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Case Index
Title
Date
A VENKAT RAO Vs. STATE OF ORISSA
April 10, 2013
Abdul Alif @ Gudu Vs. State of Orissa
August 14, 2013
ABDUL RASHID Vs. STATE OF ODISHA
December 11, 2013
ABHIMANYU PRADHAN Vs. STATE OF ORISSA
October 21, 2013
ABHIMANYU TRIPATHY Vs. STATE AND ORS.
September 4, 2013
ABHITOSH DEBATA Vs. STATE OF ORISSA
May 15, 2013
ABINASH SAMAL Vs. GITIPUSPA SAMAL
May 17, 2013
ABIT PILOO MODY COLLEGE OF ARCHITECTURE Vs. STATE OF ODISHA
October 3, 2013
ADIKANDA SATPATHY Vs. STATE OF ORISSA
April 4, 2013
ADITYA STEEL IND. Vs. COMNR. SALES TAX AND ANR.
August 16, 2013
Ajit Kumar Routray Vs. State of Orissa
July 24, 2013
Akshaya Kumar Pattnaik Vs. State of Orissa
June 28, 2013
AKSHAYA KUMAR SWAIN Vs. DOLAGOBINDA SWAIN
July 19, 2013
AKULA CHANDRA PARIDA Vs. STATE OF ORISSA
October 9, 2013
Alekh Rajhans Vs. Joint Commissioner, Consolidation
February 1, 2013
AMAL KRISHNA RAY Vs. BANK OF BARODA
March 1, 2013
AMARESH SARKAR Vs. SIBA CHARAN BOSE
August 2, 2013
Ambika Prasad Parida Vs. State of Odisha
August 22, 2013
AMBIKA PRASAD RATH Vs. STATE OF ORISSA
December 12, 2013
Amit Kr. Pattanayak Vs. State of Odisha
July 12, 2013
AMIYA KUMAR SAHU Vs. AJIT KUMAR SAHU
May 6, 2013
AMRUT KUMAR MALLIK Vs. STATE OF ODISHA
November 22, 2013
AMULYA KUMAR JENA Vs. STATE OF ORISSA
October 28, 2013
ANAM CHARAN BEHERA Vs. ADIKANDA PATRA
August 5, 2013
ANAND DASH Vs. STATE OF ORISSA
April 24, 2013
ANANDA CHANDRA OJHA Vs. ASHOK SAHOO
February 13, 2013
Ananta Charan Pothal Vs. Guramani Pothal
August 14, 2013
ANDREW YULE AND CO. LTD. Vs. STATE OF ORISSA
March 15, 2013
ANIRUDHA DAS Vs. RANJIT PRASAD DAS
September 16, 2013
ANISOOR RAHEMAN Vs. STATE OF ORISSA
May 17, 2013
Anita Kumari Panda Vs. Controller of Examinations, C.H.S.E., Odisha
May 1, 2013
ANJALI BEHERA Vs. RASMITA KAR
August 6, 2013
ANTARYAMI BIHARI Vs. STATE OF ORISSA
July 17, 2013
ANTARYAMI MOHAPATRA Vs. STATE AND ORS.
August 7, 2013
ANUP KUMAR JAIN Vs. COLLECTOR, BOLANGIR
December 9, 2013
ANUP KUMAR NATH SHARMA Vs. STATE OF ORISSA
July 9, 2013
ANUPAMA DASH Vs. ABHIMANYU MAHAPATRA
August 14, 2013
ANUPAMA PANDA Vs. STATE OF ORISSA
November 27, 2013
APSARUN BEGUM Vs. SK. GULAM NABI
March 13, 2013
Arati Jena Vs. State of Orissa
January 22, 2013
ARJUNA CHANDRA JENA @ ARJUNA JENA Vs. COMMISSIONER, CONSOLIDATION ORISSA, CUTTACK
September 24, 2013
ARJUNA MOHAPATRA Vs. DHANESWAR MOHAPATRA
July 16, 2013
Arrantaswar Deb Vs. Harihar Acharaya
February 5, 2013
ARUN KUMAR Vs. N.NIRMALA DEVI
September 12, 2013
ASHABATI GUPTA Vs. RAM PRATAP AGARWAL
July 31, 2013
Ashok Kumar Prusty Vs. State of Orissa
May 17, 2013
ASISH MOHAPATRA Vs. PRIYADARSINI BARIK
July 31, 2013
ASIT KUMAR BEHARA Vs. STATE OF ORISSA
September 20, 2013
Aswin Kumar Das Vs. Executive Engineer, Balasore Electrical Division
January 30, 2013
Aswini Kumar Aich Vs. Paramananda Aich
July 4, 2013
AUROGLOBAL COMTRADE PVT. LTD Vs. SENIOR MANAGER, SBI
September 12, 2013
B.M., B.A.G.I. CO. LTD. Vs. MANIKA @ MANAB HANSDAH
September 4, 2013
BABITA PARIDA Vs. MAA BASANTI TRACTOR GROUP
February 6, 2013
BABITA PATTANAYAK Vs. STATE OF ORISSA
December 18, 2013
BABOOL AGENCIES Vs. RTO, CUTTACK
October 8, 2013
BADAL SINGH AND ORS. Vs. LAXMIDHAR SAHU AND ANR.
August 7, 2013
BADANI PARIDA Vs. MAHANGA PARIDA
August 2, 2013
BAHUDA SAHOO Vs. STATE OF ORISSA
October 30, 2013
Baijayanti Swain Vs. State of Odisha
February 7, 2013
BAJAJ ALLIANZ GEN. IN Vs. BADAL SINGH
August 7, 2013
BALARAM DIXIT Vs. TADIT KUMAR ROUT
April 17, 2013
BANAMALI PANDA Vs. COMMISSIONER, LAND RECORDS AND SETTLEMENT
July 24, 2013
BANKIM CHANDRA DEY Vs. PULIN BIHARI DEY
September 12, 2013
BANSIDHAR JENA Vs. STATE OF ORISSA
January 18, 2013
Bansidhar Sethi Vs. Kusuma Dei
August 14, 2013
BANU ALIAS BANAMALI BEHERA Vs. STATE OF ORISSA
February 26, 2013
BASANTA NAYAK @ ANANTA MALLI Vs. STATE OF ORISSA
December 10, 2013
BASANTI MALLICK Vs. NARAYAN CHANDRA MALLICK
September 24, 2013
BASANTI MUKHI Vs. NARESH CHANDRA SAHOO AND ANOTHER
April 30, 2013
BASIL LAKRA Vs. STATE OF ORISSA
June 27, 2013
BASUDEV MAHAKUD Vs. NATIONAL SEEDS CORPORATION LTD
March 15, 2013
BASUDEV PUJARI Vs. STATE OF ORISSA
September 23, 2013
BASUDEV SAMANTARAY Vs. STATE OF ODISHA
November 20, 2013
BATAKRUSHNA SETHY Vs. MUKTILATA KAR
May 2, 2013
BAY EXPLORATION PROJECT, OIL INDIA LTD. Vs. PRESIDING OFFICER, CENTRAL GOVT. INDUSTRIAL TRIBUNAL
June 28, 2013
BEDADYUTI SAMANTARAY Vs. STATE
April 3, 2013
BENUDHAR JENA Vs. SUJATA SAHOO
May 15, 2013
BHABA KRISHNA MISHRA Vs. STATE OF ODISHA
August 21, 2013
BHAGABAN SETHI Vs. LOKANATH SETHI
April 8, 2013
BHAGABAN SHADANGI Vs. STATE OF ORISSA
July 12, 2013
BHAGIRATHI PARIDA Vs. CHIEF MANAGER, UCO BANK, CUTTACK
March 15, 2013
BHALU SAHU @ NARAYANA SAHU Vs. STATE OF ORISSA
August 27, 2013
Bhimsen Gochhayat Vs. Zonal Manager, Bank of India
June 27, 2013
BHUBANESWAR THAKUR Vs. GENERAL MANAGER, TATA IRON & STEEL CO LTD
July 9, 2013
BIBHUDHENDU PRASAD MOHANTY Vs. STATE OF ORISSA
July 12, 2013
BIBHUTI B. PATTNAIK Vs. STATE ANDORS.
