAD Vs. STATE OF BIHAR
December 6, 2013
GAURI SHANKAR PRASAD Vs. STATE OF BIHAR
July 11, 2013
GAURI SHANKAR SAH Vs. UNION OF INDIA
November 28, 2013
GAYATRI DEVI Vs. RAM BALAK SINGH
April 1, 2013
GAYATRI DEVI Vs. UNION OF INDIA
October 4, 2013
GEETA KUMARI Vs. STATE OF BIHAR THROUGH THE HEALTH COMMISSIONER
July 2, 2013
GHANSHYAM KUMAR Vs. THE HINDUSTAN PETROLEUM CORPORATION LTD.
January 24, 2013
GHOLTU MANDAL AND ORS Vs. STATE OF BIHAR AND ORS
August 19, 2013
GIRDHARI DOM Vs. STATE OF BIHAR
July 29, 2013
GIRIJA DEVI Vs. SHAMA DEVI
May 14, 2013
GIRIJA DEVI Vs. THE STATE OF BIHAR & ORS.
February 26, 2013
GITA DEVI Vs. YATINDRA NATH SINGH
January 29, 2013
GOBARDHAN BELDAR S/O RATAN BELDAR Vs. STATE OF BIHAR AND ORS
September 18, 2013
GODHAN PRASAD SINGH Vs. STATE OF BIHAR
August 26, 2013
GOODS OF LATE HARI HAR RAI Vs. STATE
December 12, 2013
GOODS OF LATE MOHAN SAO @ MOHAN LAL Vs. STATE
August 22, 2013
GOPAL KUMAR THAKUR Vs. STATE OF BIHAR
July 26, 2013
GOPAL MAHTO AND ORS Vs. STATE OF BIHAR
December 10, 2013
GOPAL SHARAN SINGH @ GOPAL SINGH Vs. STATE OF BIHAR
August 22, 2013
GOPAL SINGH Vs. STATE OF BIHAR
December 6, 2013
GOPI KANT CHAUDHARY Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY & ORS.
April 15, 2013
GORAKH SINGH AND ORS. Vs. THE STATE OF BIHAR
April 8, 2013
GORELAL SINGH @ DEEPAK KUMAR S/O RAJ KUMAR SHARMA Vs. STATE OF BIHAR AND ORS
August 22, 2013
GOVIND SINGH Vs. BALINDRA SINGH
June 28, 2013
GOVIND YADAV Vs. STATE OF BIHAR
December 3, 2013
GOVIND YADAV AND ORS Vs. STATE OF BIHAR AND ORS
December 5, 2013
GRIJESH KUMAR TRIPATHI Vs. ANSU DEVI
July 25, 2013
GUL CHARAN BIND Vs. THE STATE OF BIHAR
April 15, 2013
GULAB AHMAD Vs. THE STATE OF BIHAR
September 18, 2013
GULJAR RAI Vs. LALDEO SINGH & ORS.
July 30, 2013
GURUCHARAN SAH AND ANR. Vs. THE STATE OF BIHAR AND ORS.
February 28, 2013
HAJI SHEIKH YUSUF @ SK.YUSUF Vs. STATE OF BIHAR
August 2, 2013
HANUMAN SUGAR & INDUSTRIES LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
August 5, 2013
HARENDRA PASWAN Vs. UNION OF INDIA
August 22, 2013
HARENDRA PRATAP SINGH Vs. NITISH KUMAR
December 16, 2013
HARENDRA RAUT Vs. STATE OF BIHAR
September 10, 2013
HARENDRA SAH Vs. STATE OF BIHAR
May 1, 2013
HARENDRA SINGH Vs. STATE OF BIHAR
February 8, 2013
HARENDRA VHAUBEY Vs. BIHAR STATE BAR COUNCIL
March 12, 2013
HARESHWAR KUMAR SINGH Vs. STATE OF BIHAR
August 27, 2013
HARI CHARAN CHAUDHARY Vs. AMRIKA CHAUDHARY
September 24, 2013
HARI CHARAN PASWAN Vs. STATE OF BIHAR
March 21, 2013
HARI HAR RAI @ HARHIR RAI Vs. STATE OF BIHAR
December 12, 2013
HARI RAM Vs. THE STATE OF BIHAR THROUGH ITS SECRETARY, REVENUE DEPARTMENT, GOVERNMENT OF BIHAR & ORS.
April 30, 2013
HARI SHANKAR PANDEY AND ORS. Vs. AKSHYABAT PANDEY AND ORS.
February 26, 2013
HARI SHARAN CHAUDHARY SON OF NATHUNI CHAUDHARY Vs. STATE OF BIHAR
March 4, 2013
HARIDWAR PANDEY Vs. THE STATE OF BIHAR
April 10, 2013
HARIHAR SINGH AND OTHERS Vs. STATE OF BIHAR AND OTHERS
August 5, 2013
HARINAGAR SUGAR MILL LTD. Vs. STATE OF BIHAR
December 11, 2013
HARISH MAHTO S/O SRI NARAYAN MAHTO Vs. STATE OF BIHAR
February 1, 2013
HARISHANKAR SINGH Vs. STATE OF BIHAR AND ORS
July 3, 2013
HARMINDER MANDAL Vs. STATE OF BIHAR
February 13, 2013
HARSH ANUJ Vs. UNION OF INDIA
May 16, 2013
HARSH BARDHAN SHARMA Vs. STATE OF BIHAR
September 27, 2013
HASAN AND ORS. Vs. MEENA DEVI AND ORS.
November 7, 2013
HASIBUL SON OF ABDUL RAHIM Vs. STATE OF BIHAR
July 17, 2013
HAZARI DAS Vs. STATE OF BIHAR
April 3, 2013
HAZARI OJHA Vs. LALLAN CHAUDHARY
February 6, 2013
HCL INFOSYSTEMS LIMITED Vs. BIHAR STATE ELECTRICITY BOARD, PATNA & ORS
February 18, 2013
HEM NARAIN SINGH @ SHANKAR SINGH Vs. STATE OF BIHAR
December 12, 2013
HINDUSTAN CONSTRUCTION COMPANY LIMITED Vs. STATE OF BIHAR
October 21, 2013
HIRA LAL Vs. STATE OF BIHAR
February 11, 2013
HIRA LAL BHAGAT Vs. STATE OF BIHAR
January 31, 2013
HIRA LAL MEHTA Vs. STATE OF BIHAR
August 16, 2013
HIRA SINGH Vs. STATE OF BIHAR
August 30, 2013
HIRALAL MAHTO Vs. UNION OF INDIA
August 2, 2013
HIRALAL RAM Vs. THE STATE OF BIHAR & ORS.
April 8, 2013
IN RE: LATE SMT. SATYA CHOUDHARY; SMT. SUSHMA KUMARI Vs. STATE
November 21, 2013
IN RE: RANJEET BAHADUR SINGH Vs. STATE
September 12, 2013
IN THE MATTER OF AN APPLICATION Vs. STATE
September 12, 2013
INDIAN OIL CORPORATION LTD Vs. COMMISSIONER OF CENTRAL EXCISE PATNA
September 2, 2013
INDIAN OIL CORPORATION LTD Vs. STATE OF BIHAR
October 22, 2013
INDRADEO YADAV Vs. THE STATE OF BIHAR
July 12, 2013
INDRASAN GOND Vs. LALMUNI DEVI
April 25, 2013
INDU PRAKASH SAO Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, DEPARTMENT OF TRANSPORT, GOVT. OF BIHAR & ORS.
March 12, 2013
ISHWAR CHANDRA BHAGAT Vs. HINDUSTAN PETROLEUM CORPORATION LTD.
September 25, 2013
ISHWAR YADAV Vs. STATE OF BIHAR
January 18, 2013
J K M INFRA PROJECTS LIMITED Vs. STATE OF BIHAR
October 1, 2013
J.M.D. ALLOYS LIMITED Vs. THE BIHAR STATE ELECTRICITY BOARD AND ORS.
December 23, 2013
JAG NATH RAI Vs. STATE OF BIHAR
August 1, 2013
JAGANNATH PRASAD SINHA @ JAGARNATH PRASAD SINGH Vs. PINKY CHAUDHARY AND ORS
April 8, 2013
JAGBANDHU BIN Vs. STATE OF BIHAR
December 12, 2013
JAGBIR SINGH Vs. THE UNION OF INDIA THROUGH SECRETARY, MINISTRY OF HOME AFFAIRS & ORS.
July 16, 2013
JAGDEO BHAGAT Vs. RAMDEO BHAGAT AND ORS ; STATE OF BIHAR
May 7, 2013
JAGDISH CHANDRA ROY Vs. URMILA DEVI
January 7, 2013
JAGDISH NARAYAN SINGH AND ORS Vs. LILAWATI DEVI AND ORS
April 29, 2013
JAGDISH PRASAD YADAV @ JAGDISH YADAV AND ORS Vs. STATE OF BIHAR AND ORS
December 3, 2013
JAGDISH RAI Vs. THE STATE OF BIHAR AND ORS.
June 18, 2013
JAGDISH RAM Vs. GHURAN CHAUDHARY
August 12, 2013
JAGDISH RAM Vs. STATE OF BIHAR
March 12, 2013
JAGDISH RAM, S/O LATE JANGI RAM Vs. STATE OF BIHAR
March 15, 2013
JAGDISH SAH Vs. STATE OF BIHAR
August 7, 2013
JAGNARAYAN RAI @ DHARIKSHAN RAI Vs. THE STATE OF BIHAR AND ORS.
February 26, 2013
JAHANA KHATOON Vs. STATE OF BIHAR
December 9, 2013
JAI KISHORE PRASAD MANDAL Vs. STATE OF BIHAR
April 23, 2013
JAI NARAIN PANDIT Vs. STATE ELECTION COMMISSION
August 22, 2013
JAI NARAYAN PANDEY AND ORS Vs. STATE OF BIHAR
July 12, 2013
JAI PRAKASH Vs. RAJ KUMAR PRASAD
September 3, 2013
JAI PRAKASH LAL & ORS Vs. FULLO DEVI & ORS
August 7, 2013
JAI PRAKASH SAH Vs. STATE OF BIHAR
April 5, 2013
JALAR YADAV @ JAILER YADAV Vs. STATE OF BIHAR
December 16, 2013
JALESHWAR DAS Vs. UNION OF INDIA
April 17, 2013
JAMADAR DUSADH SON OF RAMANAND DUSADH Vs. STATE OF BIHAR
July 16, 2013
JAMILA KHATOON Vs. RAZI AHMAD
May 7, 2013
JAMUN YADAV @ JAMUN PRASAD YADAV Vs. STATE OF BIHAR
December 17, 2013
JANAK LALI SINHA Vs. STATE OF BIHAR
October 9, 2013
JANARDAN TEWARY Vs. JAGDISH TEWARY
January 3, 2013
JANKI DEVI Vs. STATE OF BIHAR
December 3, 2013
JANUL AVEDIN @ SK. JAINUL Vs. STATE OF BIHAR
February 4, 2013
JATASHANKAR SAH Vs. STATE OF BIHAR
February 21, 2013
JAWAHAR CHOUDHARI @ JAWAHAR PASI Vs. STATE OF BIHAR
December 13, 2013
JAWAHIR CHOUDHARY Vs. STATE OF BIHAR
December 5, 2013
JAYANT KUMAR SINGH Vs. STATE OF BIHAR
November 12, 2013
JEEWA DEVI Vs. KUMHAIYA DEVI
October 29, 2013
JHAMAN BHAGAT Vs. KHIRU ROY AND ORS.
April 24, 2013
JHARELA MAHTO Vs. STATE OF BIHAR
March 1, 2013
JIBODHAN GOSAI, S/O MAHABIR GOSAI Vs. STATE OF BIHAR
July 4, 2013
JOGENDRA @ JAGAT TANTI @ JAGAT GUPTA @ YAGENDRA TANTI AND ORS. Vs. THE STATE OF BIHAR
December 11, 2013
JOGENDRA SAH Vs. STATE OF BIHAR
May 23, 2013
JOYTI KUMARI Vs. STATE OF BIHAR
July 26, 2013
JULEKHA KHATOON Vs. STATE OF BIHAR
December 16, 2013
JUMMAN ANSARI Vs. UNION OF INDIA
March 8, 2013
JUSTICE SOMESHWAR NATH PATHAK (RETD.) Vs. THE STATE OF BIHAR AND ORS.
June 24, 2013
JYOTI KUMAR Vs. UNION OF INDIA & ORS
March 1, 2013
KAILA MANDAL @ SUNIL KUMAR MANDAL Vs. STATE OF BIHAR
December 5, 2013
KAILASH DOME Vs. STATE OF BIHAR
October 23, 2013
KAILASH NATH GUPTA Vs. STATE OF BIHAR
December 9, 2013
KAILASH NATHAN WORKING FOR GAIN AT ING VISYA BANK LTD. AS ASSISTANT VICE-PRESIDENT Vs. THE STATE OF BIHAR & ANR.
April 3, 2013
KAILASH RAVIDASH Vs. STATE OF BIHAR
May 1, 2013
KAILASHI DEVI @ KAILASHI DEVI KEJRIWAL Vs. SUDHIR KUMAR GAMI SON OF SRI RAMESHWAR PRASAD GAMI
March 21, 2013
KAJU KUMAR MANDAL Vs. STATE OF BIHAR
December 6, 2013
KALA DEVI Vs. YOGENDRA GIRI
December 20, 2013
KALPANA DEVI Vs. STATE OF BIHAR
May 9, 2013
KALPANA KUMARI D/O LUXMAN PRASAD CHOUDHARY Vs. STATE OF BIHAR AND ORS
August 22, 2013
KAMAL BISWAS Vs. STATE OF BIHAR
December 2, 2013
KAMAL MUKHIYA Vs. STATE OF BIHAR
January 18, 2013
KAMALA SINGH Vs. STATE OF BIHAR
September 11, 2013
KAMESHWAR PANDEY Vs. STATE OF BIHAR
December 19, 2013
KAMESHWAR SINGH Vs. STATE OF BIHAR
August 2, 2013
KAMESHWAR SINGH Vs. CANARA BANK THROUGH ITS MANAGING DIRECTOR & ORS.
June 18, 2013
KAMESHWAR SINGH S/O SRI RAM SAGAR SINGH Vs. STATE OF BIHAR THROUGH THE DIRECTOR GENERAL OF POLICE
April 12, 2013
KAMINI KUMARI Vs. STATE OF BIHARI
August 2, 2013
KAMLA DEVI Vs. STATE OF BIHAR
October 22, 2013
KAMLA DEVI Vs. STATE OF BIHAR
September 30, 2013
KAMLA KUMAR, SON OF LATE SHIV PRASAD KUMAR Vs. STATE OF BIHAR
January 21, 2013
KAMLA SINGH Vs. STATE OF BIHAR, THROUGH THE DIRECTOR, HIGHER EDUCATION
January 17, 2013
KAMLESH GOPE Vs. STATE OF BIHAR
March 21, 2013
KAMLESH SINGH Vs. STATE OF BIHAR
December 11, 2013
KAMLESHWARI @ KAMO YADAV Vs. STATE OF BIHAR
July 5, 2013
KAMLESHWARI SAH S/O LATE CHAUTHI SAH Vs. STATE OF BIHAR
February 19, 2013
KANCHAN KUMARI Vs. STATE OF BIHAR
November 18, 2013
KANHAIYA BHALOTIA Vs. UNION OF INDIA
September 26, 2013
KANHAIYA JHA Vs. STATE OF BIHAR
February 19, 2013
KANHAIYA KUMAR JHA Vs. STATE OF BIHAR
November 1, 2013
KANHAIYA YADAV Vs. THE STATE OF BIHAR AND ORS.
July 31, 2013
KANT KUMAR SINHA Vs. STATE OF BIHAR
January 7, 2013
KANTI PRABHA KARKETTA Vs. PUNJAB NATIONAL BANK
November 27, 2013
KAPIL RAM Vs. THE GENERAL MANAGER & ORS.
July 11, 2013
KAPILDEO CHAUDHARY @ KAPILDEO CHAUDHURY Vs. THE STATE OF BIHAR THROUGH COLLECTOR & ORS.
March 12, 2013
KAPILDEO MAHTO SON OF JAGO MAHTO Vs. STATE OF BIHAR
March 20, 2013
KARI DEVI Vs. MADHO YADAV
November 27, 2013
KARI MIAN Vs. STATE OF BIHAR
April 3, 2013
KARTIK PRASAD SINGH Vs. STATE OF BIHAR
October 21, 2013
KASHI NATH PANDEY Vs. THE STATE OF BIHAR AND ORS.
