Home
Case Index
Title
Date
SRI AJIT KUMAR KAKOTI Vs. STATE OF ASSAM
June 14, 2013
TAPAN KUMAR SAHA Vs. STATE OF ASSAM
March 8, 2013
A.G. CEMENT PVT. LTD Vs. ACC LIMITED
February 1, 2013
AAB UDDIN @ NENA MIYAN Vs. STATE OF ASSAM
June 27, 2013
ABBAS ALI Vs. STATE BANK OF INDIA
February 7, 2013
ABDUL HAQUE Vs. STATE
November 21, 2013
ABDUL KADIR Vs. STATE OF ASSAM
February 20, 2013
ABDUL KALAM Vs. MUSTT. KHAIMALA KHATUN
February 22, 2013
ABDUL KHALIQUE Vs. UNION OF INDIA
February 1, 2013
ABDUL MANNAN ALIAS MANNAN MIAH Vs. STATE OF TRIPURA
March 19, 2013
ABDUL MANNAN MAZUMDAR Vs. ALAUDDIN LASKAR
June 4, 2013
ABDUL MATALI Vs. UNION OF INDIA AND ORS.
November 8, 2013
ABDUL RAJAK MAZUMDER Vs. NOOR KHATUN BEGUM
October 29, 2013
ABDUR RAZZAQUE Vs. MONIR UDDIN
November 13, 2013
ABHIJIT NANDY Vs. STATE OF ASSAM
July 31, 2013
ABHIJIT NUNISA Vs. DIMA HASAO AUTONOMOUS
September 30, 2013
ADAR BALA SARKAR AND OTHERS Vs. ABDUL KADER AND ANOTHER
October 31, 2013
ADHAR CH. RAY Vs. STATE OF ASSAM
April 11, 2013
ADHIR SUTRADHAR Vs. STATE OF ASSAM
May 8, 2013
AFTAR HUSSAIN & 2 ORS. Vs. THE STATE OF ASSAM
April 29, 2013
AGNI BAHADUR CHETRI Vs. UNION OF INDIA, REPRESENTED BY THE SECRETARY
August 22, 2013
AHIZUL HOQUE Vs. STATE OF ASSAM
March 14, 2013
AIR CMDE MRIGENDRA SINGH Vs. UNION OF INDIA
August 17, 2013
AIR CMDE MRIGENDRA SINGH Vs. UNION OF INDIA
September 17, 2013
AIR CMDER MRIGENDRA SINGH, VSM Vs. UNION OF INDIA
February 22, 2013
AJAY KUMAR PASWAN Vs. UNION OF INDIA
May 31, 2013
AJOY KUMAR BORTHAKUR Vs. NATIONAL SMALL INDUSTRIES CORPORATION (NSIC) LTD
July 25, 2013
AJOY KUMAR CHOUDHURY Vs. STATE OF ASSAM, REPRESENTED BY THE COMMISSIONER & SECRETARY
August 19, 2013
AKAN BALA SAHARIA Vs. STATE OF ASSAM
July 31, 2013
AKBAR ALI Vs. STATE OF ASSAM
February 8, 2013
AKHETO SUMI Vs. UNION OF INDIA
March 18, 2013
ALAUDDIN MONDAL Vs. STATE OF ASSAM & ORS.
June 12, 2013
ALI MIA AND UMRUNNESSA WAKF ESTATE Vs. ABDUS SALAM CHOUDHURY
February 4, 2013
ALIMUDDIN BARBHUIYAN Vs. STATE OF ASSAM
August 27, 2013
ALL ARUNACHAL PRADESH STUDENTS UNION (AAPSU) & ORS. Vs. ELECTION COMMISSION OF INDIA & ORS.
March 19, 2013
ALL ASSAM COMMUNITY INFORMATION CENTRE EMPLOYEES ASSOCIATION Vs. STATE OF ASSAM
October 3, 2013
ALL MANIPUR JUDICIAL OFFICERS ASSOCIATION Vs. STATE OF MANIPUR
March 12, 2013
ALTAP HUSSAIN CHOUDHURY Vs. STATE OF ASSAM
August 7, 2013
AMAR JYOTI BARUAH Vs. UNION OF INDIA
June 27, 2013
AMBUJA CEMENT EASTERN LTD Vs. STATE OF TRIPURA
March 6, 2013
AMINA BEGUM Vs. ALI KHAN
March 5, 2013
AMIRAN NESSA @ AMIRJAN Vs. UNION OF INDIA
September 13, 2013
AMIT SARAOGI Vs. STATE OF NAGALAND
July 4, 2013
AMJAD SHEIKH Vs. UNION OF INDIA
September 23, 2013
AMULYA PATOWARY Vs. AMARENDRA CHOUDHURY
October 1, 2013
ANANDI RAVA Vs. STATE OF ASSAM
January 30, 2013
ANIL AGARWALLA Vs. STATE OF ASSAM
August 14, 2013
ANIL BASUMATARY Vs. STATE OF ASSAM
July 17, 2013
ANIL CH. CHOUDHURY Vs. ASSAM STATE ELECTRICITY BOARD & ORS.
March 13, 2013
ANIL DEBBARMA Vs. STATE OF TRIPURA
March 13, 2013
ANIL EKKA Vs. STATE OF ASSAM
May 30, 2013
ANIL KUMAR BARUA Vs. STATE OF ASSAM
October 31, 2013
ANIL KUMAR DAS Vs. GANESH CHANDRA OJHA
November 13, 2013
ANIL SUTRADHAR Vs. STATE OF TRIPURA
March 19, 2013
ANIMA RANI DEY Vs. STATE OF ASSAM
September 11, 2013
ANIMA SUTRADHAR Vs. UNION OF INDIA
September 13, 2013
ANOWAR HUSSAIN Vs. UNION OF INDIA
July 25, 2013
ANOWAR HUSSAIN LASKAR ALIAS ANOR ALI Vs. STATE OF ASSAM
March 7, 2013
ANTHONY LALNUNSIAMA Vs. STATE OF MIZORAM
September 3, 2013
ANU DUTTA Vs. LOLIT KALITA
July 31, 2013
ANUKUL MANDAL Vs. STATE OF ASSAM
September 25, 2013
ANUP KUMAR JAIN Vs. ASSAM STATE ELECTION COMMI-SSION
November 22, 2013
ANUP KUMAR ROY Vs. STATE OF TRIPURA
March 13, 2013
ANURADHA CHOUDHURY Vs. STATE OF ARUNACHAL PRADESH
September 25, 2013
APURBA KUMAR NATH Vs. STATE OF ASSAM
May 28, 2013
ARCHANA DAS Vs. GAUTOM GHOSH
May 10, 2013
ARIF MOHAMMED Vs. STATE OF ASSAM
March 22, 2013
ARROW ALLOYS PVT. LTD Vs. UNION OF INDIA
January 8, 2013
ARUN KUMAR MAZUMDAR Vs. UNION OF INDIA
April 9, 2013
ARUN PATHAK Vs. STATE OF ASSAM AND ORS.
June 28, 2013
ARUP BORGOHAIN @ KANTU Vs. STATE OF ASSAM
December 17, 2013
ARUP KONSWAR @ TUTU @ AMAR SINGH Vs. STATE OF ASSAM
May 17, 2013
ARUP KUMAR DAS Vs. UNION OF INDIA
July 22, 2013
ARUP KUMAR SARMA Vs. STATE OF ASSAM
July 18, 2013
ASHIM KR. GOGOI Vs. STATE OF ASSAM
October 7, 2013
ASHIMANANDA BHATTACHARJEE Vs. STATE OF ASSAM & ORS.
March 6, 2013
ASHISH KUMAR GOON Vs. CANARA BANK
September 17, 2013
ASHOK KUMAR GUPTA & ORS. Vs. STATE OF ASSAM & ORS.
December 9, 2013
ASSAM AUTO AGENCIES Vs. UNION OF INDIA
September 27, 2013
ASSAM GAS COMPANY LTD Vs. SANKAR TEA COMPANY PVT LTD
January 4, 2013
ASSAM GRAMIN VIKAS BANK EMPLOYEES ASSOCIATION Vs. ASSAM GRAMIN VIKAS BANK
October 13, 2013
ASSAM GRAMIN VIKASH BANK EMPLOYEES ASSOCIATION Vs. ASSAM GRAMIN VIKASH BANK
October 30, 2013
ASSAM POWER DISTRIBUTION COMPANY LTD Vs. STATE OF ASSAM
July 20, 2013
ASSAM SEEDS CORPN. LTD. Vs. STATE OF ASSAM
November 14, 2013
ASSAM STATE AGRICULTURAL MARKETING BOARD Vs. SARBESWAR PATIR
May 21, 2013
ASSAM STATE ELECTRICITY BOARD Vs. MOKALBARI KANOI TEA ESTATE (P) LTD.
June 28, 2013
ATABUDDIN ALIAS AFTABUDDIN Vs. STATE OF ASSAM
March 8, 2013
ATAL AMAR PRABHAT KUJUR Vs. UOI
July 1, 2013
ATAUR RAHMAN Vs. MASTAKIM ALI
November 16, 2013
ATAUR RAHMAN CHOUDHURY Vs. MSSTT. SAFIJAN BIBI
January 30, 2013
ATIKUL ISLAM Vs. STATE OF TRIPURA
January 11, 2013
ATUL CH.. KALITA Vs. STATE OF ASSAM
August 19, 2013
ATUL CHANDRA BARTHAKUR Vs. ASSAM AGRICULTURAL UNIVERSITY
September 4, 2013
ATUL CHANDRA BARUAH Vs. OIL & NATURAL GAS CORPORATION (ONGC) LTD
August 2, 2013
ATUL HAZARIKA Vs. STATE OF ASSAM
February 4, 2013
AUMKAR NATH RAI Vs. STATE OF ARUNACHAL PRADESH
November 4, 2013
AYESHA BEGAM Vs. SAMIR UDDIN
November 26, 2013
AYUSH SIMON CHOUDHURY Vs. STATE OF TRIPURA
March 13, 2013
AZAD ALI Vs. STATE OF ASSAM
June 11, 2013
AZIZUR RAHMAN Vs. UNION OF INDIA
November 29, 2013
B TSATHEO EZUNG Vs. STATE OF NAGALAND
January 18, 2013
BABUL BANIA Vs. STATE OF ASSAM
August 13, 2013
BABUL DEKA Vs. STATE OF ASSAM
August 1, 2013
BABUL LAHON Vs. STATE OF ASSAM
March 20, 2013
BABUL MUNDA S/O LATE SIVA MUNDA Vs. STATE OF ASSAM
July 15, 2013
BABUL RANJAN SINGHA Vs. TRIPURA ROAD TRANSPORT CORPORATION
March 13, 2013
BABULAL BAIROWA Vs. STATE OF ASSAM
August 30, 2013
BABY RANI DEB Vs. MANIK DEY
November 21, 2013
BACCHU MIAH Vs. STATE OF TRIPURA
March 13, 2013
BAHADUR ALI Vs. OMED ALI
August 6, 2013
BAHADUR SINGH Vs. UNION OF INDIA
April 1, 2013
BAIKUNTHA CHETIA Vs. STATE OF ASSAM
August 19, 2013
BALAJI CEMENT PRIVATE LTD Vs. UNION OF INDIA & ORS.
September 27, 2013
BANU DAS Vs. UNION OF INDIA
August 5, 2013
BARNALI DEKA Vs. STATE OF ASSAM
February 28, 2013
BASU MATI DEBBARMA Vs. ANITA DEBBARMA
March 19, 2013
BEDANIDHI UPADHYAYA Vs. UNION OF INDIA
February 5, 2013
BEG BAHADUR KAMI Vs. UNION OF INDIA
November 19, 2013
BENIMADHAB BHOWMIK Vs. STATE OF TRIPURA
March 18, 2013
BENZIR RAHMAN Vs. STATE OF ASSAM
February 25, 2013
BHADRESWAR NARZARI Vs. STATE OF ASSAM
November 28, 2013
BHANU LODH Vs. TRIPURA JUTE MILLS LTD
January 28, 2013
BHARAT CHANDRA SARKAR AND ORS. Vs. STATE OF ASSAM AND ORS.
May 8, 2013
BHAYA KHARIA Vs. STATE OF ASSAM
March 7, 2013
BHEDUKI BURAGOHAIN Vs. STATE OF ASSAM
February 12, 2013
BHOLA GORE Vs. MAKUM TEA COMPANY (INDIA) LTD.
August 22, 2013
BIAKTINCHEUVA Vs. STATE OF MIZORAM
January 9, 2013
BIBHA NEOG Vs. STATE OF ASSAM
October 8, 2013
BIDYA TANTI Vs. STATE OF ASSAM
October 8, 2013
BIJOY MUDOI Vs. STATE OF ASSAM
March 22, 2013
BIJOY SING DEKA Vs. STATE OF ASSAM
January 30, 2013
BIJU BASUMATARY Vs. STATE
February 25, 2013
BIKRAM MUNDA Vs. STATE OF ASSAM
May 8, 2013
BILAT KHAN @ BILAYET KHAN Vs. UNION OF INDIA
August 2, 2013
BIMAL MITRA Vs. ASHALATA MITRA
July 23, 2013
BIMAL PAUL Vs. CHIEF COMMISSIONER OF INCOME TAX
September 11, 2013
BINITA HAZARIKA Vs. ATUL CH. DAS
November 19, 2013
BINOD GOWALA Vs. STATE OF ASSAM
December 11, 2013
BINOD KUMAR AGARWALA Vs. STATE OF ASSAM
September 24, 2013
BINOD SAIKIA Vs. STATE OF ASSAM AND ORS.