August 6, 2013
BICHITRANANDA JENA Vs. STATE OF ORISSA
August 5, 2013
BIDHU BHUSHAN SWAIN Vs. MAMATA MAYEE JENA
September 25, 2013
Bijay Kumar Routray Vs. Prafulla Chandra Routray
August 14, 2013
BIJAY MISHRA Vs. UNION OF INDIA
September 24, 2013
BIJAYA KERKETTA Vs. STATE OF ORISSA
March 12, 2013
BIKASH KUMAR PATTNAIK Vs. SAMBALPUR DISTRICT CO-OPERATIVE CENTRAL BANK LIMITED
July 5, 2013
BIMALA BISSOI Vs. STATE OF ORISSA
September 23, 2013
BINAPANI @ SUBHADRA SETHI Vs. STATE OF ODISHA
March 15, 2013
BINAYA BHASHAN KUMAR BISWASI Vs. STATE OF ORISSA
October 7, 2013
Binaya Bhusan Pattnaik Vs. Sujata Pattnaik
August 30, 2013
Bindu Mohanta Vs. State of Orissa
February 5, 2013
BINOD BEHARI PANDA Vs. MRUGESWAR DEV
October 10, 2013
BINOD BIHARI TRIPATHY Vs. PRAVATI RANI TRIPATHY
July 29, 2013
Bipin Panigrahi Vs. Johones Palo
July 5, 2013
BIRA KISHORE RAJ Vs. UTKAL UNIVERSITY
September 13, 2013
BIRABARA KANDI Vs. STATE OF ORISSA
September 4, 2013
BISHNU CHARAN MOHANTY Vs. MANAGEMENT OF SARALA WEAVERS COOPERATIVE SPINNING MILLS LTD
April 24, 2013
BISHNU CHARAN MOHANTY Vs. RAHAS BIHARI DAS
May 3, 2013
BISHNUPRIYA DEVI Vs. ASHOKA CROKERIES LTD.
August 21, 2013
Bishnupyiya Dei Vs. Board of Secondary Education
August 20, 2013
BISWA RANJAN MOHANTY Vs. STATE OF ODISHA
April 24, 2013
BISWAJIT DASH Vs. MILAN DASH
August 27, 2013
BISWAJIT PATTNAIK Vs. STATE OF ORISSA
May 31, 2013
BISWAMOHAN MISHRA Vs. RADHARANI MISHRA & ANOTHER
August 30, 2013
BISWANATH DAS Vs. CHIEF ENGINEER, WORLD BANK PROJECT
July 9, 2013
BISWANATH MOHANTY Vs. KAILASH CH. MOHANTY
September 27, 2013
BISWANATH SINGH Vs. STATE OF ODISHA
July 30, 2013
Braja Gopal Das Vs. State of Orissa
January 11, 2013
BRAJA KISHORE DAS Vs. STATE OF ORISSA
August 2, 2013
BRAJA SUNDAR NANDA Vs. PRAVABATI KAR
August 14, 2013
BRAJESH NAYAK Vs. COLLECTOR, BARGARH
April 25, 2013
BRANCH MANAGER, BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD Vs. KUMARI PODHA
July 24, 2013
BRUNDABAN MAHAPATRA Vs. DIRECTOR OF ESTATES AND EX-OFFICIO DEPUTY SECRETARY TO GOVERNMENT, GENERAL ADMINISTRATION DEPARTMENT
August 5, 2013
BSNL, ROURKELA Vs. ASSISTANT PROVIDENT FUND COMMISSIONER, ROURKELA
July 30, 2013
BUDHA @ BUDHA CHARAN PANDA Vs. STATE OF ORISSA
March 8, 2013
Budhinath Moharana Vs. Director of Consolidation, Orissa, Cuttack
July 12, 2013
BULU ALIAS AMULYA SWAIN Vs. STATE OF ORISSA
March 22, 2013
CENTURION UNIVERSITY OF TECHNOLOGY Vs. STATE OF ODISHA
September 27, 2013
CH NAGENDRA NATH MISHRA Vs. M/S TATA REFRACTORIES LTD
May 17, 2013
Ch. Nagendra Nath Mishra Vs. Tata Refractories Ltd.
May 17, 2013
Chaina Dalai Vs. State of Orissa
January 29, 2013
CHAIRMAN, ODISHA JOINT ENTRANCE Vs. RAJASHREE NAYAK
September 27, 2013
Chakradhar Pradhan Vs. State of Orissa, represented by its Collector, Bhadrak
March 15, 2013
Chandabai Sharma Vs. Addl. District Magistrate, Bargarh
January 21, 2013
CHAPALA MOHANTY Vs. ADDITIONAL D.G. OF POLICE-CUM-I.G. OF PRISONS
October 10, 2013
CHHAKEI SETHI Vs. NARESH CHANDRA SAHOO AND ANOTHER
April 30, 2013
CHITARANJAN SAHOO Vs. STATE OF ORISSA
October 22, 2013
COMMISSIONER KENDRIYA VIDYALAYA SANGATHAN, NEW DELHI Vs. V. SATYA NARAYAN MURTY
April 22, 2013
D.M., N.I.A. CO. LTD. Vs. CHATURBHUJA NAYAK
August 13, 2013
D.M., O.I. CO. LTD. Vs. IRMA TIRKEY
August 26, 2013
Daljit Singh,Daljit Singh Flora Vs. Saguni Singh
January 4, 2013
DAMODAR LENKA Vs. STATE OF ORISSA
July 4, 2013
DAMODAR PRASAD MOHANTY Vs. BIRANCHI KAR
December 11, 2013
DANIEL DUNG DUNG Vs. STATE OF ORISSA
December 17, 2013
DASARATH MOHANTA Vs. KHITISH CHANDRA MOHANTA
July 12, 2013
Dasrathi Rana Vs. State
January 4, 2013
Dayanidhi Pradhan Vs. Mahanadi Coalfields Limited
May 16, 2013
DAYANIDHI SAHU Vs. PRESIDING OFFICER
June 28, 2013
DEBAKANTA RAY Vs. SECRETARY ROTARY CLIB PURI
October 1, 2013
DEBASIS ROUT Vs. MANOJ KUMAR PARIDA
March 7, 2013
DEBENDRANATH SAHOO Vs. STATE
August 1, 2013
DEEPAK K. MOHANTY Vs. ADDITIONAL D.G. OF POLICE
October 10, 2013
DEEPAK SIKARIA Vs. SHYAM SUNDAR SIKARIA
April 8, 2013
Deity Raghunath Mahaprabhu installed at Raghunath Math, Balasore Vs. Kashinath Dalai
April 25, 2013
DENGENA PATAMAJHI Vs. STATE OF ORISSA
January 18, 2013
DEPUTY GENERAL MANAGER Vs. ANUP KUMAR PANDA
September 5, 2013
Dhaneswar Nayak Vs. State of Orissa
July 8, 2013
DHODIA ALIAS GOPAL CHANDRA Vs. STATE OF ORISSA
January 16, 2013
DIBYA KISHORE PATEL Vs. TANOJ KUMARI PATEL
August 27, 2013
DIBYA KISHORE PATEL Vs. TANOJ KUMARI PATEL
August 21, 2013
DIGAMBAR MOHANTA Vs. STATE & ORS.