August 14, 2013
KASHI NATH TIWARY Vs. STATE OF BIHAR
July 9, 2013
KAUSHAL KISHORE PRASAD Vs. STATE OF BIHAR
September 10, 2013
KAUSHAL KISHORE PRASAD Vs. SHOBHA GUPTA
January 30, 2013
KAUSHAL KISHORE SINGH Vs. LAGANDEV SINGH
September 9, 2013
KAUSHALIYA DEVI Vs. THE STATE OF BIHAR AND ORS.
February 20, 2013
KAUSHALYA DEVI Vs. RAMAUTAR YADAV
September 19, 2013
KAUSLESH NANDAN SANDHWAR Vs. STATE OF BIHAR
February 8, 2013
KAVITA KUMARI Vs. THE STATE OF BIHAR AND ORS.
April 17, 2013
KAVITA PRASAD AND ORS. Vs. STATE OF BIHAR AND ANR.
April 12, 2013
KEDAR NATH SINGH Vs. THE UNION OF INDIA
April 17, 2013
KEMS SERVICES PRIVATE LIMITED Vs. STATE OF BIHAR
October 22, 2013
KESHAV JAYANT TIWARY Vs. STATE OF BIHAR
February 13, 2013
KESHAWAR BHAGAT & ORS. Vs. MOST. JASIYA KUER & ORS.
September 26, 2013
KESHWAR BHAGAT Vs. STATE OF BIHAR
February 22, 2013
KHALILUR REHMAN @ TETNA, BIBI MARIAM AND BIBI MAJUN NISSA Vs. THE STATE OF BIHAR AND ORS.
September 20, 2013
KHEM ARORA Vs. STATE OF BIHAR AND ORS
December 16, 2013
KIRAN DEVI Vs. THE STATE ELECTION COMMISSION
October 8, 2013
KISHORI PRASAD Vs. STATE OF BIHAR
December 11, 2013
KISHORI PRASAD Vs. STATE OF BIHAR; MAHENDRA PRASAD MEHTA
October 9, 2013
KISHUNDEO PASWAN @ KISHUN PASWAN Vs. STATE OF BIHAR
March 19, 2013
KOSHMI DEVI Vs. STATE OF BIHAR
November 12, 2013
KRIPA DEVI Vs. POONAM DEVI
March 12, 2013
KRISHAN KUMAR GHOSH Vs. GIRIJA DEVI
December 3, 2013
KRISHNA CHANDRA MANDAL Vs. STATE OF BIHAR
January 11, 2013
KRISHNA GOVIND AGRAWAL Vs. BIHAR STATE ELECTRICITY BOARD
September 12, 2013
KRISHNA KANT GUPTA Vs. STATE OF BIHAR
October 7, 2013
KRISHNA KANT TIWARY Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY AND ORS.
July 23, 2013
KRISHNA KUMAR JHA Vs. STATE OF BIHAR
July 31, 2013
KRISHNA KUMAR SINGH Vs. NIKESHWAR SINGH
June 26, 2013
KRISHNA KUMAR SRIVASTAVA Vs. THE STATE OF BIHAR & ORS.
May 10, 2013
KRISHNA MURARI SINGH Vs. STATE OF BIHAR
February 26, 2013
KRISHNA NANDAN PD. Vs. THE STATE OF BIHAR & ORS.
August 12, 2013
KRISHNA PRASAD Vs. STATE OF BIHAR
December 6, 2013
KRISHNA PRASAD Vs. STATE OF BIHAR
December 9, 2013
KRISHNA SAH Vs. THE STATE OF BIHAR
November 26, 2013
KRISHNA SINGH Vs. DIPA KUER
April 16, 2013
KRISHNA SINGH Vs. THE UNION OF INDIA THROUGH THE GENERAL MANAGER
February 8, 2013
KRISHNA SINGH AND ORS. Vs. THE BIHAR PUBLIC SERVICE COMMISSION, THE SECRETARY, BIHAR PUBLIC SERVICE COMMISSION, THE STATE OF BIHAR AND THE PRINCIPAL SECRETARY, GENERAL ADMINISTRATION DEPARTMENT
August 6, 2013
KRISHNADEO MAHTO AND ORS Vs. STATE OF BIHAR AND ORS
December 4, 2013
KULO MANDAL SON OF SATI MANDAL Vs. STATE OF BIHAR
June 17, 2013
KUMAR RAJESH PANDEY AND ORS. Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY AND ORS.
January 30, 2013
KUNAL NISHAD Vs. STATE OF BIHAR
September 24, 2013
KUNDAN KUMAR Vs. THE CHAIRMAN, UTTAR BIHAR GRAMIN BANK HEAD OFFICE AND ORS.
July 31, 2013
KUSMI YADAV Vs. STATE OF BIHAR
February 14, 2013
KUSUM LAL SINGH Vs. STATE OF BIHAR
October 23, 2013
LAGAN YADAV Vs. STATE OF BIHAR
January 18, 2013
LAKHAN YADAV AND ORS. Vs. THE STATE OF BIHAR
December 5, 2013
LAKHI PRASAD SARAF Vs. STATE OF BIHAR AND ORS
December 6, 2013
LAKSHMAN PURBEY Vs. JIBACHH PURVEY AND ORS.
August 8, 2013
LAKSHMESHWAR SINGH ALIAS LAXMESHWAR SINGH Vs. STATE OF BIHAR
January 4, 2013
LAL BABU CHAMAR Vs. STATE OF BIHAR
December 2, 2013
LAL BABU GIRI Vs. STATE OF BIHAR
February 8, 2013
LAL BABU RAI Vs. RAMAGAYA RAI
July 2, 2013
LAL BABU SAHNI, S/O-RANJIT SAHNI Vs. STATE OF BIHAR
January 31, 2013
LAL BABU SINGH AND ORS. Vs. STATE OF BIHAR AND ANR.
August 7, 2013
LAL BABU SINHA AND ORS. Vs. THE STATE OF BIHAR AND ANR.
July 4, 2013
LAL BADAN KUER Vs. STATE OF BIHAR
December 13, 2013
LAL BAHADUR PRASAD Vs. SURENDRA SINGH
September 20, 2013
LAL KESHWAR SINGH AND OTHERS Vs. STATE OF BIHAR AND ANOTHER
June 25, 2013
LAL MOHAN RABIDAS Vs. STATE OF BIHAR
September 26, 2013
LAL MOHAN SINGH Vs. STATE OF BIHAR
December 6, 2013
LALAN KUMAR LAL DAS Vs. CHIEF EXECUTIVE OFFICER
January 14, 2013
LALAN MAHTO AND OTHERS Vs. STATE OF BIHAR
June 24, 2013
LALAN PRASAD Vs. THE STATE OF BIHAR
October 30, 2013
LALI DEVI Vs. TILAK SAO
October 29, 2013
LALIT KUMAR PRASAD SINGH Vs. STATE BANK OF INDIA AND ORS.
April 11, 2013
LALIT KUMAR PRASAD SINGH Vs. STATE BANK OF INDIA, THROUGH ITS CHAIRMAN AND ORS.
January 8, 2013
LALITESHWAR PD. VERMA, SON OF SRI RAMESHWAR PRASAD VERMA DECEASED, RESIDENT OF NEW AREA KADAMKUAN, P.S. KADAMKUAN, DISTRICT Vs. GIRISH NANDAN PD VERMA
October 30, 2013
LALMANI KUMAR SINHA Vs. THE BIHAR STATE ELECTRICITY BOARD AND ORS.
January 8, 2013
LALMATI DEVI @ LALPATI DEVI, W/O INDRASAN RAUT Vs. STATE OF BIHAR
January 10, 2013
LALO SAHU Vs. BIRBAHADUR SINGH ALIAS NAGENDRA SINGH
April 3, 2013
LALPARI DEVI, W/O RAJESHWAR PRASAD THAKUR, R/O BHUSHAN CHAK, POST Vs. THE STATE OF BIHAR
December 9, 2013
LAULESIA DEVI Vs. RAM SARAN GOPE
April 11, 2013
LAXAMAN MANDAL Vs. STATE OF BIHAR
May 3, 2013
LAXMI KANT JHA Vs. STATE OF BIHAR
January 21, 2013
LAXMI KANT JHA Vs. STATE OF BIHAR
January 31, 2013
LAXMI MAHTO Vs. LEELA DEVI @ BINDE SHWARI DEVI
April 25, 2013
LAXMI RAI Vs. THE STATE OF BIHAR AND ORS.
January 31, 2013
LEELA SAH Vs. STATE OF BIHAR
September 2, 2013
LESHMA DUTT Vs. SUBHAS SINHA
August 14, 2013
LIFE INSURANCE CORP.OF INDIA Vs. SUDAMA DEVI
January 16, 2013
LOCHAN MANDAL Vs. STATE OF BIHAR
January 31, 2013
LOKPAL AND ORS. Vs. BIHAR STAFF SELECTION COMMISSION THROUGH ITS SECRETARY AND ORS.
June 19, 2013
LUCY SINGH @ BHOLA SINGH @ RITESH KUMAR Vs. STATE OF BIHAR
February 4, 2013
M P MEHTA Vs. STATE OF BIHAR
January 7, 2013
M/S CENTURY THREADS PVT. LTD Vs. STATE OF BIHAR
July 29, 2013
M/S KAILASH ART INTERNATIONAL Vs. CENTRAL BANK OF INDIA
December 11, 2013
M/S TORQUE PHARMACEUTICALS PVT. LTD. Vs. STATE OF BIHAR THROUGH DEPTT. OF HEALTH, GOVT. OF BIHAR AND ORS.
April 12, 2013
M/S. CHANDRASHEKHAR SINGH Vs. THE STATE OF BIHAR THROUGH THE DISTRICT MAGISTRATE-CUM-COLLECTOR AND ORS.
January 18, 2013
M/S. HAJARILAL BAIDYANATH PRASAD Vs. STATE OF BIHAR
October 28, 2013
M/S. JANKI TRADERS Vs. THE STATE OF BIHAR AND ORS.
October 8, 2013
M/S. MAGADH MICRO TOWERS & TRANSMISSION PRIVATE LIMITED THROUGH ITS ONE OF THE DIRECTOR, PRANAV PARIMAL Vs. THE BIHAR STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN
March 19, 2013
M/S. OM SAI ENGICONS Vs. THE STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, RURAL WORKS DEPARTMENT
August 27, 2013
M/S. PRATAP GRAPHICS Vs. THE CHAIRMAN, BIHAR STATE MADARSA EDUCATION BOARD AND ORS.
February 14, 2013
M/S. SHIVANGI FUELS AND ANR. Vs. THE STATE OF BIHAR THROUGH THE DIRECTOR GENERAL OF POLICE AND ORS.
March 14, 2013
M/S. SHREE RAM WIRE Vs. THE BIHAR STATE ELECTRICITY BOARD AND ORS.
August 2, 2013
M/S. VEDANTA FOUNDATION THROUGH ITS MANAGING TRUSTEE DWARIKA PRASAD AGARWAL Vs. THE STATE OF BIHAR AND ORS.
July 3, 2013
MADAN MOHAN LAL Vs. STATE OF BIHAR
April 29, 2013
MADAN MOHAN PD. SHRIVASTAVA Vs. THE STATE OF BIHAR THROUGH REGISTRAR, COOPERATIVE SOCIETIES
March 22, 2013
MADAN MOHAN PRASAD @ MADAN MOHAN Vs. STATE OF BIHAR
January 11, 2013
MADAN MOHAN ROY Vs. STATE OF BIHAR
August 16, 2013
MADAN MURARI Vs. ALL INDIA COUNCIL
May 14, 2013
MADAN PRASAD S/O BADRI PRASAD Vs. STATE OF BIHAR AND ORS
August 12, 2013
MADHAV RAJBANSHI Vs. STATE OF BIHAR
December 3, 2013
MADHAVI KUMARI Vs. THE STATE OF BIHAR & ORS.
July 5, 2013
MADHU KUMARI Vs. UNION OF INDIA
January 11, 2013
MADHU SWARNKAR @ MADHU ANAND Vs. STATE OF BIHAR
May 17, 2013
MADNESHWAR GOSWAMI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
July 18, 2013
MADURI DEVI @ MUNDRI DEVI Vs. STATE OF BIHAR
November 25, 2013
MAHABIR SAHNI Vs. STATE OF BIHAR
December 3, 2013
MAHABIR SINGH @ ASHOK KUMAR SINGH Vs. STATE OF BIHAR
April 5, 2013
MAHADEO KUMAR Vs. SHAKUNTALA DEVI
May 7, 2013
MAHANTH RAJENDRA DAS Vs. STATE OF BIHAR
December 11, 2013
MAHARANA PRATAP SINGH SON OF SHRI BHUNESHWAR SINGH Vs. STATE OF BIHAR
July 16, 2013
MAHENDRA CHOUDHARY @ TENIS CHOUDHARY AND ORS Vs. STATE OF BIHAR
December 2, 2013
MAHENDRA CHOUHAN Vs. STATE OF BIHAR
July 9, 2013
MAHENDRA MAHTO Vs. STATE OF BIHAR
March 20, 2013
MAHENDRA RAI Vs. RAJENDRA AGRICULTURAL UNIVERSITY
April 18, 2013
MAHENDRA SAO Vs. STATE OF BIHAR
September 10, 2013
MAHENDRA SINGH Vs. STATE OF BIHAR
February 11, 2013
MAHESH PASWAN Vs. STATE OF BIHAR
May 13, 2013
MAHESH RAI Vs. STATE OF BIHAR
March 14, 2013
MAHESH RAM Vs. STATE OF BIHAR
June 26, 2013
MAHESH SINGH Vs. MD. KAISAR JAMAL
May 16, 2013
MAHESHWAR THAKUR Vs. STATE OF BIHAR
August 26, 2013
MAJBUL HODA Vs. STATE OF BIHAR
May 15, 2013
MALTI DEVI Vs. RAMESHWAR SINGH
December 4, 2013
MALTI KUMARI Vs. STATE OF BIHAR
April 15, 2013
MALVIKA SINGH Vs. CHANAKYA NATIONAL LAW UNIVERSITY,PATNA
September 16, 2013
MAMTA KUMARI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
April 8, 2013
MAN RUP DUSADH, S/O-RAJGRIHI DUSADH Vs. STATE OF BIHAR
January 9, 2013
MANAGEMENT OF PUNJAB NATIONAL BANK Vs. UNION OF INDIA
July 10, 2013
MANAGEMENT OF THE FOREST PLANTATION DIVISIONAL OFFICER Vs. RAJENDRA PRASAD SINGH
September 27, 2013
MANAGER PRASAD Vs. BIHAR STATE ELECTION COMMISSION
December 13, 2013
MANAGING COMMITTEE OF AZAD UCHCHA VIDYALAYA Vs. STATE OF BIHAR
August 29, 2013
MANGI LAL Vs. STATE OF BIHAR
September 24, 2013
MANI TANTI @ MONI TANTI Vs. STATE OF BIHAR
May 1, 2013
MANIK LAL Vs. RAVINDRA KUMAR
April 9, 2013
MANISH KUMAR Vs. STATE OF BIHAR
October 23, 2013
MANISHA KUMARI Vs. STATE OF BIHAR AND OTHERS
July 3, 2013
MANJU DEVI Vs. UNION OF INDIA THROUGH THE GENERAL MANAGER
April 22, 2013
MANJU DEVI Vs. NARESH KUMAR GUPTA
September 19, 2013
MANJU DEVI Vs. MADAN KUMAR MANDAL
September 20, 2013
MANNAN @ ABDUL MANNAN Vs. STATE OF BIHAR
March 20, 2013
MANOHAR LAL KHETAN S/O MADAN LALL KHETAN Vs. STATE OF BIHAR AND ORS
August 16, 2013
MANOJ KUMAR CHOUDHARY Vs. STATE OF BIHAR
August 22, 2013
MANOJ KUMAR S/O RAJENDRA PRASAD SINGH AND ORS Vs. STATE OF BIHAR AND ORS
October 29, 2013
MANOJ KUMAR SINHA Vs. THE UNION OF INDIA THROUGH THE MINISTRY OF ROAD TRANSPORT AND HIGHWAYS AND ORS.
