Case Index

Title
Date
FOOD INSPECTOR/FOOD SAFETY OFFICER Vs. PARVINDER MALIK
December 6, 2013
AJAY KUMAR Vs. HARBANS LAL BHATIA
September 19, 2013
BHARAT CHAUDHARY Vs. DEEPA GUPTA
September 24, 2013
DELHI JAL BOARD Vs. M/S KHUB CHAND TYAGI
May 31, 2013
EX.CONSTABLE RAJENDER SINGH Vs. UOI
September 23, 2013
HAJI MOHD. ALTAF Vs. STATE
May 27, 2013
M/S LUDHIANA WOOL EMPORIUM Vs. JASVINDER PAL SINGH
September 17, 2013
MICRO SUPER CABLES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
September 18, 2013
MOHD. YUSUF Vs. STATE
May 31, 2013
SANJEET RUHAL Vs. UNIVERSITY OF DELHI
August 30, 2013
YAPI KREDI BANK Vs. ASHOK. K. CHAUHAN
January 17, 2013
A K BHAT Vs. STATE
September 6, 2013
A K JAIN Vs. UNION OF INDIA & ORS
February 7, 2013
A P PATHAK Vs. CBI
May 3, 2013
A P POLYPLAST PVT LTD Vs. PRIKNIT RETAILS LIMITED
April 25, 2013
A. KUMAR MILK FOODS PVT. LTD Vs. VIKAS TYAGI
September 4, 2013
A.C. MIDHA Vs. STATE
April 12, 2013
A.I.I.M.S. Vs. GHANSHYAM
October 8, 2013
A.I.I.M.S. & ORS. Vs. S.S. RAWAT AND ORS.
March 18, 2013
A.JOHN Vs. DELHI UNIVERSITY
December 10, 2013
A.K. BHAT Vs. STATE THROUGH TOHIT BAJPAI DRUG INSPECTOR
September 19, 2013
A.K. SAXENA Vs. PAWAN HANS HELICOPTERS LTD.
September 26, 2013
A.K.GANJU Vs. CBI
November 22, 2013
A.K.GOYAL Vs. HARISH CHAND GUPTA
October 21, 2013
A.K.JAIN Vs. PUNJAB NATIONAL BANK
July 24, 2013
A.K.VERMA Vs. R.K.MATHUR
July 22, 2013
A.P. SINGH Vs. VIPUL JAIN
September 5, 2013
A.P.VERMA Vs. NATIONAL COUNCIL OF EDUCATIONAL RESEARCH & TRAINING
February 25, 2013
A.S. RAVI Vs. UNION OF INDIA
May 31, 2013
AAA PORTFOLIOS PVT. LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 24, 2013
AAKASH JUVENILE Vs. NCT OF DELHI
January 3, 2013
AAKASH MADAAN Vs. STATE
December 3, 2013
AAKASHLINE PRIVATE INDUSTRIAL TRAINING INSTITUTE Vs. DIRECTORATE GENERAL OF EMPLOYMENT & TRAINING
September 3, 2013
AAMIR ABBAS DEV Vs. STATE THROUGH NIA
December 16, 2013
AAR TEE TRANSPORT CO PVT LTD Vs. COMMISSIONER
January 31, 2013
AARTI JAIN Vs. UMA SHANKER VYAS
January 10, 2013
AASHITA Vs. UNION OF INDIA
September 19, 2013
ABC Vs. COMMISSIONER OF POLICE
February 5, 2013
ABDUL KHALIQ Vs. RAZIA BEGUM
April 11, 2013
ABDUL KHALIQ Vs. BSES YAMUNA POWER LTD & ANR
February 6, 2013
ABHA AGRAWAL Vs. CENTRAL ADOPTION RESOURCE AUTHORITY
January 24, 2013
ABHAY KUMAR Vs. VICE CHANCELLOR, JAWAHARLAL NEHRU UNIVERSITY
October 31, 2013
ABHAY KUMAR MISHRA Vs. STATE
December 6, 2013
ABHEY DEWAN Vs. MANOJ SETHI
July 4, 2013
ABHILASH SINGH Vs. C.B.I.
October 21, 2013
ABHIMANYU SINGH Vs. UNION OF INDIA THROUGH ITS HOME SECRETARY & ORS.
November 25, 2013
ABHINAV RAMKRISHNA Vs. STATE OF NCT OF DELHI & ANR.
January 2, 2013
ABHISHEK BHATI Vs. SCHOOL MANAGEMENT OF GHPS, PUNJABI BAGH
May 30, 2013
ABHISHEK ENTERPRISES Vs. M.D. OVERSEAS LTD.
April 10, 2013
ABHISHEK JAIN Vs. STATE
June 7, 2013
ABID AKHTAR Vs. JAMIA MILLIA ISLAMIA AND ORS.
November 8, 2013
ABRAR AHMAD Vs. STATE
September 27, 2013
ACE INNOVATORS PVT LTD Vs. HEWLETT PACKARD INDIA SALES PVT LTD
October 4, 2013
ACHALA KUKRETI Vs. NDMC
December 17, 2013
ADARSH KANT KAPOOR Vs. STATE BANK OF INDIA
September 5, 2013
ADARSH KAUR GILL Vs. STATE OF NCT OF DELHI
February 18, 2013
ADDITIONAL COMMISSIONER OF POLICE Vs. SUSHIL KUMAR
January 4, 2013
ADIDAS INDIA MARKETING PRIVATE LTD Vs. HICARE INDIA PROPERTIES PVT LTD
February 27, 2013
ADIGEAR INTERNATIONAL Vs. STATE
December 6, 2013
ADITYA @ VICKY Vs. STATE
July 17, 2013
ADITYA BERI Vs. AIR INDIA
May 24, 2013
ADOBE SYSTEMS INC Vs. SACHIN NAIK
March 12, 2013
ADVANCE STEEL TUBES LTD Vs. SPACK TURNKEY PROJECTS P. LTD
October 22, 2013
AEROASTRAL AIR SERVICES PVT. LTD Vs. SOUTH DELHI MUNICIPAL CORPORATION
October 12, 2013
AF COLENCO LTD Vs. TUFF ENERGY LTD
March 5, 2013
AFSAR AHMED Vs. STATE (N.C.T. OF DELHI)
December 20, 2013
AFTAB AHMAD Vs. KANTI DEVI
October 28, 2013
AGARWAL DEVELOPERS PVT LTD Vs. ICON BUILDCON PVT LTD
September 3, 2013
AGYA HOLDINGS PVT. LTD Vs. JONES LANG LASALLE PROPERTY CONSULTANTS (INDIA) P. LTD
September 9, 2013
AHMED SAYYAD @ NANHU @ NANHE Vs. STATE
July 12, 2013
AIR FORCE BAL BHARTI SCHOOL Vs. DELHI SCHOOL TRIBUNAL
January 16, 2013
AIR FORCE SCHOOL Vs. GAGAN BHALLA
July 31, 2013
AIR FORCE SENIOR SECONDARY SCHOOL Vs. PUSHPA SAH
January 22, 2013
AIR FORCE SENIOR SECONDARY SCHOOL Vs. GOVT OF NCT OF DELHI
September 23, 2013
AIR INDIA LTD Vs. UNIION OF INDIA
January 11, 2013
AIR INDIA LTD Vs. MAHINDER SINGH
November 13, 2013
AIR INDIA LTD. Vs. TEJ SHOE EXPORTERS P. LTD.
September 19, 2013
AIR LIQUIDE NORTH INDIA PVT. LTD. Vs. HELLA INDIA ELECTRONICS PVT. LTD.
October 4, 2013
AIRPORTS AUTHORITY OF INDIA Vs. NIRMALA DEVI
February 19, 2013
AJ S RESTAURANTS P LTD Vs. SEEMA BHALLA & ANR
December 17, 2013
AJAB SINGH Vs. DELHI DEVELOPMENT AUTHORITY
May 13, 2013
AJAJ HUSSAIN Vs. STATE
December 9, 2013
AJANTA LIMITED Vs. M/S AJANTA TRANSISTOR CLOCK MANUFACTURING CO
November 29, 2013
AJANTA LIMITED Vs. M/S AJANTA TRANSISTOR CLOCK MANUFACTURING CO
September 20, 2013
AJANTA OFFSET & PACKAGING LTD.(M/S.) Vs. M/S.HEAD START ADVERTISING & MARKETING (P) LTD.
April 15, 2013
AJAY BATRA Vs. Y.P. BATRA
September 18, 2013
AJAY JAIN Vs. PURSHOTTAM NATH JAIN & SONS
February 4, 2013
AJAY KUMAR Vs. UNION OF INDIA AND ORS
January 16, 2013
AJAY KUMAR Vs. STATE (NCT OF DELHI)
May 22, 2013
AJAY KUMAR Vs. GAS AUTHORITY OF INDIA LTD
August 8, 2013
AJAY KUMAR Vs. GAS AUTHORITY OF INDIA
March 15, 2013
AJAY KUMAR Vs. STATE
March 15, 2013
AJAY KUMAR GULATI Vs. PUSHPENDER NATH PANDEY
October 30, 2013
AJAY KUMAR SHARMA Vs. COMMISSIONER OF INCOME TAX
February 18, 2013
AJAY KUMAR YADAV Vs. STATE
March 12, 2013
AJAY MADHUSUDAN MARATHE Vs. SANJUKTA RAY
March 5, 2013
AJAY MANGLA Vs. SURINDER KUMAR
February 12, 2013
AJAY PAL SINGH Vs. B.S.E.S. YAMUNA POWERS LTD.
December 16, 2013
AJAY SHARMA Vs. MOHINDER PAUL SINGH
January 30, 2013
AJEET SINGH Vs. UNION OF INDIA
September 11, 2013
AJIT KUMAR Vs. COMMISSIONER OF POLICE
April 18, 2013
AJIT RAI REHAL Vs. MANGAL DASS
March 7, 2013
AJIT SINGH Vs. DELHI DEVELOPMENT AUTHORITY
October 31, 2013
AJIT SINGH Vs. CBI
July 29, 2013
AJIT SINGH Vs. STATE & ORS.
April 25, 2013
AJIT SINGH LAMBA Vs. UCO BANK
April 5, 2013
AJIT THAPLIYAL Vs. ALL INDIA INSTIUTE OF MEDICAL SCIENCES
April 25, 2013
AJMER SINGH Vs. HARPINDER KAUR
July 2, 2013
AJUDHIA NATH TREHAN Vs. CHAMAN LAL TREHAN AND ANR.
