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Case Index
Title
Date
ADIM GOLMEI Vs. DISTRICT MAGISTRATE TAMENGLONG DISTRICT, GOVT. OF MANIPUR
May 21, 2013
AHEIBAM ROMEL SINGH Vs. STATE OF MANIPUR
September 24, 2013
AHONGSANGBAM BHEIGASHINGH SINGH Vs. LEITANTHEM SENAPATI SINGH
July 8, 2013
AIHOME REMOI @ AIHOME INPUI Vs. DISTRICT MAGISTRATE, TAMENNGLONG, MANIPUR
September 24, 2013
AJITKUMAR SINGH Vs. STATE OF MANIPUR, REPRESENTED BY THE ADDL. CHIEF SECRETARY
June 25, 2013
ALL MANIPUR JUDICIAL OFFICERS' ASSOCIATION' Vs. STATE OF MANIPUR REPRESENTED BY THE CHIEF SECRETARY OF MANIPUR
March 12, 2013
ALL MANIPUR PWD CONTRACTOR ASSOCIATION Vs. STATE OF MANIPUR REPRESENTED BY ITS COMMISSIONER/SECRETARY
April 29, 2013
AMOM ONGBI RADHAMANI DEVI AND ORS. Vs. THIYAM IBOCHOUBA SINGH
November 15, 2013
ASSOCIATION OF GOVERNMENT HIGHER SECONDARY SCHOOLS Vs. STATE OF MANIPUR REPRESENTED BY COMMISSIONERS
July 11, 2013
AYEKPAM PREMILA DEVI Vs. MANIPUR PUBLIC SERVICE COMMISSION
December 17, 2013
BENAIYA GOLMEI Vs. DISTRICT MAGISTRATE
May 21, 2013
BETTY CHINGSUANKIM Vs. UNION OF INDIA
November 12, 2013
C. NINGMI Vs. STATE OF MANIPUR
February 11, 2013
CH. BIMOLCHANDRA SINGH Vs. STATE OF MANIPUR
December 4, 2013
CH. NILAKANTA SINGH Vs. STATE OF MANIPUR
September 16, 2013
CHAIRMAN, THE MANIPUR MILK PRODUCERS' Vs. IMA LANGNUBI DAIRY CO-OPERATIVE SOCIETY
May 15, 2013
CHINGAKHAM RAGHUMANI SINGH Vs. YUMNAM DHANANJOY SINGH
June 24, 2013
CHINNUAMKIM Vs. UNION OF INDIA
November 12, 2013
CHONGSEI BAITE Vs. STATE OF MANIPUR REPRESENTED BY THE CHIEF SECRETARY, GOVT. OF MANIPUR
May 2, 2013
COMMANDER Vs. THONGKHOMANG HAOKIP
October 30, 2013
COMMISSIONER/PRINCIPAL SECRETARY Vs. YUMNAM SUDHIR SINGH
April 26, 2013
DINESH CHANDER SHARMA Vs. UNION OF INDIA
November 14, 2013
ELANGBAM MANGIJAO SINGH Vs. STATE OF MANIPUR
June 24, 2013
GAIGONGLUNG GOLMEI ALIAS AGANG Vs. DISTRICT MAGISTRATE
April 29, 2013
GAIKHONLUNG PANMEI Vs. STATE OF MANIPUR
November 26, 2013
GENTINLAM VAIPHEI Vs. STATE OF MANIPUR REPRESENTED BY THE COMMISSIONER
June 28, 2013
H. INAO @ NANAO SINGH Vs. STATE OF MANIPUR THROUGH THE COMMISSIONER
June 26, 2013
H.KHAMBA Vs. STATE OF MANIPUR REPRESENTED BY THE SECRETARY
February 13, 2013
H.L. THUNGLUN ANAL Vs. RAM MUNIVAH & OTHERS
April 9, 2013
H.W. THARAWAN Vs. STATE OF MANIPUR REPRESENTED BY THE PRINCIPAL SECRETARY, EDUCATION
February 5, 2013
HEIGRUJAM INAOBI SINGH Vs. STATE OF MANIPUR THROUGH THE COMMISSIONER
January 31, 2013
HEMKHOLUN HAOKIP Vs. DAIKHOTHANG HAOKIP