May 13, 2013
BINODE DAS & OTHERS Vs. SMTI SARUMAI PATANGIA & OTHERS
June 18, 2013
BIPUL DUTTA & OTHERS Vs. STATE OF ASSAM & OTHERS
February 1, 2013
BIPUL MILI Vs. STATE OF ASSAM
August 23, 2013
BIR BAHADUR CHAND Vs. UNION OF INDIA
September 16, 2013
BIRAJ MANDAL Vs. STATE OF ASSAM
September 13, 2013
BIRCHA KURMI Vs. STATE OF ASSAM
August 2, 2013
BIRENDRA NARAYAN THAKURIA Vs. STATE OF ASSAM
June 28, 2013
BIRJU CHOWTAL Vs. THE STATE OF ASSAM
September 10, 2013
BISHAL TRADING Vs. STATE OF ASSAM
January 7, 2013
BISHWAPATI KALAI Vs. NEPAL SARKAR
January 28, 2013
BISTU RAVA Vs. STATE OF ASSAM
October 28, 2013
BISWAJIT DAS Vs. CENTRAL BUREAU OF INVESTIGATION
September 27, 2013
BISWAJIT DEKA Vs. STATE OF ASSAM
August 2, 2013
BISWAJIT KUMHAR Vs. ON DEATH OF GANESH NUNIA
May 22, 2013
BITUPAN SAIKIA Vs. NIPA SAIKIA
March 7, 2013
BOLIN BORA Vs. STATE OF ASSAM
February 4, 2013
BUBANESWAR CHOUDHURY Vs. MD. SAHEB ALI
July 25, 2013
BUDHIN KUMAR GOGOI Vs. UNION OF INDIA
March 26, 2013
BUL TURI Vs. STATE OF ASSAM
November 20, 2013
BULBULI BISWAS Vs. KHAGEN BISWAS
June 17, 2013
C ROHMINGLIANA Vs. STATE OF MIZORAM
April 10, 2013
C ROHMINGLIANA Vs. STATE OF MIZORAM
April 12, 2013
C. LAWBEI Vs. MARA AUTONOMOUS DISTRICT COUNCIL
February 6, 2013
C.C. SINGPHO Vs. KHUMRAL LUNGPHI
August 22, 2013
CALCOM CEMENT INDIA LTD. Vs. THE STATE OF ASSAM
September 26, 2013
CHAIRMAN & MANAGING DIRECTOR Vs. COLONEL MUKUL KUMAR GOGOI
September 20, 2013
CHANDAN DEB NATH Vs. STATE OF ASSAM
August 30, 2013
CHANDAN MAJUMDAR Vs. TRIPURA ROAD TRANSPORT CORP-ORATION
March 13, 2013
CHANDRABOTI BIN Vs. KIRENDRA ROY
January 6, 2013
CHANDRABOTI BIN Vs. KIRENDRA ROY
February 6, 2013
CHARA MURA Vs. STATE OF ASSAM
August 7, 2013
CHARAN MARDI Vs. STATE OF ASSAM
September 10, 2013
CHARU BALA BARUA Vs. JURI SARMA
November 19, 2013
CHARU BALA BARUA AND OTHERS Vs. PRAMOD BHATTACHARYYA AND OTHERS
November 19, 2013
CHHINGPUII Vs. TLANSANGI
August 12, 2013
CHIEF SECRETARY TO THE GOVERNMENT OF MIZORAM Vs. LALTLANKIMA S/O CHHUNZINGA (L) PROPRIETOR
March 8, 2013
CHITPAL MUNDA Vs. STATE OF ASSAM
May 27, 2013
COLONEL MAHENDER SINGH YADAV, IC-43469 Vs. UNION OF INDIA
September 27, 2013
COMMISSIONER OF INCOME TAX Vs. SANGHAMITRA BHARALI
November 6, 2013
COMMISSIONER OF INCOME TAX Vs. JASVINDER KAUR
June 12, 2013
COMMISSIONER OF INCOME TAX Vs. M/S MEGHALAYA STEELS LTD.
May 29, 2013
COMMISSIONER OF INCOME TAX Vs. SONITPUR SOLVEX LIMITED
March 19, 2013
COMMISSIONER OF INCOME TAX Vs. JUGAL KISHORE MAHANTA
May 9, 2013
COMMISSIONER OF INCOME TAX Vs. SHREE GANPATI ROLLING MILLS P. LTD.
May 29, 2013
COMMISSIONER OF INCOME TAX Vs. GITA RANI GHOSH
June 28, 2013
COMMISSIONER OF INCOME TAX, GAUHATI-II Vs. WILLIAMSON TEA (ASSAM) LTD.
May 22, 2013
CONTINENTAL MILKOSE (INDIA) LTD Vs. COMMISSIONER OF INCOME TAX
January 30, 2013
DAKSHINA DAS Vs. STATE OF ASSAM
July 20, 2013
DARSHAN SINGH Vs. STATE OF ARUNACHAL PRADESH
February 14, 2013
DASARAT TELI Vs. STATE OF ASSAM
May 23, 2013
DAVID ZOHMACHHUANA Vs. STATE OF MIZORAM
December 17, 2013
DAVID ZOHMACHHUANA, PROPRIETOR, FOOD PRODUCTS, R/O ZUANGTUI Vs. STATE OF MIZORAM
May 21, 2013
DAWRPUI VENGTHAR PIG PRODUCER CO-OPERATIVE SOCIETY LTD Vs. STATE OF MIZORAM
June 26, 2013
DEBABRATA CHAKRABORTY Vs. STATE OF TRIPURA & ORS.
January 2, 2013
DEBASHISH BHATTACHARJEE Vs. VIJAY BANK AND OTHERS
January 11, 2013
DEBASISH SAHA S/O. KARTIK SAHA Vs. STATE OF TRIPURA
March 19, 2013
DEBENDRA NATH RAJBONGSHI Vs. STATE OF ASSAM
February 11, 2013
DEBRABRATA DEV MISHRA Vs. STATE OF ASSAM
September 12, 2013
DEPUTY COMMISSIONER, NAVO-DAYA VIDYLAYA SAMITY, SHILLONG Vs. SHABNAM SULTANA
May 29, 2013
DHAN MAHTOO Vs. STATE OF ASSAM
June 28, 2013
DHANANJAY ROY Vs. STATE OF ASSAM
July 16, 2013
DHARANI DHAR BHUYAN Vs. STATE OF ASSAM
September 25, 2013
DHARMAPAL SATYAPAL LTD. Vs. THE UNION OF INDIA
August 7, 2013
DHIRENDRA CHANDRA DAS Vs. ANIL SARKAR & ANR.
February 8, 2013
DHRUBAJYOTI BARUAH @ DHRUBAJIT Vs. STATE OF ASSAM
March 6, 2013
DHRUBAJYOTI TALUKDAR Vs. STATE OF ASSAM
December 17, 2013
DHWAJEN CHANDRA NATH Vs. STATE OF ASSAM, THROUGH THE SECRETARY
September 11, 2013
DIBYENDU SEKHAR DUTTA Vs. REGISTRAR GENERAL, GAUHATI HIGH COURT
March 4, 2013
DIGANTA CHOUDHURY Vs. STATE OF ASSAM
November 19, 2013
DIGANTA SAIKIA Vs. STATE OF ASSAM
December 18, 2013
DILIP BANIK Vs. STATE OF TRIPURA
March 13, 2013
DILIP BARUA Vs. STATE OF ASSAM
May 15, 2013
DILIP GUHA Vs. STATE OF TRIPURA
March 4, 2013
DILIP NATH Vs. STATE OF ASSAM
August 26, 2013
DIMBESWAR KHERSA Vs. STATE OF ASSAM
November 5, 2013
DINESH CHANDRA DAS Vs. STATE OF ASSAM
August 14, 2013
DINESH CHANDRA DEVASARMA & ANR. Vs. ASSAM STATE ELECTRICITY BOARD & ORS.
December 3, 2013
DINESH SABAR Vs. STATE OF ASSAM
August 30, 2013
DIPAK BASU Vs. STATE OF TRIPURA
January 17, 2013
DIPAK RAVA Vs. STATE OF ASSAM
May 28, 2013
DIPALI BHAGABATI Vs. PROMOD CHANDRA BHAGABATI
September 27, 2013
DIPAM HAZARIKA @ JACK SINGHANIA Vs. STATE OF ASSAM
July 18, 2013
DITUMONI HAZARIKA Vs. STATE OF ASSAM
June 5, 2013
DR. ISHA HAQUE MONDAL Vs. STATE OF ASSAM & OTHERS
May 13, 2013
DR. SAURAV KUMAR GOGOI Vs. SRI UPEN CHANDRA DAS AND THE STATE OF ASSAM
November 1, 2013
DRILLMEC S.P.A, Vs. OIL INDIA LIMITED
June 28, 2013
DUBOM BAGRA Vs. STATE OF ARUNACHAL PRADESH
May 29, 2013
DURGESWAR SAIKIA Vs. UNION OF INDIA
May 28, 2013
DWIPEN KR. PATHAK Vs. STATE OF ASSAM
March 13, 2013
ELESOVA ANTHONI Vs. STATE OF ASSAM
December 16, 2013
ELLIS WILLIAM S/O H THANGRUMA Vs. STATE OF MIZORAM
July 4, 2013
ENRITA N. MARAK Vs. STATE OF MEGHALAYA
January 11, 2013
ER. INAHO P. AWOMI Vs. ER. THUNGPEMO EZUNG & ORS.
April 24, 2013
EX C REMRUATFELA Vs. STATE OF MIZORAM
October 7, 2013
F LALHMACHHUANA Vs. STATE OF MIZORAM
August 6, 2013
F LALHRIATA Vs. STATE OF MIZORAM
February 6, 2013
F LALHRIATA S/O LIANZARA Vs. STATE OF MIZORAM
October 31, 2013
F R RALSUN Vs. MIZORAM RURAL BANK
August 1, 2013
FAIZUL HOQUE CHOUDHURY & ORS. Vs. STATE OF ASSAM
December 9, 2013
FAYAS ALI Vs. STATE OF MIZORAM
September 19, 2013
FIDAUL HAQUE @ RAJU Vs. JORGINA AHMED
September 25, 2013
FIROZ AHMED KHAN Vs. UNION OF INDIA
August 14, 2013
G. D. PROJECTS & MARKETING CO. LTD. Vs. ASSAM INDUSTRIAL DEVELOP-MENT CORPORATION LTD.
March 7, 2013
GABREANATH KHONGWIR Vs. DIVISIONAL MANAGER, ORIENRAL INSURANCE CO. LTD.
March 21, 2013
GAMBHIR ALI Vs. STATE OF ASSAM
January 8, 2013
GARJAN PRASAD GUPTA Vs. STATE OF ASSAM
March 6, 2013
GAUTAM BISWAS Vs. STATE OF ASSAM
August 7, 2013
GAUTAM CHAKRABORTY Vs. STATE OF ASSAM
August 12, 2013
GAYATRI BURAGOHAIN Vs. STATE OF ASSAM
April 9, 2013
GEETA APANG @ SINGH Vs. STATE OF ARUNACHAL PRADESH
July 24, 2013
GENERAL MANAGER, FINANCE, OMIL-JSC-JV, NEW DELHI Vs. UNION OF INDIA
March 8, 2013
GHANA GOGOI Vs. STATE OF ASSAM
June 18, 2013
GIRINDRA DEBBARMA Vs. SWARAJ BHATTACHARJEE
January 7, 2013
GIRISH DAS BISWAS Vs. ASSAM BOARD OF REVENUE & ORS.
