Case Index

Title
Date
ABDUL MAMIN Vs. ABDUL GANI
May 6, 2013
AMAL BARUA Vs. STATE OF TRIPURA
July 29, 2013
AMAL SHYAM Vs. UNION OF INDIA
August 14, 2013
ASHU DAS @ NAMA Vs. STATE OF TRIPURA
July 2, 2013
BABUL CHANDRA PAL Vs. STATE OF TRIPURA
June 4, 2013
BACHHU MIAH Vs. STATE OF TRIPURA
September 6, 2013
BIDHI DEBBARMA Vs. STATE OF TRIPURA
October 9, 2013
BIDYUT DEBBARMA Vs. STATE OF TRIPURA
November 25, 2013
BIJOY DEB @ MANTI AND ORS Vs. STATE OF TRIPURA AND ORS
October 9, 2013
BIKASH KOIRI Vs. STATE OF TRIPURA
September 19, 2013
BIKRAM CH. DAS Vs. GENERAL MANAGER, N.F. RAILWAY
April 16, 2013
BIMAL DEBNATH Vs. STATE OF TRIPURA
October 9, 2013
BIPLAB KUMAR GHOSH Vs. UNION OF INDIA
October 9, 2013
BISWAJIT GOSWAMI Vs. PATIT BANDHU DAS
October 8, 2013
BULBUL PAUL Vs. STATE OF TRIPURA
September 30, 2013
DINESH DEBBARMA Vs. STATE OF TRIPURA
September 25, 2013
FAZAR ALI Vs. UNION OF INDIA
September 24, 2013
GAUTAM NAMA Vs. STATE OF TRIPURA
April 19, 2013
GIRIJA SANKAR BHATTACHARJYA Vs. STATE OF TRIPURA
July 19, 2013
GOURANGA CHANDRA ROY Vs. GOBINDA BALLAB ROY
November 26, 2013
HARADHAN DAS @ HARADHAN BHANDARI Vs. STATE OF TRIPURA
July 17, 2013
INDIAN OIL CORPORATION LTD Vs. AMIT ROYCHOUDHURI
April 4, 2013
JAGANNATH TRADE Vs. STATE OF TRIPURA
December 18, 2013
JANARDHAN NATH Vs. STATE OF TRIPURA
August 5, 2013
JOLY SHARMA Vs. GOBINDA NARAYAN TRIBEDI
April 22, 2013
KALPANA DEBNATH Vs. STATE OF TRIPURA
October 8, 2013
KANAI LAL KAR S/O LATE KUMUD RANJAN KAR Vs. STATE OF TRIPURA
October 8, 2013
KIRAN BALA PAUL Vs. LAND ACQUISITION COLLECTOR, WEST TRIPURA, AGARTALA
October 7, 2013
LAKHU CHANDA Vs. STATE OF TRIPURA
September 4, 2013
LAXMI DEBI Vs. PRADIP GOEL
April 16, 2013
LAXMI GOODS CARRIERS Vs. STATE OF TRIPURA
December 18, 2013
MAHENDRA KUMAR ROY Vs. NIRANJAN MALAKAR AND ORS.
July 8, 2013
MD RUHID MIAH Vs. STATE OF TRIPURA
October 9, 2013
MD. MADHU MIA Vs. STATE OF TRIPURA
June 17, 2013
MENAKA PAUL Vs. STATE OF TRIPURA
April 4, 2013
MINU RANI SAHA Vs. KHAGENDRA MAJUMDER
October 3, 2013
MONGLAGYA MOG Vs. STATE OF TRIPURA
July 19, 2013
NAVRATAN PUGALIA Vs. ENFORCEMENT OFFICER, EMPLOY-EES PROVIDENT FUND ORGANIZ-ATION
September 27, 2013
NITYANANDA DEBNATH Vs. PRANATI DEBNATH
May 27, 2013
OIL & NATURAL GAS CORPORATION LTD. Vs. SWAPAN KUMAR PAUL
May 13, 2013
OIL AND NATURAL GAS CORPORATION LTD Vs. SAMARENDRANATH MUKHERJEE
October 8, 2013
PADMARAI JAMATIA Vs. STATE OF TRIPURA
December 5, 2013
PALLAB BHATTACHARJEE Vs. SRIMANTA MAJUMDER
September 30, 2013
PRABIR DEBBARMA AND ORS Vs. STATE OF TRIPURA
October 8, 2013
PRADIP SHARMA Vs. STATE OF TRIPURA
July 25, 2013
PRATIMA SAHA Vs. STATE OF TRIPURA
July 3, 2013
PRWITISH DUTTA Vs. STATE OF TRIPURA
October 8, 2013
RAJESH KUMAR Vs. THE COMMANDANT, 5BN, CRPF AND ORS.