May 21, 2013
HENA VAIPHEI Vs. STATE OF MANIPUR
June 26, 2013
HIDANGMAYUM BABUDHON SHARMA Vs. STATE OF MANIPUR THROUGH SECRETARY
May 23, 2013
IROM ONGBI PURNIMASHI DEVI Vs. STATE OF MANIPUR
May 22, 2013
J. SURESH BABU Vs. CHINGSUBAM RAJESHWOR SINGH
January 18, 2013
JONATHAN PHIAMPHU ZOU Vs. DISTRICT MAGISTRATE, CHURACHANDPUR, MANIPUR
September 24, 2013
JOYRITA KEISHING Vs. STATE OF MANIPUR REPRESENTED BY COMMISSIONER/SECRETARY
August 21, 2013
K. LOKHOL SINGH Vs. STATE OF MANIPUR REPRESENTED BY COMMISSIONER
September 20, 2013
K. PHALGUNI DEVI Vs. STATE OF MANIPUR THROUGH THE PRINCIPAL SECRETARY/COMMISSIONER
March 13, 2013
KANGABAM ONGBI RUHINI DEVI Vs. HIJAM NABAKUMAR SINGH
May 13, 2013
KH. JOYMATI DEVI Vs. STATE OF MANIPUR
May 13, 2013
KH.JAMINIKANTA SINGH Vs. STATE OF MANIPUR REPRESENTED BY THE ADDL CHIEF SECRETARY
March 21, 2013
KHAIDEM CHANDRAKANTA SINGH Vs. STATE OF MANIPUR
May 23, 2013
KHAIDEM PREMESHOR SINGH Vs. STATE OF MANIPUR REPRESENTED BY COMMISSIONER
April 25, 2013
KHAIDEM PREMESHOR SINGH Vs. STATE OF MANIPUR
April 17, 2013
KHAIMINLUN Vs. STATE OF MANIPUR
May 28, 2013
KHANGEMBAM IMOBA SINGH Vs. STATE OF MANIPUR
August 2, 2013
KHOMDRAM IBOBI SINGH Vs. KHOMDRAM INGOCHAND SINGH
June 25, 2013
KHUMUKCHAM DHIREN SINGH Vs. DISTRICT MAGISTRATE
June 6, 2013
KHUNDRAKPAM NIMAI SINGH Vs. NAOREM SARAT SINGH
May 29, 2013
KHUNUNGMAYUM DHANA SINGH Vs. STATE OF MANIPUR
September 18, 2013
KHUPKHOTHANG MISAO Vs. DISTRICT MAGISTRATE, CHURACHANDPUR DISTRICT, MANIPUR
June 6, 2013
KHUPTINLAM Vs. STATE OF MANIPUR
June 26, 2013
KIMHOITHENG VAIPHEI Vs. STATE OF MANIPUR
February 22, 2013
KONTHOUJAM LOKESHOR SINGH Vs. STATE OF MANIPUR, THROUGH THE CHIEF SECRETARY-CUM- SECRETARY
June 25, 2013
KSH. LAKSHAHEB SINGH Vs. STATE OF MANIPUR THROUGH THE ITS SECRETARY/COMMISSIONER
September 25, 2013
KSHETRIMAYUM (NINGOL) NINGTHOUJAM Vs. STATE OF MANIPUR
February 18, 2013
KSHETRIMAYUM BIMOLA DEVI Vs. STATE OF MANIPUR
June 28, 2013
KSHETRIMAYUM MOTILAL SINGH Vs. STATE OF MANIPUR
November 27, 2013
L. TOHLUTSON KOM Vs. STATE OF MANIPUR
February 19, 2013
L.S. PUNII Vs. STATE OF MANIPUR THROUGH THE COMMISSIONER
January 31, 2013
LAIRENLAKPAM SHAMU SINGH Vs. WAREPAM RAJMOHON SINGH
September 9, 2013
LAISHRAM Vs. STATE OF MANIPUR
March 19, 2013
LAISHRAM (N) MANGILEIMA DEVI Vs. HAOBAM (N) KSHETRIMAYUM ONGBI
January 15, 2013
LAISHRAM (O) BINODINI DEVI Vs. STATE OF MANIPUR-REPRESENTED BY THE COMMISSIONER/SECRETARY
February 27, 2013
LAISHRAM BINOCHANDRA SINGH Vs. STATE OF MANIPUR
