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Case Index
Title
Date
BHUVANESWARI Vs. SANKARANARAYANAN
August 23, 2013
COMMISSIONER OF CENTRAL EXCISE Vs. M/S. CROCODILE (I) PVT. LTD
June 7, 2013
N.LATHA @ PREMALATHA Vs. P.T.SUNDARI @ TRIPURASUNDARI
June 20, 2013
NEW INDIA ASSURANCE CO. LTD. Vs. PRIYA KARTHIKEYAN
June 12, 2013
RAJAN Vs. PADMAVATHY
October 31, 2013
RAMAKRISHNAN Vs. RAMADHAS
January 9, 2013
1ST CHOICE FOOD PRODUCTS Vs. N.A. THANGARAJAN
April 8, 2013
A Vs. B
April 15, 2013
A ALAMELU MANGAI AND ORS Vs. CHAIRMAN, TEACHERS RECRUITMENT BOARD AND ORS
November 19, 2013
A ARCHANA Vs. R ARAVINDAN
November 18, 2013
A ARUL Vs. JOINT DIRECTOR OF SCHOOL EDUCATION, CHENNAI
July 11, 2013
A BABY UMA Vs. RAJAGOPALAN I A S SECRETARY TO GOVERNMENT
December 20, 2013
A DURAISAMY Vs. DISTRICT COLLECTOR, TIRUPUR DISTRICT AND ORS
December 13, 2013
A G RAMALINGAM Vs. STATE
March 27, 2013
A G RAVI AND ORS Vs. DISTRICT COLLECTOR, THIRUVELLORE DISTRICT, THIRUVELLORE AND ORS
October 31, 2013
A GOWSALYA Vs. CHAIRMAN, TEACHER RECRUITMENT BOARD
November 20, 2013
A GUNASEKARAN Vs. GOVERNMENT OF TAMIL NADU
June 14, 2013
A ILLAMBHARATHI Vs. STATE
February 14, 2013
A JANARDHANA Vs. UNION OF INDIA
July 22, 2013
A K BALASUBRAMANIAM Vs. DISTRICT REVENUE OFFICER
August 5, 2013
A K PADMANABHAN Vs. SIVASUBRAMANIAM
October 22, 2013
A KARTHIKEYAN Vs. STATE OF TAMIL NADU
March 21, 2013
A L GOVINDARAJULU Vs. C R JAGANATHAN
August 2, 2013
A LOGANATHAN Vs. STATE
November 22, 2013
A LOVELY RANI Vs. GOVERNMENT OF TAMILNADU AND ORS
August 29, 2013
A M D NAGENDRAN Vs. B SHANKUNTHALA AND ORS
August 23, 2013
A M SEKAR Vs. PRINCIPAL CHIEF CONSERVATOR
April 4, 2013
A MANIMEKALAI Vs. COMMISSIONER OF LAND ADMINISTRATION; DISTRICT COLLECTOR; TAHSILDHAR
August 5, 2013
A MARIA DALLAS Vs. STATE OF TAMIL NADU AND ORS
August 29, 2013
A MOHAMED USANE Vs. K THILLAIVINAYAGAM
June 18, 2013
A MUNUSAMY Vs. LABOUR INSPECTOR
July 18, 2013
A MURUGESAN Vs. STATE OF TAMIL NADU; CHIEF ENGINEER; DIVISIONAL ENGINEER
September 19, 2013
A MUTHU; A ARUMUGAM; A VASANTHA Vs. V N S SETHU AND ORS
September 27, 2013
A NATARAJAN Vs. SENIOR DIVISIONAL MANAGER
February 27, 2013
A NATARAJAN Vs. P P M KANAGARAJ
February 18, 2013
A NAZER Vs. GOWTHAMAN
June 28, 2013
A NITHYANANDAN Vs. COMMISSIONER, GOBICHETTIPALAYAM MUNICIPALITY
December 12, 2013
A P PILLAI Vs. STATE
August 13, 2013
A PANDI Vs. MANAGING DIRECTOR, TAMIL NADU CIVIL SUPPLIES CORPORATION LTD, CHENNAI
October 21, 2013
A R KAVERI Vs. KANNAN
April 15, 2013
A R SARADHA DEVI AND ORS Vs. R JEYARANI AND ORS
August 22, 2013
A R SRINIVASAN Vs. CHENNAI PETROLEUM CORPORATION LIMITED AND ORS
February 18, 2013
A RAMACHANDRAN Vs. SECRETARY TO GOVERNMENT, EDUCATION DEPARTMENT AND ORS
November 6, 2013
A RAMACHANDRAN; R ANTONY RAJ; SIVANTHI COIR PRODUCTS (P) LTD; PREM VETTY; M RAMESH Vs. SECRETARY TO GOVERNMENT; DISTRICT COLLECTOR/LAND ACQUISITION OFFICER; DISTRICT REVENUE OFFICER AND ORS
March 13, 2013
A RAMESH Vs. STATE OF TAMIL NADU
November 26, 2013
A RAVIKUMAR ALIAS RAVI Vs. STATE AND ORS
January 18, 2013
A RAYAPPAN Vs. P ANTHONY PUSHPARAJ
June 2, 2013
A S ABDULSALAM Vs. STATE OF TAMIL NADU
April 16, 2013
A S RAJARETHINAM Vs. ARJUNAN; JOTHIMANI; VIJI AND ORS
July 29, 2013
A SELVAPERUMAL Vs. A VADIVELU
December 20, 2013
A SHANMUGAM; S DHANAM; M UMA Vs. D KANCHANA
July 30, 2013
A SHANMUGASUNDARAM Vs. STATE OF TAMIL NADU
September 12, 2013
A SHIVAIAH Vs. FUES GEAR ELECTRICAL LIMITED
October 29, 2013
A SUGA AND ORS Vs. PRINCIPAL SECRETARY TO GOVERNMENT
December 10, 2013
A VIMLA Vs. K RAMANUJAM
February 13, 2013
A VIRUTHAGRISWARAN Vs. PRINCIPAL SECRETARY AND DIRECTOR OF INDIAN MEDICINE AND HOMEOPATHY; PRINCIPAL - IN-CHARGE, GOVERNMENT HOMEOPATHY; DIRECTOR, DIRECTORATE OF MEDICAL AND RURAL HEALTH SERVICES
July 4, 2013
A XAVIOR CHANDRASEKAR Vs. SUPERINTENDENT OF POLICE AND ORS
October 18, 2013
A,SELVIW/O LATE ANNADURAI Vs. GOVERNMENT OF TAMIL NADU
April 2, 2013
A. ANUSUYA Vs. SANTHI SIVASAMY
June 21, 2013
A. BABU Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS
October 1, 2013
A. GANESAN Vs. M.M. PAULRAJ
February 4, 2013
A. GOPAL Vs. MUTHAMMAL
October 31, 2013
A. GUNASEKARAN Vs. R. BHARATHI
July 9, 2013
A. GURUSAMY Vs. G. GNANASEKARAN
July 31, 2013
A. KAMATCHI Vs. CHAIRMAN, TAMIL NADU ELECTRICITY BOARD
August 6, 2013
A. KANNAYAN Vs. UNION OF INDIA
November 28, 2013
A. KRISHNAKUMAR Vs. P. KANNAN
September 5, 2013
A. KRISHNAN Vs. SECRETARY TO GOVERNMENT, PWD DEPARTMENT, GOVERNMENT OF TAMILNADU, FORT ST. GEORGE & OTHERS
June 3, 2013
A. KUMAR Vs. D. MARAGATHAM
September 13, 2013
A. KUMARASAMY Vs. STATE OF TAMILNADU
July 8, 2013
A. MARIAPPAN Vs. METROPOLITAN TRANSPORT CORPORATION
September 27, 2013
A. MOHAMED SULAIMAN Vs. A. AMEENA BEEVI
March 22, 2013
A. NAGOOR PITCHAI Vs. STATE OF TAMILNADU REP.BY THE DIRECTOR
September 25, 2013
A. PALANISAMY Vs. DISTRICT COLLECTOR, DINDIGUL DISTRICT
January 10, 2013
A. RAJAN Vs. BHAGAVATHIAPPAN
January 11, 2013
A. RAJU Vs. T.S. KRISHNAMURTHY
January 9, 2013
A. REEGAN Vs. STATE REP. BY THE SUB INSPECTOR OF POLICE
January 29, 2013
A. SENTHILRAJ Vs. DIRECTOR STATE COUNCIL EDUCATION RESEARCH & TRAINING
March 12, 2013
A. SOMASUNDARAM Vs. R. BALAGANESAN
January 31, 2013
A. SRINIVASAN Vs. J. PRABAKAR
September 24, 2013
A. STEPHEN RAJ Vs. STATE REP BY THE INSPECTOR OF POLICE
January 3, 2013
A. STEPHEN RAJ Vs. STATE
January 2, 2013
A. SUPPIAN Vs. DIRECTOR GENERAL OF POLICE, CHENNAI
June 28, 2013
A. VENKATESH Vs. A. AHMED ALI
January 4, 2013
A. VENKATRAMANI Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
August 22, 2013
A.ABDUL AJIS Vs. GOVERNMENT OF TAMIL NADU
March 26, 2013
A.AHMED ALI Vs. A. VENKATESH
January 4, 2013
A.ARUNAGIRI Vs. EGMORE BENEFIT SOCIETY LTD
June 27, 2013
A.ARUNTHATHI Vs. V.N.SIVAKUMAR
June 18, 2013
A.BASKARAN Vs. S.BALASUNDARI
February 18, 2013
A.C. SHANMUGAM Vs. MALATHI DEVI
March 11, 2013
A.CHANDRASEKARAN Vs. YOHA SECURITIES LIMITED
December 4, 2013
A.D.PADMASINGH ISAAC Vs. AACHI CARGO CHANNELS PRIVATE LTD
November 12, 2013
A.DEIVENDRAN Vs. MADURAI KAMARAJ UNIVERSITY
November 29, 2013
A.ELANGO Vs. R.NATARAJAN
March 15, 2013
A.FATHIMA Vs. SECRETARY TO GOVERNMENT
January 30, 2013
A.G.SIVANANDAM Vs. S.AROKYASAMY
January 8, 2013
A.GUNASEKARAN Vs. P.VELUSAMY
October 23, 2013
A.JAYASIMHA Vs. MADRAS PORT TRUST
March 6, 2013
A.JOHARA BEGUM Vs. CHAIRMAN
January 31, 2013
A.K. ASHOKAN Vs. STATE REP BY SUB INSPECTOR OF POLICE
September 17, 2013
A.K. DAMODARAN Vs. GEETHA
February 13, 2013
A.K.K.SPECIFIC FAMILY TRUST Vs. COMMISSIONER OF INCOME TAX
July 8, 2013
A.KRISHNAN Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS
August 16, 2013
A.KULANDAISAMY Vs. COMMISSIONER FOR MILK PRODUCTION AND DAIRY DEVELOPMENT/MANAGING DIRECTOR
March 7, 2013
A.LASER Vs. V.ANBAZHAGAN
January 11, 2013
A.M. MOHAMED ARIFF Vs. A.N. MOHAMED IQBAL MARAICAR
December 20, 2013
A.M. SELVAKUMAR Vs. CHAIMAN, SRI KRISHNA POLYTECHNIC
September 26, 2013
A.M. SIVAKUMAR Vs. REVENUE DIVISIONAL OFFICER
November 5, 2013
A.M.A. WAHAB Vs. NADAR ELEMENTARY PADASALAI
December 20, 2013
A.M.SELVARAJ Vs. MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION
April 26, 2013
A.MANI Vs. UNION OF INDIA OWNING SOUTHERN RAILWAYS
November 6, 2013
A.MARUDAIYAH PILLAI Vs. DISTRICT COLLECTOR TIRUCHIRAPPALLI
November 11, 2013
A.MOORTHY Vs. INDIAN OVERSEAS BANK
January 10, 2013
A.MUNIAMMAL Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
August 20, 2013
A.MURALI & CO. (P) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 4, 2013
A.NATARAJAN Vs. SAKUNTHALA
March 6, 2013
A.NAVANEETHA RAMAKRISHNAN Vs. NANDHIVARUMAN REP. BY ITS EXECUTIVE OFFICER, KANCHEEPURAM
July 15, 2013
A.P. ABBU GOUNDER Vs. D.K. GOEL
February 20, 2013
A.P. ABDUL JABBAR Vs. C. SELVARAJAN
December 10, 2013
A.P. CONSTRUCTIONS Vs. NIRMALA KUMARI
January 31, 2013
A.P.DOROTHY Vs. P.MANI THE DIRECTOR OF SCHOOL EDUCATION, CHENNAI
September 2, 2013
A.PALANIAPPAN Vs. A.GUNASEKARAN
November 22, 2013
A.R. ANSAR Vs. UNION OF INDIA
September 17, 2013
A.R.GOKULAKRISHNAN Vs. SECRETARY, UNION PUBLIC SERVICE COMMISSION, NEW DELHI
September 5, 2013
A.R.MEENAKSHI Vs. STATE OF TAMIL NADU
June 14, 2013
A.RAJA Vs. J.K.MADHU
January 23, 2013
A.RAJKUMAR Vs. STATE, REP. BY DEPUTY SUPERINTENDENT OF POLICE, GOVT. RAILWAY POLICE
September 4, 2013
A.RAMA KRISHNAN Vs. R.ESSAKKIAMMAL@LAKSHMI
February 7, 2013
A.RAMATHILAGAM Vs. DIRECTOR OF ELEMENTARY EDUCATION
January 30, 2013
A.RAVI Vs. SECRETARY TO GOVERNMENT
July 5, 2013
A.RAYAPPAN Vs. P.ANTHONY PUSHPARAJ
June 24, 2013
A.S. MURALI Vs. K.R. DEVANDRIER
February 28, 2013
A.S. VEDHAGIRI Vs. GOVINDAMMAL AND VALLI
April 12, 2013
A.S.VENKATARAMAN Vs. A.V.HARIKRISHNAN NAIDU
June 12, 2013
A.SELVARAJ Vs. DEPUTY REGISTRAR
March 7, 2013
A.SELVI Vs. SUPERINTENDENT OF POLICE
January 28, 2013
A.SHANMUGAM Vs. MANAGEMENT OF TAMIL NADU
January 30, 2013
A.SUBASHSUNDER Vs. COMMISSIONER, SALEM CITY MUNICIPAL CORPORATION
November 7, 2013
A.SUBRAMANI Vs. PRINCIPAL SECRETARY TO GOVERNMENT
January 21, 2013
A.SUNDAR Vs. STATE OF TAMIL NADU
January 2, 2013
A.SUNIL KOTHARI Vs. CHAIRMAN, TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED
November 18, 2013
A.VAMANAN Vs. GOVERNMENT OF TAMIL NADU
January 21, 2013
A.YASOTHA Vs. K.ARUMUGHAM
November 8, 2013
AANCHAL CEMENT LIMITED AND ORS. Vs. GIMPEX LIMITED
December 2, 2013
AANDI Vs. SUPERINTENDENT OF POLICE TUTICORIN
October 18, 2013
AANDIAPPAN,S/O. VELLAIYA GOUNDER @ RAJALINGA GOUNDER Vs. VEERAMMAL,W/O.MUTHUSAMY GOUNDER
February 8, 2013
AARUMUGAA INDUSTRIES, CHENNAI Vs. MURUGAN METAL AND OTHERS
March 26, 2013
ABBAS T. VAGH Vs. COMPETENT AUTHORITY & SPL. REVENUE OFFICER
December 3, 2013
ABDUL GAFFUR Vs. M BALASHANMUGAM AND ORS
September 20, 2013
ABDUL MAJEETH Vs. KADHAR HUSSAIN
January 22, 2013
ABDUL SAMAD; ABDUL GAFOOR Vs. THOTA RAJASHREE
June 5, 2013
ABDUL SATHAR Vs. PRINCIPAL SECRETARY TO GOVERNMENT
July 9, 2013
ABDUL SHAKOOR Vs. NATIONAL INSURANCE COMPANY LTD.
December 13, 2013
ABDUR RAHMAN Vs. ADAM MOHOMED SAIT
August 16, 2013
ABITHA BEGAM Vs. SECRETARY TO THE GOVERNMENT
March 19, 2013
ADAM AND EVE AQUA FOOD PRODUCTS Vs. SUPERINTENDENT OF POLICE
April 18, 2013
ADHIMOOLAM; THIRUVASAGAM; MUTHAZHAGAN Vs. PERUMAL
June 14, 2013
ADITHYAA AND ORS Vs. FOOD CORPORATION OF INDIA AND ORS
November 27, 2013
ADMINISTRATOR Vs. KAKKER BROTHERS
April 12, 2013
ADV.M.DURAISELVAN Vs. STATE OF TAMIL NADU
March 27, 2013
AIDED ELEMENTARY SCHOOL, REP BY ITS MANAGER S.SIVAPRAKASAM Vs. DIRECTOR OF ELEMENTARY EDUCATION, CHENNAI
July 15, 2013
AINTHU OOR VEERA SAIVA SANGAM THROUGH ITS PRESIDENT, CHANDRAN POOSARI Vs. RAJAMANICKAM
February 8, 2013
AIRPORT DIRECTOR Vs. DEPUTY CHIEF LABOUR COMMISSIONER
August 6, 2013
AISHA RAHMAN ALI Vs. INSPECTOR OF POLICE
August 19, 2013
AKSHAYA CREATIONS Vs. V.MUTHULAKSHMI, W/O LATE M.VEERAPPAN
February 1, 2013
AL. ALAGIYAMEYYAN AMBALAM Vs. DISTRICT COLLECTOR, SIVAGANGAI
January 11, 2013
ALAGAPPA CHETTIAR EDUCATIONAL TRUST Vs. S. GOODLUCK RAJENDRAN
July 3, 2013
ALAGAR Vs. DISTRICT COLLECTOR, TIRUCHIRAPPALLI DISTRICT
October 3, 2013
ALAGU AMBALAM Vs. VELPANDIAN
January 3, 2013
ALAGUPANDIAN Vs. STATE
November 21, 2013
ALAMELU AMMAL Vs. THAILAMMAL
December 10, 2013
ALL INDIA COUNCIL FOR TECHNICAL EDUCATION Vs. VELUDAIYAR EDUCATIONAL TRUST
April 15, 2013
ALL INDIA GENERAL INSURANCE OBC Vs. UNITED INDIA INSURANCE COMPANY LTD
February 22, 2013
ALL INDIA INSURANCE SC/ST AND OBC Vs. CHAIRMAN, GENERAL INSURANCE CORPORATION OF INDIA
June 10, 2013
ALL INDIA OVERSEAS BANK EMPLOYEES UNION Vs. R. SHANKAR
October 24, 2013
ALL INDIA POSTAL EXTRA DEPARTMENTAL Vs. DIRECTOR GENERAL AND ORS
November 22, 2013
ALL INDIA SC/ST RAILWAY EMPLOYEES ASSOCIATION Vs. S.KUMAR
January 21, 2013
ALOYS WOBBEN ARGESTRASSE Vs. INTELLECTUAL PROPERTY APPELLATE BOARD
September 20, 2013
ALSTOM T AND D INDIA LIMITED Vs. TAMIL NADU SALES TAX APPELLATE TRIBUNAL
November 28, 2013
ALTIUS SECURITIES TRADING (P) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 22, 2013
ALUMINIUM AND GLAZAING Vs. COMMISSIONER OF CENTRAL EXISE
February 12, 2013
AMARAVATHY Vs. RAJENDRA RAJA
February 18, 2013
AMARAVATHY CRANES AND STRUCTURALS LTD. Vs. DISTRICT COLLECTOR
February 19, 2013
AMBROSE Vs. NEELA MEGAM
June 27, 2013
AMEER HAJA Vs. STATE OF TAMIL NADU
November 29, 2013
AMINTITI FIBRE GLASS INDUSTRIES INDIA (P) LIMITED Vs. STATE OF TAMIL NADU
August 14, 2013
AMIRTHARAJ; RAJA MOHAMMED Vs. STATE
July 31, 2013
AMMANIAMMAL Vs. PRINCIPAL SECRETARY & COMMISSIONER OF LAND ADMINISTRATION
January 31, 2013
AMMINI KARNAN Vs. INTELLECTUAL PROPERTY APPELLATE BOARD
March 27, 2013
ANAMALAI AMBEDHKAR THOTTA MAKKAL SANGAM Vs. STATE OF TAMIL NADU
February 1, 2013
ANANDAN Vs. LINGAM
February 22, 2013
ANBALAGAN Vs. SECRETARY TO THE GOVERNMENT
January 9, 2013
ANBU Vs. SECRETARY TO GOVERNMENT
January 31, 2013
ANCHOR BREWERIES LIMITED Vs. STATE OF TAMIL NADU
February 15, 2013
ANIL NAHAR Vs. VIJAY NAHAR
April 18, 2013
ANIRUDH ADHIKARY Vs. STATE REP. BY THE INSPECTOR OF POLICE
February 1, 2013
ANITHA RADHAKRISHNAN Vs. PR. MANOHARAN
September 16, 2013
ANJALAI KANCHIPURAM Vs. STATE OF TAMIL NADU
August 5, 2013
ANJALAM Vs. SUPERINTENDENT OF POLICE
June 18, 2013
ANJAMMAL AND ORS Vs. RANJITHAM AND ORS
August 26, 2013
ANNA NAGAR HOUSE OWNERS WELFARE ASSOCIATION Vs. SECRETARY TO GOVERNMENT HOUSING AND URBAN DEVELOPMENT
November 22, 2013
ANNA UNIVERSITY Vs. DHAYA COLLEGE OF ENGINEERING
July 3, 2013
ANNA UNIVERSITY REP.BY ITS REGISTRAR CHENNAI Vs. COUNCIL OF ARCHITECTURE, REP.BY ITS REGISTRAR NEW DELHI
April 30, 2013
ANNAI VELANKANNI COLLEGE Vs. GOVERNMENT OF TAMIL NADU
April 17, 2013
ANNAJOTHI Vs. S.JAINSTON SIGAMONY
January 2, 2013
ANNAMMAL Vs. K. VELYUDA MUDALIAR
October 21, 2013
ANNAMMAL BALA XAVIER Vs. B.R. SYAN LAREL REX
November 29, 2013
ANNAPOORANI Vs. UNION OF INDIA
November 21, 2013
ANSARI Vs. M.THAVAMANI
January 3, 2013
ANTHONISAMY NADAR Vs. KANIKKAI MARRY
September 6, 2013
ANTHONYSAMY Vs. CHRISTORAJ
April 2, 2013
ANTONY ABINAYA Vs. J. GEORGE FELIX
January 24, 2013
ANUGRAHA ENGINEERS & CONTRACTORS Vs. UNION OF INDIA
November 18, 2013
APPARU RANGASAMY Vs. DIRECTOR GENERAL OF POLICE
December 13, 2013
ARASU VIRAIVU POKKUVARATHU OOZHIYAR SANGAM Vs. GOVERMENT OF TAMIL NADU
February 22, 2013
ARINGAR ANNA PRIMARY AGRICULTURAL CO-OPERATIVE BANK Vs. PRESIDING OFFICER
March 28, 2013
ARIVAZHAGAN Vs. M. UMA
January 9, 2013
ARJUNAN Vs. MUNUSAMY
March 13, 2013
ARMA CLINICAL SERVICES AND HOSPITALS LTD Vs. A PALANIAPPAN
April 10, 2013
AROKYASAMY Vs. STATE
January 22, 2013
AROQUIADASSE Vs. UNION OF INDIA REP. BY ITS CHIEF SECRETARY
March 7, 2013
ARPUTHAM Vs. ZONAL OFFICER, CORPORATION OF CHENNAI
November 7, 2013
ARPUTHAMARY Vs. MARIASOOSAI
January 3, 2013
ARUL MARY Vs. SANTHAPPAN
January 22, 2013
ARUL PRAKASH JOSEPH Vs. ELIYAS
March 25, 2013
ARULDOSS Vs. DHOBIDHAS
January 24, 2013
ARULMIGHU MANNARSWAMY AND PACHAIAMMAN TEMPLE Vs. COMMISSIONER, HR & CE
February 21, 2013
ARULMIGU DHARMARAJA DROWPATHY AMMAN TEMPLE Vs. DISTRICT COLLECTOR, KANCHIPURAM DISTRICT
November 29, 2013
ARULMIGU VELUR VAITHIYANATHA SWAMY Vs. VAITHIYANATHAN
March 26, 2013
ARUMAIRAJ Vs. GOVERNMENT OF TAMILNADU AND ORS
August 29, 2013
ARUMIGU LOGAVINAYAGR TEMPLE Vs. SANKARI
July 8, 2013
ARUMUGAM Vs. VEERDAS
January 10, 2013
ARUMUGAM Vs. RAMACHANDARN
January 29, 2013
ARUMUGAM MOOPER Vs. K. ARUMUGHAM @ PERIYASAMY
July 29, 2013
ARUN INDUSTRIES Vs. STATE OF TAMIL NADU
July 3, 2013
ARUN JAIN Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
September 26, 2013
ARUN KUMAR BALAKRISHNAN Vs. STATE
March 7, 2013
ARUN P. DIWAKAR Vs. STATE BANK OF INDIA
August 30, 2013
ARUN PRASANNA Vs. STATE
April 23, 2013
ARUN VYAPAR UDYOG PVT. LTD. Vs. CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
December 6, 2013
ARUNA Vs. STATE OF TAMIL NADU BY DEPUTY SUPERINTENDENT
March 5, 2013
ARUNAGIRI Vs. AYYAR MUTHURAJA
November 27, 2013
ARUNGUNAM AND ORS Vs. DISTRICT COLLECTOR AND ORS
December 12, 2013
ARUPPUKKOTTAI TOWN DEVANGAR COMMERCIAL ASSOCIATION Vs. DEVANGAR SAMOOGANALA VUYAR KALVI VALARCHI KUZHUMAM
December 6, 2013
ASHAKINA BEGUM Vs. T.M.VARATHARAJAN
January 24, 2013
ASHOK KUMAR Vs. C.NAGARAJAN
January 23, 2013
ASHOK KUMAR Vs. STATE REPRESENTED BY SUB INSPECTOR OF POLICE
July 29, 2013
ASIATIC OXYGEN LTD. Vs. STATE OF TAMIL NADU
June 13, 2013
ASLAM SAIT Vs. R KOKILA
August 5, 2013
ASMA ENTERPRISES Vs. INCOME TAX OFFICER
January 21, 2013
ASRAF NISHA Vs. MEER HASANULLAHA SHAKI DURGA
January 2, 2013
ASSISTANT COMMISSIONER (CT) Vs. PAMBAN OIL MILLS (P) LTD
November 18, 2013
ASSISTANT COMMR. OF S.T. Vs. NATARAJ AND VENKAT ASSOCIATES
April 23, 2013
ASSISTANT DIRECTOR OF INCOME TAX Vs. A KHADER MOHIDEEN
July 29, 2013
ASTEK ELECTRICALS AND CONTROLS Vs. ASSISTANT COMMISSIONER
April 18, 2013
ATHIANNA GOUNDER; A HARIKIRSHNAN; PERIASAMY Vs. MARAPPA GOUNDER; SELLAMMAL; RATHIDEVI
June 6, 2013
ATHIAPPAN Vs. PALANIAPPAN
April 4, 2013
ATTUR THULUVA VELALAR SANGAM Vs. S. DURAISAMY
November 29, 2013
AUETAA MORAI INDUSTRIAL ESTATE ASSOCIATION Vs. COLLECTOR THIRUVALLUR DISTRICT
February 20, 2013
AUROBINDO ASHRAM TRUST Vs. S RAMANATHAN
April 2, 2013
AUTHORISED OFFICER CANARA BANK COIMBATORE Vs. CHAIRPERSON DEBT RECOVERY APPELLATE TRIBUNAL CHENNAI
March 5, 2013
AYSHA Vs. OZIR HASSAN
June 17, 2013
AYYALUSAMY Vs. STATE BY INSPECTOR OF POLICE
January 30, 2013
AZHAGESAN Vs. P SENTHIL KUMAR; UNITED INDIA INSURANCE COMPANY LIMITED
September 13, 2013
AZHAGUVEL Vs. P RAJENDRAN AND ORS
October 31, 2013
AZHINJILAN Vs. VISALAKSHI
January 7, 2013
B GAJENDRAN Vs. ADHILAKSHMI
April 3, 2013
B LALBHADUR Vs. MANAGING DIRECTOR, STATE EXPRESS TRANSPORT CORPORATION (T N DN-1) LTD
July 10, 2013
B MARIAMMA Vs. O ANTHONY AMMAL AND ORS
February 8, 2013
B NARASIMHULU CHETTY AND ORS Vs. K VIJAYALAKSHMI AND ORS
August 26, 2013
B PITCHIAH Vs. COMMISSIONER OF HANDLOOMS AND TEXTILES
September 2, 2013
B RAJA S/O T M BALAKRISHNAN AND ORS Vs. UNION OF INDIA AND ORS
August 27, 2013
B RAMAN Vs. RAJA K RANGANATHAN
June 17, 2013
B RAMESH Vs. DISTRICT COLLECTOR, VILLUPURAM AND ORS
December 12, 2013
B SUBA ALIAS PANDIAMMAL Vs. AUTHORIZED OFFICER,
October 1, 2013
B SUBBULAKSHMI Vs. COMMISSIONER AND ORS
December 6, 2013
B. BHUVANESWARI Vs. DIRECTOR OF ELEMENTARY EDUCATION
August 7, 2013
B. HANIFA Vs. DISTRICT COLLECTOR KANCHEEPURAM
September 10, 2013
B. HEMAMALINI Vs. DISTRICT COLLECTOR
February 5, 2013
B. JAYABANU Vs. COMMISSIONER OF POLICE
April 22, 2013
B. KALAIVANAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE
March 6, 2013
B. LALITHA Vs. ACCOUNTS OFFICER
September 11, 2013
B. RAHAMATHULLA Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION SALEM LTD
September 13, 2013
B. SARAVANAN Vs. THE AUTHORISED OFFICER, SYNDICATE BANK
November 21, 2013
B. SELVAM Vs. DISTRICT ADI DRAVIDA TRIBAL WELFARE OFFICER
September 2, 2013
B. SUPRIYA Vs. NATIONAL INSURANCE COMPANY LIMITED
September 27, 2013
B. VIJAY VENKATASAMY Vs. B. LAKSHMIT NARAYAN
August 29, 2013
B. WILLIAM Vs. INSPECTOR OF POLICE
October 29, 2013
B.DHANAM Vs. P.USHA RANI
July 10, 2013
B.GOVINDARAJAN Vs. GOVERNMENT OF TAMIL NADU
June 24, 2013
B.LAKSHMI Vs. M/S BHARAT PETROLEUM CORPORATION LTD
July 10, 2013
B.MOHAMED SHERIFF Vs. DISTRICT COLLECTOR
April 18, 2013
B.RAMACHANDHIRAN Vs. COMMISSIONER OF INCOME TAX
November 11, 2013
B.RAMACHANDRA ADITYAN Vs. B.SIVANTHI ADITYAN
July 8, 2013
B.VADIVELU Vs. STATE OF TAMIL NADU
August 14, 2013
B.VENKATESULU Vs. SENIOR DIVISIONAL MANAGER, LIC OF INDIA, CHENNAI
July 12, 2013
BABUJI Vs. STATE
July 10, 2013
BABULAL SURANA Vs. VARALAKSHMI
July 11, 2013
BABY AMMAL Vs. V.SRINIVASAN
April 25, 2013
BABY AMMAL AND ORS Vs. MUTHUBALAJI AND ORS
September 24, 2013
BAGAVATHI AMMAL Vs. VIMALA
January 7, 2013
BAGAVATHIAPPAN PILLAI Vs. STATE BY INSPECTOR OF POLICE
April 1, 2013
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. SHANMUGAM; KALAVATHY; T S RAMESH
July 24, 2013
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. S.KUMAR
July 2, 2013
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. SAMIYATHAAL
August 23, 2013
BAJAJ ALLIANZ GENERAL INSURANCE CO., LTD Vs. ELLAMMA
October 28, 2013
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY Vs. BALASUBRAMANIAM
January 17, 2013
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. ANTONY EMELDA
January 18, 2013
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. RAJESH U KEY
January 21, 2013
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. V. SELVARAJ
January 8, 2013
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. C. RAMESH
January 8, 2013
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. SEKAR; MUNEESWARI; MARIAMMAL
February 5, 2013
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. SRINIVASAN AND ORS
November 19, 2013
BALACHANDRAN Vs. M LAKSHMI
October 31, 2013
BALAGOPAL Vs. VIJAYAKUMAR
June 12, 2013
BALAJI ENTERPRISES (PONDY) PVT LTD Vs. DEPUTY COMMERCIAL TAX OFFICER
April 17, 2013
BALAJI MEDICAL COLLEGE & HOSPITAL Vs. MEDICAL COUNCIL OF INDIA
January 18, 2013
BALAJI THEATRE REP.BY ITS MANAGING PARTNER, R. PERUMAL Vs. UNION TERRITORY OF PUDUCHERRY, REPRESENTED BY SECRETARY TO GOVERNMENT
October 31, 2013
BALAKRISHNAN Vs. R.JANAKI
July 1, 2013
BALAKRISHNAN Vs. GOPAL
February 5, 2013
BALAKRISHNAN Vs. N.K.N.R.M. KUMARAPPAN CHETTIAR
December 11, 2013
BALAKRISHNAN Vs. T.K. RAJENDRAN
August 26, 2013
BALAKRISHNAN Vs. SUB-DIVISIONAL EXECUTIVE MAGISTRATE
July 29, 2013
BALAMURUGAN Vs. STATE REP. BY THE INSPECTOR OF POLICE
January 22, 2013
BALAMURUGAN Vs. STATE REP. BY THE INSPECTOR OF POLICE
January 23, 2013
BALAMURUGAN Vs. STATE
April 16, 2013
BALAN NAMBIYAR Vs. D SRINIVASAN
June 13, 2013
BALASEKAR Vs. STATE
January 30, 2013
BALASELVI Vs. ADHIMOOLAM
March 1, 2013
BALASUBRAMANIA NAINAR Vs. ASHOK KUMAR
July 31, 2013
BALI ALIAS BALAMURUGAN Vs. STATE BY INSPECTOR OF POLICE
February 4, 2013
BALU Vs. STATE
February 12, 2013
BANU @ BANUMATHI Vs. MUNIAMMAL
August 30, 2013
BANU SUNDARAM; K SUNDAR RAJ Vs. GOVERNMENT OF TAMIL NADU AND ORS
December 10, 2013
BANUMATHI Vs. K.R.G. PAUL FAMILY REP. BY MAHATMA
September 13, 2013
BANUMATHI Vs. M.VASANTHA
April 2, 2013
BARATHA PERUNTHALAIVAR KAMARAJAR ARANILAYAM AND ORS Vs. STATE OF TAMIL NADU AND ORS
September 19, 2013
BASHEER AHAMED Vs. COMMISSIONER OF INCOME TAX-II
February 18, 2013
BASHEER ALIAS ABDUL BASHEER Vs. STATE
March 19, 2013
BASKAR Vs. NATIONAL INSURANCE CO. LTD.
August 13, 2013
BASKAR Vs. SUPERINTENDENT OF POLICE, NAMAKKAL
October 3, 2013
BASKET BALL FEDERATION OF INDIA Vs. N.S.ZIAUDDEEN
March 26, 2013
BASKET BALL FEDERATION OF INDIA Vs. N S ZIAUDDEEN; TAMIL NADU BASKETBALL ASSOCIATION
March 26, 2013
BATCO ROADWAYS CORPORATION Vs. R.DEIVANAYAGAM
November 19, 2013
BBEFESA AGUA Vs. IVRCL
April 2, 2013
BENEDICT PRINCE Vs. SUPERINTENDENT OF POLICE
January 28, 2013
BENJAMIN Vs. STATE
March 6, 2013
BEST RAMASAMY Vs. DEPUTY SUPERINTENDENT OF POLICE
December 3, 2013
BHANDARI SOUTHERN LOGISTICS PVT LTD Vs. APPELLATE DEPUTY COMMISSIONER
April 1, 2013
BHARAT SANCHAR NIGAM LIMITED Vs. REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL
December 16, 2013
BHARAT SANCHAR NIGAM LTD Vs. CHIEF GENERAL MANAGER
January 10, 2013
BHARAT SANCHAR NIGAM LTD , AND ORS Vs. REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL, AND ORS
November 29, 2013
BHARATH TEXTILES AND PROOFINGS INDUSTRIES LTD Vs. UNION OF INDIA
January 23, 2013
BHAVANI Vs. JOTHIMANI
February 4, 2013
BHAVANI TEA AND PRODUCE COMPANY LIMITED Vs. STATE OF TAMIL NADU AND ORS
November 29, 2013
BHUVANESHWARI AND ORS Vs. CHANDRASEKARA RAO AND ORS
October 4, 2013
BILKISH BEGUM Vs. GOVINDAN
December 10, 2013
BLOCK DEVELOPMENT OFFICER Vs. GOVERNMENT AIDED ELEMENTARY
August 26, 2013
BLUE CROSS INDIA, REP. BY ITS GENERAL MANAGER Vs. STATE, REP. BY THE INSPECTOR OF POLICE, VILLUPURAM TALUK POLICE STATION, VILLUPURAM
February 13, 2013
BLUE DART COURIER Vs. D. KRISHNAVENI
March 13, 2013
BOARD OF GOVERNORS Vs. TAGORE MEDICAL COLLEGE
August 7, 2013
BOARD OF GOVERNORS IN SUPERSESSION OF MEDICAL COUNCIL OF INDIA Vs. SATHYA SAI MEDICAL COLLEGE
September 17, 2013
BOARD OF GOVERNORS IN SUPERSESSION OF THE MEDICAL COUNCIL OF INDIA Vs. M.G.R.EDUCATIONAL AND RESEARCH INSTITUTE
April 15, 2013
BOLLA ARUNA KUMARI AND ORS Vs. VIJAYAKUMARI AND ORS
February 21, 2013
BOLLINENI DEVLOPERS LTD. Vs. R. CHANDRASEKARAN @ CHANDRAN
February 8, 2013
BOMMAN Vs. V AMUDHA AND ORS
September 17, 2013
BOOMA REALTY PRIVATE LIMITED Vs. ASSISTANT PROVIDENT FUND COMMISSIONER, COIMBATORE
February 19, 2013
BOOPATHY Vs. STATE
February 1, 2013
BOSOTTO BROS BAKERS AND CONFECTIONERS Vs. ARUNA CONSTRUCTIONS
September 5, 2013
BRAHMANPUTRA VALLEY FERTILIZER CORPN Vs. FENNER INDIA LTD
September 26, 2013
BRANCH MANAGER Vs. MOHANDHAS GANDHI
March 18, 2013
BRANCH MANAGER NATIONAL INSURANCE CO, LTD Vs. K PREMKUMAR; M DEVI
September 30, 2013
BRANCH MANAGER NATIONAL INSURANCE CO, LTD Vs. B SHANTHI; M DEVI
September 30, 2013
BRANCH MANAGER NATIONAL INSURANCE COMPANY LIMITED Vs. P.A.MURUGAN
April 23, 2013
BRANCH MANAGER NATIONAL INSURANCE COMPANY LIMITED Vs. S.WILLIAMS
April 23, 2013
BRANCH MANAGER NATIONAL INSURANCE COMPANY LIMITED Vs. M.MOHAMED SULTHAN
January 7, 2013
BRANCH MANAGER NEW INDIA ASSURANCE CO LTD Vs. JAYACHANDRAN
January 11, 2013
BRANCH MANAGER ORIENTAL INSURANCE COMPANY Vs. T. R. SENTHIL RAJ B.E.
June 17, 2013
BRANCH MANAGER ORIENTAL INSURANCE COMPANY LIMITED Vs. N.P.MURUGAN
March 26, 2013
BRANCH MANAGER ORIENTAL INSURANCE COMPANY LIMITED Vs. M.THIRUNAVUKARASU
March 26, 2013
BRANCH MANAGER ORIENTAL INSURANCE COMPANY RAJAPALAYAM Vs. S. SIVAKAMI
January 8, 2013
BRANCH MANAGER TAMIL NADU STATE TRANSPORT CORPORATION Vs. MINOR. SUGANYA
January 9, 2013
BRANCH MANAGER TAMIL NADU STATE TRANSPORT CORPORATION Vs. BALAMANI
March 26, 2013
BRANCH MANAGER THE NEW ASSURANCE COMPANY LIMITED Vs. RAMAMOORTHY
January 8, 2013
BRANCH MANAGER THE ORIENTAL INSURANCE COMPANY LIMITED NAGERCOIL Vs. MINOR. SIVARENUGHA @ RENUGHA
January 18, 2013
BRANCH MANAGER UNITED INDIA INSURANCE CO , LTD Vs. MARY AND ORS
November 14, 2013
BRANCH MANAGER UNITED INDIA INSURANCE CO , LTD Vs. MARY AND J VINCENT PAUL AND ORS
November 14, 2013
BRANCH MANAGER UNITED INDIA INSURANCE CO , LTD Vs. J SUNDAR AND ORS
November 14, 2013
BRANCH MANAGER UNITED INDIA INSURANCE CO , LTD Vs. ARULDAS AND ORS
November 14, 2013
BRANCH MANAGER UNITED INDIA INSURANCE CO , LTD Vs. MAHESHWARI AND ORS
November 13, 2013
BRANCH MANAGER UNITED INDIA INSURANCE COMPANY LIMITED Vs. P.RAJKUMAR SAMVEL
April 25, 2013
BRANCH MANAGER, ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. N. RAMALINGAM
January 30, 2013
BRANCH MANAGER, KANYAKUMARI DISTRICT Vs. AMUTHA
January 10, 2013
BRANCH MANAGER, KERALA Vs. DAVID
January 2, 2013
BRANCH MANAGER, MADURAI DISTRICT Vs. V.N. THIRUMALAISAMY
January 2, 2013
BRANCH MANAGER, NATIONAL INSURANCE CO LTD Vs. DURAIMURUGAN; B R DURAISAMY
October 11, 2013
BRANCH MANAGER, NATIONAL INSURANCE CO LTD , NAMAKKAL Vs. LAKSHMI AND ORS
November 11, 2013
BRANCH MANAGER, NATIONAL INSURANCE CO. LTD Vs. M.ARULMOZHI
November 14, 2013
BRANCH MANAGER, NATIONAL INSURANCE CO. LTD Vs. THANGAM
October 22, 2013
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. VIJAYA
January 2, 2013
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. SAMUEL
January 11, 2013
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. M KALIAMMAL; SIVAKUMAR; MAGESWARAN; KALIDHAS; VALARMATHI; V SUDHA MARY
February 19, 2013
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. JEYANTHI, MINOR WINMALAR, MINOR PRAVEENKUMAR, MINOR KAMALI, KALYANI
February 19, 2013
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. MINOR VANEJA; M SYED AHMED ALI
March 20, 2013
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. VELAPPAN AND ORS
March 1, 2013
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. JAMBULINGAM, PARVATHY, PANNEERSELVAM, A ONDIMUTHU
April 4, 2013
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. SARANYADEVI; PETCHIAMMAL; GURUMOORTHY; PAULPANDIAN
February 27, 2013
BRANCH MANAGER, NEW INDIA ASSURANCE CO LTD Vs. PANCHALI AND ORS
November 25, 2013
BRANCH MANAGER, NEW INDIA ASSURANCE CO. LTD Vs. RAJAKKANNU
January 7, 2013
BRANCH MANAGER, NEW INDIA ASSURANCE CO. LTD Vs. SAKTHI SANTHANAM
June 13, 2013
BRANCH MANAGER, NEW INDIA ASSURANCE CO. LTD. Vs. K.R.GANAPATHY
January 7, 2013
BRANCH MANAGER, NEW INDIA ASSURANCE CO. LTD. Vs. GOWRI
March 7, 2013
BRANCH MANAGER, NEW INDIA ASSURANCE CO. LTD., KOVILPATTI Vs. UCHIMAKALI THEVAR AND ANOTHER
April 1, 2013
BRANCH MANAGER, NEW INDIA ASSURANCE CO. LTD., NAGAPATTINAM TOWN Vs. NEETHI KESAN AND OTHERS
April 4, 2013
BRANCH MANAGER, NEW INDIA ASSURANCE CO. LTD., VELLORE Vs. EKANATHAN & ORS.
November 19, 2013
BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED Vs. M. SAKTHIVEL
January 9, 2013
BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED Vs. P S T S LOGISTICS PVT LIMITED; S SURESH KUMAR
March 12, 2013
BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED Vs. RAJENDRAN AND OTHERS
May 15, 2013
BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED Vs. MANIVEL; MINOR DHANALAKSHMI; SARASWATHI; C KARUPPUSAMI
April 1, 2013
BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED Vs. G SURESHBABU; T PALANICHAMY
February 11, 2013
BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED Vs. S MUTHAMMAL; A CHRISTOPHER; D VIJAYAKUMARI
January 3, 2013
BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED Vs. KATTU RAJA; MARIMUTHU
March 20, 2013
BRANCH MANAGER, NEW INDIA INSURANCE COMPANY LIMITED Vs. JOHNROSE; RATHINADOSS; DARLIN CHARLES
March 19, 2013
BRANCH MANAGER, NEW INDIA INSURANCE COMPANY LIMITED Vs. CHELLAPPAN, P RENGASAMY
February 12, 2013
BRANCH MANAGER, NEW ORIENTAL INSURANCE COMPANY LIMITED Vs. SURULI JAKKAIYAN; GANDHI; POTHUMANI; CHINNATHAYEE; JANAB M ABDUL KADHAR
March 20, 2013
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. A PITCHAIMANI, P PANCHAMIRTHAM
February 18, 2013
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. NAGARAMAN, V PANDI
February 12, 2013
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. S VELUKANDAPERUMAL; B PONPANDI; J JEYA SEKARAMBAIAH
March 25, 2013
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. MARIYAMMAL; S ABIRAMI
February 6, 2013
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. VASANTHA, PARTHASARATHI AND ORS
April 4, 2013
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LTD Vs. ARULSELVAM AND ORS
April 17, 2013
BRANCH MANAGER, PUDUKOTTAI Vs. RAJAM
January 2, 2013
BRANCH MANAGER, THE NATIONAL INSURANCE COMPANY LIMITED Vs. P. LAILA
January 23, 2013
BRANCH MANAGER, THE ORIENTAL INSURANCE CO. LTD Vs. AKILANDAM @ KALAIVANI
September 2, 2013
BRANCH MANAGER, THE ORIENTAL INSURANCE COMPANY LIMITED Vs. P. KANNAN
January 3, 2013
BRANCH MANAGER, THENI DISTRICT Vs. BALASUBRAMANIAM
January 10, 2013
BRANCH MANAGER, UNITED INDIA INSURANCE CO LTD Vs. JAYABALAN (DECEASED) AND ORS
August 27, 2013
BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD Vs. JEYADEVI
January 29, 2013
BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD Vs. KOMALAVALLI
September 10, 2013
BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. MINOR MARIKANNU AND ANOTHER
April 1, 2013
BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. MINOR PUJA
February 20, 2013
BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. PAPPA; C SELVAMANI
February 12, 2013
BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. D DINESH, A PONRAJ
February 11, 2013
BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. UMAL KUDHAH; MINOR MUNAFER PARVEEN S/O A HABI BULLA; MINOR SHAFINA PARVEEN, S/O A HABI BULLA AND ORS
February 28, 2013
BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. S KUNJAMMAL; S PAULRAJ; S MANIKANDAN; S VIJAYALAKSHMI; N NATARAJAN; BALASUBRAMANIAM
February 26, 2013
BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. T ROBINSON; PHILIP; GURPERSING SURJITSING BAJAWASING
March 12, 2013
BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. BHUVANESHWARI
March 8, 2013
BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED AND ORS Vs. ESAKKIRAJ AND ORS
March 15, 2013
BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LTD Vs. S PRABHA KANNAN ND ORS
January 31, 2013
BRIDGESTONE INDIA PVT. LTD Vs. DEPUTY COMMERCIAL TAX OFFICER
March 26, 2013
C AMMASI Vs. V V O AANDI
February 25, 2013
C ANNAMALAI Vs. SECRETARY TO GOVERNMENT
July 10, 2013
C B MUTHUSAMY CHETTIAR AND SONS AND ORS Vs. S MANIVANNAN AND ORS
November 8, 2013
C DHAMAYANTHI Vs. DISTRICT COLLECTOR, MADURAI AND OTHERS
September 25, 2013
C JANAKIRAM Vs. SECRETARY TO GOVERNMENT
March 21, 2013
C KASIAMMAL; C SIVA Vs. SECRETARY TO GOVERNMENT ENVIRONMENT AND FOREST DEPARTMENT
December 13, 2013
C NARESH KUMAR Vs. COMMISSIONER OF POLICE, GREATER CHENNAI,
April 2, 2013
C PADMAVATHI Vs. K T ANBALAGAN
February 19, 2013
C PRAVEEN KARTHICK Vs. SECRETARY TO GOVERNMENT
April 4, 2013
C RAMALINGAM AND ORS Vs. COMMISSIONER AND ORS
November 5, 2013
C SEKAR AND ORS Vs. RAGINI
February 15, 2013
C SHANMUGAM Vs. S SENTHILKUMAR AND ORS
September 5, 2013
C SRINIVASAN @ SRINIVASALU Vs. MANAGEMENT OF INDIA DRUGS AND PHARMACEUTICALS LTD
February 13, 2013
C SUBRAMANI Vs. GOVERNMENT OF TAMIL NADU
December 6, 2013
C T RAMANATHAN INFRASTRUCTURE PVT LTD Vs. BANK OF BARODA AND ORS
November 28, 2013
C THAYAPARAN Vs. INSPECTOR OF POLICE
April 29, 2013
C VEERASINGAM Vs. I S ALBERTRAJ AND ORS
October 31, 2013
C. ADHIMOOLAM Vs. REGISTRAR, CESTAT
September 30, 2013
C. ATHIMUTHU Vs. STATE OF TAMIL NADU
October 29, 2013
C. BADRASAMY @ BATHRASAMY Vs. GOVERNMENT OF TAMIL NADU
January 10, 2013
C. BHUVANESWARI Vs. JUDGE, CRP COURT, HIGH COUR, CHENNAI
August 13, 2013
C. CHANDRASEKARAN Vs. STATE OF TAMIL NADU
July 1, 2013
C. DHANABAL Vs. CENTRAL REGISTRAR OF CO-OPERATIVE SOCIETIES
February 13, 2013
C. ESWARAPILLAI Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER
January 7, 2013
C. GOVINDAN Vs. INSPECTOR GENERAL
December 10, 2013
C. JEEVANKUMAR Vs. CHURCH OF SOUTH INDIA
January 9, 2013
C. JOHN MASILAMANI Vs. CHAIRMAN CUM MANAGING DIRECTOR TAMIL NADU
October 29, 2013
C. KUPPUSAMY Vs. STATE OF TAMIL NADU, REP. BY SECRETARY TO GOVERNMENT
September 24, 2013
C. MADHESWARAN Vs. K.C. RAMESH
September 30, 2013
C. MATHESU Vs. SECRETARY TO GOVERNMENT
April 26, 2013
C. MUTHURAJ Vs. DISTRICT COLLECTOR
January 9, 2013
C. PANEERSELVAM Vs. PADMAJA
November 5, 2013
C. PANNEER SELVAM Vs. SECRETARY TO GOVERNMENT, PUBLIC WORKS DEPARTMENT
September 20, 2013
C. RAJAGOPAL Vs. DIRECTOR OF COLLEGIATE EDUCATION CHENNAI
March 22, 2013
C. RAJESHWARI Vs. GOVERNMENT OF TAMIL NADU
November 28, 2013
C. RAYAR Vs. ANDHRA PRADESH STATE ROAD TRANSPORT
April 10, 2013
C. RENUGOPAL Vs. DEPUTY INSPECTOR GENERAL OF POLICE
August 1, 2013
C. SAJIT LOVELY Vs. V. YESU RAJAN
January 2, 2013
C. SELVAKUMAR Vs. STATE
February 8, 2013
C. SENGOTTAIYAN Vs. K. SARAVANAN
July 31, 2013
C. SONAMUTHU Vs. R. BARSHA BEEVI
February 1, 2013
C. SUGUMAR Vs. DISTRICT COLLECTOR
October 3, 2013
C. VARADAPPAN Vs. REVENUE DIVISIONAL OFFICER, DHARMAPURI
October 11, 2013
C.B. SHANKAR Vs. MANAGING DIRECTOR, METROPOLITAN
October 7, 2013
C.B.VISHNUDASAN Vs. D.VIJAYA
June 5, 2013
C.C.E. Vs. SUIBRAMANIA SIVA CO-OP. SUGAR MILLS LTD
October 4, 2013
C.C.E. Vs. SAPPHIRE SECURITY & INTELLIGENCE REGIMENT P. LTD.