August 5, 2013
DILIP KUMAR PATTANAIK Vs. BHUBANESWAR DEVELOPMENT AUTHORITY
October 10, 2013
Dillip Kumar Baral Vs. Biju Pattnaik University and Technology (BPUT), represented through the Registrar, Rourkela
July 4, 2013
Dillip Kumar Sahu Vs. State of Odisha
May 15, 2013
DINABANDHU JANI Vs. HEMANTA KANHAR
June 20, 2013
District Central Co-operative Bank Ltd, Bolangir Vs. Lingaraj Meher
March 26, 2013
Divine Construction, Jajpur Vs. State of Odisha
June 26, 2013
DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LTD Vs. BASANTI SAHU & SIX
May 10, 2013
DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY LTD Vs. CHITTARANJAN MALLICK
July 24, 2013
Divisional Manager, the New India Assurance Co. Ltd., Cuttack Vs. Prasanna Kumar Sahu
April 4, 2013
DR. RUDRA DEO KUMAR Vs. STATE OF ODISHA
August 19, 2013
DR. SUKADEV NANDA Vs. DR. KASTURI SAHOO
September 24, 2013
DROUPADI JAIN Vs. ANANDA KUMAR AGRAWAL
October 1, 2013
DURGA PRASAD AGARWALLA Vs. BINOYENDRANATH BANERJEE
October 25, 2013
EXECUTIVE ENGINEER Vs. PRESIDING OFFICER
April 30, 2013
EXECUTIVE ENGINEER Vs. R. WARA LAXMI
August 23, 2013
EXECUTIVE ENGINEER ELECTRICAL Vs. CHAIRPERSON
February 14, 2013
G. DEVENDRA RAO Vs. G. PUSPA PRABHA RAO @ DORA
April 10, 2013
GAGAN JENA Vs. RAMA CHANDRA PARIDA
July 24, 2013
Ganapati Sunani Vs. Divisional Manager, LIC of India, Berhampur Division, Ganjam
July 25, 2013
GAYATRI TRADERS Vs. STATE OF ORISSA
July 11, 2013
GIRISH CHANDRA MOHANTY Vs. STATE OF ORISSA
July 1, 2013
GOBINDA SOREN Vs. STATE OF ODISHA
August 21, 2013
GOMA KHAN Vs. HAIDAR KHAN
September 12, 2013
GOPAL ALIAS SANKARSAN SATPATHY Vs. DEBENDRA NAYAK
November 27, 2013
GOPALPUR PORT EMPLOYEE Vs. EXE. ENGNR PORT AND INLA
August 22, 2013
GOPI ALIAS GOPAL ROUT Vs. STATE OF ORISSA
April 3, 2013
GOVERNMENT OF ORISSA Vs. DURGA CHARAN BALABANTARAY
October 9, 2013
GULGULA @ GULAP KHAN Vs. STATE OF ORISSA
March 19, 2013
HARI PRIYA SAHOO Vs. JAGAR SAHOO
January 16, 2013
HARIBANDHU SAHOO Vs. DAYANIDHI SAHOO
August 12, 2013
HARIHAR BEHERA @ NARAHARI BEHERA Vs. ASHOK KUMAR DAS
October 30, 2013
HARIHAR DEHURY AND ANOTHER Vs. STATE OF ORISSA
August 7, 2013
Harihar Jena Vs. Sulochana Sahoo
May 14, 2013
HARIHAR KHARASUDDHA PATNAIK Vs. STATE OF ORISSA
January 9, 2013
HIMANSU SEKHAR SAHOO Vs. STATE OF ODISHA
July 24, 2013
HINDUSTHAN LEVER LIMITED Vs. COLLECTOR & DISTRICT MAGISTRATE
September 25, 2013
HOTEL HANS COCO PALMS Vs. MILAN DAS
September 20, 2013
HOTEL SHEELA TOWERS (P) LTD Vs. ORISSA ELECTRICITY REGULATORY COMMISSION
June 28, 2013
HRUDANANDA SAHU Vs. STATE OF ORISSA
October 9, 2013
INDIAN RED CROSS SOCIETY Vs. BANKANIDHI MISHRA
March 15, 2013
INDIRA ENGLISH MEDIUM SCHOOL Vs. SUB-COLLECTOR, BHUBANESWAR
October 1, 2013
INDU BEHERA Vs. STATE OF ORISSA
April 16, 2013
INSPECTOR GENERAL OF REGISTRATION-CUM-STAMP COLLECTOR, ORISSA Vs. M/S. BRIGHT PROJECTS PVT. LTD.
December 16, 2013
ISWAR CHAND DASH Vs. FIRST ADDITIONAL DISTRICT
March 25, 2013
ISWAR PANIGRAHI Vs. STATE OF ORISSA
September 13, 2013
Itihas Samantray Vs. Tata Motors Finance Ltd.