November 29, 2013
AKANSHA GUPTA Vs. UNIVERSITY OF DELHI
October 30, 2013
AKHIL DASS Vs. STATE
July 26, 2013
AKHILA B S Vs. DIRECTOR GENERAL, ESI CORPORATION
September 25, 2013
AKHILESH KUMAR DIXIT & ORS. Vs. UNION OF INDIA AND ANR.
July 16, 2013
AKHTAR Vs. SUMAN JAIN
August 8, 2013
AKHTAR ALI Vs. BIMLA DEVI
October 23, 2013
AKRAM Vs. STATE (GNCT OF DELHI)
July 9, 2013
AKRAM KHAN Vs. STATE GOVT. OF NCT OF DELHI
June 11, 2013
AKS APPARELS Vs. UNION OF INDIA
September 3, 2013
AKUATE INTERNET SERVICES PVT. LTD. Vs. STAR INDIA PVT. LTD.
August 30, 2013
ALBERT EZUNG Vs. STATE GOVT. OF NCT OF DELHI
May 29, 2013
ALBERT SAMUEL TRIKHA Vs. MANAGING DIRECTOR, INDIAN AIRLINES LIMITED & ANR
January 21, 2013
ALBERT SAMUEL TRIKHA Vs. MANAGING DIRECTOR, INDIAN AIRLINES LIMITED
December 21, 2013
ALEEM KHAN @ KARAN SINGH Vs. STATE GOVT. OF NCT OF DELHI
July 30, 2013
ALFRED GEORGE Vs. STATE NCT OF DELHI
August 26, 2013
ALI HASAN Vs. STATE
February 14, 2013
ALI ZAKARIYA Vs. DDA
May 8, 2013
ALIGARH UNANI MEDICAL COLEGE AND ALIGARH UNANI MEDICAL COLEGE AND Vs. UOI
May 9, 2013
ALKA EXIM PVT. LTD Vs. M/S. CREST EXPORT PVT. LTD
December 11, 2013
ALKA GUPTA Vs. STATE
August 13, 2013
ALKA SAIGAL Vs. UOI
December 19, 2013
ALL INDIA AUDIT AND ACCOUNTS Vs. UNION OF INDIA
September 17, 2013
ALL INDIA CONFEDERATION OF BLIND Vs. UOI
March 20, 2013
ALL INDIA CPWD ENGINEERS ASSOCIATION Vs. UNION OF INDIA
October 30, 2013
ALL INDIA EX-SERVICEMEN BANK EMPLOYEES FEDERATION (REGD.) Vs. THE CHAIRMAN, STATE BANK OF INDIA AND ORS.
April 22, 2013
ALL INDIA INSTITUTE OF MEDICAL SCIENCES Vs. DILLIP KUMAR SAMAL
December 17, 2013
ALL INDIA INSTITUTE OF MEDICAL SCIENCES Vs. SHOBHA KANDPAL
January 17, 2013
ALL INDIA MANAGEMENT ASSOCIATION Vs. DG OF INCOME TAX
November 12, 2013
ALL INDIA MEDICOS Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES
November 29, 2013
ALL INDIA RADIO AND DOORDARSHAN Vs. UNION OF INDIA
January 2, 2013
ALLAHABAD BANK Vs. MR. KISHORE BHAI ZAVERI (DECEASED) THR L.RS. AND ANR.
November 19, 2013
ALLAHABAD BANK Vs. NITESH KUMAR TRIPATHI
July 9, 2013
ALLIANCE PETROLEUMS PVT LTD Vs. YAKIA MARKETING SERVICES
October 22, 2013
ALOK CHANDRA JHA Vs. CENTRAL BANK OF INDIA
July 25, 2013
ALPA LABORATORIES LTD Vs. ESI CORPORATION
December 6, 2013
AMAN GROVER Vs. STATE
December 11, 2013
AMAN PRATAP SINGH Vs. UNIVERSITY OF DELHI THROUGH REGISTRAR
February 11, 2013
AMAN SAHI Vs. STATE
November 19, 2013
AMAN SINGH SHIRNET Vs. UNIVERSITY OF DELHI
November 25, 2013
AMANAT ULLAH KHAN Vs. ELECTION COMMISSION OF INDIA
August 2, 2013
AMAR KUMAR GUPTA Vs. STATE OF DELHI
November 20, 2013
AMAR NATH Vs. STATE
October 23, 2013
AMAR NATH Vs. UNION OF INDIA
July 17, 2013
AMAR NATH Vs. STATE
September 13, 2013
AMAR NATH MISHRA Vs. STATE (C B I )
February 12, 2013
AMAR SINGH Vs. USHA RANI
May 20, 2013
AMAR SINGH Vs. MOHAMMAD SAYEED
October 28, 2013
AMAR SINGH Vs. M.C.D
March 7, 2013
AMAR SINGH VERMA Vs. UNION OF INDIA
July 10, 2013
AMARDEEP DABAS Vs. UNION OF INDIA AND ORS.
November 26, 2013
AMARJEET SINGH @ BABLOO Vs. STATE
March 4, 2013
AMARJIT SINGH Vs. PUNJAB & SIND BANK
November 21, 2013
AMARJIT SINGH KALRA Vs. PRAMOD GUPTA
April 5, 2013
AMARNATH MENOKODATH REMANAN Vs. CHAIRMAN, NATIONAL INSTITUTE OF JEWELLERY DESIGN
September 18, 2013
AMBALLUR JOSEPH JAMES Vs. STATE OF DELHI
May 1, 2013
AMBICA PLASTOPACK P. LTD Vs. STATE
November 1, 2013
AMBICA PLASTOPACK PVT LTD Vs. STATE
August 22, 2013
AMBROSE IHECHEROBI OKEKE Vs. D.P.SAXENA INTELLIGENCE OFFICER
August 5, 2013
AMIN KHAN(MOHD) Vs. STATE
April 23, 2013
AMIR RAZA ZAIDI Vs. MUNICIPAL CORPORATION OF DELHI
January 17, 2013
AMIT Vs. STATE NCT OF DELHI
May 7, 2013
AMIT BHANDARI Vs. STATE
August 2, 2013
AMIT CHAUDHARY Vs. STATE
December 17, 2013
AMIT GUPTA Vs. MANJU BALA GUPTA
May 16, 2013
AMIT JAIN Vs. HARVINDER KAUR
February 6, 2013
AMIT KAPOOR @ PUNJABI Vs. STATE OF NCT OF DELHI
January 2, 2013
AMIT KUMAR Vs. DELHI UNIVERSITY
November 27, 2013
AMIT KUMAR Vs. UNION OF INDIA
August 1, 2013
AMIT KUMAR PATHAK Vs. UNION OF INDIA
September 9, 2013
AMIT KUMAR TANWAR Vs. MCD & ANR.
April 26, 2013
AMIT RAHI Vs. JAWAHAR LAL NEHRU UNIVERSITY
January 17, 2013
AMIT SRIVASTAVA Vs. STATE & ORS.
May 6, 2013
AMITA Vs. INSTITUTE OF HOME ECONOMICS
December 6, 2013
AMOD KUMAR KANTH Vs. ASSOCIATION OF VICTIMS OF UPHAAR TRAGEDY
October 3, 2013
AMRAPALI INSTITUTE TECHNOLOGY AND ANR. Vs. UNION OF INDIA AND ORS.
February 22, 2013
AMRIK SINGH Vs. DTC
March 6, 2013
AMRIK SINGH Vs. LOCAL SHOPPING COMPLEX WELFARE ASSOCIATION & ORS.
February 28, 2013
AMRISH CHANANA Vs. GOVT OF NCT OF DELHI
May 3, 2013
AMUL URHWARESHE Vs. STATE (NCT OF DELHI)
January 8, 2013
AMY ANTOINETTE MCGREGOR Vs. DIRECTORATE OF FAMILY WELFARE GOVT OF NCT OF DELHI
October 24, 2013
ANAND FINANCE PRIVATE LTD Vs. R.P. ANAND
May 24, 2013
ANAND FINANCE PRIVATE LTD. Vs. R.P. ANAND
April 8, 2013
ANAND J. DATWANI Vs. MS. GEETI BHAGAT DATWANI & ORS.
April 30, 2013
ANAND J.DATWANI Vs. GEETI BHAGAT DATWANI
December 6, 2013
ANAND K.MISHRA Vs. DELHI POLICE
November 27, 2013
ANAND KUMAR @ BEERU Vs. STATE
December 3, 2013
ANAND PARKASH BATRA Vs. CENTRAL BANK OF INDIA
September 30, 2013
ANAND PRAKASH Vs. STATE
October 21, 2013
ANAND PRATYABHOOT VITT NIGAM LTD Vs. MADHU BALA SHARMA
May 28, 2013
ANAND SINGH Vs. UNIVERSITY GRANTS COMMISSION
July 23, 2013
ANAND SINGH Vs. DEEPA SHARMA
January 22, 2013
ANAND TEWARI Vs. UNION OF INDIA
September 18, 2013
ANAND TYAGI AND ORS Vs. STATE AND ORS
October 9, 2013
ANANDA D.V. Vs. STATE NCT OF DELHI
November 26, 2013
ANANDPUR DHAM KALYAN SAMITI Vs. GOVT. OF NCT OF DELHI
November 12, 2013
ANANT KAUSHAL DECD VATSALA KHURANA Vs. KRISHNA SHARMA
May 10, 2013
ANANT PRASAD Vs. UOI
January 24, 2013
ANCHOR HEALTH & BEAUTY CARE PVT.LTD Vs. SHIVAM HYGIENES INDIA PVT. LTD
November 7, 2013
ANGREJ SINGH Vs. STATE
October 21, 2013
ANIL @ ANU Vs. STATE OF NCT
February 7, 2013
ANIL BOTHRA Vs. STATE
January 22, 2013
ANIL DUTT SHARMA Vs. GOVT OF NCT OF DELHI & ORS
February 13, 2013
ANIL DUTTA MISHRA Vs. GANDHI SMARAK SANGRAHALAYA SAMITI
July 17, 2013
ANIL DUTTA MISHRA Vs. GANDHI SMARAK SANGRAHALAYA SAMITI
August 27, 2013
ANIL GOEL Vs. GHANSHYAM GOEL
August 26, 2013
ANIL KHANNA Vs. GEETA KHANNA
September 2, 2013
ANIL KOCHHAR Vs. THE D.S.I.I. DC
February 22, 2013
ANIL KUMAR Vs. UNION OF INDIA
April 10, 2013
ANIL KUMAR Vs. COMMISSIONER OF POLICE
July 11, 2013
ANIL KUMAR Vs. SARDARI LAL
July 24, 2013
ANIL KUMAR Vs. STATE
November 28, 2013
ANIL KUMAR Vs. CHAIRMAN-CUM-MD, DELHI TRANSPORT CORPORATION
March 22, 2013
ANIL KUMAR Vs. SUNITA
February 19, 2013
ANIL KUMAR Vs. KARTAR SINGH
February 13, 2013
ANIL KUMAR Vs. STAFF SELECTION COMMISSION
December 11, 2013
ANIL KUMAR Vs. THE STATE NCT OF DELHI
December 19, 2013
ANIL KUMAR Vs. STATE (NCT OF DELHI)
July 5, 2013
ANIL KUMAR @ CHHOTU Vs. STATE
July 16, 2013
ANIL KUMAR @ LALA Vs. STATE GOVT. OF NCT OF DELHI
December 10, 2013
ANIL KUMAR AGGARWAL Vs. SUDHA AGGARWAL & ANR.