December 9, 2013
C.CHINNASAMY Vs. M.C.MURUGAN
April 25, 2013
C.DELLUS Vs. MEMBER SECRETARY SPORTS DEVELOPMENT AUTHORITY OF TAMILNADU, CHENNAI
July 10, 2013
C.GOPI Vs. PRESIDING OFFICER, PRINCIPAL LABOUR COURT, CHENNAI
July 16, 2013
C.H. MANOHAR Vs. STATE OF TAMIL NADU
August 27, 2013
C.JACOB SUMITHRAN Vs. YOUNG MEN'S CHRISTIAN ASSOCIATION
January 31, 2013
C.JEBA KUMAR Vs. STATE
February 22, 2013
C.JEYAPRABHA Vs. TECHERS RECRUITMENT BOARD
February 26, 2013
C.K. SRINIVASAN Vs. GOVERNMENT OF TAMIL NADU
January 2, 2013
C.KRISHNAMURTHY Vs. MANAGEMENT OF VIBROMECH ENGINEERS LIMITED
June 4, 2013
C.KUMAR Vs. PRESIDENT TOWN PANCHAYAT
March 12, 2013
C.M. RAGUNATHAN Vs. DEPUTY REGISTRAR OF COOP SOCIETIES
February 12, 2013
C.MATHAN Vs. ASSISTANT ENGINEER, TAMILNADU ELECTRICITY BOARD (O&M), DHARMAPURI
July 15, 2013
C.P.C.(P) LTD Vs. DISTRICT COLLECTOR
February 4, 2013
C.PONNUSAMY Vs. STATE OF TAMILNADU
November 12, 2013
C.RAJAKUMARI Vs. CITY UNION BANK LTD
January 8, 2013
C.RAJAN Vs. UNION OF INDIA
December 20, 2013
C.RAJKUMAR Vs. GENERAL MANAGER
January 31, 2013
C.RAMESH Vs. DIRECTOR GENERAL OF POLICE
June 6, 2013
C.S. PALANISAMY Vs. CHIEF REVENUE CONTROLLING AUTHORITY
September 19, 2013
C.S.REX SARGUNAM Vs. STATE OF TAMIL NADU
February 1, 2013
C.SAMBASIVAM Vs. C.RAMAKRISHNAN
March 21, 2013
C.SUDHAKAR REDDY Vs. STATE OF TAMIL NADU
July 1, 2013
C.SUSILA DEVI Vs. S.GOVINDAN
March 15, 2013
C.UMASHANKAR Vs. STATE OF TAMIL NADU
December 10, 2013
C.VENKATESAN Vs. R.NATARAJAN
June 12, 2013
C.VICTORIA Vs. SUBRAMANI@PERIYATHAMBI
September 4, 2013
C.VIJAYARAJA Vs. DIRECTOR GENERAL OF POLICE
March 26, 2013
C.ZOPHAR JOTHIPAUL Vs. CHIEF EDUCATIONAL OFFICER
January 8, 2013
CALDWELL HIGHER SECONDARY SCHOOL Vs. GOVERNMENT OF TAMIL NADU
January 2, 2013
CANON INDIA PRIVATE LIMITED, NEW DELHI Vs. STATE OF TAMIL NADU, THROUGH SECRETARY, MINISTRY OF EDUCATION AND COMMERCIAL TAXES
July 17, 2013
CAPT. V.C.N. KUTTY Vs. SECRETARY TO THE GOVERNMENT OF INDIA
November 19, 2013
CARAVEL LOGISTICS PVT. LTD Vs. JOINT SECRETARY
January 9, 2013
CECELI Vs. ARPUDASAMY
September 5, 2013
CEEBRAO HOTELS PVT LTD Vs. UNION OF INDIA
November 6, 2013
CEEDEEYES STANDARD TOWERS (P) LTD Vs. COLLECTOR OF CHENNAI
February 21, 2013
CENTRAL BANK OF INDIA Vs. VET PHARM
June 12, 2013
CENTRAL HOTELS PVT,. LTD Vs. CHAIRMAN TAMILNADU ELECTRICITY BOARD
February 27, 2013
CENTURY FLOUR MILLS LTD. Vs. UNION OF INDIA
October 3, 2013
CHAIRMAN & MANAGING TRUSTEE Vs. C.V.RAJESWARI AMMAL
June 13, 2013
CHAIRMAN AND MANAGING DIRECTOR Vs. R VASANTHA RAJ
February 15, 2013
CHAIRMAN PONDICHERRY INSTITUTE OF POST-MATRIC TECHNICAL EDUCATION Vs. S.BHUVANESWARI
April 25, 2013
CHAIRMAN RAILWAY BOARD Vs. REGISTRAR CENTRAL ADMINISTRATIVE
August 6, 2013
CHAIRMAN TAMIL NADU Vs. M.S.MUHAMMAD YAHYA
March 6, 2013
CHAIRMAN TAMIL NADU PUBLIC SERVICE COMMISSION CHENNAI Vs. M YOUNUS
June 4, 2013
CHAITANYA BUILDERS AND LEASING P LTD Vs. TULSI RAM
August 21, 2013
CHANDRAMATHI MUTHIAH Vs. DISTRICT COLLECTOR
February 14, 2013
CHANDRAPAL SHARMA Vs. SUMATHI DEVI
April 3, 2013
CHELLADURAI ALIAS ALEX Vs. STATE
October 24, 2013
CHELLAMMAL @ P.VIJAYAKUMARI Vs. M.GOPI
June 13, 2013
CHENGAMALAM Vs. AMBAPPUR PERUMAL THIYANUR, CHENGUZHI VILLAGE, KATTERIYAN
February 15, 2013
CHENNAI CITY AUTO OTTUNARGAL SANGAM AND ORS Vs. CHIEF SECRETARY STATE GOVERNMENT OF TAMILNADU AND ORS
November 18, 2013
CHENNAI FIRE WORKS DEALERS WELFARE ASSOCIATION Vs. TAMIL NADU TOURISM DEVELOPMENT
October 7, 2013
CHENNAI MARINE TRADING P. LTD. Vs. COMMISSIONER OF CUSTOMS
December 11, 2013
CHENNAI PETROLEUM CORPORATION LIMITED Vs. DEPUTY COMMISSIONER
April 29, 2013
CHENNAI PETROLEUM CORPORATION LIMITED Vs. ASSET RECONSTRUCTION COMPANY (INDIA) LTD
September 12, 2013
CHENNAI PORT TRUST, REPRESENTED BY ITS CHAIRMAN Vs. PRESIDING OFFICER, THE CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR
September 20, 2013
CHENNIAPPAN Vs. VALLIAMMAL
June 12, 2013
CHETTIA GOUNDER @ CHETTIANNAN Vs. GANESAN
June 4, 2013
CHETTINAD VIDYASHRAM HIGHER Vs. PRIVATE SCHOOLS FEE DETERMINATION COMMITTEE
January 22, 2013
CHIEF ENGINEER Vs. BEST COTTON MILLS, DHARMAPURI
October 22, 2013
CHIEF ENGINEER TAMIL NADU ELECTRICITY BOARD Vs. N.ELAVARASAN
July 2, 2013
CHINNADURAI Vs. STATE REP BY INSPECTOR OF POLICE
January 22, 2013
CHINNAMMAL Vs. THANGAVEL
February 22, 2013
CHINNAMMAL Vs. MARAKKAL
July 30, 2013
CHINNAMMAL Vs. THANGAVEL AND T. SATHISH KUMAR
January 22, 2013
CHINNAMMAL AGENCIES Vs. PREMIER PAPER PRODUCTS
June 25, 2013
CHINNAPAIYAN @ CHINNATHAMBI Vs. A. MOHAMED YUSUF
July 29, 2013
CHINNAPAPPA Vs. SECRETARY TO GOVERNMENT
March 4, 2013
CHINNAPERUMAL Vs. PERIAPERUMAL
February 21, 2013
CHINNARAJ Vs. KANTHAMMAL
June 20, 2013
CHINNASAMY Vs. MANICKAM
January 22, 2013
CHINNIYA GOUNDER Vs. MARIAPPAN
August 22, 2013
CHITHIRAIKANNAN Vs. NEETHIRAJAN
January 30, 2013
CHITRA Vs. K.SARAVANAN
June 18, 2013
CHITRA BUILDERS PRIVATE LIMITED Vs. ADDITIONAL COMMISSIONER OF CUSTOMS
January 4, 2013
CHITRA CONSTRUCTION COMPANY Vs. ADDITIONAL COMMISSIONER OF CUSTOMS
January 4, 2013
CHITRA VENKATARAMAN Vs. R KARUPPIAH
January 24, 2013
CHITRAKALA Vs. P.MAHESH
July 18, 2013
CHITRAPANDI Vs. JANAKARAJ
January 31, 2013
CHOLAMANDALAM INVESTMENT & FINANCE COMPANY LTD Vs. S MURUKESAN
April 5, 2013
CHOLAMANDALAM MS GENERAL INSURANCE CO LTD Vs. RAVI @ RAVICHANDRAN
September 4, 2013
CHOLAMANDALAM MS, GENERAL INSURANCE COMPANY LIMITED Vs. KALIAMMAL; RAJA; P SANTHANAKRISHNAN
March 12, 2013
CHRISPINRAJ Vs. GENGUSAMY
January 4, 2013
CITICORP FINANCE (INDIA) LTD Vs. PADMANABHAN NAIR
April 9, 2013
CITILIGHTS PROPERTIES PVT. LTD Vs. CESTAT
March 15, 2013
CITY UNION BANK LTD Vs. P. SUBBAIAH
January 31, 2013
CK SCHOOL OF PRACTICAL KNOWLEDGE MATRICULATION HIGHER SECONDARY Vs. GOVERNMENT OF TAMIL NADU
September 18, 2013
CLASIC FARMS (CHENNAI) LTD Vs. UNION OF INDIA
December 6, 2013
CNS HI-Q HOLLOW & FLY ASH BRICKS Vs. DISTRICT COLLECTOR, COIMBATORE DISTRICT
October 21, 2013
COATS VIYELLA EMPLOYEES CO-OPERATIVE HOUSING SOCIETIES LTD Vs. HARVEY NAGAR RESIDENTS WELFARE ASSOCIATION
November 28, 2013
COIMBATORE POPULAR SPINNING MILLS LTD Vs. HINDUSTAN TEXTILE SPARES
March 15, 2013
COIMBATORE PUBLIC SCHOOL (110079) AND ORS Vs. STATE OF TAMIL NADU AND ORS
July 19, 2013
COMMANDANT CENTRAL RESERVE POLICE FORCE Vs. P.YASIN
December 13, 2013
COMMISSION OF INCOME TAX CHENNAI Vs. L & T INFRASTRUCTURE DEVELOPMENT PROJECTS LTD.
June 3, 2013
COMMISSIONER Vs. APPELLATE AUTHORITY
March 4, 2013
COMMISSIONER Vs. J. JAKKAIAH MUTHUVELU
June 20, 2013
COMMISSIONER H R AND C E DEPARTMENT Vs. M.CHANDRASEKARA ACHARI
September 17, 2013
COMMISSIONER OF C. EX. Vs. CESTAT
October 31, 2013
COMMISSIONER OF C. EX. Vs. SAGAR CHLORATES PVT. LTD
November 5, 2013
COMMISSIONER OF C. EX. Vs. LOYAL TEXTILE MILLS LTD
November 6, 2013
COMMISSIONER OF C. EX. Vs. ILGIN AUTOMOTIVE (P) LTD
July 18, 2013
COMMISSIONER OF C. EX. Vs. BINNY ENGINEERING LTD
February 11, 2013
COMMISSIONER OF C. EX. Vs. VISHNULAKSHMI MILLS (P) LTD
June 13, 2013
COMMISSIONER OF C. EX. Vs. SUNDARAM TEXTILES LTD.
December 16, 2013
COMMISSIONER OF C. EX. Vs. KOHINOOR PRINTERS PVT. LTD.
December 11, 2013
COMMISSIONER OF C. EX. Vs. TUBE INVESTMENTS OF INDIA LTD.
January 3, 2013
COMMISSIONER OF C. EX., CHENNAI-II Vs. ELECTRO STEEL CASTINGS LTD.
June 27, 2013
COMMISSIONER OF C. EX., CHENNAI-IV Vs. SARGAM METALS PVT. LTD.
October 11, 2013
COMMISSIONER OF C. EX., PONDICHERRY Vs. TEBMA SHIPYARDS LTD.
October 24, 2013
COMMISSIONER OF C. EX., TIRUNELVELI Vs. MADURA COATS LTD.
November 5, 2013
COMMISSIONER OF CENTRAL EXCISE Vs. SRI BALAJI CYLINDERS P. LTD.
January 3, 2013
COMMISSIONER OF CENTRAL EXCISE Vs. INDIA CEMENTS LTD.
July 19, 2013
COMMISSIONER OF CENTRAL EXCISE Vs. INDIA CEMENTS LTD
March 14, 2013
COMMISSIONER OF CENTRAL EXCISE Vs. CATERPILLAR INDIA P. LTD.
June 20, 2013
COMMISSIONER OF CENTRAL EXCISE Vs. SUBHAH ENGINEERS P. LTD
June 14, 2013
COMMISSIONER OF CENTRAL EXCISE Vs. BHARATI AIR TEL LIMITED
December 6, 2013
COMMISSIONER OF CENTRAL EXCISE Vs. CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
March 6, 2013
COMMISSIONER OF CENTRAL EXCISE Vs. BURN STANDARD CO., LIMITED
January 11, 2013
COMMISSIONER OF CENTRAL EXCISE Vs. S.R.F. LIMITED
February 20, 2013
COMMISSIONER OF CENTRAL EXCISE Vs. M/S.EID PARRY (I) LTD
March 11, 2013
COMMISSIONER OF CENTRAL EXCISE Vs. RAJSHREE SUGARS & CHEMICALS LTD.
June 13, 2013
COMMISSIONER OF CENTRAL EXCISE Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
June 7, 2013
COMMISSIONER OF CENTRAL EXCISE Vs. M/S.LAKSHMI MACHINE WORKS LTD.
June 14, 2013
COMMISSIONER OF CENTRAL EXCISE Vs. K.M.B. GRANITES PVT. LTD
October 4, 2013
COMMISSIONER OF CENTRAL EXCISE Vs. M/S. THIRU AROORAN SUGARS LIMITED
June 20, 2013
COMMISSIONER OF CENTRAL EXCISE Vs. SALEM STARCH & MANUFACTURERS' SERVICE INDUSTRIAL CO-OPERATIVE SOCIETY LTD
June 28, 2013
COMMISSIONER OF CENTRAL EXCISE Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
December 20, 2013
COMMISSIONER OF CENTRAL EXCISE Vs. CESTAT
June 14, 2013
COMMISSIONER OF CENTRAL EXCISE Vs. SPIC LTD.
July 19, 2013
COMMISSIONER OF CENTRAL EXCISE Vs. FENNER INDIA LTD.
December 11, 2013
COMMISSIONER OF CENTRAL EXCISE Vs. ISEX FASHIONS PVT. LTD.
October 11, 2013
COMMISSIONER OF CENTRAL EXCISE Vs. FENNER (INDIA) LTD.
December 20, 2013
COMMISSIONER OF CENTRAL EXCISE Vs. FENNER (INDIA) LTD.
December 13, 2013
COMMISSIONER OF CENTRAL EXCISE Vs. DCW LTD.
November 8, 2013
COMMISSIONER OF CENTRAL EXCISE, SALEM Vs. CHERAN SPINNERS LIMITED
July 5, 2013
COMMISSIONER OF CENTRAL EXCISE, SALEM Vs. SNA GRANITES
September 26, 2013
COMMISSIONER OF CUSTOMS Vs. M.R. ASSOCIATES
July 18, 2013
COMMISSIONER OF CUSTOMS Vs. PONNERI STEEL INDUSTRIES
June 20, 2013
COMMISSIONER OF CUSTOMS Vs. VEERACHI VITHAYAPHALERT AND CUSTOMS
September 26, 2013
COMMISSIONER OF CUSTOMS Vs. CITY OFFICE EQUIPMENT
March 14, 2013
COMMISSIONER OF CUSTOMS Vs. SAINUL ABIDEEN NEELAM
February 28, 2013
COMMISSIONER OF CUSTOMS Vs. DCW LIMITED
June 7, 2013
COMMISSIONER OF CUSTOMS Vs. M/S.LALCHAND BHIMRAJ
June 14, 2013
COMMISSIONER OF CUSTOMS Vs. M/S.MASS TRADING COMPANY
June 5, 2013
COMMISSIONER OF CUSTOMS Vs. ASHIRBAD UDYOG
December 4, 2013
COMMISSIONER OF CUSTOMS Vs. SOUTH INDIA PAPER MILLS LTD.
November 4, 2013
COMMISSIONER OF CUSTOMS Vs. THIRU AROORAN SUGARS LTD.
December 20, 2013
COMMISSIONER OF CUSTOMS Vs. MADURA COATS PVT. LTD.
December 11, 2013
COMMISSIONER OF GIFT TAX, CHENNAI Vs. NEW AMBADI ESTATES PVT LTD
July 23, 2013
COMMISSIONER OF INCOME TAX Vs. OPG METALS P LTD
September 16, 2013
COMMISSIONER OF INCOME TAX Vs. P.ROJES
February 5, 2013
COMMISSIONER OF INCOME TAX Vs. J. MAHALINGAM
July 8, 2013
COMMISSIONER OF INCOME TAX Vs. R.SELVARAJ
July 22, 2013
COMMISSIONER OF INCOME TAX Vs. RELCO PRIVATE LIMITED
July 25, 2013
COMMISSIONER OF INCOME TAX Vs. HEARTLAND KG INFORMATION LIMITED
August 19, 2013
COMMISSIONER OF INCOME TAX Vs. KURUVILLA ABRAHAM
April 16, 2013
COMMISSIONER OF INCOME TAX Vs. A.B.T. INDUSTRIES LTD
April 17, 2013
COMMISSIONER OF INCOME TAX Vs. K.JAYAKUMAR
June 4, 2013
COMMISSIONER OF INCOME TAX Vs. JEEVA RAJA (DIED)
June 17, 2013
COMMISSIONER OF INCOME TAX Vs. VIJAY M.MAHTANEY
June 18, 2013
COMMISSIONER OF INCOME TAX Vs. V.SIVAKUMAR
February 11, 2013
COMMISSIONER OF INCOME TAX Vs. DECO DE TREND
July 2, 2013
COMMISSIONER OF INCOME TAX Vs. KARIMANGALAM ONRIYA PENGAL SEMIPU AMAIPU LTD
March 20, 2013
COMMISSIONER OF INCOME TAX Vs. M/S.RAYALA CORPORATION P. LTD.
June 18, 2013
COMMISSIONER OF INCOME TAX Vs. M.THIRUVENGADAM
June 3, 2013
COMMISSIONER OF INCOME TAX Vs. VIJAY GRANITES PVT. LTD
January 28, 2013
COMMISSIONER OF INCOME TAX Vs. R.SUGANTHA RAVINDRAN
March 6, 2013
COMMISSIONER OF INCOME TAX Vs. SAKUNTALA DEVI KHETAN
March 4, 2013
COMMISSIONER OF INCOME TAX Vs. P.BALASUBRAMANIAN
March 6, 2013
COMMISSIONER OF INCOME TAX Vs. C.S. SRIVATSAN
February 1, 2013
COMMISSIONER OF INCOME TAX Vs. TENNECO RC INDIA PVT. LTD.
July 1, 2013
COMMISSIONER OF INCOME TAX Vs. M/S.SARA LEATHER IDNUSTRIES
March 11, 2013
COMMISSIONER OF INCOME TAX Vs. R.MALLIKA
June 17, 2013
COMMISSIONER OF INCOME TAX Vs. M.YESODHA
February 5, 2013
COMMISSIONER OF INCOME TAX Vs. SHANMUGA GINNING FACTORY
February 18, 2013
COMMISSIONER OF INCOME TAX Vs. E. RAMACHANDRAN
August 13, 2013
COMMISSIONER OF INCOME TAX Vs. CAVINKARE PVT. LTD.
October 28, 2013
COMMISSIONER OF INCOME TAX Vs. SPENCERS AND CO. LTD.
July 9, 2013
COMMISSIONER OF INCOME TAX Vs. RPG TRANSMISSIONS LTD.
July 9, 2013
COMMISSIONER OF INCOME TAX Vs. KADRI MILLS LTD.
September 24, 2013
COMMISSIONER OF INCOME TAX Vs. FISHER SANMAR LTD.
July 23, 2013
COMMISSIONER OF INCOME TAX Vs. BANNARIAMMAN EXPORTS LTD.
September 23, 2013
COMMISSIONER OF INCOME TAX Vs. M/S. GEMINI COMMUNICATION LTD
August 13, 2013
COMMISSIONER OF INCOME TAX Vs. GEM GRANITES (KARNATAKA), AND ORS
November 12, 2013
COMMISSIONER OF INCOME TAX Vs. M/S. INNVOL MEDICAL INDIA LIMITED
September 3, 2013
COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, CHENNAI Vs. RAKESH SARIN
October 21, 2013
COMMISSIONER OF INCOME TAX COIMBATORE Vs. SAKTHI FINANCE LIMITED
February 12, 2013
COMMISSIONER OF INCOME TAX I Vs. SRI.T.ARIVUNIDHI
April 8, 2013
COMMISSIONER OF INCOME TAX I Vs. SHEELA CHRISTIAN CHARITABLE TRUST
February 27, 2013
COMMISSIONER OF INCOME TAX I Vs. M/S.ARMOUR CONSULTANTS P.LTD
March 1, 2013
COMMISSIONER OF INCOME TAX, CHENNAI Vs. DURR INDIA PRIVATE LIMITED
November 5, 2013
COMMISSIONER OF INCOME TAX-I, CHENNAI Vs. CHENNAI PETROLEUM CORPN. LTD
July 9, 2013
COMMISSIONER OF INCOME TAX-III, CHENNAI Vs. EXPRESS NEWSPAPERS LTD.
September 25, 2013
COMMISSIONER OF POLICE, COIMBATORE Vs. SHANMUGAM
November 26, 2013
COMMISSIONER OF SERVICE TAX Vs. SANGAMITRA SERVICES AGENCY
June 27, 2013
COMMISSIONER OF SERVICE TAX Vs. RAMANASEKAR STEELS LTD.
June 13, 2013
COMMISSIONER OF WEALTH TAX MADURAI Vs. SOUTHERN ROADWAYS LTD
July 23, 2013
COMMISSIONER OFFICE OF THE MUNICIPALITY Vs. THENI DISTRICT TALUK CONSUMER AND PARASURAMAN
January 24, 2013
COMMISSIONER SALEM MUNICIPAL CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE
March 5, 2013
COMMISSIONER TAMBARAM MUNICIPALITY WEST TAMBARAM Vs. K.B. VASUDEVAN
December 4, 2013
COMMISSIONER TIRUPPUR MUNICIPALITY Vs. PRESIDING OFFICER
August 2, 2013
COMMISSIONER, THOVALAI PANCHAYAT UNION Vs. P LAKSHMANAN
February 28, 2013
COMMR. OF C. EX. Vs. TUTICORIN ALKALI CHEM. & FERTILIZERS LTD.
December 10, 2013
COMMR. OF C. EX., TIRUCHIRAPALLI Vs. SHREE AMBIKA SUGARS LTD
June 27, 2013
COMMR. OF CENTRAL EXCISE Vs. SOUNDARARAJA MILLS LTD
December 17, 2013
COMMR. OF CUS. Vs. SUZLON ENERGY LTD.
March 14, 2013
COMMR. OF CUS. Vs. POTHYS COTTON PRODUCTS (P) LTD.
December 11, 2013
COMMR. OF CUS. (EXPORT) Vs. SCIENTIFIC INSTRUMENTS CO. LTD.
December 20, 2013
COMMR. OF CUS. (IMPORTS) Vs. SRI MAHARAJA INDUSTRIES
November 21, 2013
COMPETENT AUTHORITY Vs. S.ANANDALAKSHMY
February 22, 2013
COMPETENT AUTHORITY AND ORS Vs. KUMAR PROCESSORS AND ORS
January 11, 2013
CONCRETE PRODUCTS CONSTRUCTIONCO Vs. CHIEF ENGG SOUTHERN RAILWAY
April 23, 2013
CORRESPONDENT Vs. STATE GOVERNMENT AND ORS
December 3, 2013
CORRESPONDENT KONGU ARTS & SCIENCE COLLEGE Vs. ASSISTANT COMMISSIONER OF LABOUR CONTROLLING AUTHORITY
February 7, 2013
CORRESPONDENT VIKAASA HIGHER SECONDARY SCHOOL Vs. STATE OF TAMIL NADU
February 22, 2013
CORRESPONDENT/SECRETARY, ANNAI VELANKANNI COLLEGE Vs. DIRECTOR OF COLLEGIATE EDUCATION
November 12, 2013
COSMOPOLITAN CLUB Vs. PRINCIPAL SECRETARY TO GOVERNMENT
February 19, 2013
CPC PRIVATE LTD. Vs. TAMILNADU ELECTRICITY BOARD
July 5, 2013
CRESCENT AUTO REPAIRS & SERVICES Vs. STATE OF TAMIL NADU
December 18, 2013
CT RAMANATHAN INFRASTRUCTURE Vs. GM SOUTHERN RAILWAY
March 14, 2013
CUDDALORE DISTRICT CENTRAL CO-OPERATIVE BANK LTD. Vs. PRESIDING OFFICER
June 13, 2013
CUSTOMS HOUSE Vs. M/S. LALCHAND BHIMRAJ
June 14, 2013
CYCLOPS GROUPS Vs. ASSISTANT COMMISSIONER OF CUSTOMS
July 29, 2013
D BASKARAN Vs. STATE
July 24, 2013
D D R PROPERTY DEVELOPERS AND BUILDERS PVT LTD AND ORS Vs. DEEPTI INTEGRATED LOGISTICS PVT LTD AND ORS
October 4, 2013
D GEETHA Vs. SECRETARY TO THE GOVERNMENT
April 1, 2013
D HENRY THIAGARAJ Vs. T D SUNDARAVARATHAN AND ORS
March 6, 2013
D JAGANNATHAN Vs. S SATTANATHAN
September 30, 2013
D KOTHANDARAMAN Vs. R KALAIARASI
March 6, 2013
D KUTTI; KANNIAPPAN Vs. UNION OF INDIA
September 30, 2013
D M SRIPATHY Vs. B S RAMACHANDRAN
July 15, 2013
D PADMAVATHI Vs. DIRECTOR OF SCHOOL EDUCATION
June 11, 2013
D RAJAN DEVI Vs. GOVERNMENT OF TAMIL NADU
October 22, 2013
D SENTHAMIL SELVI Vs. STATE OF TAMIL NADU
June 3, 2013
D SHANMUGASUNDARAM Vs. IRUMBARAI PANCHAYAT
February 27, 2013
D THOMAS Vs. DISCIPLINARY AUTHORITY AND CIRCLE DEVELOPMENT
July 4, 2013
D YESUPATHAM Vs. SECRETARY TO GOVERNMENT
December 17, 2013
D. BAKTHAVATCHALAM & OTHERS Vs. CHIEF MANAGER CORPORATION BANK, CHENNAI
July 31, 2013
D. BASKAR Vs. STATE OF TAMILNADU CHENNAI
September 25, 2013
D. LALITHAMALINI Vs. STATE OF TAMIL NADU
March 5, 2013
D. MAHALAKSHMI Vs. COMMISSIONER ST. THOMAS MOUNT PANCHAYAT UNION
February 4, 2013
D. MANIKANDAN Vs. STATE OF TAMIL NADU
August 27, 2013
D. POONGOTHAI Vs. STATE OF TAMIL NADU
November 27, 2013
D. PRANDHAMAN Vs. TOWERS CLUB
November 6, 2013
D. RAMAMURTHY Vs. MAHESWARI
July 29, 2013
D. RAVI Vs. SPORTS DEVELOPMENT AUTHORITY OF TAMIL NADU
October 31, 2013
D. SELVAM Vs. K. SHANMUGAM
October 11, 2013
D. SHANKAR Vs. SPECIAL COMMISSIONER & COMMISSIONER
September 13, 2013
D. SRINIVASAN Vs. D.CHAIRMAN
June 3, 2013
D. STANLEY Vs. DISTRICT ADI-DRAVIDAR AND TRIBAL WELFARE OFFICER TRIVELLORE
June 26, 2013
D. SWAMINATHAN Vs. PRESIDING OFFICER
June 7, 2013
D. THOMAS FRANCO RAJENDRA DEV Vs. DISCIPLINARY AUTHORITY AND CIRCLE DEVELOPMENT OFFICER, STATE BANK OF INDIA
February 8, 2013
D. THULASI Vs. D. SRINIVASAN
February 28, 2013
D.BALACHANDRAN Vs. T.C.SHANMUGAM
March 6, 2013
D.GEETHA Vs. KAVARAI NADIDUMARGAL MAHAJANA SANGAM
April 3, 2013
D.GOPALAKRISHNAN Vs. A.SATHYABHAMA
April 22, 2013
D.HASINA BANU Vs. MEMBER-SECRETARY
August 21, 2013
D.LALITHA Vs. RANGASAN
July 3, 2013
D.MANICKAM Vs. PRESIDENT PERIYA VEERASANGILI PANCHAYAT
April 25, 2013
D.MUNUSAMY Vs. DISTRICT COLLECTOR KRISHNAGIRI
July 10, 2013
D.MURALIDHARAN Vs. INSPECTOR OF POLICE CHENNAI
July 9, 2013
D.PRASAD Vs. SPECIAL DEPUTY COMMISSIONER
January 11, 2013
D.RATHNARAJ Vs. DISTRICT COLLECTOR, KANYAKUMARI
November 7, 2013
D.RAVIKUMAR Vs. MANAGEMENT
April 30, 2013
D.SAROJA Vs. MEERAN SAHIB
January 23, 2013
D.SHAKIRA BANU Vs. EXECUTIVE ENGINEER (O&M), TAMIL NADU ELECTRICITY BOARD, CHENNAI
July 12, 2013
D.SOMASUNDARAM Vs. DIRECTOR GENERAL OF PRISONS
March 1, 2013
D.THIAGARAJAN Vs. MANAGING DIRECTOR TAMIL NADU ADI DRAVIDAR HOUSING
July 4, 2013
D.V. KUMARAN Vs. NAGARAJ @ NAGARAJAN
July 29, 2013
DALLAH ALBARAKA (IRELAND) LIMITED Vs. PENTAMEDIA GRAPHICS KIMITED
April 30, 2013
DALMIA CEMENT (BHARAT) LTD Vs. STATE OF TAMIL NADU
November 27, 2013
DAMAN PRAKASH Vs. SPL. DIR., ENFORCEMENT DIR., G.O.I.
November 22, 2013
DARSANA BAI Vs. C SAROJA
July 25, 2013
DAVAMANI CHRISTOPHER Vs. ASSISTANT COMMISSIONER OF POLICE
August 14, 2013
DECCAN CHRONICLE HOLDINGS LTD AND ORS Vs. AUTHORISED OFFICER, CANARA BANK AND ORS
December 16, 2013
DEEPTHI TRADING COMPANY Vs. AUTHORISED OFFICER ICICI BANK LIMITED
November 26, 2013
DEIVANAI AMMAL Vs. JEYALAKSHMI
August 23, 2013
DEMYANENKO, VOLODYMY Vs. K. SHAJAHAN PROPRIETOR
September 18, 2013
DEMYANENKO, VOLODYMYR AND ORS Vs. R-1 K SHAJAHAN AND ORS
September 18, 2013
DENTAL COUNCIL OF INDIA Vs. BEST DENTAL SCIENCE COLLEGE
September 4, 2013
DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI Vs. M/S. RAKESH SARIN
September 24, 2013
DEPUTY DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. RAMNARAYAN MILLS LIMITED
August 16, 2013
DEPUTY DIRECTOR INSURANCE NO V EMPLOYEES STATE INSURANCE CORP Vs. INDIA PISTONS REPCO LIMITED
November 12, 2013
DEPUTY GENERAL MANAGER Vs. PRESIDING OFFICER
March 12, 2013
DEPUTY REGISTRAR OF CO-OPERATIVES Vs. R.KRISHNAMOORTHY
February 8, 2013
DESIKANANDAPURAM ADI-DRAVIDAR CO-OPERATIVE HOUSE SITE SOCIETY LTD` Vs. GOVERNMENT OF TAMIL NADU, REP. BY ITS SECRETARY, ADI-DRAVIDAR AND TRIBAL WELFARE DEPARTMENT
July 18, 2013
DEUTSCHE TRUSTEE COMPANY LTD Vs. MASCON GLOBAL LTD.
April 23, 2013
DEV'S ELECTRONIC PRIVATE LTD Vs. JOINT SUB REGISTRAR
September 17, 2013
DEVAKOTTAI MUNICIPALITY, REP. BY ITS COMMISSIONER Vs. R. SHANMUGASUNDARAM
January 11, 2013
DEVARAJ Vs. INSPECTOR OF POLICE
November 12, 2013
DEVARASU Vs. STATE
October 21, 2013
DEVI KARUMARIAMMAL Vs. JOINT DIRECTOR OF INCOME-TAX
December 2, 2013
DEVINDRA KULA VELLALAR SANGAM Vs. STATE OF TAMIL NADU
March 13, 2013
DHANALAKSHMI Vs. STATE OF TAMIL NADU
August 23, 2013
DHANALAKSHMI Vs. DEVAKI AMMAL
April 26, 2013
DHANALAKSHMI Vs. KARUPPUSAMY
February 19, 2013
DHANALAKSHMI MILLS LTD. TIRUPUR Vs. R. KRISHNAMURTHY
November 29, 2013
DHANALKSHMI AND ORS Vs. S SELVAM AND ORS
March 8, 2013
DHANDAPANI Vs. VARADHARASU UDAYAR
April 4, 2013
DHANDAPANI Vs. BOMMAYA RAJU
January 29, 2013
DHANDAPANI FINANCE LIMITED Vs. B T RAVI
April 8, 2013
DHARANIAMMA Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
July 31, 2013
DHARMALINGAM Vs. GOVERNMENT OF TAMIL NADU, REP. BY THE SECRETARY TO GOVERNMENT, HOUSING AND URBAN DEVELOPMENT DEPARTMENT
July 12, 2013
DHAYA COLLEGE OF ENGINEERING SIVARAKOTTAI VILLAGE THIRUMANGALAM TALUK Vs. SECRETARY TO GOVERNMENT HIGHER EDUCATION DEPARTMENT GOVERNMENT OF TAMIL NADU
June 7, 2013
DHRITI ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
March 27, 2013
DIAMOND JEWEL Vs. T.R.C.MURALIDHARAN
January 23, 2013
DILLI BABU Vs. M/S.MELWIN ENTERPRISES,
June 12, 2013
DIRECTOR GENERAL OF POLICE Vs. J VIJAYAKUMAR
July 10, 2013
DIRECTOR GENERAL OF POLICE Vs. J.J.NASAR
March 20, 2013
DIRECTOR GENERAL OF POLICE, CHENNAI Vs. EPHTHA
January 29, 2013
DIRECTOR OF RESEARCH AND CHAIRMAN Vs. GREEN EARTH
January 18, 2013
DIRECTOR OF TEACHER TRINING Vs. K.M.BENEDICT CRIZAL
February 22, 2013
DIRECTOR, MOOKAMBIKA INSTITUTE OF MEDICAL SCIENCES Vs. V BALASUNDAR RAJ
January 31, 2013
DISHNET WIRELESS LIMITED Vs. COMMERCIAL TAX OFFICER
December 9, 2013
DISTRICT COLLECTOR & DISTRICT MAGISTRATE Vs. SECRETARY TO GOVERNMENT, HOME AFFAIRS
September 19, 2013
DISTRICT COLLECTOR, THANJORE DISTRICT Vs. PALA NEDUMARAN, CHAIRMAN, BOARD OF TRUSTEES OF ULAGATH THAMIZHAR PERAMAIPPU
November 7, 2013
DISTRICT COLLECTOR/CHAIRMAN, LOCAL PLANNING AUTHORITY Vs. DANIAL THANGARAJ
July 17, 2013
DISTRICT COLLECTOR/CHAIRMAN, LOCAL PLANNING AUTHORITY & ANOTHER Vs. M/S. VISHAAL PROMOTERS (P) LTD., REP. BY ITS CHAIRMAN, R. ILANKOVAN & ANOTHER
July 17, 2013
DISTRICT FOREST OFFICER Vs. B.R.VISWANATHAN
December 20, 2013
DISTRICT MANAGER Vs. MURUGALAKSHMI
March 27, 2013
DIVISIONAL MANAGER Vs. KRISHNAN
December 4, 2013
DIVISIONAL MANAGER Vs. VASANTHA AND ORS
October 4, 2013
DIVISIONAL MANAGER BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. P.S.MOHAN
March 25, 2013
DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LIMITED Vs. V. BOMMURAJ
January 7, 2013
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO. LTD Vs. P.IRULAYEE
January 7, 2013
DIVISIONAL MANAGER NEW INDIA ASSURANCE COMPANY LIMITED Vs. GANGADEVI
March 26, 2013
DIVISIONAL MANAGER THE NEW INDIA ASSURANCE CO. LTD Vs. KASIAMMAL
November 5, 2013
DIVISIONAL MANAGER THE NEW INDIA ASSURANCE CO., LTD Vs. J. PANNERSELVAM
September 11, 2013
DIVISIONAL MANAGER, M/S.UNITED INDIA INSURANCE CO. LTD Vs. APOORVAM AMMAL
September 23, 2013
DIVISIONAL MANAGER, MADURAI Vs. G. SARAVANAN
January 17, 2013
DIVISIONAL MANAGER, NATIONAL INSURANCE CO LTD Vs. TAJ AHAMED AND ORS
November 5, 2013
DIVISIONAL MANAGER, NATIONAL INSURANCE CO LTD , AND ORS Vs. BHUVANESHWARI , AND ORS
September 16, 2013
DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD. Vs. PAULRAJ
July 5, 2013
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. MINOR ANDAL D/O BASKARAN; MOHANLAL
February 25, 2013
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. R KUMARESAN; A SUDALAIYANDI
February 5, 2013
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. M JEYAVEERAN, M MOKKARASU
February 12, 2013
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD Vs. P SUBRAMANI AND ORS
November 8, 2013
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. LTD Vs. P. IRULAYEE
January 7, 2013
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. LTD. Vs. SAMBATH
August 21, 2013
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. LTD. Vs. EZHILARASAI
September 5, 2013
DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED Vs. BUSHRA BEGAM, HAJIM SULTHANA, EJAS SHIRIN, EJAS MOHAMED, ANWAR ALI
February 27, 2013
DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. PUSHPAM AND OTHERS
March 1, 2013
DIVISIONAL MANAGER, ROYAL SUNDARAM ALLIANCE INSURANCE CO, LTD Vs. SARALADEVI
September 12, 2013
DIVISIONAL MANAGER, THE ORIENTAL INSURANCE COMPANY LIMITED Vs. R. MURALEEDHARAN
January 23, 2013
DIVISIONAL MANAGER, UNITED INDIAN INSURANCE CO LTD Vs. T VENKATESAN
October 7, 2013
DIVISIONAL RAILWAY MANAGER Vs. TIRUPUR RAILWAY STATION
March 22, 2013
DOGIPATHI VENKATA BALASUBRAMANIAM Vs. PURASAWALKAM PERMANENT FUND LIMITED
October 8, 2013
DOLLAR COMPANY PVT.LTD. Vs. DEPUTY COMMISSIONER OF CENTRAL EXCISE
March 22, 2013
DOLLY DENIESE Vs. DON BOSCO MATRICULATION
July 23, 2013
DONATUS TONY IKWANUSI Vs. INVESTIGATING OFFICER
January 30, 2013
DONNA ROSSI KITCHEN LINE Vs. D HARIKRISHNAN
July 26, 2013
DR.K.MUMMOORTHY Vs. SUPERINTENDING ENGINEER
February 18, 2013
DR.N.RAMESH KUMAR Vs. SECRETARY HEALTH AND FAMILY WELFARE DEPARTMENT
June 7, 2013
DSL V VENTURES LIC Vs. KAMAKSHI MEMORIAL HOSPITAL PVT LTD
March 18, 2013
DURAI PERIYASAMY Vs. BANGARAM PRIMARY AGRICULTURAL CO-OPERATIVE BANK REPRESENTED BY ITS SPECIAL OFFICER VILLUPURAM
August 30, 2013
DURAIMURUGAN Vs. STATE
January 3, 2013
DURAIRAJ MILLS LTD Vs. SIRUVANEE CLOTHING COMPANY
October 3, 2013
DURAISAMY NAIDU Vs. SIVAPRAKASA MUDALIAR
August 13, 2013
E BALU Vs. DEPUTY INSPECTOR GENERAL OF POLICE
September 3, 2013
E I D PARRY (INDIA) LIMITED Vs. NEW HORIZON SUGAR MILLS LTD AND ORS
October 8, 2013
E MANI AND ORS Vs. REVENUE DIVISIONAL OFFICER TIRUVANNAMALAI AND ORS
November 25, 2013
E NARASHIMALU Vs. E MUNUSAMY NAIDU
June 17, 2013
E TAMILSELVAN Vs. GOVERNMENT OF TAMIL NADU
August 30, 2013
E. KANNIAPPAN Vs. GOVERNMENT OF TAMIL NADU
February 22, 2013
E. KARTHIKEYAN Vs. TAMIL NADU POLLUTION CONTROL BOARD
July 11, 2013
E. SANTHOSH TAMILARASAN Vs. UNION OF INDIA
September 30, 2013
E. SESHAN Vs. UNION OF INDIA AND ORS.
September 25, 2013
E. SHANKER Vs. THE PRESIDING OFFICER, LABOUR COURT AND ANOTHER
August 26, 2013
E. VEDAVANAM Vs. SARAVANAN BALAGURUSWAMY
October 25, 2013
E.DEVADOSS Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES, TIRUVALLUR
July 11, 2013
E.EDWIG Vs. TAMILNADU LEGISLATIVE ASSEMBLY
January 21, 2013
E.GNANAPRAKASAM Vs. DIRECTOR OF MUNICIPAL ADMINISTRATION
January 18, 2013
E.M.SEKAR Vs. JOINT REGISTRAR OF COOPERATIVE SOCIETIES
January 23, 2013
E.MAARI Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION (VILLUPURAM DVN.III) LTD.
June 24, 2013
E.S.MOHIDEEN Vs. MARGADARSI CHITS PVT. LTD., CHENNAI
July 12, 2013
E.THULASI Vs. STATE OF TAMIL NADU
July 1, 2013
E.V. PERUMAL SAMY REDDY Vs. STATE REPRESENTED BY THE DEPUTY COMMISSIONER OF POLICE
October 31, 2013
E.VEDAGIRI Vs. D.VIJAYALAKSHMI
April 30, 2013
EASWARAN DNB FRCS Vs. TAMIL NADU MEDICAL COUNCIL
November 8, 2013
EATMAN FOODS INDIA PRIVATE LIMITED Vs. SAVORIT LTD
July 23, 2013
ECE INDUSTRIES LIMITED Vs. STATE OF TAMIL NADU
June 19, 2013
EICHER MOTORS LIMITED Vs. STATE OF TAMIL NADU
November 6, 2013
ELAMBAL Vs. UNION OF INDIA
September 17, 2013
ELANGO CHANDRAN Vs. STATE
July 15, 2013
ELAVARASAN @ SIVAGNANAPRAKASAM Vs. SECRETARY NEYVELI LIGNITE CORPORATION CUDDALORE
October 29, 2013
ELECTRIC POWER CONSTRUCTION CORPORATION Vs. STERLITE ENERGY LIMITED
March 7, 2013
ELEPHANT G. RAJENDRAN Vs. COMMISSIONER OF POLICE
April 5, 2013
ELITE BUILDERS AND DEVELOPERS AND ORS Vs. DISTRICT COLLECTOR-CUM-CHAIRMAN AND ORS
November 5, 2013
ELIZABETH PACKIAM Vs. STATE OF TAMIL NADU
August 6, 2013
ELLAMMAL Vs. DAVID
January 2, 2013
ELLEN FERROUS CASTINGS PVT. LTD Vs. COMMISSIONER OF C. EX.
October 11, 2013
ELUMALAI Vs. SECRETARY TO GOVERNMENTFINANCE (PENSION) DEPARTMENT SECRETARIAT
December 10, 2013
EMBASSY PROPERTY DEVELOPMENTS LIMITED Vs. JUMBO WORLD HOLDINGS LIMITED
June 20, 2013
EMBIOTIC LABORATORIES (P) LTD Vs. DRUGS INSPECTOR
August 16, 2013
EMCEE TRADERS AND ORS Vs. MANAGER, TAMIL NADU MERCANTILE BANK AND ORS
November 11, 2013
EMPEE DISTILLERIES LIMITED Vs. STATE
October 24, 2013
EMPEE DISTILLERIES LIMITED (POWER DIVISION) Vs. STATE OF TAMIL NADU
October 28, 2013
EMPLOYEES STATE INSURANCE CORPORATION Vs. TOWER RESDYMADES, NAGERCOIL
September 4, 2013
EMPLOYEES' PROVIDENT FUND ORGANIZATION Vs. INSPECTOR GENERAL OF REGISTRATION
September 30, 2013
ENERGO ENGINEERING PROJECTS LTD Vs. AISHWARYA CONSTRUCTIONS
January 28, 2013
ENGINEER-IN-CHIEF, W R O , AND CHIEF ENGINEER (GENERAL) Vs. C L PASUPATHY
February 15, 2013
ENTERPRISE INTERNATIONAL LTD Vs. COMMISSIONER OF CUSTOMS
January 21, 2013
ESAKKIAMMAL Vs. STATE REP. BY THE INSPECTOR OF POLICE
January 28, 2013
ESWARI Vs. V. AMUDHA
September 17, 2013
ESWARI Vs. STATE
January 31, 2013
EURO FABRICS Vs. STARTIME APPARELS
June 6, 2013
EVEREST KENBRIDGE SCHOOL Vs. PRIVATE SCHOOLS FEE DETERMINATION COMMITTEE
September 23, 2013
EVERONN EDUCATION LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 21, 2013
EXECUTIVE ENGINEER Vs. A.KRISHNASAMY
December 13, 2013
EXECUTIVE ENGINEER & ADMINISTRATION OFFICER Vs. M.V.M. CHELLAMUTHU PILLAI
January 21, 2013
EZHIL BHARATHI Vs. SECRETARY TO THE GOVERNMENT COOPERATION
December 20, 2013
EZHILARASI Vs. STATE OF TAMIL NADU
August 14, 2013
F RAMESH Vs. RAMALINGAM
April 18, 2013
F. HOFFMANN-LA ROCHE LTD Vs. INTAS BIOPHARMACEUTICALS LIMITED
April 30, 2013
FAL INDUSTRIES LIMITED Vs. DIRECTORATE GENERAL OF FOREIGN TRADE
August 21, 2013
FARWOOD INDUSTRIES LTD Vs. D.HARIKRISHNAN
January 9, 2013
FATHIKA BIBI Vs. DEVENDRAN
October 3, 2013
FAWAS FOOTWEAR PVT LTD Vs. SCHENKER INDIA PVT LTD AND ORS
October 25, 2013
FEDDERS LLOYD CORPORATION (P) LTD. Vs. DEPUTY COMMISSIONER
June 12, 2013
FELIX @ SANKAR Vs. A.JOSPHINE
March 21, 2013
FELIX RAJKUMAR Vs. STATE BY THE INSPECTOR OF POLICE
January 10, 2013
FERANI HOTELS PRIVATE LTD Vs. K RAHEJA DEVELOPMENT CORPORATION
November 29, 2013
FEROZE S.DHANALIWALA Vs. B.PREMKUMAR
June 4, 2013
FIRDAUS HAWIYYA INDUSTRIES AND ORS Vs. CHIEF MANAGER AND AUTHORISED OFFICER AND ORS
November 28, 2013
FLSMIDTH PVT.LTD Vs. SECAN INVESCAST (INDIA) PVT.LTD
February 1, 2013
FOOD CORPORATION OF INDIA, AND ORS Vs. K M GEORGE AND ORS
November 29, 2013
FORTIS FINANCIAL SERVICES LTD Vs. NEPTUNE INFLATABLES LTD
July 29, 2013
FOXTEQ SERVICES INDIA LTD Vs. COMMISSIONER OF SERVICE TAX
April 3, 2013
FRIDGEHOUSE Vs. G JAGANATHAN
April 2, 2013
FUSO GLASS INDIA PVT LTD. Vs. SUPERINTENDING ENGINEER
June 21, 2013
FUTURE GENERALI INDIA INSURANCE CO. LTD. Vs. DEPUTY SUPERINTENDENT OF POLICE
September 16, 2013
G AMSAVENI Vs. V KOMALA
November 27, 2013
G ANBAZHAGAN Vs. G MANOHARAN
August 30, 2013
G ANNADURAI Vs. DISTRICT COLLECTOR
April 18, 2013
G ARUMUGAM Vs. P JAYARAMAN
April 30, 2013
G CHANDRASEKAR Vs. REGISTRAR CENTRAL ADMINISTRATIVE
July 22, 2013
G CHRISTIAN Vs. GOVERNMENT OF TAMIL NADU
April 18, 2013
G DEVAKADASHAM Vs. DANIEL DIWAKAR
April 15, 2013
G G RAVI Vs. STATE
April 5, 2013
G GNANAPRATHAYINI AND ORS Vs. SECRETARY, TEACHERS RECRUITMENT BOARD, AND ORS
November 27, 2013
G GOPALASWAMY Vs. N RAGHAVULU NAIDU
July 18, 2013
G GURUSWAMY Vs. SAIKUMAR AND ORS
November 27, 2013
G JAGANATHAN Vs. P SUBRAMANIAN AND ORS
August 5, 2013
G JANARDHANAN Vs. SECRETARY TO THE GOVT OF INDIA
February 28, 2013
G JAYAKUMAR Vs. SUPERINTENDING ENGINEER TAMIL NADU ELECTRICITY BOARD AND ORS
August 7, 2013
G K RAVICHANDRAN Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES; SPECIAL OFFICER AND ORS
August 6, 2013
G KANAGA BAI Vs. DISTRICT COLLECTOR
August 6, 2013
G KUPPAN Vs. STATE OF TAMIL NADU
April 15, 2013
G MANI Vs. JEJIGAN
April 25, 2013
G MURUGESAN S/O GOPAL NAICKER Vs. COMMISSIONER, URBAN LAND CEILING AND URBAN LAND TAX
July 19, 2013
G NAGAMANI Vs. SPECIAL TAHSILDAR METRO WATER BOARD POONAMALLEE
September 27, 2013
G NAGENDRAN Vs. DISTRICT ELECTION OFFICER
January 21, 2013
G NITYANANDAM Vs. D SATITHA
April 16, 2013
G S DESINGU Vs. STATE
November 27, 2013
G S DHANDAPANI Vs. G D SELVARAJ
July 29, 2013
G SAMUTHIRAPANDIAN Vs. DISTRICT COLLECTOR
February 5, 2013
G SANKARA VADIVOO Vs. S PALAVANNAM
April 3, 2013
G SEKAR Vs. S JAYANTHI
November 14, 2013
G SELVAM Vs. MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION LTD
July 15, 2013
G SIVARAMAN Vs. P MUTHUKUMARI
September 5, 2013
G SRIDHARAN Vs. CHAIRMAN; SUPERINTENDING ENGINEER AND ORS
August 13, 2013
G SUNDARAARAJAN Vs. STATE OF TAMIL NADU AND ORS
April 12, 2013
G THANGADURAI Vs. STATE
January 8, 2013
G V RAMESH Vs. P MUNUSAMY
September 25, 2013
G VINAYAGAM Vs. GENERAL MANAGER METROPOLITAN TRANSPORT CORPORATION
July 19, 2013
G. AROCKIA MARY Vs. GOVERNMENT OF TAMIL NADU
March 14, 2013
G. BABU GANESH Vs. S. THANU
February 1, 2013
G. BARATHI Vs. STATE OF TAMIL NADU, REP.BY THE SECRETARY TO GOVERNMENT
September 20, 2013
G. CHITTI BABU Vs. S. SUNDARAMURTHY
September 12, 2013
G. GOPAL Vs. STATE OF TAMILNADU
January 8, 2013
G. KRISHNAVENI Vs. REGISTRAR, BHARATHIAR UNIVERSITY
August 29, 2013
G. LOKANAYAKI Vs. VENKATRAJ
February 5, 2013
G. MUTHUKUMAR Vs. CESTAT
December 4, 2013
G. NAGARAJAN Vs. COMMISSIONER, KODAIKANAL MUNICIPALITY
January 7, 2013
G. RAMESH Vs. STATE REP. BY THE INSPECTOR OF POLICE
September 30, 2013
G. RIKHABCHAND Vs. KARUNAKARAN
October 30, 2013
G. SAGAYAM Vs. C. SIVIAH
October 29, 2013
G. SEKAR Vs. COMMISSIONER OF POLICE
February 20, 2013
G. SELVARAJ Vs. SPECIAL COMMISSIONER CHENNAI & ANOTHER
April 15, 2013
G. SOMASUNDARAM & ANR. Vs. THE TAMIL NADU INDUSTRIAL CO-OPERATIVE BANK LTD.
February 13, 2013
G. SOWMYASRI Vs. SUPERINTENDENT OF POLICE, PUDUKOTTAI
January 28, 2013
G. SUBBAMMAL Vs. RAMANI
June 6, 2013
G. SUBRAMANIAN Vs. VEDIYAPPAN
January 10, 2013
G. THANGADURAI Vs. STATE OF TAMIL NADU
January 22, 2013
G. UDHAYAN Vs. MEMBER SECRETARY TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD
April 26, 2013
G. UTHIRAMUTHU Vs. M.C. SUGUMARAN
November 29, 2013
G. VIJAYAKUMAR Vs. GOVERNMENT OF PUDUCHERRY
July 3, 2013
G.ABUBUCKER Vs. M.MURTHY
March 28, 2013
G.ANAND Vs. STATE OF TAMIL NADU
March 5, 2013
G.ANBURAJ Vs. GOVERNMENT OF TAMILNADU
June 17, 2013
G.CHELLAMUTHU PADAYACHI Vs. COMMISSIONER
March 5, 2013
G.DEVARAJI Vs. SELVARAJAN
February 7, 2013
G.EBINAZER Vs. MANAGING DIRECTOR
February 22, 2013
G.GODWIN ROY Vs. DIRECTOR OF LIBRARIES, CHENNAI
July 17, 2013
G.GOVINDARAJ Vs. R.KOTHANDARAMA GOKULDOSS
March 12, 2013
G.GURUSWAMY Vs. SAIKUMAR, I.A.S.