September 2, 2013
JAGABANDHU BARIK Vs. KUMUDINI NAYAK
July 29, 2013
JAGANNATH MAHAPRABHU BIJE Vs. RADHA PANKAJ DAS
September 27, 2013
JAGANNATH MEHER Vs. STATE OF ODISHA
August 14, 2013
JAGAT JIBAN PRASAD Vs. KRISHNA GUPTA
February 5, 2013
JALU MAJHI Vs. STATE OF ORISSA
January 18, 2013
JAMUNA SINGH Vs. COLLECTOR, BALSORE
August 7, 2013
JANATA JHA Vs. ASSISTANT DIRECTOR
December 16, 2013
JANMAN BEHERA Vs. CHIEF DISTRICT VETERINARY OFFICER
October 9, 2013
Jay Bihari Patel Vs. State of Orissa
April 4, 2013
JAYA NARAYAN SATAPATHY Vs. STATE OF ORISSA
September 17, 2013
Jayanta Kumar Sahu Vs. Laxmidhar Sahu
January 16, 2013
JAYARAM MOHAPATRA Vs. DEBTS RECOVERY APPELLATE TRIBUNAL
September 2, 2013
JAYASEN PATRA Vs. ORISSA POWER GENERATION CORPORATION LIMITED
October 9, 2013
Jhunu Biswal Vs. Ratan Biswal
April 11, 2013
JIBARDHAN SAHU Vs. COLLECTOR BARGARH
July 17, 2013
Jitendra Kumar Choudhury Vs. Banku Sahoo
July 25, 2013
JITENDRA ROUT Vs. STATE OF ODISHA
August 20, 2013
Jyoti Ranjan Mohanty Vs. Alok Ranjan Mohanty
April 30, 2013
JYOTSHNAMAYEE PATTANAIK Vs. LALIT KUMAR PATTANAIK
June 27, 2013
Jyotsna Rani Tripathy Vs. State of Orissa
May 17, 2013
K TIRUMALESWAR RAO @ TIRUMALA Vs. STATE OF ORISSA
July 2, 2013
KABITA SWAIN Vs. STATE OF ORISSA
December 5, 2013
KAILASH CHANDRA SWAIN Vs. STATE OF ORISSA
March 26, 2013
KALYANI MOHANTY Vs. STATE OF ORISSA
April 26, 2013
KAMAL LOCHAN BEHERA Vs. STATE OF ORISSA
April 4, 2013
KAMAL PRASAD BONDIA Vs. STATE OF ORISSA
September 3, 2013
Kamala Biswal Vs. State of Orissa
April 24, 2013
KAMALAKANTA MODI Vs. STATE OF ORISSA
September 27, 2013
KAMALAKANTA SAHOO Vs. STATE OF ORISSA
July 26, 2013
Kanhu Charan Dash Vs. State of Orissa
April 3, 2013
Kanti Bundki Vs. Sindhusuta Pradhan
April 5, 2013
KASINATH NANDI AND ORS. Vs. RUDRANARAYAN MISHRA AND ORS.
October 30, 2013
KHIROD CHANDRA BEHERA Vs. STATE OF ORISSA
June 21, 2013
KHITISH CHANDRA PATRA Vs. SARITA SA
August 22, 2013
KIRAN SADANGI Vs. TAPAN KUMAR KHADENGA
September 20, 2013
KISHAN N. PARIKH Vs. TRILOCHAN BARIK
August 16, 2013
KISHORE CH. BEHURA Vs. AJAY KU. BEHURA
September 16, 2013
Kishore Kalet Vs. State of Orissa
January 8, 2013
KISHORE PALLEI Vs. ARUNA KUMAR PANDA
April 4, 2013
Kishori Ranjan Dash Vs. State of Odisha
August 27, 2013
KONAPALU SURYA NARAYANA Vs. STATE OF ORISSA
March 1, 2013
KORADA VIJAYA Vs. SUB COLLECTOR, RAYAGADA
September 4, 2013
KRUSHNA BISOI Vs. DHANESWARI BISOI
February 7, 2013
KRUSHNA CHANDRA SAMAL Vs. STATE OF ORISSA
July 25, 2013
KRUSHNA PRIYA PANDA Vs. STATE OF ORISSA
September 18, 2013
KUNI DEI @ KUNI BEHADI Vs. PABITRA MOHAN BEHADI
August 7, 2013
KUNIMANI MALLIK Vs. COLLECTOR, PURI
September 20, 2013
Kunja Bihari Patra Vs. Public Information Officer
July 2, 2013
KURSA PANGI @ KRUSU PANGI Vs. STATE OF ORISSA
July 3, 2013
KUTULI ALIAS ISWAR NAIK Vs. STATE OF ODISHA
July 23, 2013
L.P. Electronics (Orissa) Pvt. Ltd. Vs. Tirupati Electro Marketing Pvt. Ltd.
June 18, 2013
Lala Sachikanta Chand Vs. State of Orissa
July 12, 2013
LALITA DASHI Vs. ACHYUTANADA DAS
May 31, 2013
LAMBODAR SAHOO Vs. COMNR.-C-SECY, REVENUE
August 20, 2013
Laxman Prusty Vs. State of Orissa
March 7, 2013
LAXMI NARAYAN MOHAPATRA & ORS. Vs. ROTARY CLUB, BHADRAK & ORS.
May 31, 2013
Laxmibala Bohidar Vs. Janaki Pattanaik
April 17, 2013
LAXMIDHAR BISWAL Vs. DURYODHAN PRADHAN
October 7, 2013
Laxmidhar Mahasuar Vs. Satyanarayan Dev
July 12, 2013
LAXMIPRIYA TRIPATHY Vs. STATE AND ORS.
August 7, 2013
LILI LATA SAHOO Vs. STATE OF ODISHA
September 12, 2013
LOKANATHA SAHU Vs. STATE OF ORISSA
December 10, 2013
M.V.NARESH KUMAR Vs. AXESS MEDICOM PVT. LTD
July 19, 2013
M/S PARADIP MULTI CARGO BERTH PRIVATE LIMITED Vs. PARADIP PORT TRUST
April 9, 2013
M/S VISA STEEL LIMITED Vs. COMMISSIONER, CENTRAL EXCISE, CUSTOMS & SERVICE TAX
July 24, 2013
M/S. MOHAPATRA BINDER Vs. STATE OF ODISHA
December 20, 2013
M/S. NARBHERAM POWER & STEEL PVT. LTD. Vs. ADDITIONAL COMMISSIONER OF CENTRAL EXCISE, CUSTOMS & SERVICE TAX AND OTHERS
January 16, 2013
M/S. NEW INDIA ASSURANCE CO. LTD Vs. NIM INDRAJIT SINGH
May 10, 2013
M/S. OLYMPIC OIL INDU. Vs. PARADEEP PORT TRUST
August 12, 2013
M/S. SKOL BREWERIES LTD Vs. M/S. SRIRAM ENGINEERING
July 12, 2013
Madhusudan Panigrahi Vs. State of Orissa
July 30, 2013
MADHUSUDAN SAHU Vs. STATE OF ORISSA
July 26, 2013
MAHANTA NAROTTAM DAS Vs. RAMA CHANDRA PATRA
November 25, 2013
MAHESWAR BARIK AND ORS. Vs. UPENDRA BARIK AND ORS.
