Home
Case Index
Title
Date
AADI PROPERTIES (P) LTD. Vs. THE STATE LEVEL ENVIROMENTAL IMPACT ASSESSMENT COMMITTEE (SEAC) & OTHERS
September 26, 2013
AKHIL BHARAT GOSEVA SANGH (MUMBAI) Vs. MAHARASHTRA POLLUTION CONTROL BOARD & OTHERS
November 29, 2013
ANDHRA PRADESH POLLUTION CONTROL BOARD & ANOTHER Vs. VISAKA INDUSTRIES LTD. & ANOTHER
November 26, 2013
ARADHANA BHARGAV & OTHERS Vs. MINISTRY OF ENVIRONMENT AND FOREST, GOVERNMENT OF INDIA & OTHERS
August 12, 2013
ASHISH RAJANBHAI SHAH Vs. UNION OF INDIA THROUGH ITS SECRETARY MINISTRY OF ENVIRONMENT AND FORESTS & OTHERS
July 11, 2013
BHARATKUMAR K. PATEL Vs. MINISTRY OF ENVIRONMENT & FORESTS & OTHERS
December 13, 2013
C.N. BALAKRISHNA Vs. THE MEMBER SECRETARY & OTHERS
August 19, 2013
D. ANNATHAI Vs. THE CHAIRMAN & OTHERS
October 19, 2013
DEVENDRA KUMAR Vs. UNION OF INDIA THROUGH THE SECRETARY MINISTRY OF ENVIRONMENT AND FORESTS & OTHERS
March 14, 2013
DILEEP B. NEVATIA Vs. STATE OF MAHARASHTRA, THROUGH ITS CHIEF SECRETARY & OTHERS
January 9, 2013
DIVYA GRANITES & OTHERS Vs. KARANTAKA STATE POLLUTION CONTROL BOARD
December 6, 2013
DR. SUBHASH C. PANDEY Vs. STATE OF MADHYA PRADESH & OTHERS
December 19, 2013
DVC EMTA COAL MINES LIMITED, THROUGH ITS AUTHORIZED REPRESENTATIVE Vs. POLLUTION CONTROL APPELLATE AUTHORITY (W.B.) & OTHERS
March 15, 2013
GAUR GREEN CITY RESIDENTS WELFARE ASSOCIATION, THROUGH ITS SECRETARY JIGYASU PANT Vs. THE STATE OF U.P. & OTHERS
August 21, 2013
GOA FOUNDATION THROUGH DINESH GEORGE DIAS & ANOTHER Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF ENVIRONMENT AND FORESTS & OTHERS
July 18, 2013
GOODWILL PLASTIC INDUSTRIES & OTHERS Vs. UNION TERRITORY OF CHANDIGARH THROUGH ITS SECRETARY (ENVIRONMENT) & OTHERS
August 8, 2013
GURDEV SINGH Vs. PUNJAB POLLUTION CONTROL BOARD THROUGH ITS CHAIRMAN, CHANDIGARH, PUNJAB & OTHERS
May 23, 2013
GURDIAL SINGH & ANOTHER Vs. STATE OF PUNJAB THROUGH ITS PRINCIPAL SECRETARY DEPARTMENT OF SCIENCE, TECHNOLOGY AND ENVIRONMENT & OTHERS
April 30, 2013
GURUDAS AMERKAR & ANOTHER Vs. GOA COASTAL ZONE MANGEMENT AUTHORITY THROUGH ITS MEMBER SECRETARY & OTHERS
April 25, 2013
HARYANA STATE POLLUTION CONTROL BOARD, THROUGH ITS REGIONAL OFFICER, PANIPAT Vs. M/S. HARYANA ORGANICS (A DIVISION OF GLOBUS SPIRITS LTD.)
