Case Index

Title
Date
HRTC Vs. SIMMI
June 24, 2013
1(A) NANKI DEVI, 1(B) SITA RAM, SON OF AND ORS. Vs. LACHHMAN
March 18, 2013
A B TOOLS (P) LTD AND ANOTHER Vs. RESERVE BANK OF INDIA AND ANOTHER
August 8, 2013
A.N. SHARMA Vs. STATE OF H.P.
July 7, 2013
ABDUL GAFFAR Vs. INDERJEET KALRA
July 3, 2013
ABHILASHA MUDHAR Vs. SH. SURINDER MUDHAR
March 25, 2013
ABHISHEK GOYAL Vs. CENTRAL BUREAU OF INVESTIGATION
February 5, 2013
AJAY KUMAR Vs. STATE OF HIMACHAL PRADESH
May 6, 2013
AJAY KUMAR Vs. STATE OF H.P. & ANOTHER
June 27, 2013
AJAY THAKUR Vs. STATE OF H.P.
October 24, 2013
AJEET SINGH AND ORS Vs. STATE OF H P
March 2, 2013
AJIT DHIMAN Vs. STATE OF H.P. AND OTHERS
May 21, 2013
AJIT JHA Vs. STATE OF H P
August 22, 2013
AJIT SINGH RANA Vs. UNION OF INDIA
May 20, 2013
AJIT SINGH VERMA Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD LTD.
January 9, 2013
AJMER MOHAMMED Vs. MANMOHAN SINGH AND OTHERS
July 4, 2013
AJOULI BRAHAMANA AGRICULTURE COOPERATIVE SERVICE SOCIETY LTD. Vs. STATE OF HIMACHAL PRADESH
January 8, 2013
AKHTAR BEG Vs. ASHWANI KUMAR AND ORS.
December 20, 2013
AKSHAY DOEGAR Vs. STATE OF HIMACHAL PRADESH
August 20, 2013
AKSHAY KUMAR Vs. H.P. SUBORDINATE SERVICES SELECTION BOARD
June 24, 2013
ALKA AGNIHOTRI Vs. STATE OF HIMACHAL PRADESH
April 17, 2013
ALOK MALHOTRA Vs. STATE OF H P & ANOTHER
July 17, 2013
AMAR CHAND Vs. STATE OF HIMACHAL PRADESH
June 18, 2013
AMAR CHAND Vs. STATE OF H.P. AND OTHERS
November 22, 2013
AMAR DUTT AND OTHERS Vs. BABLI DEVI
August 22, 2013
AMAR NATH Vs. ICICI BANK LTD
March 25, 2013
AMAR NATH Vs. STATE OF H.P.
June 13, 2013
AMAR NATH & OTHERS Vs. CHAUDHARY AND OTHERS
July 26, 2013
AMAR SINGH Vs. STATE OF H.P.
June 27, 2013
AMARJEET SINGH Vs. STATE OF HIMACHAL PRADESH
December 2, 2013
AMARJIT GUPTA Vs. PREM MOHINI GUPTA
December 2, 2013
AMIR CHAND Vs. STATE OF HIMACHAL PRADESH
January 9, 2013
AMIT KUMAR Vs. STATE OF H.P.
December 2, 2013
AMIT SAINI Vs. H. P. PUBLIC SERVICE COMMISSION
October 18, 2013
AMRIK SINGH ALIAS BAU Vs. STATE OF HIMACHAL PRADESH
February 28, 2013
AMRIT BANASPATI CO LTD & ANOTHER Vs. STATE OF H P & OTHERS
July 8, 2013
AMRIT LAL Vs. STATE OF H.P.
June 21, 2013
AMRIT LAL ALIAS AMAR LAL AND ANOTHER Vs. DEV RAJ
August 22, 2013
AMRIT PAL Vs. YASH PAL
October 22, 2013
AMRIT RAM Vs. STATE OF H.P.
June 14, 2013
AMULYA KUMAR SAHU Vs. STATE OF H.P.
October 4, 2013
ANAND KUMAR DHIMAN Vs. STATE OF H.P.
December 6, 2013
ANGREZ SINGH Vs. STATE OF H.P.
April 3, 2013
ANIL GARG Vs. ANURADHA AND OTHERS
October 4, 2013
ANIL KUMAR Vs. PRAMODH SINGH
April 8, 2013
ANIL KUMAR Vs. HIMACHAL ROAD TRANSPORT CORPORATION
April 1, 2013
ANIL KUMAR Vs. STATE OF H.P.
May 2, 2013
ANIL KUMAR Vs. STATE OF HIMACHAL PRADESH
September 26, 2013
ANIL KUMAR Vs. KAMLA DEVI
November 1, 2013
ANIL KUMAR & ANOTHER Vs. DHARAMVIR SOOD & ANOTHER
August 5, 2013
ANIL KUMAR AND ANOTHER Vs. DHARAMVIR SOOD AND OTHERS
May 31, 2013
ANIL KUMAR BHARWAL Vs. STATE OF HIMACHAL PRADESH
April 9, 2013
ANIL OBEROI Vs. OBEROI PLASTICS LTD
August 23, 2013
ANIL VASHISHT Vs. STATE OF HIMACHAL PRADESH
January 4, 2013
ANJANA SOOD Vs. STATE OF H. P. THROUGH SECRETARY
April 18, 2013
ANJANA THAKUR Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY
April 11, 2013
ANJANI KUMAR Vs. DESH RAJ
September 5, 2013
ANKUSH BANYAL Vs. STATE OF H.P. & ORS.
May 27, 2013
ANOOP KUMAR Vs. STATE OF HIMACHAL PRADESH
August 30, 2013
ANSHUL CHAUHAN Vs. STATE OF H.P. & ORS.
May 27, 2013
ANURAG SHARMA Vs. SMT. PRATIBHA SHARMA
May 31, 2013
ARJUN SINGH AND ORS. Vs. STATE OF H.P. AND ORS.
June 27, 2013
ARPANA BALI Vs. STATE OF HIMACHAL PRADESH & OTHERS
April 10, 2013
ARUN KUMAR Vs. STATE OF HIMACHAL PRADESH
September 2, 2013
ARUN KUMAR Vs. STATE OF HIMACHAL PRADESH
December 23, 2013
ARUN KUMAR, SON OF BISHAN DASS, VILL. JUNI ROAD, PANDOH, P.O. PANDOH, TEHSIL SADAR, DISTRICT MANDI, H.P. Vs. THE STATE OF H.P. THROUGH SECRETARY (EDUCATION) TO THE GOVT. OF H.P., SHIMLA,
January 3, 2013
ASA RAM Vs. MEDH RAM ALIAS MEDH CHAND AND OTHERS
June 21, 2013
ASAN MOHAMMAD, SON OF SHRI SOMA, RESIDENT OF VILLAGE FATEHPUR BUNGA, POST OFFICE GARDLEY, TEHSIL ANANDPUR SAHIB, DISTRICT ROPAR Vs. STATE OF HIMACHAL PRADESH
January 9, 2013
ASHA DEVI Vs. PREM SINGH
November 7, 2013
ASHISH MITTAL Vs. ANIL CHAND
September 16, 2013
ASHOK BALA Vs. SARLA DEVI
January 7, 2013
ASHOK KUMAR Vs. STATE OF H.P.
April 9, 2013
ASHOK KUMAR Vs. SATYA DEVI
May 1, 2013
ASHOK KUMAR Vs. AJAY KUMAR
December 6, 2013
ASHOK KUMAR ATTRI Vs. HIMACHAL PRADESH POWER CORPORATION LIMITED
September 30, 2013
ASHOK MADAN Vs. HIMACHAL PRADESH URBAN DEVELOPMENT AUTHORITY AND ANR.
September 27, 2013
ASHOK PLAHA Vs. SHASHI KAURA AND ANR
October 21, 2013
ASHWANI KUMAR Vs. STATE OF H.P. AND OTHERS
November 22, 2013
ASHWANI KUMAR Vs. STATE OF HIMACHAL PRADESH
June 20, 2013
ASHWANI KUMAR Vs. STATE OF HIMACHAL PRADESH
April 5, 2013
ASHWANI KUMAR Vs. REENA DEVI
April 26, 2013
ASLAM Vs. STATE OF H.P.
May 16, 2013
ATMA RAM Vs. STATE OF H P
July 3, 2013
ATTAR SINGH Vs. SARUP SINGH & OTHERS
June 4, 2013
ATTAR SINGH Vs. BHUP SINGH
March 28, 2013
ATTAR SINGH Vs. STATE OF HIMACHAL PRADESH
April 26, 2013
ATTAR SINGH PATHANIA Vs. COLLECTOR LAND ACQUISITION
April 9, 2013
ATUL KUMAR Vs. STATE OF HP
August 20, 2013
AVINASH CHAUHAN Vs. STATE OF H.P.
December 9, 2013
AVTAR KAUR Vs. KULWANT SINGH
October 4, 2013
AVTAR SINGH RATHORE Vs. ASHA RATHORE
September 24, 2013
BABA BALAK NATH TEMPLE TRUST Vs. PRESIDING OFFICER
June 26, 2013
BABITA RANI Vs. STATE OF HIMACHAL PRADESH
August 19, 2013
BABU RAM AND OTHERS Vs. BHIM SAIN
August 30, 2013
BAHADUR SINGH Vs. STATE OF HIMACHAL PRADESH
November 14, 2013
BAID BAI MUKUND AND SONS Vs. MOHINDER SINGH S/O SHRI FULLS SINGH
January 10, 2013
BAL DEV SINGH Vs. STATE OF HIMACHAL PRADESH
October 17, 2013
BAL KRISHAN VERMA Vs. STATE OF HIMACHAL PRADESH
June 28, 2013
BALA RAM Vs. DEVI SINGH
April 3, 2013
BALAK RAM Vs. Y.S. PARMAR UNIVERSITY
April 9, 2013
BALAK RAM Vs. HARVINDER SINGH
June 18, 2013
BALAK RAM NEGI Vs. STATE OF H.P.
March 8, 2013
BALBIR KAUR Vs. STATE OF H.P.
April 3, 2013
BALBIR KUMAR Vs. STATE OF H.P
April 29, 2013
BALDEV KUMAR Vs. STATE OF H.P.
August 27, 2013
BALDEV SINGH Vs. KARAM SINGH
October 4, 2013
BALDEV SINGH Vs. STATE OF HIMACHAL PRADESH
April 9, 2013
BALDEV SINGH Vs. STATE OF H P
July 19, 2013
BALDEV SINGH AND ANR. Vs. SAROJ DEVI
June 28, 2013
BALRAM KUMAR Vs. STATE OF HIMACHAL PRADESH
November 22, 2013
BALWANT THAKUR Vs. GENERAL MANAGER TELECOM BHARAT SANCHAR NIGAM LIMITED AND ANOTHER
June 19, 2013
BANGALU RAM Vs. STATE OF HIMACHAL PRADESH AND OTHERS
June 21, 2013
BASANT RAM Vs. STATE OF H.P.
March 23, 2013
BASIA RAM Vs. STATE OF HIMACHAL PRADESH
April 1, 2013
BATOT HYDRO POWER LTD Vs. HIMACHAL PRADESH ELECTRICITY REGULATORY COMMISSION
August 22, 2013
BEER PAL Vs. STATE OF HIMACHAL PRADESH
April 5, 2013
BEGA NAND Vs. STATE OF H.P.,
March 20, 2013
BEROJGAR SHASTRI SANGH WELFARE SOCIETY Vs. STATE OF H.P.
November 12, 2013
BHAG CHAND SHARMA Vs. STATE OF HIMACHAL PRADESH
April 8, 2013
BHAGAT RAM Vs. BOARD OF DIRECTORS, H.P. STATE COOPERATIVE
April 6, 2013
BHAGAT RAM AND ANOTHER Vs. ANIL KUMAR AND OTHERS
July 31, 2013
BHAGAT RAM AND OTHERS Vs. UMESH KUMAR AND OTHERS
April 5, 2013
BHAGAT SINGH NEGI Vs. TRIPPLE ECH CONSTRUCTION PVT LTD
August 22, 2013
BHAGI RATH Vs. STATE OF HIMACHAL PRADESH
March 6, 2013
BHAGWAN SINGH @ BHAGWANU Vs. STATE OF HIMACHAL PRADESH
June 20, 2013
BHAGWATI SHARMA Vs. STATE OF H.P.
April 6, 2013
BHAJAN DEV NEGI Vs. STATE OF HIMACHAL PRADESH
April 8, 2013
BHANU VERMA, S/O DEVINDER VERMA Vs. RAMESH KUMAR, YORKER TRENDZ, AMAR NIWAS
February 25, 2013
BHAWANI SINGH Vs. STATE OF HIMACHAL PRADESH
January 3, 2013
BHIM SEN Vs. HIMACHAL PRADESH STATE
January 1, 2013
BHIM SINGH Vs. STATE OF HIMACHAL PRADESH
March 21, 2013
BHOJIA DENTAL COLLEGE & HOSPITAL Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY
September 17, 2013
BHOOP SINGH Vs. STATE OF H P
October 21, 2013
BHUPENDER KUMAR Vs. STATE OF H.P
May 16, 2013
BHUPINDER Vs. HIMACHAL ROAD TRANSPORT CORPORATION
November 18, 2013
BHUPINDER KUMAR SHARMA Vs. RATTAN SINGH
March 22, 2013
BHUPINDER PAL Vs. STATE OF HIMACHAL PRADESH AND OTHERS
May 7, 2013
BHUSHAN KUMAR Vs. STATE OF H.P.
September 23, 2013
BHUVNESHWARI EDUCATION SOCIETY Vs. DEPUTY COMMISSIONER CUM REGISTRAR
April 9, 2013
BIDYA DEVI AND ANOTHER Vs. SUBHASH CHAND AND OTHERS
March 26, 2013
BILASPUR DISTRICT TRUCK OPERATORS CO-OPERATIVE TRANSPORT SOCIETY LTD. Vs. DISTRICT CONSUMER REDRESSAL FORUM,BILASPUR
January 9, 2013
BIMAL RAJ SETHI Vs. STATE OF H.P.
June 25, 2013
BIMLA DEVI Vs. PIYUNGLA DEVI
June 24, 2013
BIMLA DEVI Vs. RAJESH KUMAR
January 9, 2013
BIMLA DEVI Vs. ARUN SHARMA
June 17, 2013
BIMLA RANI Vs. STATE OF H.P.
July 3, 2013
BINDU Vs. STATE OF HIMACHAL PRADESH
December 20, 2013
BINU BHANOT Vs. STATE OF HIMACHAL PRADESH AND OTHERS
September 23, 2013
BIR DEEN Vs. STATE OF HIMACHAL PRADESH
November 1, 2013
BOHRI DEVI @ BABITA RANI Vs. STATE OF H.P.
July 3, 2013
BP ENGINEERING WORKS, FARIDABAD Vs. NATIONAL HYDRO ELECTRIC POWER CORPORATION LTD & AN
October 28, 2013
BUDHE RAM Vs. INDER SINGH
May 6, 2013
C L MEHRA AND SONS Vs. MEHRAS, VILLAGE AND P O PALAMPUR
April 17, 2013
CENTRAL INVESTIGATION AND SECURITY SERVICES PVT LT Vs. COMMISSIONER, WORKMENS COMPENSATION ACT AND OTHERS
July 26, 2013
CHAMAN LAL Vs. MADAN LAL AND ANOTHER
April 23, 2013
CHAMAN LAL Vs. STATE OF HIMACHAL PRADESH
January 8, 2013
CHAMAN LAL Vs. STATE OF H.P.
April 9, 2013
CHAMAN LAL Vs. KRISHAN LAL
April 3, 2013
CHAMPA DEVI Vs. HARI RAM
April 8, 2013
CHAND AND ANR. Vs. YOG RAJ AND ORS.
June 26, 2013
CHAND RAM Vs. STATE OF HIMACHAL PRADESH
January 8, 2013
CHANDAN KUMAR Vs. STATE OF H.P
May 22, 2013
CHANDER MOHAN CHAUHAN Vs. H.P. STATE ELECTRICITY BOARD LTD
May 6, 2013
CHANDER SHEKHAR Vs. STATE OF HIMACHAL PRADESH
May 30, 2013
CHANGEZ DANIEL Vs. CHURCH OF SCOTLAND
June 20, 2013
CHARU GUPTA AND OTHERS Vs. STATE OF H.P.
March 23, 2013
CHARU GUPTA AND OTHERS Vs. STATE OF H P
March 23, 2013
CHET RAM Vs. STATE OF HIMACHAL PRADESH
May 15, 2013
CHETAN SINGH Vs. LONGJIAN ROAD AND BRIDGE LTD
April 9, 2013
CHHAJU Vs. GIAN CHAND
May 13, 2013
CHIEF EXECUTIVE OFFICER Vs. RAKESH KASHYAP & OTHERS
June 17, 2013
CHIEF MANAGING DIRECTOR AND OTHERS Vs. SMT. BHADRA SHEELA
April 29, 2013
CHINT RAM Vs. STATE OF HIMACHAL PRADESH
April 1, 2013
CHUHARU RAM Vs. COLLECTOR LAND ACQUISITION, PWDQ
August 30, 2013
CHUNI LAL Vs. PAWAN KUMAR
January 9, 2013
CHUNI LAL Vs. STATE OF HIMACHAL PRADESH
April 6, 2013
COMMISSIONER OF C. EX., CHANDIGARH-I Vs. INDIAN MAGNETIC LTD.
November 6, 2013
COMMISSIONER OF INCOME TAX Vs. DOON VALLEY RUBBER INDUSTRIES BANGARAN ROAD, PAONTA SAHIB, DISTRICT
November 6, 2013
COMMISSIONER OF INCOME TAX Vs. CORAL TELECOM LTD.