January 10, 2013
ANIL KUMAR AGGARWAL Vs. SUDHA AGGARWAL & ANR.
January 11, 2013
ANIL KUMAR AGGARWAL Vs. UOI
October 30, 2013
ANIL KUMAR BAKSHI Vs. STATE
May 6, 2013
ANIL KUMAR JAIN Vs. PARITOSH JAIN
September 11, 2013
ANIL KUMAR JAIN Vs. UOI
September 5, 2013
ANIL KUMAR RAI Vs. UNION OF INDIA
July 30, 2013
ANIL KUMAR SHARMA Vs. KAMLESH BHATNAGAR
October 4, 2013
ANIL KUMAR SHARMA Vs. UNION OF INDIA
September 17, 2013
ANIL KUMAR SHARMA Vs. UNION OF INDIA AND ORS.
October 30, 2013
ANIL KUMAR SHUKLA Vs. SHRI VISHAL SHUKLA
May 6, 2013
ANIL MAHESHWARI Vs. CBI
May 28, 2013
ANIL MEHTA Vs. STATE
May 20, 2013
ANIL RAJPUT Vs. GKB OPTOLAB PVT LTD
April 30, 2013
ANIL SINGH Vs. AARTI RANI @ SEEMA
February 18, 2013
ANIL SONI Vs. UNION OF INDIA
October 21, 2013
ANIL TANEJA Vs. STATE OF DELHI
November 19, 2013
ANITA GHOSH Vs. RAM COLLEGE OF COMMERCE
August 23, 2013
ANITA KUMARI GUPTA Vs. VED BHUSHAN
July 9, 2013
ANITA MEHROTRA Vs. MIRANDA HOUSE
November 21, 2013
ANITA PRIYADARSHINI Vs. UOI
November 26, 2013
ANITA RAJ GARHIA Vs. ASIAN HOTELS (NORTH) LTD
October 25, 2013
ANITA SHARMA Vs. STATE NCT OF DELHI
January 14, 2013
ANJALI BIRLA SAWHNEY Vs. TIRATHRAM SHAH CHARITABLE TRUST
September 23, 2013
ANJANA KUMARI Vs. DISTRICT & SESSION JUDGE & ANR.
August 21, 2013
ANJANA SHARMA AND ORS. Vs. SHISHU BHARTI VIDYALAYA AND ORS.
August 22, 2013
ANJANI KUMAR JHA Vs. DIR. DELHI INSTT. OF TECHNOLOGY
May 8, 2013
ANJANI KUMAR SINGH Vs. MINISTRY OF DRINKING WATER AND SANITATION AND ANR
April 11, 2013
ANJANI TECHNOPLAST LTD Vs. UOI
September 9, 2013
ANJNA SHARMA Vs. SHISHU BHARTI VIDYALAYA
December 6, 2013
ANJU KURAR Vs. D.D.A.
May 14, 2013
ANJUMAN-E-HAIDER Vs. CHAIRMAN NDMC, ARCHNA ARORA
March 18, 2013
ANJUMAN-E-HAIDERI Vs. CHAIRMAN, NDMC
January 17, 2013
ANKIT AGGARWAL Vs. REGIONAL PASSPORT OFFICER & ANR.
September 2, 2013
ANKIT DUTT Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
September 2, 2013
ANKIT ROY Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
September 11, 2013
ANKIT ROY Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
August 7, 2013
ANKUR ARORA @ LUCKY Vs. STATE (NCT OF DELHI)
February 20, 2013
ANKUR MUTERJA Vs. PUBLIC GRIEVANCE COMMISSION
July 24, 2013
ANKUR MUTREJA Vs. DELHI POLICE
August 30, 2013
ANMOL SINGH Vs. STATE
May 23, 2013
ANMOL SINGH @ RAJU Vs. STATE (NCT OF DELHI)
October 4, 2013
ANOOP MADAN Vs. DENA BANK
May 22, 2013
ANOOP MAHESHWARI Vs. DEEPALI CHANDHOKE
May 17, 2013
ANOOP SINGH Vs. GOVT. OF NCT OF DELHI
October 30, 2013
ANSAL PROPERTIES & INFRASTRUCTURE LTD Vs. HOUSING & URBAN DEVELOPMENT CORPORATION LTD
January 24, 2013
ANSAL PROPERTIES AND INDUSTRIES PVT LTD Vs. RATNU
November 12, 2013
ANSHUMALEE SOOD Vs. DIN DAYAL SOOD AND ANR.
November 18, 2013
ANTARIKSH ANAND Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
September 27, 2013
ANTHONY'S SENIOR SECONDARY SCHOOL Vs. RADHIKA SHARMA
September 10, 2013
ANTHONYS SENIOR SECONDARY SCHOOL Vs. ROHINI GUPTA
August 27, 2013
ANU SHARMA Vs. VINOD PRAKASH SHARMA
October 21, 2013
ANUJ KUMAR VERMA Vs. UNION OF INDIA THROUGH ITS SECRETARY
October 21, 2013
ANUKAMPA SOLUTIONS PRIVATE LTD Vs. UTTAR PRADESH
January 24, 2013
ANUP KUMAR DAS Vs. M/S XEROX INDIA LTD
March 8, 2013
ANUP KUMAR KAMAL Vs. UNION OF INDIA
July 22, 2013
ANUP KUMAR SRIVASTAVA Vs. STATE THR. CBI
November 21, 2013
ANUP KUMAR SRIVASTAVA Vs. STATE
March 14, 2013
ANUPA ABROL Vs. PUNJAB AND SIND BANK
September 12, 2013
ANURADHA GULATI Vs. DIRECTORATE OF EDUCATION
July 9, 2013
ANURADHA VASHISHT Vs. GOVT. OF NCT OF DELHI
October 23, 2013
ANUREET MALHOTRA Vs. UNIVERSITY OF DELHI
September 30, 2013
ANURUDH PRASAD Vs. P.O. LABOUR COURT
July 4, 2013
ANUSAR GUPTA Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES
July 2, 2013
ANUSAR GUPTA Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES
September 11, 2013
ANUSHA TRIPATHI Vs. TEJASVEE SHASTRI
October 28, 2013
ANWAR @ ADDHA Vs. STATE
May 8, 2013
ANWAR ALAM Vs. JAMIA MILIA ISLAMIA AND ORS.
February 13, 2013
ANWAR HUSSAIN Vs. KAILASH CHAND AGGARWAL
January 22, 2013
APEEJAY SCHOOL Vs. SURESH CHANDER KALRA
April 18, 2013
APEX CHAMBER OF COMMERCE AND INDUSTRY Vs. DELHI DEVELOPMENT AUTHORITY
November 11, 2013
APEX TANNERY LTD Vs. CREW B O S PRODUCTS LTD
February 19, 2013
APOORV MEHTA Vs. GURU GOBIND SINGH INDRAPRASHTHA UNIVERSITY
September 4, 2013
APOORVA SINGH Vs. UNION OF INDIA & ORS.
August 30, 2013
ARCHIT KRISHNA Vs. NATIONAL LAW UNIVERSITY
July 19, 2013
ARCHNA DALMIA Vs. NCT OF DELHI
May 15, 2013
ARIF Vs. UNION OF INDIA
May 30, 2013
ARJUN Vs. STATE
September 17, 2013
ARJUN DEV & ORS Vs. UOI & ORS
April 23, 2013
ARJUN RAI BHAYANA Vs. SANTOSH HANS
October 4, 2013
ARMY PUBLIC SCHOOL Vs. NARENDRA SINGH NAIN
August 30, 2013
ARMY WELFARE HOUSING ORGANISATION Vs. ADJUTANT GENERALS BRANCH
September 4, 2013
ARPIT BHARGAVA Vs. NORTH DELHI MUNICIPAL CORPORATION
April 3, 2013
ARTI Vs. RAJ KUMAR AGGARWAL & ANR
January 31, 2013
ARUN Vs. DISTRICT & SESSIONS JUDGE
July 26, 2013
ARUN GARG Vs. DELHI PAINTS AND OIL TRADERS
December 13, 2013
ARUN KUMAR Vs. GOVT. OF NCT OF DELHI & ANR.
September 11, 2013
ARUN KUMAR BHATARA Vs. LEELAWATI
May 16, 2013
ARUN KUMAR GURJAR Vs. CBI
September 9, 2013
ARUN KUMAR SHARMA Vs. GNCT OF DELHI
April 12, 2013
ARUN KUMAR SHARMA Vs. UNION OF INDIA
January 9, 2013
ARUN KUMAR SINGH Vs. STATE OF NCT DELHI & ORS.