December 12, 2013
GLOBAL ASSOCIATES Vs. STATE OF ASSAM
October 7, 2013
GO 2593W EXECUTIVE ENGINEER (CIVIL) B K MISHRA, 24 BRTF (GREF), C/O 99 APO Vs. UNION OF INDIA
January 18, 2013
GOBINDA DAS Vs. BIMALA BALA DAS
February 5, 2013
GOBINDA GHOSH Vs. STATE OF ASSAM
May 22, 2013
GOGEN KR. DAS Vs. STATE OF ASSAM
February 13, 2013
GOLAP CH. DAS Vs. ASSAM STATE ELECTRICITY BOARD
July 22, 2013
GOPA BHATTACHARJEE Vs. STATE OF ASSAM
October 3, 2013
GOPAL DAS Vs. UNION OF INDIA
August 30, 2013
GOPAL SAHA Vs. UTTAM SAHA
August 30, 2013
GOPINATH SONOWAL Vs. STATE OF ASSAM
August 7, 2013
GOUTAM TRIPURA Vs. STATE OF TRIPURA
February 18, 2013
GUDULU ORANG Vs. STATE OF ASSAM
February 1, 2013
GULJAR ALI @ GULJAR HUSSAIN Vs. STATE OF ASSAM
May 29, 2013
GUNAJIT PATHAK Vs. STATE OF ASSAM
December 12, 2013
GUWHATI SUB-DIVISIONAL MARKET COMMITTEE Vs. SURESH SIKARIA
June 25, 2013
GYAMAR HIPIK Vs. STATE OF ARUNACHAL PRADESH
May 10, 2013
GYAMMAR TACHANG Vs. STATE OF ARUNACHAL PRADESH
November 4, 2013
H LALAWMPUIA Vs. STATE OF MIZORAM
October 3, 2013
H LALDINGNGHETA Vs. STATE OF MIZORAM
September 4, 2013
H THANZAUVA S/O MUALKIRA Vs. STATE OF MIZORAM
July 4, 2013
H. KHAMBA (CONSTABLE) Vs. STATE OF MANIPUR AND ORS.
February 13, 2013
H. LALNGHAKZUALA Vs. LAI AUTO DISTRICT COUNCIL
March 25, 2013
H.C. RINMUANA Vs. STATE OF MIZORAM
February 5, 2013
HABIBAR RAHAMAN Vs. UNION OF INDIA
August 20, 2013
HADI-UJ-ZAMAN Vs. STATE OF ASSAM
March 26, 2013
HAJI SAMSUL HOQUE TALUKDAR Vs. UNION OF INDIA
March 26, 2013
HALI WELLY Vs. STATE OF ARUNACHAL PRADESH
November 4, 2013
HAMIDA KHATUN Vs. STATE OF ASSAM AND ORS.
December 3, 2013
HARADHAN DEBNATH Vs. STATE OF TRIPURA
January 29, 2013
HAREKRISHNA BISWAS Vs. JABEDA BEGUM
July 31, 2013
HARI PRASAD SARMA Vs. SMTI. NIBEDITA SAHA
June 21, 2013
HARI THAKURI Vs. STATE OF ASSAM
March 13, 2013
HARIDHAN DAS Vs. CHUNILAL DAS
September 20, 2013
HARILAL HRISHI DAS Vs. STATE OF TRIPURA
January 31, 2013
HARKA BAHADUR SUBBA Vs. STATE OF ASSAM
October 7, 2013
HARUNAL RASHID Vs. STATE OF ASSAM AND OTHERS
April 5, 2013
HASEM ALI AND OTHERS Vs. STATE OF ASSAM
June 12, 2013
HASIBUL RAHMAN Vs. STATE OF ASSAM
June 6, 2013
HASNA BEGUM Vs. ISLAM KHAN
April 9, 2013
HAZERA KHATUN Vs. STATE OF ASSAM
May 28, 2013
HEMA DAS Vs. STATE OF ASSAM
July 19, 2013
HEMANTA HAZARIKA Vs. STATE OF ASSAM
August 19, 2013
HEMANTA SAHARIA Vs. STATE BANK OF INDIA
May 16, 2013
HEMENDRA NATH THAKURIA Vs. STATE OF ASSAM AND ORS.
August 13, 2013
HEMO KANTA DEKA Vs. ASSAM BOARD OF REVENUE
January 10, 2013
HERMAN TIRKY @ HERMAN ORANG Vs. STATE OF ASSAM
April 25, 2013
HIMANGSHU BARMAN, SASANKA BARMAN AND SANJEEV BARMAN Vs. THE STATE OF ASSAM AND ORS.
May 15, 2013
HIMATSINGKA MOTOR WORKS LTD. Vs. STATE OF ASSAM
November 28, 2013
HIMMER ETE Vs. STATE OF ARUNACHAL PRADESH
November 4, 2013
HINDALCO INDUSTRIES LTD. Vs. STATE OF ASSAM
January 29, 2013
HINDUSTAN PAPER CORPN. LTD. Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, SILCHAR
April 26, 2013
HINDUSTAN PAPER CORPORATION LIMITED Vs. RANJIT KUMAR DEB
October 3, 2013
HIPHEI SON OF LATE ZAHTIA Vs. STATE OF MIZORAM
November 6, 2013
HIRA DAS Vs. FOOD CORPORATION OF INDIA
April 10, 2013
HIRALAL DUORAH Vs. GAUHATI UNIVERSITY
August 21, 2013
HITESH DEKA Vs. STATE OF ASSAM
September 18, 2013
HMR CONSTRUCTION PVT. LTD. Vs. STATE OF ASSAM & ORS.
June 5, 2013
HORANGSE SANGTAM Vs. STATE OF NAGALAND
August 2, 2013
HUALTHANMAWII Vs. KAPRIVUNGA
October 7, 2013
HUMAN ELEPHANT LEARNING PROGRAMME (HELP) Vs. STATE OF ASSAM AND OTHERS
January 10, 2013
HUSSAIN AHMED BARBHUIYA Vs. FAIZUR RAHMAN CHOUDHURY
July 15, 2013
I K LIMBU Vs. CHATUANRORELKIMA
September 5, 2013
I. IMLIYATET LONGKUMER Vs. STATE OF NAGALAND
January 21, 2013
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. DEBKUMAR DEBBARMA
February 19, 2013
IMAN ALI Vs. KORPAN ALI
August 7, 2013
IN RE Vs. STATE OF ASSAM
April 24, 2013
IN RE, SRI SUKANTA MALAKAR Vs. STATE
March 5, 2013
IN REF : STATE BANK OF INDIA AND OTHERS Vs. STATE
December 12, 2013
INCHAN ALI Vs. STATE OF ASSAM
December 16, 2013
INDRABAN CHAKMA @ BIJIMUA Vs. STATE OF TRIPURA
February 26, 2013
INDRANI BORA Vs. STATE OF ASSAM
September 24, 2013
INDRESWAR DEORI Vs. STATE OF ASSAM
August 22, 2013
INDUSIND BANK LIMITED Vs. STATE OF ASSAM
May 2, 2013
ISHWAR FOOD PRODUCTS PVT. LTD. Vs. STATE OF ASSAM
October 5, 2013
ISLAM UDDIN Vs. STATE OF NAGALAND
January 17, 2013
ITANAGAR BENCH VIDYA S. Vs. STATE OF ARUNACHAL PRADESH
August 6, 2013
J LALRINPUIA Vs. STATE OF MIZORAM
November 22, 2013
J SURESH BABU Vs. CHINGSUBAM RAJESHWOR SINGH
January 18, 2013
J. VANLALCHHUANGA Vs. STATE OF MIZORAM
October 4, 2013
JADAV SAIKIA Vs. STATE OF ASSAM
July 31, 2013
JAGANATH TANTI Vs. STATE OF ASSAM
August 21, 2013
JAGAT BORO Vs. STATE OF ASSAM
July 23, 2013
JAGBAR SINGH Vs. DEVISIONAL FOREST OFFICER
November 8, 2013
JAHANARA BEGUM Vs. LAYLA BEGUM
December 12, 2013
JAHANMARANDI S/O LODHIAMARANDI Vs. STATE OF ASSAM
May 30, 2013
JAHARUL HAQUE Vs. STATE OF ASSAM
February 8, 2013
JAHIRUDDIN AHMED Vs. STATE OF ASSAM
August 2, 2013
JAHUR ALI Vs. STATE OF ASSAM
April 24, 2013
JAIN VIDEO ON WHEELS LIMITED, Vs. UNION OF INDIA
May 10, 2013
JAME MASJID COMMITTEE, DIMAPUR Vs. AHMAD ALI KHAN
January 18, 2013
JAMILA BEGUM W/O GOUCH ALI Vs. SUDHIR CHANDRA PAUL
February 25, 2013
JAMSHED ALI AND ORS. Vs. THE STATE OF ASSAM
May 3, 2013
JANARDHAN NATH Vs. STATE OF TRIPURA
March 5, 2013
JATIN DUTTA Vs. CENTRAL BUREAU OF INVESTIGA
January 30, 2013
JAWED RAHMAN Vs. ON THE DEATH OF BADRUL HUDA
June 4, 2013
JAY BEE ENERGY SERVICES PVT. LTD. Vs. OIL AND NATURAL GAS CORPORATION LTD. AND ORS.
April 9, 2013
JAYA HANDIQUE Vs. STATE OF ASSAM
September 11, 2013
JAYANTA DEKA Vs. STATE OF ASSAM
September 26, 2013
JAYANTA KALAI Vs. STATE OF TRIPURA
March 31, 2013
JAYANTA KALAI Vs. STATE OF TRIPURA
January 31, 2013
JELEKA BEGUM Vs. UNION OF INDIA
August 30, 2013
JELEKA BHANU Vs. STATE OF ASSAM
September 17, 2013
JEMTI Vs. STATE OF NAGALAND
September 18, 2013
JIABUR RAHMAN Vs. THE STATE OF ASSAM, REPRESENTED BY THE COMMISSIONER & SECRETARY TO THE GOVERNMENT OF ASSAM AND OTHERS
August 21, 2013
JIBONTIPOMIA GOGOI S/O KOMALGOGOI Vs. STATE OF ASSAM
May 28, 2013
JITENDRA KUMAR DAS ALIAS DIPAL DAS Vs. KARIMGANJ MUNICIPAL AUTHORITY
November 21, 2013
JOGEN GORH Vs. STATE OF ASSAM
March 14, 2013
JOGENDRA CHANDRA DAS Vs. SMTI KIRTIKA DEVI
August 5, 2013
JOGESWAR RABHA Vs. STATE OF ASSAM AND ORS.
May 15, 2013
JOHAN TIRKI Vs. STATE OF ASSAM
May 21, 2013
JOKA KARMAKAR Vs. STATE OF ASSAM
May 29, 2013
JOSHODEB ARJUN Vs. CHIRONTONI NANDI (ARJUN) & ANR.
March 25, 2013
JOTSNA BARMAN Vs. STATE OF ASSAM AND ORS.
May 8, 2013
JOYNAL UDDIN Vs. STATE OF ASSAM
August 13, 2013
JOYRAM KAKATI Vs. STATE OF ASSAM
July 31, 2013
JUNIA DEBBARMA Vs. STATE OF TRIPURA
January 29, 2013
JUSTICE HARESWAR BARUAH Vs. UNION OF INDIA
May 14, 2013
JUTIKA CHAKRABORTY Vs. STATE OF NAGALAND
September 3, 2013
JYOTI PRASAD BORA @ MIDUL BORA Vs. STATE OF ASSAM, REPRESENTED BY THE SECRETARY TO THE GOVT. OF ASSAM, POWER DEPTT.
November 5, 2013
K C B PODDAR Vs. INDIAN OIL CORPORATION LTD
February 6, 2013
K LALZIKA, S/O CHHUNTHANGA Vs. STATE OF MIZORAM
July 4, 2013
K ZORAMMAWIA Vs. STATE OF MIZORAM
January 18, 2013
K. CHHUNGREMA Vs. STATE OF MIZORAM
September 3, 2013
K. INDU SINGH Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
November 4, 2013
K.K. HAZARIKA Vs. STATE OF ARUNACHAL PRADESH
June 25, 2013
KAJAL DAS Vs. JULI MAHAJAN
January 7, 2013
KALINATH ROY Vs. CENTRAL BANK OF INDIA
September 11, 2013
KALPANA PATGIRI Vs. STATE OF ASSAM
January 30, 2013
KAMAKHYA ENTERPRISE Vs. UNION OF INDIA
May 21, 2013
KAMAL BISWAS Vs. STATE OF ASSAM
December 3, 2013
KAMAL HAZARIKA Vs. STATE OF ASSAM
February 22, 2013
KAMINI KUMAR BRAHMA AND OTHERS Vs. STATE OF ASSAM AND OTHERS
May 6, 2013
KANDARPA DEKA Vs. STATE OF ASSAM
June 25, 2013
KANDARPA KUMAR KALITA Vs. STATE OF ASSAM
July 24, 2013
KANTI BHUSAN DEB Vs. SUDHANGSHU NATH
August 8, 2013
KANYA PATHSALA TRUST Vs. UNION OF INDIA
September 17, 2013
KAPKIMA Vs. STATE OF MIZORAM
November 21, 2013
KARMARI NANDINI FISHERY COOPERATIVE SOCIETY LTD Vs. STATE OF ASSAM
August 2, 2013
KARTIK CH. SINGH Vs. STATE OF ASSAM
August 1, 2013
KARTIK CHAKRABORTY Vs. STATE OF ASSAM
December 12, 2013
KARUNAMAY NATH Vs. UNION OF INDIA
October 31, 2013
KATAN KOMUT, S/O TANUNG KAMUT Vs. STATE OF ARUNACHAL PRADESH
April 2, 2013
KENDRIYA VIDYALAYA SANGATHAN Vs. M.G. ANSARI
December 18, 2013
KESHAR SINGH BARMAN Vs. FAUZDAR KAHAR
August 19, 2013
KESHOB BORA Vs. STATE OF ASSAM
August 21, 2013
KHAGEN BORGOHAIN Vs. STATE OF ASSAM
November 12, 2013
KHARGESWAR BARUAH Vs. KHASNUR ALI
June 28, 2013
KHARGESWAR NARZARY Vs. STATE OF ASSAM
October 31, 2013
KHATOON NESSA Vs. UNION OF INDIA, REPRESENTED BY THE SECRETARY TO THE GOVT. OF INDIA
August 30, 2013
KHETRADHAR GOGOI Vs. CHAIRMAN CUM MANAGING DIRECTOR, OIL INDIA LIMITED
November 20, 2013
KHIRUD KUMAR BORDOLOI Vs. OIL AND NATURAL GAS CORPO-RATION LTD
August 6, 2013
KHOGEN CH. BORA Vs. STATE OF ASSAM
November 7, 2013
KHORAGHAT GULIHARA FISHERY CO-OPERATIVE SOCIETY LTD Vs. STATE OF ASSAM
September 17, 2013
KICHIMA KALITA Vs. ASSAM STATE ELECTRICITY BOARD
December 5, 2013
KIRTY NATH Vs. ASSAM KHADI AND VILLAGE INDUS-TRIES BOARD
April 23, 2013
KISHOOR KUMAR DAS Vs. STATE OF ASSAM
January 7, 2013
KISHOR MAJUMDER & ANR. Vs. STATE OF TRIPURA
March 13, 2013
KISHORE SAHA Vs. JHUMA SAHA
June 17, 2013
KRIPAMOY DAS @ RINKU DAS, Vs. STATE OF TRIPURA
March 2, 2013
KRISHNA DEB NATH Vs. UNION OF INDIA
September 13, 2013
KRISTOPHER PURTI Vs. STATE OF ASSAM
November 16, 2013
KSHETRIMAYUM (NINGOL) NINGTHOUJAM Vs. STATE OF MANIPUR
February 18, 2013
KUMAR KHUDAL @ UMA Vs. STATE OF ASSAM
December 17, 2013
KUMATIA FISHERY COOPERATIVE SOCIETY LTD. Vs. ASSAM FISHERIES DEVELOPMENT CORPORATION & ORS.
