Case Index
JERIN K.C., S/O. LOUIS, AGED 47 YEARS, LOUIS MANDIRAM (H), THARISHUPARAMBU, POOTHURA, ANCHUTHENGU P.O., THIRUVANANTHAPURAM, Vs. THE SUPERINTENDENT OF POLICE, THIRUVANANTHAPURAM RURAL, THIRUVANANTHAPURAM - 695001 AND ORS. January 7, 2013
K.P. KASIM, S/O. K.K. PAREED, KANIYAMPALA HOUSE, THODUPUZHA EAST P.O., IDUKKI DISTRICT, PIN - 685584 Vs. STATE OF KERALA, REPRESENTED BY ITS SECRETARY, DEPARTMENT OF REVENUE, SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001, January 4, 2013
NABEEL. N.K., AGED 21 YEARS, S/O. ABOOBACKER, NIYAS MANZIL, AZHCHAVATTOM P.O. MANKAVU, KOZHIKODE Vs. P.K. NAZEER, S/O. MAMMED KOYA, PUTHIYA PATTAM THARIPARAMBA, 23/1802, PANNIYANKARA KALLAI, KOZHIKODE-673003, January 7, 2013