Case Index

Title
Date
AND SANGEETA FERNANDES Vs. NATIONAL STOCK EXCHANGE OF INDIA LIMITED AND ORS.
February 8, 2013
ALCHEMIST INFRA REALTY LIMITED, MR. N. MADHAV KUMAR AND MR. BRIJ MOHAN MAHAJAN Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
July 23, 2013
FRESENIUS KABI ONCOLOGY LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
September 10, 2013
G. JAYARAMAN Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
December 24, 2013
GRISHMA SECURITIES PRIVATE LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA SEBI BHAVAN
October 28, 2013
GUJARAT FILAMENTS LTD. Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
June 17, 2013
K. NIRMALA Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
April 18, 2013
LINK INTIME INDIA PVT. LTD. Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
June 19, 2013
LOHIA POLYESTER LTD. Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
June 18, 2013
NATIONAL SECURITIES DEPOSITORY LTD. Vs. SEBI
August 6, 2013
PAN ASIA ADVISORS INTERNATIONAL CORPORATE FINANCE Vs. SECURITIES AND EXCHANGE BOARD OF INDIA SEBI BHAVAN
September 30, 2013
RAMKISHORE MAHESHWARI Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
June 26, 2013
SHAILESH S. JHAVERI Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
November 14, 2013
SHRI MAHENDRA PANDEY MAITRI Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
June 26, 2013
SHRI SUNIL KRISHNA KHAITAN, LATE SHRI SHREE KRISHNA KHAITAN, M/S. KHAITAN LEFIN LIMITED AND M/S. THE ORIENTAL MERCANTILE COMPANY LTD. Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
June 19, 2013
VASHI CONSTRUCTION PVT. LTD., RAJESH C. SHAH AND MS. BHAVANA RAJESH SHAH AS DIRECTOR OF VASHI CONSTRUCTION PVT. LTD. Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
April 8, 2013
VIKAS GANESHMAL BENGANI Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
June 26, 2013
VITRO COMMODITIES PRIVATE LIMITED Vs. VITRO COMMODITIES PRIVATE LIMITED
September 4, 2013