October 30, 2013
LAISHRAM KUNJABIHARI SINGH Vs. STATE OF MANIPUR THROUGH THE COMMISSIONER
February 8, 2013
LAISRAM CHAOBA SINGH Vs. POTSANGBAM BIHARI SINGH
February 5, 2013
LEISHANGTHEM (ONGBI) RASHINI DEVI Vs. UNION OF INDIA REPRESENTED BY SECRETARY
September 17, 2013
M.DWIJAMANI SINGH Vs. STATE OF MANIPUR REPRESENTED BY THE PRINCIPAL SECRETARY EDUCATION
January 29, 2013
M.SOMORJIT SINGH Vs. STATE OF MANIPUR THROUGH THE COMMISSIONER/SECRETARY
February 14, 2013
M.TOMBA SINGH Vs. STATE OF MANIPUR, THROUGH THE COMMISSIONER/SECRETARY EDUCATION
February 5, 2013
M/S L.K. & SONS Vs. STATE OF MANIPUR
November 15, 2013
MAISNAM BIREN SINGH @ ACHAMBA LUWANG Vs. STATE OF MANIPUR
April 17, 2013
MANIPUR OLYMPIC ASSOCIATION Vs. TRIATHLON ASSOCIATION OF MANIPUR
March 21, 2013
MANIPUR PUBLIC SERVICE COMMISSION Vs. OJEN KUMAR SINGH
May 24, 2013
MANIPUR PUBLIC SERVICE COMMISSION Vs. R.K. JHULON SINGH
April 9, 2013
MANIPUR PUBLIC SERVICE COMMISSION Vs. R.K. JHULON SINGH
April 18, 2013
MANOHARMAYUM RAJENDRA SHARMA Vs. STATE OF MANIPUR REPRESENTED BY THE COMMISSIONER (EDN/S), GOVT. OF MANIPUR
February 18, 2013
MAYENGBAM (N) NINGTHOUJAM (O) MEMACHA @ OMITA DEVI Vs. STATE OF MANIPUR, REPRESENTED BY THE CHIEF SECRETARY
August 5, 2013
MD DANISH Vs. UNION OF INDIA
July 24, 2013
MD. AKHTAR KHAN Vs. UNION OF INDIA
August 22, 2013
MD. MERI HASSAN Vs. DISTRICT MAGISTRATE THOUBAL DISTRICT, MANIPUR
June 24, 2013
MD. NURUL HAQUE Vs. STATE OF MANIPUR REPRESENTED BY THE COMMISSIONER EDUCATION (S), GOVT. OF MANIPUR
February 20, 2013
MD. THOI @ THOIBA Vs. STATE OF MANIPUR
November 25, 2013
MD. YUMKHAIBAM BASIR Vs. DISTRICT MAGISTRATE, THOUBAL
December 5, 2013
MD.ABDUL RAJAK KHAN @ MAIBA Vs. DISTRICT MAGISTRATE,THOUBAL DISTRICT, MANIPUR
July 11, 2013
MEIHOUBAM IBOCHA SINGH Vs. UNION OF INDIA
November 20, 2013
MINTHING HORAM Vs. STATE OF MANIPUR
January 18, 2013
MOIRANGTHEM IBOYAIMA SINGH Vs. STATE OF MANIPUR
July 17, 2013
MOIRANGTHEM ONGBI IBETON DEVI Vs. STATE OF MANIPUR REPRESENTED BY COMMISSIONER(REVENUE), GOVT. OF MANIPUR
September 5, 2013
MOIROUSANG GUITE Vs. DISTRICT MAGISTRATE, CHURACHANDPUR, MANIPUR
September 24, 2013
MOTI KEISAM Vs. STATE OF MANIPUR THROUGH ITS SECRETARY
August 26, 2013
N. IBETOMBI DEVI Vs. STATE OF MANIPUR
May 14, 2013
N. JUGESHWAR SINGH Vs. STATE OF MANIPUR REPRESENTED BY COMMISSIONER/SECRETARY
July 3, 2013
N.S.CHIPEMMI Vs. STATE OF MANIPUR THROUGH THE CHIEF SECRETARY
January 29, 2013
N.SANGAININGTHOU SINGH Vs. STATE OF MANIPUR THROUGH THE PRINCIPAL SECRETARY
