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Case Index
Title
Date
A.M. RATURI Vs. NARESH KUMAR
August 6, 2013
ASSISTANT PROVIDENT FUND COMMISSIONER REGIONAL OFFICE AND ORS Vs. OM PRAKASH VERMA S/O LATE SH RAM PRASAD VERMA AND ORS
September 24, 2013
CHIEF REGIONAL MANAGER NATIONAL INSURANCE COMPANY LIMITED AND ORS Vs. MADAN MOHAN SAKLANI S/O SH KISHORI LAL SAKLANI AND ORS
November 18, 2013
CHIEF REGIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED Vs. GULSHAN CHADHA
August 30, 2013
HINDUSTAN COCA COLA BEVERAGE PVT LTD Vs. MANVEER SINGH NEGI AND ORS
December 3, 2013
IFFCO-TOKIO GENERAL INSURANCE COMPANY LIMITED Vs. KAMLESHWATI
August 20, 2013
INDIAN RAILWAY AND ORS Vs. ANCHAL GARG W/O SH SANJAY GARG AND ORS
September 25, 2013
MANTOSH KUMAR Vs. NATIONAL INSTITUTE FOR THE VISUALLY HANDICAPPED
August 26, 2013
NEW INDIA ASSURANCE COMPANY LIMITED Vs. NAFEES AHMED S/O SH AMIR AHMED
October 7, 2013
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SHASHI RANI W/O LATE SH VINOD KUMAR SINGHAL
October 3, 2013
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KRISHAN KUMAR BHASIN
October 1, 2013
SANJAY RASTOGI Vs. ARSH ENTERPRISES
September 2, 2013