June 19, 2013
MANOJ MANKAR Vs. STATE OF BIHAR
September 2, 2013
MANOJ PASWAN Vs. STATE OF BIHAR
November 11, 2013
MANORANJAN PRASAD Vs. CENTRAL BANK OF INDIA
May 17, 2013
MANSUR ALAM Vs. THE STATE OF BIHAR AND ORS.
January 11, 2013
MANTU KUMAR Vs. SECRETARY, SCIENCE AND TECHNOLOGY DEPARTMENT, BIHAR & ORS
March 18, 2013
MANTU RAI AND ORS Vs. STATE OF BIHAR
November 14, 2013
MANVENDRA MOHAN Vs. UNION OF INDIA
October 28, 2013
MANVENDRA PRASAD SINGH Vs. STATE OF BIHAR
January 21, 2013
MATHURA PD.SHARMA Vs. STATE OF BIHAR
July 4, 2013
MATHURA SAO S/O DHURI SAO AND ORS Vs. STATE OF BIHAR
November 12, 2013
MATLOOB ALAM Vs. STATE OF BIHAR
June 22, 2013
MAYA YADAV Vs. STATE OF BIHAR
December 10, 2013
MD AKHTAR HUSAIN ANSARI Vs. JANKI DEVI
February 13, 2013
MD ALAMGIR Vs. STATE OF BIHAR
July 1, 2013
MD FAIZ AKHTAR Vs. STATE OF BIHAR
October 30, 2013
MD HASAN Vs. MEENA DEVI
July 11, 2013
MD KHALID Vs. STATE OF BIHAR
November 26, 2013
MD LAIQUR RAHMAN, S/O LATE HAJI ABDUS SAMAD Vs. NAIMUZZAMAN, S/O LATE ISMAIL
January 29, 2013
MD MOJIM AND ORS Vs. STATE OF BIHAR
July 1, 2013
MD SAKIR ANSARI @ SAKIR MIYAN Vs. STATE OF BIHAR
October 28, 2013
MD TAHIR ANSARI Vs. UNION OF INDIA
February 27, 2013
MD. ALAM Vs. STATE OF BIHAR
October 28, 2013
MD. ALLAUDDIN Vs. MD. VASEERUDDIN
September 12, 2013
MD. ARIF Vs. STATE OF BIHAR
May 9, 2013
MD. ASIM Vs. RAM KHELAWAN YADAV
November 14, 2013
MD. BADRUDDIN RAIN @ MD. BADRUDDIN Vs. THE STATE OF BIHAR AND ANR.
April 11, 2013
MD. DAUD Vs. STATE OF BIHAR
January 14, 2013
MD. FASHIUDDIN Vs. SYED AFZAL HASSAN AND ORS.
September 16, 2013
MD. FIROZ AKHTAR Vs. THE STATE OF BIHAR AND ORS.
May 7, 2013
MD. HABIB Vs. STATE OF BIHAR
January 29, 2013
MD. HUSAIN SON OF SK. ABDUL Vs. STATE OF BIHAR
April 30, 2013
MD. IMRAN Vs. THE STATE OF BIHAR & ORS.
April 2, 2013
MD. IRFANULLAH Vs. SHAHLA JAWAID
October 30, 2013
MD. KAMALUDDIN Vs. LAXMI DEVI
September 12, 2013
MD. KAMARUDIN Vs. STATE OF BIHAR
December 6, 2013
MD. MANZOOR Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, DEPARTMENT OF ENVIRONMENT AND FOREST, GOVERNMENT OF BIHAR & ORS.
January 10, 2013
MD. MUSLIM SON OF KALIMUDDIN Vs. STATE OF BIHAR
July 17, 2013
MD. NAJIBUL HAQUE ANSARI Vs. THE STATE OF BIHAR AND ANR.
April 3, 2013
MD. NISHAR AHMAD KHAN Vs. STATE OF BIHAR
January 16, 2013
MD. NIZAMUDDIN @ MD. NIZAM SON OF MD RASO MIYAN Vs. STATE OF BIHAR
March 12, 2013
MD. NIZAMUDDIN, SON OF LATE LAL MOHAMAD, RESIDENT OF KHETARI, MOHALLA P.S. Vs. STATE OF BIHAR AND BIBI RAUSHAN, DAUGHTER OF ILTAF MIAN @ LAL IMALI, RESIDENT OF MOHALLA
July 29, 2013
MD. NOOR HASSAN @ NOOR HASSAN Vs. STATE OF BIHAR
July 9, 2013
MD. OJJAIR Vs. STATE OF BIHAR
December 12, 2013
MD. QUAMRUL HODA Vs. STATE OF BIHAR
May 7, 2013
MD. RAQUIB @ RAQUIB Vs. STATE OF BIHAR
March 21, 2013
MD. SABBIR ALAM Vs. STATE OF BIHAR
February 20, 2013
MD. SABIR Vs. STATE OF BIHAR
November 1, 2013
MD. SADIQUE ALAM ALIAS SADIQUE ALAM Vs. STATE OF BIHAR
November 12, 2013
MD. SERFUDDIN @ SHARAFA Vs. STATE OF BIHAR
December 18, 2013
MD. SHAHJAHAN SON OF MD. KALIM Vs. STATE OF BIHAR
January 30, 2013
MD. WASIR Vs. STATE OF BIHAR.
August 29, 2013
MD. ZAHEERUDDIN Vs. THE STATE OF BIHAR & ORS.
February 26, 2013
MD.ABU MUZAFFAR NAWAZ S/O LATE ZAFRUL HUSSAIN Vs. UTTAR BIHAR GRAMIN BANK
January 8, 2013
MD.ABUL HASAN Vs. R.G. HOLDINGS PRIVATE LTD
July 16, 2013
MD.NIZAMUDDIN Vs. STATE OF BIHAR
September 11, 2013
MD.NOOR ALAM KHAN Vs. HON'BLE HIGH COURT OF JUDICATURE AT PATNA
July 16, 2013
MD.SHAMIM Vs. STATE OF BIHAR
March 8, 2013
MD.TARAI Vs. MD.JAFAR IMAM
September 27, 2013
MD.YUNUS Vs. STATE OF BIHAR
July 30, 2013
MEDIVET, A PARTNERSHIP FIRM HAVING ITS OFFICE AT LAXMI NARAIN Vs. UNION OF INDIA
September 13, 2013
MEENA JHA Vs. STATE OF BIHAR
August 26, 2013
MEENA KUMARI Vs. THE STATE OF BIHAR AND ORS.
June 27, 2013
MEGHNATH PRASAD Vs. STATE OF BIHAR
June 25, 2013
MEHNAZ KHATOON Vs. STATE OF BIHAR
December 13, 2013
MISHRI RAI Vs. UNION OF INDIA
January 23, 2013
MITHILA BIHARI SINGH Vs. RADHA KRISHNA MAHARAJ, THE DEITY
April 3, 2013
MITHILESH KUMAR SAH Vs. THE STATE OF BIHAR THROUGH THE SECRETARY AND ORS.
January 31, 2013
MOHAMAD EJAJ AHAMAD Vs. STATE OF BIHAR
March 13, 2013
MOHAMMAD ALI S/O FARHAD HUSSAIN Vs. STATE OF BIHAR AND ORS
August 23, 2013
MOHAMMAD HAROON Vs. STATE OF BIHAR
March 1, 2013
MOHAMMAD SHABBIR AHMAD Vs. STATE OF BIHAR
February 5, 2013
MOHAN JEE PATHAK Vs. STATE OF BIHAR
October 25, 2013
MOHAN JHA @ MOHAN KUMAR JHA Vs. STATE OF BIHAR
December 19, 2013
MOIN RAZA S/O HAKIM MD. YUSUF Vs. STATE OF BIHAR
April 18, 2013
MOJABEL ANSARI Vs. STATE OF BIHAR AND ORS
July 1, 2013
MOKADIM AHIR & ORS. Vs. LALJEE AHIR & ORS.
March 6, 2013
MONNET ISPAT AND ENERGY LIMITED Vs. BIHAR STATE MINERAL DEVELOPMENT CORPORATION
May 17, 2013
MOSAFIR RAI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
September 27, 2013
MOST KIRAN DEVI Vs. STATE OF BIHAR
November 25, 2013
MOST QURAISA KHATOON Vs. S P N SINGH
November 12, 2013
MOST. GEETA DEVI & ORS. Vs. STATE OF BIHAR REPRESENTED BY THE COLLECTOR & ORS.
March 6, 2013
MOST. INDU DEVI AND ANR. Vs. THE STATE OF BIHAR AND ORS.
January 31, 2013
MOST. KESHRI DEVI AND ANR. Vs. RAM JATAN PRASAD AGRAWAL AND ORS.
February 5, 2013
MOST. REKHA DEVI Vs. THE UNION OF INDIA THROUGH ITS GENERAL MANAGER
January 8, 2013
MOST. SAWARI DEVI Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY AND ORS.
May 17, 2013
MOTILAL SAH Vs. STATE OF BIHAR
October 23, 2013
MUKESH CHAUDHARY Vs. THE STATE OF BIHAR & ORS.
July 26, 2013
MUKESH KUMAR & ORS. Vs. THE STATE OF BIHAR & ORS.
March 13, 2013
MUKESH KUMAR DAS Vs. STATE OF BIHAR
October 1, 2013
MUKESH NARAYAN SINHA S/O SRI JAGDISH NARAYAN SINHA Vs. UNION OF INDIA
May 15, 2013
MUKHRAM RAM AND ORS Vs. STATE OF BIHAR
December 2, 2013
MUMTAZ AHMAD Vs. STATE OF BIHAR AND ORS
July 2, 2013
MUNDARI DEVI Vs. RAMASHISH PRASAD
August 27, 2013
MUNDRIKA SINGH Vs. BHARAT SINGH
February 13, 2013
MUNESHWARI DEVI Vs. KANHAIYAIAL SHARMA
September 13, 2013
MUNILAL PANDIT @ MUNILAL KUTAL Vs. NUNESHWAR PANDIT @ NUNESHWAR KULAL
April 29, 2013
MUNNA KUMAR Vs. UNION OF INDIA
September 20, 2013
MUNNA KUMAR PRASAD, SON OF LATE RAMCHANDRA PRASAD Vs. BHARAT PETROLEUM CORPORATION LTD
May 15, 2013
MUNNA YADAV S/O DHANNU YADAV Vs. STATE OF BIHAR AND ORS
August 23, 2013
MUNNI DEVI Vs. STATE OF BIHAR
October 28, 2013
MUSHA MIAN Vs. STATE OF BIHAR
May 3, 2013
MUSHO RAVIDAS Vs. STATE OF BIHAR
July 29, 2013
NAGARJUN SAH Vs. STATE OF BIHAR
September 20, 2013
NAGENDRA KUMAR GAMI Vs. MD. MOHIUDDIN ANSARI
February 19, 2013
NAGENDRA NARAYAN SINGH Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY AND ORS.
July 2, 2013
NAGENDRA NATH SINGH & ANR. Vs. THE STATE OF BIHAR & ORS.
April 24, 2013
NAGENDRA PRASAD SINGH Vs. STATE OF BIHAR
February 4, 2013
NAGENDRA SINGH Vs. STATE OF BIHAR
February 20, 2013
NAGENDRA SINGH Vs. STATE OF BIHAR
May 17, 2013
NAGENDRA TIWARY Vs. STATE OF BIHAR
February 8, 2013
NAGESHWARI DEVI Vs. JOINT DIRECTOR OF CONSOLIDATION
August 30, 2013
NAGESHWARI DEVI AND ORS Vs. STATE OF BIHAR
December 5, 2013
NAGINA RAJBANSHI Vs. STATE OF BIHAR
March 14, 2013
NAGINA YADAV Vs. STATE OF BIHAR
June 21, 2013
NAHIDA ANJUM AND ORS. Vs. ANIL KUMAR SINGH, ABDUL KHALIQUE, DIVISIONAL MANAGER THE ORIENTAL INSURANCE COMPANY LTD. AND DIVISIONAL MANAGER THE NATIONAL INSURANCE COMPANY LTD.
December 6, 2013
NAJARUDDIN ANSARI Vs. THE STATE OF BIHAR THROUGH CHIEF SECRETARY & ORS.
June 26, 2013
NAKUL YADAV Vs. STATE OF BIHAR
December 6, 2013
NAND KISHORE BHAGAT Vs. STATE OF BIHAR
August 2, 2013
NAND KISHORE SAH S/O TEK NARAIN SAH AND ORS Vs. JAI MA KALI MAHARANI
August 20, 2013
NAND KUMAR PANDEY AND ORS. Vs. THE STATE OF BIHAR
July 23, 2013
NANKI BHAGAT @ BHULO BHAGAT Vs. STATE OF BIHAR
December 2, 2013
NARABDESHWAR CHOUBEY Vs. BHOLA CHOUBEY
January 28, 2013
NARAD PRASAD SINHA Vs. STATE OF BIHAR
August 20, 2013
NARAIN YADAV SON OF LATE RAM YADAV Vs. STATE OF BIHAR
April 23, 2013
NARAYAN SINGH Vs. STATE OF BIHAR
January 22, 2013
NARENDRA KUMAR SINGH Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, ROAD CONSTRUCTION
January 3, 2013
NARENDRA KUMAR SINGH Vs. STATE OF BIHAR
November 1, 2013
NARENDRA MISHRA Vs. STATE OF BIHAR
May 10, 2013
NARENDRA MISHRA Vs. THE STATE OF BIHAR & ORS.
July 2, 2013
NARENDRA SINGH BHAMRA Vs. KALESHWARI DEVI
July 1, 2013
NARESH MANDAL Vs. STATE OF BIHAR
April 12, 2013
NARESH PRASAD BHAGAT Vs. STATE OF BIHAR
August 30, 2013
NARSINGH PASWAN Vs. STATE OF BIHAR
December 3, 2013
NASEEM AHMAD KHAN Vs. STATE OF BIHAR
April 15, 2013
NASIM AHMAD Vs. SHARDA DEVI
September 20, 2013
NASIM ASHRAF Vs. SITA DEVI
April 15, 2013
NATHUNI BHAGAT Vs. MAHANTH BHAGAT
January 8, 2013
NATHUNI SINGH Vs. STATE OF BIHAR
November 29, 2013
NATHUNI YADAV Vs. STATE OF BIHAR
February 18, 2013
NATIONAL INSTITUTE OF TECHNOLOGY THROUGH REGISTRAR Vs. REKHA SINHA
February 22, 2013
NATIONAL INSURANCE CO LTD Vs. DEVAKI PASWAN
April 5, 2013
NATIONAL INSURANCE COMPANY LTD. Vs. SMT. NARINDUR KAUR AND ORS.
February 8, 2013
NATIONAL THERMAL POWER CORPORATION LTD Vs. M/S DIP NARAYAN ROY & COMPANY
December 20, 2013
NAUSHAD AHMAD Vs. STATE OF BIHAR
September 25, 2013
NAWAL KAPAR S/O LAXHAMAN KAPAR Vs. STATE OF BIHAR
November 12, 2013
NAWAL KISHORE Vs. STATE OF BIHAR
July 8, 2013
NAWAL KISHORE MANDAL Vs. MOST KAUSHALYA DEVI
April 5, 2013
NAWAL KISHORE PRASAD SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
November 27, 2013
NAWAL KISHORE SHARMA Vs. STATE OF BIHAR
September 27, 2013
NAWAL SINGH @ NAWAL KISHOR SINGH S/O CHANDRA DEEP SINGH Vs. STATE OF BIHAR
January 7, 2013
NAZIA PARWEEN AND ORS. Vs. MD. IFTEKHAR AHMAD AND ORS.
July 16, 2013
NCC LTD. Vs. STATE OF BIHAR
January 10, 2013
NEW ERA HIGH SCHOOL Vs. STATE OF BIHAR
January 10, 2013
NEW INDIA ASSURANCE COMPANY Vs. VIKASH CHOUHAN SON OF SARYUG CHAUHAN
May 13, 2013
NEW INDIA ASSURANCE COMPANY LTD. Vs. RAM KEWAL SAH
March 4, 2013
NIKHIL KUMAR JHA Vs. THE VICE-CHANCELLOR-CUM-APPELLATE AUTHORITY AND ORS.
February 12, 2013
NILENDU KUMAR JHA Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY AND ORS.