October 29, 2013
COMMISSIONER, INCOME TAX Vs. H.P. TOURISM DEVELOPMENT CORPORATION LTD.
May 16, 2013
COMMR. OF C. EX. Vs. H.P. EX-SERVICEMEN CORPORATION
July 5, 2013
COURT ON ITS OWN MOTION Vs. RAJU
May 17, 2013
COURT ON ITS OWN MOTION Vs. STATE OF H.P.
August 8, 2013
COURT ON ITS OWN MOTION Vs. BANSI LAL
August 14, 2013
COURT ON ITS OWN MOTION Vs. PRINCIPAL SECRETARY TO GOVERNMENT OF HP
December 17, 2013
COURT ON ITS OWN MOTION IN REF. TO STATE OF H P Vs. STATE
July 2, 2013
D K GUPTA Vs. AHILYA DEVI
August 6, 2013
D. SHARMA Vs. THE STATE OF HIMACHAL PRADESH
January 1, 2013
DABE RAM Vs. STATE OF HIMACHAL PRADESH
November 22, 2013
DALIP KUMAR Vs. STATE OF H P
July 2, 2013
DALIP SINGH Vs. STATE OF HIMACHAL PRADESH
April 22, 2013
DALIP SINGH Vs. STATE OF H.P.
December 20, 2013
DALIP SINGH KATWAL AND ANOTHER Vs. RAVINDER SINGH KATWAL AND OTHERS
June 25, 2013
DALIP SINGH THAKUR Vs. STATE OF H.P.
July 3, 2013
DALIP SINGH THAPA Vs. STATE OF HIMACHAL PRADESH
September 3, 2013
DARSHAN LAL Vs. KHADI & VILLAGE INDUSTRIES COMMISSION & OTHERS
December 16, 2013
DAULAT RAM Vs. STATE OF H.P. AND OTHERS
November 20, 2013
DAULAT RAM Vs. RAMJI DASS AND ANOTHER
September 18, 2013
DAVINDER SOOD Vs. KAMLA AND OTHERS
September 25, 2013
DEEPAK ALIAS DEEPU Vs. STATE OF HIMACHAL PRADESH
July 8, 2013
DEEPAK ARORA AND ANOTHER Vs. VIJAY KHANNA
August 22, 2013
DEEPAK BOOT HOUSE Vs. PIYARE LAL SOOD
December 31, 2013
DEEPAK KHOSLA Vs. STATE OF HIMACHAL PRADESH
July 24, 2013
DEEPAK KUMAR Vs. RAJ KUMARI
May 30, 2013
DEEPAK MOHAN SUD Vs. DHARMENDER KUMAR
October 4, 2013
DEEPAK SHARMA Vs. RACHANA YADAV
July 31, 2013
DES RAJ Vs. WARYAM SINGH
April 26, 2013
DES RAJ Vs. STATE OF H.P.
December 10, 2013
DESH BANDHU SOOD Vs. STATE OF H.P.
July 23, 2013
DESH RAJ Vs. STATE OF H.P.
September 12, 2013
DESH RAJ Vs. STATE OF H P AND ANOTHER
March 28, 2013
DEV DUTT Vs. STATE OF H.P.
April 2, 2013
DEV RAJ Vs. STATE OF HIMACHAL PRADESH
March 4, 2013
DEV RAJ Vs. STATE OF H P
October 28, 2013
DEV RAJ Vs. JONKI RAM
May 13, 2013
DEV RAJ Vs. JONKI RAM
April 25, 2013
DEV RAJ Vs. STATE OF H.P.
June 10, 2013
DEVI RAM Vs. MANAGING DIRECTOR, H.P. HORTICULTURAL PRODUCE MARKETING AND PROCESSING CORPN. LTD.
June 24, 2013
DEVI RAM Vs. MANAGING DIRECTOR, H.P. HORTICULTURAL PRODUCE MARKETING AND PROCESSING CORPN. LTD.
June 21, 2013
DEVINDER KUMAR Vs. STATE OF HIMACHAL PRADESH
February 25, 2013
DEVINDER SINGH Vs. STATE OF HIMACHAL PRADESH
September 23, 2013
DHANI RAM Vs. STATE OF HIMACHAL PRADESH
May 16, 2013
DHANI RAM AND ORS Vs. STATE OF HIMACHAL PRADESH AND ORS
August 5, 2013
DHARAM CHAND Vs. DUNI CHAND
April 4, 2013
DHARAM CHAND Vs. SURESH KUMAR AND OTHERS
June 25, 2013
DHARAM PAL Vs. STATE OF HIMACHAL PRADESH
June 12, 2013
DHARAM PAUL GUPTA Vs. STATE OF H.P.
April 29, 2013
DHARAM PRAKASH Vs. STATE OF H.P.
January 10, 2013
DHARAM SINGH Vs. BHAG SINGH
May 1, 2013
DHARAMPAL Vs. STATE OF HIMACHAL PRADESH
August 13, 2013
DHARM PRAKESH BHARDWAJ Vs. STATE OF HIMACHAL PRADESH
January 11, 2013
DHARMA NAND Vs. HIMACHAL PRADESH FINANCIAL CORPORATION
February 27, 2013
DHIAN SINGH Vs. STATE OF HIMACHAL PRADESH
September 2, 2013
DHIRAJ SINGH AND ORS. Vs. SURITI ENTERPRISES
September 20, 2013
DHRUB DEV SHARMA Vs. STATE OF HIMACHAL PRADESH
June 18, 2013
DHUMIYA-GANGA SANGHARASH SAMITI Vs. STATE OF HIMACHAL PRADESH
August 16, 2013
DIGVIJAY SINGH Vs. CHIEF ENGINEER (HZ), HPPWD, HAMIRPUR
November 22, 2013
DILA RAM CHAUHAN Vs. ONKAR CHAND SHARMA
June 21, 2013
DILESH KUMAR Vs. CENTRAL BUREAU OF INVESTIGATION
October 28, 2013
DILLU RAM Vs. STATE OF HIMACHAL PRADESH
September 11, 2013
DINA NATH Vs. STATE OF HIMACHAL PRADESH
June 18, 2013
DINA NATH Vs. KUBJAN DEVI
September 20, 2013
DINESH PATHANIA Vs. STATE OF HIMACHAL PRADESH
January 8, 2013
DIVISIONAL FOREST OFFICER Vs. SHRI SINGH
January 4, 2013
DIWAN CHAND Vs. STATE OF HIMACHAL PRADESH
June 28, 2013
DIWAN CHAND ALIAS CHHOTU Vs. STATE OF HIMACHAL PRADESH
November 25, 2013
DOGRA PRIVATE ITI Vs. UNION OF INDIA
June 24, 2013
DR. JASPREET KAUR RANDHAWA Vs. NATIONAL INSTITUTE OF TECHNOLOGY
February 26, 2013
DR. NAVEEN KAPLAS Vs. HIMACHAL ROAD TRANSPORT CORPORATION LIMITED AND OTHERS
April 18, 2013
DR. P.L. THAKUR Vs. LAXMI DASS MAHANT
May 28, 2013
DRANG SALT MINE LABOUR UNION Vs. M/S HINDUSTAN SALT LTD.
May 27, 2013
DUNI CHAND Vs. STATE OF HIMACHAL PRADESH
June 27, 2013
DURGA DASS Vs. STATE OF H.P.
June 18, 2013
DURGA KANWAR Vs. STATE OF H.P.
October 21, 2013
DURGU Vs. COLLECTOR LAND ACQUISITION & ANOTHER
May 27, 2013
DUSHYANT KUMAR SHARMA Vs. HIMACHAL PRADESH CIVIL SUPPLIES CORPORATION LIMITED
March 15, 2013
EDWARD SAMUEL CHARTON HAYES Vs. STATE OF HIMACHAL PRADESH
May 8, 2013
EIH ASSOCIATED HOTELS LTD Vs. NEEMA BAKSHI
August 19, 2013
EIH ASSOCIATED HOTELS LTD. Vs. NEEMA BAKSHI
April 29, 2013
ENVI-SAVERS Vs. STATE OF H.P.
June 24, 2013
EXECUTIVE ENGINEER Vs. CHHAJE RAM
October 19, 2013
EXECUTIVE ENGINEER, HIMUDA Vs. M K MIGLANI
September 30, 2013
EXECUTIVE OFFICER Vs. BABOO RAM
August 7, 2013
FAQUIR CHAND Vs. STATE OF H.P.
May 14, 2013
FATIMA Vs. IMTIYAZ KHAN
May 8, 2013
G. D. KALTA Vs. STATE OF HIMACHAL PRADESH
April 12, 2013
G.L.SHARMA Vs. UNION OF INDIA
September 27, 2013
GANESH SINGH @ BABA Vs. STATE OF HIMACHAL PRADESH
September 9, 2013
GANGA DEVI Vs. STATE OF HIMACHAL PRADESH
July 31, 2013
GANGA PRASHAD SON OF NANDAN YADAV Vs. STATE OF H P
July 1, 2013
GARIB DASS Vs. BIJU
January 10, 2013
GARJA RAM Vs. STATE OF HIMACHAL PRADESH
April 11, 2013
GAURAV SHARMA Vs. HARISH KUMAR SHARMA
September 19, 2013
GEETA SHARMA Vs. STATE OF H.P.
November 1, 2013
GEETA SINGH Vs. STATE OF HP AND ANOTHER
April 12, 2013
GENERAL MANAGER Vs. NASIB DEVI
May 22, 2013
GHAMO DEVI Vs. STATE OF HIMACHAL PRADESH
June 19, 2013
GIAN CHAND Vs. STATE OF HIMACHAL PRADESH
November 6, 2013
GIAN CHAND Vs. STATE OF H.P.
December 19, 2013
GIAN CHAND AND OTHERS Vs. DURGA AND OTHERS
March 23, 2013
GILCO STEELS LTD. Vs. STATE OF HIMACHAL PRADESH
July 2, 2013
GIRISH BHAYANA Vs. STATE OF HIMACHAL PRADESH
November 5, 2013
GOPAL DASS Vs. STATE OF HIMACHAL PRADESH
May 6, 2013
GOPAL SHARMA Vs. SANJAY KUMAR
May 13, 2013
GOPAL SINGH Vs. STATE OF HIMACHAL PRADESH
January 1, 2013
GOPI CHAND Vs. STATE OF H P
April 30, 2013
GOPINDER VATSYAYAN Vs. VIKAS KATYAYAN
November 19, 2013
GOVIND RAM Vs. MEHAR CHAND
September 2, 2013
GRAM VIKAS SMITI BAINSH, (CHHOTA NEOL), TEHSIL AND DISTRICT SHIMLA Vs. SHRI NEEL KAMAL AND ORS.
January 10, 2013
GULABA RAM Vs. STATE OF HP
January 8, 2013
GULSHAN ALIAS AJIT SADANA Vs. STATE OF H.P.
March 14, 2013
GULSHAN BEGAM AND ANOTHER Vs. SURAT RAM AND OTHERS
December 6, 2013
GULZARI LAL Vs. STATE OF H.P.
October 23, 2013
GUMAN SINGH Vs. STATE OF H.P.
July 15, 2013
GURBACHAN SINGH Vs. KARTAR SINGH AND ANOTHER
October 17, 2013
GURBACHAN SINGH Vs. STATE OF H.P.
November 8, 2013
GURDHARVA SINGH Vs. STATE OF H.P.
May 6, 2013
GURDIAL CHAND Vs. STATE OF HIMACHAL PRADESH
August 16, 2013
GURDYAL SINGH Vs. HPSEB LIMITED
August 6, 2013
H P WAKF BOARD Vs. GURCHARAN SINGH AND ORS
August 23, 2013
H P WAKF BOARD Vs. SATISH KUMAR @ SUDESH KUMAR AND OTHERS
July 22, 2013
H-PRIVATE UNIVERSITIES MANAGEMENT ASSOCIATION Vs. STATE OF H.P.
October 19, 2013
H.P. EX-SERVICEMEN TRANSPORT UNION, BARMANA Vs. UNION OF INDIA
July 26, 2013
H.P. HOUSING AND URBAN DEVELOPMENT AUTHORITY Vs. DAVINDER KUMAR
April 2, 2013
H.P. SMALL SCALE FURNITURE MANUFACTURERS UNION Vs. STATE OF H.P.
July 24, 2013
H.P. STATE ELECTRICITY BOARD AND ANOTHER Vs. MASTER SUMIT
May 1, 2013
H.P. STATE FOREST CORPORATION LTD. Vs. MOHAN SINGH
November 7, 2013
H.P.KHADI & VILLAGE INDUSTRIES BOARD Vs. SH. TEK CHAND
April 23, 2013
H.P.STATE ELECTRICITY BOARD Vs. GUDDI DEVI
January 2, 2013
H.P.STATE PUBLIC SERVICE COMMISSION Vs. OM PARKASH MEHTA
April 23, 2013
HANS RAJ Vs. STATE OF H.P
June 19, 2013
HANS RAJ Vs. STATE OF HIMACHAL PRADESH
June 28, 2013
HARBHAJAN SINGH Vs. STATE OF HIMACHAL PRADESH
July 2, 2013
HARBHAJAN SINGH AND ANR. Vs. STATE OF HIMACHAL PRADESH
June 17, 2013
HARDEV SINGH Vs. STATE OF HIMACHAL PRADESH
February 25, 2013
HARFE RAM Vs. STATE OF H.P.
June 27, 2013
HARFE RAM Vs. STATE OF H P
July 3, 2013
HARI OM Vs. STATE OF HIMACHAL PRADESH
April 5, 2013
HARI RAM Vs. BADARI PRASHAD
August 8, 2013
HARISH KUMAR Vs. STATE OF H.P.
October 22, 2013
HARISH KUMAR Vs. STATE OF H.P.
October 25, 2013
HARISH KUMAR Vs. STATE OF H.P.
October 1, 2013
HARJEET SINGH Vs. DEVINDER KISHORE BANSAL
April 9, 2013
HARPAL SINGH Vs. HRTC
June 19, 2013
HARVEL AGUA INDIA PRIVATE LIMITED Vs. STATE OF HIMACHAL PRADESH
July 2, 2013
HEM BAHADUR @ HEM RAJ Vs. STATE OF H.P.
July 5, 2013
HEM CHAND Vs. SH. DILA RAM AND OTHERS
June 20, 2013
HEM LATA Vs. DIVISIONAL COMMISSIONER, MANDI AND OTHERS
November 20, 2013
HEM RAJ Vs. STATE OF HIMACHAL PRADESH
April 4, 2013
HEM RAJ AND ORS Vs. VIDYA PARKASH AND ORS
August 19, 2013
HEM SINGH Vs. HRTC AND ANOTHER
June 19, 2013
HIM AIR PRODUCTS (P) LIMITED Vs. STATE OF HIMACHAL PRADESH AND OTHERS
July 5, 2013
HIMA Vs. LEELA AND OTHERS
July 31, 2013
HIMACHAL EDUCATION PROMOTION SOCIETY Vs. VERSUS
October 29, 2013
HIMACHAL PRADESH AGRICULTURE UNIVERSITY PENSIONERS SOCIETY Vs. CHAUDHARY SARWAN KUMAR HIMACHAL PRADESH KRISHI VISHVAVIDYALAYA AND ANOTHER
October 28, 2013
HIMACHAL PRADESH CRICK Vs. STATE OF H.P.
November 5, 2013
HIMACHAL PRADESH CRICKET ASSOCIATION Vs. STATE OF H.P.
September 19, 2013
HIMACHAL PRADESH HOME GUARDS AND CIVIL DEFENCE Vs. STATE OF H P AND OTHERS
April 16, 2013
HIMACHAL PRADESH HOUSING AND URBAN DEVELOPMENT AUTHORITY Vs. SUNDER SINGH CHANDEL
April 2, 2013
HIMACHAL PRADESH PUBLIC SERVICE COMMISSION Vs. CHAMAN LAL
January 8, 2013
HIMACHAL PRADESH ROAD, INFRASTRUCTURE DEVELOPMENT CORPORATION LTD Vs. C&C CONSTRUCTIONS LIMITED
January 1, 2013
HIMACHAL PRADESH STATE ELECTRICITY BOARD LIMITED Vs. HIMACHAL PRADESH ELECTRICITY REGULATORY COMMISSION
August 6, 2013
HIMACHAL PRADESH STATE INDUSTRIAL DEVELOPMENT CORPORATION Vs. NAPA PAPERS LIMITED
April 26, 2013
HIMACHAL PRADESH TOURISM DEV. CORP. LTD. Vs. COMMISSIONER OF INCOME TAX AND ANOTHER
June 12, 2013
HIMACHAL PRADESH TOURISM DEVELOPMENT CORPORATION Vs. REGIONAL PROVIDENT FUND COMMISSIONER
January 3, 2013
HIMACHAL PRADESH WAKF BOARD Vs. BRIJ BALA AND OTHERS
July 16, 2013
HIMACHAL ROAD TRANSPORT CORPORATION Vs. SANGEETA
March 22, 2013
HIMACHAL ROAD TRANSPORT CORPORATIUON Vs. SHYAM LAL C/O SUNDER SINGH SIPPLY
February 26, 2013
HIMACHAL TECHNO ENGINEERS & OTHERS Vs. STATE OF HIMACHAL PRADESH AND OTHERS
October 4, 2013
HIMALAYA CONSTRUCTION COMPANY Vs. HPSEB
May 29, 2013
HIMALAYAN AGRIGNE PVT LTD Vs. H P STATE COOPERATIVE BANK LTD
July 12, 2013
HIMANSHU Vs. BISHAN DUTT
March 2, 2013
HIMINDER LAL Vs. STATE OF HP
June 27, 2013
HISHILAMO Vs. STATE OF H.P.