March 6, 2013
ARUN MEHRA Vs. RAVINDER NANDA
July 26, 2013
ARUN NIRULA Vs. K.N. JAIN
October 7, 2013
ARUN VISHWASH SARDAR Vs. UNION OF INDIA
September 2, 2013
ARUNA CHADHA Vs. STATE OF DELHI
July 25, 2013
ARUNA CHADHA Vs. STATE OF DELHI
November 22, 2013
ARUNA MEENA Vs. UNION OF INDIA
January 7, 2013
ARUNDHATI SAPRU Vs. YASH MEHRA
November 12, 2013
ARVIND GARG Vs. NEETA SINGHAL
December 6, 2013
ARVIND KUMAR Vs. NEHA MALIK
December 19, 2013
ARVIND KUMAR Vs. UOI
September 2, 2013
ARVIND KUMAR @ ARUN Vs. STATE
March 20, 2013
ARVIND KUMAR SUHAG Vs. UNION OF INDIA
February 21, 2013
ARVIND PRATAP SINGH Vs. UNION OF INDIA
April 1, 2013
ARVIND SHARMA Vs. GOVT. OF NCT DELHI
July 11, 2013
ARVINDER SINGH Vs. AMARJEET SINGH JOLLY
February 1, 2013
ARYA SAMAJ Vs. SHAKUNTALA BAKSHI
October 21, 2013
ASGAR ALI Vs. STATE (NCT OF DELHI)
February 18, 2013
ASHA Vs. PAWAN KUMAR
September 17, 2013
ASHA @ AYSHA SIDDIQUI Vs. K C VOHRA & ORS
March 22, 2013
ASHA KUWAR & ORS Vs. UNION OF INDIA
March 27, 2013
ASHA NARANG SPAAK Vs. HAFCO BRASS USA
August 22, 2013
ASHA RANI Vs. MANGHI LAL
July 22, 2013
ASHA RANI GUPTA Vs. RAJENDER KUMAR
May 8, 2013
ASHAD Vs. STATE
November 20, 2013
ASHBEE SYSTEMS P.LTD Vs. AGAUTA SUGAR & CHEMICALS
October 23, 2013
ASHIM AND BROS ASSO. Vs. UNION OF INDIA
October 11, 2013
ASHIMA INFRASTRUCTURES PVT. LTD. Vs. SOUTH DELHI MUNICIPAL CORPORATION OF DELHI
May 14, 2013
ASHISH @ DANGER Vs. STATE
May 8, 2013
ASHISH GOEL Vs. RAILTEL CORPORATION OF INDIA LTD AND ANOTHER
February 20, 2013
ASHISH KUMAR Vs. UNION OF INDIA
September 2, 2013
ASHISH SERVICES Vs. STATE AND ORS.
November 26, 2013
ASHOK Vs. STATE
July 25, 2013
ASHOK BEHURIA Vs. RAMESH SINGH @ JOGA SINGH
January 9, 2013
ASHOK CHAWLA Vs. STATE
February 20, 2013
ASHOK K. NANDA Vs. PUNJAB NATIONAL BANK
October 28, 2013
ASHOK KALRA Vs. M/S. AKASH PAPER BOARD PVT. LTD. & ANR.
August 27, 2013
ASHOK KRIPLANI Vs. UNION OF INDIA
December 9, 2013
ASHOK KRIPLANI Vs. JETHANAND JETHWANI
September 18, 2013
ASHOK KUMAR Vs. STATE
October 7, 2013
ASHOK KUMAR Vs. MANAGER, LAXMAN PUBLIC SCHOOL
September 25, 2013
ASHOK KUMAR Vs. AIR FORCE SENIOR SECONDARY
July 31, 2013
ASHOK KUMAR Vs. CENTRAL WAREHOUSING CORPORATION
January 9, 2013
ASHOK KUMAR Vs. STATE
September 19, 2013
ASHOK KUMAR Vs. STATE (GOVT OF NCT OF DELHI)
March 8, 2013
ASHOK KUMAR Vs. SBI OFFICERS ASSOCIATION
April 26, 2013
ASHOK KUMAR Vs. SURJIT KAUR
December 2, 2013
ASHOK KUMAR Vs. AIRPORT AUTHORITY OF INDIA
September 24, 2013
ASHOK KUMAR Vs. SHASHI SHARMA
October 21, 2013
ASHOK KUMAR Vs. PARAMJEET KAUR
October 28, 2013
ASHOK KUMAR Vs. SHEEL KUMAR
February 26, 2013
ASHOK KUMAR Vs. STATE OF NCT OF DELHI
January 8, 2013
ASHOK KUMAR Vs. STATE (GOVT. OF NCT OF DELHI)
April 8, 2013
ASHOK KUMAR Vs. PUSHPA RANI DECEASED THROUGH LRS.
November 8, 2013
ASHOK KUMAR Vs. STATE
January 10, 2013
ASHOK KUMAR @ PINTU Vs. STATE OF DELHI
October 1, 2013
ASHOK KUMAR ARORA Vs. DS SODHI
March 21, 2013
ASHOK KUMAR ASWAL Vs. UOI
January 11, 2013
ASHOK KUMAR BHILWARIA Vs. UNION OF INDIA
October 30, 2013
ASHOK KUMAR KRISHNALAL PATEL Vs. CONTINENTAL TEXTILE MILLS LTD
April 5, 2013
ASHOK KUMAR MANDAL Vs. THE GOVT. OF THE NCT OF DELHI AND ORS.
November 13, 2013
ASHOK KUMAR RAIZADA Vs. BANK OF RAJASTHAN
December 9, 2013
ASHOK KUMAR SINGHAL Vs. BIMLA DEVI
November 27, 2013
ASHOK KUMAR VERMA Vs. NEW INDIA ASSURANCE CO. LTD
October 10, 2013
ASHOK PARSHAD Vs. MAHALAXMI SUGAR MILLS CO. LTD
September 13, 2013
ASHOK POPLI Vs. CHAIRMAN CUM M.D.
August 29, 2013
ASHOK VISHWAKARMA @ SURJI Vs. STATE
July 9, 2013
ASHUDDIN Vs. STATE
July 16, 2013
ASHUTOSH SHARMA Vs. TORQUE CABLES PVT LTD
August 19, 2013
ASHWANI @ SONU Vs. STATE( NCT OF DELHI)
May 27, 2013
ASHWANI KUMAR Vs. CENTRAL BOARD OF SECONDARY EDUCATION
July 19, 2013
ASHWANI SINGH Vs. UNION OF INDIA AND ANR.
March 22, 2013
ASIAN PAINTS (INDIA) LTD Vs. SATISH KUMAR
July 17, 2013
ASIF BALWA Vs. CBI
October 9, 2013
ASIM CHAUDHARY Vs. UNION OF INDIA & ORS.
November 19, 2013
ASK PROPERTIES LTD Vs. M B R AASTHA BHAGWATI
March 7, 2013
ASLAM Vs. NAIMA KHATOON
April 30, 2013
ASMITA SHARMA Vs. STATE
January 22, 2013
ASSAN G.TAJWANI Vs. LAND & DEVELOPMENT OFFICER
August 1, 2013
ASSOCIATED CEMENT COS. LTD Vs. UNION OF INDIA
November 21, 2013
ASSOCIATED TRADERS AND ENGINEERS PVT. LTD Vs. LIFE INSURANCE CORPORATION OF INDIA
January 2, 2013
ASSOCIATION FOR DEVELOPMENT Vs. UOI
November 7, 2013
ASSOCIATION FOR VOLUNTARY ACTION Vs. CHILD TRUST
September 24, 2013
ASSOCIATION OF CORPORATION Vs. ASSISTANT DIRECTOR OF INCOME TAX
January 10, 2013
ASSOCIATION OF SELF FINANCING INSTITUTIONS Vs. GOVT. OF NCT OF DELHI
December 6, 2013
ASSOCIATION OF SISTERS OF THE DESTITUTE FOR SOCIAL WELFARE SOCIETY Vs. GNCT DELHI & ORS.
July 15, 2013
ASSOCIATION OF UNIFIED TELECOM SERVICES Vs. BHARAT SANCHAR NIGAM LIMITED
May 31, 2013
ASSTT COMMISSIONER OF INCOME TAX Vs. NILOFAR CURRIMBHOY
March 13, 2013
ATAL BIHARI Vs. UNION OF INDIA
September 18, 2013
ATENDER YADAV Vs. STATE GOVT OF NCT OF DELHI
October 29, 2013
ATIN KANWAR RELIA & ANR. Vs. KANWAR BALDEV RAJ & ANR.
April 12, 2013
ATMA RAM PROPERTIES (P) LTD Vs. DELHI TRANSPORT CORPORATION
September 3, 2013
ATMA RAM PROPERTIES (P) LTD. Vs. DELHI TRANSPORT CORPORATION
October 25, 2013
ATTAR SINGH Vs. STATE OF NCT OF DELHI
January 15, 2013
ATTAR SINGH Vs. HAR BHAGWAN
May 1, 2013
ATUL BHARDWAJ Vs. SHAHEED SUKHDEV COLLEGE & ANR.
May 9, 2013
ATUL BHARDWAJ Vs. GOVERNMENT OF NCT OF DELHI
December 12, 2013
ATUL KUMAR JAIN Vs. N.K. JAIN
November 13, 2013
ATUL SHARMA Vs. STATE
May 23, 2013
ATV PROJECTS INDIA LTD Vs. INDIAN OIL CORPORATION LTD
April 29, 2013
AUDIO DEVICES Vs. BANK OF INDIA
February 13, 2013
AUSTRALIA AND NEW ZEALAND BANKING Vs. TULIP TELECOM LT
April 25, 2013
AUTAR KRISHAN GUPTA & ANR Vs. BRIG KRISHAN GUPTA LRS
February 7, 2013
AUTODESK INC Vs. ARUP DAS
October 22, 2013
AVAL EXPORTS Vs. UNION OF INDIA
October 8, 2013
AVID ALI Vs. STATE (GOVT OF NCT) OF DELHI
July 2, 2013
AVINASH CHANDRA BHATEJA Vs. UOI
October 4, 2013
AVNEESH GUPTA Vs. STATE OF NCT OF DELHI
September 4, 2013
AVNIJA AHLUWALIA (MINOR) & ANR. Vs. MR. VIKAAS AHLUWALIA
August 8, 2013
AVNIJA AHLYWALIA Vs. VIKAAS AHLUWALIA
March 5, 2013
AVTAR SINGH Vs. UNION OF INDIA
September 23, 2013
AVTAR SINGH KHURANA Vs. STATE
July 22, 2013
AVTAR SINGH THROUGH LRS. Vs. TRILOK SINGH (DECEASED) THROUGH LRS AND ORS.
October 1, 2013
AWADESH KUMAR PRAJAPATI Vs. GOVT. OF NCT OF DELHI
November 21, 2013
AXIS BANK LIMITED Vs. VIDESH SANCHAR NIGAM LTD.
May 16, 2013
AZAD SINGH Vs. UNION OF INDIA AND ORS
January 10, 2013
AZAD SINGH Vs. NATIONAL INSURANCE CO. LTD. & ORS.
February 1, 2013
AZAD SINGH Vs. BABU CHAND
October 7, 2013
AZEEM AKHTER Vs. UNION OF INDIA
May 17, 2013
AZIZ Vs. STATE
April 29, 2013
AZIZ AHMED @ AJIT Vs. STATE
October 21, 2013
B PADMAIAH Vs. UNION OF INDIA
August 27, 2013
B R SHARMA Vs. SYNDICATE BANK AND ORS
November 25, 2013
B S E S RAJDHANI POWER LTD & ANR Vs. KOLMET BUILDERS
March 14, 2013
B-BLOCK Vs. MUNICIPAL CORPORATION OF DELHI
October 10, 2013
B.K. GUPTA Vs. DHANRAJ SINGH
April 23, 2013
B.K.KAPOOR Vs. GOVT. OF NCT OF DELHI
July 8, 2013
B.K.PRADHAN Vs. AVTAR KAUR
December 9, 2013
B.K.SHAH MEDICAL INSTITUTE AND RESEARCH CENTRE Vs. BOARD OF GOVERNORS IN SUPER SESSION OF MEDICAL COUNCIL OF INDIA
June 21, 2013
B.M. BHATNAGAR Vs. M/S. HINDUSTAN VEGETABLE OILS CORPORATION LTD.