April 30, 2013
KUSUM KUMAR MAHANTA Vs. STATE OF ASSAM AND OTHERS
March 8, 2013
LABANYA DIHINGIA Vs. STATE OF ASSAM
July 18, 2013
LAISRAM CHAOBA SINGH Vs. POTSANGBAM BIHARI SINGH
February 5, 2013
LAITONJAM ARUNKUMAR SINGH Vs. LAITONJAM WARJEET SINGH
January 14, 2013
LAKHI KANTA MALAKAR Vs. STATE OF ASSAM
September 30, 2013
LAKHIYA KARMAKAR Vs. STATE OF ASSAM
May 23, 2013
LAKSHMAN RAI Vs. STATE OF ASSAM
May 24, 2013
LAKSHMI PRABHA BORAH Vs. BHAGYA DEVI
August 8, 2013
LALCHAWISANGA, S/O F LAWMKIMA Vs. MANAGING DIRECTOR, MIZORAM STATE CO-OPERATIVE MARKETING AND CONSUMERS FEDERATION LTD
July 3, 2013
LALCHAWIVELA Vs. STATE OF MIZORAM
April 26, 2013
LALCHHUANA Vs. ROMAWII
June 13, 2013
LALHMUAKLIANA S/O LALZUIA Vs. STATE OF MIZORAM
May 27, 2013
LALHUAPZAUVA Vs. STATE OF MIZORAM
March 6, 2013
LALMUANZUALA Vs. STATE OF MIZORAM
January 16, 2013
LALRAMDINTHARA S/O LALLAWMA Vs. STATE OF MIZORAM
October 31, 2013
LALREMRUATA Vs. STATE OF MIZORAM
July 4, 2013
LALRENGLIANA KAWLNI Vs. STATE OF MIZORAM
September 4, 2013
LALRINAWMA SAILO Vs. VANLALZAWNA
August 12, 2013
LALRINCHHUNGA Vs. STATE OF MIZORAM
May 28, 2013
LALRINDIKA Vs. STATE OF MIZORAM
November 21, 2013
LALRINLIANA, ASSISTANT AUDITOR Vs. STATE OF MIZORAM
November 13, 2013
LALRINTHARA Vs. STATE OF MIZORAM
May 22, 2013
LALROKUNGA & 2 ORS Vs. STATE OF MIZORAM
April 8, 2013
LALRUATPUIA Vs. SATTE OF MIZORAM
January 31, 2013
LALTANPUIA, S/O TLANGBIAKTHANGA Vs. STATE OF MIZORAM
August 20, 2013
LALTHAENGA Vs. STATE OF MIZORAM
April 9, 2013
LAXMI COTTON INDUSTRY Vs. UNION OF INDIA
May 8, 2013
LAXMI DEBI Vs. PRADIP GOEL
April 16, 2013
LEENA DOLEY Vs. STATE OF ASSAM
November 5, 2013
LEGAL HEIRS OF PHANIDHAR DAS Vs. STATE OF ASSAM
August 6, 2013
LHAKPA TRADING AGENCY Vs. STATE OF ARUNACHAL PRADESH
September 27, 2013
LIAKOT ALI LASKAR Vs. STATE OF ASSAM
October 5, 2013
LIBEMO JAMI Vs. STATE OF NAGALAND
January 18, 2013
LIFE INSURANCE CORPORATION OF INDIA Vs. HAFIZUDDIN AHMED
August 29, 2013
LIKHA SONI Vs. CENTRAL BUREAU OF INVESTIGATION AND OTHERS
May 23, 2013
LILA KANTI MAHANTA Vs. STATE OF ASSAM
December 3, 2013
LILESWAR MORAN Vs. UNION OF INDIA
November 15, 2013
LITON DAS Vs. STATE OF ASSAM
September 17, 2013
LOLIT RAJKONWAR Vs. OIL INDIA LIMITED
May 10, 2013
LONDHONI DEVI & ORS. Vs. STATE THROUGH NATIONAL INVES-TIGATION AGENCY
May 7, 2013
LUKAWLHA S/O HRANGCHHUANA R/O SAMTLANG, AIZAWL, DISTRICT, MIZORAM Vs. SECRETARY TO THE GOVT OF MIZORAM
February 4, 2013
M/S BRAHMAPUTRA REALTORS PVT. LTD Vs. M/S G.G.TRANSPORT (P) LTD
July 25, 2013
M/S SOUTHERN ASSAM DRUG DEALERS ASSOCIATION Vs. UNION OF INDIA
July 25, 2013
M/S UNITED INDIA INSURANCE COMPANY LIMITED Vs. SEWALI DAS
June 10, 2013
M/S. BRAHMAPUTRA AUTOMOBILES PVT. LTD Vs. STATE OF ASSAM
August 2, 2013
M/S. KABIR TEA ESTATE Vs. STATE OF ASSAM
June 26, 2013
M/S. KACHUDOLA FISHERY COOPERATIVE Vs. STATE OF ASSAM
March 21, 2013
M/S. KAMLADITYYA CONSTRUCTION PRIVATE LIMITED Vs. UNION OF INDIA
February 28, 2013
M/S. LADI STEEL INDUSTRIES PVT. LIMITED Vs. ASSAM STATE ELECTRICITY BOARD
August 2, 2013
MAA MAHALAXMI ATMA SAHAYAK GOT Vs. THE STATE OF ASSAM AND ORS.
March 8, 2013
MADAN TALUKDAR Vs. STATE OF ASSAM
December 16, 2013
MADHAB CH. KAIBARTA Vs. STATE OF ASSAM
November 21, 2013
MAHADEV CHAUHAN Vs. STATE OF ASSAM
May 16, 2013
MAHENDRA KUMAR ROY Vs. NIRANJAN MALAKAR
July 8, 2013
MAHENDRA PRATAP SINGH Vs. UNION OF INDIA & ORS.
May 6, 2013
MAHENDRA TALUKDAR Vs. PREM NATH BHUYA
June 14, 2013
MAHESH KANDHA Vs. STATE OF ASSAM
June 3, 2013
MAHIR UDDIN Vs. STATE OF ASSAM
September 24, 2013
MAISNAM BIREN SINGH @ ACHAMBA LUWANG Vs. STATE OF MANIPUR
April 17, 2013
MAJANU KALIA Vs. STATE OF ASSAM
February 4, 2013
MAJEDA BEGUM Vs. THE UNION OF INDIA
July 15, 2013
MALSAWMTHANGA Vs. STATE OF MIZORAM
May 31, 2013
MANABENDRA KUMAR DAS Vs. STATE OF ASSAM
August 21, 2013
MANABJYOTI SAIKIA Vs. OIL INDIA LTD.
May 14, 2013
MANAGEMENT OF HINDUSTAN PAPER CORPORATION LTD. Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
April 24, 2013
MANAGEMENT OF MORNAI TEA ESTATE Vs. STATE OF ASSAM
December 6, 2013
MANAGEMENT OF POLOI TEA ESTATE Vs. STATE OF ASSAM
January 28, 2013
MANAGING COMMITTEE OF KALARCHAR LOWER PRIMARY SCHOOL Vs. STATE OF ASSAM,
June 12, 2013
MANGA LAXMI DEBBARMA Vs. STATE OF TRIPURA
March 12, 2013
MANGAL MURMU Vs. STATE OF ASSAM
September 2, 2013
MANIK CHANDRA DAS Vs. TAPAN BARMAN
September 12, 2013
MANIK DEBNATH Vs. STATE OF TRIPURA
March 5, 2013
MANIK MIAH Vs. STATE OF TRIPURA
January 11, 2013
MANIK SAIKIA Vs. STATE OF ASSAM
February 19, 2013
MANIPUR PUBLIC SERVICE COMMISSION Vs. R K JHULON SINGH
April 18, 2013
MANISH BHATTACHARJEE Vs. STATE BANK OF INDIA
March 8, 2013
MANJU LAKRA Vs. STATE OF ASSAM
August 5, 2013
MANJULA DAS Vs. UNION OF INDIA
June 17, 2013
MANOJ DAS Vs. STATE OF ASSAM.
March 19, 2013
MANOMAYA KHATIWARA Vs. CHURAMONI KHATIWARA
September 19, 2013
MANTRI TEA COMPANY PRIVATE LTD & ANOTHER Vs. ASSAM STATE ELECTRICITY BOARD & OTHERS
July 15, 2013
MAYUR BORDOLOI Vs. STATE OF ASSAM
July 23, 2013
MCLEOD RUSSEL INDIA LTD Vs. COMMISSIONER OF INCOME TAX
June 18, 2013
MCLEOD RUSSEL INDIA LTD. Vs. STATE OF ASSAM
March 5, 2013
MD ABDUL GAFAR Vs. STATE OF MANIPUR
January 18, 2013
MD MOFIZUDDIN Vs. KAHIMAI HIRA
September 30, 2013
MD NURUL HAQUE Vs. STATE OF MANIPUR
February 20, 2013
MD. ABDUL KADIR CHOUDHURY Vs. ABDUL BASIT @ RAJU
July 16, 2013
MD. ABDUL NOOR Vs. MUSSTT. KATAN BIBI, W/O LATE NAMAR ALKI SHEIKH
June 17, 2013
MD. ABDUR REZZAK AHMED Vs. STATE OF ASSAM
September 4, 2013
MD. ABDUS SAMAD Vs. STATE OF ASSAM
May 23, 2013
MD. AHIZAL HOQUE Vs. THE STATE OF ASSAM
March 14, 2013
MD. AJIJUL HOQUE Vs. UNION OF INDIA
August 30, 2013
MD. AKBAR ALI Vs. UNION OF INDIA
September 13, 2013
MD. ALAUDDIN MONDAL Vs. STATE OF ASSAM
June 12, 2013
MD. ASHFAR ALI @ AFSAR ALI Vs. THE STATE OF ASSAM
May 3, 2013
MD. AZIZUR RAHMAN Vs. STATE OF ASSAM
August 14, 2013
MD. BAHALUDDIN SHEIKH, Vs. UNION OF INDIA
April 11, 2013
MD. BILLALUDDIN Vs. STATE OF ASSAM
August 16, 2013
MD. DURJAN ALI Vs. THE STATE OF ASSAM, THE SUPERINTENDENT OF POLICE, THE UNION OF INDIA AND THE MEMBER, FOREIGNERS TRIBUNAL
May 16, 2013
MD. DURJAN ALI, SON OF MOHAMMAD ALI Vs. STATE OF ASSAM
June 20, 2013
MD. EKRAM HUSSAIN Vs. STATE OF ASSAM
September 9, 2013
MD. FARID ULLAH ALI Vs. THE STATE OF ASSAM AND ORS.
August 13, 2013
MD. HARUN ALI Vs. STATE OF ASSAM
March 6, 2013
MD. HASEM ALI Vs. STATE OF ASSAM
June 12, 2013
MD. HASMAT ALI Vs. STATE OF ASSAM & ORS.