November 27, 2013
G.H. HANEEF Vs. P. MARIMUTHU
January 23, 2013
G.JAYASIMHAN Vs. SECRETARY TO GOVERNMENT
February 25, 2013
G.JEFFREY Vs. BOMBAY BURMAH TRADING CORPORATION LTD
March 26, 2013
G.JULIET Vs. DISTRICT EDUCATIONAL OFFICER
February 27, 2013
G.KESAVAN Vs. B.C.RAMAN
August 16, 2013
G.MURUGAN Vs. STATE BY INSPECTOR OF POLICE
November 19, 2013
G.RAMACHANDIRAN Vs. S.ARUMUGAM
March 6, 2013
G.RAMAMOORTHY Vs. M.S.R.SIVAKUMAR
March 6, 2013
G.SASIKUMAR Vs. STATE OF TAMIL NADU
January 9, 2013
G.SRINIVASAN Vs. K.GANESAN
June 5, 2013
G.SRITHARAN Vs. COMMERCIAL TAX OFFICER
November 18, 2013
G.SUBHAITHAL BEEVI Vs. S.M.A.SERIBJUNISHA
June 24, 2013
G.SUBRAMANI Vs. V.RAJASEKARAN
June 20, 2013
G.THANGAKUMAR Vs. CHIEF EDUCATIONAL OFFICER
January 24, 2013
G.UTHIRAKOTTI Vs. REGIONAL TRANSPORT AUTHORITY, KANCHEEPURAM
July 16, 2013
G.V.NARESH Vs. REGISTRAR
January 21, 2013
G.VEDI Vs. COMMISSIONER AND DIRECTOR
July 8, 2013
G.VENKATACHALAM Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF REVENUE ADMINISTRATION
March 5, 2013
GAJALAKSHMI Vs. STATE OF TAMIL NADU
August 27, 2013
GANAPATHY Vs. MAHESHKUMAR
February 26, 2013
GANAPATHY ALIAS BALA GANAPATHY Vs. SECRETARY TO GOVERNMENT, CHENNAI
July 11, 2013
GANDHIMATHI Vs. P.BABY
September 30, 2013
GANESA GOUNDER Vs. CHAKKARAVARTHY
June 26, 2013
GANESAN Vs. COMMISSIONER SIVAGANGAI MUNICIPALITY
January 28, 2013
GANESH STEELS Vs. CUSTOMS EXCISE AND SERVICE TAX
February 26, 2013
GEETHA Vs. S.SUBRAMANIAM
March 1, 2013
GENERAL MANAGER Vs. M MARIMUTHU
June 28, 2013
GENERAL MANAGER STATE BANK OF INDIA Vs. STATE BANK OF INDIA
June 28, 2013
GENERAL MANAGER, STATE EXPRESS TRANSPORT CORPORATION Vs. M.E. KAJA JAINULLAPAUDEEN
January 3, 2013
GENERAL MANAGER, TAMILNADU STATE TRANSPORT CORPORATION Vs. PRESIDING OFFICER I ADDITIONAL LABOUR COURT
July 8, 2013
GENLITE PRIVATE LTD Vs. STATE OF TAMIL NADU
August 23, 2013
GEORGE ALEXANDER MUTHOOT Vs. S MOHAMMED JALEEL
June 11, 2013
GEORGE BRANCH MANAGER Vs. S KANNAN
August 21, 2013
GIVAUDAN INDIA PVT. LTD Vs. UNION OF INDIA
April 2, 2013
GNANAKSHI CHEMICALS PVT LTD Vs. STATE
April 26, 2013
GNANASEKARAN Vs. ASSISTANT DIRECTOR OF FISHERIES
October 29, 2013
GNANASEKARAN Vs. SULTAN MOHIDEEN
November 13, 2013
GNANASEKARAN, M.B.B.S. Vs. SULTAN MOHIDEEN
November 12, 2013
GNANASUNDARI Vs. AMIRTHALINGAM PILLAI
March 27, 2013
GODREJ & BOYCE MANUFACTURING COMPANY LTD Vs. EXPRESS CONSTRUCTION COMPANYTL
July 3, 2013
GODREJ CONSUMER PROD LTD Vs. S C JOHNSON PROD LTD
January 11, 2013
GODREJ INDUSTRIES LIMITED Vs. STATE OF TAMIL NADU
June 19, 2013
GOODYEAR INDIA LTD Vs. NORTAN INTEC RUBBER P LTD
March 21, 2013
GOPALRAM Vs. STATE
February 28, 2013
GOVERNMENT OF TAMIL NADU Vs. N.RAVICHANDRAN
July 23, 2013
GOVERNMENT OF TAMIL NADU Vs. R.SWAMINATHAN
November 5, 2013
GOVERNMENT OF TAMIL NADU Vs. M VARADARAJAN
February 8, 2013
GOVERNMENT OF TAMILNADU, REP. BY ITS SPECIAL TAHSILDAR Vs. JAYASEKAR, REP. BY HER RECOGNIZED AGENT POWER OF ATTORNEY S.SIMON
July 10, 2013
GOVIND SINGH Vs. A. KHAJA MOHIDDIN
July 30, 2013
GOVINDAMMAL Vs. SECRETARY TO GOVERNMENT
June 21, 2013
GOVINDAMMAL; CHINNAPAPPA; SANKARAN; MANOKARAN Vs. S P RAJKUMAR
June 17, 2013
GOVINDARAJA Vs. VAIRAM
February 25, 2013
GOVINDARAJAN PADAYATCHI Vs. PREMANANDA VIJAYAKUMAR @ PREM ANAND
September 10, 2013
GOVINDARAJU Vs. VIJAYALAKSHMI
January 24, 2013
GOVINDASAMY Vs. STATE OF TAMIL NADU
June 18, 2013
GOVINDASAMY Vs. DHANDAPANI
November 18, 2013
GOVINDASAMY Vs. E. MUTHULAKSHMI
March 1, 2013
GOWRI Vs. STATE OF TAMIL NADU
March 6, 2013
GOWRI Vs. I V PARTHASARATHY AND ANOTHER
January 7, 2013
GOWRI ASHRAM Vs. DIRECTOR OF INCOME-TAX
April 29, 2013
GOWRIAMMAL Vs. T. MEENAKSHI
March 22, 2013
GRACE MATRICULATION SCHOOL Vs. PRIVATE SCHOOLS FEE DETERMINATION
February 19, 2013
GREEN POWER REALTORS PRIVATE LTD , Vs. DEPUTY COMMISSIONER OF INCOME TAX,
April 23, 2013
GREENLAND EXPORTS (P) LTD. Vs. ASSISTANT COMMISSIONER
March 21, 2013
GREETWEL CARDS [INDIA] Vs. ITC LIMITED
April 2, 2013
GUDALUR TALUK MUSLIM ORPHANAGE COMMITTEE Vs. REGIONAL PROVIDENT FUND COMMISSIONER
February 26, 2013
GUNA @ VELLA GUNA @ GUNASEKARAN Vs. S. VELAYUDHAM
November 4, 2013
GURU NANAK COLLEGE Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
August 6, 2013
GURUVIJAYAN Vs. SECRETARY TO THE GOVERNMENT, DEPARTMENT OF HOME
September 10, 2013
H RAMACHANDRAN Vs. SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE DEPARTMENT
March 14, 2013
H. FERNANDO Vs. ALLIED COAL (P) LTD
January 11, 2013
H. JAINULLABUDEEN Vs. COMMISSIONER CORPORATION OF CHENNAI
September 13, 2013
HABIUNNISA Vs. STATE OF TAMIL NADU
January 7, 2013
HAJI WAPPA Vs. STATE
July 19, 2013
HAMSAVENI Vs. INSPECTOR OF POLICE
February 18, 2013
HARI FABRICS Vs. KULANDAIVEL
July 18, 2013
HARI KRISHNAN Vs. STATE
August 30, 2013
HARIDAS PURUSHOTHAMAS Vs. CHENNAI METROPOLITAN WATER
January 24, 2013
HARIHAR ALLOYS PVT. LTD Vs. SUPERINTENDING ENGINEER
March 12, 2013
HARIKRISHNAN Vs. ELUMALAI; STATE OF TAMIL NADU
February 8, 2013
HARIKRISHNAN DAGA Vs. LOKNATH RAO
August 7, 2013
HARISH GOPAL Vs. CASTROL INDIA LTD.
August 16, 2013
HARVEY NAGAR RESIDENTS WELFARE ASSOCIATION Vs. DISTRICT COLLECTOR, MADURAI
March 13, 2013
HAVA AMMAL (DECEASED) AND ORS Vs. JAHABAR ALI (DECEASED) AND ORS
August 14, 2013
HDFC BANK Vs. STATE, REP.BY THE INSPECTOR OF POLICE, CHENNAI
July 29, 2013
HEMA MOHNOT Vs. STATE
January 21, 2013
HEMALATHA Vs. S CHANDRASEKARAN
September 4, 2013
HINDUJA LEYLAND FINANCE Vs. KAILASH CHANDRA SETHI
April 9, 2013
HINDUJA LEYLAND FINANCE LIMITED Vs. JAFFER KHAN
April 5, 2013
HINDUJA LEYLAND FINANCE LIMITED Vs. ROBERT SAM
March 5, 2013
HINDUSTAN CONTAINER TERMINAL Vs. TIRUVOTTIYUR MUNICIPALITY
August 27, 2013
HINDUSTAN PETROLEUM CORPORATION LTD Vs. SAROJ RAJANIKANT
April 29, 2013
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. P.V. SUBBIAH
April 19, 2013
HINDUSTAN UNILIVER LIMITED Vs. ANNAPOORNA FOODS
January 31, 2013
HINDUSTRAN PETROLEUM CORPORATION LIMITED Vs. V.RAJENDRAN
June 24, 2013
HOEWITZER ORGANIC CHEMICAL CO Vs. DIRECTOR GENERAL OF FOREIGN TRADE
April 12, 2013
HOME SECRETARY GOVERNMENT OF TAMIL NADU Vs. ERA.SELVAM
April 13, 2013
HOTEL GURU PVT. LTD. Vs. DEPUTY DIRECTOR,REGIONAL OFFICE
March 25, 2013
HWASHIN AUTOMOTIVES INDIA PVT. LTD. Vs. STATE OF TAMIL NADU
November 21, 2013
HYUNDAI MOTOR INDIA LTD Vs. REVISIONAL AUTHORITY
January 7, 2013
I PADMAVATHY Vs. STATE OF TAMIL NADU
July 2, 2013
I SHEIK MATHAR Vs. TAMILNADU ELECTRICITY BOARD AND ORS
December 17, 2013
I.RAMACHANDRAN Vs. GOVERNMENT OF TAMIL NADU
February 22, 2013
I.RAVICHANDRAN @ RAVI SAM Vs. STATE REPRESENTED BY THE PRINCIPAL SECRETARY TO GOVERNMENT
January 4, 2013
I.SURIYA Vs. CHIEF SECRETARY TO GOVERNMENT
August 14, 2013
ICICI LOMBARD GENERAL INSURANCE CO. LTD Vs. KANNUSAMY
January 24, 2013
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. CHINNASAMY
November 4, 2013
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. RAJENDRAN
August 26, 2013
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. SUMATHI AND ORS
November 12, 2013
ICICI LOMBARD MOTOR INSURANCE CO LTD Vs. M SENTHIL KUMAR @ KARUPUSAMY
November 20, 2013
IDBI BANK LIMITED Vs. OFFICIAL LIQUIDATOR
October 4, 2013
IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. SARASWATHI AND ORS
January 10, 2013
IFFCO TOKKIYO GENERAL INSURANCE CO. LTD. Vs. C.SUGANANDAM
November 19, 2013
IFFCO TOKYO GENERAL INSURANCE COMPANY PRIVATE LIMITED Vs. V KANDASAMY; V MURUGESAN
February 5, 2013
IFFCO TOKYO GENERAL INSURANCE COMPANY PRIVATE LIMITED Vs. ARUKKANI; V MURUGESAN
February 5, 2013
IFFCO TOKYO GENERAL INSURANCE COMPANY PRIVATE LIMITED Vs. M ELANGIYAM; V MURUGESAN
February 5, 2013
ILAYAPERUMAL Vs. MADRAS CEMENTS
November 8, 2013
ILAYARAJA Vs. STATE
April 12, 2013
IMPERIAL GRANITES PVT. LIMITED Vs. STATE OF TAMIL NADU
April 30, 2013
IN RE Vs. STATE
February 12, 2013
IN RE : PETER RAMESH KUMAR, ADVOCATE Vs. XYZ
November 22, 2013
IN RE: INTERNATIONAL TRAVEL HOUSE PVT. LTD Vs. STATE
April 17, 2013
IN RE: STERLITE INDUSTRIES (INDIA) LTD. Vs. STATE
July 25, 2013
INDIA CEMENT CAPITAL LIMITED Vs. AUTO PINS LTD
March 15, 2013
INDIA CEMENTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
February 11, 2013
INDIA CEMENTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
June 27, 2013
INDIA CEMENTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
October 31, 2013
INDIA PISTONS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 10, 2013
INDIA SALES CORPORATION Vs. COMMISSIONER OF CUSTOMS
April 30, 2013
INDIAN AUTO GAS COMPANY LIMITED Vs. K RADHA LAKSHMI
April 2, 2013
INDIAN BANK Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
April 30, 2013
INDIAN BANK ASSET RECOVERY MANAGEMENT BRANCH Vs. OFFICIAL LIQUIDATOR
June 24, 2013
INDIAN BANK CIRCLE OFFICE Vs. V.K. BALAJI
July 5, 2013
INDIAN GARNET SAND CO. (P) LTD Vs. STATE OF TAMIL NADU
February 5, 2013
INDIAN OIL CORPORATION LTD Vs. BHAGAWAN BALA SAI ENTERPRISES
April 22, 2013
INDIAN OVERSEAS BANK Vs. C.R.CHANDRASEKARAN
June 17, 2013
INDIRA Vs. KUPPU
March 18, 2013
INDIRA Vs. PRINCIPAL SECRETARYTO GOVERNMENT
June 5, 2013
INDIRA DEVI Vs. G SURESH
April 30, 2013
INDRANI Vs. VIJAYAKUMAR
March 14, 2013
INDU DEVI Vs. AGARWAL SAREE CENTER
January 21, 2013
INDUMATHI Vs. PRESIDENT K.RAYAVARAM VILLAGE PANCHAYAT
April 2, 2013
INDUS IND BANK LTD Vs. MULCHAND B JAIN
February 13, 2013
INICO INBARAJ Vs. STATE
August 14, 2013
INSTITUTE OF THE BROTHERS OF ST. PATRICK Vs. STATE
September 18, 2013
INTEGRATED SERVICE POINT PRIVATE LIMITED Vs. DIRECTOR OF SUGAR
February 26, 2013
INTELLIGENCE OFFICER NCB Vs. SELVI
April 3, 2013
ISAC NEWTON Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD
October 28, 2013
ISSAC ISAAC MATHAI Vs. SOWKHYA WAY2HEALTH P. LTD.
March 1, 2013
IT EXPRESSWAY LIMITED Vs. ASCENT ENGINEERS
March 27, 2013
ITAKEM FINECHEM P. LTD Vs. TAURUS GKK LEATHERS P. LTD.
March 19, 2013
ITC LIMITED Vs. SECRETARY TO GOVERNMENT AND ORS
December 5, 2013
ITC LTD. Vs. COMMISSIONER OF C. EX., CHENNAI-IV
December 6, 2013
IYAPPAN Vs. STATE
March 27, 2013
J JAMES Vs. MANAGER, STATE BANK OF PATIALA, CHENNAI
December 19, 2013
J PARVATHY Vs. ABDUL RAHIM AND ORS
October 31, 2013
J STANISLAUS Vs. UNION OF INDIA
March 15, 2013
J W MANJULA VIJAYAKUMARI AND ORS Vs. STATE OF TAMIL NADU
June 11, 2013
J. ALEX PONSEELAN Vs. DIRECTOR GENERAL OF POLICE
November 7, 2013
J. ANANTHA MERCELIN Vs. M. BARANIRAJ UDAIYAR
January 3, 2013
J. ANTONY CLARA Vs. STATE OF TAMILNADU
October 1, 2013
J. JOHN JABA SINGH Vs. K. INDIRA
September 23, 2013
J. JOSEPH IRUDAYARAJ Vs. JOINT DIRECTOR OF SCHOOL EDUCATION
November 6, 2013
J. SADIQ BATCHA Vs. A. MOHAMED KASIM
March 22, 2013
J. SHIVAKUMAR Vs. P.N.T. CHANDRU, MANAGING DIRECTOR
September 24, 2013
J. SUMATHI Vs. SUPERINTENDENT OF POLICE
January 9, 2013
J. UMAMAGESWARI Vs. P. SOUNDARARAJAN
September 20, 2013
J.ABDUL RAHIM Vs. STATE OF TAMIL NADU
November 19, 2013
J.AKILA Vs. STATE OF TAMIL NADU
January 29, 2013
J.BHAKTHAVATHSALA RAO Vs. CORPORATION OF CHENNAI
June 26, 2013
J.JAYABALS Vs. JUNIOR ELECTRICITY ENGINEER TAMIL NADU
July 10, 2013
J.M.V. AMARJOTHI Vs. DIRECTOR OF MEDICAL EDUCATION
September 25, 2013
J.R. SIVAGNANAM Vs. DISTRICT COLLECTOR, OFFICE
February 8, 2013
J.RAJAGOPALAN Vs. UMA MAHESWARI
August 16, 2013
J.S. GODWIN Vs. J.S. JASHMIN STELLAH
November 27, 2013
J.SAJITH Vs. SECRETARY TO THE GOVERNMENT
April 22, 2013
J.SEKAR Vs. METROPOLITAN TRANSPORT CORPORATION
January 4, 2013
J.SELVAM Vs. DISTRICT COLLECTOR
August 20, 2013
J.SIVAKUMAR Vs. GOVERNMENT OF TAMIL NADU
November 19, 2013
JABAMALAIMANICKAM Vs. MALAISAMY
April 3, 2013
JAGANATHAN Vs. PRESIDING OFFICER
April 15, 2013
JAGDALE INDUSTRIES LIMITED Vs. HALEWOOD LABORATORIES PVT LTD
April 12, 2013
JAMUNA Vs. KARMEGAM
June 20, 2013
JANA STEELS Vs. ASSISTANT COMMISSIONER (CT)
July 17, 2013
JAYA @ JAYALAKSHMI Vs. PADMA @ PADMAVATHI
April 4, 2013
JAYACHANDRAN Vs. MANJULA
October 11, 2013
JAYACHANDRAN & BROS. Vs. NAGAPATTINAM MUNICIPALITY
July 26, 2013
JAYAKRISHNA FLOUR MILLS PVT.LTD Vs. CHAIRMAN, RAILWAY BOARD, RAIL BHAVAN
March 27, 2013
JAYAKUMAR AND ANOTHER Vs. NITHYANANDAM AND ANOTHER
June 20, 2013
JAYAKUMAR, FORMERLY INSPECTOR OF POLICE, NIB CID Vs. THE SECRETARY TO GOVERNMENT, HOME (POL.II) DEPARTMENT AND THE DIRECTOR GENERAL OF POLICE
December 12, 2013
JAYALAKSHMI Vs. TAMIL NADU
August 13, 2013
JAYALAKSHMI Vs. GANAPATHY
November 5, 2013
JAYAM & CO, REPRESENTED BY ITS PARTNER, S JAYAPRAKASH Vs. ASSISTANT COMMISSIONER (CT) MAIN AMAINDAKARAI
July 17, 2013
JAYAMOORTHY Vs. PALANI
June 24, 2013
JAYANTH BHATTACHARJEE Vs. LALIT STEEL SUPPLIERS
May 15, 2013
JAYAVEL Vs. STATE
April 15, 2013
JAYAVEL @ JAYABAL Vs. ANURATHA
December 20, 2013
JEEVANA SCHOOLS Vs. STATE OF TAMIL NADU
September 19, 2013
JESSOP AND CO LTD AND ORS Vs. STATE OF TAMIL NADU AND ORS
November 7, 2013
JEYAM Vs. MINOR REJIMOON
July 19, 2013
JEYAM Vs. K PARAMESWARI
August 30, 2013
JEYAMANI Vs. SECRETARY TO THE GOVT
April 23, 2013
JOEL Vs. STATE OF TAMIL NADU
August 14, 2013
JOHARA UMMAL Vs. S M OMAR
July 10, 2013
JOINT COMMISSIONER (CT)-III Vs. MKS INDUSTRIES
November 4, 2013
JOINT SECRETARY, MINISTRY OF FINANCE Vs. RAMA SUBBA REDDY ARAVA
February 28, 2013
JOSEPH Vs. DEPUTY INSPECTOR GENERAL OF POLICE
August 22, 2013
JOSEPH ATHMA PILLAI Vs. R. GOVINDARAJAN
January 31, 2013
JOSEPH JAYARAJ Vs. PRESIDING OFFICER, LABOUR COURT, PONDICHERRY
November 19, 2013
JOTHI Vs. JOINT SUB-REGISTRAR, DISTRICT REGISTRAR
September 20, 2013
JOTHI ENGINEERING WORKS Vs. STATE OF TAMIL NADU
September 25, 2013
JOTHIMANI (DECEASED) AND ORS Vs. M PALANISAMY AND ORS
August 5, 2013
K A THIRUPATHI RAJA Vs. ASWIN KOTNIS
August 30, 2013
K ARASU Vs. K N MURALI AND ORS
December 18, 2013
K ARUMUGAM Vs. MEERA
July 15, 2013
K ARUMUGAM Vs. SECRETARY TO GOVERNMENT AND ORS
August 30, 2013
K BALADHANDAYUDAM Vs. P S R SATHIYAMURTHY
April 2, 2013
K C V NAVAKANTHAN Vs. R VENKATACHALAM; UNITED INDIA INSURANCE COMPANY LIMITED
February 6, 2013
K CHANDRABOSE Vs. STATE REP. BY INTELLIGENCE OFFICER
April 26, 2013
K D P PROPERTIES PVT LTD Vs. SUB REGISTRAR
March 13, 2013
K DAYALAN Vs. COMMANDANT TN SPECIAL POLICE III BATTALION AND ORS
October 9, 2013
K DESAM AND ORS Vs. N VENUGOPAL AND ORS
November 28, 2013
K DHARMARAJ Vs. MANAGEMENT OF METROPOLITAN TRANSPORT CORPORATION LTD
November 4, 2013
K GAJENDRAN Vs. DISTRICT COLLECTOR SALEM
December 18, 2013
K JEYAVEERAN Vs. DISTRICT COLLECTOR, MADURAI DISTRICT AND ORS
November 18, 2013
K K RAMASAMY Vs. KANNAPPAN
April 3, 2013
K KAMARAJ Vs. STATE
March 22, 2013
K KRISHNAMURTHY Vs. K SURESH KUMAR
March 19, 2013
K KUBERAN Vs. MANAGEMENT OF EXPRESS PUBLICATIONS LTD
September 3, 2013
K M KARUPPANA GOUNDER Vs. REVENUE DIVISIONAL OFFICER
July 29, 2013
K MADAIYAN AND ORS Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION AND ORS
November 19, 2013
K MADHAVAN NAIDU S/O M K RAJAGOPAL NAIDU AND ORS Vs. RAJINI BALAKRISHNAN AND ORS
November 18, 2013
K MALLIKESAN Vs. GENERAL MANAGER
April 5, 2013
K MANOHARAN Vs. PRESIDING OFFICER LABOUR COURT MADURAI
December 6, 2013
K MEENAKSHI AND ORS Vs. CHAIRMAN, TEACHERS RECRUITMENT BOARD AND ORS
November 21, 2013
K MUNISWARI Vs. REGIONAL DIRECTOR
June 18, 2013
K MURUGESAN Vs. K GOVINDAN
April 19, 2013
K MURUGESWARI Vs. CHAIRMAN, TEACHERS RECRUITMENT BOARD AND ORS
November 20, 2013
K MUTHALAGU; K MURUGESWARI AND ORS Vs. GOVERNMENT OF TAMIL NADU AND ORS
September 20, 2013
K MUTHUVENI Vs. SECRETARY MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT CHENNAI
August 23, 2013
K N PUSHPAVALLI Vs. BAR COUNCIL OF TAMIL NADU
February 26, 2013
K P ELUMALAI Vs. RAJI PILLAI AND ORS
February 13, 2013
K PERIYASAMY Vs. WTATE, BY INSPECTOR OF POLICE
January 31, 2013
K R NARAYANAN AND ORS Vs. N SRINIVASAN AND ORS
August 27, 2013
K RADHAKRISHNAN Vs. LAND COMMISSIONER
August 12, 2013
K RAGHUPATHY Vs. K R PANEERSELVAM
July 16, 2013
K RAJAMANICKAM Vs. S VALLI
September 3, 2013
K RAJENDRAN Vs. STATE OF TAMIL NADU
August 5, 2013
K RAJENDRAN Vs. TAMILNADU INDUSTRIAL DEVELOPMENT CORPORATION LTD
June 4, 2013
K RAJENDRAN Vs. CHIEF SECRETARY AND ORS
December 19, 2013
K RAMAKRISHNAN Vs. A BABU; NATIONAL INSURANCE COMPANY LIMITED
March 12, 2013
K RAMESH KUMAR Vs. STATE
April 12, 2013
K RANGASAMY Vs. REGISTRAR STATE HUMAN RIGHTS
February 15, 2013
K RANJANI Vs. STATE OF TAMIL NADU AND ORS
November 26, 2013
K S ABDUL RASHID Vs. STATE OF TAMIL NADU AND ORS
August 22, 2013
K S CHANDRASEKARAN Vs. MARAGATHAMMAL
August 13, 2013
K S KUMARASAMY Vs. MOHAMMED ISMAIL MANZIL WAKF
July 10, 2013
K S M AMINTHA SHARIFA Vs. EXECUTIVE ENGINEER ZONE X CORPORATION OF CHENNAI
August 30, 2013
K S MASTHAN Vs. DISTRICT COLLECTOR AND ORS
October 3, 2013
K SAMUNDI GOUNDER Vs. SAMARAJ
April 5, 2013
K SANKARAN Vs. PRESIDING OFFICER
August 12, 2013
K SANTHANAKRISHNAN Vs. DEPUTY SUPERINTENDENT OF POLICE MAYILADUTHURAI
August 6, 2013
K SATHYAMURTHY Vs. JOINT REGISTRAR
February 22, 2013
K SEGAR Vs. M RAMASAMY
July 18, 2013
K SENTHILKUMAR Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
August 16, 2013
K SESHADRI; MALATHI SESHADRI; VIJAY SESHADRI; GAYATHRI RAJKUMAR; SRIVIDYA JAIGANESH; ANIL SESHADRI Vs. VASANTHA BALAKRISHNAN; K GOPAL; K GOPAL
April 5, 2013
K SHANMUGAM Vs. C SAMIAPPAN
September 10, 2013
K SHANMUGAM AND ORS Vs. JAYAKUMAR AND ORS
September 17, 2013
K SIVAKUMAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX AND ORS
November 26, 2013
K SUBRAMANIAN Vs. UNION OF INDIA AND ORS
December 10, 2013
K SUNDARPRASAD Vs. S KULASEKARAALWAR; ORIENTAL INSURANCE COMPANY LIMITED
February 28, 2013
K THANGAVEL Vs. RAMASAMY
February 26, 2013
K THAYUMANAVAN Vs. DIRECTOR GENERAL OF POLICE
August 6, 2013
K V CHITRA Vs. INSPECTOR GENERAL (REGISTRATION) AND ORS
November 8, 2013
K V VANAJA Vs. SECRETARY TO GOVERNMENT
March 7, 2013
K VETRISELVAN Vs. REGISTRAR TAMIL NADU DR MGR MEDICAL UNIVERSITY
June 14, 2013
K-BIT BRAVE SOURCING PVT. LTD. Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
September 11, 2013
K. ABDUL MUNEER Vs. CHAIRMAN, TAMILNADU ELECTRICITY
September 20, 2013
K. ALAGARSAMY Vs. UNION OF INDIA
September 6, 2013
K. ANBUKKARASI Vs. SECRETARY, TAMIL NADU PUBLIC SERVICE COMMISSION
August 14, 2013
K. AROCKIYARAJ Vs. CHIEF JUDICIAL MAGISTRATE
August 27, 2013
K. ARUNAGIRINATHAN Vs. VENUGOPAL
July 8, 2013
K. BALAKRISHNAN Vs. DEPUTY SECRETARY TO GOVT
June 28, 2013
K. BALAMURUGAN Vs. SUPERINTENDENT OF POLICE, DINDIGUL
February 1, 2013
K. BALASUBRAMANIAN Vs. R. PADMA
September 16, 2013
K. BALU Vs. UNION GOVERNMENT OF INDIA, REP. BY ITS SECRETARY & OTHERS
February 25, 2013
K. BHAGYALAKSHMI Vs. DEPUTY COMMISSIONER OF INCOME TAX, MEDIA CIRCLE-I
December 3, 2013
K. CHITHIRAISELVAM Vs. C. VEERABATHIRAN
January 3, 2013
K. DESIKAN Vs. STATE OF TAMIL NADU
March 7, 2013
K. DORAIAN Vs. GOVERNMENT OF TAMIL NADU, REPRESENTED BY SECRETARY
February 4, 2013
K. DURAISAMY Vs. I.C. SUBRAMANIAM
October 31, 2013
K. GANGADARAN Vs. DISTRICT COLLECTOR
May 17, 2013
K. GUNASEKARAN Vs. MANAGEMENT OF THE NILGIRIS
September 30, 2013
K. ILANGOVAN Vs. DISTRICT COLLECTOR, COIMBATORE DISTRICT
November 4, 2013
K. JEYASABARINATHAN Vs. DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD. & ANOTHER
August 22, 2013
K. KALIAPPAN Vs. REVENUE DIVISIONAL OFFICER
January 24, 2013
K. KANNAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX, TAMIL NADU
October 1, 2013
K. KANTHA RAO Vs. MURUGESA REDDY
October 29, 2013
K. KARTHIK S/O K. KALAIVANAN Vs. JAYANTHI JYENGAR
October 11, 2013
K. KULANTHAIVEL PILLAI Vs. PASUMPONTHEVAR
January 28, 2013
K. KUMARAN Vs. CENTRAL PENSION ACCOUNTING OFFICE TRIKOOT, NEW DELHI
November 28, 2013
K. MADHAVAN Vs. K.N. SEKAR GENERAL POWER OF ATTORNEY
July 29, 2013
K. MAIDEEN Vs. A. BHAVA NATHAR
January 28, 2013
K. MANI Vs. STATE OF TAMIL NADU
November 18, 2013
K. MEGALA @ PERUNTHIRU Vs. DEPUTY REGISTRAR OF COOPERATIVE SOCIETIES
January 4, 2013
K. MURUGAN Vs. M. MAHESWARI
July 15, 2013
K. MURUGESAN Vs. INSPECTOR GENERAL OF REGISTRATION
January 10, 2013
K. NAGU Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE
January 9, 2013
K. PARTHASARATHY Vs. INSEPCTOR OF POLICE, KANNANKURUCHI
October 29, 2013
K. PONNUSAMY Vs. REGIONAL TRANSPORT OFFICER
September 17, 2013
K. PREMA Vs. HOTEL SARAVANA BHAVAN
November 29, 2013
K. RAJENDRAN Vs. AMBIKAVATHY
January 8, 2013
K. RAMAJEYAM Vs. STATE
November 25, 2013
K. RAMALAKSHMI Vs. SWARNALATHA
November 4, 2013
K. RAMARAJ Vs. STATE BY INSPECTOR OF POLICE CBCID
December 12, 2013
K. RENGANATHAN Vs. COMMISSIONER AND SECRETARY TO GOVERNMENT OF TAMIL NADU
March 6, 2013
K. SAMBATH @ CHIDAMBARANATHAN Vs. SUPERINTENDENT ENGINEER
January 2, 2013
K. SATHYAMOORTHY Vs. MUNICIPAL COMMISSIONER,
January 9, 2013
K. SELVAMANI Vs. STATE OF TAMIL NADU
September 25, 2013
K. SELVARA Vs. ADDITIONAL DIRECTOR
January 7, 2013
K. SELVARAJ Vs. LIFE INSURANCE CORPORATION OF INDIA
July 5, 2013
K. SENTHIL KUMAR Vs. SUPERINTENDENT OF POLICE
September 13, 2013
K. SHANTHI Vs. K. SELVAM
January 24, 2013
K. SINGARAM Vs. PADALATRI NARASIMHASWAMY DEVASTHANAM SINGAPERUMAL KOIL AND GOVINDAN
February 12, 2013
K. SRINIVASA RAO Vs. S. NARAYANAN
December 20, 2013
K. SRINIVASAN Vs. STATE OF TAMIL NADU
June 5, 2013
K. SUBRAMANI Vs. P. VENKATACHALAM
January 8, 2013
K. THIAGARAJAN @ THOZHAR THAIGU Vs. COMMISSIONER OF POLICE
October 1, 2013
K. VAIRAVEL PRAKASH Vs. J. JAYALATHA
January 23, 2013
K. VASIKARAN Vs. DISTRICT LEVEL VIGILANCE COMMITTEE
October 31, 2013
K. VIJAYAKUMARI Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU PROHIBITION AND EXCISE DEPARTMENT
January 11, 2013
K.A. ABUTHAHIR Vs. N. JEEVAKANTHAN
October 3, 2013
K.A. GURUSEKAR Vs. SECRETARY TO GOVERNMENT
September 27, 2013
K.A. SHANMUGASUNDARAM Vs. STATE OF TAMILNADU
January 11, 2013
K.A. ZIA-UL-HUQUE Vs. THE PRINCIPAL DISTRICT JUDGE AND ANOTHER
February 25, 2013
K.A.LOGAN Vs. SUPERINTENDENT OF POLICE
June 11, 2013
K.ALAGUSUNDARAM Vs. GANGA @ GANGABAI
January 2, 2013
K.ARUMUGAM Vs. SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION & WATER SUPPLY DEPARTMENT, CHENNAI
August 30, 2013
K.ASHOK Vs. K.PUTTASAMY
July 12, 2013
K.BALAMURUGAN Vs. SUPERINTENDENT OF POLICE
February 1, 2013
K.BALASUBRAMANIAN Vs. DIRECTOR GENERAL OF POLICE TAMIL NADU
February 26, 2013
K.BHASKARAN Vs. COMMISSIONER OF CENTRAL EXCISE
February 6, 2013
K.C. PALANISAMY Vs. CHANDRAN RATNASWAMI
March 22, 2013
K.C.DURAI @ ALAGAPPAN Vs. STATE INSPECTOR OF POLICE
November 8, 2013
K.E.JAYARAMAN Vs. R.BALAKRISHNAN
July 15, 2013
K.ELANGO Vs. SECRETARY STATE OF TAMIL NADU
April 22, 2013
K.G. SOUNDARARAJ Vs. DISTRICT MAGISTRATE
February 5, 2013
K.GOVINDASAMY Vs. A.RAJAMANI
June 24, 2013
K.GOWRAN Vs. STATE OF TAMILNADU
January 24, 2013
K.J. MATHIYALAGAN Vs. DHIVYA
March 11, 2013
K.JAYANTHI Vs. STATE
June 20, 2013
K.K.KARTHIKEYAN Vs. C.R.DEIVASIGAMONY CHETTY
June 17, 2013
K.KALAISELVI Vs. CHENNAI PORT TRUST
March 4, 2013
K.KALAIVANAN Vs. SUPERINTENDENT OF POLICE
March 20, 2013
K.KARAI GOWDER Vs. G.SIDDAN
November 13, 2013
K.KHAYATHRI Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
April 3, 2013
K.KRISHNAMOORTHY Vs. STATE OF TAMIL NADU
August 14, 2013
K.KRISHNAMURTHY Vs. K.SURESH KUMAR
March 19, 2013
K.LOGANATHAN Vs. K.SAHADEVAN
February 25, 2013
K.M. AZMATHULLAH BADSHA Vs. SANTHI SWARUP PATNAIK
July 31, 2013
K.M. MOHAMMED FAZAL Vs. ASHRAF
November 27, 2013
K.M.KATHEEJA Vs. APPELLATE TRIBUNAL
July 3, 2013
K.M.RAMANATHAN Vs. RENGASAMY
February 1, 2013
K.M.THAMBURAJAN Vs. TRICHY CAFE (P) LTD
July 12, 2013
K.MEENAKSHI SURESH Vs. SECRETARY TO GOVERNMENT
April 18, 2013
K.MUNUSAMY Vs. TAMIL NADU STATE TRANSPORT CORPORATION
November 22, 2013
K.MURUGESAN Vs. JOINT COMMISSIONER
April 1, 2013
K.MUTHUKUMAR Vs. CHAIRMAN, TAMIL NADU ELECTRICITY BOARD (TNEB), CHENNAI
July 12, 2013
K.MUTHUKUMARAN Vs. TEACHERS RECRUITMENT BOARD, REP BY ITS CHAIRMAN
July 18, 2013
K.N. NEHRU Vs. STATE REP. BY DY. S.P. VIGILANCE AND ANTI CORRUPTION, TRICHY
December 19, 2013
K.N. SHANMUGARAMASAMY Vs. DISTRICT COLLECTOR, ERODE
December 17, 2013
K.N. THIAGARAJAN Vs. COMMISSIONER OF CUSTOMS
March 26, 2013
K.NEDUMARAN Vs. CHAIRMAN
March 8, 2013
K.P. ANNADURAI Vs. KALAISELVI
March 22, 2013
K.P.A.MANOKARAN Vs. A.SUBBULAKSHMI
January 2, 2013
K.P.ELAYAPPAN Vs. STATE OF TAMIL NADU
January 23, 2013
K.P.JAYASINGH GLADSTON Vs. AIRPORTS AUTHORITY OF INDIA REP. BY ITS SENIOR MANAGER
February 28, 2013
K.P.S.JAYACHANDRAN Vs. S.JAYASURIYAN
October 22, 2013
K.PALANISAMY Vs. STATE OF TAMIL NADU
September 28, 2013
K.PANDIAN Vs. CHAIRMAN LIC OF INDIA
July 25, 2013
K.PERIYASAMY Vs. SHRIRAM CHITS TAMIL NADU(P)LTD.
February 27, 2013
K.PHILIPRAJA Vs. SUPERINTENDENT OF POLICE
December 13, 2013
K.RAJA USSAIN Vs. S.JOTHI BAI
January 3, 2013
K.RAKKIANNA GOUNDER Vs. SECRETARY GOVERNMENT OF TAMIL NADU
November 29, 2013
K.RAMAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT
December 5, 2013
K.RAVEENDRAN Vs. GOVERNMENT OF TAMILNADU
March 27, 2013
K.S. KUPPUKANNAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT
October 7, 2013
K.S. KUPPUSAMY Vs. COMMISSIONER HINDU RELIGIOUS & CHARITABLE ENDOWMENTS
April 29, 2013
K.S. PALANISAMI Vs. K.S. PONGULAPPAN
October 9, 2013
K.S.MANI Vs. BOARD,TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD
February 4, 2013
K.S.VENKATESAN Vs. SUB INSPECTOR OF POLICE
June 17, 2013
K.SARAVANAN Vs. ICICI BANK LIMITED
September 30, 2013
K.SATHYASEELAN Vs. TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD
February 26, 2013
K.SEKAR Vs. R.PALANIVELU
July 3, 2013
K.SELVARAJ Vs. CAROLINE SOJASINGARAYAR
August 16, 2013
K.SHANKAR Vs. DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINE
February 22, 2013
K.SUBHA Vs. DEPUTY INSPECTOR GENERAL OF POLICE
March 4, 2013
K.SUGUNA Vs. TAMIL NADU ELECTRICITY GENERATION AND DISTRIBUTION CORPORATION
April 30, 2013
K.SWAMINATHAN Vs. STATE OF TAMIL NADU
October 11, 2013
K.THILAK KUMAR Vs. CHIEF CONTROLLING REVENUE AUTHORITY & INSPECTOR GENERAL OF REGISTRATION
March 6, 2013
K.UGRAPANDIAN Vs. K.E.RAMALINGAM
June 26, 2013
K.V. LAKSHMIPATHY Vs. J. SENTHAMIZH SELVI
November 26, 2013
K.V. NAGARAJAN Vs. STATE OF TAMILNADU
February 4, 2013
K.VADIVELU Vs. RANGASAMY
September 16, 2013
K.VAIKKAM Vs. S.MEENAMBAL
January 7, 2013
K.VASANTHAKUMARI Vs. K.NAGAPPAN
June 24, 2013
K.VEERABATHIRAN Vs. GOVERNMENT OF TAMIL NADU
August 20, 2013
K.VELMURUGAN Vs. STATE
November 13, 2013
K.VELU Vs. SECRETARY TO GOVERNMENT
December 13, 2013
K.VIJAYAKUMAR Vs. DEPUTY SUPERINTENDENT OF POLICE
November 12, 2013
K.VIJAYALAKSHMI Vs. B.PRAKASHAM
January 10, 2013
KADAR BEEVE Vs. ALAGAPPA GOUNDER
August 20, 2013
KAIRUNNISA BEGUM Vs. B.N.SREEDHARA MURTHY
January 11, 2013
KALAI MAGAL ALLOYS STEEL PVT. LTD. Vs. CESTAT, CHENNAI
December 19, 2013
KALAI SELVI Vs. STATE
July 31, 2013
KALAIYAPPA ROADWAYS Vs. REGIONAL TRANSPORT AUTHORITY, MADURAI
November 25, 2013
KALANITHI MARAN Vs. R. KRISHNAMURTHY
February 13, 2013
KALAPANA RADHA Vs. KUTTIYAPPAN
July 29, 2013
KALAVATHY Vs. CHIEF ENGINEER/GENERAL, P.W.D. DEPARTMENT
September 18, 2013
KALIAMMAL Vs. CHENNIAPPA GOUNDER
July 24, 2013
KALIAMMAL Vs. MUTHUSAMY
April 26, 2013
KALIDAS Vs. K P SUBBIAN
July 25, 2013
KALIDAS @ GOVINDAN Vs. MEMBER SECRETARY PUDUCHERRY PLANNING AUTHORITY
December 11, 2013
KALIMUTHU Vs. ASAR KALAIRAJA
June 20, 2013
KALIMUTHU AND ORS Vs. MUNIAKKANNAN S/O NATESAN AND ORS
November 8, 2013
KALIVARATHAN Vs. COMMISSIONER
April 17, 2013
KALLAKURICHI CO-OPERATIVE SUGAR MILLS AND ORS Vs. MANICKAM AND ORS
November 8, 2013
KALPANA Vs. SECRETARY TO GOVERNMENT
February 21, 2013
KALYANI Vs. PRABU
March 15, 2013
KAMAKSHI NEELAKANDAN Vs. NISHA
September 27, 2013
KAMAL BABBAR Vs. M/S.ARUNA HOTELS LTD
April 8, 2013
KAMALA Vs. STATE OF TAMIL NADU
June 4, 2013
KAMALA Vs. SAROJINI
March 15, 2013
KAMALA Vs. KULANTHAIVEL
December 11, 2013
KAMALA Vs. DISTRICT COLLECTOR, DHARMAPURI DISTRICT, DHARMAPURI AND ORS
October 31, 2013
KAMALAKANNAN Vs. KASTHURI
June 24, 2013
KAMATCHI Vs. JANARDHANAN
March 21, 2013
KANCHI ANBUDURAI Vs. REVENUE DIVISIONAL OFFICER
June 19, 2013
KANCHI NAGAR KUDIYIRUPPOR URIMAIYALARGAL NALA SANGAM AND S. VENKATACHALAM Vs. M. RAJA
February 15, 2013
KANDASAMY Vs. SELVAM
July 9, 2013
KANDASAMY Vs. SYED HASHIM
November 19, 2013
KANDASAMY Vs. EKAMBARESHWARAR
July 24, 2013
KANDHAIAH Vs. DURAIRAJ; EDVID AMMAL AND ORS
June 5, 2013
KANDHATHAL Vs. MUTHAMMAL
July 19, 2013
KANI ALIAS KANIAMMA Vs. STATE
June 21, 2013
KANNAMMAL Vs. THE SUB-REGISTRAR O/O THE SUB-REGISTRAR, VILLUPURAM & OTHERS
April 10, 2013
KANNAN Vs. THIRUMARAN
April 1, 2013
KANNAN Vs. SPECIAL COMMISSIONER AND COMMISSIONER FOR URBAN LAND CEILING AND URBAN LAND TAX
April 15, 2013
KANNIAMMAL Vs. STATE OF TAMIL NADU
June 5, 2013
KANNIYAMMAL Vs. PARIVEL
February 7, 2013
KANNIYAPPAN; SANTHI Vs. B HYDER ALI AND ORS
October 7, 2013
KANTHAMAL Vs. DIRECTOR GENERAL OF POLICE
June 4, 2013
KANYAKA FINE WELD LTD Vs. SUPERINTENDING ENGINEER
January 9, 2013
KARIAPPAN Vs. KONDAPPAN ALIAS KONDATHU GOUNDER AND ORS
August 2, 2013
KARNAM THAKKA BABU Vs. STATE REP. BY INSPECTOR OF POLICE
March 25, 2013
KARTHICK Vs. COMMISSIONER OF POLICE
July 8, 2013
KARTHIK V.R. THONDAIMAN Vs. RAJAGOPALA THONDAIMAN
November 21, 2013
KARUPAATHAL Vs. MUTHUSAMI
July 24, 2013
KARUPPAIAH Vs. NEELAKANDAN
January 23, 2013
KARUPPAN Vs. STATE OF TAMIL NADU
August 1, 2013
KARUPPANNAN Vs. SUPERINTENDENT OF POLICE
August 21, 2013
KARUPPASAMY Vs. VIJAYA
March 15, 2013
KARUPPU Vs. STATE OF TAMIL NADU
February 27, 2013
KARUPPUSAMY Vs. K.C.PALANISAMY
June 11, 2013
KARVENDAN Vs. STATE
November 22, 2013
KASIMANI Vs. THANGAVEL ASARI MALAYARASU THEVAR
January 24, 2013
KASTHURI Vs. C SHANKAR
July 5, 2013
KASTHURI AMMAL Vs. G SAMPATH
February 22, 2013
KASTHURIRANGAN Vs. COMMISSIONER
April 25, 2013
KASTURI & COMPANY Vs. MANAGER TAMIL NADU MERCANTILE BANK CHENNAI
October 29, 2013
KASTURI COMMODITIES PVT LTD Vs. K SHAJAHAN
July 26, 2013
KASTURI COMMODITIES PVT LTD Vs. K SHAJAHAN AND ORS
August 16, 2013
KATHIRESAN Vs. STATE
December 9, 2013
KATTU RAJA Vs. STATE
April 30, 2013
KATTURAJA Vs. STATE
October 29, 2013
KATTURAJA Vs. STATE REPRESENTED BY THE DEPUTY SUPERINTENDENT OF POLICE
January 31, 2013
KAVI BHARATHI VIDYALAYA Vs. SPECIAL OFFICER PRIVATE SCHOOLS FEES DETERMINATION COMMITTEE
April 29, 2013
KAVITHA AND ORS Vs. S PADMANABAN AND ORS
October 29, 2013
KAYA INFRAATECH PROJECTS Vs. AUTHORISED OFFICER
January 3, 2013
KAYA LVIZHI Vs. A SHANMUGAM
February 20, 2013
KDH PROPERTIES PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 2, 2013
KENNEL CLUB OF INDIA Vs. UNION OF INDIA
February 8, 2013
KHAJA MOHIDEEN Vs. M.MOHAMMED SALIHA
July 4, 2013
KHIVRAJ MOTORS LIMITED Vs. STATE OF TAMIL NADU
July 3, 2013
KIRAN Vs. STATE OF TAMIL NADU
July 17, 2013
KIRUBAKARAN Vs. COMMISSIONER
November 13, 2013
KITTUSAMY @ KRISHNAN Vs. STATE BY THE INSPECTOR OF POLICE
November 8, 2013
KONDI, S/O.CHITHAN Vs. SELLAMUTHU, S/O. PERIYAN
January 24, 2013
KONE ELEVATOR INDIA PVT. LTD. Vs. COMMERCIAL TAX OFFICER
February 8, 2013
KONE ELEVATOR INDIA PVT. LTD. Vs. SECRETARY MINISTRY OF FINANCE
April 2, 2013
KONGUNADU ARTS AND SCIENCE COLLEGE Vs. GNANAMBIGAI MILLS LTD
September 30, 2013
KOTAK MAHINDRA BANK Vs. R.SUBRAMANIAN
February 21, 2013
KOTTESWARI Vs. MURUGESA CHETTIAR
February 1, 2013
KOUSALYA RAMAKRISHNAN Vs. B.S. PADMAVATHY
November 28, 2013
KOVAIL MANDALA EX SERVICEMEN Vs. UNION OF INDIA
August 5, 2013
KRISHNA EDUCATIONAL & SOCIAL TRUST Vs. INCOME TAX OFFICER
January 31, 2013
KRISHNAKUMAR Vs. V.SEETHALAKSHMI
January 7, 2013
KRISHNAMOORTHY Vs. GOVERNMENT OF TAMIL NADU
August 2, 2013
KRISHNAMOORTHY Vs. NAGESHWARI
April 10, 2013
KRISHNAMOORTHY AND ORS Vs. SUBRAMANIAN AND ORS
November 14, 2013
KRISHNAMURTHY Vs. KARTHIKEYAN, BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LIMITED
April 4, 2013
KRISHNAN Vs. GOVERNMENT OF TAMIL NADU
June 14, 2013
KRISHNASAMY Vs. KANNIKA
August 5, 2013
KRISHNASAMY Vs. KANNIKA
July 25, 2013
KRISHNAVENI Vs. SUPERINTENDING ENGINEER KADAMPARAI ELECTRICITY GENERATION BLOCK
July 10, 2013
KSB PUMPS LIMITED Vs. DEPUTY COMMISSIONER FAST TRACK ASSESSMENT CIRCLE-II
April 8, 2013
KSHATRIYA VIDHYASALA Vs. GOVERNMENT OF TAMIL NADU
July 19, 2013
KSJ METAL IMPEX (P) LTD Vs. UNDER SECRETARY GOVERNMENT OF INDIA
January 21, 2013
KSP EDUCATIONAL TRUST Vs. GOVERNMENT OF PUDUCHERRY
November 21, 2013
KUBRABAI Vs. M/S. HYDRAULICS & PRIME MOVERS AGENCIES, PVT. LTD.