June 13, 2013
HITESH THAKUR Vs. STATE OF H.P.
August 1, 2013
HP TDC LTD. Vs. RAKESH SOOD AND ANR.
May 20, 2013
ICICI LOMBARD GENERAL INSURANCE CO.LTD. Vs. RAM KUMAR
January 7, 2013
IFFCO TOKIO GENERAL INSURANCE COMPANY Vs. ASHA DEVI
August 14, 2013
IN RE: M/S. SABOO ISPAT PRIVATE LIMITED; M/S. SABOO ALLOY PRIVATE LIMITED; M/S. SABOO TOR PRIVATE LIMITED Vs. STATE
June 28, 2013
INDIRA DEVI Vs. STATE OF H.P. AND OTHERS
March 21, 2013
IQBAL KAUR Vs. NEW INDIA ASSURANCE COMPANY LIMITED
April 26, 2013
ISHWAR DUTT DHIMAN AND ANOTHER Vs. STATE OF H P
July 19, 2013
JAGAT RAM Vs. NIRMALA DEVI
May 13, 2013
JAGAT RAM Vs. STATE OF H.P.
June 19, 2013
JAGAT RAM ALIAS LAXMAN Vs. STATE OF HIMACHAL PRADESH
October 15, 2013
JAGDISH CHAND Vs. STATE OF H.P. AND ORS.
June 27, 2013
JAGDISH CHAND Vs. STATE OF H.P.
September 23, 2013
JAGDISH CHAND Vs. STATE OF H.P.
September 11, 2013
JAGDISH CHAND Vs. STATE OF H.P.
May 7, 2013
JAGDISH CHAND SANKHYAN Vs. STATE OF H.P. & ANR.
June 24, 2013
JAGDISH SON Vs. HIMACHAL PRADESH ROAD TRANSPORT CORPORATION
January 9, 2013
JAGSON AIRLINES LIMITED Vs. STATE OF HIMACHAL PRADESH
September 5, 2013
JAGTAMBA DEVI Vs. HEM RAJ & OTHERS
May 3, 2013
JAI INDER PAL SINGH Vs. JASVINDER SINGH NARULA
September 24, 2013
JAI NAND SHARMA Vs. H.P.S.E.B. LTD
March 15, 2013
JAMSHED ALI Vs. KABIR SHARMAN
April 11, 2013
JANAK SINGH RANA Vs. HPSEB LIMITED
June 13, 2013
JANAK THAKUR Vs. STATE OF HIMACHAL PRADESH THROUGH LD. A.G.
January 22, 2013
JARNAIL SINGH Vs. STATE OF HIMACHAL PRADESH
November 29, 2013
JARNAIL SINGH, JASVEER SINGH AND RAMESH KUMAR Vs. SH. VINOD, SHRI KRISHAN SINGH AND SMT. YASHODA
March 14, 2013
JASBIR SINGH Vs. STATE OF H.P.
September 25, 2013
JASKARAN SINGH Vs. STATE OF HIMACHAL PRADESH
October 25, 2013
JASVINDER KAUR AND ANOTHER Vs. TATA MOTORS FINANCE LTD
September 17, 2013
JASVIR SINGH AND ANOTHER Vs. STATE OF H P AND ANOTHER
September 5, 2013
JASWINDER SINGH Vs. STATE OF HIMACHAL PRADESH
May 30, 2013
JEET CHAND Vs. AMAR NATH
June 21, 2013
JHS SVENDGAARD LABORATORIES LIMITED Vs. PROCTER AND GAMBLE HOME PRODUCT LIMITED
December 3, 2013
JHS SVENDGAARD LABORATORIES LIMITED Vs. PROCTER & GAMBLE HOME PRODUCTS LIMITED AND OTHERS
September 13, 2013
JIMEE Vs. STATE OF HIMACHAL PRADESH
October 4, 2013
JIT RAM Vs. STATE OF HIMACHAL PRADESH
April 29, 2013
JITENDER CHAUDHARY Vs. STATE OF H P
July 16, 2013
JITENDER KUMAR AND OTHERS Vs. RAM SWARUP AND OTHERS
October 22, 2013
JIWAN LAL Vs. STATE OF HIMACHAL PRADESH
June 13, 2013
JIWAN LAL TANDIYAL Vs. SAINIK SCHOOLS SOCIETY & OTHERS
April 29, 2013
JIWAN MEHTA Vs. EMMBROS METALS (P) LTD
September 13, 2013
JIWAN SINGH AND OTHERS Vs. RAJINDER SHARMA AND OTHERS
November 22, 2013
JIWANAND SHARMA Vs. STATE OF HIMACHAL PRADESH
July 3, 2013
JIYA LAL Vs. STATE OF HIMACHAL PRADESH
August 30, 2013
JOG RAJ Vs. STATE OF H P
June 10, 2013
JOGINDER SINGH Vs. STATE OF H.P. & OTHERS
December 16, 2013
JOGINDER SINGH Vs. DESH RAJ
May 10, 2013
JOGINDER SINGH Vs. LIC HOUSING FINANCE
April 8, 2013
JOGINDER SINGH Vs. STATE OF H.P & OTHERS
December 24, 2013
JOGINDER SINGH @ JEAN Vs. STATE OF HIMACHAL PRADESH
May 30, 2013
JOGINDER SINGH VERMA Vs. STATE OF H.P.
July 2, 2013
JULFI RAM Vs. STATE OF HIMACHAL PRADESH
January 3, 2013
JYOTI GAUTAM Vs. STATE OF HIMACHAL PRADESH AND ORS.
June 17, 2013
JYOTI LAL HANDA Vs. O.C. SHARMA
September 3, 2013
JYOTSANA CHAUHAN Vs. SUNEEL CHAUHAN
July 18, 2013
K.C.TUNDKIA Vs. STATE BANK OF INDIA
July 23, 2013
KAILASHO DEVI Vs. UNION OF INDIA
June 13, 2013
KALA DEVI Vs. BHAGWAN DASS CHAUHAN
July 31, 2013
KALI RAM Vs. STATE OF H.P.
April 30, 2013
KAMAL KISHOR Vs. STATE OF H.P
June 17, 2013
KAMAL SINGH Vs. STATE OF H.P.
June 19, 2013
KAMAL SINGH DHAULTA AND ORS Vs. CBI, SHIMLA, HIMACHAL PRADESH AND ANOTHER
August 13, 2013
KAMAL THAPA Vs. STATE BANK OF PATIALA
April 11, 2013
KAMALJIT ALIAS KAMAL Vs. STATE OF HIMACHAL PRADESH
September 2, 2013
KAMLA ALIAS LASO Vs. PESHO
April 8, 2013
KAMLA DEVI AND OTHERS Vs. NAGESH MAHAJAN AND OTHERS
June 10, 2013
KAMLA SETHI WIFE OF BALRAJ SETHI Vs. VARINDER KUMAR SON OF BANARSI LAL
March 20, 2013
KAMLESH KUMARI Vs. STATE OF H.P.
November 5, 2013
KANGRA VALLEY SMALL TEA PLANTERS ASSN & OTHERS Vs. STATE OF H P AND ORS
July 19, 2013
KANSHI RAM Vs. STATE OF HIMACHAL PRADESH
March 1, 2013
KANTA DEVI Vs. STATE OF H.P.
April 4, 2013
KAPOOR CHAND Vs. RAM LOK AND ANOTHER
May 17, 2013
KAPOOR SINGH Vs. STATE OF H.P.
July 11, 2013
KARAM CHAND Vs. JASBIR KAUR
August 16, 2013
KARAM CHAND & ANOTHER Vs. SHAKTI CHAND
July 16, 2013
KARAM CHAND S/O BABU RAM Vs. KEHAR SINGH
January 3, 2013
KARAM SINGH Vs. STATE OF H.P
May 20, 2013
KARAN SINGH AND ANOTHER Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
October 15, 2013
KARTAR SINGH Vs. STATE OF HIMACHAL PRADESH
August 27, 2013
KASHMIR SINGH Vs. STATE OF HIMACHAL PRADESH
November 13, 2013
KAUL SINGH Vs. STATE OF HIMACHAL PRADESH
June 20, 2013
KEHAR SINGH Vs. HPSEB LIMITED
June 14, 2013
KESAR SINGH AND OTHERS Vs. STATE OF HIMACHAL PRADESH
July 10, 2013
KHADI ASHRAM Vs. HIMACHAL KHADI ASHRAM SHIMLA
August 1, 2013
KHATRI RAM Vs. STATE OF H.P.
January 1, 2013
KHAWAJA KHALLILULLAH Vs. SHAMEM BUTT
April 1, 2013
KHURSHEID AND ANR Vs. SHAMIM AKHTAR
August 12, 2013
KHUSHAL CHAND Vs. SHBOHA LAL AND ANR.
September 25, 2013
KHUSHI RAM Vs. STATE OF H.P.
June 12, 2013
KIRAN BALA Vs. SANJEEV RATTAN
April 8, 2013
KIRAN BALA Vs. SANJEEV RATTAN
May 8, 2013
KIRAN SOOD Vs. RAKESH SOOD
April 25, 2013
KIRPA RAM Vs. H.P. STATE CO-OPERATIVE BANK
May 6, 2013
KISHAN Vs. TULKI DEVI
January 4, 2013
KISHAN CHAND Vs. DURGA
August 21, 2013
KISHAN LAL Vs. STATE OF HIMACHAL PRADESH
April 9, 2013
KISHOR KUMAR Vs. STATE OF HIMACHAL PRADESH
January 2, 2013
KISHORE KUMAR @ KISHORE Vs. STATE OF HIMACHAL PRADESH
June 13, 2013
KISHORI LAL Vs. STATE OF H.P.
June 20, 2013
KISHORI LAL Vs. DINESH KUMAR
June 17, 2013
KISHORI LAL AND OTHERS Vs. VISHWA NATH AND ANOTHER
July 22, 2013
KRISHAN CHAND Vs. STATE OF HIMACHAL PRADESH
May 24, 2013
KRISHAN CHAND Vs. KANSHI RAM
June 25, 2013
KRISHAN DASS Vs. SHRI RAM NATH
April 26, 2013
KRISHAN GOPAL SHARMA AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.
March 15, 2013
KRISHAN KUMAR S/O LATE MAM RAJ AGGARWAL KARTA MAM Vs. HOTZ INDUSTRIES LIMITED AND ORS
February 25, 2013
KRISHAN LAL AND ANOTHER Vs. RAM DITTA AND OTHERS
June 21, 2013
KRISHAN SINGH Vs. COMPTROLLER & AUDITOR GENERAL OF INDIA
April 29, 2013
KRISHANU AND ANOTHER Vs. DESH RAJ AND OTHERS
August 21, 2013
KULDEEP KUMAR Vs. STATE OF HIMACHAL PRADESH
January 9, 2013
KULDEEP SINGH Vs. ONKAR CHAND SHARMA
July 31, 2013
KULDEEP SINGH Vs. SANTOSH DUTTA AND ORS
August 5, 2013
KULDEEP SINGH SON OF SH. INDER SINGH Vs. STATE OF HIMACHAL PRADESH
March 6, 2013
KUNJ BIHARI Vs. STATE OF HIMACHAL PRADESH
April 12, 2013
KUSHAL CHAND AND ANOTHER Vs. STATE OF HIMACHAL PRADESH
September 16, 2013
LACHHU RAM Vs. THE LAND ACQUISITION COLLECTOR (NATHPA JHAKRI) AND OTHERS
August 20, 2013
LAGAN DASS Vs. H.P.STATE ELECTRICITY BOARD
August 8, 2013
LAIQ RAM Vs. STATE OF H P
April 30, 2013
LAL CHAND Vs. STATE OF HIMACHAL PRADESH
June 20, 2013
LAL SINGH Vs. STATE OF H. P.
December 11, 2013
LAND ACQUISITION COLLECTOR & ANOTHER Vs. NARDA DEVI AND ANOTHER
March 21, 2013
LASHKARI RAM Vs. BAKSHI RAM
October 18, 2013
LAXMI SINGH Vs. MANAGING DIRECTOR, HRTC
October 18, 2013
LEK RAM Vs. BHURI S. SIHAG
October 3, 2013
LEKH RAJ TEKRA Vs. RANIA AND OTHERS
August 2, 2013
LEKH RAM Vs. STATE OF H.P.
August 8, 2013
LEKH RAM KAUNDAL Vs. STATE OF HIMACHAL PRADESH
June 20, 2013
LEKH RAM, JEET SINGH AND MOHAN SINGH Vs. SHRI DURGA AND ORS.
March 18, 2013
LIAQ RAM SHARMA AND OTHERS Vs. HIRA NAND SHARMA AND ANOTHER
June 19, 2013
LLOYD ELECTRIC AND ENGINEERING LTD. Vs. STATE OF H.P.
May 24, 2013
LOK RAJ SAINI Vs. M/S. CHINNAMMAN MARKETER PRIVATE LTD.
November 13, 2013
M.L. GHORIA Vs. STATE OF HIMACHAL PRADESH
March 1, 2013
M/S A.C. BUILDERS & DEVELOPERS Vs. M/S ONAM EDUCATIONAL SOCIET
April 22, 2013
M/S EIDER TECHNOLOGIES LTD Vs. STATE OF H.P.
July 31, 2013
M/S GAMMON INDIA LTD Vs. STATE OF H.P.
July 25, 2013
M/S HOTEL NEW KENILWORTH INTERNATIONAL Vs. ASSESSING AUTHORITY-CUM-LUXURY TAX OFFICER, KULLU
July 26, 2013
M/S KILITCH DRUGS (INDIA) LTD. AND ANOTHER Vs. M/S GUPTA ELECTRICALS
May 29, 2013
M/S MAHINDRA & MAHINDRA FINANCE SERVICES LTD Vs. IRISH GROVER
May 1, 2013
M/S MALHOTRA MEDICAL STORE Vs. M/S ABHINAV ASSOCIATES
June 14, 2013
M/S MOONLEY INDUSTRIES Vs. HIMACHAL PRADESH STATE COOPERATIVE BANK LTD.
June 11, 2013
M/S PREET HOTEL PVT. LTD Vs. ASSESSING AUTHORITY-CUM-LUXURY TAX OFFICER
July 26, 2013
M/S RANA WINES Vs. STATE OF H.P.
May 14, 2013
M/S SHARMA MEDICAL AGENCY Vs. STATE OF HIMACHAL PRADESH
November 15, 2013
M/S SIDHARTHA SUPER SPINNING MILLS LTD Vs. MUNI LAL
August 14, 2013
M/S V.K. SOOD ENGINEERS & CONTRACTORS Vs. STATE OF H.P.
June 24, 2013
M/S. A.G. CONSTRUCTION CO. Vs. STATE OF H.P. & OTHERS
June 27, 2013
M/S. JAIKRISHAN STEEL AND WOODEN FURNITURE UDYOG Vs. STATE OF H.P.
July 24, 2013
M/S. MAHINDRA & MAHINDRA FINANCE SERVICES LTD. AND ANOTHER Vs. IRISH GROVER
May 14, 2013
M/S. MAJESTIC INDUSTRIES LTD. Vs. CHIEF COMMISSIONER OF CENTRAL EXCISE AND ANOTHER
June 26, 2013
M/S. MET TRADE INDIA LTD. Vs. STATE OF HIMACHAL PRADESH AND OTHERS
July 16, 2013
M/S. MINHAS INDUSTRIES Vs. CHAIRMAN, HPSEB AND ORS.
June 26, 2013
M/S. SHIWALIK CO-OPERATIVE HOUSE BUILDING SOCIETY LTD. Vs. RAJ KUMAR AND OTHERS
December 6, 2013
M/S. VIDYA INFRASTRUCTURE AND DEVELOPERS Vs. GUARDIAN WATER RESOURCES PVT. LTD.
April 22, 2013
M/S.AMBA METALS Vs. STATE OF H.P.
May 23, 2013
M/S.AMBUJA CEMENTS LTD Vs. UNION OF INDIA
September 30, 2013
M/S.BRAHAM DASS Vs. NATIONAL INSURANCE COMPANY
May 3, 2013
M/S.PUNJAB COMMUNICATIONS LIMITED Vs. M/S.BHARAT SANCHAR NIGAM LIMITED
July 26, 2013
MADAN GOPAL Vs. STATE OF HIMACHAL PRADESH
March 2, 2013
MADAN LAL Vs. NATIONAL INSURANCE COMPANY
December 20, 2013
MADAN LAL Vs. STATE OF H.P
October 21, 2013
MADAN LAL Vs. PUSHPA DEVI
June 26, 2013
MADAN LAL @ SONU @ TIDU Vs. STATE OF HIMACHAL PRADESH
November 13, 2013
MADAN MOHAN Vs. ISHWAR CHAND
July 8, 2013
MAHARAJA LAKSHMAN SEN MEMORIAL COLLEGE Vs. STATE OF H.P.
October 19, 2013
MAHENDER KUMAR Vs. STATE OF H.P.
April 4, 2013
MAHENDER SINGH CHANDEL Vs. GENERAL MANAGER AND ANOTHER
June 19, 2013
MAHENDER SINGH MAKTA Vs. MANAGING DIRECTOR PERSONNEL, HPSEBL
July 29, 2013
MAHESH KUMAR Vs. RADHA DEVI
April 6, 2013
MAHESH KUMAR AND ORS. Vs. STATE OF H.P. AND ORS.
June 28, 2013
MAHESH UDYOG Vs. AGRICULTURE PRODUCE MARKET COMMITTEE
January 11, 2013
MAINA DEVI Vs. JIA LAL AND OTHERS
June 21, 2013
MAJOR VIKALP PUROHIT Vs. UNION OF INDIA
July 1, 2013
MALKA DEVI Vs. STATE OF H.P.