February 26, 2013
NAMEIRAKPAM THOIBI DEVI Vs. STATE OF MANIPUR
February 12, 2013
NATIONAL INSURANCE COMPANY LIMITED Vs. NINGOMBAM ONGBI
January 14, 2013
NATIONAL INSURANCE COMPANY LIMITED Vs. KHAMTINLAN VAIPHEI AND OTHERS
July 5, 2013
NATIONAL INSURANCE COMPANY LTD Vs. L. KHOMEI
May 22, 2013
NATIONAL INSURANCE COMPANY LTD Vs. ZEPNAL
August 27, 2013
NAZIMA SHAH @ IBEM Vs. MD. HASSIMUDDIN
October 24, 2013
NENGMUAN KHUPTONG Vs. DISTRICT MAGISTRATE CHURACHANDPUR, MANIPUR
September 24, 2013
NETRA BAHADUR Vs. STATE OF MANIPUR THROUGH THE PRINCIPAL SECRETARY
January 28, 2013
NG. MAIMU SINGH Vs. STATE OF MANIPUR
June 4, 2013
NGANGBAM NINGOL RANDHONI DEVI Vs. R.K. SABITRI DEVI
August 5, 2013
NGANGOM IBOCHOU SINGH Vs. SECRETARY (REVENUE) TO THE GOVT. OF MANIPUR
May 14, 2013
NIDHI KESARWANI Vs. S.RAMHAOLENG, IRONG
April 30, 2013
NINGTHOUJAM DEVDAS SINGH Vs. STATE OF MANIPUR
December 17, 2013
NINGTHOUJAM NINGOL LEIMAPOKPAM ONGBI Vs. STATE OF MANIPUR
June 25, 2013
NINGTHOUJAM ONGBI MAIMU DEVI Vs. STATE OF MANIPUR THROUGH THE PRINCIPAL SECRETARY
February 7, 2013
O.BASANTAKUMAR SINGH Vs. STATE OF MANIPUR REPRESENTED BY THE PRINCIPAL SECRETARY/COMMISSIONER
February 5, 2013
P.Y. SHANGLUN Vs. STATE OF MANIPUR REPRESENTED BY THE COMMISSIONER/SECRETARY
January 21, 2013
PEBAM (O) INAKHUNBI DEVI Vs. STATE OF MANIPUR
January 15, 2013
PHURITSHABAM MEGHACHANDRA MEITEI Vs. DISTRICT MAGISTRATE, IMPHAL WEST DISTRICT, MANIPUR
September 17, 2013
PUKHRAMBAM JUGESWAR SINGH Vs. STATE OF MANIPUR
February 18, 2013
PUNAM WANGKHEM SINGH BHATIA Vs. MANIPUR INDUSTRIAL DEVELOPMENT
September 18, 2013
R.K. BILATI SINGH Vs. STATE OF MANIPUR REPRESENTED BY THE PRINCIPAL SECY(HEALTH & FW), GOVT. OF MANIPUR
July 3, 2013
R.K. MARY Vs. STATE OF MANIPUR
April 29, 2013
R.K. YAISKUL SINGH Vs. MANIPUR PUBLIC SERVICE COMMISSION
December 4, 2013
RAJKUMAR DWIVEDI Vs. UNION OF INDIA
August 22, 2013
RANBIR SINGH Vs. UNION OF INDIA
May 14, 2013
S K MAIMOM Vs. MANIPUR STATE RURAL ROADS DEVELOPMENT AGENCY & OTHERS
December 6, 2013
S. IBOTOMBI SINGH Vs. STATE OF MANIPUR, REPRESENTED BY THE COMMISSIONER
June 5, 2013
S.N. PAVEI Vs. STATE OF MANIPUR
April 25, 2013
SAGOLSHEM BISWARUP SINGH Vs. STATE OF MANIPUR
January 28, 2013
SANTOSH CHANDRA LUWANG Vs. STATE OF MANIPUR REPRESENTED BY THE PRINCIPAL SECRETARY/COMMISSIONER
June 6, 2013
SECRETARY, INDIAN COUNCIL OF AGRICULTURAL RESEARCH Vs. RAJKUMAR SANAYAIMA SINGH
January 15, 2013
SENJAM DINAMANI SINGH Vs. NANDEIBAM BABU SINGH