August 30, 2013
KULANDAISAMY Vs. INSPECTOR OF POLICE
March 7, 2013
KULANDAIVEL PADAYACHI (DECEASED) AND ORS Vs. MUTHUVEL PADAYACHI AND ORS
February 18, 2013
KULLAN Vs. STATE, REP. BY THE INSPECTOR OF POLICE
August 29, 2013
KUMAR Vs. STATE REPRESENTED BY
March 8, 2013
KUMAR Vs. DHANAPAL
September 30, 2013
KUMARAGIRI TEXTILES Vs. PRESIDING OFFICER
January 29, 2013
KUMARASAMY GOUNDER Vs. V.PALANISAMY
January 23, 2013
KUMI @ KUMARAN Vs. STATE REP. BY INSPECTOR OF POLICE
April 19, 2013
KUMUDHINI SUDHAKAR Vs. STATE BANK OF INDIA
February 26, 2013
KUNJAMMA Vs. LARENCE JOHN
January 2, 2013
KUNJARAM Vs. STATE OF TAMIL NADU
October 30, 2013
KUPPAMMAL Vs. UMAYARANI
March 13, 2013
KUPPAMMAL (DIED) AND ORS Vs. VALLIAMMAL AND ORS
August 13, 2013
KURUMANS PAZHANKUDI (TRIBAL) MAKKAL SANGAM Vs. STATE OF TAMIL NADU AND ORS
October 31, 2013
KUTTI PORICHAN KANDY FOUSY Vs. SPECIAL SECRETARY TO GOVERNMENT
August 13, 2013
KWALITY FUN FOODS AND RESTAURANTS (P.) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 29, 2013
KWALITY TEXTILES Vs. STATE OF TAMIL NADU
August 23, 2013
L AND T FINANCE LTD Vs. G G GRANITES
September 6, 2013
L BAJAJ @ VENKATRAMANAN Vs. RAJI @ RAJASREE
November 19, 2013
L RAVI Vs. PRESIDING OFFICER
July 25, 2013
L SUDALAI Vs. GOKULAM CHIT AND FINANCE COMPANY PVT LTD
November 14, 2013
L. MUTHUSELVI Vs. GOVERNMENT OF TAMIL NADU
October 8, 2013
L. SRINIVASAN Vs. STATE REP BY THE INSPECTOR OF POLICE
September 13, 2013
L. SURESH Vs. YASOTHAMMAL
October 11, 2013
L.MUTHAIAH Vs. SECRETARY TO GOVERNMENT, COMMERCIAL TAXES DEPARTMENT, CHENNAI
August 30, 2013
L.P.ALAGHAPPA CHETTIAR Vs. V.JANARDHANAN
June 19, 2013
L.VENKADESHAN Vs. STATE BY THE ADDITIONAL DEPUTY
March 13, 2013
LAKSHMANAN Vs. STATE BY INSPECTOR OF POLICE
October 25, 2013
LAKSHMI Vs. K RAMANI
April 30, 2013
LAKSHMI Vs. A GANESAN
August 21, 2013
LAKSHMI Vs. SECRETARY TO THE GOVERNMENT
April 22, 2013
LAKSHMI Vs. SECRETARY TO GOVERNMENT
July 16, 2013
LAKSHMI Vs. V NAGARAJAN AND ORS
September 24, 2013
LAKSHMI BRICK INDUSTRIES Vs. TAX RECOVERY OFFICER XXVII
February 1, 2013
LAKSHMI MOHAN Vs. AIRTECH PROJECTS ENGINEERS PVT. LTD
March 22, 2013
LAKSHMI PULVERISERS AND ORS Vs. MANAGING DIRECTOR, TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD AND ORS
November 22, 2013
LAKSHMI TRAVELS Vs. INDIAN BANK
July 29, 2013
LALITHA Vs. PONNUSWAMY
January 10, 2013
LALITHA BHARANI Vs. GOVERNMENT OF TAMIL NADU REP BY SECRETARY TO GOVERNMENT AND ORS
November 26, 2013
LANCO INFRATEC LIMITED Vs. CHIEF GENERAL MANAGER (CONTRACTS), NEYVELI LIGNITE CORPORATION LTD
October 10, 2013
LAND ACQUISITION OFFICER, SPECIAL TAHSILDAR (ADW), TINDIVANAM Vs. SUNDARAM
February 6, 2013
LARSEN AND TOUBRO LIMITED AND ORS Vs. UNION TERRITORY OF PONDICHERRY AND ORS
November 8, 2013
LASKHMI RAUSCHENBACH Vs. VALUESOURCE TECHNOLOGIES (P) LTD AND ORS
April 19, 2013
LATHA Vs. K. PURUSHOTHAMAN
October 30, 2013
LATHA Vs. STATE OF TAMIL NADU
July 31, 2013
LATHA KALICHAMY Vs. UNION OF INDIA
January 10, 2013
LBEAAR MATRIC HIGHER SECONDARY SCHOOL, REP. BY ITS CHAIRMAN Vs. COMMISSIONER REVENUE ADMINISTRATION
July 15, 2013
LEAAP INTERNATIONAL PVT. LTD Vs. COMMISSIONER OF SERVICE TAX
April 30, 2013
LEELAVATHI Vs. S. GOVINDAN
April 19, 2013
LEENA ROSELINE @ LEEMA Vs. STATE
October 24, 2013
LEKSHMIPURAM COLLEGE SOCIETY Vs. DISTRICT REGISTRAR KANYAKUMARI DISTRICT
February 7, 2013
LENOVO INDIA (P) LTD Vs. STATE REP. BY INSPECTOR OF POLICE
November 20, 2013
LEO MATRICULATION HIGHER SECONDARY SCHOOL Vs. CHAIR PERSON, PRIVATE SCHOOLS FEE DETERMINATION COMMITTEE
February 8, 2013
LINGA NADAR Vs. MANOHARI
January 28, 2013
LIOYED INSULATIONS (INDIA) LTD. Vs. MAKWUDS INDIA P LTD.
March 19, 2013
LOGANAYAKI Vs. V.SIVAKUMAR
March 21, 2013
LOGESWARI Vs. DISTRICT COLLECTOR
April 4, 2013
LOOMTEX EXPORTS Vs. COMMISSIONER OF C. EX. & S.T.
December 4, 2013
LORDS PARK HOTEL Vs. STATE OF TAMIL NADU
February 22, 2013
LOUIS Vs. SUB-INSPECTOR OF POLICE LALGUDI POLICE
February 1, 2013
M A NITHYANANDA EKAVATHI Vs. SRINATH SRIDEVAN AND ORS
January 30, 2013
M ABDUL REHMAN Vs. MANAGING DIRECTOR METRO TRANSPORT CORPORATION (CHENNAI) LTD AND ORS
September 27, 2013
M ANNAKALANJIYAM Vs. EXECUTIVE ENGINEER; ASSISTANT ACCOUNTS OFFICER
July 31, 2013
M ARUL BOSE Vs. MEMBER SECRETARY, SPORTS DEVELOPMENT AUTHORITY OF TAMIL NADU
August 6, 2013
M ARUMUGHAM AND ORS Vs. S NANAM AND ORS
October 24, 2013
M ASHOK KUMAR Vs. N JANARTHANA
April 18, 2013
M CHINNAPILLAI Vs. DISTRICT COLLECTOR
April 10, 2013
M CHINNATHAMBI Vs. PRESIDIND OFFICER LABOUR COURT SALEM
November 20, 2013
M CHITRA Vs. SPECIAL DEPUTY COLLECTOR (STAMPS), CUDDALORE AND ORS
October 1, 2013
M DORAI Vs. CHURCH OF SOUTH INDIA SYNOD AND ORS
April 5, 2013
M EASWARAMOORTHY Vs. C EASWARAMOORTHY
July 29, 2013
M EDWIN ROSARIO AND ORS Vs. GOVERNMENT OF TAMIL NADU, AND ORS
November 11, 2013
M GANDHI AND ORS Vs. REVENUE DIVISIONAL OFFICER HOZUR, KRISHNAGIRI DISTRICT AND ORS
November 13, 2013
M J KANIGAPAREMESHWARI; N GOPI Vs. P V NAGARAJ AND ORS
September 26, 2013
M JAYAKUMAR Vs. GOVERNMENT OF TAMIL NADU
September 13, 2013
M JAYANTHI Vs. ELECTION COMMISSION OF INDIA AND ORS
April 5, 2013
M K V K PALRAJAN Vs. S PERUMAL AND ORS
March 12, 2013
M KAMARAJ Vs. EXECUTIVE ENGINEER, TAMIL NADU SLUM CLEARANCE BOARD, MADURAI
November 20, 2013
M KANDASAMY AND ORS Vs. V SUBRAMANIAN AND ORS
August 26, 2013
M KASIRAJAN CO-ORDINATOR TAMIL NADU OPEN UNIVERSITY AND ORS Vs. DISTRICT COLLECTOR, THOOTHUKUDI DISTRICT AND ORS
November 13, 2013
M KATHAPERUMAL Vs. COMMISSIONER; DISTRICT COLLECTOR
August 22, 2013
M KUMAR AND ORS Vs. M MOHANKUMAR AND ORS
November 18, 2013
M L NARAYANAN AND ORS Vs. REVENUE DIVISIONAL OFFICER HOSUR, KRISHNAGIRI DISTRICT AND ORS
November 11, 2013
M LAKSHMANAN Vs. SECRETARY TO GOVERNMENT
July 31, 2013
M LAKSHMI NARAYANA CHOUDHARY Vs. OFFICIAL LIQUIDATOR, HIGH COURT, MADRAS
April 30, 2013
M M MOHAMED ALI Vs. ELITE ELECTRONICS
September 5, 2013
M MAHALINGAM Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS
April 17, 2013
M MAHENDIRAN Vs. SUPERINTENDENT OF POLICE
June 25, 2013
M MANICKAM Vs. R PONNAMMAL
November 26, 2013
M MARIAPUSHPAM Vs. ACCOUNTANT GENERAL AND ORS
August 7, 2013
M MOHANAN Vs. NEW INDIA ASSURANCE CO LTD ,; R SRINIVASAN; S PRIYADARSHINI
April 15, 2013
M MURUGAN Vs. CO-OPERATIVE SUB REGISTRAR/FIELD AND ORS
November 4, 2013
M MURUGESAN Vs. REVENUE DIVISIONAL OFFICER DHARMAPURI, DHARMAPURI DISTRICT
November 26, 2013
M NAGAJOTHI Vs. INSPECTOR GENERAL OF REGISTRATION AND ORS
February 1, 2013
M NAGARAJAN Vs. KUMUDHAVALLI
November 11, 2013
M OBILLIAPPA Vs. DISTRICT COLLECTOR AND CHAIRPERSON AND ORS
November 5, 2013
M PACKRISAMY Vs. ARBITRATOR/DISTRICT COLLECTOR AND ORS
December 12, 2013
M PADMAVATHY Vs. GOVERNMENT OF TAMIL NADU
June 17, 2013
M PAUL AMMAL Vs. DISTRICT COLLECTOR AND ORS
December 6, 2013
M PIRAVI PERUMAL Vs. CHIEF SECRETARY GOVERNMENT OF TAMIL NADU
July 3, 2013
M PONGIANAN Vs. STATE OF TAMIL NADU
July 3, 2013
M PRABHARAN Vs. SUPERINTENDING ENGINEER
December 20, 2013
M R CHANDRASEKARAN Vs. N SWAMINATHAN (DIED) NANDAKUMAR
August 22, 2013
M R TILES Vs. STATE OF TAMILNADU
November 13, 2013
M RAJAMANICKAM Vs. STATE OF TAMIL NADU
August 23, 2013
M RAJAPPA ALIAS SULTAN Vs. STATE OF TAMIL NADU; DISTRICT COLLECTOR/DISTRICT MAGISTRATE COLLECTORATE; SUPERINTENDENT OF CENTRAL PRISON
January 9, 2013
M RAJENDRAN Vs. M CHINNAPPAN
November 5, 2013
M RAMACHANDRAN Vs. CHAIRMAN, TAMIL NADU PUBLIC SERVICE COMMISSION AND ORS
August 30, 2013
M RAMAKRISHNAN Vs. DISTRICT COLLECTOR AND ORS
December 6, 2013
M RAMASUBRAMANI Vs. CENTRAL ADMINISTRATIVE
September 30, 2013
M RAMULA Vs. STATE OF TAMIL NADU
June 21, 2013
M RAVINDRAN Vs. V RAMACHANDRAN
April 15, 2013
M S MOHAMMED ARIF Vs. M DEVADOSS
April 8, 2013
M S MURUGESAN Vs. DISTRICT COLLECTOR
April 5, 2013
M S SARAVANAN Vs. S M JEYARAJ
November 4, 2013
M SADDAM Vs. REGISTRAR TAMIL NADU DR MGR MEDICAL UNIVERSITY CHENNAI 32
December 20, 2013
M SARASWATHY Vs. UNION OF INDIA
November 29, 2013
M SEKAR CT NO 824580182 CENTRAL INDUSTRIAL SECURITY FORCE Vs. CHAIRMAN AND MANAGING DIRECTOR AND ORS
November 18, 2013
M SENTHAMIZH SELVAN Vs. UNION OF INDIA
July 3, 2013
M SHYAMALA; MINOR M ABIRAMI; MINOR M ANUSUYA; MINOR M ARTHI; R PONNAMMA Vs. UNION OF INDIA
September 30, 2013
M SIVAKUMAR Vs. DIRECTOR, SHAHI EXPORT HOUSE, AND ORS
November 7, 2013
M SUMATHI Vs. RADHA AMMAL (DIED) AND ORS
December 19, 2013
M SUSEELA Vs. STATE OF TAMIL NADU
July 4, 2013
M SUSEELAMMA Vs. CHIEF CONTROLLING REVENUE AUTHORITY, CHENNAI
October 28, 2013
M THANGAVEL Vs. DEPUTY COMMISSIONER OF LABOUR
August 27, 2013
M THANGAVEL Vs. ASSISTANT SUPERINTENDENT OF POLICE VIGILANCE AND ANTI CORRUPTION
October 11, 2013
M THIAGARAJAN Vs. COLLECTOR AND ORS
November 26, 2013
M THIYAGARAJAN Vs. GEETHA
February 21, 2013
M VASANTHA RAJALAKSHMI Vs. SECRETARY TO GOVERNMENT
July 8, 2013
M VEERAPATHIRAN Vs. REVENUE DIVISIONAL OFFICER
November 21, 2013
M VELUDURAI Vs. STATE
June 17, 2013
M VIJAY ANAND Vs. CUSTOMS EXCISE AND SERVICE TAX
April 15, 2013
M VISVASAM Vs. BLOCK DEVELOPMENT OFFICER (VILLAGE PANCHAYAT) MELA NEELITHANALLUR AND OTHERS
October 29, 2013
M. ABDUL HASAN Vs. A. MAIMOONAMAL
December 20, 2013
M. ABDUL MAJEED KHAN Vs. SURAIYA BEGAM
January 4, 2013
M. AMMASIAMMAL Vs. GENERAL MANAGER SOUTHERN RAILWAYS
January 23, 2013
M. BALASUBRAMANIAM Vs. M. RATHNA
July 16, 2013
M. BASHEER AHAMED Vs. COMMISSIONER OF INCOME TAX
February 18, 2013
M. CHANDRASEKARAN Vs. SECRETARY HEALTH & FAMILY WELFARE DEPARTMENT
July 30, 2013
M. CHELLAPANDI NADAR Vs. J. SUBBULAKSHMIAMMAL
January 11, 2013
M. CHINNASAMY Vs. THE TAMIL NADU ELECTRICITY BOARD REP. BY ITS CHAIRMAN & ANOTHER
February 11, 2013
M. DHARMALINGAM Vs. ANBU
October 30, 2013
M. DHAVAMANI CHRISTOBER Vs. S. DAVID AMIRTHA RAJAN
January 1, 2013
M. DHAVAMANI CHRISTOBER Vs. S. DAVID AMIRTHA RAJAN
January 30, 2013
M. EASWARAN Vs. D. HARIHARAN
January 30, 2013
M. ESAKIRAJ Vs. DISTRICT COLLECTOR, TIRUNELVELI DISTRICT, TIRUNELVELI
August 6, 2013
M. GANESAN Vs. STATE
November 28, 2013
M. GOVINDAN Vs. STATE
November 25, 2013
M. GOVINDASAMY Vs. S. SULOCHANA
February 8, 2013
M. HAKEEM MAIDHEEN Vs. G. MURUGESAN
January 2, 2013
M. JAYABHARATHI Vs. ADDITIONAL CHIEF SECRETARY/COMMISSIONER OF REVENUE
June 14, 2013
M. JAYAKUMAR Vs. GOVERNMENT OF TAMILNADU
September 13, 2013
M. JAYARAJ @ RAMAJAYAM Vs. UNION OF INDIA
December 16, 2013
M. JEYASANKAR Vs. R. MALATHI
January 22, 2013
M. JIKKI Vs. R. RAJAGOPALAN
September 19, 2013
M. JOSEPH LOUIS ALOYSIUS Vs. J.J. MOHAN
October 7, 2013
M. KANNAN Vs. REGISTRAR, MADURAI KAMARAJ UNIVERSITY
January 21, 2013
M. KANTHIMATHI Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER
January 30, 2013
M. KARUPPAIAH Vs. STATE OF TAMIL NADU REP. BY ITS SECRETARY
January 30, 2013
M. KASI Vs. INDIAN BANK
February 21, 2013
M. KASIRAJAN CO-ORDINATOR TAMIL NADU OPEN UNIVERSITY Vs. DISTRICT COLLECTOR, THOOTHUKUDI DISTRICT
November 13, 2013
M. KENDRA DEVI Vs. THE GOVERNMENT OF TAMILNADU, REP. BY ITS SECRETARY, LABOUR AND EMPLOYMENT DEPARTMENT, FORT ST. GEORGE, CHENNAI AND ORS.
January 22, 2013
M. KUMARAN Vs. STATE
September 27, 2013
M. MANIMARAN Vs. SPECIAL COMMISSIONER FOR REVENUE
September 12, 2013
M. MANOHARAN Vs. ASSISTANT EXECUTIVE ENGINEER TAMIL NADU
July 17, 2013
M. MOHANAN Vs. R. SRINIVASAN
April 15, 2013
M. MURUGESAN Vs. R. RAMESWARI
January 4, 2013
M. MUTHUMUNIYANDI Vs. DIRECTOR, O/O THE SOCIAL WELFARE
January 9, 2013
M. NATARAJAN Vs. STATE OF TAMIL NADU, REP. BY SECRETARY
August 1, 2013
M. NAZAR Vs. KASARA BEEVI
January 28, 2013
M. OCHU BALU Vs. COMMISSIONER OF POLICE
February 6, 2013
M. PALANIAPPAN Vs. DISTRICT REGISTRAR, VIRUDHUNAGAR REGISTRATION DISTRICT & ANOTHER
April 15, 2013
M. PARAMASIVAM Vs. AYYANAR
January 23, 2013
M. PARI Vs. STATE OF TAMIL NADU REP. BY ITS SECRETARY
June 18, 2013
M. PREMA Vs. LAKSHMI
January 31, 2013
M. PRINCE MANOHAR Vs. BHIMA LAKSHMI NARASAMMAH
November 20, 2013
M. RAJAPPA @ SULTAN Vs. STATE OF TAMIL NADU REPRESENTED BY ITS SECRETARY TO GOVERNMENT
January 9, 2013
M. RAJENDRAN Vs. M. SHANMUGAM
July 19, 2013
M. RAMADOSS AND OTHERS Vs. UNION OF INDIA AND OTHERS
February 7, 2013
M. RAMALINGAM Vs. K. VIJAYAKUMAR
February 8, 2013
M. RAVI Vs. BASKAR
September 18, 2013
M. RENGARAJAN Vs. THE LICENSING AUTHORITY, THE REGIONAL TRANSPORT OFFICER
December 6, 2013
M. SADAYANDI Vs. COLLECTOR, MADURAI DISTRICT
January 11, 2013
M. SALEEM BAIG Vs. DISTRICT COLLECTOR, SIVAGANGAI
September 18, 2013
M. SELVARAJ Vs. S. SUBRAMANIAN
November 20, 2013
M. SENGABAGAM Vs. V. VINOD KUMAR
September 5, 2013
M. SENTHIL KUMAR Vs. DISTRICT COLLECTOR, KANCHEEPURAM
December 6, 2013
M. SHOBANA Vs. ASSISTANT DIRECTOR, DIRECTORATE
September 25, 2013
M. THANGARAJ Vs. VIRUDHUNAGAR REPRESENTED BY ITS MANAGING TRUSTEE P. JEYAPANDIAN
January 22, 2013
M. THILLAIKKARASI Vs. KALAVATHI
September 11, 2013
M. THONTHI Vs. PRESIDING OFFICER, CENTRAL GOVT. INDUSTRIAL TRIBUNAL CUM LABOUR COURT
October 11, 2013
M. UMAYASEKAR Vs. PRINCIPLE SECRETARY TO GOVERNMENT
January 29, 2013
M. VAIRAMUTU Vs. SUPERINTENDENT OF POLICE
January 22, 2013
M. VENKATESAN Vs. C.T. VIJITHA
February 27, 2013
M. VENUGOPAL Vs. STATE OF TAMIL NADU
July 31, 2013
M. VIJAYAKUMAR Vs. A. LEO CHARLES
February 7, 2013
M. VIJAYALAKSHMI Vs. AUTHORISED OFFICER, STATE BANK OF INDIA
October 28, 2013
M. YOSEPH NEETHI Vs. DISTRICT REVENUE, DINDIGUL
September 18, 2013
M.A. ABDUL SALAM Vs. S. ABDUL SALAM
January 11, 2013
M.ABDUL RAHMAN Vs. TRANSPORT COMMISSIONER
January 23, 2013
M.ABDUL SHUKEER Vs. CHAIRMAN AND MANAGING DIRECTOR
January 9, 2013
M.ALI BABA Vs. SELVAM THAOL METHA
January 2, 2013
M.ALMAS ALI Vs. PRINCIPAL SECRETARY TO GOVERNMENT
January 18, 2013
M.ANDAL Vs. COMMERCIAL TAX OFFICER
March 14, 2013
M.ARUMUGAM Vs. STATE OF TAMIL NADU
January 29, 2013
M.B. KUMAR GANESH Vs. COMMISSIONER OF POLICE
September 27, 2013
M.BALAMURUGAN Vs. V.SUNDARAMOORTHY
March 27, 2013
M.BALASUNDARAM Vs. SENIOR COMMANDANT
May 8, 2013
M.DANIEL SELVARAJ Vs. V.SAKTHIVEL
April 1, 2013
M.DHANDAPANI Vs. P.K.RAMAKRISHNAN
April 22, 2013
M.ERNEST GABRIEL Vs. TUTICORIN PORT TRUST, REP. BY ITS CHAIRMAN, TUTICORIN
July 11, 2013
M.GREGORY RETNARAJ,S/O.G.S.MUTHU,PROPRIETOR,RETNA FINANCE Vs. M.KUMARADHAS
January 28, 2013
M.H.JAWAHIRULLAH Vs. GOVERNMENT OF TAMIL NADU
March 25, 2013
M.K. INDHIRA Vs. SUPERINTENDENT OF POLICE
January 28, 2013
M.K. SELVARAJ Vs. HAMEED FATHIMA GHANI
July 12, 2013
M.K.PALANICHAMY Vs. SUPERINTENDENT OF POLICE
June 26, 2013
M.K.SULTHAN Vs. HAMEED SHAFI
August 19, 2013
M.KAMAL ABDHUL NAZAR Vs. SPECIAL OFFICER/THE MANAGEMENT
January 18, 2013
M.KANAGASABAPATHY Vs. THE PRINCIPAL
April 12, 2013
M.KENDRA DEVI Vs. GOVERNMENT OF TAMIL NADU
January 22, 2013
M.KUMAR Vs. M.MOHANKUMAR
November 18, 2013
M.LILLYPUSHPAM Vs. TAHSILDAR
February 22, 2013
M.M. ENGINEERS (P) LTD. Vs. COMMERCIAL TAX OFFICER, COIMBATORE
April 1, 2013
M.MANPREETH SINGH Vs. ASSISTANT ENGINEER
August 21, 2013
M.MARIMUTHU Vs. KUPPAYAMMAL
June 5, 2013
M.MEENAKSHINATHAN Vs. ASSISTANT DIRECTOR OF SERICULTURE
April 1, 2013
M.MURUGAN Vs. SUB DIVISIONAL MAGISTRATE AND REVENUE DIVISIONAL OFFICER
October 28, 2013
M.MURUGESAN Vs. R.RAMESWARI
January 4, 2013
M.MUTHUSWAMY Vs. PRINCIPAL PACHAIYAPPAN COLLEGE
January 28, 2013
M.N. ANSARI Vs. M.N. MOHAIDEEN PILLAI
January 31, 2013
M.OBILLIAPPA Vs. DISTRICT COLLECTOR AND CHAIRPERSON
November 5, 2013
M.OCHA THEVAR Vs. STATE OF TAMIL NADU
April 18, 2013
M.P. DHINAKAR Vs. G. RAJAGOPAL
January 24, 2013
M.P. NALINI Vs. R. KARTHIKEYAN
February 11, 2013
M.P.DEVENDRAN Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY
March 14, 2013
M.P.JAYASEKAR Vs. R.ROBINSON
January 2, 2013
M.P.PALANIAPPAN Vs. C.RATHINASAMY
January 8, 2013
M.PALANISAMY Vs. PREMA
July 8, 2013
M.PONNUSAMY Vs. UNIVERSITY OF MADRAS
January 8, 2013
M.R. GOPINATHAN Vs. R.B. MANIKANDAN
January 29, 2013
M.R. KHAPALI Vs. PRINCIPAL SECRETARY
December 16, 2013
M.R. SUDHAKAR Vs. JINNAH
July 29, 2013
M.R.SUBRAMANIAN Vs. T.K.V.S.L.MAHADEVAN
January 8, 2013
M.RAJALAKSHMI Vs. COMPETENT AUTHORITY, TEACHERS RECRUITMENT BOARD
June 24, 2013
M.RAJARATHINAM Vs. J.BABU SHANTHI
January 3, 2013
M.RAJENDRAN Vs. ASSISTANT ELECTRICAL ENGINEER
February 11, 2013
M.RAJKUMAR Vs. SOUTHERN RAILWAY
April 22, 2013
M.RAMALINGAM Vs. DIRECTOR OF ADI DRAVIDAR WELFARE
February 25, 2013
M.RAMPRAKASH Vs. GENERAL MANAGER STATE BANK OF INDIA
January 21, 2013
M.RANALINGAM Vs. A.MUTHUSAMY
June 19, 2013
M.RANJANI Vs. HOME SECRETARY GOVERNMENT OF TAMIL NADU
April 15, 2013
M.S. GURU @ GURUSAMY Vs. STATE OF TAMIL NADU, REP. BY PRINCIPAL SECRETARY TO GOVERNMENT, HOME, PROHIBITION & EXCISE DEPARTMENT & ANOTHER
July 15, 2013
M.S. KUMARASAMY Vs. STATE OF TAMIL NADU
June 12, 2013
M.S. RAMESH Vs. STATE
January 10, 2013
M.S. THIYAGARAJAN Vs. A. ANSARI ALI
January 22, 2013
M.S.ARASA KUMAR Vs. GOVERNMENT OF TAMILNADU
January 8, 2013
M.S.D.CHANDRASEKAR RAJA Vs. M/S. JAYABHARATH TEXTILES PVT. LTD
November 6, 2013
M.S.GURU @ GURUSAMY Vs. STATE REP.BY INSPECTOR OF POLICE
March 15, 2013
M.S.PADMANABHAN Vs. S.ARUMUGAM
June 12, 2013
M.SAMPATH Vs. SECRETARY
April 25, 2013
M.SAMUEL SEKAR Vs. TAMIL NADU STATE TRANSPORT CORPORATION LTD
January 29, 2013
M.SATHASIVAM Vs. N.GUNASEKARAN
April 30, 2013
M.SOLAIKANNAN Vs. CABINET SECRETARY
March 15, 2013
M.SOMASUNDARAM Vs. GOVERNMENT OF TAMIL NADU
December 3, 2013
M.SOUNDARAPANDIAN Vs. SYNDICATE BANK
June 20, 2013
M.SUBRAMANI Vs. M.NALLAPPAN
November 6, 2013
M.SURULI SERVAI Vs. C.SUBBIAH SERVAI
June 4, 2013
M.T. MOHANASUNDARAM Vs. S. SHANMUGAM AND ANOTHER
October 1, 2013
M.THANARAJ Vs. M.ALAMELU
April 26, 2013
M.THILAGAVATHI Vs. GOVERNMENT OF TAMILNADU
March 1, 2013
M.THIRUNAVUKKARASU Vs. P.T.S.M.DHASTHAGIR
March 15, 2013
M.TRUMAN Vs. CHAIRMAN AND MANAGING DIRECTOR INDIAN OVERSEAS BANK
December 6, 2013
M.V. SAJI KUMAR Vs. DIRECTOR OF TOWN
October 8, 2013
M.V.CHOKKALINGAM Vs. SECRETARY TO GOVERNMENT
June 12, 2013
M.V.R. SRIPRASANNA Vs. A.S. BALAKRISHNASAMY
August 2, 2013
M.V.RAGHUVEER Vs. M.ABUBUCKER
June 6, 2013
M.VELU Vs. CHAIRMAN
January 31, 2013
M.VELUDURAI Vs. STATE
June 17, 2013
M.VETRI SELVAN Vs. UNION OF INDIA
November 25, 2013
M.VIJAYA BASKAR Vs. SUPERINTENDENT OF POLICE
March 22, 2013
M/S SHEELA RANI TEXTILES LTD. Vs. SRI ANJANEYA COTTON MILLS PVT.LTD.
July 3, 2013
M/S. ADITHYAA Vs. FOOD CORPORATION OF INDIA
November 27, 2013
M/S. BHARAT PETROLEUM CORPORATION LTD. Vs. C.V.VENUGOPAL
October 4, 2013
M/S. EMPEE DISTILLERIES LIMITED Vs. STATE OF TAMIL NADU
October 28, 2013
M/S. FERANI HOTELS PRIVATE LIMITED Vs. M/S. K. RAHEJA DEVELOPMENT CORPORATION (KRDC)
November 29, 2013
M/S. FL SMIDTH MINERALS PVT. LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 3, 2013
M/S. H.J. HANSEN RECYCLING INDUSTRY LTD. Vs. M/S. SHREE GANESH STEEL ROLLING MILLS PVT. LTD.
November 29, 2013
M/S. HDFC GENERAL INSURANCE COMPANY LTD. Vs. PANCHALAI, MAHARAJAN AND MR. VIKRAM SARATHY
November 11, 2013
M/S. LEELA SCOTTISH LACE PVT. LTD. Vs. CHIEF CONTROLLING REVENUE AUTHORITY
October 10, 2013
M/S. MADRAS POLYMOULDS EXPORTS (P) LTD. Vs. M/S. SAMANT SONS
December 18, 2013
M/S. NATIONAL INSURANCE CO. LTD. Vs. C.PERIYAMADATHI
April 2, 2013
M/S. NATIONAL INSURANCE COMPANY LIMITED, TUTICORIN Vs. GANESAN AND OTHERS
January 30, 2013
M/S. NICO QUALITY PRODUCTS Vs. M/S. N.C. ARYA SNUFF & CIGAR CO
December 3, 2013
M/S. R.B.A. EXPORTERS (P) LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION, CHENNAI
July 16, 2013
M/S. RAM KAASHYAP INVESTMENT LTD. Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
February 20, 2013
M/S. S.P. PERIYASAMY & CO. CHENNAI Vs. SUPERINTENDING ENGINEER PWD WRO CUDDALORE
September 5, 2013
M/S. SAREE SANSAR Vs. NANDAKUMAR
August 20, 2013
M/S. SBQ STEELS LIMITED Vs. M/S. GOYAL GASES PRIVATE LIMITED
December 4, 2013
M/S. SHAW WALLACE & CO LTD Vs. PRESIDING OFFICER, PRINCIPAL LABOUR COURT, CHENNAI
July 4, 2013
M/S. SHEELA FOAM (P) LTD Vs. ASSISTANT COMMISSIONER
January 29, 2013
M/S. SUNDARAM FINANCE LIMITED Vs. M SHANKAR
April 10, 2013
M/S. SUNDARAM FINANCE LIMITED Vs. P.C. BENNY
April 9, 2013
M/S. TECHNOLAB INSTRUMENTS (MADRAS), REP. BY ITS PROPRIETOR L.N. SRIDHARAN, CHENNAI Vs. STATE OF TAMIL NADU, REP. BY THE SECRETARY TO GOVERNMENT, CHENNAI & OTHERS
July 30, 2013
M/S. THE NEW INDIA ASSURANCE CO. LTD Vs. SHABIDHA
October 29, 2013
M/S. UNITED INDIA INSURANCE CO. LTD. Vs. C. SATHIYAMOORTHY
October 29, 2013
M/S.AGS ENTERTAINMENT PRIVATE LIMITED, Vs. UNION OF INDIA
June 26, 2013
M/S.ANAND CINE SERVICES Vs. STATE OF TAMIL NADU
March 1, 2013
M/S.BOOBATHY ASSOCIATES PVT. LTD. Vs. EMPLOYEES STATE INSURANCE CORPORATION
June 21, 2013
M/S.CHOLAMANDALAM MS GENERAL INSURANCE CO. Vs. ASSISTANT COMMISSIONER
June 17, 2013
M/S.COGNIZANT TECHNOLOGY SOLUTIONS INDIA P. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 30, 2013
M/S.GERMAN TRADING CORPORATION Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
April 30, 2013
M/S.GOPINATH & SHARMA Vs. CUSTOMS, EXCISE & SERVICE TAX
February 28, 2013
M/S.GREEN POWER REALTORS PRIVATE LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 23, 2013
M/S.KONE ELEVATOR INDIA PVT. LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 10, 2013
M/S.MARIAPPA NADAR Vs. M/S.DHALLS INDIA CORPORATION
June 26, 2013
M/S.NAKODA UNIQUE GOLD PRIVATE LIMITED Vs. UNION OF INDIA
June 10, 2013
M/S.NATIONAL INSURANCE COMPANY LIMITED Vs. VASANTHAKUKMARI
April 1, 2013
M/S.PENTA MEDIA GRAPHICA LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 5, 2013
M/S.PRASAD CORPORATION LTD Vs. COMMISSIONER OF CENTRAL EXCISE
March 6, 2013
M/S.SRI BALAJI EDUCATIONAL AND CHARITABLE PUBLIC TRUST Vs. COMMISSIONER OF INCOME TAX
June 3, 2013
M/S.SSPV CONSTRUCTION CONSORTI Vs. VALLAL RCK TRUST
March 27, 2013
M/S.TEXTILE DYE-CHEM CORPORATION Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 4, 2013
M/S.THE DIVISIONAL MANAGER Vs. BUSHRA BEGAM
February 27, 2013
M/S.THE NATIONAL INSURANCE CO. LTD. Vs. THIRU K.RAMESH
June 17, 2013
M/S.VIJAY CEMENTS Vs. ADDITIONAL DIRECTOR GENERAL
March 14, 2013
M/S.WESTERN INDIA PLYWOODS LIMITED, Vs. STATE OF TAMIL NADU
June 12, 2013
MADESH Vs. STATE BY THE INSPECTOR OF POLICE
November 7, 2013
MADESH @ MADESHAN Vs. STATE
November 6, 2013
MADHAVI Vs. S SUNDARAM
January 21, 2013
MADHESWARI Vs. GANESAN
June 20, 2013
MADHESWARI Vs. CHAIRMAN, DHARMAPURI MUNICIPALITY
February 6, 2013
MADHEVAN Vs. V AMUDHA AND ORS
September 17, 2013
MADRAS HOSPITALITY SERVICES Vs. TANGY ENTERPRISES PLTD
February 12, 2013
MADRAS RACE CLUB Vs. JOINT COMMISSIONER
June 11, 2013
MADRAS RACE CLUB Vs. M. VICTOR
October 23, 2013
MADURA COATS LTD Vs. TAMIL NADU ELECTRICITY BOARD
August 13, 2013
MADURAI BAR ASSOCIATION Vs. STATE OF TAMIL NADU
March 27, 2013
MADURAI RAMNAD BUS OWNERS ASSOCIATION Vs. S.JANAKI AMMAL
January 8, 2013
MADURI PILLAI Vs. V. ASWATHI REDDIAR
February 4, 2013
MAHAPOOBJAN Vs. STATE
June 11, 2013
MAHARAJA ENGINEERING COLLEGE Vs. PRESIDENT, PALANGARAI PANCHAYAT
November 7, 2013
MAHATMA GANDHI MEDICAL COLLEGE & RESEARCH INSTITUTE Vs. UNION OF INDIA
September 30, 2013
MAHAVEER FINANCE INDIA LTD Vs. K.PANDURANGAN
January 2, 2013
MAHENDER GOYAL Vs. KADAMBA INTERNATIONAL
November 22, 2013
MAHENDRA KUMAR BHAIYA Vs. CHAIRMAN
January 29, 2013
MAHESWARAN Vs. STATE
January 28, 2013
MAHESWARI Vs. SUPREME INDIA ROADLINES, CHENNAI
October 21, 2013
MAJI Vs. PERUMAL NAIDU
April 4, 2013
MALA Vs. INSPECTOR OF POLICE
July 23, 2013
MALAR Vs. STATE
March 6, 2013
MALLIKA Vs. SALEM HIGHWAYS OFFICIALS CO-OP HOUSE BUILDING SOCIETY LTD
February 1, 2013
MALLIKA BEEVI AND ORS Vs. B SWAMINATHAN AND ORS
July 30, 2013
MALLUR SIDDESWARA SPINNING MILLS (P) LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION AND ORS
December 12, 2013
MANAGEMENT A .394 VIRUDHUNAGAR COOPERATIVE URBAN BANK LTD Vs. K PAULRAJ
November 19, 2013
MANAGEMENT ASHOK SIZING Vs. COMMISSIONER OF WORKMENS
April 1, 2013
MANAGEMENT BALAJI COTTON MILLS LIMITED Vs. PRESIDING OFFICER LABOUR COURT
July 26, 2013
MANAGEMENT M/S. EID PARRY (I) LTD Vs. PRESIDING OFFICER, ADDITIONAL LABOUR COURT, VELLORE
September 11, 2013
MANAGEMENT OF ADDISON & COMPANY AND ORS Vs. PRESIDING OFFICER III ADDITIONAL LABOUR COURT; V ILAMBHARATHI
August 6, 2013
MANAGEMENT OF CHENNAI CORPORATION Vs. D.ARUMUGAM
March 12, 2013
MANAGEMENT OF CHEVALIER T THOMAS EDUCATION TRUST Vs. TMT P PONNAMMA
February 15, 2013
MANAGEMENT OF CHEVALIER T. THOMAS EDUCATIONAL TRUST Vs. THE SECRETARY, STATE OF TAMIL NADU
November 29, 2013
MANAGEMENT OF ELGI EQUIPMENTS LIMITED Vs. PRESIDING OFFICER, COIMBATORE
November 13, 2013
MANAGEMENT OF ERODE DISTRICT Vs. C. KUTTIAPPAN
October 29, 2013
MANAGEMENT OF FUTURA POLYESTERS LTD Vs. PRESIDING OFFICER
January 21, 2013
MANAGEMENT OF LAKSHMI VILAS BANK LTD Vs. PRESIDING OFFICER
August 29, 2013
MANAGEMENT OF MADRAS ALUMINIUM COMPANY LIMITED Vs. DEPUTY CHIEF INSPECTOR OF FACTORIES
June 25, 2013
MANAGEMENT OF METROPOLITAN TRANSPORT CORPORATION Vs. S. KRISHNAMURTHY
September 12, 2013
MANAGEMENT OF NEEDLE INDUSTRIES LIMITED Vs. PRESIDING OFFICER
February 22, 2013
MANAGEMENT OF SHIPPING CORPORATION OF INDIA LTD Vs. C KIRUPAVATHY
November 12, 2013
MANAGEMENT OF STANDARD CHARTERED Vs. PRESIDING OFFICER
June 10, 2013
MANAGEMENT OF TAMIL NADU Vs. JOINT COMMISSIONER OF LABOUR
June 13, 2013
MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION Vs. GANESAN
September 27, 2013
MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. PRESIDING OFFICER LABOUR COURT
September 12, 2013
MANAGEMENT OF V.G. TEXTILES (P) LIMITED Vs. PRESIDING OFFICER, LABOUR COURT, COIMBATORE
June 11, 2013
MANAGEMENT OF VIVEKANANDA Vs. DEPUTY COMMISSIONER OF LABOUR
March 6, 2013
MANAGEMENT SCM CREATIONS NALLIGOUNDAMPALAYAM Vs. N.ARAN @ AARUCHAMY
October 3, 2013
MANAGEMENT STATE Vs. JOINT COMMISSIONER
February 27, 2013
MANAGEMENT TAMIL NADE STATE TRANSPORT CORPORATION Vs. JOINT COMMISSIONER OF LABOUR
July 15, 2013
MANAGEMENT TAMIL NADU STATE TRANSPORT CORPORATION Vs. PRESIDING OFFICER LABOUR COURT SALEM
September 30, 2013
MANAGEMENT THIRUMALAIPATY PRIMARY AGRICULTURAL O-OPERATIVE BANK LTD. Vs. PRESIDING OFFICER, LABOUR COURT SALEM AND ANOTHER
February 20, 2013
MANAGEMENT, AVINASHILINGAM ENGINEERING COLLEGE Vs. A.DURAISAMY
November 4, 2013
MANAGEMENT, BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. TMT.LAKSHMI
March 11, 2013
MANAGEMENT, EXIDE INDUSTRIES LIMITED Vs. PRESIDING OFFICER, ADDITIONAL LABOUR COURT, SALEM
September 6, 2013
MANAGEMENT, EXIDE INDUSTRIES LTD. Vs. PRESIDING OFFICER, LABOUR COURT, MADURAI
February 13, 2013
MANAGEMENT, RANE (MADRAS) LIMITED Vs. PRESIDING OFFICER, FIRST ADDITIONAL LABOUR COURT AND ORS
July 12, 2013
MANAGEMENT, SHOZHAVANDAN CO-OPERATIVE PRIMARY AGRICULTURAL & RURAL DEVELOPMENT BANK LTD Vs. PRESIDING OFFICER
January 22, 2013
MANAGEMENT, VINAYAKAM CHALK INDUSTRIES Vs. SHANTHI; MINOR T RAMYA; MINOR T MANIKANDAN
March 1, 2013
MANAGER AND THE CORRESPONDENT CONCORDIA HIGH & HIGHER SECONDARY SCHOOLS Vs. S. CHRISTY, THE CHIEF EDUCATIONAL OFFICER
February 13, 2013
MANAGER ICICI LOMBARD GENERAL INSURANCE CO. LTD Vs. ANNAKKILI
March 15, 2013
MANAGER KANNAN JUBILEE COFFEE COMPANY COIMBATORE Vs. KALIMUTHU
September 18, 2013
MANAGER NEW INDIA ASSURANCE CO LTD AND ORS Vs. A CHANDIRA AND ORS
September 27, 2013
MANAGER, M/S. ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. S.SASIKUMAR
November 8, 2013
MANAGER, MADURAI Vs. S. AKILAN
January 23, 2013
MANAGER, ORIENTAL INSURANCE CO LTD Vs. VENUGOPAL REDDY; SADASIVAM
September 11, 2013
MANAGER, ORIENTAL INSURANCE CO LTD Vs. MOHAMMED MUBEES; SADASIVAM
September 11, 2013
MANAGER, ORIENTAL INSURANCE COMPANY LTD Vs. MALLIKA; MINOR HARIPRASAD; PADMANABAN AND ORS
July 24, 2013
MANAGER, PREMIUM SHOES, AMBUR Vs. K.SRINIVASAN
June 18, 2013
MANAGER, SUN TV & SUN PICTURES Vs. STATE
January 7, 2013
MANAGER, THE NEW INDIA ASSURANCE CO. LTD Vs. CHENNAMMA
October 22, 2013
MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. GOVINDARAJ; S RAMU
March 18, 2013
MANAGER,NEW INDIA ASSURANCE CO.LTD. Vs. M.MOHAMMED GANI
February 20, 2013
MANAGING DIRECTOR Vs. S.MARIAPPAN
March 5, 2013
MANAGING DIRECTOR Vs. K.P. SUGUMAR
November 12, 2013
MANAGING DIRECTOR Vs. MUTHUSELVI
January 2, 2013
MANAGING DIRECTOR Vs. RAMARAO
March 25, 2013
MANAGING DIRECTOR Vs. MINOR DHEEPIKA
August 23, 2013
MANAGING DIRECTOR Vs. S.A. KANNAN
December 9, 2013
MANAGING DIRECTOR Vs. BEULA MARY AND ORS
October 29, 2013
MANAGING DIRECTOR Vs. MAHESH
August 6, 2013
MANAGING DIRECTOR Vs. ARUL
October 4, 2013
MANAGING DIRECTOR Vs. D RADHAMANI AND ORS
October 3, 2013
MANAGING DIRECTOR METRO TRANSPORT CORPORATION LTD. Vs. RENU PRABA
November 27, 2013
MANAGING DIRECTOR METROPOLITAN Vs. S MARIAM BEEVEE
November 11, 2013
MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LIMITED CHENNAI Vs. K. MURUGESAN
November 21, 2013
MANAGING DIRECTOR STATE EXPRESS TRANSPORT CORPORATION LTD Vs. M.N. MAHADEVAPPA
October 25, 2013
MANAGING DIRECTOR TAMIL NADU Vs. M SUBRAMANI
March 22, 2013
MANAGING DIRECTOR TAMIL NADU HOUSING BOARD Vs. N SRINIVASAN AND ORS
August 27, 2013
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. KAPIL JOTHI ALIAS JOTHI
October 31, 2013
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. A.GANESHAN
November 11, 2013
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. N. THIYAGARAJAN
January 23, 2013
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. SUNDARAJAN
June 24, 2013
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION AND ORS Vs. R KANDASAMY AND ORS
September 26, 2013
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. MAYILAL
November 6, 2013
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. SELLAPERUMAL
September 19, 2013
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. VIJAYALAKSHMI
October 22, 2013
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. GEJALAKSHMI
September 25, 2013
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. SAIDHABEE AND ORS
August 6, 2013
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD , AND ORS Vs. PRAMPATHA PALANI , AND ORS
September 26, 2013
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD , AND ORS Vs. NAGARAJ
September 26, 2013
MANAGING DIRECTOR TAMILNADU Vs. K MANI
August 12, 2013
MANAGING DIRECTOR, METROPOLITAN TRANSPORT CORPORATION LTD., CHENNAI Vs. C. NAGARAJ
January 10, 2013
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. D. JAYALAXMI
November 5, 2013
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. SAGAR BANI
January 17, 2013
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. VEMBULI
January 29, 2013
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. P GOWRAN
November 5, 2013
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. KUMAR; DURAIRAJ; MANAGER, ORIENTAL INSURANCE COMPANY LIMITED
April 1, 2013
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. PITCHAIMUTHU
February 5, 2013
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. MURUGESAN, KALYANI, GEETHA
February 21, 2013
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. A KANNAN AND ORS
November 19, 2013
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION AND ORS Vs. GNANAJOTHI AND ORS
October 31, 2013
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. KARPAGAMBAL
October 30, 2013
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. S. VASUKI
October 30, 2013
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. S. NAGALAKSHMI
September 27, 2013
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. T KRISHNAVENI; T SANTHAKUMAR; T UMA MAHESWARI; SOUTH INDIA CORPORATION LIMITED; ORIENTAL INSURANCE COMPANY LIMITED
February 12, 2013
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. CHANDIRIKA
September 23, 2013
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. R. ANJAMMAL
April 10, 2013
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. S PRADEEP KUMAR
October 11, 2013
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. C SHANTHI
September 6, 2013
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. R GURUNATHAN AND ORS
November 8, 2013
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD AND ORS Vs. M TAMIZHMANI AND ORS
October 29, 2013
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD. Vs. S.YOBU
July 2, 2013
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD. Vs. LATHA
January 11, 2013
MANAGING DIRECTOR, TAMILNADU STATE TRANSPORT COIMBATORE Vs. R. RANGASAMY
September 10, 2013
MANAGING DIRECTOR, TAMILNADU STATE TRANSPORT CORPORATION Vs. GUNAMANI
September 10, 2013
MANAGING DIRECTOR, TIRUNELVELI Vs. SULTHANBEEVI
January 28, 2013
MANAGING DIRECTOR,TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. MINOR VIJAYALAKSHMI
November 6, 2013
MANANKATHAN Vs. STATE
November 29, 2013
MANAVALA MAMUNIGAL CHARITIES AT THIRUTHANGAL Vs. S. SEETHARAMAN
January 29, 2013
MANGAI AND ORS Vs. M VENKATACHALAM AND ORS
December 20, 2013
MANGAIYARKARASI Vs. N. PALANI
August 29, 2013
MANGALAM, NAIDUMANGALAM, THURINJAPURAM FIRKA KARUMBU Vs. COMMISSIONER OF SUGAR
February 28, 2013
MANGALI Vs. SAKKU BAI
July 19, 2013
MANI Vs. ANNAMALAI
September 27, 2013
MANI Vs. STATE
January 22, 2013
MANI Vs. SECRETARY TO GOVERNMENT HOME, PROHIBITION AND EXCISE DEPARTMENT
January 9, 2013
MANI Vs. STATE
July 11, 2013
MANI MESTHRI Vs. NATARAJ KIRAMANI
December 12, 2013
MANICKAM Vs. DEVADOSS
June 28, 2013
MANIKANDAN Vs. STATE OF TAMIL NADU
August 1, 2013
MANIKANDAN Vs. ISMAIL
October 31, 2013
MANIKANNAN Vs. SAMBANDAM
March 1, 2013
MANIMEGALAI Vs. STATE
July 12, 2013
MANIVANNAN Vs. STATE
June 17, 2013
MANIVELRAJ Vs. K.HAZARATH REDDY
January 28, 2013
MANJUNATH ESHWAR Vs. STATE REP BY INSPECTOR OF POLICE
April 16, 2013
MANNAN ALI HUSSAIN Vs. MANNAN THIYAGARAJAN
April 25, 2013
MANOHARAN Vs. SUPERINTENDING ENGINEER TANGEDCO/TNEB
January 24, 2013
MANOJ MOHAN KUMAR Vs. C. SUNDAR RAJ
September 16, 2013
MANOKARAN Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE
March 21, 2013
MANONMANI AND ORS Vs. V SELVARAJ
February 11, 2013
MANONMANI SUNDARRAJ Vs. JALAL HAJEE ABDUL KARIM SAHIB
April 18, 2013
MANTHIRAL Vs. S.MARIMUTHU
June 28, 2013
MARAKKAL Vs. MARAN
June 4, 2013
MARI Vs. K. SUBRAMANI
October 31, 2013
MARIAM NATHIRA Vs. UNION OF INDIA
December 19, 2013
MARIAMMAL Vs. STATE REP.BY INSPECTOR OF POLICE
January 10, 2013
MARIAMMAL Vs. STATE OF TAMIL NADU
April 15, 2013
MARIAMMAL Vs. SUBBUTHAI
July 22, 2013
MARIMUTHU Vs. STATE
January 10, 2013
MARIMUTHU@MARI Vs. STATE
January 11, 2013
MARIYA SINGARAJ Vs. POULIN ANBU SELVI
January 8, 2013
MARIYAMMAL Vs. DHANDAPANI
August 27, 2013
MARRY PRAKASAM Vs. JAYAPRIYA CHIT FUNDS PRIVATE LIMITED
June 20, 2013
MARUTHI BAKTHA SAMAJAN TRUST Vs. STATE OF TAMIL NADU
July 4, 2013
MARUTHI GEM EXPORTS Vs. STATE OF TAMILNADU
September 16, 2013
MASCON TECHNICAL SERVICES LIMITED Vs. COMMISSIONER OF INCOME TAX
July 23, 2013
MASTER JITHU Vs. STATE OF TAMIL NADU BY INSPECTOR OF POLICE
September 25, 2013
MATHIZHAGAN Vs. K V B CHANDRASEKAR RAO AND ORS
October 4, 2013
MAYA MANIKANDAN Vs. STATE OF TAMIL NADU
March 4, 2013
MAYEE Vs. SECRETARY TO GOVERNMENT
November 26, 2013
MAYEE @ MAYA THEVAR Vs. SOLAI SETHURAMALINGAM
January 21, 2013
MAYILATHAL Vs. V MOHAN BABU
July 10, 2013
MEDIAONE GLOBAL ENTERTAINMENT LTD. Vs. CHIEF COMMISSIONER OF CENTRAL EXCISE
June 26, 2013
