Case Index

Title
Date
ARUN MOTIRAM NIMKAR Vs. MUNICIPAL CORPORATION
July 3, 2013
DATTATRAYA MAROTRAO SAKHARE Vs. HON'BLE MINISTER FOOD AND CIVIL SUPPLY DEPARTMENT
January 15, 2013
M/S. ABG KANDLA CONTAINER TERMINAL LTD Vs. AXIS BANK LTD
April 12, 2013
M/S. ING VYSA LIFE INSURANCE Vs. RUSSELL ARAUJO
April 8, 2013
NAGPUR DISTILLERS PVT. LTD Vs. KOPARGAON SAHAKARI SAKHAR KARKHANA LIMITED
June 7, 2013
NATIONAL COMMODITY AND DERIVATIVES EXCHANGE LTD Vs. INDIAN EXCHANGE OF METAL LTD
April 18, 2013
ROPA PLASTICS PRIVATE LTD. Vs. IPN PACKAGING PRVATE LTD.
July 1, 2013
UNITED INDIA INSURANCE COMPANY LIMITED, DIVISIONAL OFFICE AKOLA, THROUGH THE REGIONAL MANAGER Vs. SAU ABHILASHA W/O HARISH SONI
August 23, 2013
VINOD S/O KHIMJI LODAYA Vs. MULJIBHAI S/O MAUJIBHAI PATEL
June 25, 2013
A BA RAMA HANDAL Vs. STATE OF MAHARASHTRA
June 10, 2013
A G SAWANT Vs. SANJAY D BERDE
July 18, 2013
A.A. SHAIKH Vs. MOTIRAM JAVHARMAL BAFNA & CO.
October 24, 2013
AAKIF ATEEQUE NACHAN Vs. STATE OF MAHARASHTRA
August 13, 2013
AALU RATAN PAWAR Vs. STATE OF MAHARASHTRA
January 15, 2013
AAMBY VALLEY LTD Vs. COMMISSIONER OF INCOME TAX
January 24, 2013
AAMBY VALLEY LTD Vs. COMMISSIONER OF INCOME TAX - 8
October 7, 2013
ABASAHEB S/O BALASAHEB VARKHADE Vs. STATE OF MAHARASHTRA
October 23, 2013
ABBASALI KHAJBHAI SAYYAD Vs. STATE OF MAHARASHTRA
April 2, 2013
ABDUL BASHIDE ABU SAYED CHAND PASHA Vs. STATE OF MAHARASHTRA
February 6, 2013
ABDUL GAFFAR QUADRI Vs. STATE OF MAHARASHTRA
September 4, 2013
ABDUL HAKIM Vs. STATE OF MAHARASHTRA
March 26, 2013
ABDUL KARIM AHMED MANSOORI Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
September 13, 2013
ABDUL KARIM S/O SAMRUDDIN Vs. STATE OF MAHARASHTRA
December 2, 2013
ABDUL NADEEM Vs. STATE OF MAHARASHTRA
October 29, 2013
ABDUL NADEEM ABDUL MAJID Vs. DEPUTY COMMISSIONER OF POLICE
March 19, 2013
ABDUL RAZAL Vs. STATE OF MAHARASTRA
March 19, 2013
ABDUL RAZZAQ SUNESRA Vs. MUNICIPAL CORPORATION OF GREATER
July 17, 2013
ABDUL SALIM SHAIKH Vs. STATE OF MAHARASHTRA
October 7, 2013
ABDUL SUBHAN S/O MOHAMMAD UMAR Vs. STATE OF MAHARASHTRA
February 21, 2013
ABDUL WASIM ABDUL MAJID Vs. STATE OF MAHARASHTRA
October 3, 2013
ABDULLA GANI Vs. UNION OF INDIA
June 19, 2013
ABDULLABHAI ABDUL KADER Vs. UNION OF INDIA
February 20, 2013
ABED ULLHAH SAYYED SHHOUTAK ALI MOHAMMAD ALI Vs. THE PRESIDENT,
December 18, 2013
ABG SHIPYARD LTD Vs. SHIPPING CORPORATION OF INDIA LTD
November 7, 2013
ABHAY ARONDEKAR Vs. HELEN PRISCA CORREIA
June 21, 2013
ABHIJEET INFRASTRUCTURE LTD. Vs. STATE OF MAHARASHTRA
July 5, 2013
ABHIJIT B PATIL Vs. STATE OF GOA
October 8, 2013
ABHIJIT UDDHAVRAO NIKAM Vs. MAHARASHTRA PUBLIC SERVICE COMMISSION
June 20, 2013
ABHIJIT VIJAY SARTAPE Vs. KRANTI MANOHAR GANGANE
July 24, 2013
ABHILASH Vs. STATE OF MAHARASHTRA
November 20, 2013
ABHINAV Vs. PRADEEP
November 29, 2013
ABHIRUP EXPORTS PVT. LTD. Vs. UNION OF INDIA
January 16, 2013
ABHISHEK VIKAS LONARE Vs. THE DEPUTY COMMISSIONER OF POLICE
August 22, 2013
ABHYUDAYA CO-OPERATIVE BANK LTD Vs. RAINPROOF EXPORTS PVT. LTD
January 23, 2013
ABIDKHAN @ SALMAN MUKHTAR KHAN PATHAN Vs. STATE OF MAHARASHTRA
July 22, 2013
ABIGAIL STEPEN ROSA Vs. STATE OF MAHARASHTRA
July 29, 2013
ABUBAKAR @ BAGLA RAIS ANSARI Vs. COMMISSIONER OF POLICE
October 18, 2013
ACCRA INVESTMENTS PRIVATE LTD Vs. INCOME TAX OFFICER
September 6, 2013
ACE INTERNATIONAL Vs. STATE OF MAHARASHTRA
August 8, 2013
ACTAL Vs. INDIA INFOLINE LTD.
July 30, 2013
AD-HOC DISTRICT JUDGE AND ADDITIONAL SESSIONS JUDGE, PANAJI Vs. SERTORIO S FACHO
February 5, 2013
ADAI MEHRA PRODUCTION PVT. LTD Vs. SUMEET P. MEHRA
April 3, 2013
ADARSH WATER PARKS & RESORTS PVT. LTD Vs. ABDUL RASHID ABDUL REHMAN YUSUF
September 20, 2013
ADELINE RODRIGUES Vs. STATE OF MAHARASHTRA
August 1, 2013
ADITYA BIRLA CHEMICALS (I) LIMITED Vs. TATA MOTORS LIMITED
March 18, 2013
ADITYA EDUCATION TRUST'S ADITYA HOSPITAL & DENTAL COLLEGE Vs. UNION OF INDIA
September 26, 2013
ADITYA YADAV Vs. STATE
May 7, 2013
ADIVASEE SARVANGIN VIKAS SAMITEE Vs. STATE OF MAHARASHTRA
July 12, 2013
ADNAN ABU ATHAR BAKSHI Vs. STATE OF MAHARASHTRA
April 25, 2013
AFCONS INFRASTRUCTURE LIMITED Vs. OIL & NATURAL GAS CORPORATION LTD.
August 28, 2013
AFCONS INFRASTRUCTURE LIMITED Vs. KONKAN RAILWAY CORPORATION LTD
April 22, 2013
AFCONS INFRASTRUCTURE LTD Vs. BOARD OF TRUSTEES OF THE PORT OF MUMBAI
September 4, 2013
AFTAB ABDUL LATIF Vs. STATE OF MAHARASHTRA
December 20, 2013
AFZAL ABDUL KHALEK AHMED Vs. STATE OF MAHARASHTRA
June 19, 2013
AGLOWMED LTD Vs. SHELL LIFE SCIENCES PVT. LTD
April 1, 2013
AGOSTINHO CARDOZO Vs. ALZIRA CARDOZA
March 12, 2013
AGOSTINHO JOAQUIM SANTAN MEDEIRA Vs. VENKATESH P KAMAT
January 4, 2013
AGRAWAL MINERALS Vs. DEPUTY COLLECTOR
October 18, 2013
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. GODREJ AGROVET LIMITED
March 6, 2013
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. HONBLE MEMBER, INDUSTRIAL COURT
January 30, 2013
AHAMMAD MAINUDDIN SHAIKH Vs. STATE OF MAHARASHTRA
August 16, 2013
AHMED MOHD. JILANI SHAIKH Vs. THE STATE OF MAHARASHTRA
July 19, 2013
AHMEDNAGAR MAHANAGARPALIKA Vs. PIRAJI GANPAT AMBEKAR
February 25, 2013
AHMEDNAGAR MUNICIPAL CORPORATION Vs. STATE OF MAHARASHTRA
December 10, 2013
AIFAZ AHMAD EJAS AHMAD Vs. STATE OF MAHARASHTRA
November 20, 2013
AIR INDIA AIRCRAFT ENGINEERS' ASSOCIATION Vs. AIR INDIA LTD
April 2, 2013
AIRES RODRIGUES Vs. STATE BY CHIEF SECRETARY
November 29, 2013
AIROLI FLAREGAS (INDIA) PVT. LTD. Vs. HINDUSTAN PETROLEUM CORPORATION LTD.
July 2, 2013
AISHA ALIAS ALISHA TALPANKAR Vs. ARVIND TALEKAR
August 22, 2013
AJAY Vs. SEEMA
January 14, 2013
AJAY Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 10, 2013
AJAY AVINASH SOLANKI Vs. UMESH BHANJIBHAI YADAV
November 19, 2013
AJAY MANBODHPRASAD GUPTA Vs. STATE OF MAHARASHTRA
July 30, 2013
AJAY PRABHAKAR MAINUR Vs. STATE OF MAHARASHTRA
October 29, 2013
AJAY SAKHARAM NIMBALKAR Vs. SUNANDA JANABA BAMANE
July 11, 2013
AJAY VISHNUPANT UDGIRI Vs. STATE OF MAHARASHTRA
September 20, 2013
AJAYKUMAR SUNILKUMAR SHARMA Vs. STATE OF MAHARASHTRA
March 1, 2013
AJIT R. ALVE Vs. LAXMI VITHAL GAONKAR
April 25, 2013
AJIT S/O RAMRAO THETE Vs. STATE OF MAHARASHTRA
May 9, 2013
AJITPALSINGH Vs. STATE OF MAHARASHTRA
April 25, 2013
AJMERI GOLD FINGERS Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
July 30, 2013
AJMODDIN BABU TAMBOLI Vs. STATE OF MAHARASHTRA
February 14, 2013
AKANKSHA SYNTEX PVT. LTD. Vs. UNION OF INDIA
February 6, 2013
AKASH IMPEX Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
October 9, 2013
AKASH PRUTHVI LIFESTYLE Vs. AKASH CO-OP. HSG. SOC. LTD.
August 26, 2013
AKBAR WAHID KHAN Vs. STATE OF MAHARASHTRA
September 4, 2013
AKHIL MANSUKLAL MEHTA Vs. SHEETAL DEEPAK KARAMCHANDANI
January 29, 2013
AKOLA PRAVASI VA MALVAHTUK SAHAKARI SANSTAH MARYADIT Vs. MUNICIPAL CORPORATION OF CITY OF AMRAVATI
July 5, 2013
AKRAM AJIJ SHAIKH Vs. STATE OF MAHARASHTRA
August 20, 2013
AL ASHRAF KABLY Vs. AL FARROK KABLY
February 7, 2013
AL ASHRAF KABLY Vs. AL FARROK KABLY
February 4, 2013
AL-MILLAT MUSLIM WELFARE SOCIETY Vs. MUNICIPAL COUNCIL,
April 16, 2013
ALCON ELECTRONICS PVT. LTD Vs. CELEM S.A.
April 8, 2013
ALDILA BRAGANZA Vs. ANTONETTO J. D'SOUZA
November 18, 2013
ALEEM KHAN SALIM KHAN Vs. STATE OF MAHARASHTRA
October 8, 2013
ALEX KURUVILLA Vs. ORINETAL BANK OF COMMERCE
January 31, 2013
ALIULLAH @ ALIKHAN EINULLAH KHAN Vs. STATE OF MAHARASHTRA
September 17, 2013
ALKA GOPINATH DHANAWADE Vs. STATE OF MAHARASHTRA
April 4, 2013
ALKA SHIVRAM FATING Vs. STATE OF MAHARASHTRA
January 4, 2013
ALKA W/O AJAY DALAL Vs. STATE OF MAHARASHTRA
March 5, 2013
ALKABAI Vs. STATE OF MAHARASHTRA
May 2, 2013
ALPA MITESH KOTHARI Vs. STATE OF MAHARASHTRA
February 4, 2013
ALVITO GOMES Vs. ALZIRA CARVALHO COSTA
July 12, 2013
AMAN SANTOSH SHIRSATH Vs. STATE OF MAHARASHTRA AND OTHERS
September 10, 2013
AMAN SHAH HUSSAIN SHAH Vs. CHIEF OFFICER
April 16, 2013
AMAR GOPAL MALVANKAR Vs. SUHAS VARKE DEPUTY COMMISSIONER OF POLICE ZONE X
June 25, 2013
AMAR PATIL Vs. STATE OF GOA
February 5, 2013
AMARJIT SINGH Vs. STATE
November 29, 2013
AMBADAS GANGADHAR SHETYE Vs. MALABAI AMBADAS SHETYE
February 11, 2013
AMBER ANIRUDDHA MUFTI Vs. COMMISSIONER OF CUSTOMS
April 4, 2013
AMBIKA RAMAKANT UNIYAL Vs. MR. RAMAKANT SHRIRAM UNIYAL
November 18, 2013
AMERKAR CONSTRUCTION AND SONS Vs. ANIL REDKAR
July 29, 2013
AMEYAS INFRAPROJECTS PVT. LTD Vs. PBA INFRASTRUCTURE LTD
September 3, 2013
AMINUDDIN GULAB SHAIKH Vs. MINAXIBEN MAHENDRA KUMAR SHAH
August 26, 2013
AMIR AHMED Vs. STATE OF MAHARASTRA
February 15, 2013
AMISH JAYANT DHAROD Vs. STATE OF MAHARASHTRA
February 25, 2013
AMIT Vs. STATE OF MAHARASHTRA
December 11, 2013
AMIT @ MONU SURESH VARMA Vs. STATE OF MAHARASHTRA
June 26, 2013
AMIT ANAND PAI RAIKAR Vs. STATE OF GOA
December 21, 2013
AMIT S/O SUBHASHRAO MOHOD Vs. BANK OF INDIA
February 22, 2013
AMIT S/O. SUBHASHRAO MARSHETTIWAR Vs. MINAXI W/O. AMIT MARSHETTIWAR
October 18, 2013
AMJAD AFJAL HUSSEIN SHAIKH Vs. STATE OF MAHARASHTRA
October 19, 2013
AMOL DADA HIVRALE Vs. STATE OF MAHARASHTRA
July 9, 2013
AMOL S/O. DASU @ GARUDAS JADHAV Vs. STATE OF MAHARASHTRA
January 22, 2013
AMRAVATI MAL DHAKKA VAHATUK TRUCK ASSOCIATION Vs. STATE OF MAHARASHTRA
November 28, 2013
AMRUTLAL MANOHAR KANJARIYA Vs. STATE OF MAHARASHTRA
March 4, 2013
ANA MARIA PEREIRA Vs. RITA LUIS
June 17, 2013
ANAND Vs. STEP IN COMPUTER SHOPEE
April 16, 2013
ANAND ALIAS BANTI MOHAN TAMBOLE Vs. SUB DIVISIONAL MAGISTRATE AND ANR.
December 4, 2013
ANAND M. MANDREKAR Vs. STATE OF GOA
March 7, 2013
ANAND S. LAD Vs. AMIRA ABDUL RAZAK
October 25, 2013
ANAND S/O BABASAHEB JADHAV Vs. SHIVBHUSHAN S/O LAXMAN JADHAV
January 31, 2013
ANANDA @ SACHIN MAHADEO KADAM Vs. SATEA OF MAHARASHTRA
June 17, 2013
ANANDA DAGU BENDKOLI Vs. STATE OF MAHARASHTRA
January 17, 2013
ANANDI ROY Vs. STATE OF MAHARASHTRA
August 28, 2013
ANANDSAGAR BAHUDDESHIYA SOCIAL KRIDA MANDAL Vs. STATE OF MAHARASHTRA
April 15, 2013
ANANT BONDRE Vs. ALFRED DAVID
December 4, 2013
ANANT NARAYAN KAJROLKAR Vs. NEETA MADHUKAR KAJROLKAR
October 29, 2013
ANANTA Vs. STATE OF MAHARASHTRA
December 23, 2013
ANDREW DCUNHA Vs. STATE OF GOA
September 23, 2013
ANGEL CAPITAL & DEBT MARKET LIMITED Vs. RAJKUMARI
March 14, 2013
ANIL Vs. BABANRAO GANPATRAO WADASKAR
April 10, 2013
ANIL Vs. COMMISSIONER OF CENTRAL EXCISE
February 14, 2013
ANIL DATTATRAYA KULKARNI Vs. STATE OF MAHARASHTRA
April 3, 2013
ANIL JAIRAM MAHAJAN Vs. STATE OF MAHARASHTRA
July 12, 2013
ANIL K. BODANI Vs. MANJU MEADOWS PVT.LTD
September 21, 2013
ANIL KONDIBA SATOSHE Vs. NANDA ANIL SATOSHE
December 16, 2013
ANIL KUMAR PODDAR Vs. KEDARESHWAR INVESTMENTS AND TRADING COMPANY (P.) LTD
August 27, 2013
ANIL S/O GOVINDRAO SHIRKHEDKAR Vs. BABANRAO GANPATRAO
April 16, 2013
ANIL S/O WAMANRAO GAWANDE Vs. MAHALAXMI RAILWAY KARMACHARI SAHAKARI GRIHA NIRMAN SANSTHA LTD
October 4, 2013
ANIL S/O. NAGORAO KUMBHARE Vs. STATE OF MAHARASHTRA
January 11, 2013
ANILKUMAR PHOOLCHAND SANGHVI Vs. CHANDRAKANT PHOOLCHAND SANGHVI
January 23, 2013
ANIRUDDHA S/O. VISHNU DEODHAR Vs. MEENA W/O. TILAK GUPTA
February 18, 2013
ANISIA COUTINHO ALIAS ANISIA SEQUEIRA Vs. SANTAN
March 5, 2013
ANJALI SUDHAKAR CHUMBALKAR Vs. STATE OF MAHARASHTRA
September 16, 2013
ANJANABAI RAMESH GAVIT Vs. STATE OF MAHARASHTRA
March 8, 2013
ANKITA ARUN KARALE Vs. BALAJI INTERNATIONAL EDUCATION SOCIETY
June 21, 2013
ANKUSH NAMDEO THORE Vs. STATE OF MAHARASHTRA
April 10, 2013
ANNA MANKU MANE Vs. STATE OF MAHARASHTRA
March 4, 2013
ANNASAHEB, JIJABAI, KUM. BHARTI AND SAU. MEERA Vs. THE STATE OF MAHARASHTRA
February 25, 2013
ANSARI ASRAF AZAMI @ ASRAF AZMI Vs. ANSARI SANA MASOOD D/O.MASOOD ANSARI
January 22, 2013
ANTHONY EDWARD D AGUIAR Vs. BLANCHE ALFRED D AGUIAR
April 5, 2013
ANTONIO FERNANDES Vs. STATE OF GOA
August 27, 2013
ANTONIO TIAGO DCOSTA Vs. UNION OF INDIA
February 3, 2013
ANUJ HEMANT SHETH Vs. SUMER SET CO-OPERATIVE HOUSING SOCIETY LIMITED
November 22, 2013
ANUP PRAKASH VYAS Vs. UNIVERSITY OF PUNE
February 8, 2013
ANUSAYABAI KHANDERAO SURE Vs. UNION OF INDIA
November 13, 2013
APAR INDUSTRIES LTD Vs. JOINT DIRECTOR GENERAL OF FOREIGN TRADE
January 17, 2013
APPASAHEB Vs. STATE OF MAHARASHTRA
August 2, 2013
APPASAHEB NARAYAN JADHAV Vs. STATE OF MAHARASHTRA
August 23, 2013
APPASEHEB KRISHNARAO NULLE Vs. STATE OF MAHARASHTRA
July 18, 2013
AQUEEL AHMED S/0 HAFZUL KABIR Vs. PRASHANT S/0 ISHWARRO HATHI
July 22, 2013
ARCHANA Vs. STATE OF MAHARASHTRA
October 4, 2013
ARCHANA ARUN PALAV Vs. JENIFER MICHAEL
August 26, 2013
ARCHANA DADARAO PETHKAR Vs. JOINT COMMISSIONER
April 5, 2013
ARCHANA SANDIP PURANDARE Vs. DAWOODSAB LADLESAB WALIKAR
December 12, 2013
AREEB ROLLING MILLS PVT. LTD Vs. NKGSB CO-OPERATIVE BANK LTD
January 4, 2013
ARISTO PHARMACEUTICALS PVT LTD Vs. INNOVA CAP TAB
December 24, 2013
ARJANDAS TECKCHAND KASHYAP Vs. POOJA JAIPRAKASH PAMNANI
December 20, 2013
ARJUN PANDURANG GOVEKAR Vs. JAYASHREE SONU NAIK
March 20, 2013
ARJUN RAMCHANDRA POL Vs. STATE OF MAHARASHTRA
October 10, 2013
ARJUN RATANSING JADHAV Vs. STATE OF MAHARASHTRA
October 23, 2013
ARJUN SITARAM NITINWAR Vs. RAMA SAKHARAM PARAD
December 12, 2013
ARMOGAM MUNNASWAMI KOUNDER Vs. STATE OF MAHARASHTRA
July 30, 2013
ARUN AMBADASJI CHAWADE Vs. CHIEF GENERAL MANAGER, BHARAT SANCHAR NIGAM LTD
October 14, 2013
ARUN B. BHALSINGH Vs. STATE OF MAHARASHTRA
October 22, 2013
ARUN DIGAMBAR JOSHI Vs. STATE OF MAHARASHTRA
July 11, 2013
ARUN SHANKAR RALMINGAM NAIDU Vs. STATE OF MAHARASHTRA
January 31, 2013
ARUNA GORAKHNATH KORDE Vs. GORAKHNATH DEVIDAS KORDE
July 16, 2013
ARUNKUMAR N CHATURVEDI Vs. STATE OF MAHARASHTRA
December 24, 2013
ARUNODAYA MAGASWARGIYA MAZDOOR Vs. STATE OF MAHARASHTRA
January 15, 2013
ARUNODAYA MAGASWARGIYA MAZDOOR KAMGAR SAHAKARI SANSTHA LTD Vs. STATE OF MAHARASHTRA, THROUGH THE SECRETARY
January 16, 2013
ARUNODAYA MAGASWARGIYA MAZOOR KAMGAR SAHKARI SANSTHA LTD Vs. STATE OF MAHARASHTRA
December 4, 2013
ARVIND ASHOK SONAR Vs. STATE OF MAHARASHTRA
July 31, 2013
ARVIND BAKELAL VERMA Vs. STATE OF MAHARASHTRA
May 10, 2013
ARVIND PRADHANBHAI DAMA Vs. MUNICIPAL CORPORATION OF GREATER
August 30, 2013
ARVIND S/O NILKANTH JAWDAND Vs. CHIEF EXECUTIVE OFFICER
August 22, 2013
ARVIVA INDUSTRIES (INDIA) LIMITED Vs. VIKAS M. TULSIAN AND ANR.
February 26, 2013
ARYA ALIAS KALPITA Vs. SALIL
October 9, 2013
ASADJAMAL @ IRFAN @ DADA Vs. STATE OF MAHARASHTRA
October 14, 2013
ASARAM S/O. HIRABHANU CHORMALE Vs. BAHADURSINGH SWATANTARSINGH AKALI
August 7, 2013
ASHA DEVELOPERS Vs. ROMELL PROPERTIES PVT. LTD.
November 28, 2013
ASHAPURA MINECHEM LTD Vs. PACIFIC BASIN IHX LTD
January 24, 2013
ASHFAQ HUSAIN Vs. CHIEF EXECUTIVE OFFICER, ZILLA PARISHAD
December 23, 2013
ASHFORD DEVELOPERS PVT. LTD. Vs. PRAVIN DALPATRAI DESAI
April 12, 2013
ASHISH Vs. STATE OF MAHARASHTRA
July 30, 2013
ASHISH Vs. SHAHURAO
September 4, 2013
ASHISH KUMAR SINGH Vs. STATE OF MAHARASHTRA
April 4, 2013
ASHOK Vs. STATE OF MAHARASHTRA
April 18, 2013
ASHOK Vs. STATE OF MAHARASHTRA
January 17, 2013
ASHOK Vs. STATE OF MAHARASHTRA
January 3, 2013
ASHOK B NIGUDKAR Vs. SUDHADRA P NIRGUDKAR
April 9, 2013
ASHOK GAJMAL PAWAR Vs. STATE OF MAHARASHTRA
December 13, 2013
ASHOK GANAGSAHAI SINGHAL Vs. RAMDHAR NANKULAL YADAV
April 25, 2013
ASHOK GANPATI SHINDE Vs. STATE OF MAHARASHTRA
April 2, 2013
ASHOK J. GOKAL, Vs. MUKESH GOKAL AND STATE OF MAHARASHTRA
December 9, 2013
ASHOK KUMAR Vs. UNION OF INDIA
December 10, 2013
ASHOK KUMAR S/O SHANKARPRASAD Vs. STATE OF MAHARASHTRA,
March 22, 2013
ASHOK MAGASWARGIYA SAH. BHADEKARU MALKI GRIHA NIRMAN SANSTHA LTD Vs. SURESH SAHEBRAO KAMBLE
July 8, 2013
ASHOK MAHESHKAR Vs. GANGADHAR PHADNAVIS
February 15, 2013
ASHOK MARUTI RAWOOT Vs. STATE OF MAHARASHTRA
February 25, 2013
ASHOK MURALIDHAR JAGTAP Vs. STATE OF MAHARASHTRA
January 4, 2013
ASHOK RAMESH BHALERAO Vs. STATE OF MAHARASHTRA
September 17, 2013
ASHOK S/O JANGLUJI PIMPALGHARE Vs. SENIOR MANAGER CANARA BANK
August 19, 2013
ASHOK S/O RAMCHANDRA NIRMAL Vs. VIDARBHA YOUTH WELFARE SOCIETY
July 24, 2013
ASHOK S/O SUDAM PATEL Vs. STATE OF MAHARASHTRA
February 11, 2013
ASHOK SHANTARAM MAHAMUNI Vs. ARJUN BUDHO GAONKAR
July 12, 2013
ASHOK SOMNATH GHODKE Vs. STATE OF MAHARASHTRA
May 9, 2013
ASHOK SOMNATH GHODKE Vs. STATE OF MAHARASHTRA
June 10, 2013
ASHOK YADAVRAO CHAVHAN Vs. STATE OF MAHARASHTRA
December 23, 2013
ASHOKA BUILDCON LTD Vs. STATE OF MAHARASHTRA
November 16, 2013
ASHOKKUMAR KRISHNAKUMAR SHUKLA, ALIAS MUNNA Vs. MOHAMMED RAFIQ HAJI USMAN MOMIN
September 2, 2013
ASHPAK MALIK NADAF Vs. STATE OF MAHARASHTRA
March 14, 2013
ASHRITA S. TOSHNIWAL Vs. SANDEEP S. TOSHNIWAL
July 2, 2013
ASHS RAMDAS BIDKAR Vs. STATE OF MAHARASHTRA
August 1, 2013
ASHTECH INFOTECH PVT. LTD. Vs. HOME TRADE LIMITED
June 20, 2013
ASHVIN SHAH AND OTHERS Vs. RSN BALAJI REALTORS PVT. LTD. AND OTHERS
October 15, 2013
ASHWAMEDH PRODUCTION Vs. RAJESH SHIVRAM KOLAMBKAR AND ORS
October 14, 2013
ASHWIN MANAGEMENT SAWANI Vs. RAJ ENTERPRISES
June 12, 2013
ASHWINI GANESH SAKPAL Vs. STATE OF MAHARASHTRA
September 30, 2013
ASIAN PAINTS LIMITED Vs. ORIENTAL OIL & PAINT CO.