May 9, 2013
NILKAMAL LTD. Vs. STATE OF BIHAR
January 21, 2013
NILU W/O RANJIT THAKUR AND ORS Vs. STATE OF BIHAR AND ORS
August 30, 2013
NIRMAL PASWAN Vs. STATE OF BIHAR
March 15, 2013
NIRMAL SINGH AND SHEO JANAM SINGH Vs. THE STATE OF BIHAR
October 8, 2013
NIRMALA DEVI Vs. OM PRAKASH @ TUN TUN LAL
August 22, 2013
NIRMALA DEVI W/O SHIVNANDAN VERMA Vs. STATE OF BIHAR AND ORS
August 16, 2013
NIRSI ALIAS NIRSI DEVI W/O LATE GOPI MAHTO Vs. RAM LAKHAN MAHTO
April 9, 2013
NITAI CHAND CHOSH Vs. STATE
November 21, 2013
NITIN MUKESH Vs. PRINCIPAL SECRETARY, DEPARTMENT OF HEALTH, GOVT. OF BIHAR
October 9, 2013
NITIN SAGAR Vs. STATE OF BIHAR
November 19, 2013
NITISH KUMAR Vs. THE STATE OF BIHAR AND ORS.
November 26, 2013
NITISH YADAV S/O UMESH YADAV Vs. STATE OF BIHAR
April 9, 2013
NONU SINGH Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVT. OF BIHAR & ORS.
September 19, 2013
NOOR SABA Vs. THE STATE OF BIHAR AND ORS.
April 23, 2013
NOTRE DAME ACADEMY,MUNGER,P S Vs. MD.ZAHID HUSSAIN
August 14, 2013
NTPC SUPER THERMAL POWER PROJECT Vs. DIP NARAYAN ROY & COMPANY
December 20, 2013
NUNUVATI DEVI WIFE OF LATE BIHARI RAI Vs. STATE OF BIHAR AND ORS
November 26, 2013
NUTAN PLASTIC WORKS Vs. BIHAR STATE POWER (HOLDING) COMPANY LIMITED
November 1, 2013
OM PRAKASH SAH Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVERNMENT OF BIHAR
March 18, 2013
OM PRAKASH SAHU Vs. SARJU PD
July 15, 2013
OM PRAKASH SINHA Vs. STATE OF BIHAR THROUGH THE SECRETARY,DEPARTMENT OF URBAN DEVELOPMETN
January 21, 2013
ORIENTAL INSURANCE COMAPNY LTD. Vs. STATE OF BIHAR
August 27, 2013
ORIENTAL INSURANCE COMPANY LIMITED Vs. RAMBHA DEVI WIFE OF LATE KHANTAR MANDAL; JAI CHAND JAISWAL SON OF RAMSAGAR BHAGAT
April 2, 2013
ORIENTAL INSURANCE COMPANY LTD Vs. LEELAWATI DEVI
June 24, 2013
ORIENTAL INSURANCE COMPANY LTD Vs. UNION OF INDIA
June 18, 2013
ORIENTAL INSURANCE COMPANY LTD. AND ORS. Vs. SHIV SHANKAR SINGH AND ORS.
April 9, 2013
ORIENTAL INSURANCE COMPANY, MUZAFFARPUR Vs. RAM PRAVESH TIWARY AND OTHERS
April 30, 2013
OSIER GIRI, S/O-SUKHDEO GIRI Vs. STATE OF BIHAR
February 13, 2013
PANDEY DINESH PRASAD Vs. THE STATE OF BIHAR THROUGH THE SECRETARY AND COMMISSIONER, BUILDING CONSTRUCTION AND HOUSING DEPARTMENT & ORS.
August 13, 2013
PANKAJ KUMAR JHA Vs. STATE OF BIHAR
October 30, 2013
PANKAJ KUMAR MANDAL @ PANKAJ MANDAL Vs. STATE OF BIHAR
January 29, 2013
PANKAJ KUMAR ROY Vs. STATE OF BIHAR
January 11, 2013
PANKAJ MANDAL Vs. STATE OF BIHAR AND ORS
April 23, 2013
PANKAJ PODDAR @ SUNDAY Vs. STATE OF BIHAR
September 19, 2013
PANWAN DEVI Vs. MOST. BACHHA DEVI
March 12, 2013
PAPPU RABI DAS Vs. STATE OF BIHAR
May 3, 2013
PARAS NATH BHAGAT S/O BRIJNANDAN BHAGAT Vs. STATE OF BIHAR
August 14, 2013
PARAS NATH DUBEY Vs. SHRI KISHUN DUBEY AND ORS.
January 18, 2013
PARAS RAM AND OTHER Vs. STATE OF BIHAR
June 25, 2013
PARAS SAH Vs. STATE OF BIHAR
August 12, 2013
PARAS SAHANI Vs. STATE OF BIHAR
October 1, 2013
PARASHURAM BHUIYAN Vs. STATE OF BIHAR
August 13, 2013
PARITOSH KUMAR Vs. THE STATE OF BIHAR AND ORS.
July 22, 2013
PARIVARTANKARI PRARAMBHIK SHIKSHAK SANGH Vs. THE STATE OF BIHAR AND ORS.
April 5, 2013
PARMA CHAUDHARY Vs. STATE OF BIHAR
February 1, 2013
PARMA MAHTO Vs. STATE OF BIHAR
January 29, 2013
PARMA SINGH @ PARMANAND THAKUR Vs. STATE OF BIHAR
January 29, 2013
PARMANAND PRASAD SINGH Vs. JAI KISHORE PRASAD SINGH AND ORS.
February 25, 2013
PARMANAND TRIVEDI Vs. THE STATE OF BIHAR THROUGH THE COLLECTOR MUZAFFARPUR, AT/PO/PS AND DISTRICT MUZAFFARPUR
May 13, 2013
PARMESHWAR BHAGAT Vs. BIHAR STATE FINANCIAL CORPORATION
September 11, 2013
PARMESHWAR MANDAL Vs. STATE OF BIHAR
November 26, 2013
PARMESHWAR SINGH Vs. STATE OF BIHAR
January 21, 2013
PARVATI KUMARI Vs. STATE GOVERNMENT THROUGH THE SECRETARY
July 25, 2013
PARWATI DEVI Vs. CHANDRADIP RAI
June 26, 2013
PARWATI DEVI Vs. KALAWATI DEVI
March 7, 2013
PASHUPATI KUMAR Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY AND ORS.
April 29, 2013
PASUPATI NATH TIWARY Vs. STATE OF BIHAR
February 8, 2013
PATNA INSTITUTE OF THE BLESSED VIRGIN MARY SOCIETY Vs. PATNA MUNICIPAL CORPORATION
August 22, 2013
PAWAN KUMAR Vs. STATE OF BIHAR
December 9, 2013
PAWAN KUMAR RAI Vs. STATE OF BIHAR
July 2, 2013
PAWAN KUMAR SAH Vs. STATE OF BIHAR
September 3, 2013
PAWAN KUMAR YADAV Vs. STATE OF BIHAR
November 22, 2013
PAWAN LAL @ PAWAN KUMAR LAL Vs. STATE OF BIHAR
January 10, 2013
PAWAN SINGH Vs. STATE OF BIHAR AND ORS
February 6, 2013
PEELA RAI SON OF MAHAGU RAI Vs. STATE OF BIHAR
January 31, 2013
PERMANAND SINGH Vs. SONA SINGH AND ORS.
February 4, 2013
PHOTO ZONE Vs. BIHAR STATE POWER (HOLDING) COMPANY LIMITED
December 2, 2013
PHULPATI DEVI Vs. STATE OF BIHAR
April 24, 2013
PINKI KUMARI Vs. THE STATE OF BIHAR THROUGH THE SECRETARY AND ORS.
January 9, 2013
PRABHAKAR MAHTO Vs. STATE OF BIHAR
November 18, 2013
PRABHANS RAM & ORS. Vs. THE STATE OF BIHAR & ORS.
March 20, 2013
PRABHU DATTA SINGH Vs. MANORMA SINGH
April 17, 2013
PRADEEP NARAYAN JHA Vs. STATE OF BIHAR
October 31, 2013
PRADEEP SAH @ PRADEEP KUMAR SAH Vs. STATE OF BIHAR
December 5, 2013
PRADEEP YADAV Vs. STATE OF BIHAR
April 18, 2013
PRADIP LAMP WORKS Vs. STATE OF BIHAR
April 17, 2013
PRADUMAN PRASAD SINGH Vs. STATE OF BIHAR
December 3, 2013
PRAFFUL CHANDRA SUDHANSHU Vs. THE STATE ELECTION COMMISSION (MUNICIPALITY) THROUGH THE STATE ELECTION COMMISSIONER AND ORS.
March 1, 2013
PRAHALAD MAHTO @ RPAKASH MAHTO Vs. STATE OF BIHAR
July 1, 2013
PRAKASH BAUDH Vs. THE STATE OF BIHAR AND ORS.
February 26, 2013
PRAKASH DUBEY Vs. UNION OF INDIA
December 11, 2013
PRAKASH KUMAR SINHA Vs. HIRALAL SAN
May 17, 2013
PRAKASH YADAV Vs. RAM KHELAWAN YADAV
September 17, 2013
PRAMILA SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
September 19, 2013
PRAMOD KUMAR Vs. UNION OF INDIA
May 3, 2013
PRAMOD KUMAR DROLIA Vs. BIHAR STATE ELECTRICITY BOARD
October 23, 2013
PRAMOD MEHTA @ PRAMOD SINGH Vs. ELECTRICITY BOARD AND ORS.
March 13, 2013
PRAMOD PRASAD Vs. STATE OF BIHAR
December 9, 2013
PRAMOD RAJPATI Vs. STATE OF BIHAR
September 19, 2013
PRAMOD RAM @ PRAMOD DAS Vs. STATE OF BIHAR
April 24, 2013
PRAMOD VYAS Vs. RAMADHAR DUBEY
August 14, 2013
PRANAY KUMAR MISHRA @ PRANAY KUMAR @ MUNNA Vs. STATE OF BIHAR
March 15, 2013
PRANTOSH KUMAR DAS Vs. STATE OF BIHAR
August 12, 2013
PRASHANT KUMAR S/O LATE SHYAM BIHARI VISHWAKARMA Vs. STATE OF BIHAR
May 16, 2013
PREM KUMAR SAH Vs. BIHAR ELECTION COMMISSION
July 11, 2013
PREM KUMARI Vs. KAMESHWAR SINGH DARBHANGA UNIVERSITY
August 21, 2013
PRINCIPAL KAILASH PRASAD SINGH Vs. THE REGISTRAR, MEDICAL COUNCIL OF INDIA
July 26, 2013
PRINCIPAL, KAILASH PRASAD SINGH Vs. THE VICE-CHANCELLOR AND ORS.
January 23, 2013
PRITHWI RAJ ROY Vs. THE STATE OF BIHAR & ANR.
January 23, 2013
PRIYA KANT Vs. STATE OF BIHAR
January 21, 2013
PRIYANKA KUMARI Vs. THE STATE OF BIHAR AND ORS.
April 22, 2013
PROF. SHAILENDRA KUMAR SINGH AND ORS. ETC. ETC. Vs. THE STATE OF BIHAR AND ORS. ETC. ETC.
February 4, 2013
PROJECT DIRECTOR,NATIONAL HIGHWAY AUTHORITY,ARARIA AT PUMEA,BIHAR Vs. MD GUFRAN ALAM
August 16, 2013
PUJARI SINGH SON OF JANARDAN SINGH Vs. STATE OF BIHAR AND ORS
January 30, 2013
PULIN BIHARI DAS & ORS. Vs. THE STATE OF BIHAR & ORS.
July 4, 2013
PUNYA DEO SINGH Vs. STATE OF BIHAR
March 19, 2013
PURUSHOTAM KUMAR SINGH Vs. STATE OF BIHAR
July 26, 2013
PURUSHOTTAM PATHAK Vs. STATE OF BIHAR
November 1, 2013
PUSHPAM A. KUMAR Vs. STATE OF BIHAR
December 13, 2013
QUISAR KHAN WARSI @ MD. KAISHAR KHAN Vs. MD. SHAMIM AHMAD AND ANR.
April 8, 2013
R K NARAYAN @ RAJENDRA KISHORE NARAYAN Vs. STATE OF BIHAR
November 19, 2013
RAAGEEVA BIMAL Vs. STATE OF BIHAR
July 26, 2013
RABI KUMAR SINGH Vs. VICE CHANCELLER, ARYA BHATT KNOWLEDGE UNIVERSITY, PATNA, CHANYAKA
March 18, 2013
RABI KUMAR SINGH Vs. VICE CHANCELLOR, ARYA BHATT KNOWLEDGE UNIVERSITY, PATNA CHANYAKA NATIONAL LAW UNIVERSITY CAMPUS
July 9, 2013
RABINDRA KUMAR Vs. STATE OF BIHAR
January 29, 2013
RABINDRA KUMAR SINGH AND ANR. Vs. THE UNION OF INDIA AND ORS.
January 18, 2013
RABINDRA NATH TIWARI Vs. STATE OF BIHAR
September 17, 2013
RABINDRA SINGH Vs. STATE OF BIHAR
July 8, 2013
RACHPAL SINGH Vs. UNION OF INDIA
July 17, 2013
RADHA MOHAN PANDEY Vs. STATE OF BIHAR
August 7, 2013
RADHA PANDEY Vs. STATE OF BIHAR
June 19, 2013
RADHIKA KUMARI Vs. STATE OF BIHAR
June 17, 2013
RAGHU SAH SON OF LATE BIRBAL SAH Vs. STATE OF BIHAR
June 21, 2013
RAGHUBIR PRASAD AGARWAL Vs. STATE OF BIHAR
August 8, 2013
RAGHUNANDAN YADAV AND RAM PRAVESH YADAV Vs. STATE OF BIHAR
November 25, 2013
RAGHUNATH KUMAR Vs. UNION OF INDIA THROUGH THE DIRECTOR GENERAL OF HEALTH SERVICES
July 4, 2013
RAGHUNATH NUT Vs. STATE OF BIHAR
June 25, 2013
RAGHUNI MUKHIA Vs. THE STATE OF BIHAR
July 15, 2013
RAGHUVAR PRASAD PATEL AND ORS Vs. STATE OF BIHAR AND ORS
April 5, 2013
RAGHWENDRA SHARAN SINGH Vs. RAM PRASANNA SINGH
March 12, 2013
RAISH KHAN Vs. AFAZAL HUSSAIN
December 23, 2013
RAJ KESHWAR SHARMA Vs. STATE OF BIHAR
January 15, 2013
RAJ KISHOR CHAUDHARY Vs. STATE OF BIHAR
April 18, 2013
RAJ KISHORE RAUT Vs. STATE OF BIHAR
October 4, 2013
RAJ KUMAR Vs. THE STATE OF BIHAR AND ORS.
July 23, 2013
RAJ KUMAR @ RAM KUMAR @ RAJ KUMAR RAM @ BHUAR Vs. STATE OF BIHAR
September 9, 2013
RAJ KUMAR CHOUDHRI Vs. STATE OF BIHAR
September 25, 2013
RAJ KUMAR GUPTA Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
July 1, 2013
RAJ KUMAR PRASAD S/6 LATE RAMCHANDRA PRASAD Vs. BANDANA KUMAR @ SONI W/O ANAND KUMAR PARTHSARTHI
January 30, 2013
RAJ KUMAR SHARMA Vs. STATE OF BIHAR
October 9, 2013
RAJ MOHAMMAD MIAN ANSARI AND OTHERS Vs. FULEMAN MIAN AND OTHERS
January 28, 2013
RAJ MUNI RAI Vs. STATE OF BIHAR
October 9, 2013
RAJ ROADWAYS Vs. THE UNION OF INDIA AND ORS.
March 18, 2013
RAJA DEVI Vs. PARBHAWATI DEVI
December 10, 2013
RAJA NAND JHA Vs. STATE OF BIHAR & ORS
March 8, 2013
RAJAN KUMAR SHRIVASTAWA Vs. STATE OF BIHAR
July 11, 2013
RAJDEO GUPTA AND SANJAY KUMAR @ TONI Vs. THE STATE OF BIHAR AND S.K. KHARE
September 19, 2013
RAJDEO PANDEY Vs. STATE OF BIHAR
August 23, 2013
RAJDEO SINGH Vs. STATE OF BIHAR
January 21, 2013
RAJDEO YADAV AND OTHERS Vs. STATE OF BIHAR
June 26, 2013
RAJENDRA DAS AND ORS Vs. STATE OF BIHAR
December 6, 2013
RAJENDRA KUMAR SINGH Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
October 9, 2013
RAJENDRA MAHTO Vs. STATE OF BIHAR
December 16, 2013
RAJENDRA PASWAN Vs. STATE OF BIHAR
July 24, 2013
RAJENDRA PD SINGH, S/O LATE BINDESHWARI SINGH Vs. ADALAT YADAV, S/O LATE BHANGI YADAV(GOPE)
January 29, 2013
RAJENDRA PRASAD Vs. THE STATE OF BIHAR
December 11, 2013
RAJENDRA PRASAD Vs. SMT. MALTI SINHA & ORS.