October 23, 2013
B.M.GUPTA Vs. STATE
August 8, 2013
B.N.SANAWAN Vs. UOI
July 3, 2013
B.P. SHARMA Vs. NAROTTAM SINGH CHOPRA
February 18, 2013
B.R. MURAR Vs. THEODORE JUSLIN SUNDI
September 30, 2013
B.R.AMBEDKAR INSTITUTE OF DENTAL SCIENCES AND HOSPITAL Vs. UNION OF INDIA
August 1, 2013
B.R.SHARMA Vs. SYNDICATE BANK
September 18, 2013
B.R.SHARMA Vs. SYNDICATE BANK
September 20, 2013
B.S. AHLUWALIA Vs. D.D.A.
July 8, 2013
B.S.CHOWDHARY Vs. DELHI FINANCIAL CORPORATION
October 28, 2013
B.S.OBEROI Vs. P.S.OBEROI
February 14, 2013
BAB VISHWANATH BUILDCON PVT LTD Vs. SHIV SHANKAR MISHRA
August 22, 2013
BABA SAHIB AMBEDKAR HOSPITA Vs. SWASTIKA BHAKAT
May 24, 2013
BABITA Vs. DELHI AGRICULTURAL MARKETING BOARD
February 15, 2013
BABITA & ORS Vs. SARWAN SINGH & ORS
December 18, 2013
BABITA PATHAK Vs. HIGH COURT OF DELHI
February 22, 2013
BABLOO Vs. DYNAMIC FASHIONS PVT LTD
October 11, 2013
BABLOO @ BABU Vs. STATE
May 10, 2013
BABU Vs. STATE
May 29, 2013
BABU @ MANOJ Vs. STATE
October 28, 2013
BABU KHAN Vs. UNION OF INDIA
March 21, 2013
BABU KHAN Vs. STATE
September 4, 2013
BABU LAL Vs. GURU HARIKRISHAN PUBLIC SCHOOL
May 1, 2013
BABU LAL Vs. LIC HOUSING FINANCE LTD
November 27, 2013
BABU LAL GOEL Vs. SHIV KUMAR
December 20, 2013
BABU RAM Vs. UNION OF INDIA
December 17, 2013
BABU RAM Vs. LAND & BUILDING DEPARTMENT
December 5, 2013
BABU RAM AGGARWAL Vs. KRISHNA KUMAR BHATNAGAR
January 24, 2013
BABY NEETA @ SUNITA Vs. MILAND KUMAR
September 9, 2013
BACHHAN LAL Vs. UNION OF INDIA
May 8, 2013
BACHITA BARUAH Vs. GOVT. OF NCT OF DELHI & ANR.
February 27, 2013
BACHNI DEVI Vs. DELHI DEVELOPMENT AUTHORITY
April 18, 2013
BADAN LAL(SH.) Vs. RAJESH GULLAH
April 1, 2013
BADAN SINGH Vs. UNION OF INDIA AND ORS.
July 23, 2013
BADSHAH KHAN Vs. RAJBIR SINGH BIDURI & ORS
May 6, 2013
BAHADUR SINGH AND ORS. Vs. STATE
April 5, 2013
BAIJ NATH MITTAL Vs. STATE THR.C.B.I.
May 31, 2013
BAIJNATH Vs. STATE
April 10, 2013
BAIJNATH DUBEY & ANR. Vs. NCT OF DELHI
February 6, 2013
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. SOM WATI
April 1, 2013
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. FIZA ALI
October 10, 2013
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. FIZA ALI
October 11, 2013
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. RAM AVTAR YADAV
May 1, 2013
BAJAJ OVERSEAS IMPEX Vs. SPECIAL COMMISSIONER
May 8, 2013
BAL CHAND AND ORS. Vs. STATE NCT OF DELHI
November 18, 2013
BAL KRISHAN & ORS. Vs. TARA SHAHZAD BAHADUR
October 29, 2013
BALAJI TOUR TRAVELS Vs. UNION OF INDIA
July 8, 2013
BALBIR SINGH Vs. GOVT. OF NCT OF DELHI
September 25, 2013
BALBIR SINGH Vs. GOVT. OF NCT OF DELHI
February 25, 2013
BALBIR SINGH Vs. STATE
May 7, 2013
BALBIR SINGH Vs. UNION OF INDIA
July 8, 2013
BALDEV RAJ GADHOK Vs. SUMAN KUMAR GADHOK
November 26, 2013
BALDEV RAJ JAGGI Vs. NATIONAL AGRICULTURAL COOPERATIVE MARKETING FEDERATION OF INDIA LTD
November 28, 2013
BALDEV SINGH Vs. UNION OF INDIA
July 31, 2013
BALESH Vs. STATE
December 11, 2013
BALJEET SINGH Vs. M.C.D
May 8, 2013
BALJEET SINGH Vs. STATE NCT OF DELHI
May 2, 2013
BALJINDER KAUR Vs. GURU HARKISHAN PUBLIC SCHOOL
November 12, 2013
BALKISHAN Vs. D.T.C.
January 10, 2013
BALWAN SINGH Vs. UNION OF INDIA
August 14, 2013
BALWAN SINGH Vs. SETTLEMENT OFFICER
November 12, 2013
BALWAN SINGH Vs. BHUPINDER
March 13, 2013
BALWANT Vs. UNION OF INDIA
May 14, 2013
BALWANT SINGH Vs. UOI
April 18, 2013
BAM DEV CHHETRI Vs. JAWAHARIAL NEHRU UNIVERSITY
November 22, 2013
BANARSI DASS DECD. THR. LRS. & ORS. Vs. SURAJ BHAN & ORS.
November 18, 2013
BANKEY BIHARI EDUCATIONAL SOCIETY Vs. UNION OF INDIA
February 7, 2013
BANNA RAM SAINI Vs. UNION OF INDIA AND ORS.
April 18, 2013
BANSAL AGROTECH PVT LTD Vs. DDA
April 26, 2013
BANSAL UDYOG Vs. N CT OF DELHI
August 14, 2013
BANSL STORE Vs. GOVT. OF N.C.T. OF DELHI
November 11, 2013
BANTI Vs. STATE
July 4, 2013
BANWARI LAL SHARMA Vs. UOI
May 28, 2013
BARCLAYS BANK PLC Vs. STATE OF NCT OF DELHI
September 13, 2013
BARUN KUMAR NAHAR Vs. PARUL NAHAR
February 5, 2013
BASANT KUMAR Vs. UNION OF INDIA
May 24, 2013
BASANT KUMAR SHARMA Vs. GOVERNMENT OF INDIA
August 8, 2013
BASANT KUMAR SHARMA Vs. GOVT. OF INDIA
February 7, 2013
BASANTI BOSE Vs. S.K.BOSE
July 30, 2013
BASUDEV GARG Vs. COMMISSIONER OF CUSTOMS
April 12, 2013
BAZAZ ALLIANZ GENERAL INSURANCE CO. LTD Vs. ROOPWATI
May 23, 2013
BEEHIVE SYSTEMS PVT LTD Vs. RAJYA SABHA SECRETARIAT
March 22, 2013
BEERU Vs. STATE NCT OF DELHI
December 11, 2013
BEG RAJ INDORIA Vs. UNION OF INDIA
February 14, 2013
BELA KAPOOR Vs. VANDANA KAPOOR
March 21, 2013
BENTLEY SYSTEMS INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX. & S.T., DELHI
October 8, 2013
BHAGAT SINGH Vs. UNION OF INDIA
May 30, 2013
BHAGHEERATHA ENGINEERING LIMITED Vs. NORTHERN RAILWAY, THR ITS GENERAL MANAGER
September 12, 2013
BHAGIRATH AGGARWAL Vs. COMMISSIONER OF INCOME TAX
January 22, 2013
BHAGTU MUNDA Vs. STATE
September 20, 2013
BHAGWAN CHAND SAXENA Vs. EXPORT INSPECTION COUNCIL OF INDIA
September 19, 2013
BHAGWAN DASS @ KALLU Vs. STATE OF NCT OF DELHI
April 25, 2013
BHAGWATI Vs. LAXMI DEVI
November 26, 2013
BHAGWATI PRINTERS PVT. LTD Vs. RAM CHANDER SINGH
February 1, 2013
BHAI SUNDER DAS SARDAR SINGH PVT. LTD Vs. BHAI BALBIR SINGH
July 9, 2013
BHAIRWA BHARTI COOP GROUP HOUSING SOCY Vs. UNION OF INDIA
February 18, 2013
BHAJAN SINGH Vs. LT. GOVERNOR OF NCT OF DELHI & ORS.
October 31, 2013
BHALLEY RAM Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE
April 11, 2013
BHANDARI ENGINEERS & BUILDERS PVT. LTD. Vs. MAHARIA RAJ J.V.
January 24, 2013
BHANWAR SINGH Vs. GOVT. OF NCT OF DELHI
May 30, 2013
BHARAT BHUSHAN Vs. UNION OF INDIA & ORS.