MEDICAL COUNCIL OF INDIA Vs. P.DIVYA
April 12, 2013
MEDICAL COUNCIL OF INDIA Vs. REGISTRAR/RETURNING OFFICER
December 6, 2013
MEENA SRINIVASAN Vs. GEORGE
November 26, 2013
MEENAKSHI AND OTHERS Vs. TANIKACHALAM AND OTHERS
April 8, 2013
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September 13, 2013
MEERA Vs. POOJA VISHAL BATHIJA
October 9, 2013
MEERA BAI Vs. K.P. ARUMUGHAM
February 8, 2013
MEERAN Vs. GENERAL MANAGER, TAMILNADU STATE TRANSPORT CORPORATION
January 4, 2013
MEGANATHAN Vs. VIJAYAKUMARI
July 25, 2013
MEHRUNNISA Vs. OFFICIAL LIQUIDATOR
April 18, 2013
METAL WELD ELECTRODES Vs. CUSTOMS , EXCISE AND SERVICE TAX APPELLATE
October 30, 2013
METAL WELD ELECTRONICS Vs. CUSTOMS, EXCISE AND SERVICE TAX
March 19, 2013
METROPOLITAN TRANSPORT CORPORATION Vs. ANSALA
November 25, 2013
METROPOLITAN TRANSPORT CORPORATION LTD. Vs. M. MALARVIZHI
November 26, 2013
METROPOLITAN TRANSPORT CORPORATION LTD. Vs. N. USHA
November 21, 2013
MICHAEL HART Vs. NINESTARS INFORMATION TECHNOLOGIES LTD
April 30, 2013
MICHAEL'S ACADEMY REP. BY ITS CORRESPONDENT AND PRINCIPAL Vs. CORPORATION OF CHENNAI REP. BY ITS COMMISSIONER
February 8, 2013
MIJAJUNNISA Vs. ZULAIKA BEEVI
April 8, 2013
MINOR ANBU Vs. STATE AND ORS
December 12, 2013
MINOR B. DHARANIYA Vs. A. CHANDRAN
December 20, 2013
MINOR B.VISHAGAN Vs. A.P.SUGUMARAN
January 4, 2013
MINOR KAVINILA Vs. C U SAMPATH
August 5, 2013
MINOR MYTHILI REP. BY HER FATHER GUARDIAN GOVINDARAJ Vs. R.SEKAR
September 10, 2013
MINOR P VINOTH Vs. MANAGING DIRECTOR KARNATAKA STATE ROAD TRANSPORT CORPORATION LTD
September 24, 2013
MINOR VIJAY Vs. VINAYAGAM AND ORS
September 23, 2013
MINT HOSPITAL Vs. K.A. ABDUL HASSAN
November 12, 2013
MISHA POWER PVT. LTD Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORP. LTD
January 8, 2013
MIYAN Vs. MARIYA ARULRAJ
January 8, 2013
MOHABIR ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
February 12, 2013
MOHABIR ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
December 16, 2013
MOHAMED ABOOBACKER CHANK Vs. V.SARASWATHI
January 21, 2013
MOHAMED SADIQUE Vs. SECRETARY TO GOVERNMENT
February 14, 2013
MOHAMED YASIN KAJA MOHIDEEN Vs. SUPERINTENDENT OF CUSTOMS PROSECUTION UNIT
October 29, 2013
MOHAMMED ABUBAKKAR SIDDIQUE Vs. 1 MANAGING DIRECTOR TAMIL NADU FISHERIES AND ORS
November 27, 2013
MOHAMMED MUFLIH Vs. COMPETENT AUTHORITY
August 13, 2013
MOHAN BREWERIES AND DISTILLERIES LTD. Vs. STATE OF TAMIL NADU
September 19, 2013
MOHANAVATHY Vs. PUNYAKODI
April 29, 2013
MOKKAMAYAN @ PERIYAMAYAN Vs. MAHADHEVAN
February 1, 2013
MOLASIYAR NATTUGOUNDER SAMUGHAM Vs. COMMISSIONER HINDU RELIGIOUS CHARITABLE AND ENDOWMENT
July 1, 2013
MONOTECH SYSTEMS LIMITED Vs. AMIT GARG
November 13, 2013
MOOKAMBIKA INSTITUTE OF MEDICAL SCIENCES Vs. V.BALASUNDAR RAJ
January 31, 2013
MTL SHARE AND STOCK BROKERS LIMITED Vs. NARESH KUMAR M.JAIN
March 14, 2013
MUNIR ESMAIL MOHAMMED Vs. ICICI BANK LTD
July 16, 2013
MUNIYAN Vs. EROMIA
April 15, 2013
MUNUSAMY Vs. RAMACHANDRAN
August 1, 2013
MURALIKRISHNA Vs. STATE (S.I. OF POLICE)
December 13, 2013
MURUGAMMAL Vs. SPECIAL TAHSILDAR
August 14, 2013
MURUGAN Vs. STATE
June 25, 2013
MURUGAN Vs. STATE
January 11, 2013
MURUGAN Vs. S.MAHENDRAN
January 7, 2013
MURUGANANTHAM Vs. STATE
January 28, 2013
MURUGESAN Vs. J.KANNAYIRAM
March 6, 2013
MURUGESAN Vs. TAMILNAD MERCANTILE BANK LTD
January 22, 2013
MURUGESAN Vs. INSPECTOR OF POLICE
December 16, 2013
MUTHAMIZH NAGAR WEAKER Vs. GOVERNMENT OF TAMIL NADU
April 9, 2013
MUTHIALU AMMAL Vs. VENKATAVARADA REDDIAR
June 6, 2013
MUTHU Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION
January 7, 2013
MUTHU Vs. STATE
April 1, 2013
MUTHU ALIAS MUTHAMMAL Vs. C NAGARAJAN
July 17, 2013
MUTHU JAYANTHI Vs. C MAHADEVAN
December 19, 2013
MUTHUMARI Vs. V V O AANDI
February 25, 2013
MUTHURAJ Vs. STATE
January 30, 2013
MUTHURAMAN @ MUTHURAMALINGAM Vs. STATE
March 7, 2013
MUTHUREDDY THOTTAM RESIDENCE Vs. SARAVANA FOUNDATION LTD
January 11, 2013
MUTHUSAMY Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD
November 7, 2013
MYTHILI PRIYA Vs. SAMINATHAN
September 16, 2013
N ANAND Vs. N MEENA AND ORS
August 7, 2013
N ANTHONY Vs. STATE
July 18, 2013
N DEEPA Vs. SECRETARY TO GOVERNMENT
August 14, 2013
N DHARMARAJ Vs. CHIEF CONTROLLING REVENUE AUTHORITY AND ORS
September 10, 2013
N HABIBUNNISSA AMMAL Vs. D SARADAMBAL
February 12, 2013
N KALAI SELVI AND ORS Vs. STATE OF TAMIL NADU AND ORS
November 13, 2013
N KOMALAVATHI Vs. DIRECTOR OF ELEMENTARY EDUCATION
September 6, 2013
N KUMARAN Vs. GOVERNMENT OF TAMIL NADU; REGISTRAR OF CO-OPERATIVE SOCIETIES; RETTANAI PRIMARY CO-OPERATIVE AGRICULTURE CREDIT SOCIETY
July 18, 2013
N LATHA Vs. P T SUNDARI
June 20, 2013
N LEELA PADMANABHAN Vs. SENIOR ACCOUNTS OFFICER AND ORS
November 20, 2013
N MANIMEKALAI Vs. BHARATHIDASAN UNIVERSITY
October 31, 2013
N MANIRAJ Vs. INSPECTOR OF POLICE
July 12, 2013
N MANOHARAN Vs. CHIEF MANAGER OF AUTHORISED OFFICER PUNJAB NATIONAL BANK
December 4, 2013
N NARASIMMAN Vs. DIRECTOR OF TOWN
April 9, 2013
N PRABHAKARAN Vs. STATE
July 15, 2013
N PUNNIAMOORTHI Vs. COMMISSIONER OF MUNICIPAL ADMINISTRATION CHENNAI
July 31, 2013
N RAJU Vs. REVENUE DIVISIONAL OFFICER, MADURAI DISTRICT
January 21, 2013
N RAMACHANDRAN Vs. STATE
July 5, 2013
N RAMESH KUMAR Vs. SECRETARY, HEALTH AND FAMILY WELFARE DEPARTMENT
June 7, 2013
N SAVITHRI Vs. REGIONAL DIRECTOR,
October 3, 2013
N SETHURAMAN Vs. SMILE MICRO FINANCE LTD AND ORS
December 19, 2013
N SHANMUGAM Vs. DISTRICT COLLECTOR, AND ORS
October 3, 2013
N SIVASAKTHIVEL Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
October 21, 2013
N SRINIVASA RAO Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
August 29, 2013
N VAJIRAVELU @ RAMKUMAR Vs. KALAISELVI @ SELVI
June 14, 2013
N. APPUSAMY Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS
November 4, 2013
N. ARUNAGIRI Vs. KALA @ LAKSHMI
November 26, 2013
N. BASKARAN Vs. STATE OF TAMIL NADU
January 9, 2013
N. CHELLAIAH Vs. STATE BY THE INSPECTOR OF POLICE
February 1, 2013
N. CHELLASAMY Vs. DISTRICT COLLECTOR
January 21, 2013
N. KATHIRESAN Vs. COMMISSIONER DEPARTMENT OF EMPLOYMENT
January 4, 2013
N. LEELA Vs. PALANIAMMAL
September 17, 2013
N. MOHAMED KANI Vs. SECRETARY, TAMIL NADU ELECTRICITY
September 18, 2013
N. NAGARAJAN Vs. UNIVERSITY OF MADRAS
August 1, 2013
N. NARAYANASAMY Vs. DISTRICT COLLECTOR, NAGAPATTINAM
November 26, 2013
N. PACKIRISAMI Vs. KARUNANIDHI
January 8, 2013
N. RAJASELLAM Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES, PERAMBALUR ZONE, PERAMBALUR & OTHERS
September 13, 2013
N. SEETHARAMAN Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT
September 17, 2013
N. SUNDAR Vs. N. SURESH BABU
October 29, 2013
N. THANGAVEL Vs. STATE OF TAMILNADU
January 17, 2013
N. VEERAPPAN Vs. CHAIRMAN AND MANAGING DIRECTOR
September 19, 2013
N. VIJAYAKUMAR Vs. STATE
January 10, 2013
N. VIJAYALAKSHMI Vs. SPECIAL COMMISSIONER & COMMISSIONER LAND REFORMS, CHENNAI & OTHERS
June 20, 2013
N.A. CHINNASAMY Vs. S. VELLINGIRINATHAN
October 9, 2013
N.A.KUMARAVEL Vs. STATE OF TAMIL NADU
June 3, 2013
N.A.R. COTTON TRADERS Vs. GOVT OF TAMILNADU
September 11, 2013
N.AMIRTHAGURU Vs. DEPUTY GENERAL MANAGER
January 4, 2013
N.ANNAPOORNA Vs. P.VIJAYAKUMAR
March 21, 2013
N.B.C. DEIVASIGAMANI Vs. COMPETENT AUTHORITY-CUM- DISTRICT COLLECTOR
September 10, 2013
N.BASKARAN Vs. D.GEETHA
January 17, 2013
N.C.VENKATESAN Vs. S.THANIKACHALAM
November 25, 2013
N.C.VIJAYARAGHAVAN Vs. UNION OF INDIA
November 7, 2013
N.CHANDRA SEKAR Vs. O.VARADAIAH
January 8, 2013
N.JAGANNATHAN Vs. STATE
October 31, 2013
N.JEBARATHINAM Vs. R.RAMAR
June 17, 2013
N.KALIDAS Vs. K.P.SUBBAIYAN
September 30, 2013
N.KRISHNA GOWDA Vs. T.RANGAN
June 4, 2013
N.L. NARASIMHAN Vs. T.I. VISWANATHAN
November 27, 2013
N.NAGABUSHANAM Vs. ESTATE OFFICER,
February 26, 2013
N.NARAYANASWAMY Vs. STATE OF TAMIL NADU
June 7, 2013
N.NATARAJ Vs. KUPPUSAMY GOUNDER
March 21, 2013
N.P. KANDASAMY Vs. SELVAN @ N.N. PALANISAMY
December 10, 2013
N.P. RAMANUJAM Vs. STATE OF TAMIL NADU
February 1, 2013
N.P.SRINIVASAN Vs. S.SANTHALAKSHMI
February 8, 2013
N.PASUPATHY Vs. A.M.SEKAR
April 1, 2013
N.RAMAN Vs. P.SIVALINGAM
March 19, 2013
N.RANJIT Vs. COMMISSIONER OF INCOME TAX-V
June 18, 2013
N.S. RAMASAMY & ANOTHER Vs. STATE REP. BY ITS SECRETARY RURAL & PANCHAYAT CHENNAI & OTHERS
April 5, 2013
N.S.N. MATRICULATION HIGHER SECONDARY SCHOOL Vs. STATE OF TAMIL NADU
September 18, 2013
N.STHIRASUNDARI Vs. V.KALYANI
January 18, 2013
N.SUMATHI Vs. STATE OF TAMIL NADU
June 17, 2013
N.SUNDARABABU Vs. STATE OF TAMIL NADU
March 19, 2013
N.SURESH Vs. INDIAN BANK
March 26, 2013
N.V.SANKARAN ALIAS GNANI Vs. STATE OF TAMIL NADU
January 23, 2013
N.VENKATARAMAN Vs. VIJAYARANI
February 4, 2013
N.VIJAYAKUMAR Vs. S.GEETHA
January 10, 2013
NAAM TAMILAR KATCHI Vs. SUPERITENDENT OF POLICE NAMAKKAL
December 13, 2013
NADAR THANGA SHUBHA LAXMAN.A Vs. STATE OF TAMIL NADU
November 29, 2013
NADEEM LEATHERWARE EXPORTS Vs. STATE OF TAMIL NADU
November 29, 2013
NAGA NANTHANA MILLS LTD. Vs. PRESIDING OFFICER, EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
November 20, 2013
NAGAI THIRUVALLUVAN Vs. STATE OF TAMIL NADU
August 30, 2013
NAGALAKSHMI Vs. SECRETARY HOME DEPARTMENT
July 20, 2013
NAGAMANICKAM Vs. BRANCH MANAGER
April 25, 2013
NAGAMMAL Vs. STATE OF PUDUCHERRY
October 31, 2013
NAGAMMAL AND ORS Vs. CHOCKALINGAM AND ORS
October 1, 2013
NAGARAJ Vs. STATE REP. BY ITS INSPECTOR OF POLICE
September 12, 2013
NAGARAJ Vs. DIVISIONAL MANAGER UNITED INDIA INSURANCE COMPANY LIMITED
January 2, 2013
NAGARAJAN Vs. VIJAYA
March 1, 2013
NAGARAJAN Vs. PRINCIPAL SECRETARY TO GOVT
February 14, 2013
NAGASAMY Vs. E P K MANI
December 17, 2013
NAGESH CHUNDUR Vs. COMMISSIONER OF INCOME TAX
August 19, 2013
NAKSHATRA SERVICE APARTMENTS Vs. ASSISTANT COMMISSIONER
January 10, 2013
NALLAMMAL Vs. ASSISTANT COMMISSIONER, MADURAI
January 21, 2013
NALLATHAMBI Vs. JAYA
July 29, 2013
NALLATHAMBI Vs. NALLUSAMY
April 2, 2013
NALLIAYA GOUNDER Vs. STATE OF TAMIL NADU
June 24, 2013
NAMBI ALIAS NAMBI NARAYANAN Vs. TAMIL NADU STATE TRANSPORT CORPORATION
February 7, 2013
NANKACHI ENTERPRISES, Vs. SECRETARY TO GOVERNMENT AND ORS
September 7, 2013
NARASIMMA NAICKER Vs. SANJEEVIAMMAL
July 3, 2013
NARAYANASAMY AND ORS Vs. THANGARAJU AND ORS
October 30, 2013
NARENDERAN Vs. STATE
August 30, 2013
NARMADHA CHEMICALS (P) LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 29, 2013
NASEERULAH Vs. STATE
March 14, 2013
NASHIKA INDUSTRIES PVT LTD Vs. STATE BANK OF INDIA
October 28, 2013
NATARAJA TIMBER TRADING CORPORATION Vs. STATE OF TAMIL NADU
June 12, 2013
NATARAJAN Vs. PAPPATHY
January 10, 2013
NATARAJAN Vs. V CHINNASAMI
July 22, 2013
NATARAJAN Vs. STATE REP.BY THE INSPECTOR OF POLICE
July 29, 2013
NATARAJAN RAMESH RAJAN PARTNER Vs. GOVERNMENT OF INDIA
September 5, 2013
NATARJA GURUKKAL Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMWNT
February 12, 2013
NATESA CHETTIYAR CHARITABLE TRUST Vs. VELAYUTHAN
June 20, 2013
NATESAN Vs. RAJENDRAN
January 8, 2013
NATESAN Vs. PUSHPAVALLI
April 17, 2013
NATHAN INDUSTRIES Vs. ASSISTANT COMMISSIONER (COMP) SRO EMPLOYEES PROVIDENT FUND ORGANIZATION; REGIONAL PROVIDENT FUND COMMISSIONER
July 23, 2013
NATHELLA SAMPATH JEWELLERY (P) LTD Vs. TAMIL NADU ELECTRICITY BOARD
September 6, 2013
NATHI S.RAJAVEL Vs. SUPERINTENDENT OF POLICE
December 13, 2013
NATIOANAL INSURANCE CO LTD Vs. SUSEELA
March 27, 2013
NATIONAL CEMENT WORKERS UNION Vs. GOVERNMENT OF TAMIL NADU
July 30, 2013
NATIONAL INSTITUTE OF TECHNOLOGY Vs. PRESIDING OFFICER
July 16, 2013
NATIONAL INSURANCE CO , LTD Vs. MANI AND ORS
October 3, 2013
NATIONAL INSURANCE CO , LTD Vs. RAMAN AND ORS
October 1, 2013
NATIONAL INSURANCE CO , LTD Vs. LINGADURAI, MANNUSAMY
August 5, 2013
NATIONAL INSURANCE CO , LTD , BHAVANI Vs. ALAMELU AND ORS
October 29, 2013
NATIONAL INSURANCE CO , LTD ,COIMBATORE Vs. N RASEENA AND ORS
October 30, 2013
NATIONAL INSURANCE CO LTD Vs. KRISHNAN
March 15, 2013
NATIONAL INSURANCE CO LTD Vs. UNNAMALAI
September 3, 2013
NATIONAL INSURANCE CO LTD Vs. J VISWANATHAN; S PUSHPA
November 28, 2013
NATIONAL INSURANCE CO LTD Vs. MARY; SELVAM; SELVARAJ
August 5, 2013
NATIONAL INSURANCE CO LTD Vs. M GANESAN AND ORS
November 5, 2013
NATIONAL INSURANCE CO LTD Vs. J VIJAYA AND ORS
October 3, 2013
NATIONAL INSURANCE CO LTD Vs. P RAMASAMY AND ORS
September 13, 2013
NATIONAL INSURANCE CO LTD Vs. RAMATHAL; MINOR PRAVEENKUMAR AND ORS
September 20, 2013
NATIONAL INSURANCE CO LTD Vs. SEKAR ALIAS DHANASEKAR; EBARAHIM KHAN
August 23, 2013
NATIONAL INSURANCE CO LTD Vs. S SELLADURAI AND ORS
October 25, 2013
NATIONAL INSURANCE CO LTD Vs. MUSTHAFA; M SHAHUL HAMED
October 22, 2013
NATIONAL INSURANCE CO, LTD Vs. RAJAMMAL
October 28, 2013
NATIONAL INSURANCE CO, LTD Vs. V. SRINIVASAN
October 22, 2013
NATIONAL INSURANCE CO, LTD Vs. LALITHAMBAL; MINOR SUDHARSON AND ORS
September 20, 2013
NATIONAL INSURANCE CO. LTD Vs. KANMANI
October 25, 2013
NATIONAL INSURANCE CO. LTD Vs. P.ALAGESAN
March 15, 2013
NATIONAL INSURANCE CO. LTD Vs. JOHNPANDIAN @ JOHN
January 24, 2013
NATIONAL INSURANCE CO. LTD Vs. SUSEELA
September 16, 2013
NATIONAL INSURANCE CO. LTD Vs. PUSHPAM
January 10, 2013
NATIONAL INSURANCE CO. LTD. Vs. C. RAMESH BABU
April 17, 2013
NATIONAL INSURANCE CO. LTD. Vs. MALLIGA
April 10, 2013
NATIONAL INSURANCE CO. LTD. Vs. G. RAMESH
February 22, 2013
NATIONAL INSURANCE CO. LTD. Vs. M.SHANMUGHAM
October 9, 2013
NATIONAL INSURANCE CO. LTD. Vs. MINOR NITHYA, LAKSHMI, M. MUSTHABA AND MOHAMED MUBARAK
September 4, 2013
NATIONAL INSURANCE CO. LTD. Vs. V.VARADHARAJ
March 28, 2013
NATIONAL INSURANCE CO., LTD Vs. B. JAYAPAL
September 18, 2013
NATIONAL INSURANCE CO., LTD Vs. P.N. MUTHU
October 25, 2013
NATIONAL INSURANCE CO., LTD Vs. G. PALANISAMY
October 28, 2013
NATIONAL INSURANCE COMPANY Vs. SELVAM, PANDIAN, UNITED INDIA INSURANCE COMPANY LIMITED
February 5, 2013
NATIONAL INSURANCE COMPANY Vs. KUMARAYEE ALIAS KALIAMMAL AND ORS
October 3, 2013
NATIONAL INSURANCE COMPANY Vs. A DHANSEKARAN AND ORS
November 28, 2013
NATIONAL INSURANCE COMPANY LIMITED Vs. MAHESWARAN
January 22, 2013
NATIONAL INSURANCE COMPANY LIMITED Vs. RANI
January 8, 2013
NATIONAL INSURANCE COMPANY LIMITED Vs. MUNIANDI
January 21, 2013
NATIONAL INSURANCE COMPANY LIMITED Vs. THANGAM
March 8, 2013
NATIONAL INSURANCE COMPANY LIMITED Vs. DEIVATHAL
September 16, 2013
NATIONAL INSURANCE COMPANY LIMITED Vs. PICHAMMAL
June 7, 2013
NATIONAL INSURANCE COMPANY LIMITED Vs. RAJAM
January 2, 2013
NATIONAL INSURANCE COMPANY LIMITED Vs. ASWINI AND ORS.
March 12, 2013
NATIONAL INSURANCE COMPANY LIMITED Vs. GANESAN AND ORS
January 30, 2013
NATIONAL INSURANCE COMPANY LIMITED Vs. CHANDRA GANDHI AND ORS
November 5, 2013
NATIONAL INSURANCE COMPANY LIMITED Vs. AMUDHA; VIJI; SUJITHA; PONRAJ
March 8, 2013
NATIONAL INSURANCE COMPANY LIMITED Vs. RAMALAKSHMI AND ORS
March 8, 2013
NATIONAL INSURANCE COMPANY LIMITED Vs. A VEERAMALAI, PALLAPATTI TRANSPORT
April 4, 2013
NATIONAL INSURANCE COMPANY LIMITED Vs. PAPPA; GURUVAMMAL; BALAKRISHNAN; T EASURAJ
March 8, 2013
NATIONAL INSURANCE COMPANY LIMITED Vs. REETHA MARY; PONRAJ
March 8, 2013
NATIONAL INSURANCE COMPANY LIMITED Vs. S P R VICTOR AMBEDKER; S SUSEELA
February 12, 2013
NATIONAL INSURANCE COMPANY LIMITED Vs. SAMUTHIRAMA, MANIVANNAN, SUTHANKUMAR, MINOR BHARATHI
February 25, 2013
NATIONAL INSURANCE COMPANY LIMITED Vs. C RAVICHANDRAN AND ORS
March 18, 2013
NATIONAL INSURANCE COMPANY LIMITED Vs. LAKSHMI, MINOR PRASANTH
July 11, 2013
NATIONAL INSURANCE COMPANY LIMITED AND ORS Vs. RAMAR AND ORS
March 8, 2013
NATIONAL INSURANCE COMPANY LIMITED NEW DELHI Vs. S. GOBU
January 10, 2013
NATIONAL INSURANCE COMPANY LIMITED THROUGH ITS BRANCH MANAGER Vs. SUBBAMMAL
January 3, 2013
NATIONAL INSURANCE COMPANY LIMITED, Vs. K MAYAKRISHNAN; A RAJKUMAR
February 1, 2013
NATIONAL INSURANCE COMPANY LTD Vs. A.SELVARAJU
November 6, 2013
NATIONAL INSURANCE COMPANY LTD Vs. A. DHANAPAL
September 10, 2013
NATIONAL INSURANCE COMPANY LTD Vs. R S CHANDRASEKARAN AND ORS
October 24, 2013
NATIONAL INSURANCE COMPANY LTD Vs. M RAVIKUMAR AND ORS
November 21, 2013
NATIONAL INSURANCE COMPANY LTD Vs. RAMADOSS AND ORS
October 1, 2013
NATIONAL INSURANCE COMPANY LTD Vs. B CHANDRAN; E NITHYANANDAN
September 6, 2013
NATIONAL INSURANCE COMPANY LTD Vs. R G ANDHAZHAGAN (MINOR) AND ORS
November 8, 2013
NATIONAL INSURANCE COMPANY NAMAKKAL Vs. HARISHNAKAR ALIAS SARAVANAN
September 23, 2013
NATIONAL SMALL INDUSTRIES CORPN LTD Vs. SINGH PRINTERS
August 13, 2013
NATIONAL SMALL INDUSTRIES CORPORATION LIMITED Vs. STATE OF TAMIL NADU
June 12, 2013
NATURAL AROMA EXPORTS AND ORS Vs. DISTRICT FOREST OFFICER, SALEM DIVISION AND ORS
November 13, 2013
NAZAR ALI Vs. SANTHANA SRINIVASAN
April 4, 2013
NAZARETH FOODS (P) LTD. Vs. ASSISTANT COMMISSIONER
April 29, 2013
NEELAKANDAN @ STALIN; JANAKI; RANGAJAM; RAMBA Vs. JAYA; JAYANTHI; KOTEESWARI
July 5, 2013
NEELAM SHETTY Vs. NATIONAL COUNCIL FOR HOTEL MANAGEMENT & CATERING TECHNOLOGY, NEW DELHI
February 27, 2013
NEELAMEGA BHATTA CHARYAR Vs. ARULMIGHU DEVANATHA
April 12, 2013
NEPOLIAN, OFFICE ASSISTANT Vs. DISTRICT REGISTRAR(ADMINISTRATION)
July 12, 2013
NESTLE INDIA LIMITED Vs. STATE OF TAMIL NADU
July 25, 2013
NEW AMBADI ESTATES PRIVATE LIMITED Vs. JOINT COMMISSIONER OF INCOME TAX
August 13, 2013
NEW ASSURANCE COMPANY LIMITED Vs. RAJAMMAL AND OTHERS
August 30, 2013
NEW INDIA ASSURANCE CO Vs. A.KASTHURI
November 5, 2013
NEW INDIA ASSURANCE CO , LTD Vs. N K BALASUBRAMANIAM; SELVI; MALLIGA; RANI; P RANGASAMY
September 25, 2013
NEW INDIA ASSURANCE CO , LTD Vs. PARAMESWARAN; T RAJA
August 27, 2013
NEW INDIA ASSURANCE CO , LTD , AND ORS Vs. P ARUMUGAM AND ORS
October 24, 2013
NEW INDIA ASSURANCE CO , LTD , AND ORS Vs. ANBU AND ORS
September 19, 2013
NEW INDIA ASSURANCE CO , LTD AND ORS Vs. N NATARAJAN AND ORS
October 21, 2013
NEW INDIA ASSURANCE CO LTD Vs. K PALANI AND ORS
August 5, 2013
NEW INDIA ASSURANCE CO LTD Vs. N SACHIDHANANDAM AND ANOTHER
March 6, 2013
NEW INDIA ASSURANCE CO LTD , AND ORS Vs. SHABIDHA, AND ORS
October 29, 2013
NEW INDIA ASSURANCE CO, LTD Vs. KANNAN
September 30, 2013
NEW INDIA ASSURANCE CO, LTD Vs. SEDHUMANI; SIVAKUMAR
September 30, 2013
NEW INDIA ASSURANCE CO. LTD Vs. KAMALAM
September 10, 2013
NEW INDIA ASSURANCE CO. LTD Vs. B. KARTHIK
November 4, 2013
NEW INDIA ASSURANCE CO. LTD Vs. A. KARTHIKA
September 27, 2013
NEW INDIA ASSURANCE CO. LTD Vs. SIVASAKTHI
October 21, 2013
NEW INDIA ASSURANCE CO. LTD Vs. N. SANTHANAM
March 27, 2013
NEW INDIA ASSURANCE CO. LTD Vs. M. PANDIAN
September 18, 2013
NEW INDIA ASSURANCE CO. LTD. Vs. M.KARUNANIDHI
July 9, 2013
NEW INDIA ASSURANCE CO. LTD. Vs. P.VINAYAGASUNDARAM
June 7, 2013
NEW INDIA ASSURANCE CO. LTD. Vs. SELVAMANI
January 29, 2013
NEW INDIA ASSURANCE CO. LTD. Vs. G. ALAGIRI
October 7, 2013
NEW INDIA ASSURANCE CO. LTD. Vs. K.S. JOTHI ARUMUGAM AND ORS.
June 26, 2013
NEW INDIA ASSURANCE CO. LTD. Vs. EKANATHAN
November 19, 2013
NEW INDIA ASSURANCE CO. LTD. Vs. BALU
April 18, 2013
NEW INDIA ASSURANCE CO. LTD. BAGALUR MANSION, KOLAR Vs. S. VIVEK AND OTHERS
January 29, 2013
NEW INDIA ASSURANCE CO. LTD., VELLORE Vs. RAMAN
December 17, 2013
NEW INDIA ASSURANCE CO., LTD Vs. A. PALANI
September 11, 2013
NEW INDIA ASSURANCE CO., LTD Vs. M. BHASKAR
October 31, 2013
NEW INDIA ASSURANCE COMPANY Vs. SUBRAMANIAM AND ORS
November 4, 2013
NEW INDIA ASSURANCE COMPANY LIMITED Vs. PREMAVATHI
April 25, 2013
NEW INDIA ASSURANCE COMPANY LIMITED Vs. PARVATHI
January 23, 2013
NEW INDIA ASSURANCE COMPANY LIMITED Vs. S.P.KANDASAMY
January 2, 2013
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MOHAMED ALI
January 24, 2013
NEW INDIA ASSURANCE COMPANY LIMITED Vs. S.IBRAHIM
January 18, 2013
NEW INDIA ASSURANCE COMPANY LIMITED Vs. R.S.AMUTHA
March 11, 2013
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KOLANJIAMMAL (DECEASED)
June 4, 2013
NEW INDIA ASSURANCE COMPANY LIMITED Vs. G.K. SRINIVASAN
October 11, 2013
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SANTHA
June 4, 2013
NEW INDIA ASSURANCE COMPANY LIMITED Vs. P.R.KUPPUSAMY
June 26, 2013
NEW INDIA ASSURANCE COMPANY LIMITED Vs. PALANI
September 16, 2013
NEW INDIA ASSURANCE COMPANY LIMITED Vs. ANANDHI
September 23, 2013
NEW INDIA ASSURANCE COMPANY LIMITED Vs. V RAMESH SRINIVASAN, S RAMESH BABU
February 26, 2013
NEW INDIA ASSURANCE COMPANY LIMITED Vs. N BANUMATHI; MINOR N MALATHI, D/O LATE S NAGAPANDY; MINOR N SIVARANJANI, D/O LATE S NAGAPANDY AND ORS
February 26, 2013
NEW INDIA ASSURANCE COMPANY LIMITED Vs. S SAROJA, MINOR HARIKRISHNAN
February 27, 2013
NEW INDIA ASSURANCE COMPANY LIMITED Vs. TAMILSELVI; SAKTHIRAJ; MINOR SENRAJ S/O PERUMAL; THAYAMMAL; MARIYATHANGAPUSHPAM AND ORS
March 8, 2013
NEW INDIA ASSURANCE COMPANY LIMITED Vs. RUBY AND ORS
September 2, 2013
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SELVI AND ORS
September 2, 2013
NEW INDIA ASSURANCE COMPANY LIMITED Vs. VENNILA AND ORS
September 2, 2013
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SAGAYAMARY AND ORS
September 2, 2013
NEW INDIA ASSURANCE COMPANY LIMITED Vs. PAPPA AND ORS
August 5, 2013
NEW INDIA ASSURANCE COMPANY LIMITED Vs. B. GOVINDARAJ
April 4, 2013
NEW INDIA ASSURANCE COMPANY LIMITED Vs. PALANIAMMAL
September 6, 2013
NEW INDIA ASSURANCE COMPANY LIMITED Vs. NANJAMMAL
September 6, 2013
NEW INDIA ASSURANCE COMPANY LIMITED Vs. S. GAYATHRI
November 28, 2013
NEW INDIA ASSURANCE COMPANY LIMITED Vs. A PUSHPAVATHI AND ORS
September 24, 2013
NEW INDIA ASSURANCE COMPANY LIMITED; C SARASWATHI AND ORS Vs. C SARASWATHI AND ORS ; NEW INDIA ASSURANCE COMPANY LIMITED
February 5, 2013
NEW INDIA ASSURANCE COMPANY LTD Vs. GANDHIPILLAI
September 18, 2013
NEW INDIA ASSURANCE COMPANY LTD Vs. LAKSHMI
August 30, 2013
NEW INDIA ASSURANCE COMPANY LTD Vs. A KARPAGAM; A EASWARI; T SRIRAMAN
September 4, 2013
NEW INDIA ASSURANCE COMPANY LTD. Vs. MADHAMMAL
November 18, 2013
NEW INDIA INSURANCE CO LTD Vs. V BALAAMBAL; S FEROZACI
August 20, 2013
NEW INDIA INSURANCE CO. LTD Vs. SHANTHA
January 23, 2013
NEW INDIA INSURANCE COMPANY LIMITED , AND ORS Vs. S JEYANTHI AND ORS
October 30, 2013
NEW LNDIA ASSURANCE COMPANY LIMITED Vs. VELLAMMAL
January 7, 2013
NEW TIRUPUR AREA DEVELOPMENT CORPORATION LTD Vs. K. POOMANI
September 18, 2013
NIRMALA Vs. ASRA KARG, SUPERINTENDENT OF POLICE; RAJENDRAN, SUPERINTENDENT OF PRISON AND ORS
July 29, 2013
NITHIYA RICE AND SAGO FACTORY Vs. DEPUTY COMMERCIAL TAX OFFICER
February 11, 2013
NITHYANANDA DHYANAPEETAM Vs. COMMISSIONER
January 30, 2013
NIZVY SUNIL PRAKASH Vs. SECRETARY, DENTAL COUNCIL OF INDIA
November 29, 2013
NKKP RAJA Vs. STATE OF TAMIL NADU
November 26, 2013
O. PANDARAM Vs. STATE OF TAMIL NADU
January 21, 2013
OFFICIAL LIQUIDATOR Vs. COLLECTOR
March 26, 2013
OFFICIAL LIQUIDATOR Vs. R.VIJAYAKUMAR
March 1, 2013
OIL & NATURAL GAS CO. LTD. Vs. BRICK STEEL ENTERPRISES
October 23, 2013
OM TIMBER MART Vs. STATE BANK OF INDIA
October 28, 2013
OMANA GEORGE Vs. ASSISTANT COMMISSIONER OF URBAN LAND
April 4, 2013
OPG ENERGY PVT LTD Vs. GAIL (INDIA) LIMITED
December 6, 2013
ORCHID CHEMICALS & PHARMACEUTICALS LIMITED Vs. IDBI BANK LIMITED
January 10, 2013
ORCHID CHEMICALS & PHARMACEUTICALS LTD. Vs. WOCKHADT LIMITED
April 12, 2013
ORIENT POLES CHENNAI Vs. COMMISSIONER OF CENTRAL EXCISE
April 5, 2013
ORIENTAL INSURANCE CO , LTD Vs. A P SETTU; A ELANGOVAN
October 7, 2013
ORIENTAL INSURANCE CO LTD Vs. CHINNAL PONNUSAMY AND ORS
November 29, 2013
ORIENTAL INSURANCE CO LTD Vs. K SEKAR; RAJENDAR
October 11, 2013
ORIENTAL INSURANCE CO. LTD Vs. P.SELVARANI
September 25, 2013
ORIENTAL INSURANCE CO. LTD Vs. M. RAVI
September 16, 2013
ORIENTAL INSURANCE CO. LTD Vs. SHANTHI
November 5, 2013
ORIENTAL INSURANCE CO. LTD. Vs. CHANDRA
June 12, 2013
ORIENTAL INSURANCE CO.LTD. Vs. SANTHAMANI
June 3, 2013
ORIENTAL INSURANCE COMPANY LIMITED Vs. GOVINDASWAMY
November 5, 2013
ORIENTAL INSURANCE COMPANY LIMITED Vs. M. RAJENDRAN
October 21, 2013
ORIENTAL INSURANCE COMPANY LIMITED Vs. PERIYASAMY
April 23, 2013
ORIENTAL INSURANCE COMPANY LIMITED Vs. NEELAVADHANAM
April 23, 2013
ORIENTAL INSURANCE COMPANY LIMITED Vs. SANGEETHA
April 23, 2013
ORIENTAL INSURANCE COMPANY LIMITED Vs. SALEEM
January 9, 2013
ORIENTAL INSURANCE COMPANY LIMITED Vs. RASU
January 2, 2013
ORIENTAL INSURANCE COMPANY LIMITED Vs. D.MALLIKA
January 3, 2013
ORIENTAL INSURANCE COMPANY LIMITED Vs. S.VELUKANDAPERUMAL
March 25, 2013
ORIENTAL INSURANCE COMPANY LIMITED Vs. MARIAM SHANTHI DAVID
September 25, 2013
ORIENTAL INSURANCE COMPANY LIMITED Vs. B PARTHIBAN AND ORS
March 18, 2013
ORIENTAL INSURANCE COMPANY LIMITED Vs. SANTIYAGU MODUTHANGAM; LEWIS AMMAL; VALAN; SURESH
February 20, 2013
ORIENTAL INSURANCE COMPANY LIMITED Vs. M KARUPPAIAH, CHETTINADU LOGISTICS PRIVATE LIMITED
February 18, 2013
ORIENTAL INSURANCE COMPANY LIMITED Vs. BHAVATHIPERUMAL, MUTHYYAH, R RAJENDRAN
February 5, 2013
ORIENTAL INSURANCE COMPANY LIMITED, Vs. JAYANTHI, MINOR DURGA AGED 4 YEARS,
January 29, 2013
ORIENTAL INSURANCE COMPANY LTD Vs. M.LIAKATH ALI REP. BY JALEEGA BEGAM
September 19, 2013
ORIENTAL INSURANCE COMPANY LTD Vs. RASAGOUNDER AND ORS
October 3, 2013
ORIENTAL INSURANCE COMPANY LTD., C.C. COMPLEX, KOVILPATTI Vs. N. JEYAKALAIMANI AND OTHERS
April 23, 2013
OVERSEAS LEATHERS Vs. STATE OF TAMIL NADU
August 22, 2013
OVEYAM RANJAN Vs. UNION OF INDIA
March 12, 2013
OWNERS AND PARTIES Vs. M/S.SYNERGY SHIPPING PVT LTD.
June 13, 2013
OWNERS AND PERSONS Vs. 3F INDUSTRIES LTD
December 19, 2013
OWNERS PARTNERS VESSEL SHBDHARTI Vs. SEAHORSE MARINE ENGINEERING PLTD
January 29, 2013
P ANANTHA SEELI Vs. STATE OF TAMIL NADU AND ORS
November 27, 2013
P ANANTHAKRISHNAN Vs. P SHANBAGAVALLI
January 7, 2013
P ARUNODAYAM Vs. EXECUTIVE ENGINEER
August 21, 2013
P BALAGURU Vs. REGISTRAR
February 28, 2013
P BALAKRISHNAN AND ORS Vs. PACHAIYAPPAS TRUST BOARD AND ORS
January 30, 2013
P BALASUNDARAM Vs. K RAVI; REGIONAL MANAGER
September 4, 2013
P DAKSHINAMURTHY Vs. COLLECTOR OF CUDDALORE DISTRICT, CUDDALORE
March 6, 2013
P ELANGOVAN Vs. EXECUTIVE OFFICER
February 14, 2013
P ELIAS Vs. SPECIAL OFFICER
July 26, 2013
P G PITCHAIAH Vs. STATE REP BY INSPECTOR OF POLICE, AND ORS
November 4, 2013
P GANDHIMATHI Vs. STATE INSPECTOR OF POLICE
June 12, 2013
P GOPALAKRISHNAN Vs. DIRECTOR OF MEDICAL EDUCATION
November 13, 2013
P HARIKRISHNAN Vs. ASSISTANT COMMISSIONER AND ORS
August 30, 2013
P J ALEXANDER, SECRETARY AND ORS Vs. SUPERINTENDING ENGINEER-I AND ORS
November 20, 2013
P JASWANT KUMAR Vs. M RAJASHEKAR
August 5, 2013
P KANNAN Vs. CONTROLLER AND AUDITOR GENERAL OF INDIA AND ORS
August 27, 2013
P KARTHIKEYAN Vs. STATE THROUGH INSPECTOR OF POLICE
January 10, 2013
P KESAVAN Vs. N VIVEKANANDAN
June 20, 2013
P KUMARAN Vs. REVENUE DIVISIONAL OFFICER
November 26, 2013
P KUPPAMMAL Vs. S SUNDARESWARAN; BAJAJ ALLIANCE GENERAL INSURANCE COMPANY
February 20, 2013
P MALARKODI AND ORS Vs. INSPECTOR OF PANCHAYATS AND ORS
July 22, 2013
P MANI Vs. M SANGEETHA
July 9, 2013
P MICHAEL SAHAYA LUCY SHANTHI AND ORS Vs. TEACHERS RECRUITMENT BOARD, AND ORS
December 3, 2013
P MOHAN Vs. M K AZHAGIRI
November 22, 2013
P MOHAN Vs. SECRETARY, TOURISM, CULTURE AND RELIGIOUS ENDOWMENT DEPARTMENT & ORS
November 27, 2013
P MUNIRATHNAM Vs. MALLIGARJUNA RAO AND ORS
November 4, 2013
P MUNUSAMY AND ORS Vs. CHAIRMAN, TAMIL NADU HOUSING BOARD, AND ORS
October 31, 2013
P MUTHUKARUPPAN Vs. SECRETARY TO GOVERNMENT AND ORS
August 5, 2013
P MUTHUKUMAR Vs. PAPA ALIAS PAPATHI AMMAL AND ORS
December 20, 2013
P NAGALINGAM Vs. MARI
June 24, 2013
P NAVARATHNAM LALWANI Vs. DISTRICT COLLECTOR KRISHNAGIRI DISTRICT, KRISHNAGIRI
September 30, 2013
P PANNERSELVAM Vs. STATE BY INSPECTOR OF POLICE
January 11, 2013
P PERUMAL Vs. ADDITIONAL COMMISSIONER
June 25, 2013
P PRIYANKA Vs. PITCHAIKANI
July 29, 2013
P PUGALENTHI Vs. STATE OF TAMIL NADU
July 5, 2013
P R SRINIVASAN Vs. SPECIAL TAHSILDAR, ADI-DRAVIDAR WELFARE DEPARTMENT
July 25, 2013
P RADHA Vs. STATE OF TAMIL NADU AND ORS
November 27, 2013
P RAJKUMAR Vs. MARY SAROJA
April 15, 2013
P RAVICHANDRAN Vs. JOINT REGISTRAR OF COOPERATIVE SOCIETIES
June 12, 2013
P RAVIKUMAR Vs. MALARVIZHI
April 15, 2013
P SARAVANAN Vs. SUPERINTENDENT OF POLICE, TIRUNELVELI DISTRICT, TIRUNELVELI AND ORS
December 18, 2013
P SAVITHRI PADMANABHAN Vs. G R NITHYANANDAM
August 7, 2013
P SELVARAJ Vs. L G BALAKRISHNAN & BROTHERS LTD ,
September 4, 2013
P STANLEY PAULRAJ Vs. STATE OF TAMIL NADU
July 18, 2013
P SUNDAR Vs. GOVERNMENT OF TAMILNADU
July 24, 2013
P SUNDARI Vs. CHAIRMAN, TAMIL NADU GENERATION OF ENERGY AND DISTRIBUTION CORPORATION
November 29, 2013
P T RAVINDRANATH AND ORS Vs. STATE OF TAMIL NADU AND ORS
February 18, 2013
P VENKATESAN ALIAS THIRUMARAN Vs. COMMISSIONER OF MUNICIPAL ADMINISTRATION AND ORS
August 2, 2013
P. ALANGARAVALLI Vs. R. RAJARAMAN
September 11, 2013
P. ANTONISAMY Vs. LICENSING AUTHORITY-CUM- REGIONAL TRANSPORT OFFICER
September 26, 2013
P. BALAKRISHNAN Vs. REVENUE DIVISIONAL OFFICER
January 21, 2013
P. CHANDRASEKARAN Vs. MANAGEMENT OF PALAVAN TRANSPORT CORPORATION
March 1, 2013
P. JAGANATHAN Vs. SECRETARY, GOVERNMENT OF TAMIL NADU
February 8, 2013
P. JANAKIRAMA REDDY Vs. SPECIAL OFFICER PONNERI
September 12, 2013
P. JEYA Vs. TAMIL NADU TRANSPORT CORPORATION
January 24, 2013
P. JOTHI Vs. SUPERINTENDENT OF POLICE, VILLUPURAM
July 1, 2013
P. KALA Vs. STATE REP. BY THE INSPECTOR OF POLICE
October 4, 2013
P. KALIAMOORTHY Vs. STATE
June 3, 2013
P. KANNAN Vs. K. RENUKA
January 23, 2013
P. KARUNAKARAN Vs. UNION OF INDIA
October 4, 2013
P. MALA Vs. COMMISSIONER OF POLICE, MADURAI DISTRICT
January 29, 2013
P. MARIADHASAN Vs. A.P. JOHNSON
January 11, 2013
P. MATHIRAJAN Vs. DISTRICT COLLECTOR, THANJAVUR
July 26, 2013
P. MOHAN Vs. M.K. AZHAGIRI
August 30, 2013
P. MOHANASUNDARAM Vs. PRESIDENT THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
April 30, 2013
P. MURUGESAN Vs. B. GOKILA
March 21, 2013
P. MURUGESAN Vs. STATE, REP BY THE INSPECTOR OF POLICE
January 7, 2013
P. PACKIYAM Vs. THE INSPECTOR OF PANCHAYAT/THE DISTRICT COLLECTOR, VIRUDUNAGER DISTIRCT & OTHERS
April 10, 2013
P. PONMADASAMY Vs. P. THANGARAJ
January 31, 2013
P. PUGALENTHI Vs. STATE OF TAMIL NADU
November 6, 2013
P. PURUSOTHAMAN Vs. UNION OF INDIA
April 30, 2013
P. RAJESH Vs. SECRETARY TO GOVERNMENT MUNICIPAL
February 8, 2013
P. RAJKUMAR Vs. DEPUTY COMMERCIAL TAX OFFICER
December 13, 2013
P. RAJU Vs. U. RAM BABU
January 29, 2013
P. RAMASAMY Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
January 8, 2013
P. RAVICHANDRAN Vs. STATE OF TAMIL NADU
October 11, 2013
P. SARASWATHI Vs. C. SUBRAMANIAM
October 31, 2013
P. SARAVANA KUMAR Vs. SUPERINTENDENT OF POLICE
July 25, 2013
P. SELVAM Vs. STATE OF TAMIL NADU
September 24, 2013
P. SELVAM Vs. SPECIAL COMMISSIONER FOR HANDICAPPED
February 4, 2013
P. SEVUGAN Vs. SUPERINTENDENT OF POLICE, SIVAGANGAI DISTRICT
August 30, 2013
P. SHNAMUGASUNDARAM Vs. DIRECTOR OF PUBLIC HEALTH
September 16, 2013
P. SUBRAMANI Vs. A. PERIYASAMY
October 21, 2013
P. SUKUMAR Vs. CHAIRMAN TEACHERS RECRUITMENT BOARD
January 30, 2013
P. SUNDARAM Vs. ADDITIONAL DEPUTY INSPECTOR GENERAL OF POLICE
January 21, 2013
P. THEETHA PILLAI Vs. DIRECTOR, GANDHIGRAM INSTITUTE OF RURAL HEALTH & FAMILY WELFARE TRUST
November 4, 2013
P. THIRUMAL Vs. KANNIAPPAN
October 31, 2013
P. VADAMULAMMAL Vs. O. MEENAKSHISUNDARAM
February 11, 2013
P. VIJAYA BHASKAR Vs. TAHSILDAR
January 9, 2013
P. VIJAYKUMAR Vs. COMMISSIONER OF RURAL DEVELOPMENT
July 31, 2013
P.A.SHANMUGAM Vs. PRESIDING OFFICER
March 7, 2013
P.ARUMUGAM Vs. M.SHUNMUGAM PILLAI
August 20, 2013
P.ASHOK NATARAJAN Vs. STATE OF TAMILNADU
March 12, 2013
P.AYYASAMY Vs. B.MOHAMMED YOUSUFF
August 16, 2013
P.BALASUBRAMANIAM Vs. PACHAIYAMMAL
December 20, 2013
P.DHANAPAUL Vs. CHAIRMAN SECRETARY FOR THE DEPARTMENT OF ANIMAL HUSBANDRY AND FISHERIES, COMMITTEE
October 31, 2013
P.G.SUNDARARAJ Vs. V.ARUL
September 17, 2013
P.G.VISWANATHAN Vs. DIRECTOR OF INCOME TAX
January 4, 2013
P.GIRI Vs. MANAGING DIRECTOR, TAMIL NADU TRANSPORT CORPORATION
June 20, 2013
P.GOVINDASAMY Vs. KUNDUMANI
July 15, 2013
P.J. ALEXANDER, SECRETARY DR.ALEXANDAR EDUCATIONAL FOUNDATION, PUDUCHERRY Vs. SUPERINTENDING ENGINEER-I
November 20, 2013
P.J.MURTHY Vs. P.A. SUNDARI
June 13, 2013
P.JOSEPH Vs. TAHSILDAR TIRUCHENGODE TALUK
July 3, 2013
P.K. ABDUL KADAR Vs. STATE OF TAMIL NADU
January 9, 2013
P.K. RAMASAMY NADAR Vs. INCOME TAX OFFICER, WARD I(3)
November 13, 2013
P.K.P.N. SHIPPING MILLS (P.) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SALEM
February 14, 2013
P.KRISHNAMOORTHY Vs. LAKSHMI
March 5, 2013
P.KRISHNASAMY Vs. DEPUTY SECRETARY TO GOVERNMENT, TRANSPORT DEPARTMENT, CHENNAI
August 30, 2013
P.KUMARESAN Vs. KALYANI
January 2, 2013
P.M. ASSOCIATES Vs. IFCI LIMITED
August 23, 2013
P.M.MANIKANDAN Vs. STATE OF TAMILNADU
January 23, 2013
P.M.RAJESHWARI Vs. P.KANTHIMATHI
March 25, 2013
P.M.V. PICHAI Vs. M.V. SUBRAMANIAN
January 31, 2013
P.MANICKAVASAGAM Vs. GOVERNMENT OF TAMIL NADU
April 1, 2013
P.MANIKANDAN Vs. M.RAMESH
November 12, 2013
P.MARIMUTHU Vs. MANAGING DIRECTOR
January 9, 2013
P.MOHAN Vs. M.K.AZHAGIRI
March 27, 2013
P.MOHANAKRISHNAN Vs. DISTRICT COLLECTOR
February 26, 2013
P.MURUGESAN Vs. MANAGING DIRECTOR TAMIL NADU STATE MARKETING CORPORATION LTD
January 9, 2013
P.MUTHUKUMARAN Vs. SECRETARY TO THE GOVT
April 22, 2013
P.N. KRISHNAN Vs. R. SHANMUGARAJ
February 18, 2013
P.N. RAMAMOORTHY AND OTHERS Vs. M/S. V.A. SELVASEELAN AND BROS. AND OTHERS
October 23, 2013
P.N.ELUMALAI Vs. E.SOUNDARAVALLI
June 25, 2013
P.NAGARAJ PRABHU Vs. DIRECTOR OF MEDICAL EDUCATION
May 17, 2013
P.NAGESWARAN Vs. DISTRICT COLLECTOR
August 19, 2013
P.NATARAJAN Vs. COMMISSIONER, HR & CE DEPARTMENT
November 6, 2013
P.NESAMANI Vs. DIRECTOR GENERAL OF POLICE
September 20, 2013
P.P.BHASKARAN Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
November 18, 2013
P.PANGAJAM Vs. ASSISTANT ELEMENTARY EDUCATIONAL OFFICER
November 12, 2013
P.PAULDURAI Vs. STATE OF TAMIL NADU
November 4, 2013
P.PERUMAL (DIED) Vs. V.ARUN PRASAD
December 4, 2013
P.PUGALENTHI Vs. HIGH COURT OF JUDICATURE AT MADRAS
January 30, 2013
P.PUSHPAVATHY Vs. MINISTRY OF EXTERNAL AFFAIRS
June 27, 2013
P.R. ANAND KUMAR Vs. UNION OF INDIA
July 29, 2013
P.R. GOVINDARAJAN Vs. INSPECTOR OF POLICE, DISTRICT CRIME BRANCH, THANJAVUR
June 3, 2013
P.R.G. KAMARAJ Vs. THE DEPUTY COMMERCIAL TAX OFFICER
August 27, 2013
P.R.KRISHNAN Vs. T.RUBY CHRISTIE
January 24, 2013
P.RAJASEKARAN Vs. TAMIL NADU HUMAN RIGHTS COMMISSION
June 6, 2013
P.RAMASAMY Vs. TAMIL NADU STATE TRANSPORT CORPORATION LTD
February 7, 2013
P.S. MURUGESAN Vs. P.N. NALLASAMY
September 5, 2013
P.S. RAMAN Vs. M/S. SHAKTI DURGA ENGINEERING CHENNAI
January 3, 2013
P.S. RAMASAMY Vs. N. PERUMAL
September 16, 2013
P.S.N.APPASAMY Vs. SOLAI LUNGI COMPANY
January 4, 2013
P.SAKUNTHALA Vs. ORIENTAL INSURANCE CO.LTD
June 25, 2013
P.SAMSINGH Vs. P.BALASUNDARI AMMAL
January 7, 2013
P.SANGEETHA Vs. GOVERNMENT OF TAMILNADU
January 23, 2013
P.SARAVANAN Vs. GOVERNMENT OF TAMILNADU
March 6, 2013
P.SATHIARAMAN Vs. SECRETARY TO GOVERNMENT
July 23, 2013
P.SENGOTTIAN Vs. ASSISTANT DIRECTOR TOWN PANCHAYATS, SALEM
July 12, 2013
P.SIVANANDHAM Vs. COLLECTOR SALEM DISTRICT
May 17, 2013
P.SIVANESAN Vs. TAMIL NADU HOUSING BOARD
December 19, 2013
P.SOUNDARARAJAN Vs. PRINCIPAL SECRETARY TO THE GOVT.