September 27, 2013
RAJENDRA PRASAD CHOURASIA Vs. STATE OF BIHAR
May 23, 2013
RAJENDRA PRASAD GUPTA Vs. STATE OF BIHAR
May 1, 2013
RAJENDRA TANTO Vs. THE STATE OF BIHAR AND ORS.
June 18, 2013
RAJENDRA YADAV Vs. STATE OF BIHAR
May 13, 2013
RAJESH KUMAR AND ORS. Vs. THE DEBT RECOVERY TRIBUNAL AND ORS.
December 16, 2013
RAJESH KUMAR CHOUDHARY AND ORS. Vs. PRADEEP KUMAR CHOUDHARY AND ORS.
July 19, 2013
RAJESH KUMAR SINGH Vs. PRAMOD SINGH
September 18, 2013
RAJESH RANJAN @ PAPPU YADAV Vs. STATE OF BIHAR THROUGH THE C.B.I.
May 17, 2013
RAJESH SIKARIA Vs. STATE OF BIHAR AND ANOTHER
July 16, 2013
RAJESH SINGH @ KAILA SINGH @ SARDAR Vs. STATE OF BIHAR
April 2, 2013
RAJESHWAR OJHA Vs. MOST KUSUMI KUER
September 2, 2013
RAJESHWAR PRASAD Vs. BIHAR STATE ELECTRICITY BOARD
December 2, 2013
RAJESHWAR RAI Vs. MEERA KUMARI
August 12, 2013
RAJESHWAR YADAV Vs. STATE OF BIHAR
August 19, 2013
RAJIV HUSSAIN @ RAJU HUSSAIN Vs. STATE OF BIHAR
July 15, 2013
RAJIV KUMAR Vs. STATE OF BIHAR
September 10, 2013
RAJJU MANJHI Vs. STATE OF BIHAR
December 13, 2013
RAJNI KUMARI @ SINDHU KUMARI Vs. STATE OF BIHAR
December 16, 2013
RAJU @ RAJDEO RAM Vs. STATE OF BIHAR
August 27, 2013
RAJU KUMAR RAI Vs. STATE OF BIHAR
December 13, 2013
RAJU MISTRI @ RIYAZUDDIN Vs. STATE OF BIHAR
April 25, 2013
RAJWATI DEVI Vs. PREM NANDANI SINHA
February 13, 2013
RAKESH KUMAR Vs. STATE OF BIHAR
December 3, 2013
RAKESH KUMAR GUPTA Vs. STATE OF BIHAR
April 1, 2013
RAKHI KUMARI Vs. STATE OF BIHAR
December 17, 2013
RAM BACHAN RAI, ARUN KUMAR RAI @ ARUN RAI Vs. THE STATE OF BIHAR
December 11, 2013
RAM BACHAN RAM, DEPUTY YADAV AND BHALLU SINGH Vs. THE STATE OF BIHAR AND LALA MAHTO
September 27, 2013
RAM BACHAN SINGH @ RAM LOCHAN SINGH AND ORS. Vs. THE STATE OF BIHAR AND ANR.
February 21, 2013
RAM BAHADUR YADAV Vs. STATE OF BIHAR
August 22, 2013
RAM BALI YADAV, JHONTI YADAV, BHAGLU YADAV (DEAD) AND KANHAI @ KANHAIYA YADAV Vs. THE STATE OF BIHAR
December 6, 2013
RAM BARAN RAY B.ED. COLLEGE THROUGH ITS CHAIRMAN RAJENDRA RAY Vs. THE STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT, GOVT. OF BIHAR & ORS.
August 1, 2013
RAM BIHARI RAI Vs. THE STATE OF BIHAR AND ORS.
April 25, 2013
RAM BILAS YADAV Vs. STATE OF BIHAR
June 24, 2013
RAM CHANDER CHOURASIA Vs. BIJAY DAS
February 26, 2013
RAM CHANDRA AGRAWAL Vs. USMAN, NASAR, SWEATY AND BABY
September 11, 2013
RAM CHANDRA BHAGWANJI Vs. STATE OF BIHAR
September 4, 2013
RAM CHANDRA MAHTON @ RAM CHANDRA PRASAD MEHTA AND ORS. Vs. MADAN MAHTON AND ORS.
September 16, 2013
RAM CHANDRA MANDAL S/O BANARSI MANDAL Vs. STATE OF BIHAR
September 24, 2013
RAM CHANDRA SHUKLA Vs. STATE OF BIHAR
July 29, 2013
RAM DARSHAN CHOUDHARY Vs. THE STATE OF BIHAR AND ORS.
March 18, 2013
RAM DAYAL PRASAD Vs. STATE OF BIHAR; BINOD KUMAR; RAM LAKHAN YADAV; RAJ KUMAR; USHA DEVI; PUNIA DEVI; PRATIBHA DEVI
October 3, 2013
RAM EKBAL RAI Vs. STATE OF BIHAR
November 22, 2013
RAM GANGA VALLEY CHEMICALS & FERTILIZERS LTD Vs. STATE BANK OF INDIA
January 14, 2013
RAM JATAN RAI Vs. SITA RAM SINGH
August 13, 2013
RAM KAILASH BHAGAT Vs. MD. HUSSAIN AND ORS.
May 2, 2013
RAM KHELAWAN MAHTO Vs. STATE OF BIHAR
February 27, 2013
RAM KISHOR THAKUR Vs. STATE OF BIHAR
December 9, 2013
RAM KISHUN RAI SON OF BHUTA RAI Vs. STATE OF BIHAR
February 14, 2013
RAM KUMAR Vs. UDAI KUMAR JAISWAL
May 16, 2013
RAM LAGAN SINGH, SHAMBHU SINGH, BIRENDRA KUMAR SINGH AND JAI MANGAL SINGH Vs. THE ADDITIONAL MEMBER, BOARD OF REVENUE AND ORS.
September 27, 2013
RAM LAKHAN MISHRA Vs. SHANTI DEVI
March 18, 2013
RAM LAL PRASAD Vs. STATE OF BIHAR
August 12, 2013
RAM NANDAN SINGH AND ANR. Vs. THE STATE OF BIHAR THROUGH SECRETARY/COMMISSIONER-CUM-SECRETARY AND ORS.
January 8, 2013
RAM NARAYAN SINGH Vs. STATE OF BIHAR
October 22, 2013
RAM NARAYAN SINGH Vs. STATE OF BIHAR
January 17, 2013
RAM NARESH SINGH Vs. STATE OF BIHAR
November 13, 2013
RAM NIHORA KUMHAR Vs. STATE OF BIHAR
October 1, 2013
RAM NIHORA SINGH Vs. STATE OF BIHAR
September 11, 2013
RAM PRAKASH GIRI Vs. STATE OF BIHAR
March 13, 2013
RAM PRASAD CHOUDHARY Vs. STATE OF BIHAR
December 12, 2013
RAM PRAVESH KUMAR DAS Vs. STATE OF BIHAR & ORS
April 15, 2013
RAM PRAVESH SHARMA Vs. STATE OF BIHAR
December 16, 2013
RAM PRAVESH SINGH Vs. SRI INDRAJIT SINGH SON OF LATE RAM BADAN SINGH
May 9, 2013
RAM SAGAR RAI SON OF LATE TULSI RAI Vs. STATE OF BIHAR
June 21, 2013
RAM SAKAL SINGH Vs. STATE OF BIHAR
December 10, 2013
RAM SAKHA SINGH Vs. STATE OF BIHAR
September 23, 2013
RAM SARIKHAN RAI Vs. STATE OF BIHAR
April 2, 2013
RAM SEVAK YADAV Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY GOVT. OF BIHAR, OLD
February 1, 2013
RAM SEWAK SHARMA Vs. THE STATE OF BIHAR THROUGH SPECIAL SECRETARY,
November 22, 2013
RAM SHANKAR JHA Vs. SHANTI DEVI
March 22, 2013
RAM SHANKAR SINGH Vs. STATE OF BIHAR
September 13, 2013
RAM SINGAR PRASAD Vs. BACHA PRASAD
January 8, 2013
RAM SINGHASAN THAKUR Vs. STATE OF BIHAR
July 10, 2013
RAM SOHAG PANDIT Vs. STATE OF BIHAR
September 10, 2013
RAM SUMER KUMAR Vs. STATE OF BIHAR
January 7, 2013
RAM SURESH YADAV Vs. STATE OF BIHAR
October 4, 2013
RAM SWARATH SINGH Vs. STATE OF BIHAR
January 28, 2013
RAM SWAROOP PRASAD, SON OF CHHOTE LAL PRASAD Vs. STATE OF BIHAR
March 22, 2013
RAM SWAROOP RAM Vs. STATE OF BIHAR
March 15, 2013
RAM SWAROOP SAHNI @ BABAJEE Vs. STATE OF BIHAR
November 14, 2013
RAM YATAN PRASAD Vs. STATE OF BIHAR
May 1, 2013
RAMA NAND MANDAL @ RAVAN Vs. STATE OF BIHAR
April 10, 2013
RAMA NAND SINGH Vs. THE BIHAR STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN & ORS.
July 24, 2013
RAMADHAR SINGH Vs. DEO SHARAN SINGH
March 4, 2013
RAMAKANT SINGH Vs. STATE OF BIHAR
August 14, 2013
RAMAKANT YADAV Vs. STATE OF BIHAR
January 3, 2013
RAMANAND PRASAD SINGH @ RAMANAND SINGH Vs. STATE OF BIHAR
February 6, 2013
RAMASHISH PASWAN Vs. STATE OF BIHAR
September 24, 2013
RAMAWATI KUWAR AND ORS Vs. RAGHUNATH MANJHI AND ORS
July 11, 2013
RAMAYAN YADAV Vs. STATE OF BIHAR
May 14, 2013
RAMDEO BHAGAT & ANR. Vs. THE STATE OF BIHAR & ORS.
July 16, 2013
RAMDEO URAON Vs. STATE OF BIHAR
March 18, 2013
RAMDULARI DEVI Vs. MAHESHWAR NARAYAN SINGH
July 19, 2013
RAMESH PANDEY @ NAGA PANDEY AND ORS. Vs. THE STATE OF BIHAR AND ANR.
April 17, 2013
RAMESH PANJIYAR Vs. STATE OF BIHAR
January 16, 2013
RAMESH RAI S/O LATE JANG BHADHUR RAI Vs. STATE OF BIHAR
January 28, 2013
RAMESHWAR PANDIT, S/O RAM KISHUN PANDIT Vs. STATE OF BIHAR
March 22, 2013
RAMESHWAR PASWAN Vs. STATE OF BIHAR
January 18, 2013
RAMESHWAR RAM Vs. STATE OF BIHAR
July 1, 2013
RAMESHWAR SINGH Vs. THE STATE OF BIHAR THROUGH THE COLLECTOR AND ANR.
January 28, 2013
RAMESHWARI DEVI Vs. BIHAR STATE ELECTRICITY BOARD
January 2, 2013
RAMJEE DAS SON OF PATTI DAS Vs. STATE OF BIHAR
April 8, 2013
RAMJEE SHARMA Vs. STATE OF BIHAR
December 6, 2013
RAMJEE THAKUR Vs. STATE OF BIHAR
June 26, 2013
RAMJEET TURHA Vs. STATE OF BIHAR
May 23, 2013
RAMJI RAI Vs. STATE OF BIHAR
December 11, 2013
RAMKRIT RAM Vs. STATE BANK OF INDIA
December 9, 2013
RAMRATAN SAH AND ORS Vs. STATE OF BIHAR
December 2, 2013
RAMRATI DEVI Vs. BHUSHAN SINGH
January 2, 2013
RAN VIJAY BAHADUR SINGH AND ORS Vs. STATE OF BIHAR AND ORS
August 30, 2013
RANA PRATAP SINGH S/O LATE GURU DAYAL SINGH Vs. UTTAR BIHAR GRAMIN BANK
January 8, 2013
RANA SINGH @ RANA PRATAP SINGH Vs. STATE OF BIHAR
January 23, 2013
RANI DEVI Vs. STATE ELECTION COMMISSION
March 6, 2013
RANJAN KUMAR MAHTO Vs. THE STATE OF BIHAR
November 28, 2013
RANJAN KUMAR PANDIT Vs. STATE OF BIHAR
July 3, 2013
RANJAN ROY Vs. UNION OF INDIA
September 20, 2013
RANJAY KUMAR @ RANJAY THAKUR Vs. STATE OF BIHAR
November 26, 2013
RANJEET SINGH Vs. UNION OF INDIA
May 16, 2013
RANJIT KUMAR Vs. STATE OF BIHAR
November 11, 2013
RASHID CHURIHARA, S/O-MASUM CHURIHARA Vs. STATE OF BIHAR
January 10, 2013
RASHMI SINGH Vs. STATE OF BIHAR
July 25, 2013
RATAN LAL CHOUDHARY Vs. STATE OF BIHAR
December 4, 2013
RATAN SHANKAR MISHRA S/O RADHA KANT MISHRA Vs. STATE OF BIHAR
September 20, 2013
RATNESHWARI SINGH Vs. STATE OF BIHAR
February 12, 2013
RAVI ENTERPRISES Vs. PRESIDING OFFICER EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
August 8, 2013
RAVI KUMAR AND ORS. Vs. THE STATE OF BIHAR THROUGH THE SECRETARY TO THE STATE GOVERNMENT AND ORS.
March 21, 2013
RAVINDRA SAHANI Vs. THE STATE OF BIHAR AND ORS.
March 19, 2013
REFCON CARRIERS Vs. STATE OF BIHAR
July 25, 2013
REGENT THEATRE Vs. BIHAR STATE ELECTRICITY AND ORS.
November 19, 2013
REGISTRAR RAJENDRA AGRICULTURE UNIVERSITY Vs. KAUSHLENDRA KUMAR
August 22, 2013
REKHA DEVI Vs. BINOD KUMAR SHARMA
October 4, 2013
REKHA KUMARI @ REKHA DEVI Vs. THE STATE OF BIHAR, THROUGH THE PRINCIPAL SECRETARY, DEPARTMENT OF SOCIAL WELFARE, GOVERNMENT OF BIHAR AND ORS.
October 9, 2013
RENU DEVI @ RENU SINGH @ RENU, WIFE OF SATISH CHANDRA SINGH Vs. SIMA SINGH, WIFE OF SUNIL CHANDRA SINGH, D/0 BACHAN PRASAD SINGH, RESIDENT OF FLAT NO. B/204, BISHNU BHAWAN COMPLEX, EAST BORING CANAL ROAD, PATNA
September 12, 2013
RENU KUMARI D/O JYOTISH PRASAD YADAV AND ORS Vs. STATE OF BIHAR AND ORS
October 24, 2013
RENU KUMARI WIFE OF SHIV KUMAR RAI RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR , THROUGH THE PRINCIPAL SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
November 28, 2013
RESHMA DEVI Vs. THE STATE OF BIHAR
September 9, 2013
RESIKESH KUMAR Vs. THE UNION OF INDIA THROUGH DIRECTOR GENERAL OF CENTRAL RESERVE POLICE FORCE AND ORS.
July 31, 2013
RINA KUMARI Vs. BIHAR STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN, VIDYUT BHAWAN
February 12, 2013
RISHI RAJ & ANR. Vs. THE BIHAR STATE ELECTRICITY BOARD THROUGH ITS SECRETARY & ORS.
January 8, 2013
RITA DEVI Vs. STATE OF BIHAR
August 21, 2013
ROHIT JHA Vs. THE STATE OF BIHAR THROUGH THE HOME SECRETARY AND ORS.