October 1, 2013
MAKAR GOCHHI Vs. UNION OF INDIA
July 30, 2013
MAKARDHWAJA MOHANTY Vs. DHARMABIRA KANUNGO
March 12, 2013
MAMITA CHOUDHURY Vs. STATE OF ORISSA
February 18, 2013
MAMITA THATI Vs. NEPURA PRADHAN
September 13, 2013
MAMITA THATI Vs. NEPURA PRADHAN
November 27, 2013
MANAGEMENT OF CUTTACK MUNICIPAL CORPORATION Vs. WORKMAN SRI SRADHAKAR MOHANTY
April 24, 2013
MANAGEMENT OF DIRECTORATE OF PRINTING STATIONERY Vs. ALL ORISSA TECHNICAL
April 30, 2013
MANAGEMENT OF M/S. MI. Vs. P.O, INDUSTRIAL TRIBUNAL
August 13, 2013
MANAGEMENT OF M/S. ORISSA AIR PRODUCTS LTD. Vs. STATE OF ORISSA
March 26, 2013
MANAGEMENT OF TATA SPONGE IRON LTD Vs. G C MOHANTA
July 5, 2013
MANAGEMENT OF UPPER INDRAVATI PROJECT Vs. ITS WORKMAN SMT A K DHANPHUL
March 19, 2013
MANAGEMENT, D.F.O. Vs. ARAKHITA CH. SAMANTA
August 14, 2013
MANAGER, ANGUL ELECTRICAL DIVISION Vs. GOTIKA NAIK
March 12, 2013
MANAGER, N I A CO LTD Vs. PRATIMA SUKLA
August 27, 2013
MANAGING DIRECTOR Vs. RAIBARI CHHATRIA
February 26, 2013
MANAGING DIRECTOR ORISSA STATE CO OPERATIV3 MARKETING Vs. RENUPRIYA RAY W/O LATE HRUDANANDA RAY
March 12, 2013
MANAGING DIRECTOR, WESCO Vs. MANINI MAJHI
August 1, 2013
Manasi Mishra Vs. Union of India
March 15, 2013
MANJULATA SETHI Vs. SASMITA MAHALIK
August 20, 2013
MANJURANI THANAPATI Vs. ANANDINI PUJAHARI
September 4, 2013
MANOJ KUMAR Vs. STATE OF ODISHA
September 18, 2013
MANOJ KUMAR BANSAL Vs. SUNIL KUMAR AGARWAL
May 14, 2013
MANOJ KUMAR NAYAK Vs. GUNA MOHANTY
April 25, 2013
Manu Mallik Vs. State of Odisha
August 20, 2013
MARINE DIESEL SERVICE Vs. BHARAT PETROLEUM CORPORATION LTD
September 26, 2013
Mayarani Devi Vs. Chairman-cum-Disciplinary Authority, Paradeep Port Trust Paradeep, Jagatsinghpur
March 20, 2013
MD. MOINUDDIN Vs. PRESIDING OFFICER, LABOUR COURT
January 10, 2013
MD. QAISAR IQBAL ALI Vs. STATE OF ODISHA
May 2, 2013
MEENA DEVI PANCH Vs. BINA SHUKLA
December 16, 2013
MIAN SAHATAZ PIR REP THROUGH ITS MARFATDARS Vs. SK AHMAD
February 26, 2013
Mideast Integrated Steels Ltd. Vs. State of Orissa
February 4, 2013
MINATI DAS Vs. BICHITRA PARIDA
August 29, 2013
MINATI DASH Vs. STATE OF ORISSA
August 27, 2013
MIR MASUK ALLI Vs. STATE OF ORISSA
April 17, 2013
Miss Gitanjali Harichandan Vs. Chintamani Harichandan
January 4, 2013
Mitu @ Rabindra Suar Vs. State of Orissa
April 25, 2013
MITU @ RABINDRA SUAR Vs. STATE OF ORISSA
April 23, 2013
MOUMITA ROYCHOUDHURY Vs. ABHIJIT CHATTARJEE
August 27, 2013
MRUTYUNJAYA N. JENA Vs. REPUBLIC OF INDIA
December 2, 2013
MSP STEEL AND POWER LTD. Vs. ASSTT. COMMR. OF C. EX., CUS. & SERVICE TAX
March 26, 2013
MULCHAND ONKARMAL AND ORS. Vs. HINDUSTAN PETROLEUM CORPORATION LTD. AND ORS.
December 16, 2013
N BIJAYA KUMAR CHOUDHURY Vs. B S MURTY
May 31, 2013
N.I.A. CO. LTD. Vs. MD. MINATULLAH
September 4, 2013
NAKULA SWAIN Vs. RAVI SURESH KU. GUPTA
August 6, 2013
NALINI SAMAL Vs. BRUNDABAN SAMAL
October 3, 2013
NAMITA SWAIN Vs. GURUPRASAD SAHA
February 19, 2013
NANDA SETHI Vs. STATE OF ORISSA
August 26, 2013
NANIGOPAL LENKA Vs. COLLECTOR, BALASORE
August 14, 2013
NARAYAN CHANDRA MUDULI Vs. MAHENDRA KUMAR MISHRA
July 26, 2013
NARAYAN CHANDRA PRADHAN Vs. TAHASILDAR, BHUBANESWAR
July 30, 2013
NARAYAN SAHOO Vs. STATE OF ORISSA
September 27, 2013
NATABAR MALLA Vs. STATE OF ORISSA
July 31, 2013
NATABAR PRADHAN Vs. CHUDAMANI DEI
September 27, 2013
National Carbon Products, Sambalpur Vs. Chief Manager, Union Bank of India, Sambalpur
August 21, 2013
NATIONAL INSURANCE CO LTD Vs. BASANTI SAHOO
April 5, 2013
NATIONAL INSURANCE COMPANY LIMITED Vs. MAHESWAR DAS
May 10, 2013
Neha Garcha Vs. Captain Sukhinder Singh Garcha
January 7, 2013
NEHA GOEL Vs. SIKSHA `O' ANUSANDHAN UNIVERSITY
October 25, 2013
NIBEDITA DASH Vs. BIRANCHI NARAYAN SATPATHY
August 27, 2013
NIRANJAN NAYAK Vs. SASANKA SEKHAR BISWAL
August 16, 2013
NIRANJAN NAYAK Vs. SASANKA SEKHAR BISWAL
August 7, 2013
NIRANJAN PRASAD MOHANTY Vs. SUCHETA MOHANTY
October 30, 2013
NIRANJAN RATH Vs. KISHORE CHANDRA TRIPATHY
November 25, 2013
NIRANJAN SETHI Vs. UNION OF INDIA
September 24, 2013
Nirupama Swain Vs. State of Orissa
January 16, 2013
NORTH EASTERN ELECTRICITY SUPPLY COMPANY OF ORISSA LTD Vs. UNION OF INDIA
April 24, 2013
O.I. CO. LTD. Vs. SABITA PRADHAN
September 4, 2013
ODISHA MANAGEMENT COLLEGES ASSOCIATION Vs. STATE OF ODISHA
July 29, 2013
ODISHA PRIVATE ENGINEERING SCHOOLS ASSOCIATION Vs. STATE OF ODISHA
July 22, 2013
ODISHA STATE ROAD TRANSPORTATION CORPORATION Vs. LOKANATH HOTA
August 29, 2013
ORIENTAL INSURANCE CO. LTD Vs. SANJUKTA DAS
May 10, 2013
ORIENTAL INSURANCE COMPANY LTD. Vs. UMAKANTA SETHI
August 29, 2013
ORISSA AIR PRODUCTS LTD Vs. GOVERNMENT OF ORISSA
June 28, 2013
ORISSA PRIVATE ENGINEERING COLLEGE ASSOCIATION Vs. STATE OF ODISHA
July 31, 2013
ORISSA STATE HANDLOOM WEAVERS CO-OPERATIVE SOCIETY LTD Vs. BHAGABAN ROUT
July 5, 2013
PABITRA MOHAN PALEI Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
January 10, 2013
PADMABATI NAIK Vs. STATE OF ORISSA
July 1, 2013
PANDAV SAMAL Vs. STATE OF ODISHA
August 20, 2013
PARADEEP PHOSPHATES LTD. Vs. LAND ACQUISITION OFFICER
August 21, 2013
Parameswar Dayal Vs. State of Orissa
January 29, 2013
PARBATI MALLICK Vs. LAXMAN MISHRA
December 16, 2013
PARITOSH DASH Vs. STATE OF ORISSA
August 30, 2013
PINKEY NAIK Vs. BRANCH MANAGER, ICICI LOMBARD GENERAL INSURANCE CO. LTD.