May 7, 2013
MD. HATEM ALI Vs. STATE OF ASSAM
May 22, 2013
MD. JAMSHER ALI Vs. STATE OF ASSAM
March 21, 2013
MD. KURBAN ALI Vs. STATE OF ASSAM
August 5, 2013
MD. LIYAKAT ALI Vs. STATE OF ASSAM
August 8, 2013
MD. MAJIBUR ALI Vs. STATE OF ASSAM
July 15, 2013
MD. MAZNOO HUSSAIN Vs. STATE OF ASSAM
August 30, 2013
MD. MIJANUR RAHMAN Vs. STATE OF ASSAM
September 25, 2013
MD. MOFIDUL ISLAM Vs. STATE OF ASSAM
February 20, 2013
MD. MOFIZUDDIN Vs. SMTI KAHIMAI HIRA AND ORS.
August 12, 2013
MD. MOINUL HAQUE Vs. STATE OF ASSAM
August 30, 2013
MD. MONOWAR ALI Vs. STATE OF ASSAM
September 23, 2013
MD. MUBASSIR HUSSAIN Vs. MD. NEKBOR ALI
August 12, 2013
MD. NASER ALI Vs. STATE OF ASSAM
August 26, 2013
MD. NAZAMUDDIN TAFADAR Vs. STATE OF ASSAM
September 25, 2013
MD. NUR ISLAM Vs. STATE OF ASSAM
August 12, 2013
MD. NUR UDDIN Vs. CHAIRMAN/MEMBER, ILLEGAL MIRGRANTS
March 21, 2013
MD. SAMSUDDIN Vs. STATE OF ASSAM
August 12, 2013
MD. SAMSUDDIN MIA Vs. MD. SIRAJUDDIN AHMED
September 25, 2013
MD. SARIFUDDIN Vs. STATE OF ASSAM
February 13, 2013
MD. SORHAB ALI Vs. STATE OF ASSAM
September 9, 2013
MD. SUNAJUL ALI Vs. MD. SAFIQUR UDDIN
June 11, 2013
MD.BILAL AHMED BARLASKAR Vs. STATE OF ASSAM
March 7, 2013
MEDDA TRIPURA Vs. STATE OF TRIPURA
January 18, 2013
MEGHA BABU SINHA Vs. UNION OF INDIA AND OTHERS
December 6, 2013
MEGHALAYA STEELS LTD Vs. COMMISSIONER OF INCOME TAX
April 8, 2013
MEGU MANKI Vs. STATE OF ASSAM
September 19, 2013
MELTINA SHABONG Vs. ORIENTAL INSURANCE COMPANY LTD.
March 5, 2013
MERAJ ALAM Vs. STATE OF ASSAM
May 10, 2013
MISS NANDITA KONWAR Vs. SRI UTPAL GOHAIN
June 14, 2013
MIZORAM HEALTH CARE SCHEME INSURED PERSONS ASSOCIATION Vs. STATE OF MIZORAM
March 6, 2013
MIZORAM TECHNOCRATS COMPANY P LTD. Vs. STATE OF MIZORAM
February 7, 2013
MOFIZUDDIN Vs. SMTI KAHIMAI HIRA & ORS.
September 30, 2013
MOHD. RAZAK Vs. UNION OF INDIA, DIGP AND COMMANDANT CRPF
May 21, 2013
MOINA BARMAN @ MANAB Vs. STATE OF ASSAM
March 18, 2013
MOINA DEVI RATHI Vs. STATE OF ASSAM
November 27, 2013
MONA DAS Vs. STATE OF ASSAM
August 13, 2013
MONESWARI DEVI Vs. STATE OF ASSAM AND ORS.
April 23, 2013
MONI ORANG Vs. STATE OF ASSAM
January 3, 2013
MONIRAM SAIKIA Vs. STATE OF ASSAM
September 12, 2013
MONIUL HAQUE Vs. STATE OF ASSAM
May 3, 2013
MONIWARA BEGUM Vs. STATE OF ASSAM AND OTHERS
March 21, 2013
MONOJ KUMAR NATHA Vs. UNION OF INDIA AND OTHERS
January 8, 2013
MONSING TISSO Vs. STATE OF ASSAM
April 26, 2013
MONYA TAIPODIA & ANR. Vs. STATE OF ARUNACHAL PRADESH & ORS.
October 28, 2013
MOON DAS Vs. STATE OF ASSAM
May 28, 2013
MORIOM NESSA Vs. STATE OF ASSAM
September 11, 2013
MRINAL SARKAR Vs. STATE OF ASSAM
October 9, 2013
MUKTA RAM DEKA Vs. STATE OF ASSAM
May 24, 2013
MUKUT SARMA Vs. STATE OF ASSAM
August 26, 2013
MULAN DUTTA Vs. STATE OF ASSAM
August 14, 2013
MUMTAZ BEGUM Vs. MAZAHARUL HOQUE @ MUKUL
February 1, 2013
MUNU MURA Vs. STATE OF ASSAM
April 3, 2013
MUSAFFA KHAN @ MUSTAFA Vs. STATE OF ASSAM
May 17, 2013
MUSST SULTANA BEWA Vs. ASSAM STATE ELECTRICITY BOARD & ORS.
October 30, 2013
MUSSTT. BEGUM MOMTAZ AHMED Vs. STATE OF ASSAM AND ORS.
December 12, 2013
MUST SURIYA KHATUN Vs. STATE OF ASSAM
October 1, 2013
MUSTAFA SHAHIDUL ISLAM Vs. MD. SAFAR SIDDIQUE
July 16, 2013
MUSTAKIN HAQUE Vs. STATE OF ASSAM
January 30, 2013
MUSTI FAZILA KHATUN @ FOZILA BEGUM @ FOZIDA KHATUN Vs. UNION OF INDIA & ORS.
December 17, 2013
MUSTI HAZERA BEWA ALIAS HAZERA KHATUN Vs. UNION OF INDIA & ORS.
December 18, 2013
MUSTT KHATOON NESSA Vs. UNION OF INDIA
August 30, 2013
MUSTT MAJEDA BEGUM @ MAJEDA BEWA @ MAJEDA KHATUN Vs. UNION OF INDIA & OTHERS
July 15, 2013
MUSTT RUNUPA KHATUN Vs. UNION OF INDIA & OTHERS
October 9, 2013
MUSTT. HALIMA KHATOON Vs. STATE OF ASSAM AND ORS.
February 7, 2013
MUSTT. MAJEDA KHATUN Vs. STATE OF ASSAM
June 14, 2013
N C KHAIHMO, S/O LAIRUA Vs. STATE OF MIZORAM
June 7, 2013
N S CHIPEMMI Vs. STATE OF MANIPUR
January 29, 2013
N SANGAININGTHOU SINGH Vs. STATE OF MANIPUR
February 26, 2013
N. E. TRADE & TRANSPORT Vs. FOOD CORPORATION OF INDIA & ORS.
February 12, 2013
N.E. PACKAGED DRINKING WATER MANUFACTURERS ASSOCIATION Vs. STATE OF ASSAM
January 9, 2013
NABAB ALI SHEIKH Vs. STATE OF ASSAM
September 16, 2013
NABAJIT SAIKIA Vs. STATE OF ASSAM AND ORS.
March 21, 2013
NABAM TAPIN Vs. STATE OF ASSAM
November 28, 2013
NABIN KACHARI @ HAZARIKA Vs. STATE OF ASSAM
December 10, 2013
NABIN MOHAN Vs. STATE OF ASSAM
October 4, 2013
NAGEN DEKA Vs. STATE OF ASSAM
July 26, 2013
NAGENDRA NATH BHUYAN Vs. STATE OF ASSAM
September 16, 2013
NALIN CHANDRA BURAGOHAIN Vs. STATE OF ASSAM
May 28, 2013
NAMEIRAKPAM THOIBI DEVI Vs. STATE OF MANIPUR
February 12, 2013
NANDA HAZARIKA Vs. ABDUL KHALIQUE
June 24, 2013
NANDESWAR BORAH Vs. STATE OF ASSAM & OTHERS
July 16, 2013
NANI BHUSAN DEY Vs. LEGAL HEIRS OF BIJOY KR. GANGULY
September 4, 2013
NAOROIBAM SANAJAOBA SINGH Vs. DISTRICT MAGISTRATE
January 16, 2013
NARAYAN CHANDRA BANIK, S/O DHIRENDRA CH BANIK Vs. SIDDARTHA SANKAR RAY, S/O GOPAL CHANDRA RAY
January 16, 2013
NARAYAN DAS Vs. STATE OF ASSAM
February 6, 2013
NAREN BORA Vs. SUBHA CHANDRA GOGOI
June 10, 2013
NAREN MAZUMDAR Vs. STATE OF ASSAM
July 17, 2013
NASIR UDDIN Vs. STATE OF ASSAM
June 6, 2013
NATIONAL INSURANCE CO LTD Vs. LALHLIMPUII
October 1, 2013
NATIONAL INSURANCE CO. LTD Vs. THANGPUII
June 21, 2013
NATIONAL INSURANCE CO. LTD Vs. LALVAWNGA
February 6, 2013
NATIONAL INSURANCE CO. LTD. Vs. DIGINDRA DEBNATH @ DIGENDRA DEBNATH
February 6, 2013
NATIONAL INSURANCE COMPANY LIMITED Vs. NINGOMBAM ONGBI BINODINI DEVI
January 14, 2013
NATIONAL MINING COMPANY LTD. Vs. UNION OF INDIA
July 30, 2013
NAVENDRA KUMAR Vs. UNION OF INDIA
November 6, 2013
NAZIR UDDIN Vs. STATE OF ASSAM
February 19, 2013
NAZRUL ISLAM Vs. STATE OF ASSAM AND ANR
December 9, 2013
NECHAN CH. DAS Vs. BIMALA BALA DAS
January 5, 2013
NECHAN CH. DAS (DEAD) THROUGH L.RS. Vs. BIMALA BALA DAS
February 5, 2013
NEW INDIA ASSURANCE CO. LTD. Vs. RAMMANI RUPINI
February 22, 2013
NEW INDIA ASSURANCE CO. LTD. Vs. K. VANLALTHANZUALA
November 20, 2013
NGURTHANSANGA SAILO Vs. STATE OF MIZORAM
November 19, 2013
NIGHTHOUGUJAM BOMI SINGH Vs. NATIONAL INVESTIGATION AGENCY
May 24, 2013
NIHOTO SHOHE Vs. STATE OF NAGALAND
September 27, 2013
NILANJANA SARMA Vs. STATE OF ASSAM, REPRESENTED BY THE COMMISSIONER & SECRETARY TO THE GOVERNMENT
September 10, 2013
NIMA DORJEE Vs. STATE OF ARUNACHAL PRADESH & ORS.
May 2, 2013
NIMAI KAR S/O LATE MAKHANLAL KAR Vs. BISHNUPADA SAHA S/O LATE SANATAN SAHA
February 25, 2013
NINGTHOUJAM ONGBI MAIMU DEVI Vs. STATE OF MANIPUR
February 7, 2013
NIPEN SUREN Vs. STATE OF ASSAM
April 3, 2013
NIRODA GOGOI Vs. DIBRUGARH UNIVERSITY
November 27, 2013
NITUL HAZARIKA @ NIGUN Vs. STATE OF ASSAM
June 17, 2013
NOJENDRA BARMAN Vs. STATE OF ASSAM
November 7, 2013
NORTH EASTERN COAL FIELDS COAL INDIA LTD Vs. STATE OF ASSAM
September 30, 2013
NUR MOHAMAD Vs. NURE ALI
July 18, 2013
NURUL HUDA LASKAR Vs. TAYAJUNNESSA
September 16, 2013
OIL INDIA LIMITED Vs. UNION OF INDIA
January 31, 2013
OINAM BRAJACHAND SINGH Vs. UNION OF INDIA
March 8, 2013
OISHY ERING Vs. STATE OF ARUNACHAL PRADESH
January 3, 2013
OMEGA PRINTERS AND PUBLIC-ATIONS PVT. LTD Vs. STATE OF ASSAM
March 7, 2013
ON DEATH OF GADA KALITA THROUGH HIS L.RS. Vs. SRI LOHIT KALITA
April 26, 2013
OPIAL HAQUE Vs. STATE OF ASSAM
May 22, 2013
ORIENTAL INSURANCE CO. LTD Vs. PEKHAN BALA DAS
November 12, 2013
ORIENTAL INSURANCE CO. LTD. Vs. SRI MRINMOY CHATTERJEE
June 20, 2013
ORIENTAL INSURANCE CO. LTD. Vs. MULAN HAZARIKA
September 26, 2013
ORIENTAL INSURANCE CO. LTD., Vs. DAYAL CH. NATH
June 13, 2013
P. ACHIYA BABU Vs. GUWAHATI MUNICIPAL CORPORATION AND OTHERS
April 2, 2013
P. RAJKONWAR Vs. OIL AND NATURAL GAS CORPORATION
June 25, 2013
P.C.LALNUNNEMA Vs. STATE OF MIZORAM
March 4, 2013
P.L. LIANDINGA Vs. STATE OF MIZORAM
September 20, 2013
P.V. SUMANT Vs. JAYANTA BARUAH AND ORS.