August 12, 2013
MAM CHAND SHARMA Vs. STATE OF H.P.
October 23, 2013
MANGAT RAM Vs. CHURA DUTT AND ANOTHER
August 19, 2013
MANGI RAM & OTHERS Vs. UNION OF INDIA & OTHERS
May 22, 2013
MANGLESHWAR SHARMA Vs. STATE OF H.P. AND OTHERS
May 13, 2013
MANGNI RAM Vs. UNION OF INDIA
November 13, 2013
MANI DEVI Vs. MOTI RAM
November 25, 2013
MANISH AND ORS. Vs. BHARAT BHUSHAN AND ORS.
June 21, 2013
MANISH KUMAR Vs. H.P. PUBLIC SERVICE COMMISSION
June 13, 2013
MANISH KUMAR Vs. SANJAY KUMAR
October 28, 2013
MANJEET KUMAR Vs. STATE OF HIMACHAL PRADESH
May 3, 2013
MANJEET SINGH Vs. STATE OF H.P.
November 25, 2013
MANJIT KUMAR Vs. STATE OF H P
July 8, 2013
MANJIT SINGH Vs. SMT. CHITER LEKHA AND ANOTHER
June 19, 2013
MANJU CHAWLA Vs. BHARAT SANCHAR NIGAM LTD.
October 4, 2013
MANJU MAMIK WIDOW OF RANJIT SINGH Vs. HARJEET KAUR WIFE OF ABHASH SINGH
April 25, 2013
MANMOHAN BAHADUR SAINI AND OTHERS Vs. STATE OF H P AND OTHERS
October 24, 2013
MANMOHAN BRAMTA Vs. STATE OF HP
October 3, 2013
MANMOHAN SINGH Vs. ARUN SEN
October 25, 2013
MANOHAR LAL KHULLAR Vs. STATE OF H.P.
August 2, 2013
MANOJ CHAUHAN Vs. STATE OF HIMACHAL PRADESH
April 25, 2013
MANOJ RAJAN Vs. STATE OF HP
June 14, 2013
MANTHRO DEVI Vs. STATE OF HIMACHAL PRADESH AND OTHERS
May 30, 2013
MARS BUILDERS Vs. AMAR SINGH ALIAS AMAR NATH AND OTHERS
September 24, 2013
MAST RAM SHARMA Vs. CHAIRMAN, HIMACHAL PRADESH SCHOOL EDUCATION BOARD DHARAMSHALA
January 9, 2013
MASTER ARSH Vs. STATE OF HIMACHAL PRADESH
September 2, 2013
MAYA DEVI AND ORS Vs. RATTAN LAL AND ORS
March 19, 2013
MEENA DEVI Vs. STATE OF H.P. & OTHERS
June 18, 2013
MEENA KUMARI Vs. BHUPENDER KAUSHAL AND OTHERS
July 4, 2013
MEENA VAIDYA Vs. STATE OF H.P.
June 20, 2013
MEENAKSHI MAHAJAN Vs. STATE OF H.P.
July 23, 2013
MEERA CHANDEL Vs. STATE OF H.P.
April 9, 2013
MEERA DEVI Vs. STATE OF H.P.
September 23, 2013
MEHAR CHAND Vs. STATE OF HIMACHAL PRADESH
August 21, 2013
MEHAR SINGH AND ORS. Vs. JASWANT SINGH AND ORS.
October 18, 2013
MESSRS. SUDARSHNA WIRE INDUSTRIES PVT. LTD. AND MESSRS. RELIANCE CAPITAL LIMITED Vs. MESSRS SUDARSHNA WIRE INDUSTRIES PVT. LTD.
March 19, 2013
MIAN RAM MALHOTRA Vs. SARDAR TARLOCHAN SINGH
September 27, 2013
MICHAEL DEASOUZA & ANR Vs. RAJINDER & OTHERS
August 1, 2013
MINDLU Vs. STATE OF HIMACHAL PRADESH
July 17, 2013
MINTU ALIAS RAKESH KUMAR Vs. STATE OF HIMACHAL PRADESH
November 13, 2013
MISRO SON OF MASTA AND ORS Vs. DHARAMU SON OF TOTU
March 1, 2013
MISS SHYAMA SOOD Vs. STATE OF HIMACHAL PRADESH
April 3, 2013
MOHAN BAG Vs. R.P. SINGH AND ANOTHER
May 1, 2013
MOHAN LAL Vs. STATE OF HIMACHAL PRADESH
January 11, 2013
MOHAN LAL Vs. STATE OF H P AND ANOTHER
December 4, 2013
MOHAN MEAKIN LIMITED Vs. THE STATE OF HIMACHAL PRADESH AND ORS.
June 18, 2013
MOHAN SINGH Vs. STATE OF HIMACHAL PRADESH & ANOTHER
March 23, 2013
MOHAN SINGH Vs. STATE OF HIMACHAL PRADESH
November 11, 2013
MOHAN SINGH Vs. BHIKHAM RAM AND OTHERS
August 27, 2013
MOHD IQBAL Vs. STATE OF HIMACHAL PRADESH
October 22, 2013
MOHD. AKHTAR & ANOTHER Vs. MUNICIPAL COUNCIL & OTHERS
May 7, 2013
MOHINDER Vs. RUCHI
August 6, 2013
MOHINDER LAL Vs. STATE OF HIMACHAL PRADESH
April 12, 2013
MOHINDER LAL PURI Vs. STATE OF HIMACHAL PRADESH
May 27, 2013
MOHINDER MAHAJAN Vs. STATE OF H.P.
September 23, 2013
MOHINDER SINGH Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY POWER
January 1, 2013
MOHINDER SINGH Vs. STATE OF HIMACHAL PRADESH
June 17, 2013
MOHINDER SINGH Vs. STATE OF HIMACHAL PRADESH
November 7, 2013
MOHINDERJEET SINGH Vs. KAMLA DEVI
June 21, 2013
MOHIT SOOD Vs. STATE OF HIMACHAL PRADESH
May 6, 2013
MOMTA AGRICULTURAL COOPERATIVE SOCIETY Vs. STATE OF HIMACHAL PRADESH
June 20, 2013
MONA DEVI Vs. AMBA DUTT SHYARMA
September 11, 2013
MOTI RAM AND OTHERS Vs. MITHNU RAM
July 31, 2013
MRS. ASHA SHARMA AND ANOTHER Vs. THE STATE OF HIMACHAL PRADESH AND OTHERS
June 19, 2013
MS. VANEETA, DAUGHTER OF SHRI BIHARI LAL, RESIDENT OF VILLAGE THARASS, POST OFFICE HURLA, TEHSIL AND DISTRICT KULLU, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY (HOME), TO THE GOVERNMENT OF HIMACHAL PRADESH
January 9, 2013
MST. DEVLI Vs. SHRI KALYAN CHAND AND OTHERS
June 21, 2013
MUKESH DHANAIK Vs. STATE OF HIMACHAL PRADESH
December 16, 2013
MUKESH KUMAR Vs. STATE OF H.P.
July 3, 2013
MUKESH MALHOTRA Vs. STATE OF HIMACHAL PRADESH
November 19, 2013
MUKESH SHARMA Vs. STATE OF HIMACHAL PRADESH
April 4, 2013
MUNICIPAL CORPORATION, SHIMLA THROUGH ITS COMMISSIONER Vs. H.P. INDUSTRIAL TRIBUNAL-CUM-LABO UR COURT
April 12, 2013
MUNICIPAL COUNCIL, NURPUR Vs. HARBANS SINGH
March 23, 2013
MUNSHI LAL Vs. RAJIV VAIDYA
May 31, 2013
NAGAR PANCHAYAT BANJAR Vs. STATE OF H.P.
May 13, 2013
NAIN SINGH TOMAR Vs. STATE OF H.P.
August 23, 2013
NALNEESH SHARMA Vs. STATE OF H P AND ANOTHER
August 27, 2013
NANAK CHAND AND ANOTHER Vs. RATTAN LAL AND OTHERS
June 17, 2013
NAND LAL AND ANR Vs. ROSHANI DEVI AND ANR
September 18, 2013
NANT RAM Vs. NARCOTICS CONTROL BUREAU, CHANDIGARH
November 19, 2013
NAR BAHADUR Vs. HIMACHAL PRADESH HOUSING AND URBAN DEVELOPMENT AU
July 5, 2013
NARAIN DASS NAIK Vs. STATE OF H.P. AND ANOTHER
May 28, 2013
NARAINU DEVI Vs. STATE OF H.P.
June 20, 2013
NARAYAN DASS Vs. H.P. STATE ELECTRICITY BOARD
January 1, 2013
NARENDER SINGH AND ANOTHER Vs. STATE OF H.P. AND ANOTHER
May 2, 2013
NARESH KUMAR Vs. RAJINDER SINGH
August 7, 2013
NARESH KUMAR AND ORS Vs. MUNICIPAL COUNCIL, SOLAN AND ORS
March 18, 2013
NARESH KUMAR SHARMA SON OF RAMA NAND Vs. STATE OF HIMACHAL PRADESH
February 25, 2013
NARESH KUMAR, SON OF SHRI RAM PRASHAD, RESIDENT OF VILLAGE KAILASHPUR, POST OFFICE AND DISTRICT SONIPAT, HARYANA Vs. STATE OF HIMACHAL PRADESH
January 9, 2013
NARESH KUMARI W/O DESH RAJ Vs. STATE OF H P
March 12, 2013
NARESH PALIWAL Vs. STATE OF HIMACHAL PRADESH
January 7, 2013
NARESH SHARMA Vs. HP PUBLIC SERVICE COMMISSION
October 22, 2013
NARINDER KUMAR Vs. STATE OF HIMACHAL PRADESH
September 30, 2013
NARINDER KUMAR Vs. STATE OF H.P.
November 25, 2013
NARINDER KUMAR Vs. STATE OF HIMACHAL PRADESH
November 29, 2013
NARINDER KUMAR MAHAJAN Vs. VIPAN KHANNA
November 27, 2013
NARVADA CHAUHAN Vs. STATE OF HIMACHAL PRADESH AND OTHERS
March 23, 2013
NASIB SINGH Vs. HIMAT
June 19, 2013
NATHI DEVI W/O. KALU RAM Vs. DAULAT RAM S/O. HUKKAM RAM
January 9, 2013
NATIONAL HYDROELECTRIC POWER CORPORATION LTD Vs. VIJAY KUMAR SHARMA
January 3, 2013
NATIONAL INSURANCE CO LTD Vs. HUKAM CHAND
April 18, 2013
NATIONAL INSURANCE COMPANY Vs. SHYAM LAL AND ORS.
June 24, 2013
NATIONAL INSURANCE COMPANY LIMITED Vs. MANJU SHARMA
December 26, 2013
NATIONAL INSURANCE COMPANY LTD Vs. RUBDHA DEVI
April 1, 2013
NATIONAL INSURANCE COMPANY LTD Vs. KESRI DEVI
April 1, 2013
NATIONAL INSURANCE COMPANY LTD Vs. MEENA SHARMA WD/O LATE SH. DEVINDER KUMAR SHARMA
March 6, 2013
NATIONAL INSURANCE COMPANY LTD. Vs. PARWATI
December 23, 2013
NATIONAL INSURANCE COMPANY LTD. Vs. SMT. SANDHYA DEVI AND OTHERS
August 26, 2013
NATWAR SINGH Vs. STATE OF HIMACHAL PRADESH AND OTHERS
April 30, 2013
NAVEEN KUMAR Vs. STATE OF HIMACHAL PRADESH
June 20, 2013
NAVIN KUMAR VERMA Vs. STATE OF H.P.
April 4, 2013
NAZAR DEEN SON OF SHRI MAKHBOOL ALI Vs. SADAR DEEN SON OF SHRI MAKHBOOL ALI
April 5, 2013
NEELAM KALIA Vs. RAJESH KALIA
January 3, 2013
NEELAM SHARMA Vs. STATE OF H.P.
December 9, 2013
NEHA SHARMA Vs. STATE OF HIMACHAL PRADESH
April 2, 2013
NEO CORP INTERNATIONAL LIMITED AND ORS Vs. STATE OF HIMACHAL PRADESH AND OTHERS
April 8, 2013
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KAMAL KANT ASHU AND OTHERS
December 20, 2013
NEW INDIA ASSURANCE COMPANY LTD. Vs. RAJ KUMAR
January 2, 2013
NEW INDIA ASSURANCE COMPANY LTD. Vs. KASHMIR SINGH AND OTHERS
January 7, 2013
NEW INDIA ASSURANCE COMPANY LTD. Vs. SUREKHA
July 23, 2013
NEW KRISHNA FRUIT AGENCY Vs. SAT PAL SHARMA
March 7, 2013
NIRMAL KAUR AND OTHERS Vs. STATE OF H P AND OTHERS
July 22, 2013
NIRMAL SINGH Vs. STATE OF HIMACHAL PRADESH
July 26, 2013
NIRMALA ALIAS MALARU Vs. STATE OF HIMACHAL PRADESH
May 30, 2013
NIRMALA DEVI Vs. LAL CHAND
August 6, 2013
NIRMALA DEVI Vs. VIJAY PAL SINGH & OTHERS
July 29, 2013
NIRMALA DEVI Vs. LEELA DEVI AND ORS
October 22, 2013
NISHA SHARMA Vs. STATE OF HIMACHAL PRADESH
October 4, 2013
NISHA SHARMA Vs. STATE OF HIMACHAL PRADESH
January 8, 2013
NISHTHA Vs. STATE OF H.P.
September 27, 2013
NITIN Vs. H.P. UNIVERSITY
November 21, 2013
NITIN KHANNA Vs. STATE OF HIMACHAL PRADESH
March 15, 2013
NITYANAND SHARMA Vs. STATE OF H.P.
June 17, 2013
OM PARKASH Vs. SWARAN LATA AND OTHERS
August 19, 2013
OM PARKASH Vs. KULBHUSHAN
April 8, 2013
OM PARKASH Vs. STATE OF HIMACHAL PRADESH
December 24, 2013
OM PARKASH AND ORS Vs. STATE OF H P & ORS
October 4, 2013
OM PARKASH SOOD Vs. MUNISH KASHYAP AND OTHERS
August 8, 2013
OM PRAKASH Vs. SATE OF H.P. AND ANOTHER
November 20, 2013
OM PRAKASH SHARMA Vs. H.P.TOURISM DEVELOPMENT CORPORATION
January 10, 2013
OM PRAKASH SHARMA Vs. H.P.TOURISM DEVELOPMENT CORPORATION
January 20, 2013
ONKAR SINGH Vs. STATE OF HIMACHAL PRADESH
October 14, 2013
ONKAR SINGH AND OTHERS Vs. BANTO DEVI
August 20, 2013
ORIENTAL INSURANCE CO LTD Vs. GURNAM SINGH
March 12, 2013
ORIENTAL INSURANCE CO LTD Vs. MOOL CHAND BISHT
January 9, 2013
ORIENTAL INSURANCE COMPANY LIMITED Vs. RAMA DEVI AND OTHERS
August 2, 2013
ORIENTAL INSURANCE COMPANY LIMITED Vs. RUMILA DEVI
December 20, 2013
ORIENTAL INSURANCE COMPANY LTD Vs. NARENDER KUMAR AND OTHERS
March 26, 2013
ORIENTAL INSURANCE COMPANY LTD Vs. KAMLA DEVI
April 5, 2013
ORIENTAL INSURANCE COMPANY LTD. SHIMLA Vs. SANTOSH KUMARI WIFE OF SH RAVINDER
January 8, 2013
P C ROHAL Vs. STATE OF H P AND ANOTHER
September 21, 2013
P R RAJPAL Vs. STATE OF HIMACHAL PRADESH
March 15, 2013
P.A. TIMES INDUSTRIES Vs. APEX MARKETING.
July 1, 2013
P.C.GULERIA Vs. STATE OF H.P.
August 12, 2013
PANCH RAM Vs. STATE OF HIMACHAL PRADESH
April 25, 2013
PANKAJ CHAUHAN Vs. STATE OF HIMACHAL PRADESH
January 9, 2013
PANKAJ KUMAR Vs. R.N. BATTA
November 7, 2013
PANKAJ SHARMA Vs. STATE OF HIMACHAL PRADESH & OTHERS
May 30, 2013
PANKAJ SONI Vs. INDER SINGH CHANDEL
October 25, 2013
PARAM DEV Vs. CENTRAL BUREAU OF INVESTIGATION
July 31, 2013
PARAMJIT KAUR Vs. JASWINDER SINGH
August 14, 2013
PARAS RAM Vs. HPSEB LTD
October 23, 2013
PARAS RAM Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD LIMITED
January 9, 2013
PARAT SINGH Vs. STATE OF HIMACHAL PRADESH
October 17, 2013
PARDEEP KUMAR Vs. STATE OF HIMACHAL PRADESH
December 13, 2013
PARDEEP SHARMA Vs. STATE OF HIMACHAL PRADESH
December 10, 2013
PARKASH CHAND Vs. CENTRAL BUREAU OF INVESTIGATION
December 23, 2013
PARKASH CHAND Vs. SATISH SAROTRI AND ORS
January 10, 2013
PARKASH CHAND SAKLANI Vs. ADDL. CHIEF SECRETARY (HORTICULTURE) AND OTHERS
June 25, 2013
PARKASH PUNN Vs. STATE OF HIMACHAL PRADESH
December 4, 2013
PARMA RAM Vs. STATE OF HIMACHAL PRADESH
April 16, 2013
PARMINDER SINGH Vs. JAGDEV SINGH
May 14, 2013
PARMOD CHAND Vs. STATE OF HIMACHAL PRADESH
March 18, 2013
PARMOD KUMAR Vs. STATE OF HIMACHAL PRADESH
October 14, 2013
PARSINU DEVI Vs. DWARKU & OTHERS
August 1, 2013
PARTAP CHAND AND ORS Vs. STATE OF HIMACHAL PRADESH
March 12, 2013
PARTAP SINGH Vs. SURESH VERMA
March 7, 2013
PARVEEN DOGRA Vs. STATE OF HIMACHAL PRADESH
January 3, 2013
PAT RAM Vs. SEWATI
November 1, 2013
PAWAN KUMAR Vs. STATE OF HIMACHAL PRADESH
April 8, 2013
PAWAN KUMAR Vs. SUMAN LATA
August 12, 2013
PAWAN KUMAR Vs. ANJANA KUMARI
June 24, 2013
PHOOLAN DEVI AND OTHERS Vs. KARAM SINGH AND ANOTHER
September 9, 2013
PIARA SINGH Vs. STATE OF HIMACHAL PRADESH
September 9, 2013
POOJA BHALLA Vs. STATE OF H.P.