August 5, 2013
SHAMURAILATPAM BIJEN SHARMA Vs. STATE OF MANIPUR
November 12, 2013
SHANOUJAM SUNIL MANGANG Vs. STATE OF MANIPUR
February 11, 2013
SINAM ONGBI SUSHILA DEVI Vs. STATE OF MANIPUR THROUGH THE COMMISSIONER/SECRETARY
March 6, 2013
SOIBAM TOMBA SINGH Vs. STATE OF MANIPUR
March 1, 2013
SOROKHAIBAM MADHU SINGH Vs. STATE OF MANIPUR
May 9, 2013
SOUGRAKPAM TAMBA SINGH Vs. DISTRICT MAGISTRATE, THOUBAL DISTRICT, MANIPUR
July 11, 2013
SOYAM(NINGOL) MANI DEVI Vs. STATE OF MANIPUR
April 18, 2013
STATE OF MANIPUR Vs. MAIBAM NINGOL MAIBAM ONGBI
August 23, 2013
STATE OF MANIPUR Vs. N. AMUMACHA SINGH
May 27, 2013
STATE OF MANIPUR Vs. ASHEM ONGBI NGAMBI DEVI
April 17, 2013
STATE OF MANIPUR Vs. GANESHLAL BAGRI & CO
June 24, 2013
STATE OF MANIPUR Vs. NANDEIBAM GRACESON MEITEI
August 26, 2013
STATE OF MANIPUR Vs. S. KAPANGKHUI SIMRAH
January 29, 2013
STATE OF MANIPUR Vs. NGAIRANGBAM BROJENDRO SINGH
October 3, 2013
STATE OF MANIPUR Vs. LALHMINGSANGA MIZO @ MINSANG
October 3, 2013
STATE OF MANIPUR Vs. V. KAMA PAITE
December 15, 2013
STATE OF MANIPUR Vs. NAGA HINDI VIDYAPITH, MANIPIUR
April 18, 2013
STATE OF MANIPUR Vs. KHUMANLAMBAM NILAROTON SINGH
April 26, 2013
STATE OF MANIPUR Vs. CH. SANA DEVI
June 25, 2013
STATE OF MANIPUR Vs. H.S. DAWNER
April 16, 2013
STATE OF MANIPUR REPRESENTED BY COMMISSIONER/SECRETARY(INDUSTRIES) GOVT. OF MANIPUR Vs. R.K. BONBIHARI SINGH
July 3, 2013
STATE OF MANIPUR REPRESENTED BY THE COMMISSIONER/SECRETARY, EDUCATION Vs. NINGTHOUJAM THAMBALNGAMBA
July 4, 2013
STATE OF MANIPUR REPRESENTED BY THE PRINCIPAL SECRETARY Vs. L.PAKCHAO SINGH
April 9, 2013
STATE OF MANIPUR REPRESENTED BY THE SECRETARY (HOME) TO THE GOVT. OF MANIPUR Vs. SANGAMSEL MARING
May 22, 2013
STATE OF MANIPUR THROUGH THE COMMISSIONER Vs. STATE TRANSPORT WORKERS' UNION
May 28, 2013
STATE OF MANIPUR THROUGH THE COMMISSIONER/SECRETARY Vs. NAOREM BHOBINDRA SINGH
April 29, 2013
STATE OF MANIPUR THROUGH THE COMMISSIONER/SECRETARY Vs. SALAM DEBENKANTA SINGH
August 29, 2013
STATE OF MANIPUR THROUGH THE COMMISSIONER/SECRETARY Vs. ANILKUMAR ROY S/O L. PRAPHULLO CHANDRA ROY
September 6, 2013
STATE OF MANIPUR, REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF MANIPUR Vs. NINGTHEMCHA ONGBI SHAKHENBI DEVI
May 21, 2013
STATE OF MANIPUR, THROUGH THE COMMISSIONER/SECRETARY Vs. NGAZEK NGASAINAO
July 25, 2013
STATE OF MANIPUR; COMMISSIONER/SECRETARY, IFCD GOVT OF MANIPUR; CHIEF ENGINEER, IFCD(WING-I), GOVT OF MANIPUR Vs. LAISHRAM KHOGENDRA SINGH
July 21, 2013