March 7, 2013
BHARAT BHUSHAN GOEL Vs. PUNJAB NATIONAL BANK
October 11, 2013
BHARAT BHUSHAN PURI Vs. ACCOUNTANT GENERAL
January 3, 2013
BHARAT BHUSHAN SHARMA & ANR Vs. INDER BIR SINGH UPPAL
December 19, 2013
BHARAT BHUSHAN SRIVASTAVA Vs. PRINCIPAL DIRECTOR, THE COMPTROLLER & AUDITOR GENERAL OF INDIA
August 5, 2013
BHARAT CONSULTANTS PVT. LTD Vs. NDMC THROUGH THE ASSESSING AUTHORITY
February 20, 2013
BHARAT ELECTRONIC TECHNICAL CADRE ASSOCIATION & AN Vs. UNION OF INDIA & ORS
April 12, 2013
BHARAT GUPTA Vs. UOI
July 15, 2013
BHARAT HEAVY ELECTRICALS LIMITED Vs. SILOR ASSOCIATES
October 11, 2013
BHARAT HOTELS LTD. Vs. UNION OF INDIA
February 8, 2013
BHARAT KUMAR Vs. ASHOK SAHDEV
September 9, 2013
BHARAT KUMAR Vs. VINOD SHARMA
May 17, 2013
BHARAT KUMAR BHARTEE Vs. VICE-CHANCELLOR
October 28, 2013
BHARAT NAGAR SLUM BASTI VICTIM ASSOCIATION Vs. UNION OF INDIA & ORS
April 10, 2013
BHARAT PETROLEUM CORPORATION LTD Vs. DELHI INTERNATIONAL AIRPORT PVT LTD
February 11, 2013
BHARAT PETROLEUM CORPORATION LTD Vs. JAGRIT KHAITAN
February 5, 2013
BHARAT RAI Vs. UNION OF INDIA
September 10, 2013
BHARAT SANCHAR NIGAM LTD Vs. M/S ANAND BROTHERS PVT LTD
May 31, 2013
BHARAT SANCHAR NIGAM LTD Vs. SURJEET SINGH CHAWLA
April 1, 2013
BHARAT SANCHAR NIGAM LTD Vs. NEERAJ JAIN
February 18, 2013
BHARAT SANCHAR NIGAM LTD Vs. DEPUTY COMMISSIONER OF INCOME
May 9, 2013
BHARAT SANCHAR NIGAM LTD Vs. S.N.PARACER
September 17, 2013
BHARAT SINGH Vs. STATE NCT OF DELHI
October 25, 2013
BHARAT WADHWA Vs. SUSHMA ARORA
July 8, 2013
BHARO CHAUDHARY AND ANR. Vs. RAKESH KUMAR AND ORS.
July 25, 2013
BHARTI AIRTEL LIMITED Vs. UNION OF INDIA
May 9, 2013
BHARTI AXA GENERAL INSURANCE CO LTD Vs. PINKI
September 17, 2013
BHARTI AXA GENERAL INSURANCE CO. LTD. Vs. SAHIDAN & ORS.
September 17, 2013
BHATERI DEVI Vs. STATE OF DELHI
July 19, 2013
BHAWANA KUMARI MALLICK Vs. UNION OF INDIA
September 30, 2013
BHAWANI SINGH Vs. UNION OF INDIA AND ANR
March 7, 2013
BHAWARLAL S. KOTHARI Vs. REGISTRAR APPELLATE TRIBUNAL FOREIGN EXCHANGE
November 6, 2013
BHIKSHU SATYAPALA Vs. UNION OF INDIA
July 12, 2013
BHIM @ SAGAR Vs. STATE
May 23, 2013
BHIM SAIN GUPTA (SINCE DECEASED, THR LRS.) Vs. DDA
November 27, 2013
BHIM SAIN TANEJA Vs. STATE (NCT OF DELHI)
January 7, 2013
BHIM SEN SINGH Vs. UNIVERSITY OF DELHI
February 13, 2013
BHIM SINGH BAJELI Vs. P.O. CENTRAL GOVT. INDUSTRIAL TRIBUNAL
January 24, 2013
BHOLA Vs. STATE
July 18, 2013
BHOLA JHA Vs. UNION OF INDIA
January 16, 2013
BHOLA RAM Vs. GNCTD
September 27, 2013
BHOLU KHAN Vs. STATE OF NCT OF DELHI
February 1, 2013
BHOOMI CHATTER SINGH Vs. COMMISSIONER
February 6, 2013
BHOOP SINGH Vs. DIRECTOR GENERAL, CPWD
September 17, 2013
BHOOP SINGH Vs. DDA & ORS.
April 16, 2013
BHOOP SINGH KAUSHIK Vs. UNION OF INDIA
May 20, 2013
BHULLEY SINGH Vs. STATE N.C.T. OF DELHI
December 20, 2013
BHUPENDER SINGH BHALLA Vs. NEELU BHALLA @ NEELAM SINGH
October 29, 2013
BHUPINDER KUMAR Vs. UNION OF INDIA
July 12, 2013
BHUPINDER KUMAR SAHNI Vs. MUKESH KUMAR AGGARWAL AND ANR.
November 18, 2013
BHUPINDER SINGH Vs. TARUN PURI
February 12, 2013
BHUPINDER SINGH MACHRE Vs. VIVEK VARMA
May 3, 2013
BHUSHAN SHARMA Vs. STATE
April 30, 2013
BIBBY FINANCIAL SERVICES INDIA PVT. LTD Vs. ECOTECH APPARELS PVT. LTD
May 8, 2013
BIGUR FINANCE LTD Vs. RAVINDER SINGH
December 2, 2013
BIHARI LAL Vs. MCD
May 20, 2013
BIHARI LAL Vs. STATE (NCT OF DELHI)
March 12, 2013
BIJENDER AND ORS Vs. CHAIRMAN, AIRPORTS AUTHORITY OF INDIA AND ANR
March 22, 2013
BIJENDER CHAUHAN @ BIJENDER KUMAR Vs. M/S FINANCIAL EYES(INDIA) LTD
July 23, 2013
BIJENDER KR GUPTA Vs. CORPORATION BANK OF INDIA
November 22, 2013
BIJENDER KUMAR Vs. ATTAR SINGH
July 9, 2013
BIJOY KUMAR BAZAZ Vs. M/S YAMAHA MOTOR PVT. LTD
March 6, 2013
BIKAL BHANOT @ VICKY Vs. STATE
August 30, 2013
BILJU A.T. Vs. UOI
May 24, 2013
BILTU ROY & ANR.(SH) Vs. UNION OF INDIA AND ORS.
January 16, 2013
BIMALKISHORE PANDEY Vs. C.B.I.
May 30, 2013
BIMLA DEVI Vs. ZILE SINGH
October 28, 2013
BIMLA DEVI Vs. MANGE RAM
October 9, 2013
BIND PRAKASH Vs. SAVITRI DEVI
September 4, 2013
BINDADIN Vs. STATE
May 6, 2013
BINDER Vs. VEENA & ORS
March 14, 2013
BINDU KHANNA Vs. MANAGING COMMITTEE
July 19, 2013
BINDU NATRAJAN Vs. AVI OIL INDIA P. LTD
February 20, 2013
BINDU RANI Vs. GOVT. OF NCT OF DELHI
January 17, 2013
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August 12, 2013
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July 10, 2013
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October 1, 2013
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July 16, 2013
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December 11, 2013
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January 7, 2013
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February 19, 2013
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July 11, 2013
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August 19, 2013
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August 2, 2013
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November 1, 2013
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November 19, 2013
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July 31, 2013
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October 11, 2013
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January 7, 2013
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November 28, 2013
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December 16, 2013
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February 6, 2013
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October 9, 2013
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November 11, 2013
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October 29, 2013
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February 8, 2013
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April 8, 2013
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October 7, 2013
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September 17, 2013
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August 8, 2013
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February 27, 2013
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October 25, 2013
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November 26, 2013
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August 21, 2013
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July 3, 2013
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July 29, 2013
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September 2, 2013
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September 24, 2013
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October 11, 2013
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July 24, 2013
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September 10, 2013
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September 9, 2013
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February 28, 2013
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September 24, 2013
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November 19, 2013
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March 1, 2013
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March 20, 2013
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November 11, 2013
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November 7, 2013
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October 1, 2013
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October 7, 2013
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December 19, 2013
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January 4, 2013
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September 30, 2013
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May 1, 2013
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November 20, 2013
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April 23, 2013
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October 7, 2013
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July 24, 2013
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December 17, 2013
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January 31, 2013
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July 31, 2013
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April 1, 2013
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March 12, 2013
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November 26, 2013
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May 22, 2013
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April 1, 2013
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March 13, 2013
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February 19, 2013
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October 8, 2013
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February 11, 2013
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November 20, 2013
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August 21, 2013
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May 16, 2013
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February 7, 2013
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February 7, 2013
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October 29, 2013
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April 30, 2013
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September 10, 2013
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February 20, 2013
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August 7, 2013
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August 12, 2013
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October 28, 2013
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March 6, 2013
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January 15, 2013
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September 11, 2013
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January 31, 2013
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May 27, 2013
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July 1, 2013
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April 22, 2013
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August 27, 2013
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September 16, 2013
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July 18, 2013
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April 4, 2013
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November 11, 2013
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February 19, 2013
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May 29, 2013
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October 3, 2013
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November 25, 2013
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July 2, 2013
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January 28, 2013
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July 29, 2013
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May 15, 2013
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April 9, 2013
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July 12, 2013
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October 22, 2013
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September 11, 2013
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May 20, 2013
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April 4, 2013
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February 1, 2013
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September 18, 2013
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November 6, 2013
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March 18, 2013
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September 26, 2013
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January 9, 2013
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November 1, 2013
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May 23, 2013
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November 20, 2013
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February 12, 2013
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November 26, 2013
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August 6, 2013
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September 16, 2013
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September 16, 2013
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January 11, 2013
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October 4, 2013
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April 30, 2013
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August 8, 2013
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May 31, 2013
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November 29, 2013
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September 6, 2013
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July 10, 2013
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July 19, 2013
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July 24, 2013
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December 10, 2013
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March 6, 2013
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March 14, 2013
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February 18, 2013
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February 25, 2013
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February 7, 2013
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August 6, 2013
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October 28, 2013
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January 9, 2013
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January 17, 2013
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December 10, 2013
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December 21, 2013
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February 28, 2013
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May 2, 2013
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March 7, 2013
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July 17, 2013
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July 30, 2013
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May 8, 2013
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August 21, 2013
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December 10, 2013
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May 8, 2013
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November 12, 2013
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September 2, 2013
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April 30, 2013
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September 16, 2013
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October 25, 2013
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December 18, 2013
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April 22, 2013
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April 23, 2013
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January 21, 2013
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April 16, 2013
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October 23, 2013
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August 12, 2013
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August 12, 2013
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August 12, 2013
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March 22, 2013
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February 21, 2013
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October 8, 2013
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October 22, 2013
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November 22, 2013
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November 21, 2013
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November 21, 2013
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December 19, 2013
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December 9, 2013
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November 28, 2013
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September 2, 2013
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September 6, 2013
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September 5, 2013
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August 29, 2013
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February 26, 2013
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July 18, 2013
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July 9, 2013
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July 11, 2013
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April 4, 2013
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April 1, 2013
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May 21, 2013
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February 1, 2013
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January 30, 2013
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January 9, 2013
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September 3, 2013
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September 10, 2013
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May 1, 2013
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April 26, 2013
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May 24, 2013
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January 3, 2013
COMMISSIONER OF POLICE Vs. MUKESH TYAGI
October 7, 2013
COMMISSIONER OF POLICE Vs. VIKRAM SINGH
July 3, 2013
COMMISSIONER OF POLICE Vs. H.C. FATEH SINGH
January 31, 2013
COMMISSIONER OF POLICE Vs. TASVIR SINGH
July 18, 2013
COMMISSIONER OF POLICE Vs. AKHILESHWAR YADAV
July 29, 2013
COMMISSIONER OF POLICE Vs. S.I. DHARAM PAL
May 20, 2013
COMMISSIONER OF POLICE Vs. BRAHM PRAKASH
October 21, 2013
COMMISSIONER OF POLICE Vs. PREM SINGH CHOUDHARY
December 5, 2013
COMMISSIONER OF POLICE Vs. BADAL SINGH
November 28, 2013
COMMISSIONER OF POLICE Vs. NARENDER KUMAR SINGH
February 13, 2013
COMMISSIONER OF POLICE, DELHI Vs. JAI CHAND
May 20, 2013
COMMISSIONER OF SERVICE TAX Vs. HERO HONDA MOTORS LTD.