March 5, 2013
ASIAN POWER CONTROLS LTD Vs. BUBBLES GOYAL
February 18, 2013
ASIATIC HOLIDAY RESORTS PVT. LTD Vs. EDC LIMITED
April 1, 2013
ASIF AHMEDALLY PORBUNDERWALLA Vs. SAULAT AKBARALI PORBUNDERWALLA
August 22, 2013
ASRAFUL HAQUE Vs. S T A T E OF GOA
July 10, 2013
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GENO PHARMACEUTICALS LTD.
February 14, 2013
ASSISTANT COMMISSIONER OF INCOME TAX Vs. BRITTO AMUSEMENT (P) LTD.
October 8, 2013
ASSISTANT DEFENCE ESTATE OFFICER Vs. THOMAS RODRIGUES
February 28, 2013
ASSISTANT ENGINEER, M S E B RISOD,DISTRICT WASHIM Vs. BHIKAJI BHAURAO GAVHANE
November 28, 2013
ASSISTANT PROVIDENT FUND COMMISSIONER Vs. V. M. SALGAONCAR & BROTHER PVT. LTD
June 24, 2013
ATCHUT UPENDRA RAIKAR Vs. ANAND UPENDRA RAIKAR
November 18, 2013
ATLANTA LIMITED A PUBLIC LIMITED Vs. EXECUTIVE ENGINEER, ROAD DEPARTMENT
March 15, 2013
ATUL Vs. KANTILAL TOKARSI CHANDE
June 18, 2013
ATUL Vs. STATE OF MAHARASHTRA
February 13, 2013
ATUL ANANT PATHAK Vs. STATE THROUGH CHANDRAKANT L. NAIK
August 14, 2013
ATUL GANESHRAO CHOUDHARI Vs. STATE OF MAHARASHTRA
January 16, 2013
ATUL PANSARE Vs. HINDUSTAN LEVER LTD
August 8, 2013
ATUL PRABHAKAR NADE Vs. SPECIAL SECRETARY
June 25, 2013
ATUL S/O. BHASKARRAO THAKRE Vs. ANJU W/O. ATUL THAKRE
March 1, 2013
ATUL SAHEBRAO PATIL Vs. STATE OF MAHARASHTRA
September 25, 2013
AUDU M GAUDE Vs. ROGUNATA BOTO DOVOLKAR
August 26, 2013
AURA SERAFINA CRISPINA DE SOUZA Vs. VITORINO MENDONCA
September 27, 2013
AVADHUT ROKDOBA SHINDE Vs. STATE OF MAHARASHTRA, THROUGH THE SECRETARY
July 3, 2013
AVINASH TUKARAM SANAS Vs. STATE OF MAHARASHTRA
February 8, 2013
AYUB ABDUL SATTAR SHAIKH Vs. DY. COMMISSIONER OF POLICE
September 4, 2013
AYYUBHAII DOSTMOHAMMAD MAKRANI Vs. STATE OF MAHARASHTRA
October 11, 2013
AZAM YARKHAN Vs. MANISH
November 13, 2013
AZEEM JAGANI Vs. BEHRAM TEJANI
September 17, 2013
AZHAR JAHANGIR SHAIKH Vs. STATE ELECTION COMMISSION
November 21, 2013
AZIZ AMIR SHAIKH Vs. ULHAS NAGAR MUNICIPAL CORPORATION
June 28, 2013
AZIZULRAHAMAN Vs. NAGPUR MUNICIPAL CORPORATION
December 4, 2013
B H PATIL Vs. CHANDRASHEKHAR S/O LOMDEOJI TITARMARE
July 29, 2013
B.A.CONTINUUM SOLUTIONS PVT.LTD. Vs. STATE OF MAHARASHTRA
May 10, 2013
BABA@RAMJAN RUKMODDIN SHAILK Vs. COMMISSIONER OF POLICE AND ORS.
February 6, 2013
BABAJI TUKARAM GAWAS Vs. ASHOK SOMNATH PANIGRAHI
November 13, 2013
BABASAHEB Vs. STATE OF MAHARASHTRA
March 13, 2013
BABASAHEB DIWANRAO BARASE Vs. STATE OF MAHARASHTRA
December 5, 2013
BABASAHEB SHANKAR WAGHMARE Vs. STATE OF MAHARASHTRA
January 14, 2013
BABBU ALIAS RAMESH KHAILDAS BHATIA Vs. STATE OF MAHARASHTRA
September 25, 2013
BABU AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
December 12, 2013
BABU KUNCHANKUCH VAGALIL Vs. STATE OF MAHARASHTRA
October 7, 2013
BABUBHAI @ ZAVERCHAND HARJIVAN SHETH Vs. STATE OF MAHARASHTRA
April 12, 2013
BABURAO Vs. THE STATE OF MAHARASHTRA
July 17, 2013
BABY ANUMANTA CHANDAWA Vs. STATE OF GOA
June 12, 2013
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July 31, 2013
BACHHIRAM Vs. THE PRESIDENT,
December 18, 2013
BADAL MITTAL Vs. LAKADAWALA DEVELOPERS PRIVATE LIMITED
April 29, 2013
BADIUN JAMAL S/O. AKBAR BADSHA KAIMATJAN PASHA Vs. STATE OF MAHARASHTRA
September 4, 2013
BADRI NATH Vs. STATE OF MAHARASHTRA
February 20, 2013
BAFATI ALLAUDIN MANSURI Vs. MUMBAI METROPOLITAN REGION DEVELOPMENT AUTHORITY
October 29, 2013
BAHU GANGARAM KHILLARE Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
March 26, 2013
BAHUJAN SAMAJ EDUCATIONAL & CULTURAL FORUM REPRESENTED THROUGH ITS PRESIDENT VINAY SHIRGAONKAR Vs. STATE OF GOA
June 11, 2013
BAINDS ASSOCIATES Vs. KONKAN RAILWAY CORPORATION LTD
September 27, 2013
BAJAJ AUTO FINANCE LIMITED Vs. RAMESH HARISHCHANDRA SINARI
January 22, 2013
BAJIRAO S/O. SHIVAJI PADVI Vs. STATE OF MAHARASHTRA HEALTH DEPARTMENT
October 11, 2013
BAJRANG S/O VITTHALRAO SANGNWAR Vs. STATE OF MAHARASHTRA
May 6, 2013
BAJRANGSINGH S/O SUNDERSINGH CHANDEL Vs. STATE OF MAHARASHTRA
November 29, 2013
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November 28, 2013
BALA PUNDALIK HADFADKAR Vs. PRAKASH LILY HADFADKAR
October 11, 2013
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July 23, 2013
BALAJI MINES AND MINERALS PVT. LTD Vs. S. KUMAR
July 31, 2013
BALAJI S/O GANPATI MANMODE Vs. STATE OF MAHARASHTRA
January 22, 2013
BALAJI S/O. BHUJANGRAO SURYAWANSHI Vs. STATE OF MAHARASHTRA
November 13, 2013
BALASAHEB ASARAM SHIRSATH Vs. STATE OF MAHARASHTRA
January 16, 2013
BALASAHEB BANSI RAUT Vs. SAVITA SHRIHARI KHETRE
January 29, 2013
BALASAHEB SHIVAJIRAO PAWAR Vs. REGISTRAR AND ELECTION OFFICER
February 4, 2013
BALASAHEB VASUDEO LIGADE Vs. STATE OF MAHARASTRA
June 19, 2013
BALBHIM S/O SUKHDEO LIMBKAR Vs. STATE OF MAHARASHTRA
January 31, 2013
BALCHAND Vs. STATE OF MAHARASTRA
January 15, 2013
BALDEVSINGH S/O. GURUBACHANSINGH SANDHU Vs. STATE OF MAHARASHTRA
March 14, 2013
BALI SITARAM KAMBLE Vs. STATE OF MAHARASHTRA
January 10, 2013
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January 15, 2013
BALKRISHAN RAJENDRAPRASAD CHAUBEY Vs. CENTRAL BUREAU OF INVESTIGATION
July 10, 2013
BALKRISHNA DWIVEDI Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
December 24, 2013
BALKRISHNA V. DESSAI Vs. GOA INDUSTRIAL DEVELOPMENT CORPORATION
March 11, 2013
BALU Vs. STATE OF MAHARASHTRA
August 12, 2013
BALU ALIAS SURESH NARAYAN DHANORKAR Vs. SECRETARY(SPECIAL), HOME DEPARTMENT
September 17, 2013
BALU BABURAO RATHARE Vs. GIRDHAR CREATIONS
January 17, 2013
BALU SHIVRAM SHINGADE Vs. STATE OF MAHARASHTRA
March 5, 2013
BALU SITARAM KAMBLE Vs. STATE OF MAHARASHTRA
July 10, 2013
BAMU Vs. STATE OF MAHARASTRA
July 10, 2013
BANDEKAR BROTHERS PVT LTD Vs. PRASAD VASSUDEV KENI
November 22, 2013
BANDOPANT S/O SHANKARRAO MALLELWAR Vs. STATE OF MAHARASHTRA
July 31, 2013
BANDU @ DAULAT Vs. STATE OF MAHARASTRA
July 18, 2013
BANDU S/O. RAGHOJI UJWALKAR Vs. BANDU @ VINOD GAJANAN
June 28, 2013
BANDU SHANKAR KADGAONKAR Vs. STATE OF MAHARASHTRA
March 8, 2013
BANK OF BARODA Vs. DNYANDEO SADASHIV GAWANDE
April 29, 2013
BANK OF BARODA Vs. STATE OF MAHARASHTRA
April 16, 2013
BANK OF NEW YORK MELLON Vs. ZENITH INFOTECH LIMITED
December 13, 2013
BANK OF NEW YORK MELLON Vs. ZENITH INFOTECH LIMITED
July 30, 2013
BANSNARAYAN SITAPRASAD PATEL Vs. SAIRAM CO OPERATIVE HOUSING
August 26, 2013
BANUBEE Vs. STATE OF MAHARASHTRA
February 25, 2013
BAPU PARWATI URMUDE Vs. PREMIER INDUSTRIES
November 29, 2013
BAPU S/O JAGALU DHORMARE Vs. STATE OF MAHARASHTRA
March 5, 2013
BAPURAO Vs. STATE OF MAHARASHTRA
February 7, 2013
BARKU ALIAS AVINASH DNYANESHWAR ZODAGE Vs. STATE OF MAHARASHTRA
April 2, 2013
BASAWANT DEVIDAS NANDGAVALI Vs. SECRETARY, WATER RESOURCES DEPARTMENT
March 8, 2013
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July 2, 2013
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July 15, 2013
BEDI SHIPPING LTD. Vs. COMMISSIONER OF CUSTOMS (IMPORTS)
July 26, 2013
BEERSINGH JAGATSINGH Vs. STATE OF MAHARASHTRA
March 15, 2013
BELA HITESH BHATT Vs. STATE OF MAHARASHTRA
May 6, 2013
BENTO ANTONIO GOMES ALIAS ANTONIO BENTO GOMES Vs. ROSARIO SALVADOR CARNEIRO
December 6, 2013
BERNARDO Vs. ESPERANZA MIRANDA
September 5, 2013
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February 26, 2013
BESTECH HOSPITALITY PVT. LTD Vs. ASSISTANT COMMISSIONER
April 3, 2013
BHAGIRATHIBAI W/O CHANDRABHAN Vs. TANABAI W/O RAMCHANDRA ZANZAD
February 18, 2013
BHAGUBAI WALMIK KHANDAGALE Vs. SOCIAL FORESTRY DEPARTMENT SUDKE MALA
November 26, 2013
BHAGWAN ALIAS BAPU NARHARI BONDRE Vs. STATE OF MAHARASHTRA
March 4, 2013
BHAGWAN TRIMBAK AHIRRO Vs. STATE OF MAHARASHTRA
January 7, 2013
BHAGWANBABA SEVABHAVI SANSTHA Vs. STATE OF MAHARASHTRA, THROUGH ITS SECRETARY
July 23, 2013
BHAGWAT Vs. STATE OF MAHARASTRA
September 26, 2013
BHAGWAT APPA CHOPADE Vs. BABA SADASHIV METKARI
July 18, 2013
BHAGWAT RAJARAM PATIL Vs. STATE OF MAHARASHTRA
November 22, 2013
BHAGWATIBAI KHETAN Vs. ASHOKKUMAR BHAGWATI PRASAD KHETAN
November 29, 2013
BHAGYASHREE BHARGURAM MAHADIK Vs. EMPLOYEES STATE INSURANCE CORPORATION
September 5, 2013
BHAIYYA SUBHASH PANPATIL Vs. STATE OF MAHARASHTRA
September 24, 2013
BHALCHANDRA SHRAVAN PATIL Vs. STATE OF MAHARASHTRA
April 5, 2013
BHANDARI UDYOG LIMITED Vs. INDUSTRIAL FACILITATION COUNCIL
November 21, 2013
BHANUDAS BANDU THITE Vs. STATE OF MAHARASHTRA
April 5, 2013
BHARAT Vs. DIVISIONAL CASTE CERTIFICATE
August 29, 2013
BHARAT Vs. STATE OF MAHARASHTRA
January 29, 2013
BHARAT EATIRAM GHARAT Vs. STATE OF MAHARASHTRA
September 10, 2013
BHARAT INFRASTRUCTURE AND ENGINEERING PVT. LTD Vs. PARK DARSHAN CHS LTD
March 18, 2013
BHARAT INFRASTRUCTURE AND ENGINEERING PVT. LTD. Vs. ARK DARSHAN CHS LTD
March 11, 2013
BHARAT KANTILAL BUSSA Vs. SANJANA CRYOGENIC STORAGE LTD
March 4, 2013
BHARAT PETROLEUM CORPORATION LIMITED Vs. INCOME TAX
October 23, 2013
BHARAT PETROLEUM CORPORATION LIMITED Vs. VIDEOCON PROPERTIES LIMITED
October 19, 2013
BHARAT PETROLEUM CORPORATION LIMITED Vs. INCOME TAX
April 10, 2013
BHARAT PETROLEUM CORPORATION LTD Vs. HILL TOP CONSULTANTS PVT LTD
May 10, 2013
BHARAT PETROLEUM CORPORATION LTD Vs. PETROLEUM WORKMEN'S UNION
February 18, 2013
BHARAT S/O BAHADUR INGALE Vs. STATE OF MAHARASHTRA
March 20, 2013
BHARTIBEN SHAH Vs. GRACY THOMAS
January 21, 2013
BHARTIYA KAMGAR KARMACHARI MAHASANGH Vs. MAHARASHTRA STATE FINANCIAL CORPORATION
December 17, 2013
BHASKAR Vs. STATE OF MAHARASHTRA
April 3, 2013
BHASKAR S/O KATUJI PAL Vs. STATE OF MAHARASHTRA
September 30, 2013
BHASKAR S/O LAXMANRAO KADAM Vs. ADDITIONAL COLLECTOR
July 29, 2013
BHASKAR S/O RAMRAO BENGAL Vs. VIDYASHAKTI SHIKSHAN SANSTHA
July 5, 2013
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July 26, 2013
BHAURAO Vs. GEETABAI
May 2, 2013
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May 2, 2013
BHAUSAHEB Vs. STATE OF MAHARASHTRA
December 3, 2013
BHAUSAHEB DATTATRAY PATIL Vs. ABASAHEB RAMCHANDRA PATIL
April 29, 2013
BHAUSAHEB S/O GANGARAM AHIRE Vs. SANGITA W/O BHAUSAHEB AHIRE
September 27, 2013
BHAUSAHEB SHRAVAN KUMAWAT Vs. SANTOSH MADHAVRAO VYAVHARE
August 7, 2013
BHAUSING GULAB PAWAR Vs. STATE OF MAHARASHTRA
January 15, 2013
BHAVARLAL GIRILAL JAT Vs. STATE OF MAHARASHTRA
August 12, 2013
BHAVNA W/O GANESH TARVEKAR Vs. HINDUSTAN PETROLEUM CORPORATION LMITED
March 15, 2013
BHIMRAO S/0 HARIMAN JAMNIK Vs. SAU. KAVITA BHIMRAO JAMNIK
July 3, 2013
BHIMRAO S/O KESHAO TELANG Vs. PRABHUDAS S/O PUNDLIK RANGARI
June 21, 2013
BHIMRAO SHAMRAO GAIKWAD Vs. STATE OF MAHARASHTRA
January 7, 2013
BHISSO GANESH GAONKAR Vs. GOVERNMENT OF GOA
November 22, 2013
BHIVA JANAJI CHAPTE Vs. STATE OF MAHARASHTRA
April 15, 2013
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August 26, 2013
BHUMSINGH UDAYSINGH KACHWAY Vs. STATE OF MAHARASHTRA
January 29, 2013
BHUPEDRA YESHU KARADE Vs. STATE OF MAHARASHTRA
April 5, 2013
BHUPENDRA KALYANJI SHAH Vs. SUNITA VITHAL SURVEY
January 28, 2013
BHUPENDRA S/O GOVARDHANLAL Vs. STATE OF MAHARASHTRA
August 6, 2013
BHUSHAN PETORFILS PRIVATE LIMITED Vs. SANJAY KAKADE
April 17, 2013
BHUSHAN S. NADKARNI Vs. MELITA GOES
August 5, 2013
BHUSHAN S/O VIJAY AHIRE Vs. STATE OF MAHARASHTRA
February 14, 2013
BHUWANESHWAR RAJKISHORE Vs. TRIPATHI VERSUS NILKANTH NAGAR CO-OP. HOUSING SOCIETY
September 26, 2013
BHUWANESHWAR RAJKISHORE TRIPATHI HINDU Vs. NILKANTH NAGAR CO -OP HOUSING, SOCIETY
September 26, 2013
BILAL GULAM RASUL PATEL Vs. DIVISIONAL MAGISTRATE
December 21, 2013
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August 8, 2013
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July 4, 2013
BINOD RATAN SARKAR Vs. STATE OF MAHARASHTRA
July 31, 2013
BIOCHEM PHARMACEUTICAL INDUSTRIES LTD. Vs. INTERPHAR HEALTHCARE PRIVATE LIMITED
March 13, 2013
BIPIN KUMAR RAMSAGAR PANDIT @ SAXENA Vs. STATE OF MAHARASHTRA
September 23, 2013
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March 21, 2013
BLUE DART EXPRESS LIMITED Vs. MUNICIPAL CORPORATION OF GREAT MUMBAI
June 12, 2013
BLUE STAR LTD Vs. FARM FRESH FOOD PROCESSORS
April 25, 2013
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December 10, 2013
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June 10, 2013
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December 24, 2013
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April 9, 2013
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April 17, 2013
BRAMHADEV R DUBE Vs. STATE OF MAHARASHTRA
September 2, 2013
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July 24, 2013
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October 23, 2013
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October 8, 2013
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January 30, 2013
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March 6, 2013
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October 10, 2013
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February 4, 2013
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November 12, 2013
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October 8, 2013
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September 2, 2013
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September 12, 2013
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November 20, 2013
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August 22, 2013
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February 19, 2013
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July 9, 2013
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February 8, 2013
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January 8, 2013
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January 8, 2013
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November 25, 2013
CHAGAN S/O. RANBA GAIKWAD Vs. STATE OF MAHARASHTRA
January 31, 2013
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October 1, 2013
CHAMPAK BALU PATEL Vs. STATE
February 1, 2013
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June 19, 2013
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March 21, 2013
CHANDALMAL Vs. STATE OF MAHARASHTRA
June 24, 2013
CHANDRAKANT Vs. STATE OF MAHARASHTRA
November 21, 2013
CHANDRAKANT DEORAM KAMBLE Vs. THE STATE OF MAHARASHTRA
July 17, 2013
CHANDRAKANT G MODI Vs. SHREE RAM MILLS LTD
March 22, 2013
CHANDRAKANT KRISHNA JADHAV Vs. STATE OF MAHARASHTRA
October 29, 2013
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October 29, 2013
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April 4, 2013
CHANDRAKANT PHOOLCHAND SANGHVI Vs. ANILKUMAR PHOOLCHAND SANGHVI
June 20, 2013
CHANDRAKANT SHRIRAM SHARMA Vs. STATE OF MAHARASHTRA
December 13, 2013
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December 21, 2013
CHANDRASHEKHAR Vs. MADHURI CHANDRASHEKHAR RAUT
February 15, 2013
CHANDRASHEKHAR BHAYAJI KHAWALE Vs. STATE OF MAHARASHTRA, THROUGH ITS COLLECTOR
September 30, 2013
CHANDRASHEKHAR KASHINATH PATANGE Vs. RAMESH KASHINATH PATANGE
March 19, 2013
CHANDRASHEKHAR S/O MANOHAR TANKSALE Vs. PANDHARINATH
August 20, 2013
CHANDRASHEKHAR VINAYAK WARGANE Vs. STATE OF MAHARASHTRA
October 19, 2013
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March 6, 2013
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August 16, 2013
CHARLES DE SOUZA Vs. STATE OF GOA
January 16, 2013
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January 23, 2013
CHARUMATHI KANNAPPA MUDALIAR Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
July 15, 2013
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November 29, 2013
CHAYA Vs. NIL
April 17, 2013
CHEMIPEX Vs. SHLOK CHEMICALS
January 21, 2013
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February 22, 2013
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December 4, 2013
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May 6, 2013
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March 6, 2013
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July 2, 2013
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November 27, 2013
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February 21, 2013
CHIEF SECRETARY Vs. DIRECTOR OF TRANSPORT
October 23, 2013
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July 12, 2013
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August 22, 2013
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May 10, 2013
CHITRA CHINTAMAN KOLEKAR Vs. GOVERNMENT OF MAHARASHTRA
September 19, 2013
CHUDAMAN Vs. STATE OF MAHARASHTRA
November 29, 2013
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August 20, 2013
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September 23, 2013
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July 1, 2013
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March 19, 2013
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December 2, 2013
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March 15, 2013
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March 19, 2013
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January 24, 2013
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January 24, 2013
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February 25, 2013
CIT Vs. MEETA MACHINE TOOLS
March 5, 2013
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March 13, 2013
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January 15, 2013
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January 17, 2013
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January 7, 2013
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March 7, 2013
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March 1, 2013
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February 5, 2013
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January 7, 2013
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February 1, 2013
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March 6, 2013
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March 7, 2013
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August 13, 2013
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April 29, 2013
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November 26, 2013
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February 18, 2013
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March 7, 2013
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July 8, 2013
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February 11, 2013
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July 10, 2013
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August 12, 2013
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November 18, 2013
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March 6, 2013
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July 3, 2013
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October 23, 2013
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October 21, 2013
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November 11, 2013
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March 8, 2013
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March 21, 2013
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March 22, 2013
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March 4, 2013
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March 7, 2013
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August 30, 2013
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June 10, 2013
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July 22, 2013
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June 14, 2013
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January 30, 2013
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September 26, 2013
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July 24, 2013
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July 25, 2013
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August 30, 2013
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September 2, 2013
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September 3, 2013
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June 24, 2013
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March 21, 2013
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February 4, 2013
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October 19, 2013
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January 24, 2013
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June 17, 2013
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January 23, 2013
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July 26, 2013
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March 13, 2013
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August 13, 2013
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October 7, 2013
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October 3, 2013
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October 9, 2013
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April 10, 2013
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July 16, 2013
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January 7, 2013
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June 14, 2013
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July 16, 2013
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June 24, 2013
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January 28, 2013
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March 1, 2013
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July 5, 2013
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August 29, 2013
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December 23, 2013
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February 4, 2013
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March 26, 2013
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August 21, 2013
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January 24, 2013
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November 27, 2013
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February 27, 2013
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September 4, 2013
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April 24, 2013
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December 12, 2013
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July 24, 2013
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June 26, 2013
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October 1, 2013
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August 29, 2013
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January 22, 2013
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July 16, 2013
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December 17, 2013
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June 24, 2013
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February 8, 2013
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March 19, 2013
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July 31, 2013
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March 8, 2013
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October 22, 2013
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July 26, 2013
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July 3, 2013
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March 8, 2013
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October 25, 2013
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September 16, 2013
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July 15, 2013
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December 11, 2013
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October 23, 2013
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December 11, 2013
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March 20, 2013
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November 13, 2013
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November 22, 2013
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October 29, 2013
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November 27, 2013
M/S. MAERSK BV (FORMERLY KNOWN AS NEDLLOYD BV) C/O. MAERSK LINE INDIA PVT. LTD Vs. DY. DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION
November 27, 2013
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April 24, 2013
M/S. OCEAN CREATIONS Vs. MANOHAR GANGARAM KAMBLE
November 29, 2013
M/S. OM ENTERPRISES Vs. COLLECTOR (ULC)
May 8, 2013
M/S. RABO INDIA FINANCE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 3, 2013
M/S. SAPNA EMPORIUM Vs. UNION OF INDIA REPRESENTED BY GENERAL MANAGER
October 4, 2013
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July 18, 2013
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November 21, 2013
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July 5, 2013
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June 14, 2013
M/S.ANCL & CO. (INDIA) PVT. LTD Vs. CORPORATION BANK
January 17, 2013
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July 10, 2013
M/S.DALAL & BROACHA STOCK BROKING PVT. LTD. Vs. ASSTT. COMMISSIONER OF INCOME TAX 4(1), MUMBAI
May 7, 2013
M/S.GOLDSTAR METAL SOLUTIONS PVT.LTD Vs. SHRI DATTARAM GAJANAN KAVTANKAR
March 13, 2013
M/S.OHM STOCK BROKERS PVT.LTD Vs. COMMISSIONER OF INCOME TAX-4, MUMBAI
February 20, 2013
MACCHINDRANATH ADIWASI MASEMARI SAHKARI SANSTHA Vs. STATE OF MAHARASHTRA, THROUGH THE SECRETARY, DEPARTMENT OF FISHERIES
September 20, 2013
MACHINDRA Vs. STATE OF MAHARASHTRA
July 23, 2013
MACHINDRA CHANDRABHAN DANGE Vs. SIDDHI CNC PRIVATE LIMITED
November 25, 2013
MACHINE TOOLS AND EQUIPMENTS Vs. THE STATE OF MAHARASHTRA
June 17, 2013
MACHIS TUKARAM PAWAR Vs. STATE OF MAHARASHTRA
September 23, 2013
MACLEODS PHARMACEUTICALS LIMITED Vs. INTAS PHARMACEUTICALS LTD.