September 9, 2013
PADMA RANI MUDAI HAZARIKA Vs. UNION OF INDIA
September 10, 2013
PALATANA GRAM PANCHAYAT Vs. STATE OF TRIPURA
March 15, 2013
PANKAJ BORAH Vs. STATE OF ASSAM
September 10, 2013
PAOKHOTHANG KHONGSAI Vs. STATE OF MANIPUR
January 10, 2013
PAPU GOGOI Vs. STATE OF ASSAM & OTHERS
March 22, 2013
PARAMANANDA CHOUDHURY Vs. STATE OF ASSAM
November 5, 2013
PARESH CHANDRA DEKA Vs. CENTRAL BUREAU OF INVESTIGATION (CBI)
September 6, 2013
PARESH CHANDRA SARMA Vs. PRAGJYOTISH GAONLIA BANK
September 2, 2013
PARIKSHIT MEDHI Vs. STATE OF ASSAM
August 21, 2013
PARINEETA DAS Vs. TILU DAS AND ORS
December 20, 2013
PARTHA BORA Vs. STATE OF ASSAM
December 17, 2013
PARTHA DEY Vs. STATE OF TRIPURA
February 22, 2013
PARUL RABHA Vs. STATE OF ASSAM
July 31, 2013
PATKAI COAL PRODUCTS PVT. LTD Vs. COMMISSIONER OF INCOME TAX
July 24, 2013
PAYIGADI Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
April 30, 2013
PEBAM (O) INAKHUNBI DEVI Vs. STATE OF MANIPUR
January 15, 2013
PELE KHEZHIE Vs. STATE OF NAGALAND
June 20, 2013
PETER H. RYNJAH Vs. DEPUTY COMMISSIONER, RI BHOI DISTRICT & ORS.
February 6, 2013
PHULZARI BASFOR Vs. UNION OF INDIA
August 16, 2013
PHYODEMO EZUNG Vs. STATE OF NAGALAND
July 11, 2013
PIAR ALI Vs. STATE OF ASSAM AND ORS.
December 9, 2013
PINKI SAHA ROY Vs. HARIDHAN ROY
February 22, 2013
PORIBOHON DEVELOPMENT MULTIPURPOSE SOCIETY Vs. INDIAN OIL CORPORATION LTD.
November 18, 2013
POTSHANGBAM MANIRATAN Vs. STATE OF MANIPUR
February 22, 2013
POWER GRID CORPORATION OF INDIA LTD Vs. ASSISTANT LABOUR COMMISSIONER
October 3, 2013
POZIR UDDIN AHMED Vs. UNION OF INDIA
November 5, 2013
PRABHAT CHANDRA BARUAH Vs. SRIMATI UJJALA KALITA
January 30, 2013
PRABHAT DAS & ORS. Vs. STATE OF TRIPURA
January 11, 2013
PRABIN DUTTA Vs. STATE OF ASSAM
January 30, 2013
PRABIR KUMAR DEBNATH Vs. STATE OF TRIPURA
March 13, 2013
PRADIP CHAKRABORTY Vs. STATE OF ASSAM
December 20, 2013
PRADIP CHANDRA DEB Vs. STATE OF TRIPURA
January 29, 2013
PRADIP DEKA Vs. STATE OF ASSAM
September 25, 2013
PRAG BOSIMI SYNTHETICS LTD. Vs. COMMISSIONER OF C. EX., GUWAHATI
January 29, 2013
PRAKASH KANDA Vs. STATE OF ASSAM
April 8, 2013
PRAN KRISHNA BORA Vs. STATE OF ASSAM
May 29, 2013
PRANAB DAM KANUNGO AND ANR. Vs. ABHIJIT CHOWDHURY
April 26, 2013
PRASANTA DUTTA Vs. STATE OF ASSAM
July 20, 2013
PRASENJIT DAS Vs. UNION OF INDIA
November 5, 2013
PREBUL KEMPRAI AND 3 ORS Vs. STATE OF MEGHALAYA
February 18, 2013
PREMA LAMA @ MAMA Vs. STATE OF ASSAM
February 13, 2013
PREMADA RANI DEBNATH Vs. JAGADISH DEBNATH
March 20, 2013
PRESIDENT, BHARAT SEVASHRAM SANGHA Vs. SECRETARY TO THE GOVT OF MEGHALAYA
February 13, 2013
PRESIDENT, INDIAN COUNCIL OF AGRICULTURAL RESEARCH, NEW DELHI Vs. SARVESHWAR DAYAL
January 22, 2013
PROBHAT BORAH Vs. STATE OF ASSAM
August 21, 2013
PROMOD CHANDRA SAIKIA Vs. THE CENTRAL BUREAU OF INVESTIGATION (C.B.I)
April 30, 2013
PUJA SARKAR Vs. ORIENTAL INSURANCE CO. LTD.
January 11, 2013
PUKHRAMBAM JUGESWAR SINGH Vs. STATE OF MANIPUR
February 18, 2013
PUNARAM GOHAIN Vs. STATE OF ASSAM
March 13, 2013
PUNI DAS Vs. STATE OF ASSAM
February 6, 2013
PURNIMA TAMULI PHUKAN Vs. STATE OF ASSAM
June 18, 2013
PURNO BDR. SONAR Vs. STATE OF ARUNACHAL PRADESH
September 27, 2013
PUSPA BORGOHAIN Vs. UNION OF INDIA
August 13, 2013
PUSPENDRA HAZARIKA Vs. GAJEN HAZARIKA
September 6, 2013
PUTUL KUMAR SARMA Vs. DIBYAJYOTI SARMA PUJARI
February 5, 2013
R LALDINTHARA Vs. STATE OF MIZORAM
August 2, 2013
R SANGCHUNGNUNGA S/O AIHRANGA Vs. K T NGHAWRA S/O K LUNGMUANA
November 29, 2013
R ZARZOLIANA, S/O R ROSIAMA, R/O DINTHAR VENG Vs. STATE OF MIZORAM
February 19, 2013
R. ATUBA JAMIR Vs. STATE OF NAGALAND
September 18, 2013
R. LALCHHUANAWMA Vs. STATE OF MIZORAM AND ORS.
January 24, 2013
R. LALCHHUANAWMA Vs. STATE OF MIZORAM
February 24, 2013
R. LALHMINGLIANA Vs. LALNUNPARI
June 3, 2013
R.LALDUATPUIA Vs. STATE OF MIZORAM
January 17, 2013
RAFIQUE UDDIN Vs. STATE OF ASSAM
November 28, 2013
RAGHU BIR SINGH @ HARI SINGH SAHOTA Vs. UNION OF INDIA
April 11, 2013
RAHAN UDDIN ALIAS KUKI Vs. STATE OF ASSAM
March 6, 2013
RAJ & COMPANY Vs. UNION OF INDIA
November 12, 2013
RAJAB ALI Vs. STATE OF ASSAM
September 10, 2013
RAJBHORE BORO AND OTHERS Vs. STATE OF ASSAM
October 28, 2013
RAJEN CHUTIA Vs. STATE OF ASSAM
December 18, 2013
RAJIV TAKRU Vs. R.SAHU
November 8, 2013
RAJNIKANT Vs. STATE OF ASSAM
May 6, 2013
RAJU ALI Vs. UNION OF INDIA
August 2, 2013
RAJU BASUMATARY Vs. STATE OF ASSAM
June 6, 2013
RAKESH SIROHIA Vs. HANUMAN TEA COMPANY LTD.
March 5, 2013
RAM CHANDRA NANDALAL Vs. STATE OF ASSAM
May 8, 2013
RAM LAL JHARA Vs. STATE OF TRIPURA
March 19, 2013
RAM LAL SHAH Vs. STATE OF ASSAM
January 30, 2013
RAMA KANTA DEWRI Vs. STATE OF ASSAM
February 7, 2013
RAMAKANTA DAS Vs. STATE OF TRIPURA
April 6, 2013
RAMEN DEKA Vs. UNION OF INDIA
August 14, 2013
RAMENDRA CHAKRABORTY Vs. UNION OF INDIA & ORS.
December 12, 2013
RAMESH CH. BHATTACHARYYA Vs. STATE OF ASSAM
November 7, 2013
RANENDU MAJUMDER Vs. STATE OF TRIPURA
March 22, 2013
RANGAGORA FISHERMENS CO-OPERATIVE SOCIETY LTD Vs. STATE OF ASSAM
September 11, 2013
RANJIT DAS Vs. RANI DAS
January 30, 2013
RANJIT KUMAR GOSWAMI Vs. STATE OF ASSAM
February 5, 2013
RANJIT SARKAR DAS Vs. UNION OF INDIA
May 16, 2013
RANJIT URANG Vs. STATE OF TRIPURA
February 27, 2013
RASHI CHAND DEBBARMA Vs. STATE OF TRIPURA
January 29, 2013
RASHIJAN Vs. STATE OF MANIPUR
January 18, 2013
RATAN BISWAS Vs. STATE OF ASSAM
March 12, 2013
RATAN LAL SAHA Vs. GOSSAIGAON TOWN COMMITTEE
September 17, 2013
RATAN ROY Vs. STATE OF ASSAM
May 8, 2013
RATIA GOWALA Vs. STATE OF ASSAM
August 21, 2013
RATNAKANTA DOLEY Vs. STATE OF ASSAM
March 13, 2013
RATUL GOGOI Vs. RANJITA BORGOHAIN
June 14, 2013
RAUNAK AGENCY Vs. STATE OF MIZORAM
August 13, 2013
RAVI DAHIYA Vs. REGISTRAR (JUDICIAL)-CUM-IN CHARGE
February 8, 2013
REBATI MOHAN HAZARIKA Vs. STATE OF ASSAM
December 4, 2013
REGISTRAR GENERAL Vs. UNION OF INDIA
September 16, 2013
REJIA KHATOON Vs. STATE OF ASSAM
February 1, 2013
REKHA BAYAN Vs. STATE OF ASSAM
June 28, 2013
RENGTHUAMA Vs. ZOTHANPUIA
February 21, 2013
RENU BORAH Vs. STATE OF ASSAM
September 9, 2013
RIBISON DAIMARY Vs. STATE OF ASSAM
October 4, 2013
RICHIN WANGZIOM MOSOBI Vs. ARUNACHAL PRADESH PUBLIC SERVICE COMMISSION
June 20, 2013
RIJIA BIBI Vs. MD. ABDUL KACHEM
January 2, 2013
RINA DATTA Vs. STATE OF TRIPURA
January 28, 2013
RINA GARH Vs. STATE OF ASSAM
February 22, 2013
RIPUN BORA Vs. CENTRAL BUREAU OF INVESTIGATION
June 11, 2013
ROBERT HRANGDAWLA, IAS & SCIC Vs. STATE OF MIZORAM
November 8, 2013
ROMA SINGHA Vs. HARE KIRSHNA SINGHA
May 10, 2013
ROSE VALLEY HOTELS & ENTERTAINMENTS LTD. Vs. STATE OF ASSAM
August 1, 2013
RUMY CHOUDHURY Vs. WING CO. VIKASH HORA
June 18, 2013
RUNUPA KHATUN Vs. THE UNION OF INDIA
October 9, 2013
RUPESH KUMAR SHAH Vs. STATE OF ASSAM
June 27, 2013
S. N. MISRA Vs. STATE OF ASSAM
October 8, 2013
SABITA REE Vs. STATE OF ASSAM & OTHERS
May 31, 2013
SACHI RANI DAS Vs. L.A., COLLECTOR, WEST TRIPURA
March 13, 2013
SAFIR UDDIN KHAN Vs. STATE OF ASSAM
June 12, 2013
SAHAB UDDIN KHAN Vs. STATE OF ASSAM
August 14, 2013
SAHIDUL ISLAM Vs. STATE OF ASSAM
May 14, 2013
SAHIDUL ISLAM Vs. STATE OF ASSAM
July 20, 2013
SAHIDUL ISLAM Vs. STATE OF ASSAM
May 22, 2013
SAILENDRA NATH KAKATI Vs. UCO BANK
August 6, 2013
SAJAL KANTI DUTTA Vs. STATE OF ASSAM
October 31, 2013
SAJAL ROY Vs. ANIMA SAHA
January 24, 2013
SAJIT DEBNATH @ SANJIT DEBNATH Vs. STATE OF TRIPURA
March 19, 2013
SAJIT DEBNATH ALIAS SANJIT DEBNATH Vs. STATE OF TRIPURA
March 15, 2013
SAKAT ALI Vs. THE STATE OF ASSAM
February 13, 2013
SAMAR BISWAS Vs. STATE OF ASSAM
September 30, 2013
SAMARU MAJHI Vs. STATE OF ASSAM
May 8, 2013
SAMSUL MIA Vs. STATE OF ASSAM
July 26, 2013
SANATAN SAMABAI KRISHI SAMITY LTD. AND ANR. Vs. STATE OF ASSAM AND ORS.