June 17, 2013
P.STANLEY BUCK Vs. STATE
August 5, 2013
P.SUBRAMANIAN NADAR Vs. JOHN RAJ
January 8, 2013
P.SUNDARAMOORTHY Vs. STATE OF TAMIL NADU, REP. BY ITS SECRETARY ADI DRAVIDAR & TRIBAL WELFARE DEPARTMENT, CHENNAI
July 11, 2013
P.T.EASWARAN Vs. GENERAL MANAGER FOOD CORPORATION OF INDIA
March 1, 2013
P.T.LAKSHMAN KUMAR Vs. BHAVANI
April 23, 2013
P.T.LEE CHENGALVAROYA NAICKER TRUST Vs. M/S.A.R.BROTHERS
June 13, 2013
P.TAMIZHARASAN Vs. DIRECTOR JAWAHARLAL INSTITUTE OF POST GRADUATE MEDICAL EDUCATION AND RESEARCH (JIPMER) DHANWANTARI NAGAR
November 8, 2013
P.THIRUMAL Vs. STATE OF TAMIL NADU
July 1, 2013
P.V.R.S. MANIKUMAR Vs. OFFICIAL LIQUIDATOR
January 28, 2013
P.VENKATACHALAM Vs. STATE OF TAMIL NADU
August 16, 2013
PACHIYANNAN (DIED) AND ORS Vs. KASTHURI AND ORS
February 18, 2013
PACKIYAM Vs. DIVISIONAL ENGINEER
February 5, 2013
PADAMCHAND JAIN Vs. P K SUNDARAM MUDALIAR
June 21, 2013
PADIKALAI Vs. DISTRICT COLLECTOR, MADURAI DISTRICT
January 17, 2013
PADMA Vs. SUPERINTENDENT OF POLICE
January 9, 2013
PADMAVATHY Vs. D.MARIAPPAN
June 4, 2013
PADMAVATHY Vs. P.THIRUTHUVARAJ
January 22, 2013
PADMAVATHY MODERN RICE MILL Vs. MANAGING DIRECTOR, PUDUCHERRY AGRO PRODUCTS, FOOD & CIVIL SUPPLIES CORPORATION LTD
October 29, 2013
PAKIALAKSHMI Vs. SEDOURAMANE AND ORS
August 29, 2013
PAKIYATHAI Vs. MAGESH MANI
January 8, 2013
PAKKIAMMAL Vs. REVENUE DIVISIONAL OFFICER
July 3, 2013
PALAMMAL Vs. GOVERMENT OF INDIA
February 28, 2013
PALANI Vs. VALLIAMMAL
July 10, 2013
PALANIAMMAL Vs. K.R.C. ANBALAGAN
February 18, 2013
PALANIAMMAL Vs. NACHIMUTHU
June 19, 2013
PALANIAMMAL Vs. DISTRICT COLLECTOR TIRUVANNAMALAI
August 23, 2013
PALANIAMMAL Vs. PAPPATHI
April 25, 2013
PALANIAMMAL Vs. KANDASWAMI; PAPPATHI; VADIVEL; PALANISWAMI AND ORS
April 25, 2013
PALANIAMMAL Vs. S MATHIVANAN
August 5, 2013
PALANIAMMAL Vs. KUPPAL (DIED) & OTHERS
June 19, 2013
PALANISAMY Vs. V.C.PERIYASAMY
June 25, 2013
PALANISAMY Vs. SELLAMMAL
February 13, 2013
PALANISAMY Vs. RAJAMANI @ RAJAMMAL
June 13, 2013
PALANISAMY Vs. AMMAIAPPAN
March 28, 2013
PALANISAMY ALIAS KUNJUPAIYAN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
March 22, 2013
PALANIVEL Vs. GOVERNMENT OF TAMIL NADU
July 26, 2013
PANCHAVARNAM Vs. S LOGACHANDRAN
February 20, 2013
PANDIYAN KUDIYIRUPPUGHAL SANGAM Vs. CHAIRMAN, TAMIL NADU HOUSING BOARD
April 9, 2013
PANJAVARNAM Vs. VISUVASAM JEYASEELI
January 4, 2013
PANNEER Vs. STATE
July 29, 2013
PAPPA Vs. R MUNIAPPAN
September 4, 2013
PAPPAYEE Vs. KUVUNDIAPPAN
January 22, 2013
PARAMASIVA GOUNDER Vs. S P MUTHUSAMY
April 9, 2013
PARAMESWARI Vs. S. JAGANATHAN
March 7, 2013
PARASURAMA VAIDYANATHAN Vs. STATE OF TAMILNADU REP.BY ITS SECRETARY & OTHERS
June 6, 2013
PARI ALIAS FATHIMA Vs. SUPERINTENDENT OF POLICE
April 18, 2013
PARTHASARATHY Vs. T. THANGADURAI
January 29, 2013
PARTHEES PUBLICITY Vs. COMMISSIONER CORPORATION OF CHENNAI
August 13, 2013
PATHIRAPANDI AND ORS Vs. TERRITORIAL COMMANDER, SALVATION ARMY INDIAN SOUTH AND ORS
March 15, 2013
PATTABI REDDIAR Vs. M. SUDHAKARAN
July 29, 2013
PATTU W/O GOVINDASAMY Vs. MANICKAM S/O RAMASAMY AND ORS
September 3, 2013
PAVAYEE AND GOVINDARAJ AND ORS Vs. P MANI AND ORS
September 26, 2013
PEARL SACKS (P) LIMITED Vs. STATE OF TAMIL NADU
November 27, 2013
PECHIMUTHU Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
July 29, 2013
PEER MOIDEEN Vs. S.P.TRANSPORT
January 29, 2013
PEGASUS TRAVELS & TOURS P. LTD. Vs. COMMR. OF C. EX. (APPEALS), CHENNAI
November 27, 2013
PEGASUS TRAVELS AND TOURS PVT. LTD. Vs. JOINT COMMR. OF C. EX.
April 5, 2013
PENTASOFT TECHNOLOGIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 25, 2013
PENTASOFT TECHNOLOGIES LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 29, 2013
PERIAKARAMALAI TEA AND PRODUCTS COMPANY LIMITED Vs. STATE OF TAMIL NADU
August 23, 2013
PERIAMMAL; SUBBARAYAN; VEERAMUTHU; VENKATESH Vs. A MANI
August 6, 2013
PERIYASAMY Vs. K.P. THANGARAJ
January 7, 2013
PERIYASAMY MIDDLE SCHOOL Vs. JOINT DIRECTOR OF ELEMENTARY SCHOOL EDUCATION
March 5, 2013
PERIYASAMY NADAR AND ORS Vs. KARUPANA NADAR (DIED) AND ORS
December 20, 2013
PERUMAL Vs. SENKAMALAM
September 5, 2013
PERUMAL Vs. S.V.KRISHNAMURTHY
November 18, 2013
PERUMALSAMY Vs. SECRETARY TO GOVERNMENT
September 13, 2013
PERUNKURICHI VILLAGE PANCHAYAT Vs. DISTRICT COLLECTOR
June 10, 2013
PETER ANTHONY DURAIRAJ Vs. INSPECTOR OF POLICE
March 14, 2013
PETER RAMESH KUMAR Vs. SUO MOTU
November 22, 2013
PETER RAMESH KUMAR ADVOCATE Vs. STATE
November 22, 2013
PEYATHEVAR Vs. RANGANATHAN
January 30, 2013
PHILOMINAL Vs. M. SHANMUGASUNDARAM
November 25, 2013
PHOENIX ARC PRIVATE LIMITED Vs. JEYRAM MARTHANDAN
April 22, 2013
PICASSO OVERSEAS Vs. STATE
July 31, 2013
PICHAIPILLAI Vs. VENKATACHALAM
August 5, 2013
PICHAIRAJ Vs. PALANI CHANDRAN; NEW INDIA ASSURANCE CO , LTD
September 23, 2013
PICHAMUTHU VILLUPURAM DISTRICT Vs. STATE
July 25, 2013
PITCHAIAMMAL Vs. DAVID PRATAB SINGH
January 4, 2013
PITCHAMML @ PICHAMANI @ MANIAMMAL Vs. STATE
July 3, 2013
PIZZERIA FAST FOOD RESTAURANTS (MADRAS) PVT., LTD Vs. PONNIAMMAL
September 20, 2013
PL.THENAPPAN Vs. S.THANU
February 1, 2013
POLARIS FINANCIAL TECHNOLOGY LIMITED Vs. CORPORATION BANK
June 27, 2013
POLLACHI MUNICIPAL EMPLOYEES ASSOCIATION Vs. STATE OF TAMIL NADU AND ORS
August 5, 2013
PONDICHERRY COOPERATIVE WHOLESALE STORES LTD Vs. A. SUBRAMANIAM
October 30, 2013
PONGIAMMAL Vs. R. CHINNARASU
January 2, 2013
PONNAMMAL Vs. DIRECTOR OF SCHOOL EDUCATION
October 10, 2013
PONNAMMAL Vs. M.HARIKRISHNAN
June 27, 2013
PONNIAMMAL Vs. DISTRICT COLLECTOR, VELLORE DISTRICT
November 4, 2013
POOLI BEER MOHAMMED Vs. M. VASUDEVAN
February 5, 2013
POOMPUHAR SHIPPING CORPORATION LTD Vs. INCOME TAX OFFICER, CHENNAI
October 9, 2013
POONAMALLEE CIRCLE Vs. SECRETARY TO GOVERNMENT INDUSTRIES DEPARTMENT
September 19, 2013
POONGAVANA GOUNDER Vs. RAMASAMY GOUNDER
June 13, 2013
POONKUYIL Vs. SUPERINTENDENT OF POLICE
January 9, 2013
POOVATHAL Vs. REGISTRAR OF THE DISTRICT (HOUSING)/SALE OFFICER, COIMBATORE
July 17, 2013
PORT AND DOCK LABOUR UNION Vs. UNION OF INDIA
February 20, 2013
PPM THANGAIAH Vs. GOVERNMENT OF TAMIL NADU
April 9, 2013
PRABHU Vs. STATE REP. BY THE INSPECTOR OF POLICE
January 9, 2013
PRABHU Vs. TAMIL NADU STATE TRANSPORT CORPORATION LTD.
August 23, 2013
PRADEEP @ DILIP Vs. SUNIL AND ORS
September 24, 2013
PRAKASH Vs. STATE BY INSPECTOR OF POLICE
June 27, 2013
PRAKASH CHAND LALWANI Vs. P VIJAYAKUMAR
February 11, 2013
PRAKASH IMPEX Vs. STATE OF TAMIL NADU
July 3, 2013
PRAMELA Vs. SECRETARY TO GOVERNMENT GOVERNMENT OF TAMIL NADU
August 20, 2013
PRAMOD KUMAR Vs. UNION OF INDIA
April 29, 2013
PRAVEENA Vs. P S SUKUMARAN AND ORS
December 12, 2013
PREMA Vs. STATE AND ORS
September 23, 2013
PREMA BALASUBRAMANIAN Vs. UNION OF INDIA
October 11, 2013
PREMIER CASTINGS LTD COIMBATORE Vs. STATE OF TAMIL NADU
October 30, 2013
PRESIDENT, SADAYANENTHAL VILLAGE PANCHAYAT, RAMANATHAPURAM Vs. BASKARAN
January 22, 2013
PRISONERS RIGHTS FORUM Vs. UNION OF INDIA
July 1, 2013
PRIYA Vs. K. TAMIL SELVI
September 6, 2013
PRIYA Vs. INSPECTOR OF POLICE THOOKANAMBAKKAM POLICE STATION
December 13, 2013
PRIYA SUDIR Vs. STATE
August 30, 2013
PROJECT DIRECTOR NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. ESAKKIMUTHU KONAR S/O. MANAMARI KONAR
June 19, 2013
PROJECT DIRECTOR, NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. R KARUPPAIAH AND ORS
August 30, 2013
PUDUCHERRY TEXTILE MILLS LABOUR UNION Vs. ANGLO FRENCH TEXTILES OF PONDICHERRY TEXTILE CORPORATION
March 1, 2013
PUGAZHENTHI Vs. SUNDARI AMMAL
January 28, 2013
PULIYAMPATTI PRIMARY Vs. S KALAYARASI
February 12, 2013
PULLAIAH GOUNDER Vs. ANANDHAYAMMAL
February 25, 2013
PURASAWAKKAM PERMANENT BENEFIT FUND LTD Vs. P. SHANMUGAM
September 17, 2013
PUSHPA Vs. P BALASUBRAMANIAN
October 4, 2013
PUTTU @ PERIYASAMY AND ORS Vs. MUDALI @ NANJAPPAN AND ORS
February 25, 2013
R AMUDHA Vs. MANAGER UTI BANK
April 29, 2013
R BHARANIDHARAN Vs. K DURAISAMY AND ORS
September 16, 2013
R CHARLES AND ORS Vs. R CHELLAMMAL AND ORS
December 17, 2013
R CHINNASAMY Vs. CHINNA RAMASAMY GOUNDER
April 8, 2013
R DEVADOSS Vs. REVENUE DIVISIONAL OFFICER
August 1, 2013
R DISON Vs. EXECUTIVE OFFICER AND ORS
September 27, 2013
R DURAIKKANNU Vs. SUPERINTENDING ENGINEER, TRICHY ELECTRICITY DISTRIBUTION CIRCLE NORTH
August 6, 2013
R DURAISAMY Vs. DIRECTOR OF FIRE SERVICE TAMIL NADU FIRE SERVICE AND ORS
September 16, 2013
R EGAMPARAM Vs. DEPUTY CHAIRMAN CHENNAI
April 10, 2013
R GANDHI Vs. STATE OF TAMIL NADU; DIRECTOR GENERAL OF POLICE; COMMISSIONER OF POLICE
September 24, 2013
R GANESAN Vs. ASSISTANT DIRECTOR OF TOWN
August 12, 2013
R GOVINDAN Vs. DIRECTOR OF SCHOOL EDUCATION,
June 11, 2013
R GOVINDARAJAN Vs. GOVERNMENT OF TAMIL NADU
April 5, 2013
R GOVINDASAMY Vs. CHIEF ENGINEER TAMIL NADU ELECTRICITY BOARD
December 4, 2013
R INDRANI AND ORS Vs. DEPUTY REGISTRAR OF CO-OP SOCIETIES, AND ORS
November 4, 2013
R JEYASUDHA Vs. NEELAMEGAM NAGAR AND ORS
February 27, 2013
R JOSEPH VIMAL SUDHAKAR Vs. ZONAL MANAGER, L I C OF INDIA
September 12, 2013
R JOTHIMANI Vs. DIRECTOR, DIRECTORATE OF RURAL DEVELOPMENT AND PANCHAYAT RAJ AND ORS
August 14, 2013
R K RAMASAMY Vs. PRESIDING OFFICER
February 22, 2013
R KANNAN GOVINDARAJULU Vs. UNION OF INDIA; GOVERNMENT OF TAMIL NADU
September 19, 2013
R KRISHNAKUMAR AND ORS Vs. R RAMKUMAR (DECD ) AND ORS
November 13, 2013
R KULANDAIVELU Vs. THURAN SPINNING MILLS LTD
July 29, 2013
R MALAR Vs. STATE OF TAMIL NADU
July 22, 2013
R MANI Vs. DHANDAPANI
October 4, 2013
R MURUGAVEL Vs. COMMISSIONER OF POLICE
August 29, 2013
R MYTHILI Vs. PRINCIPAL SECRETARY TO GOVERNMENT
June 17, 2013
R NATARAJAN Vs. COMMISSIONER AN DIRECTOR OF SURVEY AND ORS
November 27, 2013
R POONGODI Vs. SECRETARY TO GOVERNMENT AND ORS
July 24, 2013
R RAGHAVAN Vs. R VENKITAPATHY
February 27, 2013
R RAJALAKSHMI AND ORS Vs. S R NOBLE SURJOVE AND ORS
November 22, 2013
R RAMAMOORTHY AND ORS Vs. DISTRICT COLLECTOR, LAND ACQUISITION OFFICER (HIGHWAYS) AND ORS
November 4, 2013
R RANGARAJAN Vs. K RAMASAMY NAIDU AND ORS
September 5, 2013
R RAVI Vs. MANAGING DIRECTOR, STATE EXPRESS TRANSPORT CORPORATION; BRANCH MANAGER, STATE EXPRESS TRANSPORT CORPORATION AND ORS
February 18, 2013
R RAVI SANKAR Vs. SKYLINE FINANCIAL SERVICES MADRAS PVT LTD
June 25, 2013
R RAVINDRAN Vs. REGISTRAR, TAMIL NADU AGRICULTURE UNIVERSITY AND ORS
July 4, 2013
R SEKAR Vs. STATE OF TAMIL NADU
June 12, 2013
R SELVAPANDIAN Vs. SECRETARY TO GOVERNMENT, RURAL DEVELOPMENT AND PANCHAYAT RAJ DEPARTMENT
July 17, 2013
R SENTHI NATHAN Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE
July 16, 2013
R SHIVKUMAR Vs. MEMBER SECRETARY
April 23, 2013
R SUBRAMANIAN Vs. L SARADHA
July 24, 2013
R SURESH Vs. M RANCHIMUTHU SELVI
July 29, 2013
R SWAMINATHAN Vs. SUMANA PAUL
December 6, 2013
R THANGARAJ Vs. A S SOMASUNDARAM AND ORS
March 15, 2013
R THANGAVEL Vs. EXECUTIVE ENGINEER AND ORS
December 10, 2013
R V K SEKAR @ KUMAR @ RAJA Vs. INTELLIGENCE OFFICER NARCOTICS CONTROL BUREAU SOUTH ZONAL UNIT
April 4, 2013
R V THAMIZH MANI Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD
August 29, 2013
R VARADHAN Vs. DISTRICT COLLECTOR; TIRUCHIRAPALLI CITY; EXECUTIVE ENGINEER
August 21, 2013
R VASANTHA Vs. SECRETARY TO THE GOVERNMENT
June 24, 2013
R VASUDEVAN Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
June 25, 2013
R VEERACHI AMMAL, R MEENAKSHI, R VIVEKANANDAN, R GOPINATH Vs. MANAGING DIRECTOR, THIRUVALLURVAR TRANSPORT CORPORATION
February 11, 2013
R VENKATESAN Vs. SECRETARY TO GOVERNMENT
February 14, 2013
R VIJAY KUMAR AND ORS Vs. JOINT COMMISSIONER, HR & CE DEPARTMENT, COIMBATORE AND ORS
December 12, 2013
R. ABARANJI CHETTIAR Vs. VISHALAKSHIAMMAL
January 8, 2013
R. AMUTHA Vs. SUPERINTENDING ENGINEER SALEM ELECTRICITY DISTRIBUTION CIRCLE
December 6, 2013
R. ANANDRAJ Vs. DIRECTOR, JAWAHARLAL INSTITUTE OF POST GRADUATE MEDICAL EDUCATION & RESEARCH
December 19, 2013
R. ANANTHA PADMANABAN Vs. M.P. LAKSHMI
January 7, 2013
R. ANBALAGAN Vs. UNION OF INDIA
November 12, 2013
R. ANBALAGAN Vs. STATE
June 18, 2013
R. ARUMUGHAM Vs. ADDITIONAL ASSISTANT ELEMENTARY
September 13, 2013
R. ASHOK Vs. CHAIRMAN, TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD
February 1, 2013
R. AYYAPPAN Vs. SUB-DIVISIONAL MAGISTRATE/ REVENUE DIVISIONAL OFFICER
January 31, 2013
R. BALASUNDARAM Vs. M. RAMALINGAM
July 10, 2013
R. BARNABAS Vs. PRINCIPAL, GOVERNMENT POLYTECHNIC
January 21, 2013
R. CHANDRA Vs. NALLAMMAL
January 21, 2013
R. CHANDRASEKARAN Vs. UNION OF INDIA
November 20, 2013
R. CHITRA DEVI Vs. P. MAYANDI
January 7, 2013
R. D. VIJAY ANAND Vs. SECRETARY, BAR COUNCIL OF TAMIL NADU
November 21, 2013
R. DHANALAKSHMI AND ORS. Vs. STATE OF TAMILNADU, REP. BY THE COLLECTOR, CHENNAI DISTRICT, CHENNAI AND ORS.
March 27, 2013
R. GANAPATHY Vs. M. KAMARAJ
January 3, 2013
R. JEEVAKUMAR Vs. MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION CHENNAI
September 16, 2013
R. KANDASAMY Vs. DISTRICT COLLECTOR
September 25, 2013
R. KANDASAMY Vs. DISTRICT COLLECTOR, SALEM DISTRICT
September 26, 2013
R. KANNAN Vs. DIRECTOR MEDICAL AND RURAL HEALTH SERVICES
June 20, 2013
R. KARTHIKA Vs. PRINCIPAL SECRETARY TO GOVERNMENT GOVERNMENT OF TAMIL NADU HIGHER EDUCATION DEPARTMENT
September 16, 2013
R. KRISHNAMOORTHY Vs. POWER GRID CORPORATION OF INDIA LIMITED
June 28, 2013
R. KRISHNASWAMY Vs. COMMISSIONER OF INCOME TAX, CO. CIRCLE
November 26, 2013
R. LALITHA Vs. SECRETARY TO GOVERNMENT PERSONNEL
July 2, 2013
R. MANIKANDAN Vs. B.N. SRIDHARAMOORTHY
November 25, 2013
R. MANOHARAN Vs. M. HARIHARAN
January 10, 2013
R. MANONMANI Vs. DISTRICT COLLECTOR, TIRUVALLUR DISTRICT
January 24, 2013
R. MARUTHU @ MARUTHUPANDIAN Vs. STATE
January 1, 2013
R. MOHAN AND OTHERS Vs. SURESH BAFNA
November 25, 2013
R. MURALI Vs. R. SHYAMALA
December 19, 2013
R. MUTHUKRISHNAN Vs. UNION OF INDIA
March 12, 2013
R. MUTHUMEENA Vs. DISTRICT COLLECTOR, VIRUDHUNAGAR
January 8, 2013
R. NEHRU Vs. STATE REP. BY PUBLIC PROSECUTOR
July 29, 2013
R. PALANISAMY Vs. GOVERNMENT OF TAMILNADU
August 2, 2013
R. PALANISAMY Vs. STATE BY INSPECTOR OF POLICE
April 23, 2013
R. PARAMESWARI Vs. STATE
January 9, 2013
R. PAVUL Vs. DIRECTOR GOVERNMENT EXAMINATIONS
January 11, 2013
R. PRAVINKUMAR Vs. STATE OF TAMIL NADU
January 29, 2013
R. PURUSOTHAMAN Vs. M.P. LAKSHMI
January 7, 2013
R. RADHA KRISHNAN Vs. A.R. MURUGADOSS
September 25, 2013
R. RAJESWARI Vs. STATE
December 12, 2013
R. RAMAMOORTHY Vs. DISTRICT COLLECTOR, DINDIGUL DISTRICT
January 21, 2013
R. RAMAN Vs. SECRETARY TO GOVERNMENT
September 18, 2013
R. RAMANAN Vs. REGISTRAR, CENTRAL ADMINISTRATIVE
July 30, 2013
R. RAMANATHAN Vs. SUB DIVISIONAL MAGISTRATE & REVENUE
April 30, 2013
R. RANGASAMY Vs. DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-II
October 1, 2013
R. SACHIDHANANDHAM Vs. DISTRICT COLLECTOR
April 30, 2013
R. SANTHAMANI Vs. STATE OF TAMIL NADU
September 19, 2013
R. SANTHI Vs. THE DISTRICT COLLECTOR, DHARMAPURI & OTHERS
February 5, 2013
R. SESHADRI Vs. DEPUTY INSPECTOR GENERAL OF POLICE
July 31, 2013
R. SIVARAJ Vs. STATE REP. BY INSPECTOR OF POLICE
September 17, 2013
R. SRINIVASAN Vs. DISTRICT COLLECTOR/ARBITRATOR
November 7, 2013
R. SRINIVASAN Vs. S. SANKARRAJ
July 16, 2013
R. SURESH Vs. STATE REP. BY DEPUTY SUPERINTENDENT
April 29, 2013
R. THIRUGNANAM Vs. DISTRICT ADHI-DRAVIDAR WELFARE OFFICER
January 8, 2013
R. THIRUNAVUKKARASU Vs. STATE OF TAMIL NADU
April 5, 2013
R. UDHAYAKUMAR Vs. COMMISSIONER OF POLICE
September 10, 2013
R. VALLIAMMAL Vs. ARUNACHALAM
October 23, 2013
R. VARADARAJAN Vs. GOVT. OF TAMIL NADU
September 13, 2013
R. VELLAICHAMY Vs. CHIEF ELEMENTARY EDUCATIONAL OFFICER
January 9, 2013
R. VENKATESAN Vs. V. JAGANATHAN, THE NEW INDIA ASSURANCE CO. LTD., P.S. KRISHNAN AND THE UNITED INDIA INSURANCE CO. LTD.
November 27, 2013
R. VIJAYALAKSHMI Vs. S. THANGAM
March 28, 2013
R. YASODHA Vs. DEPUTY REGISTRAR OF COOP SOCIETIES
February 12, 2013
R.ABDUL KAREEM Vs. R.NOORJAKHAN THE MANGER SULTANPET AIDED MUSLIM PRIMARY SCHOOL THIRUVANNAMALAI
July 11, 2013
R.ARUL Vs. STATE OF TAMIL NADU REP. BY ITS SECRETARY TO GOVERNMENT HOME DEPARTMENT, CHENNAI
July 12, 2013
R.ARUMUGAM Vs. PR.PALANISAMY
January 8, 2013
R.ARUMUGAM Vs. INSPECTOR OF PANCHAYATS
April 22, 2013
R.AYYAMPERUMAL Vs. STATE OF TAMIL NADU
April 4, 2013
R.BAKTHAVACHALAM Vs. DIRECTOR OF SCHOOL EDUCATION CHENNAI
September 2, 2013
R.BALAJI Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
June 24, 2013
R.BALAMURUGAN Vs. T.S.PERUMAL
June 5, 2013
R.BASKAR Vs. STATE
March 27, 2013
R.BHANUMATHY Vs. DIRECTOR OF TREASURIES AND ACCOUNTS
January 30, 2013
R.CHANDRAN Vs. MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION LIMITED
April 22, 2013
R.CHINNUSAMY Vs. STATE OF TAMIL NADU
January 10, 2013
R.D. JAYARAMAN Vs. A.CHANDRASEKARAN
April 12, 2013
R.DHANABALAN Vs. NEYVELI LIGNITE CORPORATION LTD
January 7, 2013
R.DHARMAN Vs. TAMIL NADU SLUM CLEARANCE BOARD
June 18, 2013
R.G.N.S. ENTERPRISES Vs. COMMISSIONER, DEPARTMENT OF GEOLOGY & MINING
October 11, 2013
R.GOPALAKRISHNAN Vs. TIRUPARANKUNDAM ARUMUGA NAINAR TRUST
April 26, 2013
R.ILEARAJA Vs. GOVERNMENT OF PUDUCHERRY
February 28, 2013
R.JEEVA @ RAJESH Vs. STATE
November 20, 2013
R.JOHN WILSON Vs. UNION OF INDIA
August 19, 2013
R.K.INDUSTRIES REP. BY ITS PARTNER, CHENNAI Vs. STATE OF TAMIL NADU REP. BY SECRETARY TO GOVERNMENT LOCAL ADMINISTRATION DEPARTMENT, CHENNAI
July 15, 2013
R.K.K.R. STEELS LTD Vs. CHAIRMAN TAMILNADU ELECTRICITY BOARD
July 29, 2013
R.KANDASAMY Vs. STATE OF TAMIL NADU
April 4, 2013
R.KARUNANIDHI Vs. MAYILVAHANAM
November 13, 2013
R.KASTHURIBAI Vs. STATE OF TAMIL NADU
December 19, 2013
R.KEERTHIVARMAN Vs. DISTRICT EDUCATION OFFICER
February 27, 2013
R.KOUSALYA Vs. DIRECTOR
February 1, 2013
R.KRISHNAMOORTHY Vs. STATE OF TAMIL NADU
March 6, 2013
R.LEELAVATHY Vs. SHEIK DAWOOD
June 18, 2013
R.M.RAMESH Vs. STATE
January 7, 2013
R.M.SETHURAMAN Vs. R.RAGHU
November 5, 2013
R.M.THIRUMARAN Vs. ADMINISTRATOR GENERAL
January 30, 2013
R.MAHESWARAN Vs. MANAGING DIRECTOR
January 3, 2013
R.MANIMARAN Vs. MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LIMITED
August 20, 2013
R.NANDAKUMAR Vs. STATE
September 24, 2013
R.NANTHAGOPAL Vs. G.MOHANASUNDARAM
July 8, 2013
R.NARAYANAN Vs. M/S. INDIA INFO LINE SECURITIES PRIVATE LIMITED
June 13, 2013
R.PALANI Vs. A.P.GOPIKRISHNA
March 21, 2013
R.PERUMAL NAICKER Vs. R.SAKRAPANI
April 26, 2013
R.PREETHY Vs. SECRETARY TO GOVERNMENT
June 24, 2013
R.RAGHAVAN Vs. R.VENKITAPATHY
January 31, 2013
R.RAJA JENISH Vs. SECRETARY
January 24, 2013
R.RAJASEKAR Vs. D.GURUMURTHY
June 3, 2013
R.RAJENDRAN Vs. STATE OF TAMIL NADU
March 13, 2013
R.RAMAR Vs. STATE REP. BY THE SUB INSPECTOR OF POLICE
January 10, 2013
R.RAMESH Vs. BHARATH SANCHAR NIGAM LIMITED
April 30, 2013
R.RANGASAMY Vs. STATE OF TAMIL NADU REP BY THE SECRETARY
March 5, 2013
R.SANJEEVI Vs. STATE OF TAMIL NADU REPRESENTED BY THE SECRETARY TO GOVERNMENT
January 22, 2013
R.SANTHAKUMARI Vs. JOINT DIRECTOR
February 7, 2013
R.SANTHI Vs. PUBLIC LIBRARY DEPARTMENT
March 11, 2013
R.SARAVANAN Vs. S.MALLIKA
June 12, 2013
R.SATHIYAMURTHI Vs. R.MUNUSAMY
February 6, 2013
R.SATHYAVEL Vs. KANNIAMMAL
January 11, 2013
R.SELVARAJA Vs. S.LATHA
April 4, 2013
R.SHABANA Vs. SANTHARAM THE REGISTRAR THE TAMIL NADU DR.M.G.R.MEDICAL UNIVERSITY CHENNAI
July 12, 2013
R.SHANMUGAM Vs. SPECIAL DISTRICT REVENUE OFFICER (L.A.), COIMBATORE
August 30, 2013
R.SIVAKUMAR Vs. STATE
May 17, 2013
R.SOURIA CANDIAMMALLE Vs. STATE OF TAMIL NADU REP. BY SECRETARY TO GOVERNMENT
January 21, 2013
R.SRINIVASAN Vs. SUPERINTENDENT OF POLICE
January 9, 2013
R.SUGANTHI Vs. STATE OF TAMIL NADU
April 4, 2013
R.T. MURUGESAN Vs. SECRETARY TO GOVERNMENT AGRICULTURE
January 24, 2013
R.V.P. SHAKUNTHALA Vs. N. HARI NARAYANA
July 10, 2013
R.VEERAMANI Vs. STATE OF TAMIL NADU
January 24, 2013
R.VIJAYAKUMAR Vs. GOVERNMENT OF TAMIL NADU
February 6, 2013
R.VIMALA Vs. DIRECTORATE OF COLLEGIATE EDUCATION
January 11, 2013
R.YATHAVAMOORTHI Vs. GOVERNMENT OF TAMIL NADU
April 23, 2013
RAAJENDIRA NAMALWAR Vs. T.UDAYAKUMAR
June 12, 2013
RADHA TEXTILES P. LTD Vs. UNION OF INDIA
January 29, 2013
RADHABAI; CHANDRAMOHAN; PINGALAN; MAHENDIRAN; KAUDILYAN Vs. PADMAVATHI; S SHANMUGHAM; BASKARAN; MURUGESAN AND ORS
June 6, 2013
RADHAKRISHNA REDDY Vs. G AYYAVOO
July 17, 2013
RAGHAVAN Vs. KALANITHI MARAN
June 24, 2013
RAHA OILS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 4, 2013
RAHEEMA BI Vs. AZEEMA BEEVI
April 30, 2013
RAILWAY EMPLOYEES CO-OPERATIVE CREDIT SOCIETY LIMITED Vs. JOINT COMMISSIONER OF LABOUR
November 13, 2013
RAILWAY USERS AND PUBLIC SOCIAL WELFARE ASSOCIATION Vs. DIVISIONAL MANAGER
January 31, 2013
RAJ Vs. SECRETARY TO GOVERNMENT
November 11, 2013
RAJA Vs. DISTRICT COLLECTOR
November 28, 2013
RAJA Vs. BALASUBRAMANIA CHETTIAR
December 19, 2013
RAJA DRESSES; BEAUTY SHOE MART Vs. A LALITHAMBA
October 3, 2013
RAJA HOLDINGS Vs. S.RAJINIKANTH
December 5, 2013
RAJA HOLDINGS Vs. N KANTHIMATHI
December 5, 2013
RAJAGOPAL GOUNDER Vs. MADURI GOUNDER
July 4, 2013
RAJAKANNU Vs. GOVINDASAMY; KOTEESWARAN; ORIENTAL INSURANCE COMPANY
August 5, 2013
RAJALAKSHMI Vs. PON. MUTHURAMALINGAM
March 21, 2013
RAJALAKSHMI; R MAHALAKSHMI; MINOR BHUVANESWARI D/O (LATE) P L RAJAMANI; UNITED INDIA INSURANCE COMPANY LIMITED Vs. T A GHOUSE KHAN; UNITED INDIA INSURANCE COMPANY LIMITED; RAJALAKSHMI; R MAHALAKSHMI
March 8, 2013
RAJAM CHEMICALS Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD
January 18, 2013
RAJAM SETHURAMAN AND ORS Vs. MAHA SEMAM TRUST AND ORS
December 19, 2013
RAJAMANICKAM Vs. P. DHANDAPANI
July 30, 2013
RAJAMMAL Vs. RAJAGOPAL
March 19, 2013
RAJANGAM Vs. DISTRICT COLLECTOR
February 18, 2013
RAJAPANDI Vs. COMMISSIONER OF POLICE
January 9, 2013
RAJAPPAN Vs. K.S. GEETHALAKSHMI
June 17, 2013
RAJAPUNNISA Vs. MEHARAJAN BEGUM AND ORS
September 26, 2013
RAJASEKARAN PILLAI Vs. KALIYAPERUMAL
December 20, 2013
RAJASHADEVIAR Vs. P. BALASUBRAMANIAM
July 29, 2013
RAJASTHAN JAINSAMAJ EDUCATIONAL TRUST Vs. K ROHINI
April 17, 2013
RAJASUNDARAM Vs. C. THAYAMMA
February 27, 2013
RAJATHA MAHAL JEWELLERS Vs. SECRETARY GOVERNMENT OF TAMIL NADU
April 9, 2013
RAJATHI Vs. PRINCIPAL SECRETARY & COMMISSIONER OF LAND ADMINISTRATION
February 22, 2013
RAJENDRAN Vs. STATE OF TAMIL NADU
November 26, 2013
RAJENDRAN AND ORS Vs. S V NATARAJAN AND ORS
February 13, 2013
RAJENDRAN VALAVANUR Vs. DIRECTOR GENERAL OF POLICE
December 4, 2013
RAJESH KUMAR Vs. SUPERINTENDENT OF POLICE
January 10, 2013
RAJESWARI Vs. SELVARAJ
July 25, 2013
RAJGUHAN EXPORTS & IMPORTS Vs. COMMISSIONER OF CUSTOMS
October 4, 2013
RAJIV KAUL Vs. GOVERNMENT OF TAMIL NADU
March 5, 2013
RAJIV TIMOTHY Vs. PARASURAM
August 14, 2013
RAJU Vs. DIRECTOR, TAMIL NADU FIRE AND RESCUE SERVICES DEPARTMENT
January 21, 2013
RAJU Vs. UNITED INDIA INSURANCE COMPANY LIMITED
February 27, 2013
RAJU LACCHMAN DAS BATHIJA Vs. REGIONAL PASSPORT OFFICER
September 17, 2013
RAKHI KOTHARI Vs. R SOUNDAAPANDIAN
January 30, 2013
RAM KAASHYAP INVESTMENT LTD ; A VENKATRAMANI Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
February 20, 2013
RAM PHARMA Vs. COMMERCIAL TAX OFFICER
March 14, 2013
RAMACHANDRAN Vs. VAIDYANATHAN
February 21, 2013
RAMADOSS Vs. SEBASTIAN
January 11, 2013
RAMAIYAN Vs. CHINNIAH
January 7, 2013
RAMAKRISHNA SETTY Vs. SPECIAL DIRECTOR
August 30, 2013
RAMALINGAM Vs. KANCHAN
March 21, 2013
RAMALINGAM Vs. PALANIYANDI MUDALIAR
July 24, 2013
RAMANARAYAN MILLS LTD Vs. PRESIDING OFFICER
June 24, 2013
RAMARAJ THEVAR Vs. KASI MAYAN THEVAR
January 11, 2013
RAMASAMY Vs. STATE, REP BY THE INSPECTOR OF POLICE
January 24, 2013
RAMESH Vs. AMBIGESWARI
March 22, 2013
RAMESH Vs. STATE
July 12, 2013
RAMESH Vs. MYTHILI
August 27, 2013
RAMESH CHANDER Vs. C. INDIRANI
March 22, 2013
RAMESH M. MEHTA Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
November 4, 2013
RAMU NAICKER Vs. CHINNAKANNU NAICKER
July 31, 2013
RAN INDIA STEELS Vs. REGIONAL DIRECTOR, EMPLOYEE STATE INSURANCE CORPORATION
September 16, 2013
RANGANAYAKIAMMAL Vs. SARASWATHIAMMAL
November 25, 2013
RANGAPPA NAIDU Vs. P.KISTAMA NAIDU
February 27, 2013
RANGARAJAN AND ORS Vs. PADMASINI AND ORS
January 21, 2013
RANI Vs. VESAIYAN AND ORS.
January 4, 2013
RANI AND ORS Vs. MANAGEMENT AND ORS
September 11, 2013
RANI FOOD PRODUCTS Vs. STINE FOOD PRODUCTS
February 13, 2013
RANJITHKUMAR Vs. SECRETARY
January 4, 2013
RASI GRAPHICS PVT LTD Vs. ASSISTANT COMMISSIONER AND ORS
November 8, 2013
RATCHAKAR Vs. STATE REPRESENTED BY STATION
February 18, 2013
RATHINAM Vs. S.ANAND
June 7, 2013
RATTAN STEEL WORKS Vs. STATE OF TAMIL NADU
July 3, 2013
RAVI CHANDER RAJAN Vs. KHALEEL ANWAR
January 21, 2013
RAVI RAJA GOPAL Vs. G. ANANTHARAMAN
April 17, 2013
RAVI STEELS AND ORS Vs. SULTAN STEEL INDUSTRIES
August 13, 2013
RAVICHANDRAN Vs. PARAMASIVAM
December 19, 2013
RAYALA CORPORATION PVT. LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 4, 2013
RAZIK NAINA MOHAMED Vs. STATE, THROUGH THE INSPECTOR OF POLICE
January 7, 2013
RECOVERY OFFICER Vs. OFFICIAL LIQUIDATOR
February 28, 2013
REGIONAL CHIEF ENGINEER AND ORS Vs. K A THOMAS AND ORS
August 29, 2013
REGIONAL DIRECTOR ESI CORPORATION CHENNAI Vs. LEDREX PRODUCTS PRIVATE LTD
January 24, 2013
REGIONAL MANAGER, STATE BANK OF INDIA Vs. R. VIJAI PRIYA
June 21, 2013
REGIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. P MARUTHAVANAN; P KRISHNAN; M EASWARAN; ADMINISTRATIVE MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED AND ORS
March 19, 2013
REGISTRAR CHANDRASEKARENDRA Vs. S GIRIJA
August 6, 2013
REGISTRAR GENERAL Vs. K.ELANGO
April 17, 2013
REGISTRAR GENERAL Vs. R.M.SUBRAMANIAN
June 14, 2013
REGISTRAR GENERAL Vs. A.KANAGARAJ
June 14, 2013
REGISTRAR GENERAL Vs. K U RAJESEKAR
April 17, 2013
REGISTRAR OF CO-OPERATIVE SOCIETIES Vs. S ETHIRAJ AND ORS
February 22, 2013
REGISTRAR TAMIL NADU DR.M.G.R.MEDICAL UNIVERSITY Vs. UNION OF INDIA
January 24, 2013
REGISTRAR, THIYAGARAJAR COLLEGE OF ENGINEERING Vs. REGISTRAR, TAMIL NADU INFORMATION COMMISSION AND MR. T.K. RAVINDRANATH
April 30, 2013
RELIANCE GENERAL INSURANCE CO LTD Vs. P RAJAKUMAR, S VELMURUGAN
January 29, 2013
REMA DEVI Vs. COMMISSIONER CORPORATION OF CHENNAI,
April 10, 2013
RENGANATHAN Vs. MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION
January 7, 2013
RENOWNED AUTO PRODUCTS MFRS. LTD Vs. INCOME TAX OFFICER
February 18, 2013
RENU SOOD Vs. CHIEF CONTROLLER & REVENUE AUTHORITY
September 25, 2013
RETNABAI Vs. BELARMINE JOSEPH
February 8, 2013
REV. FR. FRANCIS M. VINCENT Vs. REV. FR. XAVIER ALEXANDER
January 22, 2013
REVENUE DIVISIONAL OFFICER Vs. VISVESVARAN AND ORS
September 25, 2013
RIAZ AHAMED Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
November 26, 2013
RITA AND ORS Vs. JOHN D BRITTO AND ORS
February 18, 2013
RIZWANUR RAHMAN Vs. VMS.SEYEDHA
April 8, 2013
ROMAN TARMAT LIMITED Vs. INDUKURU VENKU REDDY
January 30, 2013
ROSAMMAL MEMORIAL MINORITY COLLEGE OF EDUCATION Vs. MEMBER SECRETARY
December 13, 2013
ROSARY MATRICULATION HIGHER SECONDARY SCHOOL Vs. GOVERNMENT OF TAMIL NADU
April 23, 2013
ROYAL ORCHID HOTELS LTD Vs. FERDOUS HOTELS PVT LTD
April 15, 2013
ROYAL SUNDARAM ALLIANCE INS CO LTD Vs. RAJA @ JAYAPRAKASH AND ORS
November 25, 2013
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD Vs. RATHNAGIRIVELAN @ VELU, CUDDALORE
October 29, 2013
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD Vs. SARADHA TAMILARASU
September 30, 2013
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD Vs. RAMYA
September 30, 2013
ROYAL SUNDARAM ALLIANCE INSURANCE CO., LTD Vs. S.VIJAYAKUMAR
October 21, 2013
ROYAL SUNDARAM ALLIANZ GENERAL INSURANCE CO. LTD. Vs. RAMASAMY
February 26, 2013
ROYAL SUNDARAM ALLIYANCE INSURANCE COMPANY LIMITED Vs. SUDALI; MUTHAMMAL; THIRAVIAM
March 11, 2013
ROYAL VILLA RESIDENTS Vs. PROJECT MANAGEMENT COMMITTEE
April 2, 2013
RR INDUSTRIES LIMITED Vs. INCOME TAX OFFICER (OSD)
June 26, 2013
RUBY RECREATION CLUB Vs. SECRETARY TO GOVERNMENT
April 23, 2013
RUKMANI Vs. STATE OF TAMIL NADU
March 13, 2013
S & S POWER SWITCH GEAR LTD Vs. STATE
December 5, 2013
S A THOVLATH BEEBI Vs. DIRECTOR OF SCHOOL EDUCATION
June 27, 2013
S AKBAR S/O SEIKH ISMAIL Vs. DIRECTOR GENERAL OF POLICE
June 7, 2013
S AND S POWER SWITCH GEAR LTD Vs. COMMISSIONER OF CENTRAL EXCISE
February 13, 2013
S AND S POWER SWITCHGEAR LTD Vs. SUPERINTENDENT OF C. EX.