August 8, 2013
PRABAL SINGH Vs. KALLU ALIAS KALI RAM AND ORS
August 21, 2013
PRADEEP KUMAR Vs. STATE OF HIMACHAL PRADESH
October 29, 2013
PRADEEP KUMAR Vs. STATE OF H.P. THROUGH SECRETARY OF HIGHER EDUCATION SHIMLA
January 22, 2013
PRAKASH CHAND Vs. HP STATE ELECTRICITY BOARD LTD
July 23, 2013
PRAVEEN KUMAR Vs. STATE OF H.P.
May 13, 2013
PREM BAHADUR Vs. STATE OF HIMACHAL PRADESH
February 25, 2013
PREM CHAND Vs. RAJAN CHOPRA
May 27, 2013
PREM CHAND Vs. LASHKARI RAM
September 18, 2013
PREM CHAND Vs. HARDIP SINGH
June 20, 2013
PREM KUMAR Vs. TEK SINGH
March 26, 2013
PREM LAL Vs. STATE OF HIMACHAL PRADESH
January 1, 2013
PREM LAL Vs. STATE OF HIMACHAL PRADESH
October 30, 2013
PREM LAL Vs. JAGAT RAM
October 4, 2013
PREM LAL Vs. STATE OF HIMACHAL PRADESH
August 21, 2013
PREM LAL Vs. SUKH RAM
November 18, 2013
PREM LATA SHARMA Vs. STATE OF H.P. AND OTHERS
October 15, 2013
PREM PARKASH KHATRI Vs. STATE OF HIMACHAL PRADESH
April 1, 2013
PREM SAGAR Vs. STATE OF H.P. AND OTHERS
June 11, 2013
PREM SINGH Vs. STATE OF H.P. & ORS.
June 13, 2013
PREM SINGH Vs. STATE OF H.P.
January 1, 2013
PREM VERMA Vs. SAT PAL
January 9, 2013
PREMA Vs. STATE OF HIMACHAL PRADESH
December 5, 2013
PREMWATI Vs. MANOJ SHARMA
December 20, 2013
PRESIDENT, SHASTRA SOCIETY FOR HEALTH & SOCIAL TRANSFORMATION, REHABILITATION Vs. KIMTU DEVI W/O. ROOP SINGH KAPOOR
January 9, 2013
PRITAM CHANDEL Vs. ROGI KALYAN SAMITI INDIRA GANDHI MEDICAL COLLEGE
August 12, 2013
PRITAM SINGH DHIMAN Vs. H.P. HOUSING & URBAN DEVELOPMENT AUTHORITY
April 2, 2013
PRITHI PAUL Vs. STATE OF H.P.
April 9, 2013
PRITHVI CHAND Vs. SANTOSH
September 26, 2013
PRIYANKA DEHAL Vs. H.P. SUBORDINATE SERVICES SELECTION BOARD AND ORS.
June 24, 2013
PRIYANKA SHARMA Vs. STATE OF HIMACHAL PRADESH AND ORS.
September 30, 2013
PRO-BONO PUBLIC HEALTH CARE LTD AND ANOTHER Vs. RELIANCE BULK DRUGS & FORMULATIONS LTD AND ANOTHER
July 24, 2013
PTR GIAN CHAND Vs. STATE OF H.P.
August 27, 2013
PUNIT THAKUR Vs. STATE OF HIMACHAL PRADESH
November 15, 2013
PUNNU RAM Vs. P.C. KAPOOR
October 18, 2013
PURAN CHAND Vs. STATE OF HIMACHAL PRADESH
April 4, 2013
PURAN CHAND Vs. COLLECTOR, LAND ACQUISITION, HPPWD
August 5, 2013
PURAN CHAND Vs. MUNICIPAL CORPORATION
September 19, 2013
PURSHOTAM Vs. CENTRAL BUREAU OF INVESTIGATION
September 25, 2013
PURSHOTAM GULERIA Vs. STATE OF HP AND OTHERS
October 18, 2013
PUSHPA DEVI Vs. DAULAT RAM
May 14, 2013
PYARE LAL Vs. STATE OF H.P.
June 19, 2013
PYARE LAL AND OTHERS Vs. SANSAR CHAND SAHANI AND OTHERS
February 25, 2013
R R SHARMA Vs. GOPLA AND ORS
October 24, 2013
R.N. MADAN Vs. EXECUTIVE ENGINEER
June 21, 2013
R.S. PURAN MULL TRUST Vs. DYAL SONS
July 8, 2013
RACHNA RAM AND ANOTHER Vs. STATE OF H P
July 16, 2013
RACHNA SHARMA Vs. MEENA KUMARI SHARMA
January 4, 2013
RADHEY SHYAM Vs. STATE OF HIMACHAL PRADESH
April 9, 2013
RAFIQ AHMAD Vs. STATE OF H.P. AND OTHERS
November 21, 2013
RAGHUVIR SINGH Vs. STATE OF HIMACHAL PRADESH
June 27, 2013
RAJ KRISHAN Vs. STATE OF H.P.
October 4, 2013
RAJ KUMAR Vs. TRIDENT POWER SYSTEM LIMITED & ANOTHER
November 12, 2013
RAJ KUMAR Vs. STATE OF H.P.
June 27, 2013
RAJ KUMAR Vs. STATE OF HIMACHAL PRADESH
November 5, 2013
RAJ KUMAR AND ANR. Vs. STATE OF HIMACHAL PRADESH AND OTHERS
April 10, 2013
RAJ KUMAR BHARMORIA Vs. STATE OF HIMACHAL PRADESH
May 22, 2013
RAJ KUMAR SHARMA Vs. HIGH COURT OF HIMACHAL PRADESH
August 16, 2013
RAJ KUMAR SHARMA Vs. STATE OF H.P.
September 19, 2013
RAJ KUMAR SHARMA Vs. STATE OF H P
July 31, 2013
RAJ PAL KAPIL Vs. STATE OF HIMACHAL PRADESH
July 17, 2013
RAJA RAM Vs. SHILLO AND ORS.
June 26, 2013
RAJA RAM Vs. JAGDISH SINGH
June 24, 2013
RAJAN KUMAR Vs. STATE OF HIMACHAL PRADESH
June 21, 2013
RAJEEV KUMAR Vs. STATE OF H.P.
May 28, 2013
RAJEEV KUMAR Vs. RAJ KUMARI BIRDI
December 2, 2013
RAJEEV KUMAR AND OTHERS Vs. STATE OF H.P. & ANOTHER
June 13, 2013
RAJEEV SHARMA Vs. ANAHITA BROADWAYS
July 29, 2013
RAJEEV SOOD Vs. STATE OF HIMACHAL PRADESH
July 24, 2013
RAJEEV SOOD AND ANOTHER Vs. BUDHI SINGH CHAUHAN
July 31, 2013
RAJEEV VERMA Vs. CHIEF SECRETARY, GOVERNMENT OF HIMACHAL PRADESH
June 10, 2013
RAJESH Vs. STATE OF H.P.
November 22, 2013
RAJESH CHANDER SOOD Vs. STATE OF H.P.
December 19, 2013
RAJESH KUMAR Vs. STATE OF H.P
April 25, 2013
RAJESH KUMAR Vs. STATE OF H P
August 13, 2013
RAJESH KUMAR Vs. STATE OF H.P.
December 26, 2013
RAJESH KUMAR S/O SUCHETA RAM Vs. STATE OF HIMACHAL PRADESH
March 20, 2013
RAJESH MUKHIYAN Vs. STATE OF HIMACHAL PRADESH
August 14, 2013
RAJESH PATHANIA Vs. STATE OF H.P.
October 25, 2013
RAJESH SHARMA Vs. STATE OF H.P.
November 12, 2013
RAJESH SHARMA Vs. STATE OF H.P.
June 28, 2013
RAJESH THAKUR Vs. CENTRAL BUREAU OF INVESTIGATION
May 22, 2013
RAJESH VERMA Vs. STATE OF H.P.
May 3, 2013
RAJESHWAR SABHARWAL Vs. M/S UNIVERSAL APPLE ASSOCIATES
November 22, 2013
RAJESHWAR SINGH Vs. STATE OF H.P.
July 31, 2013
RAJESHWAR VERMA Vs. STATE OF HP
November 7, 2013
RAJINDER BHASKAR Vs. STATE OF HIMACHAL PRADESH
April 12, 2013
RAJINDER KUMAR Vs. STATE OF H.P.
October 4, 2013
RAJINDER KUMAR Vs. STATE OF HIMACHAL PRADESH
May 17, 2013
RAJINDER PARSHAD DOGRA Vs. RAJ KUMAR KATARIA
July 26, 2013
RAJINDER SINGH Vs. STATE OF HP
July 3, 2013
RAJINDER SINGH Vs. STATE OF H.P. AND OTHERS
November 20, 2013
RAJINDER SINGH Vs. H P STATE FOREST CORPORATION LIMITED
July 4, 2013
RAJINDER SINGH RANA Vs. STATE OF HIMACHAL PRADESH
June 18, 2013
RAJIV KUMAR Vs. STATE OF HIMACHAL PRADESH
June 10, 2013
RAJIV SHARMA Vs. SMRITI SHARMA
May 6, 2013
RAJNI DEVI Vs. HIMACHAL PRADESH UNIVERSITY
October 24, 2013
RAJNI DEVI Vs. STATE OF H.P.
August 22, 2013
RAJPAL SINGH Vs. JAGDISH CHAND
April 8, 2013
RAKESH Vs. STATE OF HP
April 24, 2013
RAKESH Vs. POONAM
January 9, 2013
RAKESH & RAJESH WIRES PVT LTD Vs. RAKESH & RAJESH WIRES PVT LTD
March 19, 2013
RAKESH CHAND Vs. STATE OF HIMACHAL PRADESH
April 12, 2013
RAKESH CHANDER Vs. STATE OF H.P.
October 17, 2013
RAKESH KASHYAP Vs. STATE OF H.P.
September 24, 2013
RAKESH KUMAR Vs. STATE OF HIMACHAL PRADESH
May 27, 2013
RAKESH KUMAR Vs. STATE OF H.P AND OTHERS
November 12, 2013
RAKESH KUMAR Vs. STATE OF H P AND OTHERS
April 29, 2013
RAKESH KUMAR ALIAS RAKA Vs. STATE OF HIMACHAL PRADESH
November 20, 2013
RAKESH KUMAR AND ANOTHER Vs. STATE OF HIMACHAL PRADESH
May 9, 2013
RAKESH KUMAR DHIMAN Vs. ANJNA KUMARI AND ANOTHER
July 12, 2013
RAKESH KUMAR THAKUR Vs. SECRETARY ( PUBLIC WORKS)
May 7, 2013
RAKESH THAKUR Vs. STATE OF H.P.
May 16, 2013
RAKHI SHARMA Vs. HIMACHAL PRADESH UNIVERSITY
May 8, 2013
RAKHI SHARMA Vs. HIMACHAL PRADESH UNIVERSITY
May 28, 2013
RAKSHA DEVI Vs. STATE OF HIMACHAL PRADESH
December 11, 2013
RAM DASS Vs. STATE OF HIMACHAL PRADESH
April 4, 2013
RAM DIAL Vs. SATYA DEVI
June 12, 2013
RAM GOPAL Vs. HARJINDER SINGH
May 20, 2013
RAM KRISHAN Vs. RAMESH KUMAR
October 25, 2013
RAM KRISHAN Vs. RAMESH KUMAR
October 29, 2013
RAM KUMAR Vs. STATE OF H.P.
April 22, 2013
RAM KUMAR Vs. MANGAT RAM
July 4, 2013
RAM KUMAR SHARMA Vs. TRILOK SINGH AND OTHERS
July 24, 2013
RAM LAL @ RAM AVTAR Vs. STATE OF HIMACHAL PRADESH
August 2, 2013
RAM NATH Vs. STATE OF H.P.
October 14, 2013
RAM PAL @ BHONSHU Vs. STATE OF HIMACHAL PRADESH
October 1, 2013
RAM PAL AND ANOTHER Vs. HP HOUSING & URBAN DEVELOPMENT AUTHORITY AND ANOTHER
November 14, 2013
RAM RAKHI Vs. SUDAM SINGH AND OTHERS
June 21, 2013
RAM RATTAN Vs. MUNICIPAL CORPORATION
August 20, 2013
RAM SARAN AND ORS Vs. DIVISIONAL FOREST OFFICER AND ORS
March 18, 2013
RAM SINGH Vs. STATE OF HIMACHAL PRADESH AND OTHERS
December 31, 2013
RAM SINGH Vs. INDIAN RAILWAYS
March 5, 2013
RAM SWAROOP AGGARWAL Vs. STATE OF HIMACHAL PRADESH
May 29, 2013
RAMESH CHAND Vs. ISHWAR DASS DHIMAN
December 24, 2013
RAMESH CHAND SON OF KARAM CHAND Vs. JOGINDER SINGH SON OF GAIN SINGH KANGRIA
January 11, 2013
RAMESH CHANDER Vs. NAND KISHORE AND OTHERS
June 19, 2013
RAMESH KUMAR Vs. DINESH KUMAR
July 31, 2013
RAMESH KUMAR Vs. STATE OF H P
August 5, 2013
RAMESH KUMAR Vs. FOOD CORPORATION OF INDIA
January 10, 2013
RAMESH KUMAR SAINI Vs. STATE OF HIMACHAL PRADESH
January 10, 2013
RAMESH KUMAR SOOD Vs. VEENA SOOD
April 8, 2013
RAMESH LAL THAKUR AND ANOTHER Vs. STATE OF H.P. AND ANOTHER
June 19, 2013
RAMESH SHARMA Vs. STATE OF HIMACHAL PRADESH
July 9, 2013
RAMILA KUMARI Vs. STATE OF HIMACHAL PRADESH
January 9, 2013
RAMZAN Vs. STATE OF HIMACHAL PRADESH
October 14, 2013
RANBIR SINGH Vs. THE HIMACHAL PRADESH STATE ELECTRICITY BOARD AND ORS.
March 14, 2013
RANDHIR SINGH & OTHERS Vs. GOPAL KRISHAN
August 12, 2013
RANJANA KUMARI Vs. SANJAY KUMAR
August 20, 2013
RANJIT SINGH Vs. STATE OF HIMACHAL PRADESH
April 4, 2013
RANJNA KUMARI, HAMIRPUR DISTRICT Vs. UNION OF INDIA
January 8, 2013
RATTAN CHAND Vs. STATE OF H.P.
July 23, 2013
RATTAN CHAND Vs. NANKU
December 10, 2013
RATTAN LAL Vs. ROOP DEVI
January 11, 2013
RATTAN LAL & ORS. Vs. NASEEM JAN & ORS.
June 18, 2013
RATTAN SHARMA Vs. STATE OF H.P.
April 2, 2013
RATTAN SINGH Vs. STATE OF H.P. AND OTHERS
November 29, 2013
RATTANI DEVI Vs. STATE OF HIMACHAL PRADESH AND OTHERS
May 9, 2013
RATTU DEVI Vs. SATISH KUMAR
December 13, 2013
RAVI BHUSHAN HIRA AND ANR. Vs. M/S. ALIVE HEALTH CARE
June 17, 2013
RAVI KUMAR & ANR Vs. STATE BANK OF INDIA
April 5, 2013
RAVINDER DATYAL Vs. TIRATH RAM
December 13, 2013
RAVINDER KUMAR SHARMA Vs. STATE OF HIMACHAL PRADESH
April 12, 2013
RAVINDER SINGH Vs. SANTOSH KUMAR AND OTHERS
December 6, 2013
RAVINDRA Vs. STATE OF H.P.
January 1, 2013
RAVINDRA DEVI ALIAS INDRA Vs. BRIJ LAL
April 12, 2013
RAVINDRA NATH S/O PREM NATH DUBEY AMD ORS Vs. N H P C LTD AND ORS
March 11, 2013
REGIONAL PROVIDENT FUND COMMISSIONER Vs. NIRMALA DEVI
December 4, 2013
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. MAYA WATI AND OTHERS
May 10, 2013
RESIDENTS OF VILLAGE KHATA Vs. STATE OF H.P.
September 18, 2013
RIKHI RAM KAUNDAL SON OF MAHANT RAM Vs. STATE OF HP
January 1, 2013
RITA DEVI Vs. KANCHAN BALA AND ORS
March 18, 2013
ROHTASH Vs. STATE OF H.P.
June 19, 2013
ROOP KISHORE Vs. STATE OF HIMACHAL PRADESH AND ORS.
June 24, 2013
ROOP LAL Vs. MANOJ KUMAR
April 22, 2013
ROOP LAL SHUKLA Vs. STATE OF H.P. AND OTHERS
July 9, 2013
ROOP SINGH Vs. AMAR SINGH
March 2, 2013
ROOPAN DEVI Vs. STATE OF H.P.