March 1, 2013
SANDEEP KUMAR Vs. UNION OF INDIA
December 3, 2013
SANGHLUPUII, STAFF NURSE Vs. STATE OF MIZORAM
August 2, 2013
SANJIB DEY Vs. STATE OF ASSAM
August 22, 2013
SANJIB TANTI Vs. STATE OF ASSAM
August 29, 2013
SANKAR BHUYAN Vs. STATE OF ASSAM
September 17, 2013
SANTANU MEDHI Vs. STATE OF ASSAM
November 11, 2013
SANTOSH KUMAR KEYAL Vs. DURGA DUTTA BISWANATH
July 20, 2013
SAPAM TOMBA SINGH Vs. SAPAM (O) BHANU DEVI
February 8, 2013
SARASWATI BARMAN Vs. STATE OF ASSAM
January 30, 2013
SARDAR AMARJIT SINGH Vs. ASSAM BOARD OF REVENUE
August 14, 2013
SARJU TELI Vs. STATE OF ASSAM
May 15, 2013
SARUMAI SARMAH Vs. MAKHAN CHANDRA KHATONIAR
July 31, 2013
SASHIKANT PRASAD Vs. MD. QUADIR
October 4, 2013
SAURAV KUMAR GOGOI Vs. UPEN CHANDRA DAS
November 19, 2013
SAUSTRAV JAPOTI CHANGMAE Vs. STATE OF ASSAM & ORS.
March 22, 2013
SAVITRI SALT SUPPLIERS Vs. STATE OF TRIPURA
January 2, 2013
SAWICHHUNGI, D/O LALNGAIHA Vs. LALRUATI, D/O LALVUANA
June 13, 2013
SAYED AZIMUDDIN AHMED Vs. UNION OF INDIA & ORS.
May 15, 2013
SECRETARY, INDIAN COUNCIL OF AGRICULTURAL RESEARCH Vs. RAJKUMAR SANAYAIMA SINGH
January 15, 2013
SEKH ABDUL HAMID & OTHERS Vs. STATE OF ASSAM & OTHERS
April 1, 2013
SEYIEVINYU MEDOM @AKUO MED-OM & ORS. Vs. SABEITUO MECHULHO & ORS.
January 9, 2013
SH LENGCHUNGA Vs. STATE OF MIZORAM
October 8, 2013
SH. C. LAWMZUALA Vs. MIZORAM UNIVERSITY AND ANR.
April 30, 2013
SH. H. LALNGHAKZUALA AND ORS. Vs. THE LAI AUTONOMOUS DISTRICT COUNCIL AND ORS.
March 25, 2013
SH. REV THANGLUAIA Vs. JANET LALDINLIANI
May 23, 2013
SHANOUJAM SUNIL MANGANG @ SANATOMBA @ YAIMA Vs. STATE OF MANIPUR
February 11, 2013
SHASHANKA CHOUDHURY Vs. AMAL BHATTACHARJEE
February 6, 2013
SHEIKH NOOR ALAM Vs. GUWAHATI METROPOLITAN
September 10, 2013
SHEKHAR BAREK Vs. STATE OF ASSAM
June 26, 2013
SHIB SUNDAR MAJUMDER Vs. STATE OF TRIPURA
January 31, 2013
SHIB SUNDAR MAZUMDER Vs. STATE OF TRIPURA
January 17, 2013
SHIKHA RANI DEY Vs. STATE OF TRIPURA
March 19, 2013
SHILLONG MUSLIM UNION Vs. LAILA RYNTHATHIANG
June 6, 2013
SHRAWAN KUMAR SHARMA AND ORS. Vs. SANWARMAL MODI
March 5, 2013
SHRI BOLARAM ROY Vs. SHRI RANJIT DUTTA
January 30, 2013
SHRI PINKU MAZUMDAR Vs. STATE OF ASSAM
June 14, 2013
SHRI. KANUWAR GORH @ BHUTIA Vs. STATE OF ASSAM
June 7, 2013
SHYAMAL DANG Vs. STATE OF ASSAM
May 23, 2013
SHYAMALI CHAKRABORTY, Vs. SRI SADHAN CHAKRABORTY
June 12, 2013
SHYAMLENDU DEB Vs. STATE OF ASSAM
January 24, 2013
SIBA KURMI Vs. STATE OF ASSAM
March 15, 2013
SIEMENS LTD. Vs. SKYLAB (ASSAM) PVT. LTD.
November 6, 2013
SILCHAR MUNICIPAL BOARD Vs. THE STATE OF ASSAM AND ORS.
March 8, 2013
SIMANTA NATH Vs. STATE OF ASSAM
March 5, 2013
SITESH CHANDRA DEB Vs. ASHIM CHAKRABORTY
January 31, 2013
SITESH KANU Vs. STATE OF ASSAM
December 12, 2013
SMRITI RANI DEB Vs. SWAPAN KUMAR SAHA
January 24, 2013
SMT LAKHI DAS AND 6 OTHERS Vs. RAJU SARMAH AND ANOTHER
August 6, 2013
SMT SINAM ONGBI SUSHILA DEVI Vs. STATE OF MANIPUR AND OTHERS
March 6, 2013
SMT. GOPA BHATTACHARJEE Vs. STATE OF ASSAM
October 3, 2013
SMT. MINATI KHONGIA Vs. STATE OF ASSAM
January 9, 2013
SMT. PROVA RANI ACHARJEE Vs. THE STATE OF ASSAM AND ANR.
August 2, 2013
SMTI LALITA KALITA Vs. UNION OF INDIA AND OTHERS
April 25, 2013
SMTI LEENA TALUKDAR Vs. CENTRAL BUREAU OF INVESTIGATION
September 10, 2013
SMTI MOITREYEE DAS Vs. STATE OF ASSAM AND OTHERS
April 30, 2013
SMTI PUSHPA DEVI AGARWALA Vs. STEEL WORTH PRIVATE LTD.
May 29, 2013
SMTI PUSPA MAHESHWARI & ORS. Vs. BIJAY KUMAR RAY
April 25, 2013
SMTI QUEEN SARMA Vs. STATE OF ASSAM & ORS.
August 22, 2013
SMTI SUMITRA DEVI Vs. LIFE INSURANCE CORPORATION OF INDIA & ORS.
December 4, 2013
SMTI. DIPIKA RAY Vs. STATE OF ASSAM
June 13, 2013
SMTI. MINA ROY Vs. THE STATE OF ASSAM AND ORS.
May 30, 2013
SOIBAM TOMBA SINGH Vs. STATE OF MANIPUR
March 1, 2013
SOLEMAN KHAN Vs. MD. ABDUL NASER
August 30, 2013
SONARAM TUDU Vs. STATE OF ASSAM
August 10, 2013
SONTOSH BAILUNG Vs. STATE OF ASSAM
August 23, 2013
SORIFUDDIN LASKAR Vs. STATE OF ASSAM
March 5, 2013
SOWAB ALI Vs. STATE OF ASSAM
December 16, 2013
SRI ARUN DEKA Vs. STATE OF ASSAM
May 15, 2013
SRI BHARAT CHANDRA SARKAR AND ORS. Vs. THE STATE OF ASSAM AND ORS.
May 8, 2013
SRI DUTI RAM KALITA Vs. SRI NIDHI RAM KALITA
June 3, 2013
SRI ENGKUNGA Vs. SRI R.L. DINPUIA
May 30, 2013
SRI JAYANTA BARUAH Vs. MISS ANJITA SAIKIA
June 11, 2013
SRI JUMUR DHAR Vs. STATE OF ASSAM
March 22, 2013
SRI KARTIK ROY Vs. STATE OF ASSAM
September 5, 2013
SRI KIRAN CHANDRA BAISHYA Vs. FOOD CORPORATION OF INDIA, FCI, NEW DELHI,
August 23, 2013
SRI LAKHIDAS BHAKTA Vs. SRI DHAN MALI TANTI & ORS.
June 12, 2013
SRI MANORANJAN KALITA Vs. STATE OF ASSAM
September 5, 2013
SRI MILAN KONWAR @ MADHU Vs. STATE OF ASSAM
May 8, 2013
SRI MONTU RAJOWAR Vs. STATE OF ASSAM
June 12, 2013
SRI NOMAL BARUAH AND ORS. Vs. MD. ZAMATUL ISLAM AND ANR.
February 22, 2013
SRI PAPU GOGOI Vs. STATE OF ASSAM & ANR.
March 22, 2013
SRI PARBOTI PRASAD GOSWAMI & ORS. Vs. UNION OF INDIA & ORS.
January 1, 2013
SRI PARBOTI PRASAD GOSWAMI AND ORS. Vs. UNION OF INDIA AND ORS.
January 10, 2013
SRI PETUKA KHARIA Vs. THE STATE OF ASSAM
August 16, 2013
SRI PRADIP DUTTA Vs. UNION OF INDIA,
June 11, 2013
SRI RABIN SHARMA Vs. STATE OF ASSAM
February 6, 2013
SRI RATNESHWAR KONWAR & ANR. Vs. STATE OF ASSAM
April 3, 2013
SRI SARIF UDDIN KHAN Vs. STATE OF ASSAM
June 12, 2013
SRI SUKHENDU BIKASH SAHA Vs. SMT. BIJOY LAXMI SAHA
March 13, 2013
SRI SUSHIL SARMA Vs. SRI RAM NARAYAN SARMA, SRI NARA NARAYAN SARMA AND SRI RABIN CHANDRA BASUMATARY
May 17, 2013
SRI UMESH CH. BHARATI Vs. STATE OF ASSAM
September 17, 2013
SRI UTPAL PRASAD Vs. GAUHATI HIGH COURT
February 8, 2013
STATE OF A P Vs. KIPA TAYU
April 1, 2013
STATE OF ASSAM Vs. MOSLEM MONDAL
January 3, 2013
STATE OF ASSAM Vs. DIPANKAR SAHA @ BURA SAHA
August 22, 2013
STATE OF ASSAM Vs. FASIULLAH HUSSAIN ALIAS HAMID MAHMOOD & ORS.
March 1, 2013
STATE OF ASSAM Vs. MONINDRA SUKLABAIDYA
August 27, 2013
STATE OF ASSAM Vs. RINA GOWALA
March 14, 2013
STATE OF ASSAM Vs. JAVED WAKAR @ MUSAFFA@ MEHRAJ @ ABDUL RAHMAN DANISH
May 17, 2013
STATE OF ASSAM Vs. SALIM UDDIN
August 7, 2013
STATE OF ASSAM Vs. SITALAKSHMI SRINIVASAN
September 24, 2013
STATE OF ASSAM Vs. ANOWAR HUSSAIN
September 24, 2013
STATE OF ASSAM Vs. PRABHAT GOGOI
October 9, 2013
STATE OF ASSAM Vs. SADHAN SEN
December 6, 2013
STATE OF ASSAM Vs. FASIULLAH HUSSAIN@ HAMID MAH-MOOD @ KHALID MAHMOOD
May 17, 2013
STATE OF ASSAM Vs. JIT KAKATI
November 11, 2013
STATE OF ASSAM & ORS. Vs. SMT. SHILLA PASWAN & ANR.
March 14, 2013
STATE OF MANIPUR Vs. S KAPANGKHUI SIMRAH
January 29, 2013
STATE OF MANIPUR Vs. NAGA HINDI VIDYAPITH, MANIPIUR
April 18, 2013
STATE OF MIZORAM Vs. R ROMAWIA
June 21, 2013
STATE OF MIZORAM Vs. F LALBIAKTLUANGA
May 29, 2013
STATE OF MIZORAM Vs. IBOMCHA SINGH, S/O H KOMALO SINGH
May 30, 2013
STATE OF MIZORAM Vs. K NEIHTHAWMA S/O THANGZINGA
June 12, 2013
STATE OF MIZORAM Vs. LALDAWNGKIMA
January 24, 2013
STATE OF MIZORAM Vs. ZOSANGLIANA
November 6, 2013
STATE OF MIZORAM Vs. DAVID LALTHUAMMAWIA
May 24, 2013
STATE OF NAGALAND Vs. THILIXU 'B'
July 29, 2013
STATE OF TRIPURA Vs. RAJIB DAS
February 27, 2013
STATE OF TRIPURA Vs. SHYAM LAL DAS
March 19, 2013
STATE OF TRIPURA Vs. NEW MEDICAL (AGARTALA) PVT. LTD.
March 21, 2013
STATE OF TRIPURA Vs. RIYAJ ULLAH
February 11, 2013
STATE OF TRIPURA Vs. KETAKI RANJAN DEB
January 7, 2013
STATE OF TRIPURA Vs. TAPAN BANIK
July 19, 2013
STATE OF TRIPURA Vs. RAJU GHOSH
March 2, 2013
SUB-DIVISIONAL MAGISTRATE, BISHALGARH, WEST TRIPURA Vs. DILIP KR MODAK; STATE OF TRIPURA
February 22, 2013
SUBHA RAM HAZARIKA Vs. STATE OF ASSAM
July 24, 2013
SUBHAMOY GUPTA Vs. STATE OF ASSAM
June 7, 2013
SUBHAS DAS @ ANIL Vs. STATE OF ASSAM
May 27, 2013
SUBHAS PAUL Vs. ASSAM URBAN WATER SUPPLY AND SEWERAGE BOARD & ANR.