July 23, 2013
COMMISSIONER OF SERVICE TAX Vs. CONSULTING ENGINEERING SERVICES PVT. LTD
January 14, 2013
COMMISSIONER OF SERVICE TAX Vs. RATAN SINGH BUILDERS PVT LTD
May 7, 2013
COMMISSIONER OF SERVICE TAX DELHI Vs. BHARTI AIRTEL LIMITED
February 26, 2013
COMMISSIONER OF VALUE ADDED TAX DELHI Vs. CARZONRENT INDIA PVT LTD
January 17, 2013
COMMISSIONER OF WEALTH TAX Vs. JAY PEE VENTURES LTD
July 11, 2013
COMMONWEALTH GAMES VILLAGE Vs. DDA
February 7, 2013
COMPANY LAW BOARD Vs. GANESH FLOUR MILLS CO. LTD
May 17, 2013
CONNAUGHT PLAZA RESTAURANTS PVT LTD Vs. NIAMAT KAUR
July 1, 2013
CONSORTIUM OF M/S SIEMENS AKTIENGESELLSCHAFT AND SIEMENS LTD Vs. DELHI METRO RAIL CORPORATION LTD
May 15, 2013
CONST HANMANT DAHIPHALE Vs. ALKA JAIN
February 19, 2013
CONTINENTAL ADVERTISING PVT LTD Vs. RAJ RANI AGGARWAL
November 11, 2013
CONTINENTAL CONSTRUCTION LTD Vs. NATIONAL THERMAL POWER CORPORATION LTD
September 19, 2013
CORDANT INDIA P LTD Vs. RAKESH SETH
October 4, 2013
CORPORATE AIRCRAFT FUNDING COMPANY LLC Vs. UNION OF INDIA
March 14, 2013
COUNCIL FOR ADVANCEMENT OF PEOPLES ACTION & RURAL Vs. RAMESH CHANDER
January 24, 2013
COURT ON ITS OWN MOTION Vs. ZENITH MINING PVT. LTD. & ANR.
August 5, 2013
COURT ON ITS OWN MOTION Vs. DELHI DEVELOPMENT AUTHORITY
May 22, 2013
COURT ON ITS OWN MOTION Vs. DELHI DEVELOPMENT AUTHORITY
April 8, 2013
COURT ON ITS OWN MOTION Vs. COMMISSIONER OF INCOME TAX
March 14, 2013
COURT ON ITS OWN MOTION Vs. ADARSH KANT KAPOOR
November 28, 2013
COURT ON ITS OWN MOTION Vs. DELHI DEVELOPMENT AUTHORITY & ORS.
April 17, 2013
COURT ON ITS QWN MOTION Vs. FARAH KHATOON
December 20, 2013
CREATIVE CHANNEL ADVERTISING AND MARKETING P. LTD. Vs. UNION OF INDIA
May 22, 2013
CROWNE PLAZA SURYA HOTEL Vs. PEREGRINE SECURITY P. LTD.
November 6, 2013
CSIR SCIENTIFIC WORKERS ASSOCIATION & ANR. Vs. UNION OF INDIA & ORS.
March 22, 2013
CSS DEOPA Vs. UOI
December 16, 2013
CUSTOM Vs. JORAWAR SINGH MUNDY
January 29, 2013
CYRILLA BUILDERS & CONSTRUCTIONS LIMITED Vs. STATE
July 30, 2013
D P SHARMA Vs. BSES & ORS
November 12, 2013
D T C Vs. MOHINDER JHA & ANR
February 13, 2013
D. K. SHARMA Vs. BSES YAMUNA POWER LTD
September 25, 2013
D.B. MADAAN Vs. PUNJAB NATIONAL BANK
October 29, 2013
D.C. RASTOGI Vs. COMMISSIONER OF INCOME TAX
August 13, 2013
D.C.MEHTA Vs. UNION OF INDIA
October 30, 2013
D.D.A Vs. RAJIV KHURANA
April 25, 2013
D.D.A. Vs. ROHTASH PANWAR
January 7, 2013
D.D.A. Vs. M/S. PROMINENT ELECTRICAL WORKS AND ANR.
April 5, 2013
D.E. SHAW COMPOSITE INVESTMENTS (MAURITIUS) LTD Vs. AMAR UJALA PUBLICATIONS LIMITED
January 30, 2013
D.K. MODI Vs. V.K. MODI
September 11, 2013
D.K. PURI Vs. GOVT. OF NCT OF DELHI AND ORS.
April 16, 2013
D.K.CHAKRABORTY Vs. S.P.ROY CHAUDHARY
January 21, 2013
D.K.CHAKRABORTY Vs. S.P.ROY CHAUDHARY
December 21, 2013
D.K.GUPTA Vs. PUNJAB NATIONAL BANK
August 6, 2013
D.K.MODI Vs. Y.K.MODI
September 24, 2013
D.K.SINGH Vs. UOI
July 10, 2013
D.N. TANEJA Vs. STATE NCT OF DELHI
February 18, 2013
D.N.BHARGAVA Vs. UOI
October 23, 2013
D.P. SHARMA Vs. DELHI VIDYUT BOARD
August 12, 2013
D.P. SINGH Vs. GAGAN DEEP SINGH
May 20, 2013
D.R.ARYA Vs. LT. GOVERNOR OF DELHI
October 8, 2013
D.R.I. Vs. SHIV DURGA PLAST PVT. LTD.
July 15, 2013
D.R.SINGH Vs. DEEPA CHAUDHARY
July 15, 2013
D.T.C Vs. RAMESHWAR
May 2, 2013
D.T.C. Vs. KESARI DEVI
October 3, 2013
D.T.C. Vs. OM PRAKASH & ORS.
February 7, 2013
D.T.C. Vs. DHOJ PAL
January 22, 2013
D.T.C. Vs. RAM KARAN
January 29, 2013
D.T.C. Vs. PREM NATH
January 9, 2013
D.T.C. Vs. PO, LABOUR COURT
August 30, 2013
D.V.GAUTAM Vs. GOVT. OF NCT OF DELHI
August 23, 2013
DABUR INDIA LIMITED Vs. ALKA AYURVEDIC PVT. LTD.
January 17, 2013
DABUR INDIA LTD Vs. M/S. LAXMINARAYAN INDUSTRIES
March 1, 2013
DABUR INDIA LTD Vs. M/S MUGHAL'S HERBAL PRODUCTS
September 18, 2013
DAISY K MEHTA Vs. KAPIL KUMAR
October 11, 2013
DAL CHAND Vs. GOVT. OF N.C.T. OF DELHI
November 22, 2013
DALAIL SINGH Vs. LACHMAN SINGH AND ORS.
February 19, 2013
DALBIR SINGH Vs. GOVT. OF NCT OF DELHI & ORS.
August 2, 2013
DALIP CHAUDHARY @ LAMBU Vs. STAE (NCT) OF DELHI
February 6, 2013
DALIP KUMAR Vs. D.D.A
May 9, 2013
DALIP KUMAR Vs. UOI
May 6, 2013
DALIP SINGH Vs. STATE OF (GOVT OF NCT OF DELHI)
April 10, 2013
DALIP SINGH SACHAR Vs. MAA KARNI COAL CARRIERS (P) LTD & ANR
August 21, 2013
DALJIT SINGH Vs. GOVT. OF N.C.T. OF DELHI
January 10, 2013
DALMIA CEMENT (BHARAT) LTD Vs. COMMISSIONER OF INCOME TAX
July 23, 2013
DALVINDER SINGH SODHI & ANR. Vs. STATE
November 18, 2013
DAMCO INDIA PRIVATE LTD Vs. S SAMTEL GLASS LIMITED
February 4, 2013
DAMODAR BHAGAT AND ORS. Vs. SIRAZ HUSSAIN
March 12, 2013
DANESH KHAN Vs. JAMIA HAMDARD UNIVERSITY
November 19, 2013
DANISH HABIB KHAN Vs. UNION OF INDIA
July 29, 2013
DARASHAW & COMAPNY PRIVATE LTD Vs. KAPIL KUMAR
October 11, 2013
DARPAN KATYAL Vs. D.R.DONALDS PROMOTORS AND DEVELOPERS PVT. LTD
July 1, 2013
DARSHAN KUMAR Vs. STATE
October 8, 2013
DARSHAN LAL Vs. INDIA OIL CORPORATION LTD
October 1, 2013
DARSHAN LAL DHAWAN Vs. C.B.I.
July 11, 2013
DARSHAN SINGH Vs. GOVT. OF NCT OF DELHI
July 17, 2013
DARSHAN SINGH Vs. STATE
December 16, 2013
DARSHAN SINGH Vs. FOOD CORPORATION OF INDIA
April 1, 2013
DARSNA DEVI Vs. UNION OF INDIA
February 14, 2013
DARYAO SINGH Vs. CBI
May 31, 2013
DAULAT RAM & ORS. Vs. NATIONAL OPEN SCHOOL & ANR.
April 9, 2013
DAULAT RAM GUPTA Vs. STATE & ANR.
August 19, 2013
DAV COLLEGE MANAGING COMMITTEE Vs. SURIENDER RANA AND ANOTHER
February 14, 2013
DAVENDER KUMAR Vs. CHAIRMAN AND MANAGING DIRECTOR M/S. DELHI TRANSCO LTD.
November 13, 2013
DAVINDER KAUR Vs. KULBIR KAUR
October 11, 2013
DAVINDER KAUR Vs. PUNJAB & SINDH BANK
July 29, 2013
DAVINDER NATH LOHTIA Vs. JAGJIT SINGH BAJAJ
September 25, 2013
DAVINDER PAL SINGH Vs. PRITAM PRAKASH DAWAR
November 6, 2013
DAVINDER SINGH Vs. GOVT. OF N.C.T.