May 29, 2013
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October 10, 2013
MADHAV PREMSING RATHOD Vs. STATE OF MAHARAHTRA
August 5, 2013
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July 11, 2013
MADHAV STRUCTURAL ENGINEERING LTD Vs. MAHARASHTRA STATE ROAD DEVELOPMENT CORPORATION LIMITED
January 23, 2013
MADHU SONU NAIK Vs. ANA ROSA FERNANDES
May 3, 2013
MADHUKAR BHIKAJI PATIL Vs. UNION OF INDIA
December 12, 2013
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March 4, 2013
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February 28, 2013
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August 20, 2013
MADHUKAR TARI Vs. STATE OF GOA, THROUGH ITS CHIEF SECRETARY
February 21, 2013
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March 6, 2013
MADHUR PANDEY Vs. LARSEN & TOUBRO INFOTECH LIMITED
April 9, 2013
MADHURI ANIL THALKIYA Vs. UNION OF INDIA
September 4, 2013
MADHUSINGH GULABSINGH JADHAV Vs. SAMARTH VYAYM MANDIR
April 9, 2013
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August 21, 2013
MAGAS VARGA KARMACHARIADHIKARI SURAKSHA MAHASANGH Vs. STATE OF MAHARASHTRA
May 9, 2013
MAGRAB SHAIKH Vs. STATE OF MAHARASHTRA
January 14, 2013
MAHADEO S/O RAMKISHAN ANDHALE Vs. STATE OF MAHARASHTRA
August 6, 2013
MAHADEO S/O. NAMDEORAO GAIKWAD Vs. NEELAWATI @ PRADYA D/O. MAHADEO GAIKWAD
January 17, 2013
MAHADEV GAONKAR Vs. STATE
January 29, 2013
MAHANAGAR GAS LTD Vs. BABULAL UTTAMCHAND
August 28, 2013
MAHANAGAR SUDHAR SAMITI Vs. MAYOR, AKOLA MUNICIPAL CORPORATION
August 14, 2013
MAHANAND NAIK Vs. STATE OF GOA
August 6, 2013
MAHANAND NAIK Vs. STATE THROUGH P.P. HIGH COURT
August 7, 2013
MAHANAND NAIK Vs. STATE
July 30, 2013
MAHANAND NAIK, S/O. RAMNATH NAIK Vs. STATE
July 1, 2013
MAHARASHTRA EXECUTOR & TRUSTEE CO. LTD Vs. STATE
October 18, 2013
MAHARASHTRA FILM STAGE AND CULTURAL DEVELOPMENT CORPORATION LTD Vs. MULTI SCREEN MEDIA PVT. LTD.
July 3, 2013
MAHARASHTRA SHIKSHAN PRASARAK MANDAL Vs. KAWADU PANDURANGJI GHUTAKE
November 21, 2013
MAHARASHTRA SMALL SCALE INDUSTRIES DEVELOPMENT CORPORATION LIMITED Vs. SNEHADEEP STRUCTURES PVT. LTD
May 3, 2013
MAHARASHTRA STATE ELECTRICITY Vs. AJINKYA WIRE PRODUCT
July 18, 2013
MAHARASHTRA STATE ELECTRICITY BOARD THANE Vs. HINDUSTAN GAS INDUSTRIES LIMITED
September 20, 2013
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. ELECTRICITY OMBUDSMAN
July 9, 2013
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD Vs. DATAR SWITCHGEAR LIMITED
October 19, 2013
MAHARASHTRA STATE HANDICAPPED Vs. STATE OF MAHARASHTRA
January 18, 2013
MAHARASHTRA STATE PHARMACY COUNCIL Vs. SHAIKH SIKANDAR SHAIKH MUSTAFFA
February 13, 2013
MAHARASHTRA STATE POWER GENRATION COMPANY Vs. ANANT S/O NARHARI SONAR
February 7, 2013
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. SUSHMA WD/O MUKUNDRAO DONGRE
August 22, 2013
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. MANJULABAI WD/O BHAGWANJI
July 23, 2013
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. JYOTI
July 12, 2013
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. PUNDLIK NATTHUJI ADAGALE
July 12, 2013
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION LIMITED, MUMBAI Vs. POPATLAL TARACHAND SHAHA
May 6, 2013
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION LTD Vs. MARIA PIEDADELOURDES D SOUZA
July 19, 2013
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION,WARDHA Vs. DIWAKAR MADHUKARRAO MALKAPURE
November 12, 2013
MAHARASHTRA UNIVERSITY OF HEALTH SCIENCES Vs. SACHIN MANOHAR NAGPURE
July 19, 2013
MAHARASHTRA UNIVERSITY OF HEALTH SCIENCES, NASHIK Vs. KALICHARAN S/O. RAMDAS TRIPATHI
April 9, 2013
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October 18, 2013
MAHAVIR ASSOCIATES Vs. ANTHONY JOHN D'SOUZA
October 23, 2013
MAHAVIR SAREMAL JAIN Vs. STATE OF MAHARASHTRA
January 21, 2013
MAHENDRA Vs. STATE INFORMATION COMMISSIONER
November 29, 2013
MAHENDRA RAMESH DESAIKAR Vs. K P RAGHUVANSHI
September 12, 2013
MAHENDRA TULARAM DESHMUKH Vs. STATE OF MAHARASHTRA
July 19, 2013
MAHENDRAKUMAR KANHYALAL JAIN Vs. SHRI MAHAVIR URBAN CO-OPERATIVE
June 19, 2013
MAHESH ATALRAI KESWANI Vs. SURESH ATALRAI KESWANI
August 12, 2013
MAHESH BAPURAO SWAMI Vs. STATE OF MAHARASHTRA
August 28, 2013
MAHESH KUMAR Vs. STATE OF MAHHARASHTRA
February 21, 2013
MAHESH S/O. TARACHAND SURYWANSHI Vs. STATE OF MAHARASHTRA
September 11, 2013
MAHESH ZAVERI Vs. COMMISSIONER OF CUSTOMS
January 9, 2013
MAHILA VIKAS MANDAL, AURANGABAD Vs. STATE OF MAHARASHTRA, THROUGH PRINCIPAL SECRETARY
October 24, 2013
MAHINDRA & MAHINDRA LTD. Vs. STATE OF MAHARASHTRA
December 24, 2013
MAHINDRA AND MAHINDRA FINANCIAL SERVICES LTD. Vs. VISHAL S. BAGADIA
May 6, 2013
MAHINDRA BT INVESTMENT CO. (MAURITIUS) LTD Vs. DIRECTOR OF INCOME TAX
July 25, 2013
MAHONAR YADAORAOJI BELGE Vs. KAMLABAI WD/O MANOHAR RAUT
January 11, 2013
MAJOR DADASAHEB NIMBALKAR EDUCATIONAL CHARITY TRUST Vs. SMT. LATADEVI GOVIND PATI
July 29, 2013
MAJOR DADASAHEB NIMBALKAR EDUCATIONAL CHARITY TRUST Vs. LATADEVI GOVIND PATI
July 9, 2013
MAKHAN LAL BARUA Vs. MIHIKA BARUA AND ORS
September 2, 2013
MAKRAND ASHOK GHAGRE Vs. STATE OF MAHARASHTRA
July 24, 2013
MALA UMESH MEHTA Vs. AVR LOGISTIC PVT. LTD
November 20, 2013
MALHAR S/O GANPAT BOKEPHOD Vs. SHIVAJI
October 17, 2013
MALHARI VITTHAL JADHAV Vs. STATE OF MAHARASHTRA
August 16, 2013
MALHARI VITTHAL JADHAV Vs. STATE OF MAHARASHTRA
September 16, 2013
MALINI J. NAGUESHKAR Vs. COFRE' OF THE CONFRARIA
July 1, 2013
MALLAPPA CHANAPPA NIDONI Vs. STATE OF MAHARASHTRA
March 12, 2013
MAN CHANDAK DEVELOPERS PVT. LTD Vs. DILIP MANGILAL JAIN
November 11, 2013
MAN INDUSTRIES (I) LTD Vs. JAGDISH CHANDRA JHAMAKLAL MANSUKHANI
July 24, 2013
MANABAI KASHIRAO TONDLE Vs. JAGANNATH GANPAT GIRHE
June 10, 2013
MANAGER, BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. SUCHITA WD/O VIJAY CHOUDHARI
December 9, 2013
MANAKCHAND CHANILAL MUNOT Vs. THE STATE OF MAHARASHTRA AND ORS.
December 5, 2013
MANDA VISHWANATH TANGADE Vs. VAISHALI SUNIL BARATE AND ORS
July 18, 2013
MANEESH PHARMACEUTICALS Vs. CONTRACT ADVERTISING INDIA PVT LTD
January 8, 2013
MANEKLAL N. SHAH ALIAS KOTHARI Vs. MUNICIPAL CORPORATION OF GR BOMBAY
September 23, 2013
MANESH MADUSUDAN KOTIYAN Vs. THE STATE OF MAHARASHTRA
July 2, 2013
MANGAL AND ORS. Vs. THE STATE OF MAHARASHTRA AND ANR.
March 18, 2013
MANGAT RAI GOYAL Vs. MORAJ FINANZ PVT LTD
January 8, 2013
MANGESH RAJARAM SAWANT Vs. STATE OF MAHARASHTRA
March 14, 2013
MANIK ALIAS DNYANESHWAR DIGAMBER TAWAR Vs. STATE OF MAHARASHTRA
March 18, 2013
MANIK RAMCHANDRA GUPTA Vs. THE STATE OF MAHARASHTRA
December 2, 2013
MANILAL SUNDERJI DOSHI Vs. KAMAL MANILAL DOSHI
March 7, 2013
MANIRAM SATYANARAYAN CHAUDHARI Vs. ESTATE MANAGER
September 10, 2013
MANISH Vs. MONICA
February 1, 2013
MANISH LALITKUMAR BAVISHI Vs. COMMR. OF CUS.
September 30, 2013
MANISH S/0 PANCHAM SINGH GOUR Vs. STATE OF MAHARASHTRA
September 10, 2013
MANISH S/O SANJAY THAKAR Vs. STATE OF MAHARASHTRA
October 8, 2013
MANISHA BHIMRAJ PATIL Vs. STATE OF MAHARASHTRA THROUGH ITS PRINCIPAL SECRETARY
October 22, 2013
MANJITA NAIK TUENKAR Vs. SOIROO ALIAS SARVESH C NAIK
March 26, 2013
MANJU W/O BALDEV NARANG Vs. PRAKASH S/O MANOHAR LOKHANDE
August 14, 2013
MANJUL DARSHAN BUILDING TENANTS WELFARE ASSOCIATION Vs. MUNICIPAL CORPORATION OF GR. MUMBAI
December 21, 2013
MANJULA BHARAT KUMAR BANKER Vs. KUMARI SALIMA SULEMAN OOMER
July 29, 2013
MANJUSHA HARIBHAU DHAPUDKAR Vs. PRESIDENT AND PRINCIPAL
August 19, 2013
MANMATH BABURAO KADAM Vs. STATE OF MAHARASHTRA
August 16, 2013
MANNEKBEN S. TANDEL Vs. PASCOAL FERNANDES
February 1, 2013
MANOHAR Vs. AMRAVATI ZILLA PARISHAD SHIKSHAK BANK LTD
July 23, 2013
MANOHAR Vs. THE STATE OF MAHARASHTRA
August 23, 2013
MANOHAR B. PATIL Vs. STATE OF MAHARASHTRA
October 3, 2013
MANOHAR KRISHNA MADHAVI Vs. COMMISSIONER
October 21, 2013
MANOHAR MARUTI GHULE Vs. DANG SANJEEV
October 4, 2013
MANOHAR MARUTI GHULE Vs. DANG SANJEEV
October 11, 2013
MANOHAR SAHADEV SHINDE Vs. YASHWANT SAHADEV SHINDE
October 15, 2013
MANOHAR VITHAL KORGAONKAR Vs. GURUDAS B KORGAONKAR
February 19, 2013
MANOJ Vs. CHANDRAKISHORE
November 28, 2013
MANOJ ALIAS MANYA Vs. STATE OF MAHARASHTRA
July 29, 2013
MANOJ BHIKAMCHAND KUCHERIA Vs. SONU SATU PATIL
September 25, 2013
MANOJ JAYSINGHPRASAD CHAUHAN Vs. GURUDAS NAVELKAR
June 21, 2013
MANOJ KARAM Vs. RAM TULJIRAM SHAHANI
September 25, 2013
MANOJ KUMAR PRADEEP GUPTA Vs. STATE OF MAHARASHTRA
March 20, 2013
MANOJ KUNDANLAL JAIN Vs. ARTI AMAR PANDE
February 6, 2013
MANOJ OSWAL Vs. STATE OF MAHARASHTRA
August 6, 2013
MANOJ S/O BHAGWANDAS RUPANI Vs. STATE OF MAHARASHTRA
October 1, 2013
MANOJ SHIVAJIRAO PATIL Vs. STATE OF MAHARASHTRA
January 15, 2013
MANORAMA W/O HARISHCHANDRA SHENDE Vs. STATE OF MAHARASHTRA
September 3, 2013
MANSUB BHAGWAT KHILLARE Vs. PARIGABAI MANSUB KHILLARE
November 28, 2013
MANUEL LOURENCO D'COSTA Vs. BOARD OF TRUSTEES
March 25, 2013
MAOHAMMED SAGIR IDRIS ANSARI ALIAS RAJU ANSARI Vs. VINEET AGARWAL
September 4, 2013
MAPUSA MUNICIPAL COUNCIL Vs. KRUPAL HALLIKAR
May 7, 2013
MAPUSA URBAN CO-OPERATIVE BANK OF GOA, LTD Vs. GOA CAPSULES PVT. LTD
July 1, 2013
MARATHWADA RAKH UPYOGIT UDYOJAK SAHAKARI AUDHYOGIK SANSTHAN Vs. STATE OF MAHARASHTRA
November 13, 2013
MARIA A SILVEIRA Vs. STATE OF GOA
February 5, 2013
MARIA ANTONIA ALBA Vs. DEPUTY COLLECTOR
April 24, 2013
MARIA BENVINDA SEVERINA DIAS COSTA Vs. LILIA KHER
October 18, 2013
MARIA FELICIA D SOUZA Vs. LUIS D SOUZA
May 2, 2013
MARIA FERNANDES Vs. ANTONIO RODRIGUES
May 3, 2013
MARIA TERESA PHILOMENA D'ROCHA PEGADO Vs. STATE OF GOA
December 10, 2013
MARIAN N DCOSTA Vs. VITHAL MIRINGKAR
November 27, 2013
MARIANO CAETANO BRAGANZA Vs. JANARDAN
August 21, 2013
MARIANO S.J. GODINHO Vs. HENRIQUES CARNEIRO
September 13, 2013
MARLING BARNAPPA SAIBANNA Vs. STATE OF MAHARASHTRA
October 11, 2013
MAROTI NAMDEORAO SHRIRAME Vs. D I G PRISONS
September 17, 2013
MAROTI S/O DAMOJI BHARASKAR Vs. STATE OF MAHARASHTRA
July 9, 2013
MAROTI S/O GANGARAM KAMBLE Vs. STATE OF MAHARASHTRA
September 2, 2013
MAROTI S/O MARIBA INGALE Vs. STATE OF MAHARASHTRA
August 16, 2013
MAROTI S/O. TUKARAM NAGTODE Vs. STATE OF MAHARASHTRA
February 7, 2013
MARUTI NIVRUTTI NAVALE Vs. STATE OF MAHARASHTRA
June 12, 2013
MARY DIAS Vs. PEDRO MACHADO
August 12, 2013
MARY FERNANDES Vs. STATE OF GOA
April 24, 2013
MASTER RUSHIL A.A. DINIZ Vs. GOA UNIVERSITY, FR. AGNEL COLLEGE AND STATE OF GOA
May 10, 2013
MASTER SIDDHANT VIKRAM PAL Vs. AUTHORIZATION COMMITTEE
June 21, 2013
MATHURNATH DESSAI Vs. PARVATI DEMU GAONKAR
January 29, 2013
MATOSHRI RAMABAI Vs. STATE OF MAHARASHTRA
March 8, 2013
MAULIK KOTAK Vs. STATE OF MAHARASHTRA
June 19, 2013
MAVI INDUSTRIAL LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
February 14, 2013
MAXIMIANO JOSE FERNANDES Vs. STATE OF GOA
June 17, 2013
MAYUR Vs. SCHEDULED TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE,GADCHIROLI
October 18, 2013
MAYUR CASTING Vs. GANESH RAMBHAU BHARAMBE
December 19, 2013
MEENA MOHAMMED MUSTAQ ANSARI Vs. STATE OF MAHARASHTRA
January 16, 2013
MEENAKSHI NARESH THAKUR Vs. STATE OF MAHARASHTRA
September 24, 2013
MEERA RAJENDRA JADHAV Vs. STATE OF MAHARASTRA
October 22, 2013
MEERABAI SURESH BHILL Vs. STATE OF MAHARASHTRA
March 21, 2013
MEGHA MADAN NAYAK Vs. MADAN RUSTUMRAO NAYAK
March 8, 2013
MEGHASHYAM RAMCHANDRA NAIK Vs. RUKMINI KRISHNA NAIK
October 17, 2013
MEHARUNNISSA FAROOQ SHAIKH Vs. THE STATE OF MAHARASHTRA
August 28, 2013
MEHBOOB SHAIKH Vs. STATE OF GOA
April 2, 2013
MEHMOOD SHAHJAD KHAN Vs. STATE OF MAHARASHTRA
May 8, 2013
MELISSA MONICA FERNANDES Vs. THOMAS AQUINO VINCENT SERRAO
December 6, 2013
MENEZES FERNANDES ENTERPRISES Vs. INCOME TAX OFFICER
January 21, 2013
MERIT MAGNUM CONSTRUCTIONS Vs. NAND KUMAR ANANT VAITY
October 15, 2013
MESSRS. KEYSTONE CONSTRUCTIONS Vs. STATE BANK OF INDIA
October 8, 2013
MICHAEL ANTHONY WILLIAM GARETH Vs. MARIA DO
October 11, 2013
MICHAEL D'SOUZA Vs. KAMAL D'SOUZA NEE KAMAL SHAMBU SURLEKAR
February 22, 2013
MICHAEL G FERNANDES Vs. STATE
January 18, 2013
MIHIR RAMESH VORA Vs. UNION OF INDIA, THROUGH THE SECRETARY
August 14, 2013
MILAAN C. JHAVERI Vs. VENTURE SECURITIES LTD
April 17, 2013
MILIND Vs. HARSHADA
August 30, 2013
MILIND Vs. STATE OF MAHARASHTRA
April 25, 2013
MILIND Vs. STATE OF MAHARASTRA
October 3, 2013
MILIND PRABHU Vs. STATE OF GOA
December 11, 2013
MILIND SHRIRAM LIMAYE Vs. STATE OF MAHARASHTRA
December 6, 2013
MILLIE FERRAO Vs. MILAGRES FERNANDES
October 24, 2013
MINAKSHI W/O KISHOR DHAWALE Vs. STATE OF MAHARASHTRA
July 8, 2013
MISS MRIDULA NIKHAR Vs. SHAH NATURE AND HEALTH PROJECTPVT LTD
July 23, 2013
MITESH CHANDRAKANT KOTHRI Vs. UNION OF INDIA
April 22, 2013
MITTAL RAMESH PANCHAL Vs. STATE
December 23, 2013
MOHAMED ALTAF @ CHHOTU KHAN @ HIRDESH SANTOSH RAJPUR Vs. STATE OF MAHARASHTRA
August 13, 2013
MOHAMED UMER TAHSILDAR Vs. STATE OF MAHARASHTRA
January 4, 2013
MOHAMMAD BASITODDIN S/O KHALILODDIN Vs. STATE OF MAHARASHTRA
February 5, 2013
MOHAMMAD HASSAN JAFARI NAEIMI Vs. UNION OF INDIA
September 6, 2013
MOHAMMAD HUSSAIN Vs. RADHA
August 6, 2013
MOHAMMAD MUSA IBRAHIMSAHEB GHANTE Vs. GAJANAN PRABHUAPPA BIDWE
July 9, 2013
MOHAMMAD PARVEZ PYAREJAN SHAIKH Vs. STATE OF MAHARASHTRA
October 29, 2013
MOHAMMED AMIN HAROON SOLKAR Vs. ASGAR MOHAMMED DABIR
April 18, 2013
MOHAMMED ARSHAD IQBAL ABDUL RASHID Vs. DIVAKAR
September 26, 2013
MOHAMMED JAHEER Vs. M.V.MOHAMMED HUSSAIN WALAYATA
January 9, 2013
MOHAMMED KASAM Vs. MUNICIPAL CORPORATION OF GREATER BO
September 16, 2013
MOHAMMED ZAFAR S/O MOHAMMED QUMAR Vs. STATE OF MAHARASHTRA
September 17, 2013
MOHAMMED ZAKIR MOHAMMED GHOUSE Vs. STATE OF MAHARASHTRA
June 19, 2013
MOHAMMED ZAMAN HIDAYATULLA KHAN Vs. VINEET AGARWAL
September 24, 2013
MOHAN Vs. VIMAL
November 29, 2013
MOHAN S/O PREMNATH KOTHIMBIRE Vs. STATE OF MAHARASHTRA
October 17, 2013
MOHAN S/O. MAROTRAO PATIL-TAKLIKAR Vs. STATE OF MAHARASHTRA THROUGH THE SECRETARY, RURAL DEVELOPMENT DEPARTMENT
October 15, 2013
MOHANA RAJ NAIR Vs. CENTRAL BUREAU OF INVESTIGATION
September 24, 2013
MOHANBHAI DELKAR Vs. LALIT BABU PATEL
August 26, 2013
MOHANKUMAR KHUSHAL PATHE Vs. STATE OF MAHARASHTRA
March 12, 2013
MOHD GULAM HUSSEIN Vs. STATE OF MAHARASHTRA
May 9, 2013
MOHD IFRAN MOHD IDRIS SHAIKH Vs. STATE OF MAHARASHTRA
October 1, 2013
MOHD IMRAN ISLAM SALAMANI Vs. STATE OF MAHARASHTRA
June 12, 2013
MOHD IRSHAD KAMRUDDIN SHAIKH Vs. STATE OF MAHARASHTRA
October 15, 2013
MOHD SABIR Vs. GOVIND
February 13, 2013
MOHD SHAFIQ SAMSUDDIN SHAIKH Vs. STATE OF MAHARASHTRA
September 23, 2013
MOHD. AZIM SHEIKH IIBRAHIM Vs. MEHAMUDA ANJUM MOHD. AZIM
August 19, 2013
MOHD. HASHIM AJMULLAH KHAN Vs. VASIULLAH NASIBULLAH KHAN
September 3, 2013
MOHD. JAHIR PUTTAN KHAN Vs. STATE OF MAHARASTRA
March 13, 2013
MOHD.YOUSUFUDDIN S/O. MOHD.KARIMUDDIN Vs. STATE OF MAHARASHTRA
March 4, 2013
MOHINI NARAINDAS KAMWANI Vs. POLICE INSPECTOR,VASHI POLICE STATION
June 13, 2013
MOHIODDIN S/O. ZAINULODDIN SIDDIQIN Vs. STATE OF MAHARASHTRA
January 29, 2013
MONOHAR RANGNATH PATIL Vs. STATE OF MAHARASHTRA
January 16, 2013
MORMUGAO STEVEDORES' ASSOCIATION Vs. UNION OF INDIA
March 4, 2013
MOSER BAER ENTERTAINMENT LIMITED Vs. GOLDMINES TELEFILMS PRIVATE LIMITED
January 30, 2013
MOTICHAND AND COMPANY Vs. LIFE INSURANCE CORPORATION OF INDIA
January 23, 2013
MOTILAL OSWAL SECURITIES LTD Vs. UTTAM CHAND GARG
March 8, 2013
MR. DHANANJAY Vs. STATE OF MAHARASHTRA AND ANR.
