Case Index

Title
Date
A.K. JAIN Vs. GOVERNMENT OF NCT OF DELHI
April 17, 2013
A.K. VARSHNEY Vs. STATE OF GUJARAT
April 12, 2013
A.Z. KHAN Vs. UNION OF INDIA
June 20, 2013
ABDUL HAMID KHAN Vs. UNION OF INDIA
December 2, 2013
ABHAY SHANKAR GAUR Vs. UNION OF INDIA
May 24, 2013
ABHIJEET SHARMA Vs. UNION OF INDIA
August 1, 2013
AJAY KUMAR SINGH Vs. UNION OF INDIA
February 25, 2013
AMRITPAL SINGH Vs. UNION TERRITORY
February 8, 2013
ANIL KUMAR KHARWAR Vs. UNION OF INDIA
October 24, 2013
ANNAPURNA S. JOSHI Vs. UNION OF INDIA
October 9, 2013
BALBIR SINGH Vs. UNION OF INDIA AND ORS.
May 22, 2013
BASUDEV VERMA Vs. SECRETARY, UNION OF INDIA
March 15, 2013
BHABHA ATOMIC RESEARCH CENTRE OFFICERS' ASSOCIATION Vs. UNION OF INDIA
April 17, 2013
BHAILAL MAHIJIBHAI PATEL Vs. UNION OF INDIA
October 22, 2013
BHARAT JALY Vs. UNION OF INDIA
November 15, 2013
BHARTI BAHUGUNA Vs. UNION OF INDIA
April 29, 2013
BIPROJIT DUTTA Vs. UNION OF INDIA
June 11, 2013
BRIJ MOHAN RAO Vs. DELHI TRANSPORT CORPORATION
August 21, 2013
C.T. ABDUL SATTAR Vs. GNCT OF DELHI
May 20, 2013
D.J. PARMAR Vs. UNION OF INDIA
April 11, 2013
DASARATHI SAHOO Vs. UNION OF INDIA
July 22, 2013
DAYALRAO KANTHIRAM DESHPANDE Vs. UNION OF INDIA
July 9, 2013
DEEPAK KUMAR G. MAKWANA Vs. UNION OF INDIA
July 5, 2013
DEVENDER KUMAR SHARMA Vs. MUNICIPAL CORPORATION OF DELHI
April 1, 2013
DHARMBIR KUMAR SINHA Vs. UNION OF INDIA
April 19, 2013
DHARMENDRABHAI RAMSINGHBHAI RATHWA Vs. UNION OF INDIA
August 23, 2013
E. HANUMANTHA RAO Vs. UNION OF INDIA
December 17, 2013
GANESH BHAVRAO SHROTE Vs. UNION OF INDIA
August 5, 2013
GIRISH CHANDRA NATH Vs. UNION OF INDIA
July 9, 2013
GUNVANTIBEN Vs. UNION OF INDIA
November 28, 2013
JAI SINGH Vs. UNION OF INDIA
December 10, 2013
JAYANTIBHAI M. JOSHI Vs. UNION OF INDIA
March 22, 2013
JIGNESH B. PANWALA Vs. THE ADMINISTRATOR
December 12, 2013
K. MANICKYAM Vs. UNION OF INDIA
October 11, 2013
K.N. VIJAYA KUMAR Vs. COMMANDANT AND MANAGING DIRECTOR
November 29, 2013
K.P. MANJUNATH Vs. UNION OF INDIA
October 9, 2013
K.S. PATHANIA Vs. UNION OF INDIA
April 1, 2013
KAJAL BAJPAI Vs. UNION OF INDIA
November 22, 2013
KARANSINGH HIRABHAI PATEL Vs. UNION OF INDIA
August 8, 2013
KAVITA SRIVASTAVA Vs. KENDRIYA VIDYALAYA SANGATHAN
September 19, 2013
KHAGEN CHANDRA DAS Vs. UNION OF INDIA
May 1, 2013
KRISHNA NATH CHATURVEDI Vs. UNION OF INDIA
October 24, 2013
KRUSHNA CHANDRA PANDA Vs. UNION OF INDIA
December 11, 2013
KULPREET SINGH Vs. UNION OF INDIA
February 20, 2013
KULWANT SINGH Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH
January 21, 2013
LEELAVATHI K. MANJESHWAR Vs. UNION OF INDIA
December 2, 2013
MAAN THAPA Vs. MINISTRY OF SCIENCE & TECHNOLOGY
July 12, 2013
MADHAV DATTATRAYA SATHE Vs. UNION OF INDIA
October 30, 2013
MADHUSUDAN PATI Vs. UNION OF INDIA
April 25, 2013
MANGSATABAM HAREKRISHNA Vs. UNION OF INDIA
March 15, 2013
MANHARLAL D. BAROT Vs. UNION OF INDIA
July 31, 2013
MOHD. SHAREEF Vs. UNION OF INDIA
October 4, 2013
MOTILAL L. SHARMA Vs. CHIEF SIGNAL & TELECOMMUNICATION ENGINEER
October 3, 2013
MOTION PICTURES ASSOCIATION Vs. RELIANCE BIG ENTERTAINMENT PVT. LTD.
May 17, 2013
MUKUL CHANDRA SARMA Vs. UNION OF INDIA
March 13, 2013
MUSTAK AHMED KHAN Vs. UNION OF INDIA
August 19, 2013
NAGINBHAI PARSHOTTAMBHAI PATEL Vs. UNION OF INDIA
August 8, 2013
NARESHKUMAR UGABHAI SUMARA Vs. UNION OF INDIA, TO BE REPRESENTED THROUGH THE CHAIRMAN AND ORS.