SULEKHA SINHA Vs. STATE OF MANIPUR
January 15, 2013
T.G.KHAM Vs. STATE OF MANIPUR
June 28, 2013
T.LALA Vs. STATE OF MANIPUR
June 26, 2013
T.THANGLET GUITE Vs. STATE OF MANIPUR
November 20, 2013
TAKHELLAMBAM DEMONA CHANU Vs. STATE OF MANIPUR
February 8, 2013
TH. INAOCHA SINGH Vs. STATE OF MANIPUR
May 23, 2013
TH. SULOCHANA DEVI Vs. STATE OF MANIPUR REPRESENTED BY THE PRINCIPAL SEC
June 26, 2013
THANGJAM IBOMCHA SINGH Vs. STATE OF MANIPUR, THROUGH THE COMMISSIONER/SECRETARY CO-OPERATION
February 13, 2013
THANGJING SEVA MANDAL Vs. STATE OF MANIPUR
June 6, 2013
THGOKCHOM SAMBI SINGH @ KHAMBA Vs. DISTRICT MAGISTRATE, THOUBAL, MANIPUR
October 24, 2013
THOKCHOM ASHALATA DEVI Vs. STATE OF MANIPUR
March 1, 2013
THOKCHOM SARATKUMAR SINGH Vs. CHINGANGBAM DOLEN @ DORENDRO SINGH
September 12, 2013
THOKCHOM SUBADANI DEVI Vs. WAIKHOM SHARATKUMAR SINGH
February 5, 2013
THONGRAM HARIDAS SINGH Vs. STATE OF MANIPUR
November 28, 2013
THONGRAM HARIDAS SINGH, M/S ASHA CINEMA Vs. STATE OF MANIPUR
July 3, 2013
THOUDAM BRAJAGOPAL SINGH Vs. STATE OF MANIPUR
August 26, 2013
THOUDAM NINGOL THONGAM Vs. STATE OF MANIPUR THROUGH THE SECRETARY ARTS & CULTURE TO THE GOVT. OF MANIPUR
February 6, 2013
TONGBRAM CHANDRAKALA DEVI Vs. LUXMI DEVELOPMENT INSTITUTE
May 24, 2013
TRIATHLON ASSOCIATION OF MANIPUR Vs. MANIPUR OLYMPIC ASSOCIATION
February 21, 2013
TUANKHANSUAN Vs. UNION OF INDIA
November 12, 2013
UNION OF INDIA Vs. SEIKHOMANG GENGE
May 10, 2013
UNION OF INDIA Vs. THANGLET VAIPHEI
July 3, 2013
UNION OF INDIA REPRESENTED BY SECRETARY, MINISTRY OF HOME Vs. B.S. YAMBEM
August 5, 2013
USHAM IBOTOMBI SINGH Vs. STATE BANK OF INDIA
May 17, 2013
W. BIRBAL SINGH Vs. STATE OF MANIPUR
December 6, 2013
W.TEJMANI SINGH Vs. STATE OF MANIPUR
January 29, 2013
WAHENGBAM (N) KSHETRIMAYUM (O) SULOCHANA DEVI Vs. STATE OF MANIPUR, REPRESENTED BY THE COMMISSIONER
February 4, 2013
WAHENGBAM SHAKHENBI DEVI Vs. STATE OF MANIPUR
February 18, 2013
Y. JUGINDRO SINGH Vs. STATE OF MANIPUR
February 19, 2013
Y.SURJAMANI SINGH Vs. STATE OF MANIPUR
June 26, 2013
YENDREMBAM RONIBALA DEVI Vs. STATE OF MANIPUR REPRESENTED BY THE CHIEF SECRETARY
May 21, 2013
YL. ROMI Vs. STATE OF MANIPUR THROUGH THE SECRETARY/COMMISSIONER
February 26, 2013
YUMKHAIBAM HARIMOHAN SINGH Vs. STATE OF MANIPUR
December 18, 2013
YUMNAM ARUN SINGH Vs. STATE OF MANIPUR THROUGH THE ITS PRINCIPAL SECRETARY
April 15, 2013
YUMNAM RAJEN SINGH Vs. YUMNAM LUKHOI SINGH
August 6, 2013
ZINNGAIHNIANG Vs. STATE OF MANIPUR
February 19, 2013