September 17, 2013
MR. DILIP TIMBLO Vs. AUDUTH TIMBLO
August 8, 2013
MR. PREM MASIH Vs. THE STATE OF MAHARASHTRA AND ANR.
January 3, 2013
MR. REMY VAZ Vs. STATE OF GOA
May 8, 2013
MRIDULA NIKHAR Vs. SHAH NETURE AND HEALTH PROJECT PVT LTD
July 23, 2013
MRS. MANDABAI REVANNATH GADE YEOLE AKHADA Vs. MRS. ALKA NAMDEO KADU DIED-THROUGH HEIRS (NAMDEDO RAMCHANDRA KADU, SHARAD NAMDEO KADU, SATISH NAMDEO KADU AND MRS. DEEPALI SHANTARAM CHAVAN) AND RAHURI MUNICIPAL COUNCIL, THROUGH CHIEF OFFICER
December 17, 2013
MRUNALI MUNESH LILHARE Vs. STATE OF MAHARASHTRA
February 1, 2013
MS. ADELINE RODRIGUES AND OTHERS Vs. STATE OF MAHARASHTRA AND OTHERS
August 7, 2013
MUHAMMAD RAZZAQUE Vs. STATE OF MAHARASHTRA
September 23, 2013
MUKESH MOHAN Vs. STATE OF GOA
June 14, 2013
MUKESH RAMANLAL GOKAL Vs. ASHOK JAGJIVAN GOKAL
October 11, 2013
MUKESH S/O ASHOK SONAR Vs. MAYA W/O DASHRATH SADAWARTE
July 16, 2013
MUKTHAR AHMAD Vs. STATE OFMAHARASHTRA
July 19, 2013
MUKUND VASUDEV NAIK Vs. DEEPAK SHAMSUNDAR NAIK
November 18, 2013
MULHEIM PIPECOATINGS GMBH Vs. WELSPUN FINTRADE LIMITED
August 16, 2013
MUMBAI CENTRAL BANK OFFICERS' CONGRESS Vs. CENTRAL BANK OF INDIA
April 1, 2013
MUMBAI CRICKET ASSOCIATION Vs. RATNAKAR SHIVRAM SHETTY
September 21, 2013
MUMBAI INTERNATIONAL AIRPORT PVT. LTD Vs. EDWARD ALIAS ADWARD PAUL MACHADO
December 4, 2013
MUMBAI PUNE TAXI OWNERS ASSOCIATION Vs. PRINCIPAL SECRETARY, MINISTRY OF SURFACE TRANSPORT, MAHARASHTRA STATE, BOMBAY
August 8, 2013
MUMBAI TAXIMEN'S UNION Vs. STATE OF MAHARASHTRA THROUGH THEIR OFFICE AT ADVOCATES
March 25, 2013
MUMTAZ IQBAL SHAIKH Vs. ALAIN LOUSI PHILIP COUSIN
March 22, 2013
MUNAWAR SHAH HABIB SHAH Vs. STATE OF MAHARASHTRA
December 4, 2013
MUNDHE CONTRACTORS Vs. STATE OF MAHARASHTRA
January 21, 2013
MUNEESH KUMAR SHAKYA Vs. DAMODAR S ASUKAR
March 20, 2013
MUNICIPAL CORPORATION OF GR. BOMBAY Vs. LAXMAN MAHADEO MOHITE
September 2, 2013
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. VITTHAL ANNA KAMBLE
January 22, 2013
MUNICIPAL COUNCIL Vs. BHANUDAS JAYAWANTA SONAWANE
December 16, 2013
MUNICIPAL COUNCIL JINTUR Vs. SUNDER NAMDEO KHILLARE
March 19, 2013
MUNICIPAL COUNCIL JINTUR Vs. SUNDER NAMDEO KHILLARE
April 3, 2013
MUNIRA BEGAM Vs. THE STATE OF MAHARASHTRA
November 22, 2013
MUNISH MADANLAL BUMB (HUF) Vs. M/S. JOINDRE CAPITAL SERVICES LTD. & ANR.
July 24, 2013
MUNISHWAR S/O GOMAJI BORKAR Vs. ARVINDKUMAR S/O BAHADURSINGH CHAUHAN
November 28, 2013
MURARI KAWADU KUMBHRE Vs. MAHARASHTRA STATE CO-OPERATIVE TRIBAL DEVELOPMENT CORPORATION LTD.
July 3, 2013
MURGAPPA SANGAPPA WALE Vs. TUKARAM GENU GAVALI
April 3, 2013
MURLI INDUSTRIES LTD Vs. OMPRAKASH MANIRAM AGRAWAL
August 2, 2013
MURLIDHAR CHANDIRAM GYANCHANDANI Vs. JAI AGENCIES PUSAD
July 31, 2013
MURLIDHAR MUKUNDRAO Vs. PRIRI
February 8, 2013
MUSA S/O BANDU PATEL Vs. ABDUL RAHEMAN S/O BANDU PATEL
January 30, 2013
MUSHTAQ A. SHAH Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
November 19, 2013
MUTTU PANDIYA P VALLAYAN SHETTY Vs. STATE OF MAHARASHTRA
August 29, 2013
N V BALTA INDUSTRIES Vs. TIKE INTERNATIONAL
February 24, 2013
N. P. S. VARDE Vs. GOA STATE INFORMATION
June 24, 2013
NADEEM HANIF KHAN @ NADEEM CHADA Vs. DY. COMMISSIONER OF POLICE, ZONE-VIII
August 23, 2013
NADEEM MAJID OOMERBHOY Vs. HANS RAJ JASSAL
July 19, 2013
NAEEM AHMEDKHAN Vs. STATE OF MAHARASHTRA
December 10, 2013
NAFIS TAUFIQ SHAIKH Vs. STATE OF MAHARASHTRA
March 1, 2013
NAGAVENI R Vs. JOINT DIRECTOR OF HIGHER
December 10, 2013
NAGENDRA @ GUDDU HARIHARPRASAD DUBEY Vs. STATE OF MAHARASHTRA
February 25, 2013
NAGINDAS K. & BROS. Vs. OFFICIAL LIQUIDATOR
October 8, 2013
NAGINDAS KASTURCHAND Vs. OFFICIAL LIQUIDATOR
July 30, 2013
NAGO MANIK PATIL Vs. PRATAP GABAJI PATIL
June 12, 2013
NAGORAO PARSHURAM SUGAVE Vs. STATE OF MAHARASHTRA
March 5, 2013
NAGPUR Vs. HONBLE MEMBER, INDUSTRIAL COURT
January 30, 2013
NAGPUR DISTILLERS PVT. LTD Vs. KOPARGAON SAHAKARI SAKHAR KARKHANA LIMITED
May 7, 2013
NAGPUR DISTRICT CENTRAL CO OPERATIVE BANK LIMITED Vs. STATE OF MAHARASHTRA
March 13, 2013
NAGPUR MUNICIPAL CORPORATION Vs. JASPALSINGH S/O. KHAIRATILAL LAHOREE
August 28, 2013
NAHIDABANO W/O. FEROZKHAN PATHAN Vs. DIVISIONAL COMMISSIONER, AURANGABAD DIVISION
October 4, 2013
NAHUR VIVEKANAND CO OPERATIVE HOUSING SOCIETY LTD Vs. UNION OF INDIA
January 16, 2013
NAKHUDA MOHD ALI ROGAY S/O NAKHUDA MOHAMMED AMEEN ROGAY Vs. ANZAR AHMED
April 22, 2013
NALINI RAMCHANDRA ANPAT Vs. STATE OF MAHAASHTRA
August 7, 2013
NAMAN S/O SURESH JAIN Vs. STATE OF MAHARASHTRA
December 17, 2013
NAMDEO Vs. SHAHI GUPTA MASJID CHANDRAPUR
November 18, 2013
NAMDEO Vs. STATE OF MAHARASHTRA
February 11, 2013
NAMDEO Vs. STATE OF MAHARASHTRA
February 28, 2013
NAMDEO Vs. PHULABAI
September 5, 2013
NAMDEO BABASAHEB KORDE Vs. BABASAHEB @ BABARAO RAMKRISHNA
December 21, 2013
NAMDEO BAPURAO GUND Vs. STATE OF MAHARASHTRA
March 20, 2013
NAMDEO PANDITRAO SHENDGE Vs. MAHARASHTRA STATE ROAD TRANSPORT COR
June 25, 2013
NAMDEO SAMPATRAO WADE Vs. STATE OF MAHARASHTRA
November 27, 2013
NAMDEV GENBA PARTHE Vs. STATE OF MAHARASHTRA
October 28, 2013
NANCY TEMBO Vs. UNION OF INDIA
October 29, 2013
NANDA L. NAIK Vs. STATE OF GOA
July 30, 2013
NANDKISHOR S/O DAMODHAR WADGAONKAR Vs. GAJANAN
August 14, 2013
NANDKISHOR S/O LAXMAN DHODARE Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION
August 6, 2013
NANDKISHOR SHAMRAO BHANDARE Vs. STATE OF MAHARASHTRA
May 6, 2013
NANDKISHORE STEEL INDUSTRIES PVT. LTD. Vs. CESTAT
July 10, 2013
NANDKUMAR GANPAT PATANKAR Vs. MUNICIPAL CORPORATION OF GR. MUMBAI
December 9, 2013
NANDKUMAR P PATIL Vs. STATE OF MAHARASHTRA
September 19, 2013
NANDKUMAR SITARAM JADHAV Vs. STATE OF MAHARASHTRA
November 20, 2013
NANDLAL Vs. ANANT & ORS.
July 11, 2013
NANDU S/O SAMBAJI NAGARKAR Vs. STATE OF MAHARASHTRA
September 4, 2013
NARAYAN Vs. ABHIJIT
August 30, 2013
NARAYAN GANPAT DALWALE Vs. MUNICIPAL COUNCIL
February 1, 2013
NARAYAN RAMU KARALE Vs. SHANTABAI ANNA PATIL
February 26, 2013
NARAYAN RAN SHET SHIRODKAR Vs. RAJIV FONDU GUDE
May 6, 2013
NARAYAN S/O VITHOBA KUMBHARE Vs. JOINT COMMISSIONER & VICECHAIRMAN
August 6, 2013
NARAYAN SHANKAR THAKUR Vs. SITABAI SITARAM THAKUR
August 1, 2013
NARENDRA ALIAS NANDU Vs. KISHOR
July 24, 2013
NARENDRA BARDE Vs. MUNICIPAL CORPORATION OF BRIHAN MUMBAI
June 20, 2013
NARENDRA GORANI Vs. NARENDRA GORANI
October 10, 2013
NARESH EKNATH NAIK Vs. STATE OF MAHARASHTRA
January 21, 2013
NARESH GANGARAM GOSAVI Vs. CHEMBUR ENGLISH SCHOOL
April 3, 2013
NARESH H PATIL Vs. STATE OF GOA
September 17, 2013
NARESH LACHMANDAS ASWANI Vs. HARIDAS ALIAS HARDAS LACHMANDAS
October 18, 2013
NARESH S/O. NEMICHAND KOTHARI Vs. STATE OF MAHARASHTRA
January 23, 2013
NARSINHA SAHKARI SAKHAR KARKHANA LTD Vs. STATE OF MAHARASHTRA
May 9, 2013
NASE BIN SAYYAD CHAUS Vs. STATE OF MAHARASHTRA
February 13, 2013
NASEEM RIYAZ KHALIFA Vs. SHAFUPTA NASEEM KHALIFA
November 13, 2013
NASHIK MERCHANT'S CO-OP. BANK LTD Vs. DHANANJAY SHRIRAM DAGA
January 4, 2013
NASRINA EAKBAL PATHAN Vs. STATE OF MAHARASHTRA
January 8, 2013
NATARAJAN SUNDARESAN Vs. SHADI NATARAJAN
March 14, 2013
NATHU AVDAJI SHINDE Vs. STATE OF MAHARASHTRA
October 15, 2013
NATIOANL TEXTILE CORPORATION LIMITED Vs. RAVINDRA RAMCHANDRA GAVADE
July 19, 2013
NATIONAL AMNESTY Vs. R. R. PATIL
February 8, 2013
NATIONAL AVIATION CO. OF INDIA LTD Vs. MUMBAI MAZDOOR SANGH
December 20, 2013
NATIONAL AVIATORS GUILD BEING A TRADE UNION Vs. REGISTRAR OF TRADE UNIONS KAMGAR BHAVAN
November 27, 2013
NATIONAL BANK OF AGRICULTURE & RURAL DEVELOPMENT Vs. SHAH THAKUR
October 9, 2013
NATIONAL COMMODITY AND DERIVATIVES EXCHANGE LTD. Vs. INDIAN EXCHANGE OF METAL LTD.
April 18, 2013
NATIONAL CONFEDERATION FOR DEVELOPMENT OF DISABLED AND ANOTHER Vs. UNION OF INDIA AND ORS.
December 4, 2013
NATIONAL INSRANCE COMPANY LTD Vs. SEEMS RAMDAS TELHANDE
August 22, 2013
NATIONAL INSURANCE CO LTD Vs. SABER SHEIKH
August 22, 2013
NATIONAL INSURANCE CO LTD Vs. BAPURAO VISHVANATH KENDRE
April 17, 2013
NATIONAL INSURANCE CO. LTD Vs. RAZIQUE AHMED
December 16, 2013
NATIONAL INSURANCE CO. LTD Vs. NANUBAI WD/O LOMESHWAR TAMGADGE
July 19, 2013
NATIONAL INSURANCE CO. LTD. Vs. SALOUNI SUBHASHCHANDRA
July 19, 2013
NATIONAL INSURANCE COMPANY LIMITED Vs. UDHAO
November 20, 2013
NATIONAL INSURANCE COMPANY LTD. Vs. SARDAR MAHENDRA SINGH S/O SARDAR MASTAN SINGH LEL
August 6, 2013
NATIONAL INSURANCE COMPANY LTD. Vs. MAYA WD/O. GANESH WATH
December 18, 2013
NATIONAL SEED ASSOCIATION OF INDIA Vs. STATE OF MAHARASHTRA
August 13, 2013
NATIONAL TEXTILE COR LTD Vs. DHONDU SHANTARAM TULASKAR
May 8, 2013
NATVARLAL D SAROTIA Vs. BHAGAWATI SHIYARAM PATEL
March 4, 2013
NAVALKISHOR S/O SANTOSH JAISWAL Vs. STATE OF MAHARASHTRA
October 7, 2013
NAVEEN DILIP PANCHABHAIYE, MINOR Vs. STATE OF MAHARASHTRA
February 22, 2013
NAVINCHANDRA KULKAN Vs. STATE OF MAHARASHTRA
January 4, 2013
NAVKAR CORPORATION LIMITED Vs. DIVISIONAL RAILWAY MANAGER
December 9, 2013
NAVNATH Vs. STATE OF MAHARASHTRA
October 8, 2013
NAVNATH NAGNATH KHUNE Vs. STATE OF MAHARASHTRA
April 3, 2013
NAVNIT MADHUKAR NAIK Vs. STATE OF MAHARASHTRA
February 15, 2013
NAVROZ KERSHASP MODY Vs. LIFE INSURANCE CORPORATION OF INDIA
August 27, 2013
NAWANITDAS MATHURADAS GUJAR Vs. STATE OF MAHARASHTRA
July 18, 2013
NAYANA CHANDRAKANT KAMBLE Vs. STATE OF MAHARASTRA
August 7, 2013
NAYASA EXPORTS PRIVATE LTD. Vs. UNION OF INDIA
December 12, 2013
NAZIM H. KAZI Vs. KOKAN MERCANTILE COOPERATIVE BANK LTD
February 5, 2013
NEETA BHALCHANDRA KALGHATGI Vs. STATE BANK OF INDIA
August 22, 2013
NELSON D'SOUZA Vs. JULIE D'MELLO
October 29, 2013
NEPTUNE MARINE PVT. LTD Vs. MEECON PRIVATE LIMITED
April 26, 2013
NETAJI SHIVRAM CHOUGALE Vs. STATE OF MAHARASHTRA
March 25, 2013
NETCORE SOLUTIONS PVT.LTD. Vs. PINNACLE TELESERVICES PVT. LTD.
January 3, 2013
NETRAJ Vs. STATE OF MAHARASHTRA
June 28, 2013
NEW INDIA ASSURANCE CO LTD Vs. PADMA
August 22, 2013
NEW INDIA ASSURANCE CO LTD Vs. MEENA DHANJI CHHEDA
December 6, 2013
NEW INDIA ASSURANCE CO. LTD Vs. ASLAM AJGARALI MAKRANI
April 4, 2013
NEW INDIA ASSURANCE CO. LTD Vs. ALPA RAJESH SHAH
October 19, 2013
NEW INDIA ASSURANCE CO. LTD Vs. GUNJI CHAKRAMMA
December 21, 2013
NEW INDIA ASSURANCE CO. LTD Vs. SHARIF BASHEER SHAIKH
October 10, 2013
NEW INDIA ASSURANCE CO. LTD. Vs. YESHWANT KORGAONKAR
January 16, 2013
NEW INDIA ASSURANCE CO. LTD. Vs. KAVITA GAUNS DESSAI
July 15, 2013
NEW INDIA ASSURANCE COMPANY Vs. NANDLAL LALCHAND JAISWANI
January 8, 2013
NEW INDIA ASSURANCE COMPANY LIMITED Vs. BABAN
July 1, 2013
NEW INDIA ASSURANCE COMPANY LIMITED Vs. WAHIDA BANO WD/O ABDUL RAUF
July 24, 2013
NEW INDIA ASSURANCE COMPANY LTD Vs. SUNITA
August 14, 2013
NEW INDIA ASSURANCE COMPANY LTD Vs. VISHWANATH
August 21, 2013
NEW INDIA ASSURANCE COMPANY LTD Vs. PRABHAKAR MAROTRAO
March 7, 2013
NEW INDIA ASSURANCE COMPANY LTD. Vs. PRAMOD PRABHAKARRAO DESHMUKH
December 10, 2013
NEW INDIA ASSURANCE COMPANY LTD. Vs. VINOD PRABHAKARRAO DESHMUKH
December 10, 2013
NEW INDIA CO-OPERATIVE HOUSING SOCIETY LTD Vs. STATE OF MAHARASHTRA
February 1, 2013
NEW INDIA INSURANCE COMPANY LIMITED Vs. PYARELAL TEXTILE LIMITED
January 21, 2013
NEW INDIAN CO-OP. BANK LTD Vs. NEW INDIA CO-OP BANK LTD
April 24, 2013
NIBBANNA CO-OP. HOUSING SOCIETY LTD Vs. MALCOLM CONSTRUCTION PVT. LTD
February 22, 2013
NIBBANNA COOP. HOUSING SOCIETY LTD Vs. M/S. MALCOLM CONSTRUCTION PVT. LTD
February 4, 2013
NIDHI VERMA Vs. PRABHUDAS LILLADHER PVT. LTD
February 6, 2013
NIDHI VERMA Vs. PRABHUDAS LILLADHER PVT. LTD.
February 25, 2013
NIKHIL S/O RAJENDRA JAIN Vs. SUREKHA WD/O ASHOK MOUNDEKAR
November 11, 2013
NILESH BABURAO GITTE Vs. STATE OF MAHARASHTRA
July 23, 2013
NILESH MAHADEO KAWRE Vs. D I G PRISON
October 15, 2013
NILESH SALGAOKAR Vs. STATE OF GOA
April 1, 2013
NILESH SHASHIKANT DALVI Vs. THE DY. COMMISSIONER OF POLICE
October 19, 2013
NILESH VIJAY DHUMAL Vs. STATE OF MAHARASHTRA
November 13, 2013
NINA AGARWALLA Vs. ASHOK GUPTA
May 10, 2013
NIPHAD SAKHAR KARKHANA LTD. Vs. COMMISSIONER OF C. EX., NASHIK
October 15, 2013
NIRALI MEHTA Vs. SURENDRAKUMAR SURANA
February 14, 2013
NIRANJANI ROSHAN RAO Vs. ROSHAN MARK PINTO
December 24, 2013
NIRANJANSING Vs. STATE OF MAHARASHTRA
March 4, 2013
NIRAV SHAUNAK CHOKSI Vs. OFFICIAL ASSIGNEE
June 20, 2013
NIRBHAY FOUNDATION THROUGH MANOJ S. PINGLE Vs. NASHIK MUNICIPAL CORPORATION AND OTHERS
October 25, 2013
NIRBHAYSINGH Vs. STATE OF MAHARASHTRA
December 3, 2013
NIRMAL LIFESTYLE LTD Vs. TULIP HOSPITALITY SERVICES LTD
November 27, 2013
NIRMAL LIFESTYLE LTD. Vs. NITIN S. DOSHI, HUF
June 20, 2013
NISARGDEEP SHIKSHAN PRASARAK MANDAL Vs. STATE OF MAHARASHTRA
August 6, 2013
NISHANT Vs. SOU. SONIA
August 27, 2013
NITESH S/O JIWAN JANGLE Vs. STATE OF MAHARASHTRA
February 1, 2013
NITESH SADARANGANI Vs. UNION OF INDIA
March 15, 2013
NITIN Vs. DIVISIONAL COMMISSIONER
December 9, 2013
NITIN MANIKRAO GAWANDE Vs. STATE OF MAHARASHTRA
December 19, 2013
NITIN RAMDAS SONAWANE Vs. THE STATE OF MAHARASHTRA
October 18, 2013
NITIN SHANKAR DESHPANDE Vs. UNION OF INDIA
August 8, 2013
NITIN SHIRSAT Vs. UNION OF INDIA
March 15, 2013
NIVRUTI DNYANOBA DAVALE (PATIL) Vs. ADDITIONAL COLLECTOR
November 22, 2013
NIYAZ AHMAD HAFZUL KABIR Vs. STATE OF MAHARASHTRA
July 3, 2013
NIYAZUDDIN ALIAS SONU SIRAJUDDIN ANSARI Vs. STATE OF MAHARASHTRA
September 3, 2013
NOBEL VAZ Vs. MEMBER SECRETARY MARGAO PLANNING & DEVELOPMENT AUTHORITY
January 8, 2013
NOOR MOHD. SHAMI SHAIKH Vs. MAHARASHTRA HOUSING
October 25, 2013
NOORA Vs. STATE OF MAHARASHTRA
November 25, 2013
NRB BEARING LTD. Vs. STATE OF MAHARASHTRA
June 10, 2013
NTUC INCOME INSURANCE CO-OPERATIVE LTD Vs. DEPUTY DIRECTOR OF INCOME TAX
February 1, 2013
NURALLAH KAMRUDDIN VELJEE Vs. VISHWAMBHAR KASHINATH PALEKAR
July 4, 2013
OFFICIAL LIQUIDATOR AS THE LIQUIDATOR OF M/S.CROWN MARITIME COMPANY (INDIA) PVT.LTD Vs. PRABHA P. SHENAI OF MUMBAI
September 24, 2013
OIL & NATURAL GAS CORPORATION LTD Vs. UNION OF INDIA
October 8, 2013
OIL & NATURAL GAS CORPORATION LTD Vs. COMMISSIONER OF CENTRAL EXCISE, SERVICE TAX
March 1, 2013
OIL & NATURAL GAS CORPORATION LTD. Vs. UNION OF INDIA AND OTHERS
August 10, 2013
OIL AND NATURAL GAS CORPORATION LIMITED Vs. RELIANCE ENERGY LIMITED
January 9, 2013
OLGA A FERNANDES Vs. CONSTANCY FERNADES ALIAS KARU JOHN FERNANDES
January 18, 2013
OMPRAKASH @ GUDDU MUNNA YADAV Vs. STATE OF MAHARASHTRA
September 24, 2013
ONKAR GOVIND BADWE Vs. STATE OF MAHARASHTRA
October 14, 2013
ORIENT SHIP AGENCY PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
April 12, 2013
ORIENTAL EXPORT CORPORATION Vs. UNION OF INDIA
April 10, 2013
ORIENTAL INSRANCE COMPANY Vs. GITABAI
July 24, 2013
ORIENTAL INSRANCE COMPANY LIMITED Vs. COLLECTOR AND DISTRICT ELECTION OFFICER
June 19, 2013
ORIENTAL INSURANCE CO LTD Vs. SUNITA
July 18, 2013
ORIENTAL INSURANCE CO LTD Vs. MEENA TUKARAM JADHAV
December 19, 2013
ORIENTAL INSURANCE CO LTD Vs. PUSHPA WD/O ASHOK TRIVEDI
December 20, 2013
ORIENTAL INSURANCE CO LTD Vs. SEWAKDAS @ SHIVAJI S/O LAHANUJI SAHRE
December 20, 2013
ORIENTAL INSURANCE CO. LTD Vs. JAYASHREE SADASHIV
September 17, 2013
ORIENTAL INSURANCE CO. LTD Vs. KARIM KHAN
December 16, 2013
ORIENTAL INSURANCE CO. LTD. Vs. MAYA
July 17, 2013
ORIENTAL INSURANCE COMPANY Vs. BAJRANG
July 19, 2013
ORIENTAL INSURANCE COMPANY LIMITED Vs. NIRMALA WD/O VINAYAK LODHI
August 20, 2013
ORIENTAL INSURANCE COMPANY LIMITED Vs. ASHOK SON OF SUKHDEO PATIL
December 10, 2013
ORIENTAL INSURANCE COMPANY LIMITED Vs. TULARAM S/O TUKARAM GAIKWAD
December 3, 2013
ORIENTAL INSURANCE COMPANY LTD Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
October 21, 2013
ORIENTAL INSURANCE COMPANY LTD Vs. MOHAMMAD SABIR S/O. ABDUL JABBAR
July 23, 2013
ORIENTAL INSURANCE COMPANY LTD Vs. HARSHA @ MINAL MAHESH LONE
August 21, 2013
ORIENTAL INSURANCE COMPANY LTD. Vs. SURYAKANT S/O BABULAL JAMBHULKAR
July 26, 2013
ORIENTAL INSURANCE COMPANY LTD. Vs. BINDU WD/O ASHOK MOREY
August 12, 2013
OSHIWARA LOKHANDWALA CITIZENS ASSOCIATION Vs. MAHARASHTRA HOUSING AND AREA DEVELOPMENT BOARD
March 13, 2013
OSHO INTERNATIONAL FOUNDATION Vs. MAHARASHTRA ELECTRICTY REGULATORY
March 13, 2013
P G JYOTIKAR Vs. MEERATAI Y AMBEDKAR
June 21, 2013
PADAMSHI KHIMJI CHHEDA Vs. KESARBEN LAXMICHAND DEDIA
July 22, 2013
PADMABAI DATTATRAYA BHOJNE Vs. STATE OF MAHARASHTRA
March 5, 2013
PADMAKAR S/O HARIBHAU MULAY Vs. STATE OF MAHARASHTRA
June 13, 2013
PADMANABH Vs. THE STATE OF MAHARASHTRA
February 26, 2013
PADMANABH ANANTRAO PANDITRAO LT. COL. (RETD.) Vs. SHRIKRISHNA ANANTA PANDITRAO AND OTHERS
February 8, 2013
PADMANABH RATNAKAR MULEY Vs. STATE OF MAHARASHTRA
October 10, 2013
PANDHARINATH Vs. STATE OF MAHARASTRA
September 12, 2013
PANDIT S/O. DEORAM PATIL Vs. SAU. JAYABAI
January 18, 2013
PANDURANG DEVIDASRAO JOSHI Vs. STATE OF MAHARASHTRA
January 15, 2013
PANDURANG KESHAV WAGHCHAURE Vs. SAKIN AHMED PATHAN
August 30, 2013
PANDURANG LAXMAN TORMAL Vs. SAVITA PANDURANG TORMAL
June 19, 2013
PANDURANG TILU GOSAVI Vs. DY. CONSERVATOR OF FORESTS
August 20, 2013
PANKAJ P.DOSHI (USA) THROUGH HIS CA MAHENDER DOSHI Vs. JYOTSANABEN DOSHI W/O. LATE MR.PRANLAL SUNDERJI DOSHI
July 22, 2013
PANKAJ UTTAMRAO INGALE & ORS. Vs. STATE OF MAHARASHTRA
January 28, 2013
PANNA SUNIT KHATAU Vs. DILIP DHARAMSEY KHATAU
April 12, 2013
PANNA SURENDRA MEHTA Vs. JAISUKH KRISHNALAL SHAH
October 7, 2013
PANNALAL YADAV Vs. STATE OF MAHARASHTRA
March 20, 2013
PAPER MACHINE WIRE INDUSTRIES Vs. ATHIN PATRA
January 21, 2013
PAPPU Vs. THE STATE OF MAHARASHTRA
August 21, 2013
PAPPU @ ATUL SONABA JOGAWADE Vs. STATE OF MAHARASHTRA
October 10, 2013
PAPPU ALIS AKHILESH S/O. SHIVSHANKAR MISHRA Vs. STATE OF MAHARASHTRA
February 14, 2013
PARADISE VENTURES Vs. ANANDI K ARAS
March 14, 2013
PARAMOUNT FILMS OF INDIA LIMITED Vs. S.F.CHEMICALS INDUSTRIES PVT. LTD
March 13, 2013
PARAS V. MEHTA INDIAN INHABITANT PROPRIETOR OF M/S. H.M.V. ASSOCIATES Vs. MUMBAI MUNICIPAL CORPORATION, THROUGH THE MUNICIPAL COMMISSIONER
August 23, 2013
PARASRAM CHANDRASHA GHANTE Vs. THE STATE OF MAHARASHTRA
January 10, 2013
PAREKH HOLDINGS Vs. MOHAMED YUSUF TRUST
October 10, 2013
PARISAR SANRAKSHAN SANWARDHAN SANSTHA Vs. PUNE MUNICIPAL CORPORATION
September 3, 2013
PARISH PRIEST OF ST ANDREWS CHURCH Vs. TEODORICO FERNANDES
August 30, 2013
PARMESHWAR Vs. STATE OF MAHARASHTRA
May 8, 2013
PARMESHWAR S/O KACHRU SATPUTE Vs. STATE OF MAHARASHTRA
May 2, 2013
PARMESHWAR S/O. TANHAJI GARJE Vs. STATE OF MAHARASHTRA
March 19, 2013
PARSHRAM TANAJI AHER Vs. DATTU KADU AHER
September 24, 2013
PARVAT SINGH Vs. SAHEBRAO S/O. MALHARI CHEMATE
September 10, 2013
PARVIN FIROZ SHAIKH Vs. FIROZ SHARFUDDIN SHAIKH
February 27, 2013
PATEL ENGINEERING CO. LTD. Vs. B.T. PATIL & SONS BELGAUM (CONSTRUCTION) PVT. LTD.