January 24, 2013
NATIONAL FEDERATION OF ATOMIC ENERGY EMPLOYEES Vs. UNION OF INDIA
June 12, 2013
NEELKANTH B. DESAI Vs. GENERAL MANAGER TELECOM, BSNL
July 31, 2013
NIMAI CHARAN MOHANTY Vs. CHITTARANJAN MOHAPATRA
July 17, 2013
P.H. PRABHAKARA Vs. UNION OF INDIA
November 22, 2013
P.R. RAMNATHAN Vs. UNION OF INDIA
August 7, 2013
PARTAP SINGH Vs. DELHI TRANSPORT CORPORATION
January 18, 2013
PRABHATSINH DAYABHAI CHAUHAN Vs. UNION OF INDIA
June 28, 2013
PRAMOD METREY Vs. SECRETARY, TEXTILE COMMITTEE
August 30, 2013
PRASANTA KARMAKAR Vs. UNION OF INDIA
July 9, 2013
PREMILABEN B. GOHIL Vs. UNION OF INDIA
July 23, 2013
PUSHPALATA MADHUKAR LEKURWALE Vs. UNION OF INDIA
November 29, 2013
R.D. DEHARIA Vs. UNION OF INDIA
July 11, 2013
R.K. JAIN Vs. UNION OF INDIA
November 19, 2013
RAJESH DAYARAM BHANDEL Vs. UNION OF INDIA
December 18, 2013
RAJESH KR. DAS Vs. UNION OF INDIA
January 23, 2013
RAJIV SETH Vs. UNION OF INDIA
March 4, 2013
RAJNARAYAN BHAGWATI PRASAD Vs. UNION OF INDIA
September 25, 2013
RAJNISH YADAV Vs. UNION OF INDIA
April 15, 2013
RAKESH KUMAR Vs. UNION OF INDIA
November 29, 2013
RAKESH KUMAR GAUR Vs. UNION OF INDIA
October 14, 2013
RAKESH KUMAR ROUSHAN Vs. UNION OF INDIA AND ORS.
September 30, 2013
RAM KUMAR Vs. UNION OF INDIA
April 3, 2013
RAM SWAROOP MEENA Vs. UNION OF INDIA
March 22, 2013
RAMBIR SINGH BANSAL Vs. NORTH DELHI MUNICIPAL CORPORATION
August 23, 2013
RAMESH NAIR Vs. UNION OF INDIA
February 27, 2013
RAMESHWAR DAYAL Vs. CHIEF AND MANAGING DIRECTOR, B.S.N.L.
October 24, 2013
RANJAN BORTHAKUR Vs. UNION OF INDIA
February 7, 2013
S.K. SRIVASTAVA Vs. UNION OF INDIA
December 16, 2013
S.Y. JHA Vs. UNION OF INDIA
May 3, 2013
SAIDUR REHMAN Vs. UNION OF INDIA
May 1, 2013
SAMBAJI RAO BAGADE Vs. BHARAT SANCHAR NIGAM LTD
March 22, 2013
SARDAR AMIR SHAIKH Vs. GENERAL MANAGER
April 5, 2013
SATISH KUMAR GARG Vs. UNION OF INDIA
June 26, 2013
SATISH KUMAR RATNAKAR Vs. UNION OF INDIA
January 23, 2013
SATYA PRAKASH Vs. UNION OF INDIA
December 17, 2013
SATYAPAL SINGH Vs. I.M.G. KHAN
June 11, 2013
SAVITA SHARMA Vs. UNION OF INDIA
November 14, 2013
SHASHI SHEKHAR Vs. UNION OF INDIA
August 21, 2013
SHRI MAHESH K. CHAUHAN Vs. UNION OF INDIA NOTICE TO BE SERVED THROUGH, THE SECRETARY, MINISTRY OF DEFENCE, GOVERNMENT OF INDIA, COMMANDER WORKS ENGINEER, GARRISON ENGINEER ARMY AND AREA ACCOUNT OFFICER, PR. CDA (S.C)
December 20, 2013
SIBTAIN RIZVI Vs. BHARAT SANCHAR NIGAM LIMITED
January 15, 2013
SIMON BENJAMIN SHINDE Vs. UNION OF INDIA
November 14, 2013
SOUMITRA DUTTA Vs. UNION OF INDIA
August 2, 2013
SRIBATSA KUMAR PARIDA Vs. CHAIRMAN
April 1, 2013
SUBHASH YADAV Vs. UNION OF INDIA
August 21, 2013
SUNIL KUMAR MEHRA Vs. MUNICIPAL CORPORATION OF DELHI
August 26, 2013
SUNITA RAVINDRA HARIRAMANI Vs. UNION OF INDIA
April 26, 2013
SUNITA VIJAY NAGARKAR Vs. CHIEF GENERAL MANAGER
November 1, 2013
T. MUDALAGIRIYAPPA Vs. UNION OF INDIA
November 29, 2013
TARUNA BHARATKUMAR BRAHMBHATT Vs. UNION OF INDIA
June 28, 2013
ULHAS D. AREKAR Vs. UNION OF INDIA
January 30, 2013
UMMED SINGH CHAUHAN Vs. UNION OF INDIA
February 28, 2013
VEENA TYAGI Vs. UNION OF INDIA
March 5, 2013
VINAY KUMAR SRIVASTAVA Vs. UNION OF INDIA
October 30, 2013
VINOD Vs. UNION OF INDIA
May 3, 2013
VIPIN KUMAR MAURYA Vs. KENDRIYA VIDYALAYA SANGATHAN
November 21, 2013
YOG RAJ Vs. BHARAT SANCHAR NIGAM LIMITED
April 4, 2013