February 5, 2013
S ANGAMUTHU Vs. DEPUTY INSPECTOR GENERAL OF POLICE; SUPERINTENDENT OF POLICE
July 22, 2013
S AROKIYA SELVA RAMESH Vs. PRINCIPAL SECRETARY TO GOVERNMENT
April 8, 2013
S ARUMUGAM Vs. SATHY
February 8, 2013
S BALASUBRAMANIAN Vs. V GOVINDAN
July 16, 2013
S BHARATHI Vs. BHARATHIYAR UNIVERSITY
September 23, 2013
S CHANDRAMOULI Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
August 1, 2013
S CHINNADURAI Vs. K ALAGUVELU AND ORS
April 5, 2013
S DHANASEKARAN Vs. GOVERNMENT OF TAMIL NADU
November 29, 2013
S DURAI Vs. A B DHANASEKAR
November 5, 2013
S ESAKKI Vs. STATE AND ORS
October 23, 2013
S GOPALAKRISHNAN Vs. DISTRICT COLLECTOR
June 5, 2013
S GUNASEKARAN Vs. A K D ARUNACHALAM AND ORS
March 12, 2013
S K MURUGESAN Vs. SECRETARY TO THE GOVERNMENT
April 16, 2013
S KALIAPERUMAL Vs. STATE OF TAMILNADU
February 25, 2013
S KANTILAL PRAKASH CHAND JAIN Vs. M SUVEE RAJA
December 10, 2013
S KASIMAYAN Vs. INSPECTOR OF POLICE, CBI-ACB, SHASTRI BHAVAN
July 16, 2013
S KRISHNAMURTHY Vs. POUBALANE
March 6, 2013
S KUMAR Vs. A M PONNUSAMY AND ORS
November 29, 2013
S KUMARESAN Vs. MURUGAIAH PANDIAN AND ORS
November 19, 2013
S KUMARI Vs. STATE AND ORS
February 18, 2013
S M NAZAR Vs. STATE OF TAMIL NADU
September 13, 2013
S MABUBI Vs. STATE OF TAMIL NADU
February 13, 2013
S MADESWARI Vs. R M GOPAL
June 20, 2013
S MALLIGA Vs. GOVERNMENT OF TAMIL NADU
March 20, 2013
S MANICKAM Vs. INDIAN BANK
July 5, 2013
S MUKANCHAND BOTHRA Vs. COMMISSIONER OF POLICE
April 3, 2013
S NALLADURAI Vs. SREERAM CHITS TAMIL NADU PVT LTD
June 17, 2013
S NARAYANASAMY AND ORS Vs. K CHIDAMBARAM AND ORS
August 6, 2013
S NATARAJAN Vs. P G ARUMUGAM
July 4, 2013
S PALANI Vs. S NAGESWARI AND ORS
December 20, 2013
S PANNEER SELVAM Vs. M PONMOZHI
January 10, 2013
S PRADAP CHANDRAN Vs. STATE
July 5, 2013
S PRAKASH Vs. SECRETARY TO GOVERNMENT HOME PROHIBITION
November 26, 2013
S PREETHI Vs. COMMISSIONER, LAND SURVEY AND LAND REVENUE DEPARTMENT AND ORS
November 22, 2013
S PRIYA; P KANNIAPPAN Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU AND ORS
October 8, 2013
S R KALIAPPAN Vs. DISTRICT REVENUE OFFICER
February 22, 2013
S RAJARATHINAVEL Vs. VISALATCHI ENTERPRISES A PARTNERSHIP FIRM
July 5, 2013
S RAJAVELU Vs. M P CHANDRASEKARAN
February 26, 2013
S RAJENDRAN Vs. STATE OF TAMIL NADU
April 1, 2013
S RAMA RAO Vs. GOVERNMENT OF TAMIL NADU
April 1, 2013
S RAMASAMY Vs. LAKSHMI
February 26, 2013
S RAMILA Vs. E SRINIVASAN
July 29, 2013
S S S RANJITH PRIYAN Vs. REVENUE DIVISIONAL OFFICER SAKAGIRI, SALEM DISTRICT
November 27, 2013
S SAKTHIVEL Vs. MANAGER VIJAY HEMANT FINANCE ESTATE LTD
April 3, 2013
S SAMI DASS; M JULIS MICHAELAMMAL Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU AND ORS
October 10, 2013
S SARAVANAN Vs. GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LTD
August 7, 2013
S SENTHAMARAI Vs. J VIJAYAKUMARAN
August 30, 2013
S SENTHAMARAI Vs. STATE OF TAMIL NADU
July 15, 2013
S SHANMUGALAKSHMI Vs. MUKTHI VINAYAGAR TEMPLE
April 17, 2013
S SHANMUGARAJAN Vs. STTATE OF TAMIL NADU
February 26, 2013
S SHINY Vs. STATE OF TAMIL NADU
June 18, 2013
S SIVANANTHAVADIVEL Vs. DISTRICT COLLECTOR
October 4, 2013
S SIVASUBRAMANIAM Vs. CHIEF CONTROLLING AUTHORITY
October 11, 2013
S SRINIVASAN Vs. PRESIDING OFFICER
April 19, 2013
S STALIN Vs. UNION OF INDIA
July 29, 2013
S SUBRAMANIAN Vs. PRESIDING OFFICER AND ORS
November 6, 2013
S SYED AHAMED Vs. SECRETARY TO GOVERNMENT AND ORS
December 17, 2013
S THAMARAI SELVAN Vs. S RAJAVELU
June 25, 2013
S THIMMARAYAN Vs. SECRETARY TO GOVT DEPT OF CONSUMER
August 5, 2013
S THIRUGNANAMOORTHY Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES
April 1, 2013
S V R SAROJA Vs. S V MATHA PRASAD
December 12, 2013
S VALLI Vs. MANAGING DIRECTOR TAMIL NADU SLUM CLEARANCE BOARD
August 27, 2013
S VALLI Vs. DEPUTY OF INSPECTOR GENERAL PRISON
December 5, 2013
S VEERABADRAN Vs. GOVERNMENT OF TAMIL NADU
April 1, 2013
S VIJAYA KUMAR Vs. STATE OF TAMIL NADU AND ORS
September 20, 2013
S YASMINE Vs. SECRETARY TAMILNADU PUBLIC SERVICE
June 13, 2013
S. ANUSUYA Vs. K.N. PARI
January 4, 2013
S. ARULAPPAN Vs. GOVERNMENT OF TAMIL NADU
November 18, 2013
S. ARULRAJ Vs. DIRECTOR OF ELEMENTARY EDUCATION
March 5, 2013
S. AUSTIN BLESSIE Vs. TAMILNADU DR. MGR MEDICAL UNIVERSITY
August 30, 2013
S. BALASUBRAMANIAN Vs. VINODHAGAN
November 5, 2013
S. BALASUBRAMANIAN Vs. STATE OF TAMIL NADU REP. BY ITS SECRETARY TO GOVERNMENT
January 7, 2013
S. BALASUBRAMANIAN DIRECTOR ADDISON PAINTS Vs. STATE OF TAMIL NADU
August 1, 2013
S. BASKAR Vs. PALANISAMY
October 31, 2013
S. CHANDIRAKALA Vs. TAMIL NADU STATE TRANSPORT CORPORATION LIMITED
September 27, 2013
S. CHANDRA Vs. R. CHINDATHIRAI AROCKIAM SELVIN
January 9, 2013
S. CHANDRASEKARAN Vs. SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT
September 13, 2013
S. CHANDRASEKARNA Vs. PRESIDING OFFICER CENTRAL
October 4, 2013
S. DAISY RANI Vs. CHAIRMAN, TEACHERS RECRUITMENT BOARD
September 23, 2013
S. DEIVATHAL Vs. A. PALANISAMY KOUNDER
March 7, 2013
S. DEVASIRVATHAM Vs. STATE OF TAMILNADU, REPRESENTED BY ITS SPECIAL COMMISSIONER & SECRETARY
January 8, 2013
S. DURAIVELU Vs. REGIONAL TRANSPORT OFFICER CHENNAI
July 1, 2013
S. ESWARAN Vs. PRINCIPAL DR. DHARMAMBAL GOVERNMENT
September 25, 2013
S. EZHILARASI Vs. DIRECTOR OF ELEMENTARY EDUCATION
September 16, 2013
S. GANDHIMATHI Vs. CHAIRMAN, TEACHERS RECRUITMENT BOARD
September 19, 2013
S. GANESAN Vs. STATE
January 7, 2013
S. GIRIDHARAN Vs. D. PALANI
September 26, 2013
S. GOPALAKRISHNAN Vs. DISTRICT COLLECTOR
July 11, 2013
S. GOPALAKRISHNAN Vs. COMMISSIONER, TIRUNELVELI
January 21, 2013
S. HEMAMALINI Vs. SPECIAL COMMISSIONER FOR LAND ADMINISTRATION CHEPAUK
September 12, 2013
S. JAMAL Vs. COMMISSIONER OF CUSTOMS (AIR)
December 18, 2013
S. JAYARAMAN Vs. M. ARUMUGHAM
June 26, 2013
S. KRISHNAVENI Vs. ASSISTANT ENGINEER, TAMIL NADU ELECTRICITY BOARD
September 17, 2013
S. MAHESWARAN Vs. M. JEGADAMBAL
January 24, 2013
S. MARY Vs. UNION OF INDIA, REP. BY ITS SECRETARY
February 8, 2013
S. MARY SHERLY Vs. SECRETARY TO GOVERNMENT, EDUCATION DEPARTMENT
January 9, 2013
S. MOORTHY Vs. JOINT COMMISSIONER OF COMMERCIAL TAXES
November 8, 2013
S. MURUGAN Vs. MADRAS HARD TOOLS LTD.
December 9, 2013
S. MUTHUKUMAR Vs. INCOME TAX OFFICER
July 3, 2013
S. MUTHURAJA Vs. COMMISSIONER OF INCOME TAX
July 22, 2013
S. NAGARAJAN Vs. DEPUTY COMMISSIONER OF POLICE
March 7, 2013
S. NAGARAJAN Vs. DEPUTY COMMISSIONER OF POLICE
March 6, 2013
S. NALANKILLI Vs. COLLECTOR, VELLORE
September 30, 2013
S. PADMAJA Vs. STATE OF TAMIL NADU, REP. BY ITS PRINCIPAL SECRETARY
January 18, 2013
S. PARI Vs. SECRETARY TO GOVERNMENT, CHENNAI
September 30, 2013
S. PARIMALA DEVI Vs. REVENUE DIVISIONAL OFFICER
November 25, 2013
S. PRADEEP KUMAR Vs. YOUNG MEN'S INDIAN ASSOCIATION
September 16, 2013
S. RADHAKRISHNAN Vs. STATE INDUSTRIES PROMOTION CORPORATION
August 13, 2013
S. RAJAGOPAL Vs. R. ARUMUGAM
February 7, 2013
S. RAJANGAM Vs. SECRETARY TO GOVERNMENT
November 5, 2013
S. RAMAKRISHAN Vs. DISTRICT COLLECTOR, TIRUNELVELI & ANOTHER
July 8, 2013
S. RAMASAMY Vs. CHAIRMAN CHENNAI PORT TRUST CHENNAI
October 31, 2013
S. RAMYA DEVI Vs. D. MADHANKUMAR
January 29, 2013
S. SAMPATH KUMAR Vs. SECRETARY, TAMIL NADU PUBLIC SERVICE COMMISSION
July 3, 2013
S. SARASWATHI Vs. MANAGEMENT OF M/S. SUNDAR AGENCIES
October 22, 2013
S. SARAVANA ARUL Vs. A.D. SENTHURESWARAN
January 28, 2013
S. SARAVANAN Vs. SECRETARY TO GOVERNMENT
August 19, 2013
S. SASIKUMAR Vs. JEGAJOTHI
January 21, 2013
S. SELVA PANDIAN Vs. P. JAWAHAR, THE COMMISSIONER, CORPORATION OF CHENNAI AND THE CHAIRMAN
February 14, 2013
S. SELVAVINAYAGAM Vs. P.K. RAMAKRISHNAN
July 4, 2013
S. SENBAGASELVI Vs. DIRECTOR GENERAL OF HEALTH SERVICES, NEW DELHI
March 12, 2013
S. SIVAKUMAR Vs. STATE OF TAMILNADU
September 10, 2013
S. THANGAPPA Vs. M. SELVARAJ
January 11, 2013
S. UTHAYAKUMAR Vs. DISTRICT COLLECTOR
October 21, 2013
S. VALAIYAPATHY Vs. INDIAN OVERSEAS BANK
October 11, 2013
S. VALLUVAN Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION
April 12, 2013
S. VEDARAJ PILLAI Vs. MEYYAMMAI
March 25, 2013
S. VEERAPUTHIRAN Vs. SECRETARY TO GOVERNMENT
January 17, 2013
S. VENKATESAN Vs. AUTHORISED OFFICER, CUDDALORE
December 16, 2013
S. VIJAYAMARTHANDAM Vs. DISTRICT COLLECTOR, RAMANATHAPURAM DISTRICT
July 9, 2013
S. VINCENT Vs. REGISTRAR MADURAI KAMARAJ UNIVERSITY
January 11, 2013
S. YUVARAJ Vs. STATE REP. BY THE INSPECTOR OF POLICE
October 1, 2013
S.A. KANNAN Vs. K.S. JEGARAJ
September 18, 2013
S.A. MOHAMED ISMAIL Vs. REVENUE DIVISIONAL OFFICER
January 21, 2013
S.A. RAJENDRAN POOSARI Vs. SECRETARY, HINDU RELIGIOUS
January 9, 2013
S.A.A.ISPAHANI TRUST Vs. INCOME TAX OFFICER
April 8, 2013
S.AMBIKAKUMARI Vs. UNION OF INDIA
March 6, 2013
S.ANTONY JAYARAJ Vs. STATE
March 21, 2013
S.ARUMUGAM Vs. M.S.PADMANABHAN
April 30, 2013
S.ARUNA Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES, CHENNAI
July 11, 2013
S.ARUNKUMAR Vs. CHAIRMAN TAMIL NADU PUBLIC SERVICE COMMISSION
February 8, 2013
S.AZHAGUPILLAI Vs. ASSISTANT ENGINEER (DISTRIBUTION) TAMIL NADU ELECTRICITY BOARD VIRAGANUR, MADURAI
September 2, 2013
S.BHASKARAN Vs. R.LOGANATHAN
December 18, 2013
S.CHANDRASEKARAN Vs. P.KALIMUTHU
January 10, 2013
S.CHANDRASEKARAN Vs. MURUGANANTHAM
February 28, 2013
S.CHARULATHA Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT, NUNGAMBAKKAM
November 7, 2013
S.D. RAMANATHAN (DIED) Vs. BABY AMMAL (DIED)
August 29, 2013
S.DEEPIKA Vs. STATE OF TAMIL NADU
July 2, 2013
S.GEORGE Vs. S.ALPHONSE RANI
June 17, 2013
S.J.SAGAYAMARSAN Vs. SUPERINTENDENT ENGINEER
January 11, 2013
S.JAYACHANDRAN Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT
December 20, 2013
S.JAYARAM Vs. B.RADHAMANI
June 24, 2013
S.K. LATHA Vs. MANAGING DIRECTOR PALLAVAN TRANSPORT CORPORATION CHENNAI
October 25, 2013
S.KALAIARASI Vs. SIVANMALAI
March 5, 2013
S.KARTHIKEYAN Vs. TAMIL NADU ELECTRICITY BOARD
March 13, 2013
S.KAVITHA Vs. GOVERNMENT OF INDIA
March 19, 2013
S.KOTTEESWARA RAO Vs. SECRETARY CHENNAI AIRPORT CONTRACT WORKERS UNION
June 20, 2013
S.KOTTEESWARI Vs. STATE OF TAMIL NADU
February 21, 2013
S.KUMAR Vs. R.THANGARAJ
January 24, 2013
S.KUMARI Vs. GOVERNMENT OF TAMIL NADU
June 14, 2013
S.M. SOUBARSATHIK ALI Vs. MADURAI CORPORATION
November 19, 2013
S.M.J. HOUSING Vs. COMMISSIONER OF INCOME TAX
July 1, 2013
S.M.V.KALAIYARASU Vs. STATE OF TAMIL NADU
June 21, 2013
S.MAHALINGAM Vs. VASAN PUBLICATIONS PVT. LTD
January 2, 2013
S.MAHAVEER SHIVAJI Vs. SECRETARY
March 21, 2013
S.MAHAVEER SHIVAJI Vs. STATE REP BY INSPECTOR OF POLICE
March 19, 2013
S.MANGAIYARKARASI Vs. REGISTRAR OF THE DISTRICT, SALE REGION (HOUSING), SALEM
July 17, 2013
S.MANOGARAN Vs. SECRETARY TO GOVERNMENT
February 22, 2013
S.MANOHARAN Vs. TAMIL NADU ELECTRICITY BOARD
March 1, 2013
S.MANOHARAN Vs. KARUNAMURTHY
June 27, 2013
S.MURALIKRISHNAN Vs. MANAGING DIRECTOR
January 21, 2013
S.N. JAWAHAR Vs. G. NATARAJAN
January 23, 2013
S.NALINI Vs. STATE REP. BY THE INSPECTOR OF POLICE
September 11, 2013
S.NALLADURAI Vs. SREERAM CHITS TAMIL NADU PVT LTD.
June 17, 2013
S.P. BHOOMA Vs. INDIAN BANK THIRUVANMIYUR BRANCH
February 27, 2013
S.P. CHOCKALINGAM Vs. CONTROLLER OF PATENTS AND UNION OF INDIA
March 15, 2013
S.P. RAGAVENDRAN Vs. COMMISSIONER
January 3, 2013
S.P.NACHIAPPAN Vs. M/S.AEE CASTINGS LIMITED
April 10, 2013
S.PAPANASAM Vs. GOVERNMENT OF TAMIL NADU
March 11, 2013
S.PERIYANNAN Vs. COMMISSIONER AND DIRECTOR OF GEOLOGY AND MINING
March 7, 2013
S.R.M. UNIVERSITY AND ORS. Vs. JANET JEYAPAUL
July 4, 2013
S.R.NANDA KISHORE Vs. BODY OF VILLAGERS
November 6, 2013
S.R.SUJITH Vs. DIRECTOR GENERAL OF POLICE
March 26, 2013
S.RAJENDRA PRASAD Vs. REGIONAL TRANSPORT AUTHORITY CUM THE DISTRICT COLLECTOR, KANYAKUMARI
November 5, 2013
S.RAMAA Vs. UNION OF INDIA
June 14, 2013
S.RAMADORAI Vs. M/S. CITIZEN MILLS
November 7, 2013
S.RAMANATHAN Vs. TMT.MALATHI
January 7, 2013
S.RAMASAMY Vs. S.SUBRAMANIAN
June 14, 2013
S.RAMASAMY Vs. GOVERNMENT OF TAMILNADU
November 7, 2013
S.RAMESH BABU Vs. P.CHANGAIAH
April 30, 2013
S.RAMKUMAR Vs. JAYASUNDARI
June 27, 2013
S.RATHINAM Vs. S.A.PALANISAMY
June 17, 2013
S.RUHAIYAH BEGUM Vs. GOVERNMENT OF TAMIL NADU
February 19, 2013
S.S.D. OIL MILLS COMPANY LIMITED Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
December 4, 2013
S.SAIT BASHA Vs. CHIEF EXECUTIVE OFFICER
July 8, 2013
S.SARAVANAMUTHU Vs. THIRUTHANI ARULMIGHU MURUGAL
March 5, 2013
S.SARAVANAN Vs. STATE OF TAMIL NADU REP. BY ITS PRINCIPAL SECRETARY TO GOVT.
January 23, 2013
S.SASI KUMAR Vs. DIRECTOR GENERAL OF POLICE
August 16, 2013
S.SEKAR Vs. SECRETARY TO GOVERNMENT
August 14, 2013
S.SHANMUGA RAJAN Vs. COMMANDANT T.N. SPECIAL POLICE
September 5, 2013
S.SINGARAM Vs. STATE
January 28, 2013
S.SIVASUBRAMANIAN Vs. PRINCIPLE SECRETARY
March 6, 2013
S.SNEKALATHA Vs. DIRECTOR DEPARTMENT OF PUBLIC HEALTH AND PREVENTIVE MEDICINE
June 27, 2013
S.SRIDHARAN Vs. APPOLLO SINDHOORI CAPITAL
June 17, 2013
S.SRINIVASAN Vs. MOOKANDI
October 30, 2013
S.SUBRAMANIAN Vs. S.T.TAMILARASAN
June 24, 2013
S.SUBRAMANIAN Vs. R.DAYANANTHAN
January 11, 2013
S.SUBRAMANIAN Vs. C.L.SARADHA
July 15, 2013
S.SUDHA Vs. M/S.RANGASWAMY BUILDERS PVT. LTD.
June 12, 2013
S.SUMATHI Vs. R.SHARAVANAKUMAR
April 30, 2013
S.THAMAYANTHI Vs. STATE OF TAMIL NADU BY INSPECTOR OF POLICE
March 5, 2013
S.THANIGASALAM Vs. SECRETARY TO GOVT
February 25, 2013
S.THIRUGNANASAMBANDAM Vs. P.KALIYAPERUMAL
April 30, 2013
S.V. VEERASEKAR Vs. SRIMAN NARAYANA MADAM PANIKKAR
January 23, 2013
S.V.E. ENGINEERS PVT. LTD Vs. SOUUUNDRYAM ENCLAVE
November 11, 2013
S.V.P.S. PANDIARAJAN Vs. NAVAMANI
February 6, 2013
S.VASUDEVAN Vs. GOVERNMENT OF TAMIL NADU
September 4, 2013
S.VELANKANNI Vs. CHITRADEVI
April 10, 2013
S.VIJAYAKUMAR Vs. G.KESAVAN
March 28, 2013
S.VIJAYALAKSHMI Vs. SECRETARY TO THE GOVERNMENT,
January 4, 2013
S.VIJAYALAKSHMI Vs. COMMISSIONER OF HINDU RELIGIOUS & CHARITABLE ENDOWMENT DEPARTMENT
March 1, 2013
S.VISWANATHAN Vs. GENERAL MANAGER
August 14, 2013
SABARI EXIM PVT. LTD Vs. COMMR. OF CUS.
July 10, 2013
SADAIYAN Vs. RAVI
December 2, 2013
SAHARBAN BEEVI Vs. S. MUMTAJ
February 14, 2013
SAJEETHA BEGUM Vs. TAMIL NADU ELECTRICITY BOARD AND ORS
January 21, 2013
SAKAR BRICK WORKS Vs. COMMERCIAL TAX OFFICER
January 18, 2013
SAKTHI MASALA (P) LTD. Vs. ASSISTANT COMMISSIONER
April 29, 2013
SAKUNTHALA Vs. ARULMIGHU KAMATCHI AMMAN TEMPLE
August 16, 2013
SAKUNTHALA Vs. K. BALASUBRAMANIAN
January 4, 2013
SALEM TEXTILES LIMITED Vs. AUTHORIZED OFFICER, M/S.PHOENIX ARC PRIVATE LTD
April 22, 2013
SALEM URBAN COOPERATIVE BANK LIMITED Vs. N.DHANASEKARAN
January 18, 2013
SAMAYAL RANI HOMELY FOODS Vs. RAJAKANTHAMMAL
July 8, 2013
SAMBAVIGA HIGHER SECONDARY SCHOOL Vs. GOVERNMENT OF TAMIL NADU
March 25, 2013
SAMINATHAN Vs. SUPERINTENDENT OF POLICE
January 22, 2013
SAMIYATHAL Vs. N SAMPATH
July 18, 2013
SAMPATH Vs. PERUMAL PILLAI
July 1, 2013
SAMPATH Vs. S.N. SUNDARAM
August 2, 2013
SAMPOORNAM Vs. PAVALAKODI; M MAHADEVAN AND ORS
September 19, 2013
SAMUNDEESWARI AND ORS Vs. BRAKES INDIA LIMITED, AND ORS
November 7, 2013
SAMUTHRAVEL Vs. M GURUVAMMAL
August 12, 2013
SANGEETHA Vs. NATIONAL INSURANCE CO. LTD.
June 20, 2013
SANKARALINGAM Vs. S. RAJASEKARAN
November 7, 2013
SANKRANTI HOTELS PVT. LTD Vs. GOVERNMENT OF TAMIL NADU
December 18, 2013
SANSAN IMPEX(P) LTD Vs. DAMODAR JOSHI
November 8, 2013
SANTHAMANI Vs. S SARADAMANI
February 8, 2013
SANTHANAM Vs. CHENNAI PETROLEUM CORPORATION LTD.
February 20, 2013
SANTHI Vs. SIVAMURUGHAN
October 1, 2013
SARASWATHI Vs. MALAIAPPA GOUNDER
March 18, 2013
SARASWATHI Vs. PERUMAL
August 19, 2013
SARASWATHI GOVINDARAJ Vs. SECRETARY TO GOVERNMENT
October 29, 2013
SARASWATHI PALANIAPPAN Vs. VINOD KUMAR SUBBIAH
March 13, 2013
SARASWATHY Vs. BABU
January 7, 2013
SARAVANAN Vs. SECRETARY TO GOVERNMENT
June 25, 2013
SARAVANAN Vs. STATE REP. BY THE SUB-INSPECTOR OF POLICE
November 5, 2013
SARAVANAN Vs. STATE
November 29, 2013
SARAVANAN Vs. SOWMYA AND ORS
November 11, 2013
SARAVANAVELU Vs. PAZHANIYANDI(DIED) AND ORS
December 20, 2013
SARBUNNISHA Vs. RASOOL BEEVI
August 23, 2013
SARDHAR Vs. ANNADURAI
June 20, 2013
SARDHAR ALIAS SARDHAR BASHA Vs. INSPECTOR OF POLICE
June 21, 2013
SAROJA Vs. DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED
June 6, 2013
SAROJA AND ORS Vs. MATHA VARA NIDHI LIMITED AND ORS
November 12, 2013
SAROJAMANI Vs. RAMALINGAM
December 20, 2013
SAROJINI Vs. SECRETARY TO GOVERNMENT AND ORS
October 8, 2013
SAROJINI @ SAROJA Vs. PALANIAMMAL AND ORS
November 11, 2013
SASI ROAD FINISHERS & ENGINEERING CONSTRUCTIONS Vs. DIVISIONAL ENGINEER
September 17, 2013
SASIKUMAR Vs. D.DURAISAMY
March 7, 2013
SATHASIVAM Vs. SHANMUGAM AND ORS
October 29, 2013
SATHEESH Vs. THANKARAJ
January 21, 2013
SATHIYA Vs. DEPUTY COMMISSIONER (EXCISE), AND ORS
November 29, 2013
SATHUVACHARY RAGHAVENDRA NAGAR RESIDENTS' WELFARE ASSOCIATION Vs. PALAR GARDEN ASSOCIATION
January 31, 2013
SATHYABHAMA Vs. HASBRO CLOTHING PVT LTD
July 25, 2013
SATYAM EDUCATION TRUST Vs. I.K. CONSTRUCTION
February 7, 2013
SATYAMANGALAM AGRICULTURAL PRODUCER'S CO-OPERATIVE MARKETING SOCIETY LTD. Vs. INCOME TAX OFFICER
July 1, 2013
SATYASEELAN Vs. ASSISTANT COMMISSIONER
June 20, 2013
SAVORIT LIMITED Vs. J.K.R. CARGO HANDLING
December 17, 2013
SEAFARER FISHERIES (P) LTD Vs. CHENNAI PORT TRUST REPRESENTED BY ITS CHAIRMAN
July 18, 2013
SECRETARY MESTON COLLEGE OF EDUCATION ROYAPETTAH,CHENNAI Vs. R J ROSHIAH
August 5, 2013
SECRETARY TO GOVERNMENT Vs. NAWABZADA KHURSHEED MOHAMMAD KHAN
April 30, 2013
SECRETARY TO GOVERNMENT OF INDIA Vs. N. SINNA PILLAI
February 4, 2013
SECRETARY TO GOVERNMENT, COMMERCIAL TAXES AND RELIGIOUS ENDOWMENTS DEPARTMENT Vs. A.S.KRISHNA RAJENDRAN
April 4, 2013
SECRETARY, HOLY CROSS COLLEGE Vs. STATE OF TAMIL NADU
January 9, 2013
SECRETARY, JEYARAJ ANNAPACKIAM COLLEGE FOR WOMEN Vs. STATE OF TAMIL NADU
June 17, 2013
SECRETARY, REVENUE DEPARTMENT, CHENNAI Vs. V.MADHURAJ
March 21, 2013
SECRETARY, REVENUE DEPARTMENT, FORT ST. GEORGE Vs. K. GOPAL
June 19, 2013
SEENI NOORDEEN Vs. SECRETARY TO GOVERNMENT HOME
January 10, 2013
SEETHALAKSHMI Vs. M.KARUNANIDHI
June 4, 2013
SEKAR; RAVI; MURUGAN; SARAVANAN; PITCHAI; LATHA Vs. STATE
August 7, 2013
SELLAPPAH SATGUNESWARAN Vs. INTELLIGENCE OFFICER
April 16, 2013
SELVAM Vs. STATE REP. BY THE INSPECTOR OF POLICE
January 17, 2013
SELVAM Vs. MANGAIYARKARASI
January 24, 2013
SELVAM Vs. PREMKUMAR
April 17, 2013
SELVAM Vs. STATE BY THE INSPECTOR OF POLICE
March 21, 2013
SELVAM Vs. REVENUE DIVISIONAL OFFICER ERODE
August 16, 2013
SELVAM Vs. R K R SELVARAJ
June 13, 2013
SELVANAYAGI AMMAL Vs. SRI SUNDARA VINAYAGAR
June 6, 2013
SELVARAJ Vs. VENKATRAMAN
April 26, 2013
SELVARAJ Vs. SUKUMARAN NAIR
January 24, 2013
SELVARAJ Vs. KOLANDAYEE
July 17, 2013
SELVARAJ Vs. SOMASUNDARI
March 28, 2013
SELVARANI Vs. SECRETARY GOVERNMENT OF TAMILNADU
January 24, 2013
SELVARANI Vs. BALASUBRAMANIAN
January 7, 2013
SELVI Vs. DORATHY PAUL
March 12, 2013
SELVI Vs. STATE OF TAMIL NADU
August 13, 2013
SELVI SPINNING MILL Vs. STATE OF TAMIL NADU
January 4, 2013
SENIOR DIVISIONAL MANAGER, THE UNITED INDIA INSURANCE CO. LTD Vs. AJAY BIHANI
January 7, 2013
SENIOR REGIONAL MANAGER Vs. JOINT COMMISSIONER OF LABOUR; ASSISTANT COMMISSIONER OF LABOUR; K SWAMINATHAN
September 30, 2013
SENIOR REGIONAL MANAGER, TAMIL NADU CIVIL SUPPLIES CORPORATION, THANJAVUR REGION, THANJAVUR Vs. M. CHINNAPPAN
November 12, 2013
SENTHAMIZHAN Vs. R RAJU AND ORS
November 5, 2013
SENTHIL KUMAR SUBRAMANIAN Vs. S BRINDHALAKSHMI; S B RASHMIKA
July 29, 2013
SENTHILKUMAR Vs. INSPECTOR OF POLICE, TRICHY DISTRICT
June 21, 2013
SESHASAYEE PAPER & BOARDS LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 3, 2013
SETHUKUTTY AMMA Vs. JAYARAJ, ETHEL MABEL, UNITED INDIA INSURANCE COMPANY LIMITED
February 11, 2013
SETHULAKSHMI Vs. SECRETARY TO THE GOVT. OF TAMILNADU
April 23, 2013
SEVEN SEAS PETROLEUM (P) LTD Vs. CUSTOMS
January 9, 2013
SEVUGARATHINAM Vs. B MEENAKCHI SUNDARAM
February 8, 2013
SEYED ALI @ KARATHE ALI Vs. STATE
January 9, 2013
SGS PETRO ORGANIC LIMITED Vs. COMMERCIAL TAX OFFICER
February 25, 2013
SHABBIR ROSHAN ZAVERI Vs. SAKINABAI MOHSANBHOY
November 12, 2013
SHADRACH PAUL Vs. R. RAJU
January 4, 2013
SHAJI PURUSHOTHAMAN Vs. INSPECTOR OF POLICE
July 8, 2013
SHAKEELA BEGUM Vs. MOHAMMED YAKKUB
July 16, 2013
SHAKUN OVERSEAS LIMITED Vs. COMMISSIONER OF CUSTOMS
July 18, 2013
SHANKAR Vs. INSPECTOR OF POLICE, UTHUKULI
April 1, 2013
SHANMUGA POLYTECHNIC COLLEGE Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
April 30, 2013
SHANMUGAIAH Vs. GENERAL MANAGER BOMBAY BURMAH TRADING CORPORATION LTD
March 26, 2013
SHANMUGAM Vs. STATE OF TAMIL NADU
August 29, 2013
SHANMUGAM Vs. KUNCHITHAPATHAM
March 12, 2013
SHANMUGAM Vs. MUTHAMMAL
February 4, 2013
SHANTAKUMARI @ SANTHI Vs. R.VENKATASUBRAMANI
April 22, 2013
SHANTHI NIKETHAN RESIDENT WELFARE ASSOCIATION (RWA) Vs. GOVERNMENT OF TAMIL NADU AND ORS
December 19, 2013
SHAPOORJI PALLONJI POWER PROJECTS PVT. LTD Vs. SAMALPATTI POWER COMPANY PVT. LTD
April 5, 2013
SHARMA ALLOYS (INDIA) LTD Vs. INCOME TAX OFFICER
June 5, 2013
SHEELA Vs. MURUGESA CHETTIAR
February 1, 2013
SHEELA FOAM (P) LTD Vs. ASSISTANT COMMISSIONER (CT)
January 29, 2013
SHEIKH ABDUL KHADER Vs. BALU AND ORS
October 24, 2013
SHIPPING CORPORATION OF INDIA Vs. MODERN RE ROLLERS
September 17, 2013
SHIVSU CANADIAN CLEAR INTERNATIONAL LIMITED.SHIVSU TOWERS Vs. FREIGHTEAN GLOBAL LOGISTICS PRIVATE LIMITED
April 10, 2013
SHOETEK AGENCIES Vs. STATE OF TAMIL NADU
November 21, 2013
SHRISHTI DIGITAL SOLUTION Vs. ADDITIONAL COMMISSIONER OF CUSTOMS
June 5, 2013
SICAL LOGISTICS LIMITED Vs. KYKO GLOBAL INC
April 29, 2013
SICAL LOGITIC LIMITED Vs. KYKO GLOBAL INC
January 18, 2013
SIDHAIYAN Vs. V. AMUDHA
September 17, 2013
SIDHU Vs. STATE
November 21, 2013
SILAMBARASAN Vs. STATE OF TAMIL NADU
June 6, 2013
SILCAL WORKERS UNION Vs. SILCAL METTALURGIC LIMITED
November 19, 2013
SILUKKUVARPATTI PANCHAYATH Vs. GOVERNMENT OF TAMILNADU
January 24, 2013
SILUVAI RAJAN @ M.S.RAJAN Vs. GLORY STELLA BAI
October 30, 2013
SINGAM REDDI Vs. DISTRICT COLLECTOR
January 10, 2013
SINGARAJ Vs. SUPERINTENDENT OF POLICE, DINDIGUL
October 31, 2013
SINGARAVELU Vs. DISTRICT COLLECTOR, VELLORE
November 7, 2013
SIRONMANI Vs. C.D. ANNA SHOLLY
October 30, 2013
SIRUMBAYEE; MINOR SEMBAYEE; MINOR THIRUPATHY Vs. SEERANGAMMAL; THIRUVENGADAM
August 1, 2013
SITRA EMPLOYEES UNION Vs. PRESIDING OFFICER, LABOUR COURT AND ANR
July 15, 2013
SIVA Vs. STATE REP BY INSPECTOR OF POLICE
July 5, 2013
SIVA @ SIVARAJ @KURANGATTI @ PALANICHAMY Vs. STATE THROUGH THE INSPECTOR OF POLICE, NILAKOTTAI P.S.
October 10, 2013
SIVA AND ANOTHER Vs. GANESAN
February 25, 2013
SIVA KUMAR Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION
March 19, 2013
SIVAJI RAO Vs. ESWARI BAI AND ORS
November 18, 2013
SIVAKAMI Vs. S KUMARAVADIVEL
August 14, 2013
SIVAKUMAR Vs. SHRIRAM CHITS T NADU
April 10, 2013
SIVALINGAM Vs. SOMU
June 3, 2013
SIVANESAN Vs. SUPERINTENDENT OF POLICE
February 26, 2013
SIVANTHI VINAYAGAR PRIMARY SCHOOL Vs. S PAPPA AND ORS
August 23, 2013
SIVAPRIYA CONSTRUCTIONS Vs. P.T.MTILDA PREMA DEVARAJ
September 18, 2013
SIVASAKTHI AUTO ANCILLARIES PVT. LTD Vs. ADDITIONAL COMMISSIONER OF CENTRAL EXCISE
March 20, 2013
SIVASAMY Vs. SUBRAMANIAN
January 3, 2013
SKY WORLD Vs. COMMERCIAL TAX OFFICER
February 26, 2013
SLD INDUSTRIES LTD Vs. UNION OF INDIA
February 27, 2013
SMITHA GAULECHCHA Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
March 5, 2013
SMT. KARUPAYEE AND OTHERS Vs. THE MANAGING DIRECTOR, MARUTHAPANDIAR CORPORATION, KARAI KUDI AND ANOTHER
April 5, 2013
SNEHALATHA DEVADSASON Vs. MALCOM JOSEPH
November 29, 2013
SOLAR TEA TRADERS Vs. ASSISTANT COMMISSIONER
April 8, 2013
SOLOMON Vs. BALAJI
April 18, 2013
SOMALAIAPPAN Vs. PALANISAMY
September 25, 2013
SOMALAIAPPAN Vs. PALANISAMY
September 26, 2013
SOUTH INDIA FREIGHT CARRIERS Vs. DEPUTY COMMERCIAL TAX OFFICER
March 26, 2013
SOUTHERN BOILERS & EQUIPMENTS PVT. LTD Vs. COMMISSIONER OF CENTRAL EXCISE
June 20, 2013
SOUTHERN RAILWAY MAZDOOR UNION Vs. MAZDOOR WELFARE TRUST
June 7, 2013
SOWKHYA WAY2HEALTH PRIVATE LIMITED Vs. ISSAC ISAAC MATHAI
August 13, 2013
SPECIAL COMMISSIONER Vs. E RANGANATHAN
April 16, 2013
SPECIAL TAHSILDAR (L A ) Vs. K JAYACHANDRAN AND MEMBER SECRETARY
January 23, 2013
SPECIAL TAHSILDAR HOUSING SCHEME Vs. N. SUNDARAM
November 25, 2013
SPECIAL TAHSILDAR(LA), INNER RING ROAD SCHEME Vs. SANTHI AND ORS
November 21, 2013
SREE GNANAKSHI CHEMICALS Vs. STATE
April 10, 2013
SRI RAMANARAYAN MILLS LTD Vs. PRESIDING OFFICER, LABOUR COURT, COIMBATORE AND ANR
June 24, 2013
SRI RAMNARAYAN MILLS LTD. Vs. EMPLOYEE PROVIDENT FUND APPELLATE TRIBUNAL, MINISTRY OF LABOUR & EMPLOYMENT,NEW DELHI
March 6, 2013
SRI VAARI CHEMICALS Vs. CESTAT
December 13, 2013
SRI VELAYUTHASWAMY SPINNING MILLS (P) LTD Vs. INSPECTOR GENERAL OF REGISTRATION
March 1, 2013
SRI VELMURUGAN INVESTMENT Vs. N R T TOURS
April 10, 2013
SRIDHAR Vs. STATE REP. BY SPECIAL SUB-INSPECTOR OF POLICE
October 31, 2013
SRINIVASA IYER Vs. THANUSU
November 11, 2013
SRINIVASA NAICKER Vs. KALIAPPAN
April 9, 2013
SRIRAM GANAPATHY Vs. STATE
January 4, 2013
ST. CHARLES HIGH SCHOOL Vs. GOVERNMENT OF TAMIL NADU
September 24, 2013
ST. JOHN'S COLLEGE OF NURSING OWNED BY S.K. EDUCATIONAL TRUST REP. BY ITS CORRESPONDENT, A. VIJAYAKUMAR Vs. SECRETARY, INDIAN NURSING COUNCIL
September 2, 2013
ST. JUDE'S COLLEGE, KANNIYAKUMARI DISTRICT Vs. GOVERNMENT OF TAMIL NADU, REP. BY SECRETARY TO GOVERNMENT
August 12, 2013
ST. THOMAS SILVER JUBILEE MATRICULATION SCHOOL Vs. STATE OF TAMILNADU
March 11, 2013
STATE Vs. MEERAN BAI @ SYED RAHAMULLH @ SYED RAHAMULLH MEERAN
April 1, 2013
STATE Vs. S.PONNUCHAMI @ VADIVEL
January 22, 2013
STATE Vs. ARUMUGA KONAR
January 30, 2013
STATE Vs. K R RAJAGOPALAN
July 3, 2013
STATE Vs. RAJAMANI
January 29, 2013
STATE Vs. V CHINNATHAMBI
January 28, 2013
STATE Vs. SATHISKUMAR, S/O MURUGESAN; MURUGESAN, S/O RASAPPA GOUNDER
January 28, 2013
STATE Vs. MURUGAN AND ORS
February 1, 2013
STATE BANK OF INDIA Vs. THAVAMANI
January 31, 2013
STATE BANK OF INDIA Vs. R.SHANKAR
June 17, 2013
STATE BANK OF INDIA Vs. P. NARAYANASAMY
September 17, 2013
STATE BANK OF INDIA Vs. GENERAL MERCANTILE OVERSEAS
June 10, 2013
STATE BY INSPECTOR OF POLICE Vs. PERIYASAMY
January 8, 2013
STATE EXPRESS TRANSPORT CORPORATION LTD Vs. PRESIDING OFFICER LABOUR COURT CUDDALORE
November 8, 2013
STATE INDUSTRIES PROMOTION CORPORATION Vs. HANNIC AROMATIC LTD
January 17, 2013
STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU LIMITED Vs. CONVEYOR SYSTEMS PRIVATE LIMITED BANGALORE
September 18, 2013
STATE OF TAMIL NADU Vs. M. JESCI GNANAM
September 18, 2013
STATE OF TAMIL NADU Vs. SITHESHKUMAR
June 26, 2013
STATE OF TAMIL NADU Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
April 17, 2013
STATE OF TAMIL NADU Vs. S. SUKUMARAN
April 3, 2013
STATE OF TAMIL NADU Vs. SRI JAYALAKSHMI CRUSHER INDUSTRIES
February 13, 2013
STATE OF TAMIL NADU Vs. A.G. PONN MAICKAVEL
December 3, 2013
STATE OF TAMIL NADU Vs. GANESAN
July 4, 2013
STATE OF TAMIL NADU Vs. TVL.PLASTIC CRAFT INDUSTRIES
June 5, 2013
STATE OF TAMIL NADU Vs. M. MAHENDRAN
November 6, 2013
STATE OF TAMIL NADU Vs. C.K. VELAYUTHAN NAIR
February 28, 2013
STATE OF TAMIL NADU Vs. N.RAGHUPATHY
November 26, 2013
STATE OF TAMIL NADU Vs. R. NALLASAMY M/S. ANANDA POWER PRESS
July 26, 2013
STATE OF TAMIL NADU Vs. TVL. RAINBOW PRINTERS
July 26, 2013
STATE OF TAMIL NADU Vs. S.M. ENTERPRISES
September 25, 2013
STATE OF TAMIL NADU Vs. SAVORIT LIMITED
August 23, 2013
STATE OF TAMIL NADU Vs. KIRTHILAL KALIDAS AND CO.