April 4, 2013
PATEL ENGINEERING LTD Vs. UNION OF INDIA
February 20, 2013
PATRICK SAVIO MARCELINO ALMEIDA Vs. DEVANAND VASUDEV SHIRODKAR AND ORS.
April 23, 2013
PAYAL BAADKAR Vs. STATE OF GOA
September 17, 2013
PEPSICO INDIA HOLDING PVT.LTD. Vs. NISHILAND PARK LTD.
August 8, 2013
PERIN HOSHANG DAVIERWALLA Vs. KOBAD DORABJI
September 4, 2013
PERPET ASSIS RODRIGUES Vs. STATE OF GOA
June 18, 2013
PETROL DEALERS ASSOCIATION Vs. STATE OF MAHARASHTRA
December 23, 2013
PHILIPS ELECTRONICS INDIA LTD. Vs. STATE OF MAHARASHTRA
August 14, 2013
PHILOMENA D' SOUZA Vs. JOHN JANUS BARRETO
January 17, 2013
PHOENIX CONSTRUCTION COMPANY Vs. PHOENIX TOWER CO-OPERATIVE HOUSING SOCIETY LIMITED
June 24, 2013
PHOENIX INDUSTRIES (P.) LTD Vs. UNION OF INDIA
September 13, 2013
PHOENIX TOWER CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. PHOENIX CONSTRUCTION COMPANY
November 19, 2013
PIL INDUSTRIES LTD Vs. DECCAN CHRONICLE HOLDINGS LTD
February 4, 2013
PINKI @ PRITI W/O NITIN PARATE Vs. STATE OF MAHARASHTRA
September 30, 2013
PINKY DEVI WD/O SUNDER SINGH THAKUR Vs. KRISHNAMURTHY SANTAPPA GOVILEKAR
March 6, 2013
PINNI CO-OPERATIVE HOUSING SOCIETY Vs. MARUTI MATHU GAIKWAD
July 2, 2013
PINTU ALIAS SHAMSUNDER MARUTRAO BHUJAJI Vs. STATE OF MAHARASHTRA
March 1, 2013
PIRAJI BABU NIRMALKAR Vs. STATE OF MAHARASHTRA
September 25, 2013
PISHU MULCHAND MAHTANI Vs. STATE OF MAHARASHTRA
May 6, 2013
PLYMOUTH CONSTRUCTIONS PVT. LTD. Vs. STATE OF MAHARASHTRA
August 20, 2013
POOJA PANDEY Vs. ANIL UMAKANT CHAVAN
December 16, 2013
POONAM PARAMESHWAR Vs. STATE OF GOA
July 25, 2013
POPAT S/O. BAJIRAO GAIKWAD Vs. DINKAR S/O. BHAGWANRAO GAIKWAD
July 29, 2013
PORNIMA W/O MILIND BANSODE Vs. STATE OF MAHARASHTRA
August 12, 2013
PRABHAKAR Vs. GAJANAN
December 10, 2013
PRABHAKAR Vs. STATE OF MAHARASHTRA
June 13, 2013
PRABHAKAR AMBAJI BHAGWAT Vs. STATE OF MAHARASHTRA
August 1, 2013
PRABHAKAR DATTATRAYA GUNE Vs. VISHNUKANT BAPURAO URANKAR
August 23, 2013
PRABHAKAR TUKARAM MANE Vs. STATE OF MAHARASHTRA
June 12, 2013
PRABHAKAR TULSHIRAM SHEGAONKAR Vs. M.A. HAFFIS
June 28, 2013
PRABHAKAR XEMBU BHANDARI Vs. STATE OF GOA
May 2, 2013
PRABHAVATI BABU NAIK GAUNKAR LANDLADY Vs. GOVERNMENT OF GOA
October 10, 2013
PRADEEP ADVERTISING AGENCY NAGPUR Vs. SRI AURBINDO CIRCLE REGISTERED SOCIETY
December 3, 2013
PRADEEP CHIMANAJIRAO RANE Vs. CHANDRAKANT RAGHUNATH MORE
September 26, 2013
PRADEEP MANEK SHAHANI Vs. RAJENDRA KUMAR SHAHANI
July 9, 2013
PRADEEP PANCHAL Vs. STATE OF MAHARASHTRA
October 17, 2013
PRADEEP PURSHOTTAM PIMPERKHEDE Vs. STATE OF MAHARASHTRA
November 22, 2013
PRADEEP S/O. NARAYANRAO RAUT Vs. STATE OF MAHARASHTRA
September 30, 2013
PRADEEP SOMNATH GUPTA Vs. THE STATE OF MAHARASHTRA
August 23, 2013
PRADIP GAJANAN KOLI Vs. STATE OF MAHARASHTRA
November 22, 2013
PRADNYA PADMAKAR DAMLE Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
June 20, 2013
PRADYUMAN KUMAR SHARMA Vs. SHRI JAYSAGAR M. SANCHETI
March 14, 2013
PRAFUL BHAUSAHEB YADAV Vs. K. K. PATHAK
February 1, 2013
PRAGATI UDYOG Vs. ASSISTANT COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX
January 8, 2013
PRAGJI SAVJI VAJA Vs. CHHOTALAL NARSIDAS PARMAR
September 6, 2013
PRAGYASINGH CHANDRAPALSINGH THAKUR Vs. STATE OF MAHARASHTRA THROUGH ADDITIONAL CHIEF SECRETARY, HOME DEPARTMENT
October 11, 2013
PRAHLADSINGH RAMKHILAANSINGH Vs. SUDHIR J. BHALEKAR
September 26, 2013
PRAKASH Vs. STATE OFMAHARASHTRA
June 28, 2013
PRAKASH Vs. STATE OF MAHARASHTRA
January 11, 2013
PRAKASH AGRO INDUSTRIES LTD Vs. S.R.K.PRODUCTS PVT. LTD
December 13, 2013
PRAKASH BALKRISHNA NAIK Vs. SURENDRA BALKRISHNA NAIK
April 30, 2013
PRAKASH GOBINDRAM AHUJA Vs. GANESH PANDHARINATH DHONDE
April 8, 2013
PRAKASH JAGANNATH MANE Vs. HONBLE REGISTRAR
February 14, 2013
PRAKASH KONDIBA GOLE Vs. MUNICIPAL CORPORATION OF GREATER
October 11, 2013
PRAKASH MOGAL LONDHE Vs. D S SWAMI
July 25, 2013
PRAKASH NACHINOLKAR Vs. STATE OF GOA
November 19, 2013
PRAKASH P. BAMBARDEKAR Vs. AVINASH VISHVANATH AJGAONKAR
July 4, 2013
PRAKASH PUNDLIK PALASKAR Vs. STATE OF MAHARASHTRA
November 25, 2013
PRAKASH S/O LIMBAJI DHOLE Vs. STATE OF MAHARASHTRA
September 23, 2013
PRAKASH S/O MAHADEORAO NIRMAL Vs. RAJESH RAMFER YADAV
December 16, 2013
PRAKASH S/O. NAGORAO DHUTADE Vs. STATE OF MAHARASHTRA
November 19, 2013
PRAKASH SADU RAUT Vs. STATE OF MAHARASHTRA
April 1, 2013
PRAKASH SUBHRAMANYAM NAYADU Vs. THE STATE OF MAHARASHTRA
June 26, 2013
PRAMOD Vs. STATE OF MAHARASHTRA
May 2, 2013
PRAMOD RAGHUNATH VAIDYA Vs. YUVAK VIDYALAYA, VIHIRGAON
January 10, 2013
PRAMOD V. AMBATKAR Vs. DY. DIRECTOR OF EDUCATION
June 26, 2013
PRAMODKUMAR Vs. LILADHAR
November 18, 2013
PRANAV GOEL Vs. STATE OF GOA
April 29, 2013
PRANJAY PURUSHOTAMBHAI GORADIA Vs. STATE OF MAHARASHTRA
January 14, 2013
PRASAD SHIRODKAR Vs. STATE
August 7, 2013
PRASHANT Vs. STATE OF MAHARASTRA
February 4, 2013
PRASHANT BABUSAHEB GHIRAMKAR Vs. STATE OF MAHARASHTRA
September 21, 2013
PRASHANT S/O HARIBHAU MAHALLE Vs. STATE OF MAHARASHTRA, THROUGH ITS SECRETARY, REVENUE DEPARTMENT
July 22, 2013
PRASHANT S/O NAGO BADGUJAR Vs. STATE OF MAHARASHTRA
September 5, 2013
PRASHANT@ GOPAL ANANDGIRI GOSAVI Vs. STATE OF MAHARASHTRA
January 3, 2013
PRATAP @ PRAKASH KRIPALDAS CHUGH Vs. MANU PARUMAL RAGHANI
September 12, 2013
PRATAP AKARAM CHOUGULE Vs. STATE OF MAHARASHTRA
July 22, 2013
PRATAP KASHINATH CHAVAN Vs. D I G PRISONS
September 10, 2013
PRATAP SHIVAJI CHUMBALE Vs. DEEPAK VISHANATH PINGALE
December 13, 2013
PRATAP SINGH Vs. STATE OF MAHARASHTRA
March 5, 2013
PRATAP TULARAM GHOGALE Vs. STATE OF MAHARASHTRA
April 26, 2013
PRATAPSINGH RANE Vs. EXECUTIVE ENGINEER, WORKS DIVISION XVII
September 5, 2013
PRATHAMESH TOWER CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. GORAI ROAD (BORIVALI) SHREE GANESH CO-OPERATIVE HOUSING SOCIETY LTD
April 4, 2013
PRATIBHA ASHOK SALVEKAR Vs. ALLAHABAD BANK
October 29, 2013
PRATIDNYA JAYESH SHINDE Vs. APPROPRIATE AUTHORITY
December 4, 2013
PRATIMA PRABHAKARRAO BORIKAR Vs. STATE OF MAHARASHTRA
March 26, 2013
PRAVEEN Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION
August 22, 2013
PRAVEEN VENKATESH TAKALKI Vs. NATIONAL INVESTIGATION AGENCY
December 18, 2013
PRAVIN Vs. STATE OF MAHARASTRA
September 23, 2013
PRAVIN AND ORS. Vs. THE STATE OF MAHARASHTRA AND ANR.
October 7, 2013
PRAVIN BHASKARRAO BORKUTE Vs. DINKAR BHASKARRAO BORKUTE
January 31, 2013
PRAVIN BHIMRAO WADMARE Vs. STATE OF MAHARASHTRA
October 25, 2013
PRAVIN JAGANNATH GODSAY Vs. STATE OF MAHARASHTRA
August 7, 2013
PRAVIN PANDURANG PATIL Vs. EXECUTIVE ENGINEER, PRADHAN MANTRI GRAM SADAK YOJANA
November 19, 2013
PRAVIN SHRIPATI YADAV Vs. GRAMPANCHAYAT, MINCHE
January 10, 2013
PRAVIN VILAS SHELAR Vs. STATE OF MAHARASHTRA
August 1, 2013
PREM KISHORE RAJ Vs. DEPARTMENT OF HOME
October 14, 2013
PREM MALIK Vs. STATE OF MAHARASHTRA
March 22, 2013
PREMA STEVE GOSCIMINSKI Vs. NIRMALA PATRICK BERGEN
October 1, 2013
PREMAL GAJENDRA MEHTA Vs. STATE OF MAHARASHTRA
November 20, 2013
PREMANAND GAJANAN NAIK Vs. SANTOSH PRABHAKAR NAIK
November 28, 2013
PREMANANDGANESH NAIK Vs. DINANATH SHANKAR GAONKAR
September 12, 2013
PREMKUMAR S/O. SURAJMAL CHANDAK Vs. KISHOR S/O. KANHAYYALAL TOSHNIWAL
July 5, 2013
PREMSINGH DHONDU CHAVAN Vs. STATE OF MAHARASHTRA
July 4, 2013
PREMSINGH S/O. KHUSHALSHINGH THAKUR Vs. PRABHUDAYAL NATTHULAL JAISWAL
March 6, 2013
PRIDE ASSOCIATES Vs. DAMODARDAS BHAIDAS BHUTA
July 26, 2013
PRIMA PAPER & ENGINEERING PVT.LTD Vs. COMMISSIONER OF INCOME-TAX
July 9, 2013
PRINCE PAL SINGH TULI Vs. APOORVA LAKHIA
September 5, 2013
PRITABAI SURYAKANT SHETGAONKAR Vs. RAMCHANDRA NARBARAO SARDESSAI
August 26, 2013
PRIVATE NURSING SCHOOLS AND COLLEGES MANAGEMENT ASSOCIATION Vs. STATE OF MAHARASHTRA, THROUGH ITS SECRETARY
July 9, 2013
PRIYA VIDYADHAR KALAS Vs. STATE OF MAHARASHTRA
April 18, 2013
PROCTER AND GAMBLE HOME PRODUCTS Vs. STATE OF GOA
January 23, 2013
PUBLIC INFORMATION OFFICER Vs. GAJANAN HALDANKAR
June 25, 2013
PUJA W/O. PRABHAKARRAO @ BALASAHEB DESHMUKH Vs. SUJAY S/O. DATTARAO DESHMUKH
November 28, 2013
PUKH RAJ BUMB Vs. JAGANNATH ATCHUT NAIK
July 11, 2013
PUNE DISTRICT CENTRAL CO OPERATIVE BANK LTD Vs. HARSHWARDHAN PATIL
August 7, 2013
PUNJAB S/O NARAYAN KAKDE Vs. STATE OF MAHARASHTRA
December 18, 2013
PURNIMAKUMARI DHARMENDRA JAIN Vs. J. GALA BUILDERS
October 25, 2013
PURSHOTTAM Vs. STATE OF MAHARASHTRA
May 2, 2013
PURSHOTTAM S/O PANDHARINATH TONPE Vs. AGRICULTURE PRODUCE
October 8, 2013
PURSHOTTAM VOIRO GAONKAR Vs. GANABA B. DESAI
June 21, 2013
PURUSHOTTAM S/O NARAYAN BHANGE Vs. STATE OF MAHARASHTRA
October 3, 2013
PUSHKAR DHAMLE Vs. STATE OF MAHARASTRA
August 27, 2013
PUSHPA W/O MAHADEO AUTE Vs. STATE OF MAHARASHTRA
December 11, 2013
PUSHPABAI Vs. DEELIPRAO
February 5, 2013
QATAR AIRWAYS Vs. SHAPOORJI PALLONJI & CO.
January 8, 2013
QUETERIA MARIA PEREIRA DE SA ALIAS ROSA MARIA DSA Vs. GOVERNMENT OF GOA
February 6, 2013
R S KADAM Vs. M P ENTERPRISES
July 23, 2013
R.C.DAHORE WORKING AS DIVISIONAL Vs. UNION OF INDIA
May 8, 2013
R.M. CYLINDERS PRIVATE LIMITED Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
April 9, 2013
R.N.TANDON Vs. UNION OF INDIA
December 17, 2013
R.R. PAINTS PVT. LTD. Vs. COMMISSIONER OF C. EX., MUMBAI-III
February 25, 2013
RAANA HARIPADA ROY Vs. SUBHASH CHANDER REWARI
September 17, 2013
RABO BANK Vs. STATE BANK OF HYDERABAD
October 15, 2013
RACHANA OSWALD MALHOTRA/D'SILVA Vs. OSWALD FREDRICK D'SILVA ALIAS AMAR
December 10, 2013
RACHANA SHIRISH SHAH Vs. JANAK BAPULAL SHAH
April 9, 2013
RADHA SAGAR MAL Vs. STATE OF MAHARASHTRA
March 7, 2013
RADHABAI FATTESING PAWAR Vs. STATE OF MAHARASHTRA
October 8, 2013
RADHABAI VITHAL WAIKAR Vs. LATE LAXMANRAO SHANKARRAO SHINDE
October 8, 2013
RADHAKISAN RAMNATH MALPANI Vs. RAJEH DATTATRAY MAHAJAN
May 6, 2013
RADIO ONE LIMITED Vs. PHONOGRAPHIC PERFORMANCE LTD
April 2, 2013
RAFIQ HAYACHAND ROLE Vs. STATE OF MAHARASHTRA
September 24, 2013
RAFIQ RAMJAN JAMDAR Vs. HASEEN BABSO JAMADAR
January 31, 2013
RAGHAVJI GALA Vs. DIVISIONAL JOINT REGISTRAR
January 31, 2013
RAGHUNATH B. DESAI Vs. STATE OF GOA, THROUGH ITS CHIEF SECRETARY
April 18, 2013
RAGHUNATH R P SAWKAR Vs. SHAILENDRA R. P. DESSAI
August 20, 2013
RAGHUNATH RAMNATH ZOLEKAR Vs. STATE OF MAHARASHTRA
February 4, 2013
RAHEMATULLA HAJI ABDUL LATIF Vs. YUVRAJ S/O CHAITRAM PATIL
May 6, 2013
RAHUL Vs. STATE OF MAHARASHTRA
January 9, 2013
RAHUL Vs. PURVA GENNING
August 26, 2013
RAHULSINGH S/O. BALBIRSINGH SENGAR Vs. STATE OF MAHARASHTRA
November 19, 2013
RAIBHAN BHIMAJI PANSARE Vs. MACHINDRA CHANDRABHAN PANSARE
June 14, 2013
RAICHAND SOBHAGCHAND SHAH Vs. RAJENDRA KHYALILAL JAIN
August 6, 2013
RAINBOW ACE SHIPPING S.A. PANAMA AND LUFENG SHIPPING CO. LTD. Vs. M.V. RAINBOW ACE
May 6, 2013
RAJA HIRALAL YADAV Vs. STATE OF MAHARASHTRA
November 12, 2013
RAJABHAU DNYANDEO KHARAT Vs. STATE OF MAHARASHTRA
September 17, 2013
RAJAN RAMCHANDRA BHOGALE ASSISTANT COMMISSIONER OF POLICE Vs. STATE OF MAHARASHTRA
December 24, 2013
RAJANI Vs. SCHEDULED TRIBE CASTE CERTIFICATE
August 21, 2013
RAJANI VISHWAS PATIL Vs. CENTRAL BUREAU OF INVESTIGATION
September 25, 2013
RAJANNA Vs. STATE OF MAHARASHTRA
December 20, 2013
RAJARAM Vs. STATE OF MAHARASHTRA
July 17, 2013
RAJARAM BAIJANATH BHARATI Vs. STATE OF MAHARASHTRA
January 3, 2013
RAJARAM TUKARAM PAWAR Vs. MUKTABAI NARAYAN SALUNKHE
March 19, 2013
RAJASHREE KOKATE MARDE Vs. STATE OF MAHARASHTRA
July 2, 2013
RAJEEV KAPUR Vs. GRENTEX & COMPANY PRIVATE LIMITED
March 6, 2013
RAJEEV KUMAR SUMAN S/O KEDARNATH PRASAD Vs. MAHATMA GANDHI
July 3, 2013
RAJENDRA Vs. STATE OF MAHARASHTRA
April 25, 2013
RAJENDRA BABAN OMBALE Vs. STATE OF MAHARASHTRA
March 26, 2013
RAJENDRA BABURAO MAHALE Vs. VARSHA MAHESH DANGAREKAR
February 15, 2013
RAJENDRA DATTA ZAREKAR Vs. STATE OF GOA THROUGH THE CHIEF SECRETARY
August 5, 2013
RAJENDRA LAXMAN SAKHARE Vs. STATE OF MAHARASHTRA
January 11, 2013
RAJENDRA NARAYANJI NARNAWARE Vs. REGIONAL DIRECTOR, MUNICIPAL ADMINISTRATION
December 10, 2013
RAJENDRA NARSAYYA DANDROPALLI Vs. STATE OF MAHARASHTRA
June 14, 2013
RAJENDRA S/O DHARMRAJ GIRADKAR Vs. STATE OF MAHARASHTRA
December 3, 2013
RAJENDRA S/O RAMAJI MAHISBADWE Vs. JOINT COMMISSIONER AND VICE
March 11, 2013
RAJENDRA SINGH Vs. DEENANATH KESHAV BHOIR
June 13, 2013
RAJENDRA SINGH CHHATRASAL SINGH KUSHWAHA Vs. JITENDRA SINGH
October 29, 2013
RAJENDRAKUMAR BRIJKISHORE JAISWAL Vs. CENTRAL BUREAU OF INVESTIGATION, ACB, NAGPUR
October 25, 2013
RAJENDRAKUMAR LAXMICHAND GUPTA Vs. STATE OF MAHARASHTRA
January 14, 2013
RAJENDRAPRASAD S/O VIDYAPRASAD Vs. SECRETARY
October 10, 2013
RAJESAB MUJAWAR Vs. STATE OF GOA
July 25, 2013
RAJESH Vs. STATE OF MAHARASHTRA
July 10, 2013
RAJESH Vs. STATE OF MAHARASHTRA
July 29, 2013
RAJESH @ PRABHURAJA S/O. RAJKUMAR KAPOOR Vs. STATE OF MAHARASHTRA
March 22, 2013
RAJESH CHANDMAL Vs. STATE OF MAHARASHTRA
November 13, 2013
RAJESH D.VORA Vs. AARTI MEHTRA
October 14, 2013
RAJESH HIMATLAL SHAH Vs. STATE OF MAHARASHTRA
October 3, 2013
RAJESH M. MAHTANI Vs. R.M. KHAN, HON. ARBITRATOR APPOINTED BY THE BOMBAY MERCANTILE CO-OP. BANK LTD.
June 17, 2013
RAJESH NAWAN KISHORE THAKUR Vs. SEEMA
September 30, 2013
RAJESH RAJARAM JADI Vs. STATE OF MAHARASHTRA
August 20, 2013
RAJESH S/O SHRIRANG CHAVAN Vs. STATE OF MAHARASHTRA
October 3, 2013
RAJESH S/O. LATE JYOTISWARUP VALMIKI Vs. ASSISTANT MUNICIPAL COMMISSIONER
March 6, 2013
RAJESH SANTOSH THOMBRE Vs. STATE OF MAHARASTRA
October 14, 2013
RAJESH TIWARI Vs. MOTILAL OSWAL FINANCIAL SERVICES LTD.