April 26, 2013
ROSHAN LAL Vs. STATE OF HIMACHAL PRADESH
November 11, 2013
ROSHAN LAL BHARDWAJ Vs. ASHOK SUD
October 4, 2013
ROSHAN LAL NARULA Vs. GURCHARAN SINGH
July 12, 2013
ROSHANI DEVI Vs. STATE OF H.P.
November 8, 2013
RUCHI SANGAL Vs. STATE OF HIMACHAL PRADESH
October 23, 2013
RUCHIRA PAPERS LTD Vs. HIMACHAL PRADESH ELECTRICITY REGULATORY COMMISSION
November 11, 2013
RULDA RAM Vs. SANJU RAM AND OTHERS
October 15, 2013
S.C. JOHNSON PRODUCTS PVT. LTD. Vs. UNION OF INDIA
February 25, 2013
S.E. EXPORTS Vs. COMMISSIONER OF CENTRAL EXCISE
June 17, 2013
SABNAM SHARMA Vs. H P BOARD OF SCHOOL EDUCATION AND OTHERS
May 10, 2013
SACHIN Vs. STATE OF H.P.
June 28, 2013
SADA RAM AND OTHERS Vs. STATE OF H.P. AND OTHERS
October 25, 2013
SAI RAM EDUCATION TRUST Vs. ASSTT. CIT
May 8, 2013
SAMARJIT SINGH PATHANIA Vs. STATE OF H.P.
January 3, 2013
SANATHAN DHARAM SABHA, GANJ MANDI, SHIMLA Vs. SURJAN SINGH & OTHERS
April 12, 2013
SANDEEP PAREKH Vs. STATE OF H.P.
September 26, 2013
SANDEEP THAKUR Vs. STATE OF HIMACHAL PRADESH
April 8, 2013
SANDHIA DEVI Vs. TARA CHAND
September 10, 2013
SANJAY Vs. STATE OF H.P.
November 15, 2013
SANJAY KANWAR @ SANJU Vs. STATE OF H.P
July 5, 2013
SANJAY KUMAR Vs. STATE OF H.P.
June 26, 2013
SANJAY KUMAR Vs. HRTC
June 19, 2013
SANJAY KUMAR Vs. STATE OF H.P.
April 2, 2013
SANJAY KUMAR @ SANJU Vs. STATE OF H P
July 3, 2013
SANJAY KUMAR ALIAS SANJU Vs. STATE OF HIMACHAL PRADESH
April 18, 2013
SANJAY SHARMA Vs. STATE OF HIMACHAL PRADESH
December 23, 2013
SANJAY SOOD Vs. STATE BANK OF INDIA AND OTHERS
July 25, 2013
SANJEEV BHARDWAJ Vs. STATE OF H.P. AND OTHERS
September 20, 2013
SANJEEV KUMAR Vs. STATE OF H.P.
December 26, 2013
SANJEEV KUMAR Vs. STATE OF H.P.
April 1, 2013
SANJEEV KUMAR Vs. STATE OF HIMACHAL PRADESH
April 16, 2013
SANJEEV KUMAR Vs. STATE
January 10, 2013
SANJIV KUMAR BELDAR OFFICE OF ASSISTANT ENGINEER Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD, SHIMLA THROUGH ITS SECRETARY
January 9, 2013
SANT RAM Vs. STATE OF HIMACHAL PRADESH
April 10, 2013
SANTOKH SINGH Vs. VARINDER KUMAR
December 2, 2013
SANTOSH DEVI Vs. HIMACHAL PRADESH ROAD TRANSPORT CORPORATION
April 3, 2013
SANTOSH JAIN Vs. STATE OF H P AND OTHERS
October 23, 2013
SANTOSH KUMARI Vs. ANIL CHAUHAN
August 26, 2013
SANTOSH RANA Vs. SATLUJ MOTORS
April 8, 2013
SANTOSH SHARMA Vs. ICICI BANK LTD
March 25, 2013
SARDAR TARA SINGH S/O SARDAR VIR SINGH Vs. TRILOK SINGH S/O VIR SINGH
March 20, 2013
SARITA MAHLA Vs. STATE OF H.P. & OTHERS
October 4, 2013
SARVINDER SINGH Vs. STATE OF HIMACHAL PRADESH
January 22, 2013
SARWAN Vs. STATE OF HIMACHAL PRADESH AND ORS
March 6, 2013
SASHI KUMAR Vs. STATE OF HIMACHAL PRADESH
January 7, 2013
SASHI PAL Vs. STATE OF H.P. AND ORS.
May 6, 2013
SATISH KUMAR Vs. HPSEB LTD
November 6, 2013
SATISH KUMAR Vs. DAGU RAM
October 22, 2013
SATISH KUMAR VIJ Vs. STATE OF HIMACHAL PRADESH AND ORS.
August 12, 2013
SATISH KUMAR VIJ Vs. STATE OF H P AND ANOTHER
August 8, 2013
SATNAM SINGH Vs. STATE OF HIMACHAL PRADESH
May 28, 2013
SATYA AND COMPANY Vs. INDIAN OIL CORPORATION LIMITED
June 11, 2013
SATYA DEVI Vs. DARSHAN SINGH
April 6, 2013
SATYA DEVI Vs. STATE OF H.P.
April 2, 2013
SATYA DEVI Vs. KHEM CHAND
June 14, 2013
SATYA PRAKASH Vs. STATE OF H.P.
January 9, 2013
SAVITA KUMARI BADHAN Vs. STATE OF H.P.
October 24, 2013
SAVITRI DEVI Vs. MADAN LAL BHARDWAJ AND OTHERS
July 24, 2013
SCHHIDA NAND Vs. STATE OF HIMACHAL PRADESH
March 1, 2013
SEEMA SHARMA Vs. LOKAYUKTA HIMACHAL PRADESH
February 28, 2013
SEVA SINGH Vs. AMAR NATH
December 13, 2013
SH. ANIL KUMAR Vs. SH. HUKAM CHAND
May 24, 2013
SH. BHOLA NAND Vs. STATE OF HIMACHAL PRADESH
November 12, 2013
SH. BRIJ LAL Vs. SH. RAKESH KUMAR AND OTHERS
April 18, 2013
SH. DINESH VERMA Vs. STATE OF H.P. & OTHER
December 17, 2013
SH. GAURAV JAIN Vs. M/S HIMACHAL PRADESH FINANCE CORPORATION
May 15, 2013
SH. HARSH VARDHAN VAIDYA Vs. STATE OF HIMACHAL PRADESH
November 1, 2013
SH. KRIPAL SINGH Vs. STATE OF H.P. AND ORS.
March 14, 2013
SH. LEELADHAR Vs. STATE OF H.P. AND ORS.
June 17, 2013
SH. MANMOHAN SINGH Vs. MAGMA FINANCE LTD. AND ANR.
December 2, 2013
SH. MANOJ KUMAR Vs. SH. SATISH CHAND & OTHERS
December 16, 2013
SH. MOHINDER SINGH Vs. ADITYA AND OTHERS.
May 8, 2013
SH. NIKKU RAM AND ORS. Vs. STATE OF HP, THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS, GOVERNMENT OF HIMACHAL PRADESH AND THE DIVISIONAL FOREST OFFICER, FOREST DIVISION BILASPUR
March 14, 2013
SH. PARAS RAM Vs. SH. SITA RAM
July 5, 2013
SH. RAJ KUMAR Vs. STATE OF HIMACHAL PRADESH
May 23, 2013
SH. RAM KRISHAN Vs. SH. RAM KRISHAN PRADESH
May 20, 2013
SH. RAMESH CHAND Vs. STATE OF H.P. & OTHERS
October 15, 2013
SH. ROOP SINGH Vs. LD. PRESIDING JUDGE LABOUR COURT
May 17, 2013
SH. SHAILENDER ATTRI Vs. SMT. KAVITA SHARMA
May 17, 2013
SH. SUKRU RAM Vs. THE STATE OF H.P. THROUGH PRINCIPAL SECRETARY (FORESTS) AND ORS.
March 6, 2013
SH. VIPTU RAM Vs. GANGA DASS
May 7, 2013
SH.TEJASVI CHAND PARKASH NEGI SON Vs. SH. AMRIT SON OF SH.CHET RAM
March 6, 2013
SHAFI Vs. STATE OF HIMACHAL PRADESH
October 14, 2013
SHAGUN SHARMA Vs. STATE OF H.P.
December 4, 2013
SHAILZA Vs. STATE OF H.P. & OTHERS
June 19, 2013
SHAKTI CHAND AND OTHERS Vs. CHAMARU AND OTHERS
March 20, 2013
SHAKUN INFRASTRUCTURE DEVELOPMENT LIMITED Vs. RAJ KUMARI
August 5, 2013
SHAKUNTLA DEVI Vs. STATE OF H.P. AND OTHERS
April 29, 2013
SHAKUNTLA SHARMA Vs. JOGINDER KAUR AND OTHERS
May 9, 2013
SHALENDER KUMAR Vs. KIRANBIR SANDHU AND OTHERS
June 25, 2013
SHAMA NAND KALTA Vs. STATE OF H.P.
April 3, 2013
SHAMSHER CHAND Vs. STATE OF HIMACHAL PRADESH
January 8, 2013
SHANKAR DAS AND OTHERS Vs. STATE OF HIMACHAL PRADESH AND CONNECTED MATTER
March 2, 2013
SHANTI Vs. STATE OF HIMACHAL PRADESH
June 28, 2013
SHANTO DEVI Vs. STATE OF H P
August 19, 2013
SHASHI BAHADUR Vs. STATE OF H P
September 5, 2013
SHASHI MEHTA Vs. STATE OF HIMACHAL PRADESH
December 30, 2013
SHELLY MAHAJAN Vs. HIMACHAL PRADESH SUBORDINATE SERVICE SELECTION BOARD
January 22, 2013
SHER MANGAT RAM Vs. KRISHNA DEVI
August 27, 2013
SHER SINGH Vs. STATE OF H P
June 11, 2013
SHER SINGH Vs. STATE OF HIMACHAL PRADESH
July 3, 2013
SHER SINGH Vs. STATE OF H P
July 2, 2013
SHER SINGH Vs. STATE OF HIMACHAL PRADESH
May 17, 2013
SHER SINGH AND OTHERS Vs. STATE OF H.P. AND ANOTHER
May 27, 2013
SHER SINGH S/O SH. SUCHA SINGH Vs. STATE OF HP
March 5, 2013
SHIKSHA THROUGH HER MOTHER Vs. STATE OF HIMACHAL PRADESH
March 1, 2013
SHIVA INSTITUTE OF ENGINEERING & TECHNOLOGY Vs. STATE OF H.P.
August 2, 2013
SHRAWAN Vs. STATE OF HIMACHAL PRADESH
February 25, 2013
SHRI ANUP KUMAR SHARMA PRESENTLY POSTED AS ASSTT. PROFESSOR PHYSICS IN RGM GOVERNMENT DEGREE COLLEGE Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (EDUCATION) TO THE GOVERNMENT OF H.P. AND DIRECTOR OF EDUCATION
January 3, 2013
SHRI ASHOK KUMAR & ORS. AND SHRI PRAFUL KUTHIALA & ANR. Vs. STATE OF HIMACHAL PRADESH & ORS.
November 6, 2013
SHRI BHAG CHAND Vs. THE STATE OF H.P. AND OTHERS
April 22, 2013
SHRI GANGU RAM MUSAFIR Vs. SHRI SURESH KASHYAP AND OTHERS
December 6, 2013
SHRI GIAN CHAND Vs. SHRI AMAR CHAND & ANOTHER
June 17, 2013
SHRI GURBAX SINGH Vs. THE SHIMLA URBAN COOPERATIVE BANK AND ANOTHER
June 21, 2013
SHRI GURMAIL CHAND AND ANOTHER Vs. SHRI YOG RAJ
June 27, 2013
SHRI KARAM SINGH Vs. SHRI HOSHIAR SINGH
May 15, 2013
SHRI MANI RAM Vs. SHRI TULSI RAM AND ANOTHER
June 14, 2013
SHRI MURLI MANOHAR GOYAL Vs. CENTRAL BUREAU OF INVESTIGATION, SHIMLA
May 27, 2013
SHRI NIWAS SHARMA Vs. STATE OF H.P.
September 23, 2013
SHRI OM PARKASH Vs. SMT. SUNAINA DEVI
March 1, 2013
SHRI PREM MASIH Vs. SMT. USHA DEVI AND ORS.
June 17, 2013
SHRI ROSHAN LAL Vs. SHRI RAM SHRUP
March 2, 2013
SHRI SANTOSH KUMAR Vs. STATE OF HIMACHAL PRADESH
November 12, 2013
SHRI SURINDER KUMAR Vs. STATE OF HIMACHAL PRADESH
March 14, 2013
SHUKRU RAM Vs. STATE OF H P
September 11, 2013
SHYAM LAL Vs. STATE OF HIMACHAL PRADESH AND OTHERS
November 29, 2013
SHYAM LAL Vs. SHYAM LAL
April 25, 2013
SIPPI DEVI Vs. LAJA DEVI
March 26, 2013
SIRI KANT Vs. SHRI DHARAM PARKASH
May 16, 2013
SITA DEVI AND ANOTHER Vs. SUBHASH CHAND AND OTHERS
July 25, 2013
SITTU KHAN Vs. SMT. HUSSAN BANO
March 13, 2013
SLIADI RAM Vs. KAMAL DUTT
April 25, 2013
SMT. GOPI DEVI AND OTHERS Vs. EXECUTIVE ENGINEER NATIONAL HIGHWAY AND ANOTHER
December 6, 2013
SMT. KURMILA DEVI Vs. STATE OF H.P. AND OTHERS
May 6, 2013
SMT. LEELA DEVI Vs. SMT. NIRMALA DEVI AND OTHERS
May 6, 2013
SMT. NEETA DEVI Vs. SH. KANSHI RAM AND OTHERS
May 16, 2013
SMT. NIRMALA DEVI AND ORS. Vs. FINANCIAL COMMISSIONER, HIMACHAL PRADESH AND ORS.
January 3, 2013
SMT. RADHIKA Vs. SIKENDER SAINI
October 15, 2013
SMT. REETA MAHINDROO Vs. STATE OF H.P. & ANR.
June 26, 2013
SMT. ROOP KAUR AND OTHERS Vs. STATE OF H.P. AND OTHERS
May 3, 2013
SMT. SATYA SHARMA Vs. UNION OF INDIA AND ANR.
June 17, 2013
SMT. SAVITA Vs. SH. SURINDER KUMAR AND OTHERS
June 19, 2013
SMT. SHANTI DEVI ALIAS SANTI DEVI THROUGH SHRI NAGINDER SINGH AS GENERAL POWER OF ATTORNEY Vs. SMT. GEETA DEVI AND ORS.
February 25, 2013
SMT. SUREKHA GUPTA Vs. STATE OF H.P. AND OTHERS
June 19, 2013
SMT. TARA KUMARI Vs. STATE OF H.P. AND OTHERS
June 19, 2013
SMT. URMIL VERMA Vs. SMT. VEENA SHARMA AND ANR.
May 29, 2013
SOM DUTT AND ANOTHER Vs. PADAM CHAND AND OTHERS
May 16, 2013
SOM DUTT SHARMA Vs. SHAKUNTLA DEVI AND ORS
September 17, 2013
SOM KIRTI ALIAS SOM K. NATH Vs. STATE OF H.P.
October 1, 2013
STATE GOVERNMENT Vs. KASHMIR SINGH GULERIA
May 7, 2013
STATE OF H P Vs. DES RAJ
January 11, 2013
STATE OF H P Vs. PARDEEP SINGH
August 1, 2013
STATE OF H P Vs. JIEU NATH
May 28, 2013
STATE OF H P Vs. SURINDER PAL SINGH
May 31, 2013
STATE OF H P Vs. RAJINDER KUMAR
May 9, 2013
STATE OF H P Vs. HEM RAJ WALIA
April 5, 2013
STATE OF H P Vs. RAJ KUMAR ALIAS RAJU
March 25, 2013
STATE OF H P Vs. JAI KISHAN
April 24, 2013
STATE OF H P Vs. RAM KRISHAN & OTHERS
July 18, 2013
STATE OF H P Vs. SANDEEP SINGH AND OTHERS
August 1, 2013
STATE OF H P Vs. DHIAN SINGH & ORS
July 2, 2013
STATE OF H P Vs. ASHA THAKUR AND ANOTHER
July 2, 2013
STATE OF H P Vs. RAM KUMAR & ANR
June 10, 2013
STATE OF H P Vs. SATINDER KUMAR & OTHERS
July 8, 2013
STATE OF H P Vs. SANDEEP KUMAR AND OTHERS
July 10, 2013
STATE OF H P Vs. MANJEET SINGH
July 4, 2013
STATE OF H P Vs. BIMLA RANI
July 4, 2013
STATE OF H P Vs. BALBIR KALTA AND OTHERS
July 16, 2013
STATE OF H P Vs. GULAM RASUL
October 23, 2013
STATE OF H P Vs. SANTOKH SINGH
November 6, 2013
STATE OF H P & OTHERS Vs. BALBIR SINGH & OTHERS
September 5, 2013
STATE OF H P AND ANOTHER Vs. R D SHARMA
December 3, 2013
STATE OF H P AND OTHERS Vs. NAND LAL GULERIA
August 23, 2013
STATE OF H.P. Vs. AMAR NATH
June 21, 2013
STATE OF H.P. Vs. MANOJ SINGH AND OTHERS
June 21, 2013
STATE OF H.P. Vs. KHATTAR SINGH
May 8, 2013
STATE OF H.P. Vs. KULDEEP KUMAR
March 7, 2013
STATE OF H.P. Vs. SHYAM LAL
June 19, 2013
STATE OF H.P. Vs. KULDEEP KUMAR ALIAS KAKU
March 20, 2013
STATE OF H.P. Vs. GOPI SINGH
June 27, 2013
STATE OF H.P. Vs. PARVEEN KUMAR AND ORS.