May 27, 2013
HUSAIN SALEH MAHMAD USMAN BHAI KARA Vs. GUJARAT STATE LEVEL ENVIRONMENT IMPACT ASSESSMENT AUTHORITY THROUGH THE MEMBER SECRETARY & ANOTHER
July 18, 2013
J. MEHTA Vs. UNION OF INDIA THROUGH SECRETARY & OTHERS
October 24, 2013
JEET SINGH KANWAR & ANOTHER Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF ENVIRONMENT & FORESTS & OTHERS
April 16, 2013
KAMTA SAINI Vs. UNION OF INDIA & OTHERS
September 25, 2013
KEHAR SINGH Vs. STATE OF HARYANA
September 12, 2013
M. SARASWATHI Vs. THE DISTRICT ENVIRONMENTAL ENGINEER & OTHERS
December 19, 2013
M. SELVARAJ Vs. THE CHAIRMAN/MANAGING DIRECTOR & OTHERS
December 11, 2013
M/S. DHUNSERI PETROCHEM & TEA LTD. Vs. UNION OF INDIA, MINISTRY OF ENVIRONMENT AND FORESTS THROUGH SECRETARY & OTHERS
May 16, 2013
M/S. DRG GRATE UDHYOG Vs. STATE OF M.P. THROUGH ITS PRINCIPAL SECRETARY, DEPARTMENT OF AAWAS AND PRAYAVARAN & OTHERS
May 9, 2013
M/S. GOKULAM BLUE METALS REP. BY ITS PARTNER K. RAJ KUMAR Vs. TAMIL NADU POLLUTION CONTROL BOARD REPRESENTED BY ITS CHAIRMAN TAMIL NADU POLLUTION CONTROL BOARD & OTHERS
July 12, 2013
M/S. GUJARAT ECO TEXTILE PARK LIMITED Vs. MINISTRY OF ENVIRONMENT AND FORESTS, THROUGH ITS SECRETARY & ANOTHER
February 6, 2013
M/S. HINDALCO INDUSTRIES LTD. Vs. STATE OF MAHARASHTRA, THROUGH ITS PRINCIPAL SECRETARY (FOREST) DEPARTMENT OF REVENUE & FOREST, GOVERNMENT OF MAHARASHTRA MANTRALAYA & OTHERS
February 28, 2013
M/S. LITHOFERRO A PARTNERSHIP FIRM REPRESENTED BY ITS PARTNERS & OTHERS Vs. MINISTRY OF ENVIRONMENT AND FORESTS THROUGH ITS SECRETARY
May 9, 2013
M/S. PERFECT KNIT PROCESS Vs. THE CHAIRMAN, APPELLATE AUTHORITY TAMIL NADU POLLUTION CONTROL, THE CHAIRMAN TAMIL NADU POLLUTION CONTROL BOARD NO. 76 AND THE DISTRICT ENVIRONMENTAL ENGINEER TAMIL NADU POLLUTION CONTROL BOARD
April 9, 2013
M/S. RIVA BEACH RESORT PVT. LTD. Vs. GOA COASTAL ZONE MANAGEMENT AUTHORITY THROUGH ITS MEMBER SECRETARY DEPARTMENT OF SCIENCE, TECHNOLOGY & ENVIRONMENT
February 21, 2013
M/S. SARDESSAI ENGINEERING WORKS & ANOTHER Vs. THE GOA COASTAL ZONE MANAGEMENT AUTHORITY THROUGH ITS MEMBER SECRETARY
April 4, 2013
M/S. SESA GOA LIMITED & ANOTHER Vs. STATE OF GOA, THROUGH THE CHIEF SECRETARY GOVERNMENT OF GOA & OTHERS
April 11, 2013
M/S. SREE BAJRANG OIL AND FLOUR MILL THROUGH ITS PARTNER SHRI PRABHU DAYAL AGARWALLA Vs. ROHIT CHOUDHARY & OTHERS
January 9, 2013
MADHYA PRADESH POLLUTION CONTROL BOARD Vs. COMMISSIONER MUNICIPAL CORPORATION & OTHERS
August 8, 2013
MAHAKOUSHAL SHAHEED SMARAK TRUST Vs. STATE OF MADHYA PRADESH, THROUGH THE PRINCIPAL SECRETARY & OTHERS
May 14, 2013
MAHESH CHANDULAL SOLANKI R/O VILLAGE SAMAGOGHA & ANOTHER Vs. UNION OF INDIA THROUGH THE JOINT SECRETARY, MINISTRY OF ENVIRONMENT & FORESTS & OTHERS