January 3, 2013
RAJESHREE PRAVIN SONAWANE Vs. ARVIND KUMAR FATECHAND MANGHIRAMALANI
December 10, 2013
RAJESHWARRAO S/O. VISHWANATHRAO PATIL Vs. STATE OF MAHARASHTRA
August 22, 2013
RAJIV GANDHI SAHAKARI Vs. STATE OF MAHARASHTRA
October 22, 2013
RAJIVAS VASU SHETTY Vs. INSANALI NASIBDAR
July 18, 2013
RAJIVKUMAR SATYAPAL GUPTA Vs. STATE OF MAHARASHTRA
June 14, 2013
RAJKUAMR YELLAPPA SARVADE Vs. STATE OF MAHARASHTRA
April 5, 2013
RAJKUMAR Vs. STATE OF MAHARASHTRA
February 12, 2013
RAJKUMAR @ MUNNA S/O NATEBA GHUTE Vs. REKHA W/O RAJKUMAR GHUTE
September 25, 2013
RAJKUMAR DHUNICHAND SHARMA Vs. STATE OF MAHARASHTRA
December 17, 2013
RAJKUMAR S/O GIRDHARILAL YADAV Vs. STATE OF MAHARASHTRA
August 28, 2013
RAJMATI SUBHASH UPADHYE Vs. PRESIDING OFFICER
July 23, 2013
RAJNATH DUDHNATH YADAV Vs. STATE OF MAHARASHTRA
September 4, 2013
RAJNIKANT KANJI BAMANIA Vs. STATE OF MAHARASHTRA
August 27, 2013
RAJNIKANT S/O DALURAMJI BORELE Vs. STATE OF MAHARASHTRA
September 30, 2013
RAJU HARI BHAVSAR Vs. STATE OF MAHARASHTRA
September 4, 2013
RAJU ISHWAR BALBUDHE Vs. STATE OF MAHARASHTRA
January 31, 2013
RAJU LAXMAN JOGDANDE Vs. STATE OF MAHARASHTRA
August 19, 2013
RAJU MOHANDAS MAHATANEY Vs. SHIVKISHAN MANIKCHAND MUNDRA
May 3, 2013
RAJU MUTHAYA SHETTY Vs. MAHARASHTRA EXECUTOR & TRUSTEE CO. LTD.
October 18, 2013
RAJU S/O MANIK FUTANE Vs. STATE OF MAHARASHTRA
December 6, 2013
RAJU SHINDE LONDHE Vs. STATE OF MAHARASHTRA
February 28, 2013
RAJU ZANAKLAL JOHARE Vs. STATE OF MAHARASHTRA
September 26, 2013
RAJUKUMAR GIRDHARILAL YADAV Vs. STATE OF MAHARASHTRA
February 21, 2013
RAJUWALLI DHONDIBHAI MUJAWAR Vs. STATE OF MAHARASHTRA
September 5, 2013
RAJWARDHAN BABASO PATIL Vs. VIJAYSINHA JADHAV
September 4, 2013
RAKESH CHAJJER Vs. STATE OF MAFARASHTRA
August 23, 2013
RAKESH GOPAL SHETTY Vs. STATE OF MAHARASHTRA
June 18, 2013
RAKESH RAI Vs. NATIONAL AVIATION COMPANY OF INDIA
July 8, 2013
RAKESHKUMAR S/O.BABUNATH PANDEY Vs. STATE OF MAHARASHTRA
June 28, 2013
RALLIS INDIA LTD. Vs. ASST. PROVIDENT FUND COMMISSIONER
September 23, 2013
RAM SAJIVAN GUPTA Vs. STATE OF MAHARASHTRA
April 22, 2013
RAMA ATMARAM DAHIWAL Vs. EXECUTIVE ENGINEER
January 23, 2013
RAMA S/O. BAPURAO GUJAR Vs. STATE OF MAHARASHTRA
October 18, 2013
RAMA XANU NAIK DESSAI Vs. MENINO SALVADOR F. COUTINHO
February 15, 2013
RAMABAI NAMDEO GAVAND Vs. RAVIDRA PANDHARINATH ULAVEKAR
October 25, 2013
RAMAN FEEDMILLS Vs. JAPFA COMFEEED INDIA LIMITED
November 25, 2013
RAMAWATAR BABULAL JAJODIA Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
December 3, 2013
RAMBHAU G KPSHIRE Vs. SARDARSHINGH R TURE
June 10, 2013
RAMCHABDRA S/O KESHAV PATWARDHAN Vs. CENTRAL GOVERNMENT
February 6, 2013
RAMCHANDRA Vs. STATE OF MAHARASHTRA
March 7, 2013
RAMCHANDRA Vs. SHRIKANT VASANTRAO TILE
March 19, 2013
RAMCHANDRA DAGADULAL BANGAD Vs. MUNICIPAL COUNCIL, OSMANABAD
December 3, 2013
RAMCHANDRA ISHWAR SURWASE Vs. STATE OF MAHARASHTRA
September 24, 2013
RAMCHANDRA PANDURANG PRABHU ALVEKAR Vs. ANANT GANESH FOL DESSAI
June 11, 2013
RAMDAS BORKAR Vs. GOA SHIPYARD LTD.
March 5, 2013
RAMDAS CLUB Vs. MAYUR DILIP VIKHE
December 21, 2013
RAMDAS NANA ANDHALE Vs. ELECTORAL REGISTRATION OFFICER
October 23, 2013
RAMDAS SADASHIV RAHATE Vs. STATE OF MAHARASHTRA
April 10, 2013
RAMESH DAGAA LANDGE Vs. SAU. SINDHUBAI RAMESH LANDGE
June 13, 2013
RAMESH DEVRAO GUTTE Vs. STATE OF MAHARASHTRA
July 31, 2013
RAMESH DHUDKU PATIL Vs. STATE OF MAHARASHTRA
February 26, 2013
RAMESH FAKIRA LOHKARE Vs. MUMBAI MUNICIPAL CORPORATION OF GREATER MUMBAI
September 26, 2013
RAMESH H.JAIN Vs. ARUNKUMAR S.MAINI
July 24, 2013
RAMESH MEHARAM RATHOD Vs. HANSRAJ KANIRAM JADHAO
July 9, 2013
RAMESH S/O RAGHUNATH KOMATWAR Vs. JUBEDABEGUM ABDUL KADAR KAZI
April 15, 2013
RAMESH S/O SHALIGRAM DODE Vs. STATE OF MAHARASHTRA
October 28, 2013
RAMESH S/O SHAMA KUMBHAR Vs. SUDHAKAR S/O BUDHA
February 26, 2013
RAMESH S/O. PANDURANGJI RAIPURKAR Vs. KUSUM W/O. RAMESH RAIPURKAR
August 27, 2013
RAMESH SAHADEO PATIL Vs. STATE OF MAHARASHTRA
September 25, 2013
RAMESH SIPPY Vs. SHAAN RANJEET UTTAMSINGH
April 1, 2013
RAMESH SIPPY Vs. SHAAN RANJEET UTTAMSINGH AND ORS.
December 3, 2013
RAMESH VASUDEO INAMDAR Vs. STATE OF MAHARASHTRA
December 3, 2013
RAMESH VISHWANATH LONKAR Vs. RAMESH S/O. SHRIRAM MOTGHARE
November 25, 2013
RAMESHKUMAR Vs. LEARNED PRINCIPAL DISTRICT JUDGE
November 12, 2013
RAMESHKUMAR Vs. STATE OF MAHARASHTRA
August 26, 2013
RAMIJA SALAUDDIN MULLA Vs. STATE OF MAHARASHTRA
August 7, 2013
RAMINENI VENUGOPAL SOMAIAH Vs. MAHARASHTRA MEDICAL COUNCIL
August 23, 2013
RAMJAN MOHAMAD SHAIKH Vs. STATE OF MAHARASHTRA
January 15, 2013
RAMJI Vs. COMMISSIONER FOR WORKMENS
August 22, 2013
RAMJI S/O ARJUNA BUKTARE Vs. STATE OF MAHARASHTRA
January 9, 2013
RAMKISAN SON OF GOVERDHAN DHURVE Vs. STATE OF MAHARASHTRA
February 21, 2013
RAMKISHAN DIGAMBAR JADHAV Vs. STATE OF MAHARASHTRA
July 3, 2013
RAMKRISHNA Vs. STATE OF MAHARASHTRA
March 4, 2013
RAMKRISHNA CHAUHAN Vs. SETH D. M. HIGH SCHOOL
March 12, 2013
RAMKRISHNA NARAYAN KHEDKAR Vs. SHRIKRISHNA NAGORAO ZADE
October 14, 2013
RAMKRUSHNA PURNAJI RAURALE AND ORS. Vs. THE STATE OF MAHARASHTRA
January 31, 2013
RAMLAKHAN RAMNARAYAN PRASAD Vs. STATE OF MAHARASHTRA
June 20, 2013
RAMLING B. MALI Vs. A.M. ATRAM, DEPUTY SECRETARY
February 20, 2013
RAMNATH KARE Vs. STATE
February 6, 2013
RAMNATH S/O YASHWANT GHOLAP Vs. STATE OF MAHARASHTRA
November 29, 2013
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August 19, 2013
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August 21, 2013
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July 2, 2013
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July 1, 2013
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April 29, 2013
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January 14, 2013
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March 5, 2013
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October 11, 2013
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August 27, 2013
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January 15, 2013
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November 21, 2013
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November 28, 2013
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January 29, 2013
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March 21, 2013
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September 17, 2013
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August 8, 2013
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January 4, 2013
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July 2, 2013
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August 28, 2013
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September 20, 2013
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May 10, 2013
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January 17, 2013
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July 19, 2013
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April 25, 2013
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July 10, 2013
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November 19, 2013
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March 14, 2013
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December 13, 2013
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June 26, 2013
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November 18, 2013
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June 18, 2013
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December 10, 2013
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December 2, 2013
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August 22, 2013
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June 25, 2013
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December 17, 2013
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June 27, 2013
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December 4, 2013
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February 15, 2013
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October 23, 2013
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July 8, 2013
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March 6, 2013
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October 1, 2013
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June 11, 2013
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February 22, 2013
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December 20, 2013
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January 22, 2013
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August 16, 2013
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August 7, 2013
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September 21, 2013
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August 29, 2013
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April 1, 2013
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May 10, 2013
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January 22, 2013
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February 28, 2013
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October 22, 2013
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June 27, 2013
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October 22, 2013
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February 4, 2013
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May 10, 2013
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June 20, 2013
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August 23, 2013
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September 4, 2013
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January 10, 2013
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July 18, 2013
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July 11, 2013
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March 18, 2013
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December 19, 2013
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December 2, 2013
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October 21, 2013
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April 5, 2013
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June 21, 2013
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March 1, 2013
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May 6, 2013
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December 12, 2013
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January 21, 2013
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February 26, 2013
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March 4, 2013
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June 21, 2013
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October 18, 2013
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February 25, 2013
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April 4, 2013
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September 3, 2013
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September 26, 2013
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January 18, 2013
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August 28, 2013
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April 4, 2013
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March 25, 2013
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October 3, 2013
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October 25, 2013
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September 30, 2013
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August 6, 2013
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July 18, 2013
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February 4, 2013
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August 20, 2013
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January 16, 2013
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July 31, 2013
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June 25, 2013
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January 6, 2013
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October 1, 2013
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January 10, 2013
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August 1, 2013
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February 15, 2013
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October 1, 2013
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July 8, 2013
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October 9, 2013
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January 10, 2013
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December 4, 2013
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October 8, 2013
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October 9, 2013
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June 10, 2013
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July 5, 2013
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March 20, 2013
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July 24, 2013
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June 12, 2013
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July 9, 2013
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December 16, 2013
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October 23, 2013
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December 11, 2013
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November 28, 2013
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February 28, 2013
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December 3, 2013
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December 12, 2013
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August 7, 2013
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October 29, 2013
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April 8, 2013
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February 15, 2013
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October 3, 2013
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August 21, 2013
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August 7, 2013
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January 4, 2013
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November 11, 2013
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March 26, 2013
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December 12, 2013
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August 22, 2013
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December 20, 2013
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August 27, 2013
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July 29, 2013
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September 24, 2013
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February 22, 2013
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March 1, 2013
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October 24, 2013
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November 11, 2013
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November 29, 2013
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November 21, 2013
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August 29, 2013
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August 28, 2013
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September 6, 2013
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August 5, 2013
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August 12, 2013
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January 30, 2013
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December 18, 2013
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December 18, 2013
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June 26, 2013
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December 9, 2013
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November 25, 2013
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November 28, 2013
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August 1, 2013
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January 23, 2013
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March 26, 2013
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July 29, 2013
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July 19, 2013
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February 28, 2013
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July 4, 2013
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October 11, 2013
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May 10, 2013
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January 29, 2013
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October 11, 2013
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September 11, 2013
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September 26, 2013
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November 12, 2013
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August 14, 2013
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July 4, 2013
SATISH Vs. STATE OF MAHARASHTRA
December 18, 2013
SATISH @ SANJAY DAGADU PADWAL Vs. STATE OF MAHARASHTRA
September 26, 2013
SATISH BALAN Vs. UNION OF INDIA
July 30, 2013
SATISH BALAN Vs. UNION OF INDIA
July 15, 2013
SATISH EKNATH MAJOKE Vs. CASTE SCRUTINY COMMITTEE, VSNT & OTHER BACKWARD CLASS
February 27, 2013
SATISH RAMJI CHAURASIYA Vs. STATE OF MAHARASHTRA
September 25, 2013
SATISH S/O RAGHUVIRCHAND SOOD Vs. GUJRAT TALE LINKS PVT LTD
July 26, 2013
SATISH S/O. DHANMAL SANGHAVI Vs. STATE OF MAHARASHTRA
June 25, 2013
SATISH S/O. WASUDEO DHAKARE Vs. STATE OF MAHARASTRA
August 27, 2013
SATISH TALAKCHAND SHAH Vs. HIRJI BHOJRAJ & SONS KUTCHI OSWAL JAIN CHHATRALAY
September 2, 2013
SATISH VASANT HOLKAR Vs. STATE OF MAHARASHTRA
July 8, 2013
SATPAL P. MALHOTRA Vs. PUNEET MALHOTRA
June 14, 2013
SATPALSINGH @ RAJA S/O. JEETSINGH PUJARI Vs. STATE OF MAHARASHTRA
October 8, 2013
SATTAR BHAIMIYA MANSURI Vs. SAU SHABANA ARIF MANSURI
June 11, 2013
SATYABHAMA KISHAN KARDAK Vs. STATE OF MAHARASHTRA
April 5, 2013
SATYADEO MADHAVRAO JAMGADE Vs. STATE OF MAHARASHTRA
February 26, 2013
SATYANARAYAN MOHANLAL JALAN Vs. EMPLOYEES STATE INSURANCE CORPN
June 12, 2013
SATYANARAYAN RAMESHWAR AGRAWAL, AGED ABOUT 55 YEARS, OCCUPATION BUSINESS, PROP. PRAGATI KRUSHI SEVA KENDRA, R/O. LONI FATA, RISOD, DISTRICT WASHIM Vs. RAMESH VISHAWANNATHAPPA DEOKAR, AGED ADULT, OCCUPATION BUSINESS, PROP. RAMESH KRUSHI SEVA KENDRA, PANKANWERGAON, R/O. PANKANWERGAON, TQ. SENGAON, DISTRICT HINGOLI
October 7, 2013
SAU NAZIA ALI Vs. STATE OF MAHARASHTRA
July 5, 2013
SAU. BANOTAI Vs. THE DIVISIONAL COMMISSIONER, AMRAVATI AND ORS.
May 19, 2013
SAU. BANOTAI WIFE OF USMAN GARWE Vs. DIVISIONAL COMMISSIONER
May 10, 2013
SAU. DEVKABAI CHUDAMAN PATIL Vs. SANTOSH SUPADU PATIL
January 23, 2013
SAU. GEETA BAPURAO KAPSE Vs. ANIL VITHALRAO KADU
February 4, 2013
SAU. KALPANA W/O SANTOSH JADHAV Vs. HANMA @ SEEMA
September 27, 2013
SAU. KALPNA W/O PANKAJ ROZATKAR Vs. PANKAJ S/O SUPADU ROZATKAR
July 10, 2013
SAU. MEERABAI Vs. STATE OF MAHARASHTRA
March 21, 2013
SAU.PRITIKIRAN RAJENDRA KATOLE Vs. SAU. HARSHA RAVINDRA KATOLE
December 6, 2013
SAUMYA BUILDCON PVT. LTD Vs. UNION OF INDIA
March 6, 2013
SAURABH P LOKHANDE Vs. UNION OF INDIA
June 12, 2013
SAVADA MERCHANT CO-OP CREDIT SOCIETY LTD Vs. STATE OF MAHARASHTRA
October 14, 2013
SAVANKUMAR Vs. STATE OF MAHARASHTRA
November 20, 2013
SAVITA Vs. ZINGARAJI
December 3, 2013
SAVITA W/O.SANTRAM AWATE Vs. STATE OF MAHARASHTRA
August 19, 2013
SAVITRA Vs. SUNIL
November 21, 2013
SAVITRABAI SURESHCHANDRA KHATOD Vs. STATE OF MAHARASHTRA
September 24, 2013
SAVITRIBAI R. LOTLIKAR Vs. LAND ACQUISITION OFFICER & DEPUTY COLLECTOR
February 22, 2013
SAW. MEGHA W/O MADAN NAYAK Vs. MADAN S/O RUSTUMRAO NAYAK
March 8, 2013
SAYAJI S/O TUKARAM SHINDE Vs. STATE OF MAHARASHTRA
September 27, 2013
SAYALI WIFE OF SWAPNIL KUBER Vs. SWAPNIL
September 19, 2013
SAYYED AKHLAKH Vs. KHAMARBEE
February 14, 2013
SBI GLOBAL FACTORS LTD. Vs. M/S. K. SERA SERA PRODUCTION LTD.
July 16, 2013
SCI-TECH CENTRE Vs. UNION OF INDIA
August 13, 2013
SEAMEC LTD. Vs. UNION OF INDIA
November 25, 2013
SEBASTIANA E BEATRIZ Vs. RAVALNATH BUILDERS
June 20, 2013
SEBASTIANA ESCOLASTICA BEATRIZ Vs. RAVALNATH BUILDERS
August 1, 2013
SEEMA DATTATRAYA PHUGE Vs. MUNICIPAL COMMISSIONER
April 25, 2013
SEEMA MANOJ PARDESI Vs. MANOJ SITARAM PARDESI
February 28, 2013
SEEMA SANTOSH JADHAV Vs. MAHARASHTRA HOUSING AREA DEVELOPMENT AUTHORITY
September 4, 2013
SEEMA SUBHASH SHRIGONDEKAR Vs. SUBHASH GUNAJI
February 4, 2013
SEJAL DHARMESH VED Vs. STATE OF MAHARASHTRA
March 7, 2013
SESA GOA LIMITED Vs. JOINT COMMISSIONER OF INCOME TAX
March 26, 2013
SESA GOA LIMITED Vs. JOINT COMMISSIONER OF INCOME
February 27, 2013
SESA GOA LIMITED Vs. SHAILESH BAJAJ
April 3, 2013
SEWAKRAM Vs. ROSHANI
February 28, 2013
SFJ VAZ Vs. STATE OF GOA
May 7, 2013
SHABBIR @ SHAHU MOHAMMAD SHAIKH Vs. STATE OF MAHARASHTRA
August 20, 2013
SHABBIR HUSSAINI MERCHANT Vs. STATE OF MAHARASHTRA
February 26, 2013
SHABBIR KHAN Vs. STATE OF MAHARASHTRA
September 30, 2013
SHABINA ANJUM Vs. IRSHAD KHAN
March 18, 2013
SHABINA ANJUM & ANR. Vs. IRSHAD KHAN
March 19, 2013
SHABUKTABANO AYYAZ INAMDAR Vs. STATE OF MAHARASHTRA
September 2, 2013
SHAFI VAZRUDDIN QURESHI Vs. STATE OF MAHARASHTRA
February 15, 2013
SHAFIQUE ALI Vs. STATE OF MAHARASHTRA
March 14, 2013
SHAH & MODY DEVELOPERS Vs. ALKA KETAN SHAH
August 5, 2013
SHAH PULP & PAPER MILLS LTD. Vs. PRAVINCHANDRA HIRJI SHAH
May 17, 2013
SHAHABUDDIN MOHD SHAFIURRAHMAN Vs. DEPUTY DIRECTOR OF EDUCATION
March 8, 2013
SHAHADA TALUKA CO-OPERATIVE EDUCATION SOCIETY Vs. KALYAN SAJAN PATIL
December 19, 2013
SHAHAJAHAN ALIAKBAR KHAN Vs. STATE OF MAHARASHTRA
August 20, 2013
SHAHIDA SHARRIFF Vs. AMANULLAH
November 29, 2013
SHAHINSHA ALIAS RAJU TRIMBAK TODASE Vs. STATE OF MAHARASHTRA
July 31, 2013
SHAHUL HAMID Vs. STATE OF GOA, THROUGH PUBLIC PROSECUTOR
September 17, 2013
SHAHURAO S/O SITARAM BHALERAO Vs. VISHWANATH
October 22, 2013
SHAIKH ASLAM Vs. STATE OF MAHARASHTRA
January 17, 2013
SHAIKH BHIKAN SK MOHAMMAD Vs. STATE OF MAHARASTRA
September 23, 2013
SHAIKH ELIYAS S/O SHAIKH DADA AND OTHERS Vs. GANPAT S/O MAHTARJI SHIRISATH
May 6, 2013
SHAIKH FAROOQ MOHAMMAD GAOUSE Vs. THANE MUNICIPAL TRANSPORT UNDERTAKING
March 7, 2013
SHAIKH FAROOQ MOHAMMAD GAOUSE Vs. TRANSPORT MANAGER
March 7, 2013
SHAIKH HAMID ALI NASIR ALI Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
August 21, 2013
SHAIKH JABER ABDULAH JAI SABAH Vs. RAVINDRA MUKUND CHAFE
December 19, 2013
SHAIKH JUNED SHAIKH MOTI MANSURI Vs. STATE OF MAHARASHTRA
August 6, 2013
SHAIKH LLIYAS SHAIKH YOUSUF Vs. STATE OF MAHARASHTRA
December 23, 2013
SHAIKH MAHEBOOB S/O SHAIKH GAFUR Vs. STATE OF MAHARASHTRA
September 19, 2013
SHAIKH MAJID Vs. THE STATE OF MAHARASHTRA
October 17, 2013
SHAIKH MOHAMMAD HAROON S/O MOHAMMAD YASEEN Vs. STATE OF MAHARASHTRA
April 4, 2013
SHAIKH MOHMAD JAVED SHAIKH Vs. STATE OF MAHARASHTRA
January 30, 2013
SHAIKH RABBANI S/O SHAIKH RAZAK Vs. FARJANA BEGUM
September 5, 2013
SHAIKH RAJU SHAIKH RAHEMAN Vs. STATE OF MAHARASHTRA
January 22, 2013
SHAIKH SALIMODDIN SHAIKH SHAMSODDIN Vs. STATE OF MAHARASHTRA
December 20, 2013
SHAIKH SHAKEEL Vs. DISTRICT SUPERINTENDENT OF POLICE
July 1, 2013
SHAIKH SHERU S/O. SHAIKH TURAB Vs. STATE OF MAHARASHTRA
April 2, 2013
SHAIKH SIRAJ SHAIKH BURHANODDIN Vs. SHAIKH FARZANA BEGUM
December 10, 2013
SHAIKH YUNUS Vs. STATE OF MAHARASHTRA
December 13, 2013
SHAILA BALASAHEB KADAM Vs. BALASAHEB HINDURAO KADAM
May 3, 2013
SHAILA SUBRAO SHETYE Vs. KUNDA MADHUKAR SHETYE
October 25, 2013
SHAILAJA D/O BHUJANGRAO WADIKAR Vs. HON'BLE CHANCELLOR
June 10, 2013
SHAILAJA S. GODBOLE Vs. DISHA CONSTRUCTIONS
October 3, 2013
SHAILESH H. BAJAJ Vs. SESA GOA LTD.