October 4, 2013
STATE OF TAMIL NADU Vs. TVL S S M PROCESSING MILLS
June 12, 2013
STATE OF TAMIL NADU Vs. RELIANCE INDUSTRIES LIMITED
July 3, 2013
STATE OF TAMIL NADU Vs. INDUSTRIAL DIESEL ENGINEERS
July 3, 2013
STATE OF TAMIL NADU Vs. LUCKY DYEING WORKS
June 12, 2013
STATE OF TAMIL NADU Vs. A. VAIRAVEL
July 3, 2013
STATE OF TAMIL NADU Vs. NILGIRIS RUBY MICA MINES
August 16, 2013
STATE OF TAMIL NADU Vs. TEX-IN-PRINTERS
October 4, 2013
STATE OF TAMIL NADU Vs. RAJ FLOORINGS
June 12, 2013
STATE OF TAMIL NADU Vs. R J AMARNATH
August 7, 2013
STATE OF TAMIL NADU Vs. JAYARAM METAL ROLLING MILLS
June 12, 2013
STATE OF TAMIL NADU Vs. BALAJI TRADING COMPANY
November 21, 2013
STATE OF TAMIL NADU Vs. TVL. C.K. SONS SHOES
August 7, 2013
STATE OF TAMIL NADU Vs. HOTEL VASANTHAM
June 14, 2013
STATE OF TAMIL NADU Vs. JANSONS TEXTILE PROCESSORS
July 24, 2013
STATE OF TAMIL NADU Vs. S.S.M. PROCESSING MILLS
August 23, 2013
STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT Vs. R. RAMASAMY REGIONAL DEPUTY DIRECTOR OF TAMIL DEVELOPMENT
September 27, 2013
STATE OF TAMIL NADU REP. BY ITS COMMISSIONER & SECRETARY TO GOVERNMENT Vs. C. SOMASEKAR
July 29, 2013
STATE OF TAMIL NADU REP. BY ITS SECRETARY, STATE BOARD OF SCHOOL EXAMINATION, CHENNAI & OTHERS Vs. J. AMRITHA, REP. BY HER NATURAL GUARDIAN AND FATHER V.S. JEYAKUMAR
August 29, 2013
STATE OF TAMIL NADU, REP. BY SECRETARY TO GOVERNMENT Vs. P. PERUMAL
September 13, 2013
STATE REP BY INSPECTOR OF POLICE Vs. K. VIJAYAN ALIAS MUTHUPANDI
January 9, 2013
STATE REP BY INSPECTOR OF POLICE Vs. SATHISKUMAR
January 28, 2013
STATE REPRESENTED BY THE INSPECTOR OF POLICE Vs. S. RAJU @ RAJU BHARATHI
January 4, 2013
STATE, REP BY INSPECTOR OF POLICE Vs. Y.AJITH
February 1, 2013
STATE, REP. BY THE SECRETARY TO GOVERNMENT PUBLIC Vs. G.KARUNAIRAJ
November 26, 2013
STATEREPBY THE INSPECTOR OF POLICE Vs. R VAITHYANANTHAN
April 18, 2013
STEPHAN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
January 9, 2013
STEPHEN Vs. SUPERINTENDENT OF POLICE
January 9, 2013
STERLING HOLIDAY RESORTS [INDIA] LIMITED Vs. MURLI KHEMCHAND
December 18, 2013
SUBAN KADHU @ KATTHUMI Vs. DISTRICT COLLECTOR
July 5, 2013
SUBBAN Vs. CHANDRAN
August 5, 2013
SUBBATHAL Vs. A KAJA NAJMUDEEN
October 30, 2013
SUBBIAN Vs. PRESIDING OFFICER
October 4, 2013
SUBBU GOUNDER Vs. P.KALIMUTHU
June 24, 2013
SUBBULAKSHMI Vs. SECRETARY TO GOVERNMENT
August 13, 2013
SUBBULAKSHMI Vs. COMMISSIONER OF POLICE,TIRUNELVELI
January 9, 2013
SUBRAMANI Vs. STATE REP. BY DEPUTY SUPERINTENDENT OF POLICE
January 11, 2013
SUBRAMANI GOUNDER Vs. CHINNAKANNAMMAL
April 17, 2013
SUBRAMANIAM Vs. STATE
July 29, 2013
SUBRAMANIAM Vs. SIVAGANGAI
December 20, 2013
SUBRAMANIAN Vs. HABIBULLAH
June 3, 2013
SUBRAMANIAN Vs. DISTRICT REVENUE OFFICER, TIRUNELVELI
January 29, 2013
SUBRAMANIAN Vs. HABIBULLAH
July 3, 2013
SUBRAMANIAN Vs. MURUGESAN
February 8, 2013
SUBRAMANIAN Vs. STATE BY INSPECTOR OF POLICE
February 27, 2013
SUBRAMANIAN Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE
February 4, 2013
SUBRAMANIAN @ RAVI SUBRAMANIAN Vs. STATE
December 16, 2013
SUKANTHI Vs. JOTHI VASANTHALAKSHMI
July 26, 2013
SUKHI IRON & STEEL COMPANY Vs. ASSISTANT COMMISSIONER
March 25, 2013
SULLIAMMAL Vs. JAGATHAMBAL
June 25, 2013
SULOCHANA Vs. PRAKASH
June 21, 2013
SUMAN Vs. STATE OF TAMIL NADU
September 19, 2013
SUMANGALI FINANCE Vs. P RAMALINGAM
July 29, 2013
SUMATHI RAVICHANDRAN Vs. STATE REP. BY THE INSPECTOR OF POLICE
March 5, 2013
SUMMER INDIA TEXTILE MILLS (P) LTD. Vs. COMMERCIAL TAX OFFICER
March 21, 2013
SUNANDA KEDARE Vs. DIRECTOR
January 30, 2013
SUNCHAN TRADING CO. Vs. CESTAT
December 19, 2013
SUNDAR TIMBER PRIVATE LIMITED Vs. MANAKCHAND JAMAD
August 16, 2013
SUNDARAM Vs. PARVARTHY
January 29, 2013
SUNDARAM FINANCE LIMITED Vs. STATE
July 29, 2013
SUNDARAM FINANCE LIMITED Vs. STATE OF TAMIL NADU
November 14, 2013
SUNDARAM FINANCE LTD Vs. K.STALIN
April 9, 2013
SUNDARARAJ Vs. DIRECTOR OF COLLEGIATE EDUCATION
January 21, 2013
SUNDARESAN Vs. DEPUTY SUPERINTENDENT OF POLICE
September 3, 2013
SUNDARI AND ORS Vs. COLLECTOR OFFICE OF COLLECTORATE AND ORS
December 20, 2013
SUNDARRAJAN Vs. STATE OF TAMIL NADU
January 23, 2013
SUNDRA SUBRAMANIA PILLAI Vs. STATE OF TAMIL NADU
January 23, 2013
SUNRAYS TEXTILES PROCESS PVT LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION
June 6, 2013
SUPER DUPER TV Vs. CHIEF ENFORCEMENT OFFICER
July 29, 2013
SUPER SPINNING MILLS LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 8, 2013
SUPER SPINNING MILLS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 24, 2013
SUPERINTENDENT REGULATED MARKET COMMITTEE Vs. S V S CHIDAMBARAM
July 1, 2013
SUPERINTENDING ENGINEER Vs. J. SELVI
February 26, 2013
SURESH Vs. STATE OF TAMIL NADU
January 22, 2013
SURESH Vs. STATE BY THE INSPECTOR OF POLICE
June 6, 2013
SURESH @ DHANASEKAR Vs. STATE, REP. BY INSPECTOR OF POLICE, COIMBATORE DISTRICT
September 2, 2013
SURESH @ NONDI SURESH Vs. INSPECTOR OF POLICE
August 29, 2013
SURESH KUMAR Vs. SECRETARY PUBLIC DEPARTMENT (SC); DISTRICT COLLECTOR; TAHSILDAR
September 25, 2013
SURESH RAJAN; BHARATHI; NEELAKANDA PILLAI; RAJAM Vs. STATE OF TAMIL NADU
July 10, 2013
SURYA PHARMACEUTICALS LTD Vs. FIRST LEASING COMPANY OF INDIA LTD
November 12, 2013
SUSAIRAJ Vs. GURUPRASAD
January 9, 2013
SUSEELA AND ORS Vs. M KUMARAN AND ORS
October 1, 2013
SUSHEN CONSTRUCTIONS P. LTD. Vs. CESTAT, CHENNAI
December 4, 2013
SUSHIL KUMAR CHOKKANI Vs. INSPECTOR GENERAL OF REGISTRATION
November 4, 2013
SUSILA Vs. SECRETARY TO GOVERNMENT
March 5, 2013
SUSILA; THILAGAVATHI; DHANALAKSHMI Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION; CHOKKALINGAM
July 5, 2013
SUTHERLAND GLOBAL SERVICES P. LTD. Vs. ASSISTANT COMMISSIONER (CT), VELACHERY ASSESSMENT CIRCLE
April 10, 2013
SUYAMBU Vs. STATE
January 8, 2013
SWARNA STEELS Vs. STATE OF TAMIL NADU
June 12, 2013
SYED ABUBACKER Vs. STATE OF TAMIL NADU
January 30, 2013
SYED AFSAR ZAMAN Vs. COMMISSIONER OF CORPORATION
November 8, 2013
SYED SALIHA Vs. STATE REP. BY THE INSPECTOR OF POLICE
April 1, 2013
SYED YACUB Vs. SPECIAL TAHSILDAR
September 24, 2013
SYED ZULAIKA Vs. DIRECTOR MONTESSORI SCHOOL (ABACUS), CHENNAI
July 10, 2013
T A MOHAMED MOIDEEN Vs. T A HAJA HUSSAIN
April 29, 2013
T A SWAMINATHAN Vs. SECRETARY TO GOVERNMENT AND ORS
October 4, 2013
T EKAMBARAM Vs. BHAVANI SAGARI
April 10, 2013
T ELWIN Vs. SREEKUMAR AND ORS
January 30, 2013
T G S J SWAMINATHAN Vs. AMMALU AMMAL KATTALAI NAGAPATTINAM
June 4, 2013
T K ANANDA SAYANAM Vs. JIOINT REGISTRAR COOPERATIVE SOCIETIES
September 2, 2013
T K RAMASAMY Vs. UNITED INDIA INSURANCE COMPANY LIMITED, KARUR; PAPPAYEE AND ORS
February 5, 2013
T K SATHYANARAYANAN Vs. COMMISSIONER
February 6, 2013
T K THIYAGARAJAN AND ORS Vs. LAKSHMANA CHETTIAR AND ORS
February 8, 2013
T K VENKATARAMAN Vs. GOVERNMENT OF TAMILNADU; DISTRICT COLLECTOR KRISHNAGIRI DISTRICT
February 13, 2013
T KANDASAMY Vs. PRESIDING OFFICER CENTRAL GOVERNMENT
April 15, 2013
T KRISHNAMURTHY Vs. STATE
July 29, 2013
T L RANGANATHAN Vs. INSPECTOR GENERAL OF POLICE
June 7, 2013
T M BHOOPATHY Vs. UMMUHABEEBA
June 5, 2013
T MADANAGIRIYAPPA Vs. DIRECTOR OF SCHOOL EDUCATION
April 17, 2013
T N SOORIYA NARAYANAN Vs. MANAGING DIRECTOR
April 8, 2013
T NALINI Vs. SECRETARY TO GOVERNMENT
September 2, 2013
T P SOKKALAL RAM SAIT FACTORY LIMITED Vs. STATE OF TAMIL NADU
November 21, 2013
T PAUL RAJ Vs. DISTRICT COLLECTOR
August 5, 2013
T R PARAMA SUNDARAM Vs. N GURUSAMY
July 11, 2013
T RAJA, H C RAJENDRAN Vs. DIRECTOR GENERAL OF POLICE, CHENNAI AND OTHERS
December 4, 2013
T RANGANATHAN Vs. STATE BY DEPUTY SUPERINTENDENT OF POLICE
July 1, 2013
T SAIKRISHNAN Vs. NARENDRAN AND ORS
January 31, 2013
T SARASWATHI Vs. STATE OF TAMIL NADU REP BY SECRETARY TO GOVERNMENT
June 3, 2013
T SAROJA Vs. K M SENTHIL
September 25, 2013
T SELVAM Vs. R VENKATESWARALU AND ORS
November 27, 2013
T SERGIA BINDU Vs. SECRETARY TO THE GOVERNMENT
April 18, 2013
T SURESH KUMAR Vs. D EMILRAJ AND ORS
October 4, 2013
T THIRUCHULI Vs. DISTRICT COLLECTOR AND ORS
July 30, 2013
T VIGNESWARAN AND ANOTHER Vs. BUVANESWARI HOUSING LAND DEVELOPERS AND ANOTHER
February 25, 2013
T. BALASUBRAMANIAN Vs. M. KANTHASAMY
February 7, 2013
T. BENNET ALIAS T.T. BENNET Vs. GOVERNMENT OF TAMIL NADU
January 9, 2013
T. CHANDRASEKARAN Vs. REVENUE DIVISIONAL OFFICER
April 2, 2013
T. FATHIMUTHU JOKARA Vs. BASHEER ALI @ AHAMED
January 4, 2013
T. GOVINDARAJAN Vs. K. RAMANATHAN
January 4, 2013
T. KAMARAJ Vs. STATE OF TAMILNADU, REPRESENTED BY CHIEF SECRETARY
September 10, 2013
T. MANIYESU Vs. DISTRICT REVENUE OFFICER
September 17, 2013
T. MAYURA MALLIAH Vs. AUROBINDO ASHRAM TRUST
August 7, 2013
T. MOHANA Vs. SECRETARY TO GOVERNMENT FOOD & CONSUMER PROTECTION DEPARTMENT
January 22, 2013
T. NATARAJAN Vs. DISTRICT COLLECTOR RURAL DEVELOPMENT AGENCY, PUDUKOTTAI
January 24, 2013
T. SANKARALINGAM Vs. DIRECTOR OF PUBLIC HEALTH
October 7, 2013
T. SELVAKUMAR Vs. STATE
November 12, 2013
T. SHANKARAMOORTHY Vs. DISTRICT COLLECTOR, KANCHEEPURAM & ANOTHER
June 5, 2013
T. SIVAPERUAML Vs. S. VISWANATHAN
April 19, 2013
T. STALIN Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE
January 30, 2013
T. SUBBULAKSHMI Vs. COMMISSIONER OF POLICE
August 30, 2013
T. SURESH Vs. T. SUKUMAR
November 27, 2013
T. VEERASAMY Vs. A. VENKATACHALAM
December 18, 2013
T. VIJAYASEKARAN Vs. SECRETARY TO GOVERNMENT REVENUE DEPARTMENT CHENNAI
July 1, 2013
T.BHUVANESWARI Vs. DISTRICT COLLECTOR CUM DISTRICT MAGISTRATE
November 29, 2013
T.C.DHARMALINGAM Vs. S.CHINNASAMY
June 5, 2013
T.DURAISWAMY Vs. STATE OF TAMILNADU
June 21, 2013
T.G.SARAVANAN Vs. DEBT RECOVERY APPELLATE
January 18, 2013
T.GUNASEKARAN Vs. DIRECTOR GENERAL OF POLICE
January 9, 2013
T.K. SUBRAMANIAM Vs. CHAIRMAN, TAXATION APPEALS TRIBUNAL, CITY MUNICIPAL CORPORATION & ANOTHER
April 4, 2013
T.K.SATHIYANARAYANAN Vs. S.JAGANATHAN
April 15, 2013
T.K.VENKATESAN Vs. T.K.SRINIVASAN
July 11, 2013
T.KAMARAJ Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES, ERODE
July 12, 2013
T.KAMARAJ Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
January 18, 2013
T.LOKACHARI Vs. GOVERNMENT OF INDIA
January 8, 2013
T.M. PRAKASH Vs. DISTRICT COLLECTOR
September 27, 2013
T.M. RAVICHANDRAN Vs. SECRETARY TO GOVERNMENT TRANSPORT DEPARTMENT SECRETARIAT
January 7, 2013
T.M.DURAIRAJ Vs. S.ARULPRAKASH
November 13, 2013
T.MAHESH KUMAR Vs. ASSISTANT COMMISSIONER OF LABOUR
January 31, 2013
T.MUTHUKUMARAN Vs. STATE
November 4, 2013
T.N. VELMURUGAN Vs. AJASH COTTON SPINNING MILLS (P) LTD
January 4, 2013
T.P.MAYAVAN Vs. SOWCAR GOPALDASS DWARAGADAS FAMILY TRUST ESTATE
November 29, 2013
T.P.PARAMESWARAN Vs. HIGH COURT OF JUDICATURE AT MADRAS
July 8, 2013
T.PURUSHOTHAMAN Vs. PRESIDING OFFICER
June 10, 2013
T.R. PACHAMUTHU Vs. M/S. M.M. FINANCE CORPORATION
August 30, 2013
T.R.D. KOTHAI, DIV. MANAGER, ORIENTAL INSURANCE CO. LTD. AND ANOTHER Vs. VEERAYEE AMMAL AND OTHERS
January 30, 2013
T.R.MURUGAN Vs. HOUSING AND URBAN DEVELOPMENT CORPORATION LTD
January 24, 2013
T.RAJA REDDY Vs. C.SRINIVASA REDDY
June 3, 2013
T.RAMAN Vs. A.DEVARAJ
June 24, 2013
T.S.SRINATH Vs. DISTRICT COLLECTOR, KRISHNAGIRI
July 9, 2013
T.SIVASANKARAN Vs. STATE OF TAMIL NADU
November 8, 2013
T.STELLA Vs. METROPOLITAN TRANSPORT CORPORATION LTD
February 27, 2013
T.UDAYASANKAR Vs. STATE OF TAMIL NADU
April 10, 2013
T.V.K. VISWANATHAN Vs. THE INSPECTOR GENERAL OF POLICE AND OTHERS
March 19, 2013
T.VAIDYALINGAM Vs. DEPUTY SUPERINTENDENT OF POLICE
August 14, 2013
T.VIJAYALAKSHMI Vs. MANAGING DIRECTOR
March 28, 2013
TAHSILDAR Vs. KANEEZ FATHIMA
January 24, 2013
TAMIL MANI Vs. KANNAIH
January 9, 2013
TAMIL NADU AMBEDKAR Vs. STATE OF TAMIL NADU
August 22, 2013
TAMIL NADU ARASU CABLE TV CORPORATION LTD AND ORS Vs. MINISTRY OF INFORMATION AND BROADCASTING AND ORS
December 20, 2013
TAMIL NADU ASBESTOS Vs. CESTAT
July 25, 2013
TAMIL NADU ASSOCIATION FOR RIGHTS OF ALL TYPES OF DIFFERENTLY ABLED AND CARE GIVERS (TARATDAC); D GANESAN Vs. PRINCIPAL SECRETARY, TAMIL NADU ELECTRICITY BOARD AND ORS
January 9, 2013
TAMIL NADU CIVIL SUPPLIES CORPORATION LTD Vs. PRESIDING OFFICER
September 2, 2013
TAMIL NADU CO OPERATIVE BANK EMPLOYEES ASSOCIATION Vs. REGISTRAR OF COOPERATIVE SOCIETIES, CHENNAI
February 15, 2013
TAMIL NADU CRICKET ASSOCIATION Vs. STATE OF TAMIL NADU
May 14, 2013
TAMIL NADU CRICKET ASSOCIATION Vs. STATE OF TAMIL NADU
February 6, 2013
TAMIL NADU CRICKET ASSOCIATION Vs. DIRECTOR OF INCOME TAX
October 21, 2013
TAMIL NADU ELECTRICITY BOARD Vs. M.CHIDAMBARANATHAN
August 26, 2013
TAMIL NADU ELECTRICITY BOARD AND EXECUTIVE ENGINEER Vs. S P S PNEUMATIC PRODUCTS (P) LTD
April 29, 2013
TAMIL NADU ELECTRICITY BOARD ENGINEERS SANGAM Vs. S MANOHARAN
January 8, 2013
TAMIL NADU FIREWORKS AND AMORCES MANUFACTURERS ASSOCIATION Vs. UNION OF INDIA
December 6, 2013
TAMIL NADU FIREWORKS AND AMORCES MANUFACTURERS ASSOCIATION Vs. PRINCIPAL SECRETARY TO GOVERNMENT
April 3, 2013
TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED Vs. UNION OF INDIA
June 13, 2013
TAMIL NADU GOVERNMENT PRESS GENERAL WORKERS UNION, CHENNAI Vs. STATE OF TAMIL NADU
July 24, 2013
TAMIL NADU GOVT. RETIRED MEDICAL OFFICERS ASSOCIATION Vs. STATE OF TAMIL NADU REP. BY THE CHIEF SECRETARY TO THE GOVERNMENT AND OTHERS
April 30, 2013
TAMIL NADU HOUSING BOARD Vs. MARY RANI IMMANUAL
April 26, 2013
TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD Vs. DECOLYTE ENGINEERING INDUSTRIES
November 21, 2013
TAMIL NADU OMNI BUS OWNERS ASSOCIATION Vs. STATE OF TAMIL NADU
August 13, 2013
TAMIL NADU STATE TRANSPORT CORPORATION Vs. JUSTIC DHIRAVIAM
January 22, 2013
TAMIL NADU STATE TRANSPORT CORPORATION Vs. ANKAPPAN
January 23, 2013
TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LIMITED Vs. JOINT COMMISSIONER OF LABOUR
October 9, 2013
TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. RAMALINGAM
February 20, 2013
TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. AYYANARAPPAN
November 26, 2013
TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. RADHAKRISHNAN
January 10, 2013
TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. PRESIDING OFFICER LABOUR COURT VELLORE
July 10, 2013
TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. A. BHARATHI
October 23, 2013
TAMIL NADU STATE TRANSPORT CORPORATION LTD. Vs. D.VENKATESAN
February 28, 2013
TAMIL NADU STATE TRANSPORT CORPORATION LTD. Vs. MOHAN KRISHNAMOORTHY
February 28, 2013
TAMIL SELVAN Vs. DIRECTOR OF SCHOOL EDUCATION CHENNAI
January 7, 2013
TAMILNADU DR. M.G.R. MEDICAL UNIVERSITY Vs. R.DEVIKA
November 5, 2013
TAMILNADU INDUSTRIAL INVESTMENT Vs. KALATHI AND CO
February 13, 2013
TAMILNADU JAI BHARATH MILLS LTD. Vs. CESTAT, CHENNAI
December 9, 2013
TAMILNADU MAGNESITE LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 11, 2013
TAMILNADU STATE PRIMARY AGRICULTURAL CO-OPERATIVE BANK ALL EMPLOYEES UNION Vs. SECRETARY TO GOVERNMENT
January 4, 2013
TAMILNADU STATE TRANSPORT CORPORATION Vs. PRESIDING OFFICER LABOUR COURT
July 9, 2013
TAMILNADU STATE TRANSPORT CORPORATION LIMITED Vs. A.S.NADARAJAN
September 18, 2013
TAMILSELVI Vs. K VISWANATHAN
July 22, 2013
TAMIZH NADU BRAHMIN ASSOCIATION Vs. CENTRAL BOARD OF FILM CERTIFICATION
May 27, 2013
TAN INDIA MINES & MINERALS LTD Vs. STATE OF TAMIL NADU
September 24, 2013
TATA PROJECTS LIMITED Vs. GNANAPRAKASAM
March 26, 2013
TATA SKY LTD Vs. ASSISTANT COMMISSIONER
April 23, 2013
TECCO & R.D. (IV) REP. BY ITS AUTHORIZED SIGNATORY MR. S. JAMBUNATHAN Vs. CHIEF ADMINISTRATIVE OFFICER/CONSTRUCTION, SOUTHERN RAILWAYS
April 1, 2013
TEJARAM Vs. BABY
July 15, 2013
TELECOM REGULATORY AUTHORITY OF INDIA Vs. BHARTI AIRTEL LTD
June 26, 2013
TERRY GOLD INDIA LIMITED Vs. TVS FINANCE SERVICES LTD
August 30, 2013
THAJUNISSA Vs. SPECIAL DEPUTY COLLECTOR
September 6, 2013
THALAPATHI PARTHIBAN Vs. SUPERINTENDING ENGINEER
July 10, 2013
THAMBUSAMY Vs. R. SELVI
January 28, 2013
THANGAIYAN Vs. INDIRANI
June 20, 2013
THANGAMMAL Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED
September 25, 2013
THANGAPANDI Vs. STATE
January 29, 2013
THANGAPANDIYAN Vs. KANNIGA PARAMESWARI AMMAN
April 8, 2013
THANGAPANDY Vs. STATE REP. BY THE INSPECTOR OF POLICE
January 7, 2013
THANGARAJU Vs. SRINIVASAN
March 4, 2013
THANGARASU Vs. STATE
January 22, 2013
THANGAVEL Vs. PONRAJ AND ORS
March 8, 2013
THANGAVEL PADAYACHI Vs. KESAVA PADAYACHI
July 11, 2013
THANJAI STUDY CENTRE Vs. COMMISSIONER OF CENTRAL EXCISE
December 2, 2013
THANKAMMAL Vs. SUSEELA PONMALAR
October 31, 2013
THATCHINAMOORTHY Vs. DISTRICT COLLECTOR, PUDUKKOTTAI
January 24, 2013
THAVODHU Vs. JEM GRANITES; ORIENTAL INSURANCE COMPANY LIMITED
February 18, 2013
THAYANBAN Vs. PONNAMMAL
November 29, 2013
THE BRANCH MANAGER, M/S.UNITED INDIA INSURANCE COMPANY LIMITED SOVAGANGAI DISTRICT AND ANR. Vs. S. PALANIAPPAN & OTHERS
April 16, 2013
THE GOVT. OF INDIA, REP BY ITS SECRETARY, MINISTRY OF HOME AFFAIRS, FREEDOM FIGHTERS DIVISION Vs. M. PANCHARATHINAM
December 10, 2013
THE MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. BALAKRISHNAN, RADHA BALAKRISHNAN, PREETHI AND BABU
September 6, 2013
THE SECRETARY TO HOME DEPARTMENT, THE GOVT OF TAMIL NADU Vs. I SIKANDAR BASHA
February 12, 2013
THE SPECIAL COMMISSIONER/COMMISSIONER, HINDU RELIGIOUS & ENDOWMENTS DEPARTMENT, NUGAMBAKKAM Vs. E. RANGANATHAN
April 16, 2013
THENMOZHI Vs. SUPERINTENDENT OF POLICE, DHARMAPURI DISTRICT
July 26, 2013
THESAPPAN Vs. STATE REP BY INSPECTOR OF POLICE
July 18, 2013
THEVARINA PAPTHUKAPPU PERAVAI AND ORS Vs. SUPERINTENDENT OF POLICE AND ORS
July 25, 2013
THIAGARAJAN Vs. CAPITAL FILM WORKS
February 25, 2013
THILAGARATHINAM MATCH WORKS REP. BY ITS PROPRIETOR Vs. COMMISSIONER OF CENTRAL EXCISE TIRUNELVEL
January 29, 2013
THIRAICHERMADANTHAI Vs. INSPECTOR GENERAL OF REGISTRATION/CHIEF REVENUE CONTROLLING AUTHORITY, TAMIL NADU
November 4, 2013
THIRU E KUMAR Vs. SECRETARY TAMIL NADU
March 5, 2013
THIRU R KARPURA SUNDARA PANDIAN Vs. STATE
July 16, 2013
THIRU.S.JAI GANESH Vs. THIRU.K.PARAMAN
March 8, 2013
THIRUCHIRAPALLI CITY CO-OPERATIVE BANK LTD. Vs. APPELLATE AUTHORITY
August 22, 2013
THIRUMALAI Vs. KAMARAJ MEMORIAL EDU TRUST
January 24, 2013
THIRUMALAI SPINNING MILLS AND ORS Vs. DIRECTOR GENERAL OF FOREIGN TRADE AND ORS
March 5, 2013
THIRUSULI MUTHAIAH Vs. VENKATAPATHI NAYAKAR
January 7, 2013
THIRUVENGADAM Vs. M.PALANI
June 24, 2013
THIYAGARAJAN Vs. MUTHUSAMY GOUNDER
February 20, 2013
THIYAGU @ THIYAGARAJAN Vs. STATE, REP. BY THE INSPECTOR OF POLICE
October 8, 2013
THOL THIRUMAVALAVAN Vs. GOVERNMENT OF TAMIL NADU
July 12, 2013
THOL. THIRUMAVALAVAN Vs. HOME SECRETARY, GOVERNMENT OF TAMIL NADU
August 27, 2013
THOMAS Vs. P SIVASUBRAMANIAM
January 3, 2013
THOMAS G.RATHINARAJ Vs. UNION OF INDIA
April 30, 2013
THOMAS GEORGE Vs. INSPECTOR GENERAL
January 3, 2013
THOOTHUKUDI VADADHISAI HINDU NADAR MAHAMAI Vs. S AMIRTHARAJ AND ORS
October 28, 2013
TI METAL FORMING Vs. REGIONAL PROVIDENT FUND COMMISSIONER 2
September 6, 2013
TIDAL LABORATORIES PVT LTD Vs. STATE OF TAMIL NADU
August 14, 2013
TITANIUM TANTALUM PRODUCTS LIMITED Vs. COMMERCIAL TAX OFFICER
February 5, 2013
TMT.A.SASI Vs. CHAIRMAN, TAMILNADU ELECTRICITY BOARD
June 6, 2013
TMT.ESTHER JASPHER SWAMINATHAN Vs. DHANABAGIAM FRANCIS
December 20, 2013
TNPL ANNAL AMBEDKAR Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
January 8, 2013
TRAINED NURSES ASSOCIATION OF INDIA Vs. STATE OF TAMIL NADU
August 30, 2013
TRIVENI ALLOYS LTD Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
March 1, 2013
TRIVENI ALLOYS LTD. Vs. CESTAT
December 5, 2013
TULSYAN NEC LTD Vs. CHAIRMAN
February 18, 2013
TVL DASPAN SALES CORPORATION Vs. STATE OF TAMIL NADU
November 8, 2013
TVL SUPREME INDUSTRIES LTD Vs. AUTHORITY FOR CLARIFICATION
January 18, 2013
TVL. INDIRA INDUSTRIES Vs. STATE OF TAMIL NADU
November 19, 2013
TVL. SRI AMBIKA SAW MILL AND TRADERS Vs. STATE OF TAMIL NADU
April 15, 2013
TVL. VIJAYALAKSHMI CHIT FUNDS Vs. COMPETENT AUTHORITY AND REVENUE OFFICER COIMBATORE
November 5, 2013
TVL.BAJAJ AUTO LIMITED Vs. COMMERCIAL TAX OFFICER
January 21, 2013
TVL.LAXMI TRADING PVT. LTD Vs. STATE OF TAMIL NADU
June 19, 2013
U ARUMUGHATHAYEE AND ORS Vs. UNION OF INDIA
October 4, 2013
U SANTHOSH Vs. EXECUTIVE OFFICER, ARULMIGHU KANDASAMY TEMPLE
June 13, 2013
U.R.C. PALANI AMMAL MATRICULATION Vs. STATE OF TAMIL NADU
January 28, 2013
UDHAYA @ UDHAYAKUMAR Vs. STATE REP. BY THE ASST. COMMISSIONER
October 4, 2013
UKKIRAPANDIAN Vs. SUPERINTENDENT OF POLICE
January 7, 2013
ULTRA TILES PVT. LTD Vs. ASSISTANT COMMISSIONER
April 29, 2013
UMA MAHESWARI Vs. DEEPIKA
July 2, 2013
UMA MAHESWARI Vs. STATE
December 20, 2013
UMA MOHANRAJ, ASSISTANT PROFESSOR AND ORS Vs. PRINCIPAL SECRETARY, DEPARTMENT OF HEALTH AND FAMILY WELFARE AND ORS
September 27, 2013
UMA PARAMESWARI MILLS LTD Vs. PRESIDING OFFICER
February 11, 2013
UMMAKULUTHUM BEEVI Vs. BALGIS BEEVI
August 30, 2013
UNIK TRADERS Vs. COMMISSIONER OF CUSTOMS
September 3, 2013
UNIMED TECHNOLOGIES LTD. Vs. EYEKARE KILITCH LTD.
February 15, 2013
UNIMED TECHNOLOGIES LTD. Vs. ERIS LIFESCIENCES PVT. LTD.
January 28, 2013
UNION OF INDIA Vs. REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL, CHENNAI
July 19, 2013
UNION OF INDIA Vs. M. PAULINE MART
August 19, 2013
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
July 23, 2013
UNION OF INDIA Vs. REGISTRAR THE CENTRAL ADMINISTRATIVE TRIBUNAL
March 13, 2013
UNION OF INDIA Vs. S. SUBRAMANI
September 30, 2013
UNION OF INDIA Vs. REGISTRAR CENTRAL
August 1, 2013
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September 25, 2013
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November 4, 2013
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October 31, 2013
UNION OF INDIA Vs. REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL
December 20, 2013
UNION OF INDIA Vs. R IIANTHIRAYAN
August 6, 2013
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December 6, 2013
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February 26, 2013
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March 2, 2013
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September 11, 2013
UNION OF INDIA Vs. GOVERNMENT OF TAMIL NADU
April 22, 2013
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March 20, 2013
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November 4, 2013
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September 10, 2013
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February 25, 2013
UNION OF INDIA OWNING SOUTHERN RAILWAYS Vs. A. SUBBURAYAN
September 16, 2013
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September 27, 2013
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September 27, 2013
UNION PUBLIC SERVICE COMMISSION Vs. REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL CITY CIVIL COURT BUILDINGS
September 30, 2013
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August 13, 2013
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June 26, 2013
UNITED BLEACHERS LTD Vs. DEPUTY DIRECTOR
March 12, 2013
UNITED INDIA ASSURANCE COMPANY LIMITED Vs. P. GIRIJA
November 11, 2013
UNITED INDIA INSURANCE Vs. B. VIJAYALAKSHMI
November 29, 2013
UNITED INDIA INSURANCE CO , LTD Vs. RAJARAM; R GUNASEKARAN; K RAMASAMY
September 26, 2013
UNITED INDIA INSURANCE CO , LTD Vs. MARIMUTHU AND ORS
November 13, 2013
UNITED INDIA INSURANCE CO , LTD Vs. GANESAN AND ORS
November 13, 2013
UNITED INDIA INSURANCE CO , LTD Vs. P NALLATHAMBI AND ORS
November 13, 2013
UNITED INDIA INSURANCE CO , LTD , AND ORS Vs. JAYAPRAKASH AND ORS
September 19, 2013
UNITED INDIA INSURANCE CO LTD Vs. PADMINI
January 29, 2013
UNITED INDIA INSURANCE CO LTD Vs. AYYANAR AND ORS
November 13, 2013
UNITED INDIA INSURANCE CO LTD Vs. A MUTHAMMAL AND ORS
November 12, 2013
UNITED INDIA INSURANCE CO LTD Vs. P PANDIAN AND ORS
November 11, 2013
UNITED INDIA INSURANCE CO LTD Vs. SAGICOR CAPITAL LIFE INSURANCE CO LTD
March 13, 2013
UNITED INDIA INSURANCE CO LTD Vs. ANNADURAI AND ORS
August 5, 2013
UNITED INDIA INSURANCE CO LTD , AND ORS Vs. A SUBBULAKSHMI, AND ORS
November 11, 2013
UNITED INDIA INSURANCE CO, LTD Vs. LALITHAMMAL AND ORS
September 30, 2013
UNITED INDIA INSURANCE CO. LTD Vs. MUMTAJ
October 8, 2013
UNITED INDIA INSURANCE CO. LTD Vs. RAMALINGAM
September 10, 2013
UNITED INDIA INSURANCE CO. LTD Vs. S.MUNIANDI SANTHA
June 27, 2013
UNITED INDIA INSURANCE CO. LTD Vs. D. VASANTHA
September 6, 2013
UNITED INDIA INSURANCE CO. LTD. Vs. S.MALARVIZHI
June 6, 2013
UNITED INDIA INSURANCE CO. LTD. Vs. GATTAWADI. VENUGOPAL KALPANA
June 25, 2013
UNITED INDIA INSURANCE CO. LTD. Vs. V. GIRIPRASATH
February 1, 2013
UNITED INDIA INSURANCE CO. LTD. Vs. MAYANDI
April 5, 2013
UNITED INDIA INSURANCE CO. LTD. Vs. JOHN MONOHAR
July 16, 2013
UNITED INDIA INSURANCE CO. LTD. Vs. MAYANDI AND OTHERS
June 5, 2013
UNITED INDIA INSURANCE CO. LTD., AMBATHUR Vs. BARAKATH NISA
October 9, 2013
UNITED INDIA INSURANCE CO., LTD Vs. C. SAKTHIVEL
September 18, 2013
UNITED INDIA INSURANCE CO., LTD Vs. SAMPATH
September 18, 2013
UNITED INDIA INSURANCE CO., LTD Vs. VIJAYA
September 13, 2013
UNITED INDIA INSURANCE CO., LTD Vs. VIJAYAKUMAR
September 19, 2013
UNITED INDIA INSURANCE CO.LTD. Vs. K.VELMURUGAN
June 14, 2013
UNITED INDIA INSURANCE COMPANY Vs. ARUMUGAM
November 5, 2013
UNITED INDIA INSURANCE COMPANY LIMITED Vs. R.CHITRA
March 8, 2013
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January 17, 2013
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January 18, 2013
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January 4, 2013
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January 17, 2013
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January 2, 2013
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April 1, 2013
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August 22, 2013
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April 12, 2013
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April 19, 2013
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August 30, 2013
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August 5, 2013
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August 5, 2013
UNITED INDIA INSURANCE COMPANY LIMITED Vs. ANNAVI; P KRISHNAMOORTHY; VIJAYA
February 28, 2013
UNITED INDIA INSURANCE COMPANY LIMITED, Vs. S ANTONY JAMES AND ORS
January 29, 2013
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August 5, 2013
UNITED INDIA INSURANCE COMPANY LIMITED, KUMBAKONAM Vs. POORNACHANDRA ALIAS CHANDRA AND OTHERS
April 12, 2013
UNITED INDIA INSURANCE COMPANY LTD Vs. S.KOMALA
November 6, 2013
UNITED INDIA INSURANCE COMPANY LTD Vs. P THIYAGARAJAN
November 12, 2013
UNITED INDIA INSURANCE COMPANY LTD Vs. S MAGESH; A MANONMANI
November 6, 2013
UNITED INDIA INSURANCE COMPANY LTD. KUMBAKONAM Vs. G. UMA AND OTHERS
April 12, 2013
UNITED LABOUR FEDERATION Vs. GOVERNMENT OF TAMIL NADU
July 2, 2013
UNIVERSAL ABRASIVES Vs. COMMERCIAL TAX OFFICER
August 30, 2013
UNIVERSAL SHOE COMPANY AND ORS Vs. BELLUTI SIMONE
August 29, 2013
UNNAMALAI AMMAL Vs. CHINNATHAMI
December 16, 2013
UROOJ AHMED LORDS ENTERPRISES(INDIA) DELHI Vs. PREETHI KITCHEN APPLIANCES PRIVATE LIMITED
September 25, 2013
USA AGENCIES, REP. BY ITS PROPRIETRIX A.UMAMAHESWARI Vs. COMMERCIAL TAX OFFICER
July 17, 2013
USHA AND ORS Vs. THIRUNAVUKKARASU AND ORS
November 7, 2013
USHA NANDINI Vs. SECRETARY TO THE GOVT
April 22, 2013
USHARANI Vs. RAJARAM
May 8, 2013
UTTARAMARY Vs. V SASIREKHA
April 8, 2013
V A SHAMSUDEEN AND ORS Vs. DISTRICT COLLECTOR AND ORS
October 8, 2013
V A THIRUNAVUKKARASU Vs. STATE GOVERNMENT OF TAMILNADU
July 17, 2013
V AGORAM Vs. V SEKAR AND ORS
October 24, 2013
V ARULKUMAR Vs. STATE
March 5, 2013
V ARUN Vs. HONBLE SUPREME COURT OF INDIA
August 19, 2013
V ARUNKUMAR Vs. M MOHAMED ABUBAKKAR AND ORS
March 15, 2013
V BASKARAN Vs. CHIEF ENFORCEMENT OFFICER
July 29, 2013
V CHANDRASEKARAN Vs. JOINT REGISTRAR
August 29, 2013
V D SWAMI AND COMPANY PVT LTD Vs. LODGE COTTRELL INDIA PVT LTD AND ORS
December 3, 2013
V DEVASAHAYAM AND ORS Vs. ST GEORGE CATHEDRAL TRUST AND ORS
December 12, 2013
V GOPI Vs. MD NASIMUDDIN AND ORS
November 19, 2013
V HEMAVATHI Vs. STATE
September 2, 2013
V I YOCOOB Vs. BIG MOSQUE
April 30, 2013
V JEGANATHAN ALIAS V JAYAKUMAR Vs. V THIYAGARAJAN ALIAS V DEVARAJAN; V NAGENDRAN ALIAS V NAGARAJAN; V THIRUPATHI
February 11, 2013
V KALIDASS Vs. STATE OF TAMIL NADU
April 16, 2013
V KALYANI Vs. OFFICIAL LIQUIDATOR
April 4, 2013
V KUPPAN Vs. SECRETARY TO GOVERNMENT
February 4, 2013
V MANICKAM Vs. MUMTAX BEGAUM AND OTHERS
February 8, 2013
V MARAN Vs. STATE AND ORS
December 6, 2013
V MONISHA Vs. MANAGING DIRECTOR, TAMIL NADU SLUM CLEARANCE BOARD
November 8, 2013
V MUTHUKRISHNAN Vs. CHIEF ENGINEER (DISTRIBUTION), TAMIL NADU GENERAL AND DISTRIBUTION CORPORATION LTD AND ORS
August 12, 2013
V N R NAGAR WELFARE ASSOCIATION Vs. K K BABU
March 26, 2013
V PALANIVEL Vs. MANAGER KURAVAPULAM BRANCH CANARA BANK
December 4, 2013
V R RAMARATHINAM Vs. METROPOLITAN TRANSPORT CORPORATION LTD
January 21, 2013
V RADHAKRISHNAN Vs. V CHANDRASEKHAR; V RENGARAJ; VIJAYAKUMARI
June 6, 2013
V RAJA; C VEDICHI; V CHINNAKKAL; S GOVINDAMMAL; P SAHADEVAN Vs. R ALAMELU
July 29, 2013
V RAJAKUMARAN Vs. JOINT COMMISSIONER OF POLICE
December 2, 2013
V RAJU Vs. SECRETARY TO GOVERNMENT OF TAMILNADU AND ORS
September 3, 2013
V RETHINAKUMARI Vs. ASSISTANT COMMISSIONER
August 13, 2013
V SATHIA JACOB Vs. MANAGING DIRECTOR T W A D BOARD
August 30, 2013
V SEKAR Vs. STATE
April 19, 2013
V SHANMUGASUNDARAM Vs. DISTRICT COLLECTOR AND ORS
November 25, 2013
V SRINIVASAN Vs. D SRINIVASAN
July 24, 2013
V SUBRAMANIAN Vs. TAMIL NADU STATE TRANSPORT CORPORATION LTD
June 20, 2013
V SUNDARARAJ Vs. S MURUGAVEL
July 16, 2013
V THANGARAJ Vs. DHANDAPANI
November 11, 2013
V THISAI INDIRAN Vs. STATE OF TAMIL NADU
August 22, 2013
V VASANTHAKUMAR Vs. SECRETARY TO GOVERNMENT
October 1, 2013
V VINAITHIRTHAN Vs. M SANJIV KUMAR; IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED
September 25, 2013
V. AMSAVENI Vs. BOARD OF APPRENTICESHIP TRAINING
August 21, 2013
V. ARUMUGAM Vs. J. SATHISH KUMAR
January 3, 2013
V. BALAKRISHNAN Vs. MANAGEMENT OF TAMILNADU STATE TRANSPORT CORPORATION
January 11, 2013
V. BOOVARAGHAMOORTHY Vs. DISTRICT REVENUE OFFICER, VILLUPURAM DISTRICT
October 24, 2013
V. DORAIRAJ Vs. DISTRICT FOREST OFFICER, NILGIRIS SOUTH DIVISION
June 4, 2013
V. GAJENDHIRAN Vs. P. VENKATESAN
November 28, 2013
V. GOPAL Vs. SHOBA AMMAL
December 5, 2013
V. GOVINDA RAJASEKARAN Vs. GENERAL MANAGER, TAMIL NADU
February 1, 2013
V. KAMESHWARAN Vs. DD MEDICAL COLLEGE & DD HOSPITALS
August 7, 2013
V. KASTHURI Vs. DISTRICT COLLECTOR
September 20, 2013
V. LOGANATHAN Vs. ADDITIONAL DIRECTOR OF SURVEY & LAND
September 11, 2013
V. NACHAMMAL Vs. SECRETARY, DEPARTMENT OF FINANCE
September 10, 2013
V. NARASIMMA NAIDU Vs. THIRUMALAISAMY
June 25, 2013
V. PARAMASAMY Vs. DISTRICT COLLECTOR
January 7, 2013
V. PERIYASAMY Vs. STATE, REP BY DEPUTY SUPERINTENDENT OF POLICE KOTTAMPATTI
January 18, 2013
V. PRAKASH Vs. STATE
November 12, 2013
V. PURUSHOTHAMAN Vs. DIRECTOR OF MUNICIPAL ADMINISTRATION
January 24, 2013
V. RADHAKRISHNAN Vs. P. RADHAKRISHNAN
August 27, 2013
V. RAJENDRAN Vs. DEPUTY REGISTRAR OF COOP SOCIETIES, SALEM
September 17, 2013
V. RAMASAMY Vs. GOVERNMENT OF TAMIL NADU REP. BY ITS SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION & WATER SUPPLY, CHENNAI & OTHERS
April 15, 2013
V. RANGANAYAKI Vs. STATE OF TAMIL NADU, REPRESENTED BY SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT, CHENNAI & ANOTHER
April 8, 2013
V. RANGASAMY Vs. DISTRICT COLLECTOR, VILLUPURAM DISTRICT
September 2, 2013
V. SENTHILKUMAR Vs. CHIEF SECRETARY GOVERNMENT OF TAMIL NADU
March 20, 2013
V. SIVA Vs. MANAGEMENT OF S.S. LAKSHMI TURNING WORKS CHENNAI
October 4, 2013
V. SUBBURAJ Vs. SUPERINTENDENT OF POLICE, TIRUNELVELI
January 7, 2013
V.BALAIAH Vs. DIRECTOR OF MEDICAL & RURAL HEALTH SERVICES
March 28, 2013
V.BASKARAN Vs. MANJULA
March 19, 2013
V.C. CHANDHIRA KUMAR Vs. TAMIL NADU LEGISLATIVE ASSEMBLY SECRETARIAT
October 21, 2013
V.C.CHANDHIRA KUMAR Vs. TAMIL NADU LEGISLATIVE ASSEMBLY
June 5, 2013
V.C.DAMODHARAN Vs. S.M.N.SEQU ABUBACKER
July 11, 2013
V.DEVENDIRAN Vs. SYED JAN MOHAMED
December 2, 2013
V.EZHIL SUNDAR Vs. SECRETARY TO GOVERNMENT
February 21, 2013
V.G.P. FINANCES LIMITED Vs. OFFICIAL LIQUIDATOR
September 20, 2013
V.J.PADMINI Vs. P.R.PRABHAKAR
August 26, 2013
V.JEEVA REKHA Vs. DIRECTOR GENERAL OF POLICE
January 22, 2013
V.JEEVARAMAMOORTHY Vs. SABANA BERWEEN
June 27, 2013
V.K.A. POLYMERS PVT. LTD Vs. SHOBIKAA IMPEX PVT. LTD
January 21, 2013
V.K.RAMAMOORTHY Vs. M.K.CHANDRABAI
April 23, 2013
V.KUMARAVEL Vs. TAMIL NADU ELECTRICITY BOARD
June 21, 2013
V.M.SAINEESA Vs. S.SHANTHI
January 29, 2013
V.MANI Vs. STATE OF TAMIL NADU
June 6, 2013
V.MURALI Vs. STATE
March 5, 2013
V.NIRMAL KUMAR ALIAS V.ROBERT NIRMAL KUMAR Vs. TAMIL EVANGELICAL LUTHERAN CHURCH REPRESENTED BY CHURCH COUNSEL TRICHY
July 11, 2013
V.P.KUPPURAO Vs. STATE, REPRESENTED BY, THE INSPECTOR OF POLICE
July 9, 2013
V.PANDIA RAJAN Vs. CHIEF SECURITY COMMISSIONER =, OFFICE OF THE RAILWAY PROTECTION FORCE
February 7, 2013
V.PONNAMBALAM Vs. PRINCIPAL SECRETARY TO GOVERNMENT
March 1, 2013
V.R. THIRUMAL Vs. V. SAMITHA
October 28, 2013
V.R.MARAGATHAM Vs. A.DHANALAKSHMI
April 30, 2013
V.RAJ BHARATH Vs. REGISTRAR ANNA UNIVERSITY
June 28, 2013
V.RAMAIAH Vs. COMMISSIONER OF INCOME TAX
June 26, 2013
V.RANGANATHAN Vs. PROJECT DIRECTOR NATIONAL HIGHWAYS AUTHORITY OF INDIA
April 22, 2013
V.RAVI Vs. GOVERNMENT OF TAMIL NADU
March 12, 2013
V.S. VEERASAMY Vs. K. SUBRAMANIAM
December 20, 2013
V.S.KUMARASAMY MUDALIAR Vs. DISTRICT COLLECTOR
April 22, 2013
V.SELVI Vs. ASSISTANT ENGINEER
September 25, 2013
V.SRINIVASAN Vs. SECRETARY, TAMIL NADU GENERATION AND DISTRIBUTION
March 25, 2013
V.T. MAHENDRAN Vs. DIRECTOR OF COLLEGIATE EDUCATION
October 29, 2013
V.THIRULOKACHANDER Vs. E.KANNAN, SECRETARY, GOVERNMENT OF TELECOMMUNICATION EMPLOYEES CO-OPERATIVE SOCIETY LTD
July 18, 2013
V.UMAPATHY, S/O.M.VENKATESAN Vs. SANTHA SIVAGNANAM
February 22, 2013
V.V. TITANIUM PIGMENTS PVT., LTD Vs. JOHNSON
October 25, 2013
V.VADIVEL Vs. COMMISSIONER OF POLICE
June 7, 2013
V.VANITHA Vs. GOVERNMENT OF TAMIL NADU
January 11, 2013
V.VIJAYAMAREESWARI Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT, HIGHER EDUCATION DEPARTMENT, CHENNAI
July 10, 2013
VAAS AUTOMATION PRIVATE LIMITED Vs. AUTHORITY FOR CLARIFICATION AND ADVANCE RULING
April 2, 2013
VADIVEL Vs. UMAMAHESWARI
December 20, 2013
VADUGAM VARADARAJAN Vs. STATE OF TAMILNADU
February 25, 2013
VAGEESA VIDHYASHRAM Vs. SPECIAL OFFICER
January 3, 2013
VALARMATHI Vs. DISTRICT COLLECTOR
December 17, 2013
VALAVANUR P.S. Vs. DIRECTOR GENERAL OF POLICE
December 4, 2013
VANAJA Vs. CHINNATHAMBI @ ARUNACHALAMPILLAI
July 18, 2013
VANAVAR EXPORTS Vs. DEPUTY COMMISSIONER OF LABOUR
February 19, 2013
VANNAKILI; NAVANEETHAKRISHNAN (MINOR); RAM PRAKASH (MINOR) Vs. MANAGING DIRECTOR, THIRUVALLURVAR TRANSPORT CORPORATION; ARUMUGAM PILLAI; PECHAIAMMAL
February 11, 2013
VANNIARAJA Vs. INSPECTOR OF POLICE, THARUVAIKULAM POLICE
January 8, 2013
VARADAMMAL Vs. S.RAVI
March 18, 2013
VASAGAM Vs. JOTHI
January 2, 2013
VASANTHA RAJA Vs. REGIONAL PROVIDENT FUND COMMISSIONER (PENSION), EMPLOYEES PROVIDENT FUND ORGANISATION, CHENNAI
September 2, 2013
VASANTHAKUMARI Vs. VINOTH
January 2, 2013
VASANTHI Vs. LIFE INSURANCE CORPORATION OF INDIA
June 26, 2013
VASANTHI Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVT
August 20, 2013
VASANTHI Vs. HOME SECRETARY GOVERNMENT OF TAMIL NADU
April 5, 2013
VASUKI Vs. K.SEKAR
October 30, 2013
VASUMATHI Vs. M.R.ANBARASU
February 1, 2013
VASUMATHY Vs. ASSISTANT ELEMENTARY EDUCATIONAL OFFICER
July 31, 2013
VAYUVIDYUT PROJECTS Vs. SHANGHAI ELECTIC WIND POWER
April 29, 2013
VEDANTA ALUMINIUM LTD. Vs. ASSTT. COMMR. OF CUS., PUDUCHERRY
October 23, 2013
VEEFORESS EXPORTERS Vs. COMMISSIONER OF CUSTOMS
October 3, 2013
VEEJAY MARKETING Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
February 1, 2013
VEERA VELAR Vs. VEERANAN AMBALAM
January 9, 2013
VEETRAG ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
March 19, 2013
VEETRAG ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
April 2, 2013
VELAN Vs. DISTRICT REVENUE OFFICER
January 8, 2013
VELLINGIRI Vs. DISTRICT REGISTRAR
September 20, 2013
VELMURUGAN INVESTMENT KARUR Vs. N.R.T. TOURS
April 10, 2013
VENGARAJ Vs. CHINNAMUTHULAKSHMI
April 17, 2013
VENKATACHALAM Vs. NALLATHAMBI
February 12, 2013
VENKATACHALAM Vs. DISTRICT REVENUE OFFICER
February 8, 2013
VENKATACHALAM Vs. THEERTHA GIRI; VASU DEVAN; CHOKKALINGAM
July 29, 2013
VENKATARAMANA FOOD SPECIALITIES LIMITED Vs. STATE OF TAMIL NADU
August 22, 2013
VENKATESH Vs. M.K. UDAYAKUMAR
January 30, 2013
VENMATHI Vs. STATE OF TAMIL NADU
August 14, 2013
VENNILA Vs. COMMISSIONER OF POLICE, SALEM CITY POLICE
April 15, 2013
VENTURE METAL PRODUCTS PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME-TAX
December 3, 2013
VENTURE METAL PRODUCTS PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 12, 2013
VERIZON COMMUNICATIONS SINGAPORE PTE LTD Vs. INCOME TAX OFFICER
November 7, 2013
VETRI MEDICAL AGENCY Vs. STATE REP. BY INSPECTOR OF POLICE
December 3, 2013
VETRIVEL ENGINEERING ENTERPRISE Vs. SELVI.SASIKALA
March 27, 2013
VETRIVELAN Vs. STATE
October 8, 2013
VETTAIKARAN @ POONGA GOUNDER Vs. NANJAMMAL
June 28, 2013
VIDYA MANDIR TRUST Vs. COMMISSIONER OF INCOME TAX
December 2, 2013
VIDYASAGAR PROPRIETOR WINSTAR SHIPPING SERVICES Vs. EVEREST INDIA PVT. LTD
October 25, 2013
VIJAYA Vs. VENKATESAN
February 18, 2013
VIJAYA AMMAL Vs. RAMALINGA NAIDU
March 1, 2013
VIJAYA VENKATARAMAN Vs. MUNIAMMAL
June 18, 2013
VIJAYABASKAR Vs. KALYANASUNDARI
November 21, 2013
VIJAYAKANT Vs. STATE OF TAMILNADU
March 7, 2013
VIJAYALAKSHMI Vs. STATE REP. BY THE INSPECTOR OF POLICE
January 3, 2013
VIJAYALAKSHMI AND ORS. Vs. A. GOVINDASAMY AND ORS.
April 30, 2013
VIJAYALAKSHMI CHIT FUNDS Vs. COMPETENT AUTHORITY AND REVENUE OFFICER,COIMBATORE
November 5, 2013
VIJAYAMMA Vs. P. PALANI
July 3, 2013
VILUPPURAM TAMIL NADU ELECTRICITY BOARD EMPLOYEES CO OPERATIVE HOUSE BUILDING SOCIETY Vs. COMMISSIONER KOLIYANUR PANCHAYAT UNION
March 27, 2013
VIMALDOSS Vs. STATE
August 29, 2013
VINAYAGA AGENCIES Vs. ASSISTANT COMMISSIONER
January 29, 2013
VINAYAGAMOORTHY Vs. DEVAKI
February 12, 2013
VINAYAKAMURTHI Vs. T MAHENDRAN
April 18, 2013
VINNY Vs. D.BALASUBRAMANIAM
July 1, 2013
VINOD KUMAR MADAN Vs. GENERAL MANAGER ANDREW YULE & CO LTD
June 25, 2013
VIRENDRA MEHTA Vs. STATE OF TAMIL NADU
August 2, 2013
VIRENDRA MEHTA Vs. STATE OF TAMIL NADU
August 27, 2013
VISALAKSHI MILLS PVT LTD Vs. DEBTS RECOVERY TRIBUNAL AND ORS
November 28, 2013
VISALAKSHMI; SAKTHIVEL; IYYAPPAN; SADAYAPPAN; SIVANANTHAM Vs. D THIRUMURUGAN
June 7, 2013
VISHADRA CHARITABLE TRUST Vs. STATE
October 23, 2013
VISRAM FINANCIAL SERVICES (P) LIMITED Vs. V. RAJENDRAN
October 23, 2013
VISWALINGAM @ MAYAVEL Vs. BALASUBRAMANIAN
June 4, 2013
VITAN DEPARTMENTAL STORES & INDUSTRIES LIMITED Vs. STATE OF TAMIL NADU, REP. BY THE JOINT COMMISSIONER
October 29, 2013
VITTAL MALLYA SCIENTIFIC RESEARCH Vs. INDUS BIOTECH PRIVATE LIMITED
March 25, 2013
VIVEK GOENKA Vs. NARENDRA PRASAD
February 22, 2013
VOICE SOCIETY Vs. GODREJ CONSUMER PRODUCTS LTD
January 11, 2013
W.B.VASANTHA Vs. CHAIRMAN & BOARD OF GOVERNORS, INDIAN INSTITUTE OF TECHNOLOGY
July 25, 2013
WESTERN CANS PVT LTD Vs. OFFICIAL LIQUIDATOR
April 12, 2013
WHITE MEMORIAL EDUCATIONAL SOCIETY Vs. UNION OF INDIA
September 19, 2013
WINWIND POWER ENERGY PVT. LTD. Vs. COMMR. OF C. EX. (APPEALS), CHENNAI
September 5, 2013
WISDOM HOUSING AND PROPERTIES PRIVATE LIMITED Vs. DISTRICT COLLECTOR AND ORS
August 5, 2013
WORKMEN OF UBL Vs. STATE OF TAMIL NADU
July 24, 2013
YAALZ AARUCHAMI Vs. INSPECTOR OF POLICE TIRUPUR NORTH POLICE STATION
November 12, 2013
YADHAVAR KALVI NITHI Vs. R.K.SUNDAR RAMAN
March 5, 2013
YADHAVAR KALVI NITHI REGISTERED SOCIETY Vs. STATE OF TAMIL NADU
March 5, 2013
YASODHA Vs. V.G.P. HOUSING
December 17, 2013
YASODHA MURALIDHARAN Vs. G.LINGAMURTHY
April 26, 2013
ZODIAC TRADERRS INDIA Vs. SEYCHELLES PUBLIC TRANSPORT
October 1, 2013
ZONAL MANAGER BANK OF INDIA, AND ORS Vs. V DEVADASS AND ORS
October 28, 2013
ZUARI CEMENT LIMITED, Vs. INDIA CEMENTS LIMITED,
September 17, 2013
ZULAIHA SYED MOHIDEEN Vs. D. VISALAKSHI AMMAL
October 22, 2013