April 22, 2013
PINTU @ RANGANATH MISHRA Vs. STATE OF ORISSA
July 19, 2013
Pitambar Nath Vs. Gourang Ch. Pati.
January 18, 2013
Pitambara Das Vs. Ranjan Kumar Behera
April 26, 2013
PITAMBARA NAYAK Vs. ADM BALASORE
November 21, 2013
POST MASTER, HEAD POST OFFICE Vs. SUSAMA PRADHAN
December 20, 2013
PRADEEP KUMAR BISWAL Vs. STATE OF ORISSA
July 19, 2013
PRADEEP KUMAR PATRA Vs. RADHAMOHAN PADHI
September 23, 2013
Pradeep Kumar Sahani Vs. Sanjukta Hota
August 21, 2013
PRAFULLA BEHERA Vs. SUDHAMANI BEHERA
October 30, 2013
PRAFULLA KUMAR NAYAK Vs. STATE OF ODISHA
January 10, 2013
PRAFULLA SAHU ALIAS GEDA Vs. SATE OF ORISSA
April 3, 2013
Pragnyadipta Panda Vs. Ranjan Kumar Panda
May 17, 2013
PRAHALLAD C. SAMAL Vs. UNION OF INDIA
July 9, 2013
PRAKASH PATTNAIK Vs. CHAIRMAN PUNJAB NATIONAL BANK
March 12, 2013
PRAMOD KUMAR AGARWAL AND ORS. Vs. STATE OF ORISSA AND ORS.
November 11, 2013
PRANAB KUMAR PRADHAN Vs. STATE OF ORISSA
April 18, 2013
PRANABALLAV MAHAKUD Vs. STATE OF ODISHA
April 29, 2013
PRANAYA BALLARI MOHANTY Vs. UTKAL UNIVERSITY
December 18, 2013
Prasanna Kumar Ram Vs. Nabakishore Ram
May 14, 2013
PRASANTA KUMAR ROUT Vs. GOURAHARI SETHY
September 24, 2013
PRATAP KUMAR DUTTA Vs. STATE OF ORISSA
December 11, 2013
PRATIBHA RANI TRIPATHY Vs. BINOD BIHARI TRIPATHY
July 29, 2013
PRAVAKAR ROUT Vs. M.D., INDUSTRIAL DEVELOPMENT CORPORATION OF ORISSA LTD.
June 28, 2013
PRAVAT KUMAR BEHERA Vs. STATE OF ORISSA
January 29, 2013
PRAXAIR INDIA PVT. LTD Vs. SUB-COLLECTOR AND SUB-DIVISIONAL MAGISTRATE
January 29, 2013
PURNA CHANDRA BADU Vs. RATNAMANI BADU
October 30, 2013
PURNIMA SWAIN Vs. STATE OF ORISSA
September 12, 2013
Rabi @ Rabinarayan Jena Vs. State of Orissa
June 28, 2013
RABI NARAYAN DALAI Vs. TAHASILDAR AND ORS.
November 29, 2013
Rabindra Kumar Swain and five Vs. Pitambar Swain and three
January 4, 2013
RABINDRA PRASAD PATTNAIK Vs. STATE POLLUTION CONTROL BOARD AND OTHERS
February 22, 2013
RABINDRANATH CHOUBEY Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, MAHAHADI COALFIELDS LTD
July 17, 2013
RADHAGOVINDA JEW Vs. RAMA CHANDRA PATRA
November 25, 2013
RADHASHYAM BEHERA Vs. MAHESWAR BEHERA AND ORS.
August 30, 2013
RADHESHYAM BHOI Vs. STATE OF ORISSA
September 5, 2013
Raghunath Behera Vs. Debendranath Sahoo
August 27, 2013
RAGHUNATH SATPATHY Vs. MANAGEMENT ASKA CO OPERATIVE SUGAR INDUSTRIES LTD
June 28, 2013
RAIL VIKASH NIGAM LTD Vs. HARISH CHANDRA INDIA LTD
January 16, 2013
RAJ KISHORE RAO Vs. ORISSA STATE CO-OPERATIVE AGRICULTURAL & RURAL DEVELOPMENT BANK LTD
July 5, 2013
RAJ KUMAR DUTTA Vs. STATE
August 5, 2013
RAJANI KANTA ACHARYA Vs. JYOTSHNA RANI TRIPATHY
September 25, 2013
RAJAT KUMAR BISWAL Vs. STATE OF ORISSA
August 30, 2013
RAJDHANI TIMBER PRODUCTS (P) LTD Vs. SECRETARY TO THE GOVT. OF ORISSA
July 8, 2013
Rajendra Patel Vs. State of Orissa
February 27, 2013
Rajesh Kumar Agarwal Vs. Satyabhama Behera
June 28, 2013
RAM KUMAR JAIN Vs. RAMAKANTA GOUDA
July 12, 2013
Ram Prasad Pattanayak Vs. State of Orissa
February 11, 2013
Rama Chandra Sahoo Vs. State of Orissa
January 31, 2013
RAMA MURTY @ RAMA MURT Vs. UDAYA GOMANGO
August 7, 2013
Ramachandra Samal Vs. State of Orissa
January 3, 2013
RAMANATH NAYAK Vs. STATE BANK OF INDIA
October 23, 2013
RAMESH CH. SAHOO AND ORS. Vs. COMNR.-C-SECY,REVENUE
August 20, 2013
RAMESH CHANDRA NAYAK Vs. M/S SHIVAM FINANCE THROUGH THEIR POWER OF ATTORNEY HOLDER
August 2, 2013
RAMESH MALLICK ALIAS CHAKKUA ALIAS RAMA Vs. STATE OF ORISSA
April 3, 2013
RANJIT RANJAN NAYAK Vs. STATE OF ODISHA
March 12, 2013
Rasika Chandra Tiria Vs. State of Odisha
August 27, 2013
RATHI UDYOG LTD. Vs. CHIEF COMMR. OF C.E. & CUS.
January 7, 2013
RATNAKAR SAHU Vs. STATE OF ORISSA
May 6, 2013
RINMAYEE BISWAL Vs. SK. ARFAN
August 6, 2013
ROHITA K. NAYAK Vs. STATE & ORS.