August 12, 2013
SHAILESH H. KULKARNI Vs. UNION OF INDIA
June 28, 2013
SHAILESH S KHARAT Vs. DIRECTOR
September 19, 2013
SHAKIL AHMAD AKIL ALI Vs. KISHOR RAMESHCHANDRA MUNDADA
November 28, 2013
SHAKIL MUSA PATEL Vs. DILIPSING PRATAPSING PATIL
July 31, 2013
SHAKUNTA SHIVAJI BUCHADE Vs. STATE OF MAHARASHTRA
August 7, 2013
SHAKUNTALA SHAMSING MALI Vs. HOUSING DEVELOPMENT FINANCE CORPORATION LTD
November 27, 2013
SHAKUNTALA W/O BALASAHEB BALSARAF Vs. RAMDAS S/O LAXMAN BALSARAF
February 1, 2013
SHALIGRAM S/O VITTHALRAO SAWANT Vs. RAMESH S/O BHAGWAN GAWANDE
November 28, 2013
SHALIK KRISHNAJI SHENDE Vs. STATE OF MAHARASHTRA
November 26, 2013
SHALU AGARWAL Vs. STATE OF MAHARASHTRA
October 14, 2013
SHAM DHARMA DAGLE Vs. STATE OF MAHARASHTRA
January 15, 2013
SHAM S/O KALIDAS SHARMA Vs. STATE OF MAHARASHTRA
December 2, 2013
SHAMARAO PAWAR ALIAS SHAM PAWAR Vs. MANJUR ALIAS MANSOORE JILANSAB DONI
September 3, 2013
SHAMBHU GAWADE Vs. STATE
November 13, 2013
SHAMIL SAQUIB NACHAN Vs. STATE OF MAHARASHTRA
May 6, 2013
SHAMIM BANO Vs. STATE OF MAHARASHTRA
December 13, 2013
SHAMRAO Vs. STATE OF MAHARASHTRA
January 22, 2013
SHAMRAO Vs. THE STATE OF MAHARASHTRA
September 23, 2013
SHAMRAO S/O NAMDEO HODGIR Vs. STATE OF MAHARASHTRA
February 27, 2013
SHANE DUFF Vs. ESSEL SPORTS PRIVATE LIMITED
January 22, 2013
SHANGHAI YANG PU ZHE HAI SHIPPING CO. LTD Vs. M. V. XING XIANG AN
May 31, 2013
SHANKAR Vs. STATE OF MAHARASHTRA
January 29, 2013
SHANKAR LILARAM CHANDWANI Vs. VEENA
August 20, 2013
SHANKAR PANDURANGJI UIKEY Vs. DIVISIONAL COMMISSIONER
September 30, 2013
SHANKAR PARMESHWAR MISTRI Vs. JAGDISH MAKWANA
April 9, 2013
SHANKAR S/O. LILARAM CHANDWANI Vs. VEENA @ KANCHAN W/O. SHANKAR CHANDWANI
January 11, 2013
SHANKAR SINGH Vs. STATE OF MAHARASTRA
August 26, 2013
SHANKARLAL V. KESWANI Vs. INDIA INFOLINE LTD
September 25, 2013
SHANTA MIRCHANDANI Vs. RAJENDRA KUMAR SHAHANI
July 9, 2013
SHANTAPPA PARISA MANARE Vs. STATE OF MAHARASHTRA
January 8, 2013
SHANTILAL J. SHAH Vs. JITENDRA SANGHAVI
September 23, 2013
SHANTINIKETAN CO-OPERATIVE HOUSING SOCIETY LTD Vs. SHIVKANT
December 18, 2013
SHAPOORJI PALLONJI & COMPANY LTD. Vs. JIGNESH SHAH
June 27, 2013
SHARAD Vs. STATE OF MAHARASHTRA
September 3, 2013
SHARAD Vs. STATE OF MAHARASHTRA
June 25, 2013
SHARAD BALIRAM PATIL Vs. BHIWANDI NIZAMPUR CITY MUNICIPAL CORPORATION
May 3, 2013
SHARAD DINKAR PADALKAR Vs. SUGANDHA BALASAHEB JADHAV
August 30, 2013
SHARAD PAWAR Vs. GOPINATH MUNDE
December 16, 2013
SHARAD SHAH Vs. SONATA REALTY PRIVATE LIMITED
March 14, 2013
SHARADKUMAR BANSILAL BHALA Vs. STATE OF MAHARASHTRA
February 1, 2013
SHARDA Vs. RATILAL
October 21, 2013
SHARDA CONSTRUCTIONS Vs. CENTRAL BOARD OF EXCISE & CUSTOMS
February 21, 2013
SHARDA POLYCOLOURS PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
June 14, 2013
SHASHANK VYANKATESH MANOHAR Vs. UNION OF INDIA
August 7, 2013
SHASHIKANT @ ABA VEDU PATIL Vs. THE STATE OF MAHARASHTRA
February 11, 2013
SHASHIKANT GOMA PATIL Vs. STATE OF MAHARASHTRA
January 18, 2013
SHASHIKANT JAGANNATH POWAR Vs. BABURAO HUVAPPA KURHADE
February 11, 2013
SHASHIKANT N. GHADI Vs. HEGDE ENTERPRISES
July 31, 2013
SHASHIKANT PASARI Vs. OFFICIAL LIQUIDATOR AND OTHERS
October 8, 2013
SHASHIKANT S/O CHANDRABHAN GHADGE Vs. STATE OF MAHARASHTRA THROUGH THE SECRETARY FOR FOOD
March 26, 2013
SHASHIKANT TULSIDAS KAMBLE Vs. STATE OF MAHARASHTRA
September 19, 2013
SHAUKAT ALI MOHD. HUSSAIN Vs. SHAIKH AYUB
December 18, 2013
SHEIKH DASTAGIR S/O SK.CHAND Vs. STATE OF MAHARASHTRA
October 21, 2013
SHEIKH RASHID Vs. STATE OF MAHARASHTRA
July 30, 2013
SHEIKH REHAN Vs. DIGAMBER
December 2, 2013
SHEIKH REHAN Vs. DIGAMBER SON OF K HINGE
December 5, 2013
SHEKHAR Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
August 26, 2013
SHEKHAR @ SHANKAR HANMANT HOSMANI Vs. STATE OF MAHARASHTRA
July 10, 2013
SHEKHAR CHANDRAKANT NADKAR Vs. STATE OF MAHARASHTRA
March 7, 2013
SHEKHAR S/O. GOVINDRAO KINKHEDE Vs. MANJUDEVI W/O. VINODKUMAR
October 17, 2013
SHERALI KHAN MOHD. MANEKIA Vs. STATE OF MAHARASHTRA
January 14, 2013
SHERNAZ FAROUKH LAWYER Vs. MANEK DARA SUKHADWALLA PARSEE ZORASTRIAN
December 24, 2013
SHESHRAO @ VIJAY BHIKAJI SALVE Vs. STATE OF MAHARASHTRA
November 18, 2013
SHESHRAO S/O BHIMRAO KADAM Vs. RAHUL S/O VISHWANATH KAMBLE
September 27, 2013
SHEVANTI PUTU NAIK Vs. ADDITIONAL DIRECTOR OF PANCHAYATS
July 8, 2013
SHIKRISHNA JAGAN HIWARALE Vs. STATE OF MAHARASHTRA
January 29, 2013
SHIKSHANA PRASARAKA MANDALI Vs. COMMISSIONER OF INCOME TAX
March 5, 2013
SHIREEN DUBASH Vs. AIR INDIA LIMITED
June 19, 2013
SHIREEN DUBASH (MS.) Vs. AIR INDIA LTD.
August 30, 2013
SHIRIN BAMAN FARAMARZI OF BOMBAY ZOROASTRIAN IRANIAN INHABITANT Vs. ZUBIN BOMAN FARAMARZI OF BOMBAY UBDUAB INHABITANT
September 23, 2013
SHIRISH VASANT BORKAR Vs. VIJAYKUMAR K. PILLIENKAR FADKE
January 11, 2013
SHISHIR REALTY PRIVATE LTD Vs. VICE CHAIRMAN AND MANAGING DIRECTOR
December 6, 2013
SHIVA SHRIMANT PAWAR Vs. STATE OF MAHARASHTRA
August 5, 2013
SHIVAJI LAXMAN SAHANE Vs. ELECTION COMMISSIONER
July 26, 2013
SHIVAJI LAXMAN SAHANE Vs. JAYWANTRAO PUNDLIKRAO JADHAV
September 6, 2013
SHIVAJI NANASAHEB SHINDE Vs. STATE OF MAHARASHTRA
August 19, 2013
SHIVAJI S/O. ANNA DOIPHODE Vs. STATE OF MAHARASHTRA
June 18, 2013
SHIVAJIRAO BHANUDAS KARDILE Vs. STATE OF MAHARASHTRA
December 24, 2013
SHIVAM BAPU SAWANT Vs. UNION OF INDIA
June 13, 2013
SHIVANAND DAMODAR SHANBHAG Vs. SUJATA SHIVANAND SHANBHAG
March 8, 2013
SHIVASHANKAR SWAMI Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
September 6, 2013
SHIVKUMAR Vs. THE STATE OF MAHARASHTRA
July 12, 2013
SHIVMALA CHANDRASHEKHAR SHETE Vs. FAKIRA BIRUJI PATIL
January 10, 2013
SHIVRAM KRISHNA WANMORE Vs. STATE OF MAHARASHTRA
June 13, 2013
SHIVRAMPRASAD ANANT SANSTHANIK Vs. STATE OF MAHARASHTRA
March 6, 2013
SHOBHA OMPRAKASH AGARWAL Vs. MAGANLAL & SONS A PARTNERSHIP FIRM
September 21, 2013
SHOBHA SANJAY JADHAV Vs. SANJAY RAMCHANDRA JADHAV
February 8, 2013
SHOBHABAI WIDOW OF MANIK TELTUMBADE Vs. DADAJI SON OF JAIRAMJI WAGHMARE
October 1, 2013
SHOBHANA SAHADEV SHAH Vs. SANGEETA PORBANDERWALA
June 11, 2013
SHOBHASINGH PREMSINGH SANDHU Vs. STATE OF MAHARASHTRA
December 5, 2013
SHOEB AHMED A K BARDI Vs. PARVATIBAI BUDHAJI BHANDARI
August 6, 2013
SHRADDHA MEGHSHYAM VELHAL Vs. STATE OF MAHARASHTRA
July 3, 2013
SHRAWAN Vs. STATE OF MAHARASHTRA
June 14, 2013
SHREE HANUMAN MANDIR, ALIBAG, PUBLIC TRUST Vs. SATISHCHANDRA BHALCHANDRA GURJAR AND OTHERS
February 26, 2013
SHREE KAMAL CONSTRUCTIONS Vs. KAMLAKAR JIWAN PATIL
April 9, 2013
SHREE SHAKTI ENTERPRISES Vs. CONTROLLER OF RATION AND DIRECTOR OF CIVIL SUPPLIES
July 30, 2013
SHREE SIDDHARTH CONSTRUCTION BUILDERS AND DEVELOPERS Vs. SARASWATI APARTMENT CO-OPERATIVE HOUSING SOCIETY LIMITED
October 17, 2013
SHRI DILIP VASANTRAO SANAWANE Vs. STATE OF MAHARASHRA
February 27, 2013
SHRI GAHANINATH ABA AVADHUT Vs. JANARDHAN KAKA AVADHUT
February 12, 2013
SHRI JAYASINGH NARAYAN TUPE Vs. SHRI SAMBHAJI BABURAO PAWAR
March 14, 2013
SHRI KISHAN @ KISANCHAND THARURMAL WADHAWA Vs. STATE OF MAHARASHTRA
August 23, 2013
SHRI KRISHNA CHAITANYA ENTERPRISES Vs. UNION OF INDIA
December 5, 2013
SHRI MICHAEL G. FERNANDES AND ORS. Vs. STATE (REPRESENTED BY SUB-REGISTRAR, SANGUEM,) SANGUEM GOA AND ORS.
January 18, 2013
SHRI NITESH Vs. STATE OF MAHARASHTRA & ORS.
February 1, 2013
SHRI PADMANABH ANANTRAO PANDITRAO Vs. SHRIKRISHNA ANANTA PANDITRAO
February 8, 2013
SHRI PARTHA GHOSH AND SHRI D.V.P. RAO Vs. THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
October 15, 2013
SHRI RAMCHANDRA ALGU VISHWAKARMA Vs. SHRI SHRIKANT VASANTRAO TILE
June 13, 2013
SHRI SEVA MEDICAL FOUNDATION Vs. SHRI SANJIV GAJANAN PUNALEKAR
June 20, 2013
SHRI. SHIVRAM SHRINATHILAL SHARMA Vs. THE STATE OF MAHARASHTRA
November 11, 2013
SHRIGONDA TALUKA SAKHAR KAMGAR UNION Vs. STATE OF MAHARASHTRA
December 10, 2013
SHRIHARI LIMBAJI LAHANE Vs. STATE OF MAHARASHTRA
December 5, 2013
SHRIKANT BALWANT NALAWADE Vs. BAJRANG YASHWANT NIMBALKAR
October 10, 2013
SHRIKRISHNA GANUJI SONONE Vs. VITTHAL
November 20, 2013
SHRIKRUSHNA SHRIPAT BILLEWAR Vs. D I G PRISONS
September 17, 2013
SHRIMANT @ YOGESH S/O ISHWAR @ VYANKASTI KALE Vs. STATE OF MAHARASHTRA
December 12, 2013
SHRINIDHI P APSINGEKAR Vs. SYNDICATE BANK
March 7, 2013
SHRIRAM @ SHIYA S/O SITARAM GUNJAL Vs. STATE OF MAHARASHTRA
July 4, 2013
SHRIRAM BALKRUSHNAJI AUTI Vs. STATE OF MAHARASHTRA
November 28, 2013
SHRIRANG NAGORAO CHAVAN Vs. STATE OF MAHARASHTRA
April 17, 2013
SHUBH APARTMENTS CHS LTD Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
July 24, 2013
SHUBHADA K. BORKAR Vs. ANKUSH RAJARAM NAIK
July 5, 2013
SHUBHAM Vs. STATE OF MAHARASHTRA
September 13, 2013
SHUBHAM S/O SATISH BOREKAR Vs. STATE OF MAHARASHTRA
August 20, 2013
SHUBHANGI PRADEEP CHINNAWAR Vs. SATTE OF MAHARASHTRA
January 23, 2013
SHUBHASH SADASHIV RISBUD Vs. STATE OF MAHARASTRA
July 24, 2013
SHUDHIR HALANKAR Vs. STATE THROUGH PORVORIM POLICE STATION
August 13, 2013
SHUHAM KABU Vs. STATE OF MAHARASHTRA
July 17, 2013
SHWET SARITA FARM PRODUCTS Vs. RAMESHWAR SAHAKARI SAKHAR
December 11, 2013
SHWETA AMAR GAIKWAD Vs. AMAR DURYODHAN GAIKWAD
April 25, 2013
SHYAM BALKISHAN CHANDAK Vs. RAMPYARI WD/O BALKISHAN CHANDAK
October 11, 2013
SHYAM SINGH CHARAN Vs. CENTRAL BUREAU OF INVESTIGATION
July 10, 2013
SHYAM VITTHAL UDAWANT Vs. STATE OF MAHARASHTRA
August 30, 2013
SHYAMABAI Vs. MADAN MOHAN MANDIR SANSTHA
October 22, 2013
SHYAMBAHADUR PURSHOTTAM SHARMA Vs. SUDHAKAR NARSHU POOJARY
August 23, 2013
SHYAMSUNDER RADHESHYAM AGARWAL Vs. STATE OF MAHARASHTRA
February 8, 2013
SICOM LIMITED Vs. SHAMRAO VITHAL COOPERATIVE BANK LIMITED
June 10, 2013
SIDDHARTH SAMBHAJI SURVASE Vs. AIR INDIA CHARTERS LTD
September 26, 2013
SIDDHIVINAYAK REALTIES PVT. LTD. Vs. V. HOTELS LIMITED, TULIP HOTELS PRIVATE LTD., TULIP STAR HOTELS PRIVATE LTD. AND DR. AJIT KERKAR, ADULT INDIAN INHABITANT
May 10, 2013
SIKANDAR ALIAS RAJU VAJIR INAMDAR Vs. THE STATE OF MAHARASHTRA
May 10, 2013
SIKENDAR ALI YADAV ALI MIRZA Vs. STATE OF MAHARASHTRA
October 21, 2013
SIKH EDUCATON SOCIETY Vs. STATE OF MAHARASHTRA
November 29, 2013
SILVANO ESTIBEIRO Vs. STATE OF GOA
July 4, 2013
SILVER LAND DEVELOPERS PVT. LTD. Vs. STATE OF MAHARASHTRA
March 15, 2013
SIMON FERNANDES Vs. STATE
July 9, 2013
SINORICHES ENTERPRISES CO LTD Vs. M V XING XIANG AN
May 31, 2013
SITABAI R NAIK, WD/O LATE RAMNATH R NAIK Vs. SPECIAL LAND ACQUISITION OFFICER
July 12, 2013
SITARA DIAMOND PVT. LTD Vs. INCOME TAX OFFICER
September 16, 2013
SITARAM Vs. DISTRICT SUPERINTENDENT OF POLICE
December 4, 2013
SITARAM DAMODAR SINAI DESAI Vs. RAJENDRA VASSUDEV
July 5, 2013
SITARAM HIMMATRAO JADHAV Vs. STATE OF MAHARASHTRA
February 27, 2013
SITARAM HIRAMAN JOPALE Vs. STATE OF MAHARASHTRA
June 20, 2013
SITARAM RAJARAM DEOKAR Vs. DEPUTY INSPECTOR GENERAL OF PRISON EAST NAGPUR
December 3, 2013
SITARAM SAKHARAM KELUSKAR Vs. DAYARAM GULZARILAL
September 27, 2013
SJJ MARINE PTE LTD Vs. PISCES EXIM (INDIA) PRIVATE LIMITED
January 10, 2013
SJJ MARINE PTE. LTD. Vs. PISCES EXIM (INDIA) PVT. LTD.
April 2, 2013
SK MEHMOOD SK MEHBOOB Vs. STATE OF MAHARASHTRA
August 8, 2013
SLUM REHABILITATION AUTHORITY Vs. KOHINOOR CO-OP. HSG. SOCIETY
September 13, 2013
SMITA DILIP AMONKAR Vs. STATE OF GOA
September 30, 2013
SMITA RAJEEV SAH Vs. ROOP NARAIN SAH
March 18, 2013
SMITA RAVINDRA WAGH Vs. STATE OF MAHARASHTRA
November 16, 2013
SMITA W/O DHANANJAY PATIL Vs. DHANANJAY KRISHNAKUMAR PATIL
July 15, 2013
SMT. LUIZA MARIA BAPTISTA, ALIAS MARIA LUIZA BAPTISTA Vs. FRANCISCO XAVIER BAPTISTA ALIAS FRANCISCO BATISTA AND ORS.
January 17, 2013
SMT. MANDA VISHWANATH TANGADE Vs. SOU. VAISHALI SUNIL BARATE, MR. MAGAN KISAN TANGADE, MR. ANKUSH KISAN TANGADE AND MR. BALASAHEB KISAN TANGADE
July 18, 2013
SNEHA D/O. SANDEEPRAO PATIL Vs. NATIONAL COUNCIL FOR HOTEL MANAGEMENT AND CATERING TECHNOLOGY
October 11, 2013
SNEHA SURESH ACHARYA Vs. MODI APPARELS PVT LTD
July 26, 2013
SNEHAL OMPRAKASH KOTHEKAR Vs. OMPRAKASH DOMAJI KOTHEKAR
August 5, 2013
SNEHALAYA’S SNEHANKUR ADOPTION CENTRE Vs. CHILD WELFARE COMMITTEE
August 6, 2013
SOBHA DEVELOPERS LIMITED Vs. LANKA SITARAM KAMTHE
September 5, 2013
SOCIETY FOR BACKLOG REMOVAL & DEVELOPMENT Vs. STATE OF MAHARASHTRA
March 2, 2013
SOCIETY FOR BACKLOG REMOVAL & DEVELOPMENT Vs. STATE OF MAHARASHTRA
March 1, 2013
SOCIETY OF ST. MARY'S SCHOOL Vs. PUNE ZILLA PARISHAD
December 24, 2013
SOCIETY OF THE FRANCISCAN Vs. DEPUTY DIRECTORS OF INCOME TAX
January 23, 2013
SOFIN ABBAS PATEL Vs. STATE OF MAHARASHTRA
September 19, 2013
SOHEL SHEIKH Vs. STATE OF MAHARASHTRA
April 18, 2013
SOL PHARMACEUTICALS LTD. Vs. JASWANT DILIPSING PATIL
June 13, 2013
SOLAPUR MUNICIPAL CORPORATION Vs. GARUDA AVIATION SERVICES PVT. LTD
March 18, 2013
SOLE PROPRIETOR OF ALLIED CONSTRUCTIONS Vs. SAIRABI ABDUL GAFFAR SHAIKH
October 25, 2013
SOM DISTILLERIES AND BREWERIES LTD. Vs. SABMILLER INDIA LTD.
July 25, 2013
SOMEENATH S/O LAXMAN JANGLE Vs. STATE OF MAHARASHTRA
December 5, 2013
SOMNATH ESHANCHANDRA RAY Vs. MAHARASHTRA UNIVERSITY OF HEALTH SCIENCES
October 15, 2013
SOMNATHAPPA Vs. MOTILAL
March 8, 2013
SOMNATHAPPA S/S. NAGNATHPPA Vs. KAMALBAI W/O. GOVINDLAL GOUD
March 8, 2013
SONALI PRAMOD DHAWDE Vs. CENTRAL BANK OF INDIA
April 1, 2013
SONALI RAMCHANDRAN AYYAR Vs. RAMACHANDRAN VENKATRAMAN AYYAR
December 24, 2013
SONALI SANJAY DURAGKAR Vs. PANCHFULLA W/O. PANDURANG PANNASE
March 5, 2013
SONIA DAMLEY Vs. PRINCIPAL S S HIGH SCHOOL
July 11, 2013
SOPAN Vs. STATE OF MAHARASHTRA
November 18, 2013
SOPAN BALKRISHNA WAGH Vs. STATE OF MAHARASHTRA
June 26, 2013
SOU. PARVATI Vs. SK. RASUL
November 11, 2013
SOU.SWARA SACHIN KULKARNI Vs. SUPERINTENDING ENGINEER, PUNE
December 6, 2013
SPACE AGE ASSOCIATES Vs. UNION OF INDIA
August 14, 2013
SPACE DEVELOPER Vs. ABDUL RASHID ABDUL REHMAN YUSUF
September 20, 2013
SPAREBANKEN SOGN OG FJORDANE Vs. M.V. BOS ANGLER
March 20, 2013
SPML INFRA LIMITED Vs. DEPUTY CHIEF ENGINEER
July 3, 2013
SPORTKING INDIA LIMITED Vs. H.D.F.C. BANK LIMITED
July 29, 2013
SPS SHARE BROKERS PRIVATE LIMITED Vs. NISHIT NIRMAL DOSHI AND THE NATIONAL STOCK EXCHANGE OF INDIA LTD.
April 8, 2013
SRIKANT BALWANT NALAWADE Vs. BAJARANG YASHWANT NIMBALKAR
October 19, 2013
SSUD AYURVED MEDICAL COLLEGE AND HOSPITAL AT KOLI Vs. MAHARASHTRA UNIVERSITY OF HEALTH SCIENCES
October 15, 2013
ST MARYS HIGH SCHOOL Vs. STATE OF MAHARASHTRA
May 6, 2013
STATE Vs. VINAYAK KARBOTKAR
November 12, 2013
STATE Vs. MOHANAND NAIK
October 29, 2013
STATE Vs. KISHORE POLE
July 16, 2013
STATE Vs. SULEMAN @ SALIM NADAF
July 30, 2013
STATE Vs. EKNATH THAKUR
December 17, 2013
STATE Vs. CHIEF SECRETARY, GOVERNMENT OF GOA
October 23, 2013
STATE Vs. MANOJ PEDNEKAR
August 20, 2013
STATE Vs. JOEL CORREIA
July 30, 2013
STATE Vs. SHEIKH MUSTAWUEEN
April 15, 2013
STATE Vs. PRAKASH WADAR
January 23, 2013
STATE BANK OF INDIA Vs. M.N.JIVNANI
November 29, 2013
STATE OF GOA Vs. RAMCHANDRA SOMA GAWAS
August 8, 2013
STATE OF GOA Vs. CLEMENTINA D' SOUZA E
July 12, 2013
STATE OF GOA Vs. KIRIT J. MAGANLAL
March 22, 2013
STATE OF GOA Vs. YASHODI Y. DESSAI
January 4, 2013
STATE OF GOA Vs. MODUSUDAN CAMOTIN TIMBLO
April 5, 2013
STATE OF GOA Vs. DOMINGOS M.L. MERGLHAO
July 12, 2013
STATE OF GOA Vs. FERDINAND SEQUEIRA
October 4, 2013
STATE OF GOA THROUGH P.I. Vs. RAMAKRISHNA PRABHU
March 19, 2013
STATE OF MAHARASHATRA Vs. VIKAS GANPATRAO SONAR
November 27, 2013
STATE OF MAHARASHTRA Vs. SARAJERAO DNYANU KHOT
November 29, 2013
STATE OF MAHARASHTRA Vs. WASNIK VASANTRAO KISANJI
September 6, 2013
STATE OF MAHARASHTRA Vs. RAJU JAGDISH PASWAN
March 8, 2013
STATE OF MAHARASHTRA Vs. NISAR AHAMAD MOHAMMAD JAHUR ANSARI
January 10, 2013
STATE OF MAHARASHTRA Vs. SHANTARAM B NAWALE
August 22, 2013
STATE OF MAHARASHTRA Vs. HINDUSTAN CONSTRUCTION CO LTD
April 4, 2013
STATE OF MAHARASHTRA Vs. GOPIKISAN S/O HEMRAJ BIYANI
August 6, 2013
STATE OF MAHARASHTRA Vs. LAXMAN BHIMRAO KASAR
September 19, 2013
STATE OF MAHARASHTRA Vs. SATYADEO NANDAKISHORE AWASHTI
August 21, 2013
STATE OF MAHARASHTRA Vs. ALARAM UJARSINGH HALAMI
December 4, 2013
STATE OF MAHARASHTRA Vs. CHANDRASINGH GIRWARSINGH THAKUR
November 26, 2013
STATE OF MAHARASHTRA Vs. BALU S/O NARAYAN SHINDE
October 15, 2013
STATE OF MAHARASHTRA Vs. SITARAM
February 25, 2013
STATE OF MAHARASHTRA Vs. SHAIKH ISMAIL VALISAHEB
January 29, 2013
STATE OF MAHARASHTRA Vs. PARMESHWAR S/O. UDHAVRAO WAGHCHAURE
January 29, 2013
STATE OF MAHARASHTRA Vs. SUNIL S/O. SHIVAJIRAO HIPPALGE
January 23, 2013
STATE OF MAHARASHTRA Vs. HANMAT S/O. DEVIDAS PAWAR
January 21, 2013
STATE OF MAHARASHTRA Vs. ESARAR AHMEDKHA S/0 OSMANKHA
September 6, 2013
STATE OF MAHARASHTRA Vs. BABURAO AMRUTRAO MORE
February 22, 2013
STATE OF MAHARASHTRA Vs. SHASHIKANT
July 2, 2013
STATE OF MAHARASHTRA Vs. SHIVLINGAPPA RAMCHANDRAPPA ATANOOR
January 28, 2013
STATE OF MAHARASHTRA Vs. SANTOSH
January 23, 2013
STATE OF MAHARASHTRA Vs. BHAGWAN VITHALRAO MAHAMUNI
January 15, 2013
STATE OF MAHARASHTRA Vs. BHAVRAO MANGO PATIL
January 21, 2013
STATE OF MAHARASHTRA Vs. RAMESH CHHABULAL BORSE
June 21, 2013
STATE OF MAHARASHTRA Vs. RAMRAO
January 28, 2013
STATE OF MAHARASHTRA Vs. SAHEBRAO RAMRAO MUTHE
January 18, 2013
STATE OF MAHARASHTRA Vs. NABIUR REHMAN
May 7, 2013
STATE OF MAHARASHTRA Vs. `NAGORAO
June 27, 2013
STATE OF MAHARASHTRA Vs. RAMCHANDRA
January 16, 2013
STATE OF MAHARASHTRA Vs. BALKRISHNA MAHADEO LAD
December 2, 2013
STATE OF MAHARASHTRA Vs. NILESH AMBADAS DHORE
February 26, 2013
STATE OF MAHARASHTRA Vs. SANJAY RAMCHANDRA YADAV
December 24, 2013
STATE OF MAHARASHTRA Vs. SAYYAD ABDULHAK SAYYAD KHAJA
December 16, 2013
STATE OF MAHARASHTRA Vs. MOHAMMAD AMJAD ALI
March 8, 2013
STATE OF MAHARASHTRA Vs. SHAIKH SULTAN SHAIKH NIZAM
January 29, 2013
STATE OF MAHARASHTRA Vs. SADASHIV SHANKAR MALI
March 4, 2013
STATE OF MAHARASHTRA Vs. ASHOKA BUILDCON LIMITED
April 1, 2013
STATE OF MAHARASHTRA Vs. ANUJA DILIP CHHAJED
February 22, 2013
STATE OF MAHARASHTRA Vs. CHANDRASHEKHAR SHRIRAM ATRAM
February 25, 2013
STATE OF MAHARASHTRA Vs. NAVINCHANDRA BRIJRATNLAL SHAH
March 13, 2013
STATE OF MAHARASHTRA Vs. PRAKASH VINAYAKRAO SHINGNAPURE
January 31, 2013
STATE OF MAHARASHTRA Vs. HINDUSTAN CONSTRUCTION COMPANY
February 1, 2013
STATE OF MAHARASHTRA Vs. KRISHNA CHINNAYEN DEVENDRA
October 25, 2013
STATE OF MAHARASHTRA Vs. ASHOK
January 16, 2013
STATE OF MAHARASHTRA Vs. SHRIKANT BANDU BHOJNE
August 27, 2013
STATE OF MAHARASHTRA Vs. NIHAL AHMED
May 7, 2013
STATE OF MAHARASHTRA Vs. DARSHANA MUKESH JALODIYA
May 7, 2013
STATE OF MAHARASHTRA Vs. MOTIRAM S/O BHAURAO BHAGAT
December 21, 2013
STATE OF MAHARASHTRA Vs. SURESH
June 27, 2013
STATE OF MAHARASHTRA Vs. SAKIB ABDUL HAMID NACHAN
July 8, 2013
STATE OF MAHARASHTRA Vs. CHANDRAKANT KRISHNA JADHAV
October 29, 2013
STATE OF MAHARASHTRA Vs. NILESH MANOHAR RISODKAR
February 20, 2013
STATE OF MAHARASHTRA, MINISTRY OF P.W.D. OF GOVT OF MAHARASHTRA Vs. GUPTA CONSTRUCTION CO.