June 18, 2013
STATE OF H.P. Vs. AEHSAN
June 19, 2013
STATE OF H.P. Vs. DEEPAK KUMAR
May 27, 2013
STATE OF H.P. Vs. GOPAL SHARMA
August 14, 2013
STATE OF H.P. Vs. MAHANAND
April 26, 2013
STATE OF H.P. Vs. DIWAN THAPA @ RAMJI
June 18, 2013
STATE OF H.P. Vs. GIAN PRAKASH
October 3, 2013
STATE OF H.P. Vs. RAVINDER KUMAR
October 21, 2013
STATE OF H.P. Vs. CHIEF COMMISSIONER OF INCOME TAX, SHIMLA
July 23, 2013
STATE OF H.P. Vs. KANTA DEVI
June 10, 2013
STATE OF H.P. Vs. KULDEEP SINGH
June 11, 2013
STATE OF H.P. Vs. BICHITTER SINGH
September 17, 2013
STATE OF H.P. Vs. SANJAY KUMAR
September 17, 2013
STATE OF H.P. Vs. MEHBOON KHAN
September 24, 2013
STATE OF H.P. Vs. SUNDER
September 21, 2013
STATE OF H.P. Vs. DAYA SINDHU
April 1, 2013
STATE OF H.P. Vs. HEM RAJ WALIA
April 5, 2013
STATE OF H.P. Vs. SARWAN SINGH
April 9, 2013
STATE OF H.P. Vs. RAJINDER KUMAR
April 5, 2013
STATE OF H.P. Vs. JAGAT RAM
April 8, 2013
STATE OF H.P. Vs. VINOD KUMAR
April 11, 2013
STATE OF H.P. Vs. BALJINDER KUMAR ALIAS BILLA
April 4, 2013
STATE OF H.P. Vs. SANTOKH SINGH
November 28, 2013
STATE OF H.P. Vs. PARMINDER SINGH ALIAS PINKU
April 11, 2013
STATE OF H.P. Vs. BHUPINDER SINGH ALIAS VICKY
December 19, 2013
STATE OF H.P. Vs. RAM MURTI
December 16, 2013
STATE OF H.P. Vs. SUBHASH CHAND
July 3, 2013
STATE OF H.P. Vs. BELI RAM
July 3, 2013
STATE OF H.P. Vs. DAULAT RAM AND OTHERS
May 28, 2013
STATE OF H.P. Vs. BRIJESH KUMAR
June 24, 2013
STATE OF H.P. Vs. MEHAR DIN SAYYAD
August 21, 2013
STATE OF H.P. Vs. TARA CHAND
August 21, 2013
STATE OF H.P. Vs. SANJAY KUMAR
September 4, 2013
STATE OF H.P. & OTHERS Vs. VEENA DEVI
November 25, 2013
STATE OF H.P. AND OTHERS Vs. PREM PRAKASH KHATRI
November 20, 2013
STATE OF HIMACHAL PRADESH Vs. ANUJ THAKUR
April 30, 2013
STATE OF HIMACHAL PRADESH Vs. GOPAL SINGH SISODIA
March 13, 2013
STATE OF HIMACHAL PRADESH Vs. SUDESH KUMAR & ANOTHER
May 21, 2013
STATE OF HIMACHAL PRADESH Vs. HARI SINGH
May 21, 2013
STATE OF HIMACHAL PRADESH Vs. TINCHU RAM L.RS.
June 28, 2013
STATE OF HIMACHAL PRADESH Vs. RULDU RAM L.RS.
June 28, 2013
STATE OF HIMACHAL PRADESH Vs. BHAGAT RAM
December 30, 2013
STATE OF HIMACHAL PRADESH Vs. HARDYAL SINGH
June 17, 2013
STATE OF HIMACHAL PRADESH Vs. VINAY KUMAR
December 26, 2013
STATE OF HIMACHAL PRADESH Vs. OM PARKASH
April 30, 2013
STATE OF HIMACHAL PRADESH Vs. DEV RAJ @ HAPPY
April 29, 2013
STATE OF HIMACHAL PRADESH Vs. PHOOL CHAND
April 30, 2013
STATE OF HIMACHAL PRADESH Vs. SALEEM @ JALLA
April 30, 2013
STATE OF HIMACHAL PRADESH Vs. RAM RATTAN
May 8, 2013
STATE OF HIMACHAL PRADESH Vs. KRISHAN KUMAR
April 16, 2013
STATE OF HIMACHAL PRADESH Vs. RAJ KUMAR SON OF SITA RAM
March 20, 2013
STATE OF HIMACHAL PRADESH Vs. PARDEEP KUMAR AND ORS
March 8, 2013
STATE OF HIMACHAL PRADESH Vs. RAM NATH S/O BHUMISAR DUBEY
January 2, 2013
STATE OF HIMACHAL PRADESH Vs. BALDEV SINGH SON OF THUNDU RAM
January 11, 2013
STATE OF HIMACHAL PRADESH Vs. SACHIN KUMAR S/O KISHORI LAL AND ORS
February 25, 2013
STATE OF HIMACHAL PRADESH Vs. RAM CHAND SON OF JAGAT RAM
February 25, 2013
STATE OF HIMACHAL PRADESH Vs. PREM SINGH
March 2, 2013
STATE OF HIMACHAL PRADESH Vs. JASWANT SINGH @ RANA @ BANTI AND ORS
February 27, 2013
STATE OF HIMACHAL PRADESH Vs. NARESH KUMAR SON OF DHARMA
February 27, 2013
STATE OF HIMACHAL PRADESH Vs. HANS RAJ SON OF BALAK RAM AND ORS
March 1, 2013
STATE OF HIMACHAL PRADESH Vs. DINESH SINGH AND OTHERS
August 21, 2013
STATE OF HIMACHAL PRADESH Vs. PUNIT AND OTHERS
August 8, 2013
STATE OF HIMACHAL PRADESH Vs. BALBIR SINGH AND OTHERS
August 1, 2013
STATE OF HIMACHAL PRADESH Vs. RAMESH CHAND & OTHERS
July 30, 2013
STATE OF HIMACHAL PRADESH Vs. NAND LAL
July 31, 2013
STATE OF HIMACHAL PRADESH Vs. JARAM SINGH & ANOTHER
July 19, 2013
STATE OF HIMACHAL PRADESH Vs. DINESH KUMAR AND ANOTHER
July 19, 2013
STATE OF HIMACHAL PRADESH Vs. BALAK RAM
July 19, 2013
STATE OF HIMACHAL PRADESH Vs. SAMPAT JAHORAR
July 19, 2013
STATE OF HIMACHAL PRADESH Vs. AGARSEN
July 16, 2013
STATE OF HIMACHAL PRADESH Vs. JITENDER SINGH
July 16, 2013
STATE OF HIMACHAL PRADESH Vs. GORKHA SINGH
July 15, 2013
STATE OF HIMACHAL PRADESH Vs. HANS RAJ
July 16, 2013
STATE OF HIMACHAL PRADESH Vs. MEHAR SINGH & ANOTHER
July 16, 2013
STATE OF HIMACHAL PRADESH Vs. RAJESH KUMAR ALIAS RAJU
July 16, 2013
STATE OF HIMACHAL PRADESH Vs. MONU S/O HAMRAJ DEEN
July 16, 2013
STATE OF HIMACHAL PRADESH Vs. RAJENDER @ ANU & ANOTHER
July 16, 2013
STATE OF HIMACHAL PRADESH Vs. TATINDER SINGH @ BILLU
July 16, 2013
STATE OF HIMACHAL PRADESH Vs. PRITAM SINGH AND ANOTHER
July 16, 2013
STATE OF HIMACHAL PRADESH Vs. MUNISH KUMAR AND ANOTHER
July 8, 2013
STATE OF HIMACHAL PRADESH Vs. CHINTA DEVI & OTHERS
June 10, 2013
STATE OF HIMACHAL PRADESH Vs. MANSA RAM & OTHERS
June 10, 2013
STATE OF HIMACHAL PRADESH Vs. KALI RAM
June 10, 2013
STATE OF HIMACHAL PRADESH Vs. LAL SINGH @ LALIA
June 10, 2013
STATE OF HIMACHAL PRADESH Vs. DAYA RAM AND OTHERS
May 24, 2013
STATE OF HIMACHAL PRADESH Vs. BHAGAT RAM AND OTHERS
May 10, 2013
STATE OF HIMACHAL PRADESH Vs. SUKHDEV SINGH @ PHUMAN AND OTHERS
May 10, 2013
STATE OF HIMACHAL PRADESH Vs. RATTAN LAL & OTHERS
July 2, 2013
STATE OF HIMACHAL PRADESH Vs. ANTI DEVI
July 2, 2013
STATE OF HIMACHAL PRADESH Vs. DEEN MOHD
July 3, 2013
STATE OF HIMACHAL PRADESH Vs. SANJEEV KUMAR @ SANJU
May 29, 2013
STATE OF HIMACHAL PRADESH Vs. DHARAM PAL
January 8, 2013
STATE OF HIMACHAL PRADESH Vs. SITA RAM
November 20, 2013
STATE OF HIMACHAL PRADESH Vs. ISHWAR SINGH AZAD
May 28, 2013
STATE OF HIMACHAL PRADESH Vs. SANGAT RAM
May 28, 2013
STATE OF HIMACHAL PRADESH Vs. ASHOK KUMAR
May 17, 2013
STATE OF HIMACHAL PRADESH Vs. MOHAN LAL
May 20, 2013
STATE OF HIMACHAL PRADESH Vs. JEET SINGH
May 20, 2013
STATE OF HIMACHAL PRADESH Vs. SH. NAND LAL
June 17, 2013
STATE OF HIMACHAL PRADESH Vs. KARAM SINGH & OTHERS
May 28, 2013
STATE OF HIMACHAL PRADESH Vs. MOHAN SINGH
December 2, 2013
STATE OF HIMACHAL PRADESH Vs. JHOR SINGH & ORS.
May 27, 2013
STATE OF HIMACHAL PRADESH Vs. PARKASH CHAND BHARDWAJ
September 11, 2013
STATE OF HIMACHAL PRADESH Vs. HEMANT KUMAR
November 12, 2013
STATE OF HIMACHAL PRADESH Vs. ASHOK KUMAR
April 26, 2013
STATE OF HIMACHAL PRADESH Vs. PARKASH CHAND
March 14, 2013
STATE OF HIMACHAL PRADESH Vs. PYARE LAL
May 7, 2013
STATE OF HIMACHAL PRADESH Vs. ATMA RAM & ANR.
May 13, 2013
STATE OF HIMACHAL PRADESH Vs. NARESH CHAUHAN & ANR.
May 13, 2013
STATE OF HIMACHAL PRADESH Vs. HANS RAJ
March 4, 2013
STATE OF HIMACHAL PRADESH Vs. ASHOK KUMAR SONDHI
November 18, 2013
STATE OF HIMACHAL PRADESH Vs. BHAGAL CHAND
October 17, 2013
STATE OF HIMACHAL PRADESH Vs. DINESH KUMAR AND OTHERS
April 23, 2013
STATE OF HIMACHAL PRADESH Vs. DES RAJ
August 6, 2013
STATE OF HIMACHAL PRADESH Vs. SORTINO FRANCESCO
January 8, 2013
STATE OF HIMACHAL PRADESH Vs. PAWAN KUMAR
April 3, 2013
STATE OF HIMACHAL PRADESH Vs. HARBANS LAL
September 21, 2013
STATE OF HIMACHAL PRADESH Vs. COMPANA IVANO
July 23, 2013
STATE OF HIMACHAL PRADESH Vs. RAM KRISHAN
November 20, 2013
STATE OF HIMACHAL PRADESH Vs. SHAMSHER SINGH
June 18, 2013
STATE OF HIMACHAL PRADESH Vs. SURESH KUMAR
June 27, 2013
STATE OF HIMACHAL PRADESH Vs. DAYA RAM
June 24, 2013
STATE OF HIMACHAL PRADESH Vs. SATPAL
June 28, 2013
STATE OF HIMACHAL PRADESH Vs. SURINDER SINGH RANA
July 1, 2013
STATE OF HIMACHAL PRADESH Vs. SIMRANJIT ALIAS SUNNY SON OF SHRI RANBIR SINGH
January 1, 2013
STATE OF HIMACHAL PRADESH Vs. DARSHAN SINGH ALIAS GURDARSHAN
January 1, 2013
STATE OF HIMACHAL PRADESH Vs. GOPI CHAND
April 26, 2013
STATE OF HIMACHAL PRADESH Vs. PAWAN KUMAR
April 30, 2013
STATE OF HIMACHAL PRADESH Vs. SES RAM
May 3, 2013
STATE OF HIMACHAL PRADESH Vs. PRAKASH CHAND
June 26, 2013
STATE OF HIMACHAL PRADESH Vs. PRADEEP KUMAR
June 26, 2013
STATE OF HIMACHAL PRADESH Vs. JAGDEEP KUMAR
June 25, 2013
STATE OF HIMACHAL PRADESH Vs. HEMANT MAHASHWARI
May 1, 2013
STATE OF HIMACHAL PRADESH Vs. DHANI RAM
May 17, 2013
STATE OF HIMACHAL PRADESH Vs. LAL SINGH
July 16, 2013
STATE OF HIMACHAL PRADESH Vs. NARESH CHAND
August 16, 2013
STATE OF HIMACHAL PRADESH Vs. DEVINDER SINGH
August 21, 2013
STATE OF HIMACHAL PRADESH Vs. PAWAN KUMAR
July 31, 2013
STATE OF HIMACHAL PRADESH Vs. CHANDER PARKASH ALIAS PINKU
June 12, 2013
STATE OF HIMACHAL PRADESH Vs. SURENDER KUMAR
July 8, 2013
STATE OF HIMACHAL PRADESH Vs. HARI SINGH
July 4, 2013
STATE OF HIMACHAL PRADESH Vs. BACHHI RAM
August 13, 2013
STATE OF HIMACHAL PRADESH Vs. KALYAN CHAND
January 1, 2013
STATE OF HIMACHAL PRADESH Vs. VAJINDER PAL
January 8, 2013
STATE OF HIMACHAL PRADESH Vs. BAL KRISHAN @ BALI
May 14, 2013
STATE OF HIMACHAL PRADESH Vs. HARI SINGH
May 14, 2013
STATE OF HIMACHAL PRADESH Vs. VINEY KUMAR ALIAS BINU
February 26, 2013
STATE OF HIMACHAL PRADESH Vs. ELECHMECH ENGINEERS
September 21, 2013
STATE OF HIMACHAL PRADESH Vs. GURMEET SINGH
May 3, 2013
STATE OF HIMACHAL PRADESH Vs. MANJEET SINGH ALIAS MANJU
March 20, 2013
STATE OF HIMACHAL PRADESH Vs. RAJAN KUMAR
June 26, 2013
STATE OF HIMACHAL PRADESH Vs. KARTAR CHAND
May 14, 2013
STATE OF HIMACHAL PRADESH Vs. NAWAB KHAN
May 16, 2013
STATE OF HIMACHAL PRADESH Vs. KULDIP SINGH ALIAS DIPPU
May 23, 2013
STATE OF HIMACHAL PRADESH Vs. PIARE LAL
April 30, 2013
STATE OF HIMACHAL PRADESH Vs. HARPREET SINGH ALIAS HAPPY
May 6, 2013
STATE OF HIMACHAL PRADESH Vs. PAPPU KUMAR
May 6, 2013
STATE OF HIMACHAL PRADESH Vs. HANS RAJ
May 6, 2013
STATE OF HIMACHAL PRADESH Vs. JEET RAM
May 3, 2013
STATE OF HIMACHAL PRADESH Vs. PARSHANT GILL
April 25, 2013
STATE OF HIMACHAL PRADESH Vs. DEEP RAM
April 26, 2013
STATE OF HIMACHAL PRADESH Vs. LAL BAHADUR
April 24, 2013
STATE OF HIMACHAL PRADESH Vs. AJAY KUMAR GARG
July 22, 2013
STATE OF HIMACHAL PRADESH Vs. SUBHASH CHAND
December 23, 2013
STATE OF HIMACHAL PRADESH Vs. RAJESHWAR SINGH
June 24, 2013
STATE OF HIMACHAL PRADESH Vs. RAM SINGH AND OTHERS
May 29, 2013
STATE OF HIMACHAL PRADESH Vs. OM PRAKASH
September 17, 2013
STATE OF HIMACHAL PRADESH Vs. RAMANDEEP KAUR
June 25, 2013
STATE OF HIMACHAL PRADESH Vs. DEV RAJ
September 19, 2013
STATE OF HIMACHAL PRADESH Vs. GARIBU ALIAS RAJIV KUMAR AND OTHERS
September 18, 2013
STATE OF HIMACHAL PRADESH Vs. SOMA DEVI
October 22, 2013
STATE OF HIMACHAL PRADESH Vs. PREM RAJ
July 4, 2013
STATE OF HIMACHAL PRADESH Vs. FUNDI DEVI AND ORS.
November 27, 2013
STATE OF HIMACHAL PRADESH Vs. KISHAN SINGH
November 19, 2013
STATE OF HIMACHAL PRADESH Vs. LAL CHAND
November 1, 2013
STATE OF HIMACHAL PRADESH Vs. SUKH RAM AND ANOTHER
October 21, 2013
STATE OF HIMACHAL PRADESH AND EXECUTIVE ENGINEER, IRRIGATION AND PUBLIC HEALTH DIVISION Vs. SHRI NOKHI RAM
March 13, 2013
STATE OF HIMACHAL PRADESH AND ORS Vs. AMAN CHAUDHARY AND ORS
August 7, 2013
STATE OF HIMACHAL PRADESH. Vs. MAHENDER THAPA
July 1, 2013
STATE OF HP Vs. UJJAGAR SINGH
October 22, 2013
STATE OF HP Vs. AJAY SINGH THAKUR
October 29, 2013
STATE OF HP Vs. HARISH KUMAR
July 29, 2013
SUBASH CHAND Vs. STATE OF H.P.