March 13, 2013
ROJID MIAN AND ORS Vs. STATE OF BIHAR
November 12, 2013
ROYAL ENTERPRISES Vs. STATE OF BIHAR & ORS
February 13, 2013
RUBI KUWAR Vs. UNION OF INDIA
December 23, 2013
RUBY DEVI Vs. MD. NASIM KHAN
May 16, 2013
RUKMINI DEVI AND ANOTHER Vs. DHARNIKANT ISSAR AND ANOTHER
June 25, 2013
RUMI DEVI Vs. SHIV SHANKAR SINGH
August 22, 2013
RUPESH KUMAR DAS S/O GOBIND PRASAD RESIDENT OF MOHALLA Vs. STATE OF BIHAR AND ORS
October 31, 2013
SACHIDA NAND SHARMA @ SACHIDA NAND PANDEY Vs. STATE OF BIHAR
March 14, 2013
SACHINDRA KUMAR Vs. THE STATE OF BIHAR THROUGH ITS SECRETARY AND ORS.
January 31, 2013
SADANAND JHA Vs. THE STATE OF BIHAR THROUGH SECRETARY, TRANSPORT DEPARTMENT & ORS.
March 21, 2013
SADANAND PRASAD SINGH AND ORS. Vs. STATE OF BIHAR AND ANR.
February 18, 2013
SADANAND SHARMA, PRINCIPAL AND ORS. Vs. THE STATE OF BIHAR AND RAJESH KUMAR
October 7, 2013
SADHU SHARAN PRASAD Vs. THE STATE OF BIHAR
July 9, 2013
SAHTU SAO Vs. STATE OF BIHAR
December 5, 2013
SAKALDEEP YADAV Vs. STATE OF BIHAR
February 11, 2013
SAKALDEO RAI Vs. RAM PRAVESH DAS @ RAM PRAVESH RAI
July 4, 2013
SAKALDEO YADAV, S/O BARASHKALI YADAV Vs. STATE OF BIHAR
June 20, 2013
SAKET BIHARI SHARMA Vs. STATE OF BIHAR
January 10, 2013
SALASAR TRADING COMPANY Vs. UNION OF INDIA
July 31, 2013
SALIMAN KHATOON AND ANR. Vs. THE STATE OF BIHAR AND ANR.
July 8, 2013
SAMI AHMAD Vs. STATE OF BIHAR; RAJIYA SULTAN; SHABANA PRAVEEN; RUGIYA PRAVEEN
September 13, 2013
SAMINTA DEVI Vs. DILIP KUMAR
August 30, 2013
SANDEEP KUMAR THAKUR Vs. STATE OF BIHAR
May 17, 2013
SANDIP MISHRA Vs. STATE OF BIHAR
July 5, 2013
SANJAY DAS SON OF DEEP NARAIN DAS Vs. STATE OF BIHAR
February 26, 2013
SANJAY JHA @ SANJAY KUMAR JHA Vs. STATE OF BIHAR
June 19, 2013
SANJAY KUMAR Vs. RAGHUNANDAN BHAGAT
July 8, 2013
SANJAY KUMAR Vs. STATE OF BIHAR
August 14, 2013
SANJAY KUMAR Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY BIHAR PATNA
September 17, 2013
SANJAY KUMAR Vs. STATE OF BIHAR
August 19, 2013
SANJAY KUMAR CHOUBEY Vs. STATE OF BIHAR
April 30, 2013
SANJAY KUMAR OJHA Vs. UNION OF INDIA
June 17, 2013
SANJAY KUMAR PANJIKAR Vs. STATE OF BIHAR
December 5, 2013
SANJAY KUMAR VERMA Vs. TATE OF BIHAR
January 10, 2013
SANJAY SINGH Vs. THE STATE OF BIHAR AND ORS.
July 10, 2013
SANJEEV GUPTA @ GUDDU GUPTA AND ANR. Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY AND ORS.
January 7, 2013
SANJEEV KUMAR @ SANJEEV KUMAR SAHIL Vs. THE STATE OF BIHAR
April 18, 2013
SANJU JHA Vs. UNION OF INDIA AND ORS
March 20, 2013
SANOJ KUMAR Vs. STATE OF BIHAR
January 8, 2013
SANT LAL SINGH @ SANT KUMAR SINGH Vs. M/S BHARAT SERVICE STATION C/O ­ ASHOK KUMAR SINGH
May 13, 2013
SANT TIWARY AND ORS Vs. STATE OF BIHAR
July 2, 2013
SANTOSH JHA Vs. THE STATE OF BIHAR
August 19, 2013
SANTOSH KUMAR S/O SRI RAJENDRA SINGH RESIDENT OF KAILASH BHAWAN, MAULABAGH, P.S Vs. THE STATE OF BIHAR
December 16, 2013
SANTOSH KUMAR SHARMA Vs. STATE OF BIHAR
September 12, 2013
SANTU @ SANJAY KUMAR Vs. THE STATE OF BIHAR
May 16, 2013
SARASWATI DEVI Vs. MAHABIR PD. DARUKA
January 29, 2013
SARASWATI DEVI Vs. STATE OF BIHAR
December 2, 2013
SARASWATI KUMARI Vs. STATE OF BIHAR
April 24, 2013
SARBADA NAND PANDEY Vs. STATE OF BIHAR
April 17, 2013
SARDAR NIRANJAN SINGH Vs. STATE OF BIHAR
January 28, 2013
SARITA KUMARI Vs. STATE OF BIHAR
January 4, 2013
SARITA SINGH Vs. STATE OF BIHAR
February 21, 2013
SARITA SINHA W/O SANJAY KUMAR SINHA Vs. STATE OF BIHAR
April 2, 2013
SAROJ YADAV Vs. THE STATE OF BIHAR
June 25, 2013
SARVA NAND MANJHI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
May 27, 2013
SARVANAND RAI, @ SARBANAND ROY Vs. STATE OF BIHAR
October 8, 2013
SARWAR AKRAM KHAN AND ORS Vs. STATE OF BIHAR AND ORS
April 30, 2013
SARYU SHARMA @ SURYU MISTRY Vs. STATE OF BIHAR
September 18, 2013
SATAN SINGH @ SATYA NARAIN SINGH Vs. GULABEHAND SHARMA
July 1, 2013
SATISH CHANDRA KHAN Vs. STATE OF BIHAR THROUGH THE COMMISSIONER
March 22, 2013
SATISH KUMAR Vs. PHULWA DEVI
March 5, 2013
SATYA NARAIN SAHANI Vs. STATE OF BIHAR
May 9, 2013
SATYA NARAYAN SINGH Vs. ELECTION COMMISSION OF INDIA THROUGH THE CHIEF ELECTION COMMISSIONER
February 6, 2013
SATYA NARAYAN SINGH Vs. THE STATE OF BIHAR
November 25, 2013
SATYA NARAYAN YADAV Vs. STATE OF BIHAR
November 12, 2013
SATYENDRA PRASAD YADAV @ SATYENDRA YADAV Vs. STATE OF BIHAR THROUGH THE SECRETARY
August 12, 2013
SATYENDRA SINGH Vs. STATE OF BIHAR
April 9, 2013
SATYENDRA TIWARY Vs. M/S. NAVYUG HOMES PRIVATE LIMITED THROUGH ITS AUTHORIZED DIRECTOR, SRI RAKESH KUMAR AGRAWAL AND ORS.
August 5, 2013
SAUDAGAR MAHTO Vs. RAM CHARITRA MAHTO AND ORS.
August 16, 2013
SAVITRI DEVI & ORS. Vs. THE STATE OF BIHAR & ORS.
July 16, 2013
SAYAN JOYTI GUPTA Vs. THE STATE OF BIHAR & ORS.
January 23, 2013
SCI INDIA LIMITED Vs. STATE OF BIHAR
March 19, 2013
SECRETARY, BIHAR SCHOOL EXAMINATION BOARD Vs. PANKAJ ANAND & ORS.
May 17, 2013
SEEMA MORE Vs. SURESH KUMAR MORE
October 9, 2013
SHAFIQUE Vs. BASANTI DEVI
August 2, 2013
SHAHAB AHMAD Vs. SENIOR DIVISIONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA
July 3, 2013
SHAHID ALAM ANSARI Vs. SARJOO PRASAD S/O LATE KANHAIYA RAM; ANPURNA DEVI W/O SARJO PRASAD
January 29, 2013
SHAIKH MD. Vs. SEEMA DEVI AND ORS.
November 21, 2013
SHAILENDRA KUMAR AND ANR. Vs. THE STATE OF BIHAR THROUGH PRINCIPAL SECRETARY AND ORS.
March 12, 2013
SHAILENDRA SINGH Vs. THE STATE OF BIHAR THROUGH PRINCIPAL SECRETARY AND ORS.
March 7, 2013
SHAILESH KUMAR Vs. STATE OF BIHAR
November 1, 2013
SHAILESH KUMAR SINGH Vs. STATE OF BIHAR
September 20, 2013
SHAILESH YADAV S/O LATE MITHU YADAV Vs. STATE OF BIHAR
August 1, 2013
SHAKIL Vs. STATE OF BIHAR
September 2, 2013
SHAKIL AHMAD Vs. STATE OF BIHAR
March 8, 2013
SHAKTI MOHAN LAL MALLIK Vs. CHAIRMAN AND MANAGING DIRECTOR, BANK OF INDIA HEAD OFFICE
December 9, 2013
SHAKUNTALA DEVI Vs. UNION OF INDIA
September 20, 2013
SHAMBHU KUMAR DAS Vs. STATE OF BIHAR
August 1, 2013
SHAMBHU KUMAR S/O LATE MOHIT LAL INDRA NAGAR LOHIYAHI Vs. STATE OF BIHAR
January 24, 2013
SHAMBHU NATH PANDEY Vs. THE STATE OF BIHAR AND ORS
July 30, 2013
SHAMBHU NATH SINGH Vs. STATE OF BIHAR
November 19, 2013
SHAMBHU PRASAD PODDAR @ HARICHANDRA PODDAR Vs. SANJAY PODDAR
September 27, 2013
SHAMBHU SAHANI Vs. STATE OF BIHAR
December 13, 2013
SHAMIM AHMAD @ SHAMIM AKHTER Vs. BIBI HAFIZA KHATOON & ORS.
January 21, 2013
SHANKAR CHOUDHARY Vs. STATE OF BIHAR
December 13, 2013
SHANKAR KUMAR @ SHANKAR YADAV Vs. THE STATE OF BIHAR AND ORS.
March 5, 2013
SHANKAR KUMAR GHOSH Vs. THE STATE OF BIHAR
July 15, 2013
SHANKAR KUMAR MANDAL Vs. STATE OF BIHAR
December 10, 2013
SHANKAR LAL Vs. STATE OF BIHAR
July 24, 2013
SHANKAR PASWAN Vs. STATE OF BIHAR
July 23, 2013
SHANKAR SAH Vs. STATE OF BIHAR
December 5, 2013
SHANKAR SINGH Vs. STATE OF BIHAR
December 11, 2013
SHANKAR SUWAN JHA Vs. THE STATE OF BIHAR AND ANR.
March 5, 2013
SHANKARANAND JHA Vs. STATE OF BIHAR
May 3, 2013
SHANKER KUMAR CHOUDHARY Vs. INDRADEO YADAV
March 12, 2013
SHANTI DEVI Vs. THE STATE OF BIHAR AND ORS.
February 12, 2013
SHANTI DEVI Vs. STATE OF BIHAR
September 11, 2013
SHANTI DEVI @ SHANTI DEVI AND ORS Vs. UPENDRA JHA AND ORS
February 6, 2013
SHANTI PANDEY WIFE OF SRI HARI MOHAN PANDEY Vs. STATE OF BIHAR
July 12, 2013
SHASHI BHUSHAN KUMAR Vs. STATE OF BIHAR
September 30, 2013
SHASHI KANT PANDEY Vs. STATE OF BIHAR
December 6, 2013
SHASHI KANT TIWARI S/O SHATRUGHAN NATH TIWARI Vs. STATE OF BIHAR
January 7, 2013
SHASHI KUMAR MANDAL Vs. STATE OF BIHAR
July 29, 2013
SHASHI MOHAN YADAV Vs. STATE OF BIHAR
February 22, 2013
SHASHI SHEKHAR DWIVEDI Vs. STATE OF BIHAR
August 27, 2013
SHASHIKANT PANDEY Vs. RAJENDRA AGRICULTURAL UNIVERSITY BIHAR
April 9, 2013
SHATRUGHAN MAHTON @ SATTO MAHTON AND ORS Vs. STATE OF BIHAR
December 19, 2013
SHATRUGHAN MUKHIYA Vs. STATE OF BIHAR
October 23, 2013
SHATRUGHAN PRASAD SAH Vs. THE STATE OF BIHAR AND ORS.
July 24, 2013
SHEIKH SHAMIM Vs. SYED HUSSAIN ABBAS
August 29, 2013
SHEKHAR CHANDRA VERMA Vs. STATE OF BIHAR
September 20, 2013
SHEKHAR DUTTA, SON OF GANESH DUTTA Vs. STATE OF BIHAR
January 9, 2013
SHEKHAR GUPTA Vs. RAGHUBANSH PRASAD TIWARI
September 11, 2013
SHEO BALAK SINGH Vs. STATE OF BIHAR
March 5, 2013
SHEO BANSH SINGH AND ORS. Vs. THE BIHAR SCHOOL EXAMINATION BOARD AND ORS.
May 1, 2013
SHEO KUMAR PANDEY AND ORS. Vs. THE STATE OF BIHAR THROUGH JOINT SECRETARY, DEPARTMENT OF REVENUE AND LAND REFORMS, GOVERNMENT OF BIHAR AND ORS.
September 20, 2013
SHEO KUMAR SAH S/O LATE CHHABILA SAH Vs. STATE OF BIHAR
August 7, 2013
SHEO MANGAL KUAR Vs. TILESHWAR KUER
August 21, 2013
SHEO MANGAL MUKHIA AND ORS Vs. STATE OF BIHAR
December 10, 2013
SHEO MURAT DUBEY Vs. THE STATE OF BIHAR AND ORS.
June 27, 2013
SHEO NATH SAHNI Vs. STATE OF BIHAR
September 20, 2013
SHEO PRASAD SINGH Vs. STATE OF BIHAR
August 26, 2013
SHEO PRASAD SINHA AND ORS. Vs. THE STATE OF BIHAR THROUGH ADDITIONAL SECRETARY AND ORS.
July 2, 2013
SHEO SHANKAR PRASAD SINGH Vs. STATE OF BIHAR THROUGH HOME COMMISSIONER/PRINCIPAL
October 1, 2013
SHEO SHANKER YADAV Vs. STATE OF BIHAR
December 12, 2013
SHEOJI DUBEY Vs. NAND KUMAR DUBEY
February 6, 2013
SHEOJI SINGH Vs. STATE OF BIHAR
July 4, 2013
SHEONANDAN YADAV AND ORS. Vs. STATE OF BIHAR
December 6, 2013
SHEOPUJAN PASWAN Vs. STATE OF BIHAR
December 12, 2013
SHIBBAN YADAV Vs. STATE OF BIHAR
July 4, 2013
SHIBU MAHTO Vs. STATE OF BIHAR
March 7, 2013
SHILA CHANDRA KUMAR S/O LATE Vs. STATE OF BIHAR
May 9, 2013
SHIPRA THAKUR MINOR @ SHIPRA SNEHIL AND ORS. Vs. THE STATE OF BIHAR AND ORS.
March 12, 2013
SHIV CHANDRA JHA Vs. STATE OF BIHAR
February 4, 2013
SHIV KUMAR PRASAD Vs. STATE OF BIHAR
July 2, 2013
SHIV KUMAR RAI @ SHIV KUMAR Vs. JUDGEMENT_311_TLPAT0_2013
July 2, 2013
SHIV KUMAR SINGH Vs. STATE OF BIHAR
December 24, 2013
SHIV NATH YADAV S/O LATE SABBIR YADAV AND ORS Vs. MAHAMAHTI DEVI W/O R K SHARMA AND ORS
September 24, 2013
SHIV PUJAN MAHTO Vs. STATE OF BIHAR
July 4, 2013
SHIV PUJAN MISTRI Vs. KANHAI MISTRI
January 21, 2013
SHIVCHANDRA RAM Vs. STATE OF BIHAR, THROUGH THE PRINCIPAL SECRETARY, DEPARTMENT OF FINANCE
March 18, 2013
SHIVENDRA KUMAR SINGH Vs. THE MUZAFFARPUR CENTRAL CO OPERATIVE BANK LTD
July 24, 2013
SHOBHA KANT SAH Vs. STATE OF BIHAR
September 11, 2013
SHOBHA SINGH Vs. THE STATE OF BIHAR AND ORS.