April 2, 2013
STATE OF MAHARASHTRA, THROUGH THE EXECUTIVE ENGINEER Vs. RAJENDRA KRUSHNARAO BAMRAOTWAR
July 15, 2013
STATE OF MAHARASTRA Vs. NARAYAN
January 22, 2013
STATE OF MAHARASTRA Vs. SANTHOSH MARUTI MANE
September 21, 2013
STATE THROUGH P.I. Vs. ANITA PARAB
March 7, 2013
STATE THROUGH P.I. Vs. KAMLESH KUMAR
August 21, 2013
STATE, THROUGH POLICE-OFFICER-IN-CHARGE Vs. SHOBHA SAWANT
August 14, 2013
STEEL AUTHORITY OF INDIA LTD Vs. PACIFIC GULF SHIPPING CO. LTD
September 19, 2013
STERLING BUILDCOM PVT LTD Vs. STATE OF MAHARASHTRA
September 24, 2013
SUBHADRA WD/O. MEHATAB MARASKOLE Vs. MINISTRY OF COAL, GOVERNMENT OF INDIA, NEW DELHI (BOMBAY)(D.B.)(NAGPUR BENCH)
October 21, 2013
SUBHASH Vs. STATE OF MAHARASHTRA
March 5, 2013
SUBHASH Vs. ADDITIONAL COLLECTOR
January 28, 2013
SUBHASH Vs. STATE OF MAHARASHTRA
February 7, 2013
SUBHASH Vs. THE JOINT SECRETARY AND THE SCHEDULED TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE
August 19, 2013
SUBHASH BIRDICHAND PATNI Vs. DEEPAK UTTAMCHAND JAIN
March 25, 2013
SUBHASH DEVIDAS DESHMUKH Vs. STATE OF MAHARASHTRA
October 3, 2013
SUBHASH DHANRAJ SANKLA Vs. KAJKHUSHROO ALIAS KAKI PHIROZE NOBLE
September 12, 2013
SUBHASH HIRALAL BHOSALE Vs. STATE OF MAHARASHTRA
September 4, 2013
SUBHASH MUKTYARSINGH MORE Vs. STATE OF MAHARASHTRA
March 8, 2013
SUBHASH S/O KANHAYALALJI ZANJIRI Vs. SHAMSHER KHAN YAKUB KHAN
September 24, 2013
SUBHASH S/O NARAYANRAO MORALWAR Vs. VILAS S/O PANDURANG
March 6, 2013
SUBHASH SHIVRAM SAWANT Vs. UNION OF INDIA
August 7, 2013
SUBHASH SHRIPATI PATIL Vs. PRALHAD PANDURANG TAWAR
July 18, 2013
SUBHASH TUKARAM GAIKWAD Vs. STATE OF MAHARASHTRA
February 6, 2013
SUBHASH YETAL WAGH Vs. STATE OF MAHARASHTRA
October 1, 2013
SUBHASHCHANDRA Vs. STATE OF MAHARASHTRA
February 25, 2013
SUBHASHINI KAR NEE PANDA Vs. SAMIM QURESHI
January 11, 2013
SUCHITA MURLIDHAR KEWATI Vs. STATE OF MAHARASHTRA
September 2, 2013
SUDAM Vs. AMBADAS
July 19, 2013
SUDAM HIRYA CHAVAN Vs. STATE OF MAHARASHTRA
October 19, 2013
SUDAM S/O KESU PAWAR Vs. STATE OF MAHARASHTRA
March 5, 2013
SUDAMRAO KESHAWRAO AHER Vs. STATE OF MAHARASHTRA
November 21, 2013
SUDARSHAN CHEMICAL INDUSTRIES LTD. Vs. LABOUR COMMISSIONER
June 28, 2013
SUDESH M SALELKAR Vs. FOREST DEPARTMENT GOVERNMENT OF GOA
September 16, 2013
SUDESH MANIKEN NAIR Vs. STATE OF MAHARASHTRA
December 17, 2013
SUDHA SUMANT BARVE Vs. RANJANA RAMESH PADHYE
May 10, 2013
SUDHAKAR Vs. STATE OF MAHARASHTRA
October 7, 2013
SUDHAKAR KRISHNA UTHEKAR Vs. STATE OF MAHARASHTRA
May 7, 2013
SUDHAKAR RAGHUNATH JUWARE Vs. STATE OF MAHARASHTRA
February 7, 2013
SUDHAKAR RAMKRUSHNA GANGANE Vs. STATE OF MAHARASHTRA
August 19, 2013
SUDHAKAR S/O SIDRAM PATIL Vs. STATE OF MAHARASHTRA
January 31, 2013
SUDHAKAR S/O TRIMBAKRAO KALMEGH Vs. SETH BANSIDHAR
October 4, 2013
SUDHIR Vs. PANJABRAO SMURTI WARDHA DISTT
August 29, 2013
SUDHIR KANULNA Vs. STATE
November 20, 2013
SUDHIR NIRANJAN CHAKRE Vs. RAJESH RAMDAS WANKHADE
October 15, 2013
SUDHIR SHANTARAM MORE Vs. THE STATE OF MAHARASHTRA
October 15, 2013
SUGANCHAND KASTURCHAND RAKA Vs. STATE OF MAHARASHTRA
June 12, 2013
SUGANDHI HIRE PARAB Vs. POLICE INSPECTOR
November 11, 2013
SUHAS TEXTILE CORPORATION Vs. COMMISSIONER OF C. EX.
January 11, 2013
SUKESHINI Vs. STATE OF MAHARASHTRA
August 19, 2013
SULBHA BHIKARO PAI BHATIKAR Vs. STATE OF GOA
July 4, 2013
SULOCHANA TRIMBAK BIRARI Vs. STATE OF MAHARASHTRA
January 3, 2013
SULTANABAD VILLA COOPERATIVE HOUSING SOCIETY LTD Vs. MAZDA CONSTRUCTION CO
November 22, 2013
SUMAN N AGARWAL Vs. UNION OF INDIA
January 9, 2013
SUMAN N. AGARWAL Vs. UNION OF INDIA
January 10, 2013
SUMAN S/O. GANPATI CHOTHALE Vs. PRAVIN MAHADEO MATTE
July 23, 2013
SUMAN SHIVAJI DOLAS Vs. AHMEDNAGAR ZILLA PARISHAD
November 28, 2013
SUMEET MARUTI PAWAR Vs. STATE OF MAHARASHTRA
January 22, 2013
SUMER BUILDERS PVT. LTD Vs. NARENDRA GORANI
October 10, 2013
SUMIT SANTOSH SAHADEV Vs. ELECTORAL REGISTRATION OFFICER
November 21, 2013
SUMITRA HIRALAL SAKLIKAR Vs. HEMANT RADHAKRISHNA SAPALE
August 19, 2013
SUMITRA SHASHIKANT KHOKHANI Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
October 22, 2013
SUNDAR S/O NARAYAN NAWALE Vs. STATE OF MAHARASHTRA
June 25, 2013
SUNDEEP BAFNA Vs. STATE OF MAHARASHTRA
October 11, 2013
SUNDER SHAEKHAR Vs. SHAMSHAD ABDUL WAHID SUPARIWALA
November 20, 2013
SUNIL Vs. RAISKHAN
February 21, 2013
SUNIL B. NAIK Vs. GEOWAVE COMMANDER
May 10, 2013
SUNIL DATTATRAY NIGADE (DESHMUKH) Vs. SPECIAL LAND ACQUISITION OFFICER FOR MORBA DAM AND SUB DIVISIONAL OFFICER
November 22, 2013
SUNIL DAULAT PATIL Vs. STATE OF MAHARASHTRA
December 4, 2013
SUNIL DUBEY Vs. JAGADISH S. DODDAYANAVER
August 2, 2013
SUNIL HIRALAL CHAINANI Vs. LEENA YOGESH BALWANI
November 12, 2013
SUNIL LADAKU TARE Vs. STATE OF MAHARASHTRA
April 5, 2013
SUNIL MANI SHETTY Vs. DY COMMISSIONER OF POLICE
July 4, 2013
SUNIL PANNALAL CHAUHAN Vs. STATE OF MAHARASHTRA
January 16, 2013
SUNIL PRABHAKAR NAKHATE Vs. STATE OF MAHARASHTRA
March 13, 2013
SUNIL S/O KHANDERAO GAIKWAD Vs. STATE OF MAHARASHTRA
April 15, 2013
SUNIL S/O. KISANRAO PACHPUTE Vs. STATE OF MAHARASHTRA
May 10, 2013
SUNIL SHAMRAO THOKAL Vs. SALVATION ARMY
November 29, 2013
SUNIL SHANKAR KHANDEKAR Vs. THE STATE OF MAHARASHTRA
September 23, 2013
SUNIL SHREEKRISHNA MODANI Vs. STATE OF MAHARASHTRA
October 22, 2013
SUNITA BARUA OF MUMBAI HINDU Vs. MIHIKA BARUA
September 2, 2013
SUNITA GAJANAN GULAWE Vs. STATE OF MAHARASHTRA
September 3, 2013
SUNITA MANOJ GOUD Vs. MANOJ SAGARMAL GOUD
April 1, 2013
SUNITA SUDAM RANAWARE Vs. SOU RAMA VIJAY
March 13, 2013
SUNITA VASUDEO WARKE Vs. OFFICIAL LIQUIDATOR
January 11, 2013
SUNITA W/O RAJU BUDHATHOKI MAGAR @ THAPA Vs. STATE OF MAHARASHTRA
October 25, 2013
SUNJAY MAHADEO SONWANE Vs. STATE OF MAHARASHTRA
January 10, 2013
SUNNY MANNIKAM NADAR Vs. THE STATE OF MAHARASHTRA
October 19, 2013
SUPERINTENDING AGRICULTURE OFFICER,AMRAVATI Vs. RAMDAS SAMPATRAO PURI
September 24, 2013
SUPREME INDUSTRIES LIMITED Vs. E.S.I. CORPORATION
September 16, 2013
SUPREME MAHAVIR Vs. MUNICIPAL CORPORATION
April 16, 2013
SUREKHA Vs. STATE OF MAHARASHTRA
June 12, 2013
SUREKHA S/O. ESHWAR JADHAV Vs. NIRMALA W/O. MADHAVRAO JADHAV
July 17, 2013
SUREKHA SAKHARAM WASHIWALE Vs. NANOBHA DHONDIBA BHAREKAR
December 12, 2013
SUREKHA SUBHASH SANER Vs. SUBHASH GAJMAL SANER
July 2, 2013
SURENDER KUMAR S/O BANSIDHAR GUPTA Vs. SENTRAL BUREAU OF INVESTIGATION
August 14, 2013
SURENDRA BALKRISHNA NAIK Vs. PRAKASH BALKRISHNA NAIK
July 10, 2013
SURENDRA GOVIND NAIK CHODANKAR Vs. BHIKU GOVIND NAIK
June 27, 2013
SURENDRA K.KAMBLI Vs. BHANDARI CO-OP.BANK LTD
December 6, 2013
SURENDRA MOHAN WAHI Vs. NEENA MOHAN WAHI
June 27, 2013
SURENDRA S/O LAXMAN NIKOSE Vs. CHIEF MANAGER & AUTHORIZED
August 14, 2013
SURENDRASIH NARSIH SURYAWANSHI Vs. STATE OF MAHARASHTRA
November 29, 2013
SURESH Vs. VINOD
January 17, 2013
SURESH Vs. NAGABAI
December 16, 2013
SURESH @ RAMCHANDRA LAXMAN BHOPI Vs. STATE OF MAHARASHTRA
August 20, 2013
SURESH AND ORS. Vs. BABURAO (THAKKUBAI AND ORS.)
December 16, 2013
SURESH BHAGWAN JADHAV Vs. STATE OF MAHARASHTRA
April 8, 2013
SURESH BHAGWANJI REWATKAR Vs. STATE OF MAHARASHTRA
September 6, 2013
SURESH BHAT Vs. PEDRO DAMIAO LAZARIO CAEIRO
February 7, 2013
SURESH GANGADHAR DHARASURKAR Vs. SECRETARY PUBLIC WORKS DEPARTMENT
August 21, 2013
SURESH GANPAT MAKHAMALE Vs. STATE OF MAHARASHTRA
March 4, 2013
SURESH HEMMADY Vs. DINESH PANDURANG BELLARE
June 10, 2013
SURESH HIRALAL BARWAL Vs. STATE OF MAHARASHTRA
September 6, 2013
SURESH MALHARI GAWARE Vs. STATE OF MAHARASHTRA
August 20, 2013
SURESH MANOHARLAL JUMANI Vs. AASIA MANAGEMENT
August 23, 2013
SURESH RAMLU AULWAR Vs. STATE OF MAHARASHTRA
October 10, 2013
SURESH S/O DEVIKISAN OZA Vs. STATE OF MAHARASHTRA
March 7, 2013
SURESH S/O DHANRAJ DHANI Vs. STATE OF MAHARASHTRA
August 5, 2013
SURESH S/O PANDURANG KALE Vs. STATE OF MAHARASHTRA
June 26, 2013
SURESH S/O SHIVRAM NAIKNAWARE Vs. JOINT CHARITY COMMISSIONER
September 4, 2013
SURESH S/O. DADURAM ABNAVE Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
October 23, 2013
SURESH S/O. LATE SHRI RAMCHANDRA JAMDAR Vs. WING COMMANDER RAMESH S/O. LATE RAMCHANDRA JAMDAR
March 4, 2013
SURESH SAKHABAPU DESHMUKH Vs. STATE OF MAHARASHTRA THROUGH THE REVENUE DEPARTMENT
September 23, 2013
SURESH SHAMRAO KAMBLE Vs. STATE OF MAHARASHTRA
November 22, 2013
SURESH SUBHASHRAO BHOYER Vs. SHRIMATI HEMLATA D/O BAPURAO PATIL
December 13, 2013
SURESH UTTAMRAO DHAWALE Vs. STATE OF MAHARASHTRA
January 11, 2013
SURESH VISHWANATH JADHAV Vs. THE STATE OF MAHARASHTRA AND ORS.
December 21, 2013
SURESH VISHWANATH KUMAVAT Vs. KAILAS GOKULSHETH KHAROTE
December 11, 2013
SURESH WAMANRAO RAUT Vs. MEMBER, AIRPORTS AUTHORITY OF INDIA
October 29, 2013
SURJINA REBELO Vs. MALCOM REGINALDO ANTAO
July 12, 2013
SURYAKANTA ISHWAR LOHKARE Vs. ANNAPURNA
October 22, 2013
SUSHANTA J. SARKAR Vs. STATE OF MAHARASHTRA
September 19, 2013
SUSHIL S/O CHANDRABHAN RAJBHUT Vs. NATIONAL BOARD OF EXAMINATIONS
February 7, 2013
SUSHIL S/O SHIVAJIRAO NAWDW Vs. SOMNATH S/O GANGADHAR ARDHAPURE
September 4, 2013
SUSHMA MURLIDHAR GHADGE & ANOTHER Vs. STATE OF MAHARASHTRA
December 13, 2013
SUVARNA JYOTIRAM CHAVAN Vs. STATE OF MAHARASHTRA
January 9, 2013
SWAPNEEL Vs. STATE OF MAHARASHTRA
July 4, 2013
SWAPNIL PRAKASH LADDHA Vs. STATE OF MAHARASHTRA
February 11, 2013
SWAPNIL RAMESH KAULGUD Vs. HINDUSTAN PETROLEUM CORPORATION LTD
May 10, 2013
SWASTIK DEVELOPERS Vs. SAKET KUMAR JAIN
July 26, 2013
SWASTIK SHIPPING AGENCY PVT. LTD. Vs. UNION OF INDIA
August 22, 2013
SWIMBER OFFSHORE CONSTRUCTION PTE. LTD. Vs. UNION OF INDIA
September 5, 2013
SYADWAD EDUCATION SOCIETY Vs. STATE OF MAHARASHTRA
August 30, 2013
SYED ABDUL WAHAB ABDUL AZIZ Vs. STATE OF MAHARASHTRA
September 3, 2013
SYED AHMED HUSSAIN Vs. STATE OF MAHARASHTRA
January 18, 2013
SYED KADIR SYED ISAQ Vs. STATE OF MAHARASHTRA
November 22, 2013
SYED KAUSAR SHAH S/O MANSOOR SHAH Vs. SYED GOUS AHMED SHAH S/O SYED MANSOOR SHAH
August 22, 2013
T S K REDDY Vs. STATE OF MAHARASHTRA
July 11, 2013
T. RAMLINGAM AND SUSAIRAJ Vs. EBLE EGNASIS AND FRANCINA THROUGH LEGAL REPRESENTATIVES
December 6, 2013
T.C.I. FINANCE LIMITED Vs. SHAAN INTERWELL
April 22, 2013
TADESHWAR WADI CO-OPERATIVE HOUSING SOCIETY LTD Vs. STATE OF MAHARASHTRA
February 8, 2013
TANAJI BHAUSO MANE Vs. USHATAI BALKRUSHNA MANE
August 1, 2013
TANAJI RAVJI SHINARE Vs. THE STATE OF MAHARASHTRA
October 25, 2013
TANAJI S/O. HONAJI DATE Vs. STATE OF MAHARASHTRA
June 17, 2013
TANOI ADWALPALKAR Vs. STATE OF GOA
July 5, 2013
TANOI ADWALPALKAR Vs. STATE OF GOA
August 5, 2013
TANVI @ DILIP ATRAM Vs. STATE OF MAHARASHTRA
December 21, 2013
TARUN AMARCHAND JAIN (HUF) Vs. FORWARD MARKETS COMMISSION
October 7, 2013
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October 21, 2013
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July 19, 2013
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March 20, 2013
WELSPUN SYNTEX LTD Vs. COMMISSIONER OF CENTRAL EXCISE & CUSTOMS
April 4, 2013
WESTERN MAHARASHTRA DEVELOPMENT CORPORATION Vs. STATE OF MAHARASHTRA
April 16, 2013
WESTIN HOSPITALITY SERVICES PVT. LTD. Vs. COMMR. OF S.T.
October 10, 2013
WHALE STATIONERY PRODUCTS LTD. Vs. KORES (INDIA) LIMITED
October 24, 2013
WILFRED ANTHONY JOSE PEREIRA Vs. STATE OF MAHARASHTRA (REVENUE & FOREST DEPARTMENT)
October 29, 2013
WILMA LEVERT CANUAO Vs. ALLAN SEBASTIAN D'SOUZA
July 1, 2013
WILSON DCOSTA Vs. STATE OF GOA
August 12, 2013
WITS INTERACTIVE PRIVATE LIMITED Vs. ASHOK BISHT
November 13, 2013
WOLFANGO PLACIDO FERNANDES Vs. STATE OF GOA
February 7, 2013
WOLFANGO PLACIDO FERNANDES Vs. STATE OF GOA
February 22, 2013
WORLI ADARSH NAGAR SAGAR DARSHAN CO OPERATIVE HOUSING SOCIETY LTD Vs. DEEPAK ANAJI DHUMALE
April 29, 2013
X Vs. TRANSPORT MINISTRY, GOVERNMENT OF MAHARASHTRA
October 18, 2013
XEC USAMAN XEC MAMED Vs. SHAIK MOHIDIN HAYAT
April 17, 2013
YAIR DANIEL LAVON Vs. S T A T E
February 15, 2013
YASHAPAL NATHURAM JANWANI Vs. STATE OF MAHARASHTRA
September 3, 2013
YASHODA BHIMRAO JADHAV Vs. MAHENDRA MANDANLAL GUNDECHA
March 5, 2013
YASHVANT CHUNILAL MODY Vs. YUSUF KARMALI KERWALA
September 19, 2013
YASHWANT S/O. MAROTI KANTODE Vs. STATE OF MAHARASHTRA
December 3, 2013
YESHWANT MARUTI LONKAR Vs. ANJANABAI DINKAR DHAMDHERE
June 10, 2013
YESHWANTRAO D CHOWGULE Vs. GOVERNMENT OF INDIA
May 10, 2013
YOGENDRASING PRALHADSING RAJPUR Vs. STATE OF MAHARASHTRA
January 28, 2013
YOGESH Vs. STATE OF MAHARASHTRA
August 13, 2013
YOGESH Vs. STATE OF MAHARASHTRA
October 22, 2013
YOGESH BALASAHEB INGALE Vs. STATE OF MAHARASHTRA
January 10, 2013
YOGESHWARI SATISH DEORE Vs. STATE OF OF MAHARASHTRA
January 23, 2013
YOGIRAJ VASANTRAO SURVE Vs. STATE OF MAHARASHTRA
February 28, 2013
YOSHITA R. RIVANKAR Vs. SUNITA HALDANKAR
July 5, 2013
YUSUF ABDUL GANI Vs. GEOWAVE COMMANDER
April 17, 2013
YUSUF ABDUL GANI SOLE PROPRIETOR OF JUMBO Vs. GEOWAVE COMMANDER FLYING THE FLAG OF SINGAPORE
May 10, 2013
YUSUF MEHTAB QURESHI Vs. AFZAL KHAN SAFDAR KHAN
April 9, 2013
YUSUFKHAN FAKHROOKHAN TADVI Vs. KONKAN MERCANTILE CO-OPERATIVE BANK LTD.
May 7, 2013
YUVRAJ SUKALNATH KOHPARE Vs. REGIONAL DIRECTOR OF MUNICIPAL ADMINISTRATION, DIVISIONAL COMMISSIONER OFFICE
July 3, 2013
ZAHOOR ISMAIL FAKIE Vs. STATE OF MAHARASHTRA
August 23, 2013
ZARINA BLANCA Vs. STATE OF GOA
July 23, 2013
ZAWAR SALES LIMITED Vs. MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION
May 8, 2013
ZEE ENTERTAINMENT ENTERPRISES LIMITED Vs. KLASSIC STUDIOS & FILMS PVT. LTD
January 8, 2013
ZEE ENTERTAINMENT ENTERPRISES LIMITED Vs. SUNEEL DARSHAN
August 1, 2013
ZEE ENTERTAINMENT ENTERPRISES LIMITED Vs. KLASSIC STUDIOS & FILMS PRIVATE LIMITED
December 5, 2013
ZENITH FIRE SERVICES (INDIA)PRIVATE LIMITED Vs. CHARMI SALES
January 7, 2013
ZENITH INFORTECH LTD. Vs. BANK OF NEW YORK MELLON LONDON BRANCH
September 2, 2013
ZENITO CARDOZO Vs. DISTRICT MAGISTRATE
July 16, 2013
ZINNIA MEHERNOOSH KHAJOTIA Vs. STATE
December 9, 2013
ZUBAIR SHAH Vs. SUB DIVISIONAL MAGISTRATE JALNA
November 18, 2013
ZULKARNAIN MOHAMMEDHUSSAIN KAGALWALA Vs. MUMTAZ HUSSAIN MOHAMMEDHUSSAIN KAGALWALA
April 10, 2013