August 5, 2013
Roop Kumar Naik Vs. State of Orissa
July 26, 2013
ROOP KUMAR NAIK AND ANOTHER Vs. STATE OF ORISSA
August 26, 2013
RUKMINI SETH Vs. STATE OF ORISSA
March 21, 2013
S.K. Salim @ Pyara Vs. State
July 12, 2013
SABITA SWAIN Vs. NIRUPAMA SWAIN
November 19, 2013
SACHIDANANDA MAHAKUD Vs. MANSAS RANJAN SAMAL
March 15, 2013
SAMAJA CUTTACK Vs. PRESIDING OFFICER LABOUR COURT
March 12, 2013
SAMARENDRA JENA Vs. SANGHAMITRA BISWAL
July 12, 2013
SAMBHU BEHERA S/O GOPINATH BEHERA Vs. SATE OF ORISSA
April 3, 2013
Sandhya Rani Pradhan Vs. Sandhya Bati Putel
August 22, 2013
Sanghamitra Patra Vs. State of Orissa
March 15, 2013
Sangram Mudali Vs. Sukant Mohapatra
February 23, 2013
SANJAYA KU.MOHARANA Vs. COLLECTOR
July 9, 2013
SANJEEV KUMAR SHARMA Vs. UNION OF INDIA
April 24, 2013
SANTOSH KUMAR MOHARANA Vs. STATE OF ORISSA
September 20, 2013
SANTOSH KUMAR SAHOO Vs. STATE OF ORISSA
December 10, 2013
SARADA DEVI Vs. CUTTACK DEVELOPMENT AUTHORITY
September 27, 2013
Saraju Behera Vs. Collector, Dhenkanal
September 2, 2013
SARASWATI MUNDA Vs. SUSHEN CH. NAIK
August 8, 2013
SARASWATI SISHU MANDIR Vs. REGIONAL PROVIDENT FUND COMMISSIONER
December 13, 2013
SARAT CHANDRA BEHERA Vs. STATE OF ORISSA
August 23, 2013
SARAT CHANDRA DAS Vs. ORISSA STATE WAREHOUSING COR
January 30, 2013
SARAT CHANDRA PANDA Vs. STATE OF ORISSA
July 26, 2013
SARAT KUMAR PAIKARAY Vs. SATYAKAMA MISHRA
April 10, 2013
SARAT KUMAR PANDA Vs. SASHIBHUSAN TRIPATHY
July 11, 2013
SARAT KUMAR PATEL Vs. STATE OF ORISSA
September 13, 2013
SARAT KUMAR RAJ Vs. STATE OF ORISSA
August 21, 2013
SARAT NAIK Vs. STATE OF ODISHA
October 1, 2013
SARAT PRADHAN Vs. STATE OF ORISSA
May 8, 2013
SAROJ KU. ROUT Vs. STATE
August 6, 2013
Saroj Kumbhar @ Mani Kumbhar Vs. State of Odisha
February 4, 2013
SAROJINI SAHOO Vs. STATE OF ORISSA
December 18, 2013
SASMITA MALIK Vs. STATE OF ORISSA
November 25, 2013
Sasmita Pradhan Vs. Citicorp Finance (India) Ltd.
April 2, 2013
Satsangha Kendra at Baramunda Housing Board represented by its Secretary Vs. State of Orissa
May 14, 2013
SATYA ALIAS ATULYA TRIPATHY Vs. UNION OF INDIA
May 6, 2013
SATYA NARAYAN MISHRA Vs. COMMISSIONER-CUM-SECRETARY
October 9, 2013
SATYABHAMA SATPATHY Vs. NARANA MISHRA
August 21, 2013
SATYABRATA SAHOO Vs. COMMISSIONER OF ENDOWMENTS ODISHA,& THREE
June 21, 2013
SATYAJIT MOHANTY Vs. STATE OF ORISSA
October 10, 2013
SATYAJIT PANI Vs. BINITA PANI
October 30, 2013
SATYANARAYAN DASH Vs. RANKANIDHI SETHI
September 19, 2013
SAURAV RANJAN LENKA Vs. SANGHAMITRA MOHANTY
July 24, 2013
SEBATI PADHI Vs. CHILD WELFARE COMMITTEE, CUTTACK
April 23, 2013
SECRETARY BIRANARASI Vs. NILAKANTHA SRANGI
August 14, 2013
SECRETARY BIRANARASI Vs. MURALIDHAR PRADHAN
August 14, 2013
SHANKAR SUBUDHI Vs. STATE
August 5, 2013
SHIBA PRASAD DAS Vs. VYSA TELI JATIYA SAMITI
January 16, 2013
SHIPRA KUMAR Vs. STATE OF ORISSA
September 19, 2013
SHIVA PARDIA Vs. RAMBHA MAHANANDA
August 21, 2013
SHRIMATI BASANTI JENA Vs. APANI BEWA
July 17, 2013
SIBA PRASAD KANHAR Vs. STATE OF ODISHA
May 2, 2013
SIBA PRASAD NAYAK Vs. DIRECTOR, HEALTH SERVICE
February 20, 2013
SIKSHA O ANUSANDHAN, A DEEMED UNIVERSITY Vs. COUNCIL OF ARCHITECTURE (COA)
April 8, 2013
SILICON INSTITUTE OF TECHNOLOGY Vs. STATE OF ODISHA
July 31, 2013
SIVA PRASAD AICH Vs. UNITED LEASING COMPANY
October 30, 2013
Sk. Asiruddin Vs. Collector, Jajpur
August 26, 2013
SK.GULAM JAWEED Vs. UNION OF INDIA
July 2, 2013
SK.TAJMUDDIN Vs. ODISHA FOREST DEVELOPMENT CORPORATION LTD
July 24, 2013
SKOL Breweries Ltd. Vs. Sriram Engineering
July 12, 2013
SMITA SINGH Vs. BISHNU PRIYA SINGH
May 6, 2013
SMT. KASTURI SAHU Vs. STATE
August 6, 2013
SMT. SAUDAMINI SAHU Vs. SPECIAL LAND ACQUISITION OFFICER
March 13, 2013
SNEHALATA JAGATI Vs. CONVENOR, PG (MEDICAL/DENTAL) SELECTION COMMITTEE
September 20, 2013
SNEHAMANJARI JENA Vs. STATE OF ODISHA
December 20, 2013
SOBHAGINI TRIPATHY Vs. SUBHASHINI TRIPATHY
September 30, 2013
SOVABATI MANASINGH Vs. THE CHANCELLOR
August 5, 2013
Sr. Divisional Manager Vs. Nabakishore Patra
February 19, 2013
SRI AKSHAYA KUMAR SATPATHY Vs. THE UNION OF INDIA FOUR AND ORS.