March 6, 2013
SHREE GIRDHAR OILS Vs. STATE OF BIHAR
April 11, 2013
SHREE NARAYAN OJHA Vs. FULSAWARO DEVI
October 29, 2013
SHREE NATH SHARMA Vs. THE STATE OF BIHAR
April 24, 2013
SHREE PRAKASH @ PINKU SINGH Vs. THE STATE OF BIHAR & ORS.
April 5, 2013
SHREELAL SHARMA Vs. CHINTA DEVI AND ORS.
April 18, 2013
SHRI BHAGWAN SINGH AND ORS. Vs. SMT. SURATI DEVI AND ORS.
November 26, 2013
SHRI KAILASH BIHARI CHOUDHARY Vs. THE STATE OF BIHAR THROUGH THE SECRETARY-CUM-COMMISSIONER, WATER RESOURCES DEPARTMENT, GOVERNMENT OF BIHAR & ORS.
June 19, 2013
SHRIKANT PRASAD @ CHIRKUT SAH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
March 20, 2013
SHUBH NARAIN MISHRA Vs. STATE OF BIHAR
November 25, 2013
SHUBHAM KUMAR Vs. BIHAR PUBLIC SERVICE COMMISSION
November 13, 2013
SHUKDEO PANDIT Vs. THE STATE OF BIHAR AND ORS.
February 22, 2013
SHYAM BIHARI RAI Vs. PUNJAB NATIONAL BANK
March 13, 2013
SHYAM BIHARI SINGH Vs. STATE OF BIHAR
September 26, 2013
SHYAM JEE PASWAN Vs. STATE OF BIHAR
December 2, 2013
SHYAM KISHORE SINGH Vs. STATE OF BIHAR
April 12, 2013
SHYAM KUMAR SINGH AND ORS Vs. STATE OF BIHAR
December 6, 2013
SHYAM NANDAN PRASAD SINGH @ SHYAM NANDAN SINGH Vs. STATE OF BIHAR
June 19, 2013
SHYAM NANDAN SHAHAY S/O LATE, HARNATH SHAHAY Vs. STATE OF BIHAR
May 7, 2013
SHYAM NARAYAN RAI Vs. SUBH NARAIN RAI
February 5, 2013
SHYAM NATH SINGH Vs. BHAGAT SINGH
July 22, 2013
SHYAM SUNDAR MODI SON OF LATE GANESH LAL MODI; KRISHNA KUMAR MODI SON OF LATE ISHWAR LAL MODI; BALDEO RAJAK SON OF LATE BIND RAJAK; DAMODAR SAH SON OF LATE YADU SAH Vs. STATE OF BIHAR
April 9, 2013
SHYAM YADAV Vs. BIHAR STATE ROAD TRANSPORT CORPORATION
March 19, 2013
SHYAMA NAND JHA Vs. STATE OF BIHAR
October 1, 2013
SHYAMDEO PANDEY Vs. STATE OF BIHAR
January 7, 2013
SHYAMJI CHAUDHARY @ SAMOO CHAUDHARY @ SHYAMU AND ORS Vs. STATE OF BIHAR AND ORS
October 23, 2013
SIA RAM RAI Vs. STATE OF BIHAR
December 6, 2013
SIDH NATH PANDIT AND ORS Vs. STATE OF BIHAR
September 24, 2013
SIDHESHWAR PRASAD Vs. SIYASARAN PRASAD
April 2, 2013
SIKANDAR PRASAD Vs. STATE OF BIHAR
March 12, 2013
SIRAJ ANSARI Vs. STATE OF BIHAR
August 5, 2013
SITA RAM MISTRY & ORS. Vs. THE STATE OF BIHAR & ORS.
August 29, 2013
SITA RAM SINGH Vs. STATE OF BIHAR
July 24, 2013
SITARA BANO Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT, GOVT. OF BIHAR & ORS.
July 10, 2013
SITARAM CHAMARIA Vs. THE STATE OF BIHAR AND ORS.
June 21, 2013
SIYA BELDAR Vs. STATE OF BIHAR
December 3, 2013
SIYA DEVI Vs. STATE OF BIHAR
July 25, 2013
SIYA RAM CHOUDHARY Vs. STATE OF BIHAR
April 2, 2013
SIYASHARAN SINGH S/O LATE RAMBARAN SINGH Vs. STATE OF BIHAR
January 31, 2013
SK. JAMSHID ALAM @ MD. JAMSHED @ UDHWA Vs. STATE OF BIHAR
December 2, 2013
SK. QUAISHER ALI AND ANOTHER Vs. STATE OF BIHAR
August 5, 2013
SMT. ASHA DEVI, W/O SURESH PRASAD, CLOTH SHOP IN FRONT OF MUKTI RAM BANKA SHOP NAYA BAZAR, PACHNA ROAD, P.O & P.S Vs. SHYAM SUNDER TIBREWAL S/O LATE BIHARI TIBREWAL RESIDENT OF NAYA BAZAR, P.O, P.S
March 11, 2013
SMT. FULO DEVI Vs. THE STATE OF BIHAR AND ORS.
July 25, 2013
SMT. NOOTAN MISHRA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
January 22, 2013
SMT. SEETA DEVI Vs. THE STATE OF BIHAR THROUGH SECRETARY AND ORS.
July 18, 2013
SMT. SHAKUNTALA DEVI Vs. SAJJAN KUMAR BAJORIA
March 11, 2013
SMT. SHEELA DEVI Vs. SMT. SUNITA DEVI AND ORS.
August 2, 2013
SMT. VEENA GUPTA & ORS. Vs. RAMJANI DEVI & ORS
September 26, 2013
SOBHA DEVI Vs. STATE OF BIHAR
November 19, 2013
SOGARATH PASWAN Vs. RAM PAYARE MAHTO SON OF PRASAD MAHTO
April 24, 2013
SOLAR INDUSTRIES (P) LTD. Vs. CENTRAL COALFIELDS LIMITED
October 8, 2013
SPANCO LIMITED Vs. BIHAR STATE ELECTRICITY BOARD NOW KNOWN AS BIHAR STATE POWER (HOLDING) CO. LTD.
March 5, 2013
SREI EQUIPMENT FINANCE PRIVATE LIMITED Vs. STATE OF BIHAR
October 9, 2013
SRI DEOPUJAN SINGH Vs. THE STATE OF BIHAR AND ORS.
July 26, 2013
SRI PRABHU NATH SINGH Vs. THE STATE OF BIHAR THROUGH PRINCIPAL SECRETARY AND ORS.
April 26, 2013
SRI RAM MANDAL Vs. THE CHAIRMAN, UCO BANK AND ORS.
March 15, 2013
SRI RAM TIWARY Vs. STATE OF BIHAR
December 3, 2013
SRI SURESH TIWARY Vs. THE BIHAR STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN AND ORS.
July 15, 2013
SRIKANT SINGH AND ORS. Vs. THE STATE OF BIHAR
July 10, 2013
SRINARAIN JHA SON OF SRI HARDEO JHA Vs. STATE OF BIHAR
June 25, 2013
STATE OF BIHAR Vs. AVINASH CHANDRA SHARMA
July 3, 2013
STATE OF BIHAR Vs. RAJENDRA PRASAD SINGH
December 11, 2013
STATE OF BIHAR Vs. BIHAR HUMAN RIGHT COMMISSION
September 24, 2013
STATE OF BIHAR Vs. SITA RAM YADAV
August 23, 2013
STATE OF BIHAR Vs. SITA DEVI
February 13, 2013
STATE OF BIHAR Vs. ASHA SHARMA
November 20, 2013
STATE OF BIHAR Vs. SURENDRA PRASAD
April 3, 2013
STATE OF BIHAR Vs. SARYUG PRASAD TANTI
November 19, 2013
STATE OF BIHAR Vs. LAL BABU SINGH
April 1, 2013
STATE OF BIHAR Vs. SANJAY TIWARY
September 13, 2013
STATE OF BIHAR Vs. NAGENDRA RAM
February 22, 2013
STATE OF BIHAR Vs. VIJAY KUMAR YADAV @ MANTOO
February 28, 2013
STATE OF BIHAR Vs. CHANDRA BHUSHAN SINGH S/O LATE SHIV BACHAN SINGH
March 1, 2013
STATE OF BIHAR Vs. SHEO PERSAN RAM
March 4, 2013
STATE OF BIHAR Vs. SIPAHI PASWAN
February 20, 2013
STATE OF BIHAR Vs. MANTU YADAV
February 21, 2013
STATE OF BIHAR Vs. BHIM PRASAD @ CHUHA
February 7, 2013
STATE OF BIHAR Vs. RANJEET THAKUR
February 4, 2013
STATE OF BIHAR Vs. PREM KANT MISHRA
February 1, 2013
STATE OF BIHAR Vs. NAVIN KUMAR MISHRA
January 24, 2013
STATE OF BIHAR Vs. SURESH RAM
February 18, 2013
STATE OF BIHAR Vs. RAKESH KUMAR @ DABLU
February 13, 2013
STATE OF BIHAR Vs. MD. NAQUI AKHTAR KHAN
February 14, 2013
STATE OF BIHAR Vs. BALMIKI PANDEY
January 23, 2013
STATE OF BIHAR Vs. LAMBU @ LAKHAN SINGH @ SUBHASH YADAV @ KAMESHWAR
November 13, 2013
STATE OF BIHAR Vs. ANJANI KUMAR
March 7, 2013
STATE OF BIHAR Vs. ANAND
September 26, 2013
STATE OF BIHAR Vs. SUDHANSHU KUMAR SINHA
November 13, 2013
STATE OF BIHAR Vs. JAYANT SINGH
December 3, 2013
STATE OF BIHAR Vs. KOMAL CONSTRUCTION
August 16, 2013
STATE OF BIHAR Vs. RAMANAND THAKUR
March 19, 2013
STATE OF BIHAR Vs. YOGENDRA PANDEY
March 4, 2013
STATE OF BIHAR Vs. PAWAN KUMAR SINGH
June 25, 2013
STATE OF BIHAR Vs. AJIT KUMAR PRASAD; JAI PRAKASH NARAYAN SINGH
October 8, 2013
STATE OF BIHAR Vs. SANTOSH KUAMR UPADHYAY; VIMAL KUMAR SHUKLA
October 9, 2013
STATE OF BIHAR Vs. BHARTENDU JHA
July 3, 2013
STATE OF BIHAR Vs. MD. YUSUF ANSARI
September 2, 2013
STATE OF BIHAR Vs. GIRJA SINGH
October 9, 2013
STATE OF BIHAR & ANR . Vs. SRI KARU CHAUDHARY & ANR.
September 27, 2013
STATE OF BIHAR AND ORS Vs. BIHAR MEDICAL AND PUBLIC HEALTH HOSTEL EMPLOYEES ASSOCIATION
November 25, 2013
STATE OF BIHAR AND ORS. Vs. RAVI SHANKAR MISHRA AND ORS.
March 14, 2013
STATE OF BIHAR THROUGH THE CHIEF SECRETARY AND ORS. Vs. M/S. KUMAR CONSTRUCTION COMPANY THROUGH ITS PROPRIETOR NARENDER KUMAR SINGH
August 19, 2013
STATE OF BIHAR THROUGH THE SECRETARY Vs. M/S AMLORY CONSTRUCTIONS PRIVATE LIMITED
July 16, 2013
STATE OF BIHAR THROUGH THE SECRETARY-CUM-COMMISSIONER Vs. SHIV NATH RAM
July 3, 2013
STATE THRU. UNION OF INDIA Vs. KRISHNA PRASAD CHOUDHARY
January 29, 2013
STATION SAMBHUGANJ, DISTRICT BANKA Vs. STATE OF BIHAR
December 5, 2013
SUBH KANT JHA Vs. STATE OF BIHAR
September 4, 2013
SUBH NARAIN URAON SON OF MAHARAJ URAON Vs. STATE OF BIHAR
June 18, 2013
SUBHASH DUBEY Vs. STATE OF BIHAR
August 22, 2013
SUBHASH MISHRA Vs. THE STATE OF BIHAR
November 26, 2013
SUBHCHANDRA MISHRA S/O PURUSHOTTAM MISHRA Vs. STATE OF BIHAR AND ORS
August 16, 2013
SUBODH MANDAL Vs. STATE OF BIHAR
December 3, 2013
SUBODH SAGAR @ SUBODH SAGAR SHARMA Vs. SAROJ KUMAR
September 18, 2013
SUBODH SHARMA Vs. STATE OF BIHAR
October 30, 2013
SUCHIT SINGH Vs. STATE OF BIHAR
January 22, 2013
SUDAMA DEVI Vs. LAKHIYA DEVI
September 3, 2013
SUDAMA DEVI Vs. STATE OF BIHAR
September 13, 2013
SUDAMA PRASAD Vs. STATE OF BIHAR
August 7, 2013
SUDAMA RAI SON OF LATE RAM ASHISH RAI Vs. STATE OF BIHAR
May 23, 2013
SUDARSHAN YADAV Vs. STATE OF BIHAR
July 15, 2013
SUDHA AGRAWAL Vs. RITU GUPTA @ RITU AGRAWAL
August 16, 2013
SUDHA VERMA Vs. STATE OF BIHAR
August 5, 2013
SUDHANSHU KUMAR AND ORS Vs. STATE OF BIHAR AND ORS
September 24, 2013
SUDHANSHU SHEKHAR DEO Vs. UNION OF INDIA
July 25, 2013
SUDHANSU MOSES Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY AND ORS.
July 22, 2013
SUDHIR CHANDRA GHOSE Vs. STATE
October 9, 2013
SUDHIR KUMAR RAI Vs. THE STATE OF BIHAR
September 10, 2013
SUDHIR MANDAL Vs. STATE OF BIHAR
April 25, 2013
SUGALAL YADAV Vs. THE STATE OF BIHAR
April 23, 2013
SUGAPATI DEVI Vs. THE STATE OF BIHAR & ANR.
March 19, 2013
SUJIT KUMAR MISHRA Vs. STATE OF BIHAR
September 23, 2013
SUKAI MALLAH, BAIJNATH MALLAH AND MEGHU CHAMAR @ RAM @ MEGHA CHAMAR Vs. THE STATE OF BIHAR
December 5, 2013
SUKH BILAS ROY Vs. STATE OF BIHAR
July 16, 2013
SUKHDEO SAH Vs. STATE OF BIHAR
September 20, 2013
SUKHDEO YADAV, S/O LATE GANESHI YADAV Vs. STATE OF BIHAR
January 24, 2013
SUKUMAR BHATTACHARYA SON OF SHRI J.C. BHATTACHARYA Vs. STATE OF BIHAR
June 17, 2013
SULEKHA DEVI Vs. STATE ELECTION COMMISSION (PANCHAYAT)
December 17, 2013
SUMAN KUMAR @ SHAMBHU SINGH Vs. STATE OF BIHAR AND ORS
October 1, 2013
SUMAN KUMARI @ PINKI Vs. BHUPENDRA KUMAR YADAV @ BHUPEN
July 19, 2013
SUMESHWAR CHAUDHUR Vs. STATE OF BIHAR
March 14, 2013
SUMITRA DEVI Vs. YASODA DEVI
February 26, 2013
SUMITRA DEVI Vs. STATE OF BIHAR
January 17, 2013
SUNAINA DEVI Vs. RAJ NARAYAN SINGH AND ORS.
August 30, 2013
SUNAINA DEVI Vs. RAM NARAYAN PRASAD
December 4, 2013
SUNAINA DEVI Vs. THE STATE OF BIHAR AND ORS.
July 10, 2013
SUNDER MAHTO Vs. SUMITRA DEVI
May 7, 2013
SUNDESHWAR LAL DEO Vs. STATE OF BIHAR
March 18, 2013
SUNIL KUMAR Vs. THE STATE OF BIHAR AND ORS.
November 19, 2013
SUNIL KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
August 1, 2013
SUNIL KUMAR CHOUDHARY Vs. THE STATE OF BIHAR AND ORS.