July 18, 2013
MEDHA PATKAR & OTHERS Vs. MINISTRY OF ENVIRONMENT & FORESTS & OTHERS
November 28, 2013
MS. MEDHA PATKAR AND OTHERS Vs. MINISTRY OF ENVIRONMENT AND FORESTS AND OTHERS
July 11, 2013
NICHOLAS H. ALMEIDA Vs. LENZING MODI FIBRES INDIA PVT. LTD. & OTHERS
November 28, 2013
NIKUNJ DEVELOPERS & OTHERS Vs. STATE OF MAHARASHTRA, ENVIRONMENTAL DEPARTMENT & OTHERS
March 14, 2013
NISARGA NATURE CLUB Vs. SHRI SATYAWAN B PRABHUDESSAI GAONKARWADEM-USGAO, PONDA, GOA & OTHERS
February 21, 2013
NISARGA NATURE CLUB Vs. SATYAWAN B PRABHUDESSAI GAONKARWADEM-USGAO & OTHERS
May 31, 2013
P. KANTARAO Vs. SECRETARY MINISTRY OF ENVIRONMENT AND FORESTS & OTHERS
December 17, 2013
P. MUTHU, & OTHERS Vs. THE TAMIL NADU POLLUTION CONTROL BOARD & OTHERS
October 19, 2013
P.S. VAJIRAVEL PROP. M/S. SHIVSHAKTHI DYEING Vs. CHAIRMAN, TAMIL NADU POLLUTION CONTROL BOARD AND OTHERS
February 28, 2013
PANDURANG SITARAM CHALKE & ANOTHER Vs. STATE OF MAHARASHTRA
October 1, 2013
PARYAVARAN MITRA (JANVIKAS) & OTHERS Vs. GUJARAT POLLUTION CONTROL BOARD & OTHERS
December 20, 2013
PATKAR MS. MEDHA & OTHERS Vs. MINISTRY OF ENVIRONMENT & FORESTS, UNION OF INDIA, THROUGH SECRETARY & OTHERS
July 11, 2013
PRADIP KUMAR AGARWALLA PROPRIETOR & OTHERS Vs. ROHIT CHOUDHARY & OTHERS
May 9, 2013
RANA SENGUPTA Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF ENVIRONMENT AND FORESTS PARYAVARAN BHAWAN & OTHERS
March 22, 2013
RAYONS-ENLIGHTING HUMANITY & OTHERS Vs. MINISTRY OF ENVIRONMENT AND FORESTS & OTHERS
October 24, 2013
RAYONS-ENLIGHTING HUMANITY THROUGH ITS SECRETARY & OTHERS Vs. MINISTRY OF ENVIRONMENT AND FORESTS THROUGH THE PRINCIPAL SECRETARY & OTHERS
July 18, 2013
RUDRESH NAIK Vs. GOA COASTAL ZONE MANAGEMENT AUTHORITY
May 16, 2013
SAMATA & ANOTHER Vs. THE UNION OF INDIA & OTHERS
December 13, 2013
SARANG YADWADKAR & OTHERS Vs. THE COMMISSIONER, PUNE MUNICIPAL CORPORATION & OTHERS
July 11, 2013
SATPAL SINGH & OTHERS Vs. MUNICIPAL COUNCIL GARDHIWALA THROUGH ITS EXECUTIVE OFFICER & OTHERS
April 25, 2013
SAVE MON REGION FEDERATION THROUGH ITS GENERAL SECRETARY, LOBSANG GYATSO NEAR HIGH SECONDARY SCHOOL TAWANG & ANOTHER Vs. UNION OF INDIA THROUGH ITS SECRETARY MINISTRY OF ENVIRONMENT AND FORESTS PARYAVARAN BHAWAN & OTHERS
March 14, 2013
SHRI K. Vs. THE MEMBER SECRETARY TAMIL NADU COASTAL ZONE & ANOTHER
August 7, 2013
SHYAM SUNDAR NIMODIA Vs. ROHIT CHOUDHARY & OTHERS
January 24, 2013
SHYAM SUNDER S/O HORI LAL Vs. UNION OF INDIA THROUGH SECRETARY MINISTRY OF ENVIRONMENT & FORESTS GOVERNMENT OF INDIA & OTHERS
July 18, 2013
SURESH Vs. STATE OF MAHARASHTRA & ANOTHER
November 19, 2013
VITTHAL GOPICHAND BHUNGASE Vs. THE GANGAKHED SUGAR AND ENERGY LTD. & OTHERS
December 20, 2013