April 8, 2013
SUBHASH CHAND Vs. STATE OF H.P.
May 7, 2013
SUBHASH CHAND Vs. SHADI LAL
May 16, 2013
SUBHASH CHAND AND OTHERS Vs. RAVINDER KUMAR AND OTHERS
October 21, 2013
SUBHASH CHAND PATHANIA Vs. STATE OF H.P.
May 3, 2013
SUBHASH CHAND SOOD (HUF) Vs. COMMISSIONER OF INCOME TAX
June 27, 2013
SUBHASH GUPTA Vs. STATE OF H.P. AND ANR.
June 17, 2013
SUBHASH SHARMA Vs. ANIL KUMAR SOOD
August 19, 2013
SUBOTH SHAROTI Vs. STATE OF H.P.
January 11, 2013
SUCHET SINGH Vs. TEJ SINGH
May 13, 2013
SUCHETA PATHANIA Vs. STATE OF HP
July 11, 2013
SUDESH SODHI Vs. M C SHIMLA AND ANOTHER
May 2, 2013
SUDHA KHERA Vs. RATTANJIT SINGH
August 21, 2013
SUDHIR SINGH Vs. STATE OF HIMACHAL PRADESH
November 13, 2013
SUJAN SINGH AND ORS. Vs. RACHHPAL SINGH
October 21, 2013
SUKH DAYAL Vs. STATE OF HIMACHAL PRADESH
June 12, 2013
SUKH DEV Vs. AMAR NATH
May 7, 2013
SUKHVINDER SINGH Vs. JASPAL SINGH
April 17, 2013
SULENDER SINGH AND OTHERS Vs. PRITAM AND OTHERS
March 23, 2013
SUMAN KUMARI Vs. STATE OF H.P.
November 18, 2013
SUMER CHAND Vs. MUNNI LAL
August 13, 2013
SUMIT KUMAR Vs. HIMACHAL PRADESH SUBORDINATE SERVICE SELECTION BOARD, THROUGH ITS SECRETARY
November 22, 2013
SUMITRA CHANDEL Vs. STATE OF HIMACHAL PRADESH
April 12, 2013
SUMNA Vs. MUNSHI RAM
August 2, 2013
SUMNA DEVI AND OTHERS Vs. DHANU ALIAS DHANI RAM
May 21, 2013
SUNDER LAL Vs. NISHA DEVI
July 12, 2013
SUNDER SINGH Vs. SHRIKANT BALDI
May 20, 2013
SUNEEL KUMAR Vs. STATE OF HIMACHAL PRADESH
October 1, 2013
SUNEEL KUMAR Vs. ANJANA DEVI AND ANOTHER
July 18, 2013
SUNIL BARBARA Vs. STATE OF HIMACHAL PRADESH
May 10, 2013
SUNIL CHAUDHARY Vs. MEENA
July 8, 2013
SUNIL CHAUHAN Vs. STATE OF HIMACHAL PRADESH
April 4, 2013
SUNIL JASWAL Vs. HIMACHAL PRADESH UNIVERSITY AND ANOTHER
July 29, 2013
SUNIL KUMAR Vs. STATE OF HIMACHAL PRADESH
December 31, 2013
SUNIL KUMAR @ SAHIL Vs. STATE OF HIMACHAL PRADESH
September 26, 2013
SUNIL SINGH Vs. STATE OF HIMACHAL PRADESH
November 19, 2013
SUNITA Vs. STATE OF H P
October 4, 2013
SUNITA KASHYAP Vs. STATE OF H P AND ANOTHER
December 4, 2013
SUNNY KASHYAP Vs. STATE OF HIMACHAL PRADESH
December 17, 2013
SUREINDER SINGH Vs. KULDEEP SINGH
April 5, 2013
SURENDER KUMAR Vs. STATE OF HIMACHAL PRADESH
January 1, 2013
SURENDER KUMAR Vs. STATE OF H.P.
November 1, 2013
SURENDER SINGH Vs. STATE OF HIMACHAL PRADESH
May 10, 2013
SURESH KUMAR Vs. STATE OF HIMACHAL PRADESH
July 11, 2013
SURESH KUMAR Vs. STATE OF HIMACHAL PRADESH
April 3, 2013
SURESH KUMAR Vs. STATE OF H.P.
December 5, 2013
SURESH KUMAR Vs. STATE OF H.P.
June 24, 2013
SURESH KUMAR Vs. STATE OF HIMACHAL PRADESH AND OTHERS
September 2, 2013
SURESH KUMAR AND OTHERS Vs. DEVINDER SINGH RANOUT AND OTHERS
November 22, 2013
SURINDER KUMAR Vs. STATE OF H P
July 10, 2013
SURINDER KUMAR Vs. STATE OF H P
May 23, 2013
SURINDER KUMAR Vs. STATE OF HIMACHAL PRADESH
April 11, 2013
SURINDER KUMAR SOOD Vs. STATE OF H.P.
July 31, 2013
SURINDER MOHAN KATWAL Vs. KAUL SINGH THAKUR
June 18, 2013
SURINDER NATH Vs. BIHARI LAL
October 18, 2013
SURINDER PAL BAMBA Vs. JOGINDER LAL KUTHIALA
February 28, 2013
SURINDER RANA Vs. STATE OF H.P.
October 15, 2013
SURINDER SINGH Vs. KUBJA DEVI AND OTHERS
July 4, 2013
SURINDER SINGH Vs. STATE OF HIMACHAL PRADESH AND OTHERS
May 31, 2013
SURINDER SINGH S/O SH VIJAY SINGH, H P Vs. EXECUTIVE ENGINEER, HPSEB DIVISION RAMPUR, SHIMLA
February 27, 2013
SURINDERA DEVI Vs. VEENA DEVI
October 4, 2013
SURJIT SINGH Vs. STATE OF H.P
May 24, 2013
SURYA PARKASH Vs. GEETA DEVI
April 23, 2013
SUSHEEL KUMAR ABROL Vs. VINAY JAIN
December 16, 2013
SUSHIL KUMAR Vs. STATE OF HIMACHAL PRADESH
January 10, 2013
SUSHIL KUMAR ALIAS SHASHI Vs. STATE OF HIMACHAL PRADESH
May 21, 2013
SUSHIL KUMAR PRESENTLY SERVING AS T.G.T.(ARTS) ON PARA BASIS IN GOVERNMENT MIDDLE SCHOOL MATEHAL AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.
January 9, 2013
SUSHMA DADWAL Vs. STATE OF HIMACHAL PRADESH
November 5, 2013
SUSHMA MEHTA Vs. MEHAR SINGH AND OTHERS
April 24, 2013
SWAPAN KUMAR THAKUR Vs. HIMACHAL PRADESH PUBLIC SERVICE COMMISSION
March 1, 2013
SWARAN KANTA Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD AND ANOTH
July 23, 2013
SWARNA DEVI Vs. STATE OF H.P.
August 8, 2013
SWATANTER MAHINDROO Vs. STATE OF HIMACHAL PRADESH
January 3, 2013
SWIFT TALK Vs. CHIEF COMMISSIONER OF CENTRAL EXCISE
July 16, 2013
T.R SHARMA Vs. Y.S PARMAR, UNIVERSITY
June 25, 2013
TARA CHAND Vs. STATE OF HIMACHAL PRADESH
April 11, 2013
TARA DEVI Vs. BISHAN DASS
June 11, 2013
TARA DEVI AND OTHERS Vs. RAMA DEVI AND OTHERS
April 22, 2013
TARUN CHAUDHARY Vs. STATE OF HIMACHAL PRADESH
April 5, 2013
TARUN MAHANT Vs. SURBHI MAHANT
May 3, 2013
TEJ SINGH Vs. THE HIMACHAL PRADESH STATE ELECTRICITY BOARD LTD. & ANOTHER
June 17, 2013
TEJ SINGH THAKUR Vs. STATE OF HIMACHAL PRADESH AND ORS.
May 29, 2013
TEJASVITA CHANDEL Vs. HIMACHAL PRADESH FINANCIAL CORPORATION AND OTHERS
July 11, 2013
TEK CHAND Vs. STATE OF H.P.
November 29, 2013
TEK CHAND VAIDYA Vs. STATE OF HIMACHAL PRADESH AND OTHERS
June 26, 2013
TEK RAM Vs. KAKA AND ASSOCIATES
July 15, 2013
TEK SINGH Vs. HIMACHAL GRAMIN BANK &OTHERS
May 3, 2013
THAKARI DEVI AND OTHERS Vs. KANTA DEVI AND OTHERS
May 1, 2013
THAKUR DASS Vs. STATE OF HIMACHAL PRADESH
April 6, 2013
THAKUR DASS BHARDWAJ & ORS. Vs. STATE OF HIMACHAL PRADESH & ORS.
May 26, 2013
THAKUR SEN NEGI Vs. SUKH LAL SHARMA
June 17, 2013
THE DOON TEMPO OPERATOR'S UNION Vs. ARIHANT INDUSTRIES LTD
September 4, 2013
THE HIMACHAL PRADESH STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. M/S KANOI HERBALS (P) LTD. AND OTHERS
July 18, 2013
THE STATE OF H.P. Vs. KHEM RAJ SHARMA
January 1, 2013
TIKAM RAM Vs. STATE OF HIMACHAL PRADESH
April 5, 2013
TIKKAM RAM Vs. STATE OF H.P.
December 30, 2013
TILAK RAJ Vs. STATE OF HIMACHAL PRADESH
April 9, 2013
TILAK RAJ Vs. STATE OF H.P.
September 17, 2013
TONKU RAM Vs. STATE OF H P AND ANOTHER
May 3, 2013
TORRENT PHARMACEUTICALS LTD Vs. EXCISE & TAXATION COMMISSIONER
September 4, 2013
TRIPTA DEVI Vs. STATE OF H. P.
June 18, 2013
TRIPTA SHARMA Vs. STATE OF H P
November 20, 2013
TRIPURA COLONIZERS PVT LTD Vs. STATE OF H. P.
June 18, 2013
TULA RAM Vs. STATE OF H.P.
June 12, 2013
TULSI RAM Vs. UNION OF INDIA AND ANR.
June 17, 2013
UDAY RAM Vs. GEETA RAM
June 17, 2013
UMA DEVI AND ANOTHER Vs. DINESH KUMAR GUPTA AND OTHERS
May 8, 2013
UMED RAM AND OTHERS Vs. UMED RAM AND OTHERS
August 6, 2013
UNION OF INDIA Vs. MEERA BUILDERS
September 20, 2013
UNION OF INDIA THROUGH THE SECRETARY Vs. NO 14285635 EX HAV GIAN CHAND SHARMA
December 19, 2013
UNITED INDIA INSURANCE CO. LTD. Vs. SAMU DEVI AND OTHERS
November 15, 2013
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SUREKHA
December 13, 2013
UNITED INDIA INSURANCE COMPANY LTD Vs. RAM PAL
April 8, 2013
UNITED INDIA INSURANCE COMPANY LTD. Vs. SMT. IMA GURANG AND OTHERS.
December 13, 2013
UNPA Vs. STATE OF HIMACHAL PRADESH
March 14, 2013
UPENDER SINGH Vs. STATE OF HIMACHAL PRADESH
April 16, 2013
URMILA DEVI Vs. STATE OF H P
September 9, 2013
URMILA DEVI Vs. STATE OF H.P.
December 18, 2013
USHA DOGRA Vs. SANTOSH KUMAR AND OTHERS
April 25, 2013
VAKAR CHAUDHARY Vs. STATE OF H P
July 22, 2013
VANDNA KUMARI SHARMA Vs. STATE OF H.P.
January 3, 2013
VARINDER KHURANA Vs. STATE OF HIMACHAL PRADESH AND OTHERS
April 24, 2013
VARINDER KUMAR Vs. KAMLA SETHI
April 10, 2013
VASU DEV SINGH AND OTHERS Vs. RAM SINGH AND OTHERS
September 25, 2013
VED PARKASH AND OTHERS Vs. PUNNU AND OTHERS
August 20, 2013
VED PARKASH KALIA Vs. ANJANA RANI
July 12, 2013
VED PRAKASH Vs. STATE INFORMATION COMMISSIONER
March 6, 2013
VEERO DEVI Vs. BIHARI LAL
April 8, 2013
VERDANT ENERGY PRIVATE LTD Vs. STATE OF H.P.
November 13, 2013
VIDYA DEVI Vs. JAGDISH CHAND
July 17, 2013
VIDYA SAGAR Vs. KHIMI DEVI
September 24, 2013
VIDYA SAGAR GUPTA Vs. RAMESH KUMAR SHARMA
September 5, 2013
VIDYA SHARMA Vs. STATE OF H.P.
April 2, 2013
VIJAY KUMAR Vs. STATE OF HIMACHAL PRADESH
November 11, 2013
VIJAY KUMAR Vs. BALDEV CHAND AND OTHERS
March 23, 2013
VIJAY KUMAR Vs. STATE OF H.P.
November 22, 2013
VIJAY KUMAR Vs. UNION OF INDIA AND OTHERS
June 25, 2013
VIJAY KUMAR AND OTHERS Vs. STATE OF HIMACHAL PRADESH
July 27, 2013
VIJAY KUMARI Vs. STATE OF H P
March 14, 2013
VIJENDER CHANDEL AND ORS Vs. SUKH RAM AND ORS
March 14, 2013
VIJENDER DUTT SHARMA Vs. STATE OF H.P.
September 23, 2013
VIKAS PREMI Vs. SES RAM
June 20, 2013
VIKAS SHARMA Vs. STATE OF H.P.
August 27, 2013
VIKRAM CHAUHAN Vs. MANAGING DIRECTOR
May 14, 2013
VIKRAM CHAUHAN Vs. STATE OF HIMACHAL PRADESH
January 22, 2013
VIKRANT KATOCH Vs. UNION OF INDIA
October 17, 2013
VIKRANT KUMAR RAJ Vs. STATE OF HIMACHAL PRADESH
April 23, 2013
VINAY SHARMA Vs. RAM PARKASH CHAUHAN
August 19, 2013
VINOD KARNAL Vs. STATE OF H P
June 11, 2013
VINOD KUMAR Vs. KHEM DUTT
April 5, 2013
VINOD KUMAR Vs. H P WAKF BOARD, SHIMLA
August 2, 2013
VINOD KUMAR Vs. H.P. WAKF BOARD
July 17, 2013
VINOD KUMAR AND OTHERS Vs. M.S. FARUQI AND OTHERS
June 26, 2013
VINOD KUMAR SHARMA Vs. H.P. STATE CO-OPERATIVE BANK LTD
August 16, 2013
VINOD KUMAR THAKUR Vs. CHIEF EXECUTIVE OFFICER-CUM-SECRETARY
August 16, 2013
VINODBHAI Vs. STATE OF H.P
April 5, 2013
VIPIN KUMAR Vs. STATE OF H.P.
September 26, 2013
VIPTA NAND Vs. STATE OF H.P.
August 14, 2013
VIRAN BALI Vs. JARNAIL SINGH AND ANOTHER
December 13, 2013
VIRENDER KUMAR Vs. STATE OF HIMACHAL PRADESH
November 14, 2013
VIRENDER KUMAR Vs. STATE OF H.P.
August 26, 2013
VIRENDER KUMAR Vs. STATE OF H.P.
April 2, 2013
VIRENDER SINGH GULARIA Vs. STATE OF H.P
July 4, 2013
VIRESH KUMAR Vs. STATE OF H.P.
April 8, 2013
VISHAL PURI Vs. ASHOK KUMAR
June 25, 2013
VISHAL SINGH Vs. STATE OF H.P. AND OTHERS
December 5, 2013
VISHAMBER Vs. STATE OF H.P.
August 22, 2013
VISHAV RAJ SINGH Vs. HARSHWARDHAN SINGH
June 19, 2013
VIVEK DUTT DANGWAL, S/O PREM BALLABH DANGWAL Vs. GURVINDER PAL S/O GIAN SINGH
February 25, 2013
VIVEK KOHLI Vs. STATE OF H.P.
June 26, 2013
WARYAM SINGH Vs. UNION OF INDIA
June 21, 2013
Y.S. PARMAR UNIVERSITY OF HORTICULTURE AND FORESTRY Vs. KANTA DEVI
March 23, 2013
YANTAN DOLMA Vs. STATE OF HIMACHAL PRADESH
December 31, 2013
YASH PAL SINGH Vs. STATE OF HIMACHAL PRADESH
May 6, 2013
YASH PAL SINGH AND OTHERS Vs. TAJINDER KAUR AND OTHERS
July 18, 2013
YASHPAL Vs. STATE OF H.P.
November 15, 2013
YASHPAL DHIMAN Vs. CENTRAL BUREAU OF INVESTIGATION
September 13, 2013
YOG RAJ Vs. STATE OF HIMACHAL PRADESH
February 25, 2013
YOGESH BHARDWAJ Vs. HIMACHAL PRADESH UNIVERSITY
January 8, 2013
YOGESHWAR LAL CHOPRA Vs. PARMINDER SINGH RANA
December 3, 2013
YOUTH ENGINEER CO Vs. UNION OF INDIA AND ANOTHER
May 9, 2013
ZUMILA ZAMINDRAN Vs. ZUMULA ZAMINDARAN, GANGA LAL
January 9, 2013