January 23, 2013
SUDHANGSHU KUMAR DAS ALIAS SUDHANGSHU DAS Vs. JAGADISH CHANDRA DAS
December 3, 2013
SUDHANGSHU SARMA Vs. STATE OF ASSAM THROUGH THE LEGAL REMEMBRANCER, ASSAM LAW DEPARTMENT
September 10, 2013
SUDHIR DASGUPTA Vs. STATE OF ASSAM
March 21, 2013
SUDHIR RANJAN CHANDA Vs. UMA DUTTA
February 19, 2013
SUGANDHA RAI Vs. STATE OF ASSAM
May 23, 2013
SUJIT BHATTACHARJEE Vs. UNION OF INDIA
August 6, 2013
SUJIT PURKAYASTHA & ANR. Vs. STATE OF ASSAM & ANR.
December 2, 2013
SUJOY KUMAR ROY Vs. UNITED BANK OF INDIA
October 28, 2013
SUKHIL MALLICK Vs. STATE OF ASSAM
March 13, 2013
SUKU KURMI Vs. STATE OF ASSAM
May 23, 2013
SULTAN ALI @ SULTAN MAMUD Vs. STATE OF ASSAM
March 6, 2013
SUMITRA PEGU Vs. STATE OF ASSAM
July 25, 2013
SUN CALCINATES Vs. COMMISSIONER OF INCOME TAX, GUWAHATI-II
May 29, 2013
SUNDESHWAR CHOUDHURY Vs. UNION OF INDIA AND OTHERS
July 16, 2013
SUNIL RAJKONWAR Vs. JIBONTARA GHATOWAR
June 11, 2013
SUNIL SUTRADHAR Vs. KEMKANTA TALUKDAR
January 4, 2013
SUNITA DEVI JAIN Vs. BHABENDRA CHANDRA JAIN
December 2, 2013
SURAJ GUPTA Vs. STATE OF ASSAM
August 20, 2013
SURAJIT NEOG Vs. M/S JAINEX INDIA LTD
July 24, 2013
SURENDRA KUMAR AGARWALLA Vs. LAXMIPAT DUGGAR @ JAIN
January 9, 2013
SURESH CHANDRA SHARMA Vs. STATE OF ASSAM
November 28, 2013
SURIYA KHATUN Vs. STATE OF ASSAM
October 1, 2013
SURJYA KANTA GOGOI Vs. STATE OF ASSAM, REPRESENTED BY THE COMMISSIONER
September 19, 2013
SURUJ ALI Vs. STATE OF ASSAM
August 2, 2013
SUSANTA KUMAR BHATTACHARJEE Vs. UNION OF INDIA AND ORS.
May 17, 2013
SUSHANTA DAS Vs. STATE OF ASSAM
July 18, 2013
SUSHMA DAS AND ORS. Vs. STATE OF TRIPURA
March 1, 2013
SWAPAN KR. BISWAS Vs. STATE OF ASSAM
September 16, 2013
SWAPAN KUMAR BRAHMA Vs. STATE OF ASSAM
November 19, 2013
SWAPAN KUMAR DEY Vs. UNION OF INDIA
September 13, 2013
SWAPAN KUMAR SAHA Vs. BISWA NATH SUREKA
October 14, 2013
SWAPAN KUMAR SAHA Vs. BISWA NATH SUREKA
October 28, 2013
SWARNALI BASUMATARY Vs. STATE OF MEGHALAYA AND ORS.
March 1, 2013
SWARNAMAI SARMA Vs. STATE OF ASSAM
October 5, 2013
SYBANNESA KHATUN Vs. STATE OF ASSAM
November 27, 2013
SYED KHAIRUL ANAM SAMSUDDIN Vs. GAUHATI UNIVERSITY REPRESENT-ED BY THE REGISTRAR
September 4, 2013
T A ENTERPRISES Vs. STATE OF ARUNACHAL PRADESH
March 23, 2013
TAKAR TACHANG & ANOTHER Vs. STATE OF ARUNACHAL PRADESH & OTHERS
November 4, 2013
TALEBAR RAHMAN Vs. STATE OF ASSAM
August 7, 2013
TANU RAM KALITA Vs. STATE OF ASSAM
May 22, 2013
TANY GAO Vs. DEPUTY COMMISSIONER, PASSIGHAT EAST SIANG & ORS.
February 28, 2013
TAPAN KUMAR DAS & ANR. Vs. STATE OF ASSAM & ORS.
March 5, 2013
TAPASI RANI DAS Vs. SAJAL DAS
February 22, 2013
TARA DEVI Vs. STATE OF ASSAM
August 30, 2013
TARUN CHANDRA GOSWAMI Vs. JOYSHREE SARMAH
September 4, 2013
TARUN CHANDRA KUMAR Vs. LEGAL HEIRS OF BIDYADHAR KALITA
September 18, 2013
TAYENJAM HEROJIT SINGH AND ORS. Vs. STATE OF MANIPUR AND ORS.
February 7, 2013
TAZUL ISLAM HAZARIKA Vs. STATE OF ASSAM
November 29, 2013
TECHNO COMPACT BUILDERS Vs. NORTH EAST FRONTIER RAILWAY
March 21, 2013
TEKATEMJEN Vs. STATE OF NAGALAND
September 27, 2013
THAGIRAM DAS Vs. STATE OF ASSAM REPRESENTED BY THE SECRETARY
October 31, 2013
THANESWAR KALITA Vs. STATE OF ASSAM
June 7, 2013
THANGJAM IBOMCHA SINGH Vs. STATE OF MANIPUR
February 13, 2013
THE STATE OF ASSAM AND ORS. Vs. MS. ANJALI THAPA AND ANR.
March 14, 2013
THE STATE OF ASSAM AND ORS. Vs. SMT. RINA GOWALA AND ANR.
March 4, 2013
THE SUB-DIVISIONAL MAGISTRATE AND ORS. Vs. SRI DILIP KR. MODAK AND ORS.
February 22, 2013
THE UNION OF INDIA, REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF INDIA, MINISTRY OF DEFENCE, NEW DELHI Vs. SHRI BRIJ NANDAN SHARMA, SON OF LATE M. SHARMA, RESIDENT OF NARANGI PATHAR QUARRY, NEAR ANCHALIK COLLEGE, P.O. UDAYAN VIHAR, GUWAHATI
July 24, 2013
THIRMAL TALUKDAR Vs. STATE OF ASSAM
December 5, 2013
THOKCHOM SUBADANI DEVI Vs. WAIKHOM SHARATKUMAR SINGH
February 5, 2013
TIKENDRAJIT MOHAN Vs. STATE OF ASSAM
September 6, 2013
TILESWAR DUTTA Vs. STATE OF ASSAM & ORS.
April 3, 2013
TILUMAI GOGOI Vs. STATE OF ASSAM
April 4, 2013
TLANGHMINGTHANGI W/O RAMNGHINGLOVA (L) R/O KHAT,A AIZAWL Vs. MASTER LALRINGNGHETA S/O RAMNGHINGLOVA
June 13, 2013
TOLARAM RANKA Vs. STATE OF ASSAM
June 10, 2013
TONGANI TEA COMPANY LIMITED Vs. ROSSELL INDIA LIMITED
August 23, 2013
TRIATHLON ASSOCIATION OF MANIPUR Vs. MANIPUR OLYMPIC ASSOCIATION
February 21, 2013
TSEWANG DORJEE Vs. STATE OF ARUNACHAL PRADESH
June 7, 2013
TULIRAM RANGHANG Vs. JOYRAM ENGLAND
November 6, 2013
UDAY KUMAR DAS Vs. STATE OF ASSAM & OTHERS
November 12, 2013
UDIPTA ENERGY & EQUIPMENT PVT. LTD. Vs. UNION OF INDIA
December 19, 2013
UMESH CHANDRA DUTTA Vs. STATE OF ASSAM
July 24, 2013
UMESH CHANDRA KALITA Vs. UNION OF INDIA
July 31, 2013
UNION OF INDIA Vs. K ROZARA
August 14, 2013
UNION OF INDIA Vs. STATE OF MANIPUR
February 22, 2013
UNION OF INDIA Vs. LALHLIRA
September 17, 2013
UNION OF INDIA Vs. ANUPAM MAZUMDER
January 4, 2013
UNION OF INDIA Vs. MOHAMMED ANSARI
August 2, 2013
UNION OF INDIA Vs. BRIJ NANDAN SHARMA
July 24, 2013
UNION OF INDIA Vs. JAYA TALUKDAR
June 25, 2013
UNION OF INDIA Vs. SATYA NANDAN KUMAR
November 7, 2013
UNION OF INDIA Vs. NILUTPAL PATAR
November 9, 2013
UNION OF INDIA Vs. SWAPNANEEL DEKA
May 14, 2013
UNION OF INDIA Vs. MUKESH KUMAR JHA
August 2, 2013
UNION OF INDIA Vs. RABINDRA CH. DAS
February 2, 2013
UNION OF INDIA Vs. LALLAWMSIAMA
March 22, 2013
UNION OF INDIA Vs. RAJESH KHARE
June 11, 2013
UNION OF INDIA & OTHERS Vs. JOGEN TALUKDAR
February 21, 2013
UNION OF INDIA & OTHERS Vs. DR. PRABIR KUMAR DEB
October 28, 2013
UNION OF INDIA AND ORS. Vs. PRADIP KUMAR ACHARJEE
May 22, 2013
UNION OF INDIA AND OTHERS Vs. ATUL BORA
May 14, 2013
UNITED INDIA INSURANCE CO LTD Vs. K L T LIANI, W/O ZORAMBUAIA, R/O CHEURAL, LAWNGTLAI DISTRICT
August 21, 2013
UNITED INDIA INSURANCE COMPANY LTD Vs. AJIT MALAKAR
March 2, 2013
UNITED INDIA INSURANCE COMPANY LTD Vs. LALNUNHLIMI
October 4, 2013
UPENDRA NATH SARMA Vs. HINDUSTAN PAPER CORPORATION LTD. & ANOTHER
June 24, 2013
UTPAL CHANDRA DAS Vs. SATE OF ASSAM
August 19, 2013
UTPAL DAS Vs. STATE OF ASSAM
June 10, 2013
UTTAM GOWALA @ BABU Vs. STATE OF ASSAM
June 12, 2013
UTTAM KUMAR SUREKA Vs. STATE OF ASSAM
August 3, 2013
VAN LAL CHANA @ VANTEA Vs. UNION OF INDIA
May 7, 2013
VANLALHRIATRENGA Vs. STATE OF MIZORAM
December 13, 2013
VANLALREMA S/O LAIVETA, R/O RAMHLUN NORTH Vs. ZOSANGLIANA S/O VANROVA
December 9, 2013
VARINDER CHHABRA @ V.K.CHHABRA Vs. UCO BANK, A BODY CORPORATE CONSTITUTED UNDER THE BANKI-NG COMPANIES
September 13, 2013
VARSHA SATHEES Vs. STATE OF ASSAM
September 4, 2013
VIDYA S. D/O SHRI SASIDHARAN PILLAI Vs. STATE OF ARUNACHAL PRADESH
August 6, 2013
VIJAY LAXMI Vs. UNION OF INDIA
August 16, 2013
VISHWANATH PATHAK Vs. THE FOOD CORPORATION OF INDIA
October 3, 2013
WAHED ALI Vs. HON'BLE GAUHATI HIGH COURT
May 21, 2013
WAPANG MEREN JAMIR Vs. STATE OF NAGALAND
April 12, 2013
WARREN TEA LIMITED Vs. STATE
July 30, 2013
WATIJUNGLA Vs. STATE OF NAGALAND
January 18, 2013
WINMAXX MANAGEMENT SERVICES PVT LTD Vs. UCO BANK
March 14, 2013
WORKMAN OF NAHARHABI TEA ESTATE Vs. MANAGEMENT OF NAHARHABI TEA ESTATE
April 25, 2013
WORKMAN SRI ABDUL KHALIK MAJUMDAR Vs. MANAGEMENT OF PANITOLA TEA ESTATE
August 29, 2013
Y JUGINDRO SINGH Vs. STATE OF MANIPUR
February 19, 2013
Y. KUNJALAL SINGHA Vs. STATE OF ASSAM
November 19, 2013
YENSENBAM ROMEO SINGH Vs. STATE OF MANIPUR
January 16, 2013
YUMA ENTERPRISES Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
April 2, 2013
Z. RULHO Vs. STATE OF NAGALAND
November 15, 2013
ZAIREMSANGUPUII AND ANOTHER Vs. THE STATE OF MIZORAM AND OTHERS
December 19, 2013
ZAITHANMAWII, W/O C ZATHANGA Vs. RALKAPCHHUNGA NOW DEAD
October 3, 2013
ZAMPUII Vs. STATE OF MIZORAM
August 1, 2013
ZINNGAIHNIANG Vs. STATE OF MANIPUR
February 19, 2013
ZORAMMUANA Vs. STATE OF MIZORAM
August 12, 2013
ZUANGTUI INDUSTRIAL ESTATE, AIZAWL Vs. STATE OF MIZORAM
August 13, 2013