March 22, 2013
SUNIL KUMAR S/O RAM BALI MANDAL Vs. STATE OF BIHAR AND ORS
September 2, 2013
SUNIL KUMAR SINGH Vs. STATE OF BIHAR
January 23, 2013
SUNIL SAHNI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
December 20, 2013
SUNIL SINGH Vs. STATE OF BIHAR
June 27, 2013
SUNIL SINGH Vs. BIHAR STATE ELECTRICITY BOARD
September 24, 2013
SUNITA KUMARI Vs. SUBODH KUMAR
July 26, 2013
SUPAUL PRAKHAND NAW YATAYAT SWAWLAMBI SAHYOG SAMITI LTD Vs. STATE OF BIHAR
December 9, 2013
SUREN YADAV AND ORS Vs. STATE OF BIHAR
December 19, 2013
SURENDAR CHAUBEY S/O CHANDRIKA CHAUBEY Vs. STATE OF BIHAR & ORS
July 24, 2013
SURENDRA KUMAR CHAUDHARY Vs. SATYA NARAYAN PRASAD JAISWAL
September 13, 2013
SURENDRA RAVIDAS S/O LATE KISHUN RAVI DAS Vs. STATE OF BIHAR
October 24, 2013
SURENDRA SINGH Vs. STATE OF BIHAR
December 17, 2013
SURENDRA SINGH @ SURENDRA KUMAR SINGH Vs. REEMA SINGH @ REEMA DEVI
July 31, 2013
SURESH CHANDRA THAKUR Vs. STATE OF BIHAR
November 19, 2013
SURESH KUMAR PATHAK Vs. STATE OF BIHAR
October 8, 2013
SURESH MODI Vs. STATE BANK OF INDIA
August 7, 2013
SURESH NARAYAN AND ANOTHER Vs. STATE OF BIHAR AND ANOTHER
July 25, 2013
SURESH PRASAD SINGH Vs. STATE OF BIHAR
December 18, 2013
SURESH PRASAD SINGH Vs. NATHUNI ANSARI AND ORS.
February 22, 2013
SURESH PRASAD SINHA Vs. STATE OF BIHAR
April 1, 2013
SURESH TANTI Vs. STATE OF BIHAR
June 26, 2013
SURYA KUMAR DAS AND ANR. Vs. THE STATE OF BIHAR AND ORS.
February 28, 2013
SURYA NARAYAN YADAV Vs. THE STATE OF BIHAR
July 16, 2013
SURYANATH SINGH, S/O LATE RAM GAHAN SINGH Vs. STATE OF BIHAR
January 16, 2013
SUSHIL JHA Vs. STATE OF BIHAR
January 22, 2013
SUSHIL KUMAR TRIPATHY Vs. THE UNION OF INDIA AND ORS.
February 8, 2013
SUSHILA DEVI Vs. STATE OF BIHAR
May 1, 2013
SUSHILA DEVI Vs. THE STATE OF BIHAR
September 17, 2013
SUSHILA DEVI Vs. STATE OF BIHAR AND ORS
July 2, 2013
SUSHILA MARIK Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY AND ORS.
April 1, 2013
SUSHMA @ SUSHMA DEVI Vs. STATE OF BIHAR
September 10, 2013
SWAMBAR YADAV @ SAROJ YADAV Vs. THE STATE OF BIHAR THROUGH HOME SECRETARY AND ORS.
March 13, 2013
SWAMI TRIJOGANAND JI MAHARAJ @ RAM NARAYAN BIND Vs. STATE OF BIHAR; MAHATMA BEYASANAND
April 3, 2013
SYAMA DEVI Vs. BHUNESHER MAHTON @ JAGDEO MAHTON
August 30, 2013
SYED AINUL ALAM Vs. THE STATE OF BIHAR & ORS.
April 10, 2013
SYED ARIF QULI Vs. PATNA MUNICIPAL CORPORATION THROUGH ITS MUNICIPAL COMMISSIONER AND ORS.
June 18, 2013
SYED ASHRAF IMAM Vs. THE STATE OF BIHAR AND ORS.
June 25, 2013
SYED ASKARI HADI ALI AUGUSTINE IMAM Vs. SHAMIM AMNA IMAM
December 13, 2013
SYED MASHIULLAH AND ORS. Vs. THE STATE OF BIHAR THROUGH THE SECRETARY AND ORS.
August 19, 2013
SYED NEHAL AHMAD Vs. STATE OF BIHAR
December 16, 2013
SYED SHAH MUZAHID ALAM FIRDOSI AND ORS. Vs. THE STATE OF BIHAR THROUGH ITS CHIEF SECRETARY AND ORS.
July 15, 2013
T. P. CHOWADHARY Vs. STATE OF BIHAR
October 7, 2013
TANISH PRAKASH Vs. THE CHAIRMAN-CUM-MANAGING DIRECTOR, BIHAR STATE POWER HOLDING CORPORATION LIMITED
July 22, 2013
TARA DEVI Vs. STATE OF BIHAR
August 2, 2013
TARBINI DEVI Vs. HARI MOHAN RASTOGI
May 2, 2013
TARKESHWAR SINGH Vs. THE STATE OF BIHAR
September 2, 2013
TARNI PRASAD CHOUDHARY Vs. STATE OF BIHAR
May 14, 2013
TASLIM MIYAN Vs. STATE OF BIHAR
September 20, 2013
TECHNOCRATS INDUSTRIAL TRAINING CENTRE Vs. UNION OF INDIA
November 11, 2013
TEJ NARAIN KUMAR Vs. STATE OF BIHAR
June 18, 2013
TEJU SINGH @ TEJ NARAYAN SINGH AND ANOTHER Vs. STATE OF BIHAR
July 31, 2013
TENGARI PASWAN Vs. STATE OF BIHAR
March 22, 2013
TENGARI RAM @ SHARDA NAND RAM Vs. STATE OF BIHAR
December 12, 2013
THE BIHAR STATE ELECTRONICS DEVELOPMENT CORPORATION AND ORS. Vs. JAYANT PRASAD SAHA AND ORS.
August 13, 2013
THE BIHAR STATE HOUSING BOARD Vs. MAHENDRA PRASAD SINGH
January 10, 2013
THE BRANCH MANAGER, NATIONAL INSURANCE CO. LTD. Vs. ABHA DEVI AND ORS.
October 30, 2013
THE CHAIRMAN-CUM-MANAGING DIRECTOR AND ORS. Vs. ASHISH KUMAR AND ANR.
April 29, 2013
THE GOVERNING BODY, M.N.M. MAHILA COLLEGE AND ORS. Vs. SMT. SHIKHA LAL AND ORS.
January 31, 2013
THE INFRASTRUCTURE CONSULTANT ENGINEERS ARCHITECTS & PLANNERS (ICEAP) A PROPRIETORSHIP FIRM, THROUGH ITS PROPRIETOR NAMELY SANDHYA RAI DAUGHTER OF SRI A.N. RAI HAVING ITS OFFICE AT FLAT NO. 902, BLOCK 17, EAST END APARTMENT, MAYUR VIHAR PHASE Vs. THE BIHAR RAJYA POOL NIRMAN NIGAM LTD., THROUGH OTS MANAGING DIRECTOR, 7, SARDAR PATEL MARG, PATNA
February 18, 2013
THE NATIONAL INSTITUTE OF TECHNOLOGY AND ORS. Vs. BRAJ NANDAN SINGH AND ORS.
September 2, 2013
THE STATE BANK OF INDIA THROUGH THE DEPUTY GENERAL MANAGER/AUTHORISED OFFICER Vs. M/S. PUMEA COLD STORAGE AND ANR.
July 31, 2013
THE STATE OF BIHAR Vs. RAMASHISH YADAV
October 25, 2013
THE STATE OF BIHAR Vs. M/S. SINGH CONSTRUCTION REPRESENTED BY ASHOK KUMAR SINGH SON OF SHRI BHUBNESHWAR PRASAD SINGH, RESIDENT OF MOHALLA
November 18, 2013
THE STATE OF BIHAR Vs. BILAT PANDIT
August 27, 2013
THE STATE OF BIHAR & ANR. Vs. ALAKH SINGH & ORS.
August 8, 2013
THE STATE OF BIHAR AND ORS. Vs. VIDYA SAGAR SINGH AND ORS.
August 1, 2013
THE STATE OF BIHAR THROUGH THE SECRETARY, DEPARTMENT OF PUBLIC HEALTH ENGINEERING DEPARTMENT Vs. SHEELA DEVI & ORS.
May 15, 2013
THE UNION OF INDIA AND ORS. Vs. ASHOK KUMAR SINHA
July 18, 2013
THE UNION OF INDIA, THE COMMISSIONER OF CUSTOMS AND THE ASSISTANT COMMISSIONER Vs. SRI SUJIT KUMAR
October 28, 2013
TILAK DAS Vs. STATE OF BIHAR
December 11, 2013
TIRO SAHNI Vs. STATE OF BIHAR
December 13, 2013
TORQUE PHARMACEUTICALS PVT LTD Vs. STATE OF BIHAR
April 12, 2013
TRIBHUBAN KUMAR RAI @ TRIBHUBAN RAI Vs. RAM DHYAN RAI AND ORS.
August 8, 2013
TRILOKI SINGH Vs. STATE OF BIHAR
July 5, 2013
TRIPURARI SINGH Vs. STATE OF BIHAR
May 3, 2013
TRIVENI SAO Vs. RAMDHEYAN SINGH
July 2, 2013
TUNTUN DUSHADH AND ORS Vs. STATE OF BIHAR
December 5, 2013
TWISHA PRASAD Vs. THE UNION OF INDIA THROUGH SECRETARY, MINISTRY OF EXTERNAL AFFAIRS, GOVERNMENT OF INDIA & ORS.
April 17, 2013
U A L INDUSTRIES LTD Vs. STATE OF BIHAR
August 19, 2013
UDHAV PRASAD YADAV Vs. STATE OF BIHAR
April 5, 2013
UJJWAL YADAV Vs. STATE OF BIHAR
January 18, 2013
UMA NAND PRASAD YADAV AND ORS Vs. STATE OF BIHAR
November 25, 2013
UMA SHANKAR GOSWAMI @ SRI VEM SHANKAR GOSWAMI Vs. SRI SUBODH KUMAR CHOUDHARY AND ANR.
February 8, 2013
UMASHANKAR SINGH Vs. KESHWA SINGH
August 7, 2013
UMERI DISTILLERY PVT. LIMITED Vs. THE STATE OF BIHAR THROUGH THE SECRETARY AND ORS.
July 9, 2013
UMESH CHANDRA Vs. PATNA REGIONAL DEVELOPMENT AUTHORITY, THROUGH ITS VICE CHAIRMAN
July 26, 2013
UMESH PRASAD AND ORS Vs. STATE OF BIHAR
December 5, 2013
UMESH SHARMA Vs. STATE OF BIHAR
January 10, 2013
UNION OF INDIA Vs. SHREELAL GOKULCHAND
March 12, 2013
UNION OF INDIA Vs. RUPA SINHA
May 9, 2013
UNION OF INDIA AND ORS Vs. SUNDERLAL
October 28, 2013
UNITED BREWERIES LIMITED Vs. BIHAR STATE BEVERAGE CORPORATION LIMITED
August 19, 2013
UNITED INDIA INSURANCE CO.LTD Vs. HEERALAL SAHNI
May 2, 2013
UNITED INDIA INSURANCE COMPANY LIMITED Vs. BHANU PRATAP SINGH
March 6, 2013
UNITED INDIA INSURANCE COMPANY LTD Vs. AMRITA SINGH
July 4, 2013
UPENDRA PD. SINHA Vs. RAM EKBAL SAH (PRASAD) AND ORS.
April 17, 2013
UPENDRA SINGH Vs. STATE OF BIHAR
May 3, 2013
URMILA DEVI Vs. STATE OF BIHAR
October 9, 2013
URMILA DEVI Vs. STATE OF BIHAR
December 11, 2013
URMILA DEVI DAUGHTER OF LATE KAPIL DEO PATHAK Vs. HAZARI SAH SON OF LATE TRIBHUBAN KANU
April 22, 2013
URMILA DEVI, WIFE OF LATE BIHARI RAM, RESIDENT OF VILLAGE/MOHALLA Vs. KRISHNA RAM, SONS OF LATE BIHARI RAM, RESIDENT OF VILLAGE
January 8, 2013
URMILA DEVI, WIFE OF LATE NARENDRA PRASAD Vs. ASHOK PRASAD
January 29, 2013
URMILA SINGH Vs. SATENDRA SINGH AND ORS.
February 26, 2013
USHA DEVI Vs. THE STATE OF BIHAR AND ANR.
August 7, 2013
USHA DEVI @ UMA DEVI AND ORS. Vs. THE STATE OF BIHAR AND ANR.
July 4, 2013
USHA DEVI W/O JAI KISHAN THAKUR R/O HIRAPAKAR Vs. STATE OF BIHAR
May 15, 2013
USHA JHUNJHUNWALA Vs. ORIENTAL INSURANCE COMPANY LTD
May 14, 2013
USHA KIRAN NARAIN W/O ABHAY SHANKAR SINGH Vs. STATE OF BIHAR
January 18, 2013
VARUN KUMAR Vs. THE BIHAR STAFF SELECTION COMMISSION THROUGH ITS SECRETARY & ORS.
February 28, 2013
VED NARAYAN SINGH @ VEDAN SINGH Vs. STATE OF BIHAR
April 11, 2013
VEENA DEVI Vs. RAM NANDAN PRASAD
January 31, 2013
VIDYANAND BISWAS Vs. STATE OF BIHAR
September 25, 2013
VIJAY KUMAR SAH Vs. STATE OF BIHAR
July 22, 2013
VIJAY KUMAR SINGH Vs. STATE OF BIHAR THROUGH THE SECRETARY
July 16, 2013
VIJAY KUMAR SINGH AND ANR. Vs. THE STATE OF BIHAR THE SECRETARY AND ORS.
February 25, 2013
VIJAY KUMAR SINHA AND ORS. Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY AND ORS.
April 24, 2013
VIJAY KUMAR THAKUR Vs. STATE OF BIHAR
April 1, 2013
VIJAY KUMAR, S/O LATE RAM GOPAL LAL Vs. PANO DEVI, W/O LATE BASUDEO YADAV
January 24, 2013
VIJAY LAKSHMI Vs. THE BIHAR STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN AND ORS.
August 12, 2013
VIJAY PRAKASH Vs. THE STATE OF BIHAR
June 27, 2013
VIJOY KUMAR GUPTA Vs. STATE OF BIHAR
October 7, 2013
VIJOY KUMAR SINHA Vs. CHAIRMAN, ( DEVELOPMENT COMMISSIONER ,.BIHAR EX. OFFICIO) BIHAR
March 1, 2013
VINAY KUMAR SINGH Vs. STATE OF BIHAR
August 19, 2013
VINDU SINGH KUMARI Vs. THE BIHAR STATE ELECTRICITY BOARD THROUGH THE CHAIRMAN AND ORS.
October 23, 2013
VISHAL BUILTECH (INDIA) PRIVATE LIMITED Vs. UNION OF INDIA
July 15, 2013
VISHAL PRATAP SINGH Vs. THE STATE OF BIHAR & ORS.
April 15, 2013
VISHNU KANT GUPTA Vs. STATE OF BIHAR AND ORS
December 18, 2013
VISHWA NATH PANDIT AND ORS Vs. STATE OF BIHAR
November 25, 2013
VISHWANATH SHARMA Vs. STATE OF BIHAR
December 10, 2013
VISHWANATH THAKUR & ANR. Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVERNMENT OF BIHAR & ORS.
August 6, 2013
WAHID NADDAF @ BAIDHI NADDAF Vs. THE STATE OF BIHAR AND ORS.
June 27, 2013
WAJIH AHMAD Vs. STATE OF BIHAR AND ORS
July 2, 2013
WELCOME DISTILLERY PVT. LTD. Vs. STATE OF BIHAR
January 10, 2013
WILSON Vs. STATE OF BIHAR
March 18, 2013
YOG LAL RAI S/O LATE BIPAT BHANJAN RAI Vs. STATE OF BIHAR
January 23, 2013
YOGENDRA BHAGAT Vs. STATE OF BIHAR
April 3, 2013
YOGENDRA JHA @ JAGO JHA Vs. STATE OF BIHAR
July 2, 2013
YOGENDRA SAH AND GANESH RAM Vs. THE STATE OF BIHAR
November 28, 2013
YOGENDRA THAKUR Vs. STATE OF BIHAR
May 14, 2013
YUNUS Vs. STATE OF BIHAR
July 10, 2013
ZAKI AHMAD SON OF LATE SALEEM AHMAD Vs. STATE OF BIHAR
February 22, 2013
ZIAUL HAQUE @ ZIAUL RAHMAN @ ZAINUL HAQUE & ORS. Vs. ZAWADUL HAQUE & ORS.
April 29, 2013