July 17, 2013
RAJU BAISHNAB Vs. STATE OF TRIPURA
August 2, 2013
RAKHAL CHANDRA GHOSH Vs. LAXMI GHOSH
December 23, 2013
RAM CHANDRA DAS @ RAMU Vs. STATE OF TRIPURA
December 11, 2013
RAMAKANTA DAS Vs. STATE OF TRIPURA
April 6, 2013
RAMENDRA KUMAR BHATTACHARJEE Vs. LAND ACQUISITION COLLECTOR
July 31, 2013
RATAN KUMAR DAS Vs. STATE OF TRIPURA
June 4, 2013
RATAN SEN Vs. BHULU RANI DAS
April 2, 2013
RATNAMANI REANG Vs. CHANDRA REANG
December 20, 2013
REGIONAL PROVIDENT FUND COMMISSIONER Vs. MEKHLIPARA TEA COMPANY LTD
July 24, 2013
RINA LASKAR Vs. RABINDRA CHANDRA DAS
April 11, 2013
RUNU URANG Vs. STATE OF TRIPURA
April 2, 2013
RUPCHAND MONDAL Vs. STATE OF TRIPURA
September 11, 2013
SABITA MAJUMDAR Vs. TRIPURA KHADI AND VILLAGE INDUSTRIES BOARD
October 1, 2013
SAMAR BHUSAN SARKAR Vs. STATE OF TRIPURA
July 10, 2013
SAMBHU CHAKRABORTY Vs. STATE OF TRIPURA
October 7, 2013
SAMIR GHOSH Vs. STATE OF TRIPURA
July 10, 2013
SATYAPAL SHIVKUMAR Vs. UNION OF INDIA
September 13, 2013
SHYAMAL ROY Vs. STATE OF TRIPURA
October 8, 2013
STATE OF TRIPURA Vs. ARJUN BISWAS
December 13, 2013
STATE OF TRIPURA Vs. SABUJ MIAH
April 18, 2013
STATE OF TRIPURA Vs. TAPAN BANIK
July 19, 2013
STATE OF TRIPURA Vs. RANJIT LAL ROY
April 9, 2013
STATE OF TRIPURA Vs. NILIMA DUTTA
June 12, 2013
STATE OF TRIPURA Vs. SHIB CHANDRA DEBBARMA
May 7, 2013
STATE OF TRIPURA Vs. SHEKHAR CHANDRA PODDER
April 8, 2013
SUBHRAJIT CHOWDHURY Vs. LAND ACQUISITION COLLECTOR, DHALAI DISTRICT
July 9, 2013
SUBIR DUTTA Vs. STATE OF TRIPURA
November 12, 2013
SUBRATA CHAKRABORTY Vs. STATE OF TRIPURA
November 22, 2013
SUBRATA CHAKRABORTY Vs. STATE OF TRIPURA
November 12, 2013
SUDHIR KUMAR SHARMA Vs. STATE OF TRIPURA
July 5, 2013
SUNIL TRIPURA Vs. STATE OF TRIPURA
August 1, 2013
SUSHIL SAHA Vs. STATE OF TRIPURA
September 23, 2013
SWARUP ENTERPRISE Vs. UNION OF INDIA
July 31, 2013
TABJIRAI REANG @ DIKENFA REANG Vs. STATE OF TRIPURA
December 10, 2013
TAPAN @ MADHU NANDI Vs. STATE OF TRIPURA
July 15, 2013
UNITED INDIA INSC CO LTD Vs. KARTICK BAISHYA
September 16, 2013
UTTAM RABIDAS Vs. STATE OF TRIPURA
July 10, 2013
VIVEK KUMAR Vs. STATE OF TRIPURA
July 24, 2013