January 3, 2013
SRI PRABIR KUMAR MOHAPATRA Vs. MANAS RANJAN MOHAPATRA
September 23, 2013
SRI RAGHABANANDA ROUT Vs. COLLECTOR, BALASORE
February 5, 2013
SRIKANTA NARAYAN BHANJ Vs. GANANATH MISHRA
April 24, 2013
STATE BANK OF INDIA OFFICER'S ASSOCIATION Vs. STATE BANK OF INDIA REPRESENTED THROUGH IT'S CHIEF GENERAL MANAGER
July 19, 2013
STATE BANK OF INDIA OFFICERS ASSOCIATION AND ANOTHER Vs. STATE BANK OF INDIA
July 3, 2013
STATE OF ODISHA Vs. THIDU @ BISI MUNDA
September 4, 2013
STATE OF ODISHA Vs. RAMA CHANDRA HANSDA
June 25, 2013
State of Odisha Vs. Manoj Kumar Panda
August 30, 2013
STATE OF ORISSA Vs. UDAYANATH PRADHAN
July 17, 2013
STATE OF ORISSA Vs. MINAKETAN @ TEKARU SETH
December 20, 2013
STATE OF ORISSA Vs. PRADEEP DALEI
November 20, 2013
STATE OF ORISSA Vs. SUKRU MAJHI
December 20, 2013
STATE OF ORISSA Vs. PRABODH KUMAR PAL
August 8, 2013
STATE OF ORISSA Vs. BHAGATBANDU JENA
September 18, 2013
STATE OF ORISSA Vs. SABITAMAYEE SINGH
July 24, 2013
STATE OF ORISSA Vs. SANTOSH KUMAR SWAIN
August 21, 2013
State of Orissa Vs. Baidyanath Jena
September 18, 2013
STATE PRIVATE INDUSTRIAL TRAINING CENTRES ASSOCIATION, ODISHA Vs. STATE OF ORISSA
July 23, 2013
STEEL AUTHORITY OF INDIA LTD Vs. PRESIDING OFFICER
July 5, 2013
SUBHENDU KUMAR MOHANTY Vs. M D , ORISSA POWER GENERATION CORPN
April 9, 2013
SUDARSHAN MOHANTA Vs. GURUBARI
September 6, 2013
SUDHAKAR NAYAK Vs. STATEV OF ORISSA
April 24, 2013
SUDHAMAYEE DASH Vs. CHIEF SECRETARY, GOVERNMENT OF ODISHA
May 15, 2013
SUDHANSU SEKHAR SABAT Vs. STATE OF ODISHA
December 20, 2013
SUDHIR KUMAR PANDA Vs. STATE OF ORISSA
August 23, 2013
SUDIPTA CHANDRA RAY Vs. COLLECTOR-CUM-DISTRICT MAGISTRATE, NAYAGARH
August 1, 2013
SUJATA NANDA @ BOXI Vs. STATE OF ORISSA (GA)
April 8, 2013
SUKANTI CHOUDHURY Vs. STATE OF ORISSA
February 8, 2013
SUKRA MUNDA Vs. STATE OF ODISHA
September 25, 2013
SUMAN PANIGRAHI Vs. BOARD OF SECONDARY EDUCATION
September 4, 2013
SUMITRA DEV Vs. ISWAR CHANDRA SAMAL
April 15, 2013
SUNAKAR BALIAR SINGH Vs. GURU CHARAN JENA
January 10, 2013
SUNAKAR BALIARSINGH AND ANR. Vs. GURU CHARAN JENA AND ORS.
October 1, 2013
SUNIL KUMAR KAR Vs. STATE OF ODISHA
August 14, 2013
Sunkuru Raghab Rao Vs. Krushna Singh Padhi
January 4, 2013
SUPERITENDING ENGIN. Vs. P.O. LABOUR COURT
September 2, 2013
SUPRAVA RANI BASANTIA Vs. LAND ACQUISITION OFFICER
August 19, 2013
Sura Gouda Vs. State of Orissa
March 13, 2013
SURESH JALLI @ GEDU SURIA Vs. STATE OF ORISSA
July 23, 2013
SURESH KUMAR AGRAWAL Vs. BINODINI @ BIMALA BHUE
July 2, 2013
SURU MALI Vs. PITABASH MAJHI
July 19, 2013
SUSANTA KUMAR MAHAPATRA Vs. INDIRA DASH @ MAHAPATRA
August 27, 2013
SUSANTA KUMAR MOHARANA Vs. STATE OF ORISSA
July 26, 2013
SUSANTA KUMAR SAMANTRAY Vs. STATE OF ORISSA
September 24, 2013
SUSANTI PAIKRAY Vs. GRID CORPORATION OF ORISSA LTD.
November 28, 2013
SUSHANTA KUMAR GOUDA Vs. UNION OF INDIA
February 7, 2013
SUSHIL KUMAR BARIK Vs. ORISSA POWER GENERATION CORPORATION LIMITED
October 9, 2013
SWADESH RANJAN SWAIN Vs. STATE OF ORISSA
December 12, 2013
TACHHU @ KACHHU ROUT Vs. JAYANTI BISWAL
June 28, 2013
TANULATA PRADHAN Vs. MAHENDRA PRASAD
August 23, 2013
TATA SPONG IRON LTD. Vs. G.C.MOHANTA
July 5, 2013
TEJASWINI PANIGRAHI Vs. GOVERNMENT OF ODISHA
September 13, 2013
THE WORKMEN Vs. P.O. INDUSTRIAL
August 8, 2013
TIKI ALIAS PRASANT BARIK Vs. STATE OF ORISSA
April 3, 2013
TILOTTAMA BHOLA Vs. COLLECTOR J.S. PUR
September 11, 2013
Tilottama Bhola @ Tilotama Bhol Vs. Collector, Jagatsinghpur
September 24, 2013
TIRUPATI PANIGRAHI Vs. STATE OF ORISSA
July 30, 2013
TIRUPATI PANIGRAHI Vs. STATE OF ORISSA
April 4, 2013
TRAFALGAR HOUSE CONSTRUCTION Vs. GOVERNMENT OF ORISSA
September 12, 2013
TRIBAL DEVELOPMENT CO-OPERATIVE CORPORATION OF ORISSA LTD. Vs. REGISTRAR, CO-OPERATIVE TRIBUNAL, ORISSA, BHUBANEWAR
April 30, 2013
UMAKANTA PANDA Vs. COMM CONSOLIDATION
September 18, 2013
UNION OF INDIA Vs. ASHOK KUMAR SABOO
September 25, 2013
UNION OF INDIA Vs. KAMALAVATI
December 16, 2013
UNION OF INDIA Vs. ANANTA PRASAD SAHOO
July 16, 2013
UNITED BUILDERS Vs. MIRZA NAYEEM ALI BAIG AND ORS.
October 9, 2013
UNITED INDIA INSURANCE COMPANY LTD Vs. SUNITA NAIK
September 27, 2013
UPENDRA DHAL Vs. GOURANGA PRASAD SAHOO
October 10, 2013
Upendra Dhal Vs. Gouranga Prasad Sahoo
August 12, 2013
URDHABA GOUDA Vs. STATE OF ORISSA
January 18, 2013
Ushadevi Sukhani Vs. Cuttack Development Authority
January 30, 2013
UTKAL CO-OPERATIVE BANKING SOCIETY LTD BHUBANESWAR, REPRESENTED THROUGH ITS CHIEF EXECUTIVE IN-CHARGE Vs. UTKAL CO-OPERATIVE BANKING SOCIETY LTD EMPLOYEES ASSOCIATION, BHUBANESWAR REPRESENTED THROUGH ITS GENERAL SECRETARY
July 5, 2013
VISA STEEL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CUSTOMS AND SERVICE TAX
July 24, 2013
Z.O., L.A., KALAHANDI Vs. CHITARANJAN MAJHI
August 6, 2013