November 21, 2013
DAYA NAND ADARSH VIDYALAYA Vs. DEEPA CHIBBER
September 19, 2013
DAYA SHANKAR @ LAXMAN Vs. STATE
August 8, 2013
DAYAL D. SHAHDADPURI Vs. C.N.A. EXPORTS PVT. LTD
January 3, 2013
DAYAL SINGH Vs. D.T.C
March 8, 2013
DAYANAND Vs. STATE
February 27, 2013
DAYANAND SHARMA Vs. GOVT.OF NCT OF DELHI
April 17, 2013
DCM LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
March 19, 2013
DDA Vs. SACHIN J.JOSHI
January 28, 2013
DDA Vs. NARESH KUMAR
September 30, 2013
DDA Vs. OM PRAKASH SAPRA
August 2, 2013
DDA Vs. RAMA ASSOCIATIONS PVT LTD
January 17, 2013
DDA Vs. ASHA PAL GULATI
March 21, 2013
DDA Vs. KIRAN KOHLI
April 15, 2013
DDA Vs. ALL INDIA NAVAL DRAUGHTSMAN
May 21, 2013
DDA Vs. MEENAKSHI CHOUDHRIE
November 26, 2013
DDA Vs. OM SHANTI & ANR.
November 18, 2013
DDA SHOPKEEPERS ASSOCIATION (REGD ) & ANR Vs. DELHI DEVELOPMENT AUTHORITY & ANR
April 22, 2013
DEBAMITRA SINHA Vs. HARMINDER SINGH
March 18, 2013
DEBASIS PODDAR Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
July 25, 2013
DEBJYOTI GUPTA Vs. INDIABULLS SECURITIES LTD
July 8, 2013
DEBJYOTI GUPTA Vs. INDIABULLS SECURITIES LTD
February 12, 2013
DEEN DAYAL UPADHYAYA HOSPITAL REPRESENTED Vs. MAHESH BHARDWAJ
February 15, 2013
DEEP CHAND Vs. STATE
December 2, 2013
DEEP CHAND Vs. N.D.M.C.
April 9, 2013
DEEP DUA Vs. TEJINDER KUMAR MUTENEJA
August 22, 2013
DEEPAK Vs. UOI AND ORS.
April 17, 2013
DEEPAK Vs. STATE (N.C.T.OF DELHI)
February 11, 2013
DEEPAK Vs. STATE
December 3, 2013
DEEPAK ANAND Vs. DEEP CHAND ANAND
July 31, 2013
DEEPAK ANAND Vs. STATE
December 13, 2013
DEEPAK BHUSHAN GUPTA Vs. RESHU GARG
January 9, 2013
DEEPAK DUA Vs. DIRECTORATE OF EDUCATION & ANR
April 10, 2013
DEEPAK GREWAL Vs. UOI
September 24, 2013
DEEPAK GUPTA Vs. SUSHMA AGGARWAL
July 24, 2013
DEEPAK JAIN Vs. SUKHVINDER KAUR
September 16, 2013
DEEPAK KAUSHIK, Vs. GOVT. OF NCT OF DELHI
August 21, 2013
DEEPAK KUMAR Vs. COMMISSIONER OF POLICE
July 15, 2013
DEEPAK KUMAR Vs. UNION OF INDIA
May 30, 2013
DEEPAK KUMAR Vs. STATE (DELHI)
March 7, 2013
DEEPAK KUMAR @ DEEPU Vs. STATE
March 20, 2013
DEEPAK KUMAR MENDIRATTA Vs. SURENDER KUMAR
April 4, 2013
DEEPAK SAPRA Vs. PUNJAB NATIONAL BANK
September 18, 2013
DEEPAK SINGH YADAV Vs. UNION OF INDIA
May 22, 2013
DEEPAK THIRWANI Vs. LACHMAN DAS MANSHARMANI
August 26, 2013
DEEPIKA HINGORANI Vs. STATE
September 4, 2013
DEEPIKA JAIN Vs. RUKMINI DEVI PUBLIC SCHOOL
September 23, 2013
DEFENCE ESTATE OFFICER & ANR Vs. INDIAN OIL CORPORATION
February 4, 2013
DEGREMONT LIMITED Vs. KOLKATTA MUNICIPAL CORPORATION
July 29, 2013
DEIONERS Vs. WEST CENTRAL RAILWAY KOTA
May 7, 2013
DELHI & DISTRICT CRICKET ASSOCIATION Vs. RAJNISH AGGARWAL
May 31, 2013
DELHI ADMINISTRATION Vs. MANOHAR LAL
February 18, 2013
DELHI ADMINISTRATION Vs. MANOHAR LAL
January 31, 2013
DELHI ADMINISTRATION Vs. RAM KUMAR
May 17, 2013
DELHI ADMINISTRATION THORUGH FOOD INSPECTOR/DO Vs. VIDYA GUPTA
December 20, 2013
DELHI ADMINISTRATION THROUGH ITS DESIGNATED OFFICER Vs. ASHWANI KUMAR
May 9, 2013
DELHI ADMINISTRATION, DELHI Vs. SURAJ
December 10, 2013
DELHI AGRICULTURAL MARKETING BOARD Vs. BHAGWAN DEVI
September 27, 2013
DELHI AGRICULTURAL MARKETING BOARD Vs. BHAGWAN DEVI
July 1, 2013
DELHI ANUSUCHIT JATI VIKAS SANGHTAN Vs. GOVT. OF NCT OF DELHI
November 28, 2013
DELHI AUTORIKSHAW SANGH Vs. GOVERNMENT OF NCT OF DELHI
August 14, 2013
DELHI BAR ASSOCIATION Vs. DELHI HIGH COURT BAR ASSOCIATION
December 3, 2013
DELHI CHARTERED ACCOUNTANTS Vs. UNION OF INDIA
February 1, 2013
DELHI CHIT FUND ASSOCIATION Vs. UNION OF INDIA
April 23, 2013
DELHI DAYAL BAGH CO-OPERATIVE HOUSE BUILDING SOCIETY LTD Vs. MAHENDRA KUMARI SISODIA
November 11, 2013
DELHI DEVELOMENT AUTHRITY Vs. ANANT RAJ AGENCIES
April 3, 2013
DELHI DEVELOPMENT AUTHORITY Vs. ADDITIONAL DISTRICT MAGISTRATE/LAND ACQUISITION COLLECTOR
July 17, 2013
DELHI DEVELOPMENT AUTHORITY Vs. RAM AVTAR SHARMA
August 6, 2013
DELHI DEVELOPMENT AUTHORITY Vs. V S KASTURIA
April 8, 2013
DELHI DEVELOPMENT AUTHORITY Vs. MAHINDER PAL SIKRI (DECEASED) THROUGH LEGAL HEIR MRS. NIKKI CHAWLA
November 28, 2013
DELHI DEVELOPMENT AUTHORITY Vs. SH. B.L. PATNEY
May 16, 2013
DELHI DEVELOPMENT AUTHORITY Vs. RAVI KANT KAPOOR
February 13, 2013
DELHI DEVELOPMENT AUTHORITY Vs. SANTOSH KUMARI KHANNA
February 22, 2013
DELHI DEVELOPMENT AUTHORITY Vs. SANMUKH SINGH
March 18, 2013
DELHI DEVELOPMENT AUTHORITY Vs. PURAN LAL
April 22, 2013
DELHI DEVELOPMENT AUTHORITY Vs. MATA PRASAD
April 8, 2013
DELHI DEVELOPMENT AUTHORITY Vs. MRS KULJEET KAUR
October 22, 2013
DELHI DEVELOPMENT AUTHORITY Vs. DURGA CONSTRUCTION CO.
November 7, 2013
DELHI DEVELOPMENT AUTHORITY Vs. DHANESH KUMAR JAIN
October 25, 2013
DELHI DEVELOPMENT AUTHORITY Vs. AEROSHINE
February 27, 2013
DELHI DEVELOPMENT AUTHORITY Vs. B.B. JAIN
March 5, 2013
DELHI DEVELOPMENT AUTHORITY Vs. BANDANA MUKHERJEE
March 6, 2013
DELHI DEVELOPMENT AUTHORITY Vs. BHAGWAN
January 17, 2013
DELHI DEVELOPMENT AUTHORITY Vs. SMT. CHARANJIT
November 12, 2013
DELHI DEVELOPMENT AUTHORITY Vs. B S BHALLA
October 1, 2013
DELHI DEVELOPMENT AUTHORITY Vs. JAGDISH CHANDER KHANNA
July 29, 2013
DELHI DIOCESAN TRUST ASSOCIATION Vs. JAVED MALIK
July 1, 2013
DELHI DIOCESAN TRUST ASSOCIATION Vs. LAWRANCE MESSY
January 22, 2013
DELHI GOVERNMENT Vs. UNION OF INDIA
May 17, 2013
DELHI HIGH COURT BAR ASSOCIATION Vs. GOVT. OF NCT OF DELHI
October 9, 2013
DELHI INTERNATIONAL AIRPORT PVT LTD Vs. HT MEDIA LTD
June 11, 2013
DELHI JAL BOARD Vs. BHAGWATI PRASAD
April 29, 2013
DELHI JAL BOARD Vs. KAVERI INFRASTRUCTURE PVT. LTD.
November 29, 2013
DELHI JUDICIAL SERVICE ASSOCIATION Vs. HIGH COURT OF DELHI THROUGH ITS REGISTRAR GENERAL
September 6, 2013
DELHI POWER COMPANY LTD Vs. K.L.SHARMA
December 20, 2013
DELHI POWER COMPANY LTD. Vs. G.C.GARG AND OTHERS
January 6, 2013
DELHI POWER SUPPLY COMPANY LIMITED AND ORS. Vs. RAJEEV SAPRA
April 12, 2013
DELHI PRINTERS ASSOCIATION Vs. COMMISSIONER OF INDUSTRIES
July 9, 2013
DELHI PRINTING AND PUBLISHING CO. LTD. Vs. LABOUR COURT-X
October 3, 2013
DELHI SIKH GURDWARA MANAGEMENT COMMITTEE Vs. UNION OF INDIA
July 22, 2013
DELHI STATE INDUSTRIAL & INFRASTRUCTURAL DEVELOPMENT CORPORATION LTD Vs. SHIV KUMAR
September 20, 2013
DELHI STATE INDUSTRIAL & INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED Vs. ASHOK KUMAR MADAN
July 24, 2013
DELHI STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPM Vs. OFFICE OF THE COMMISSIONER OF INDUSTRIES
July 2, 2013
DELHI STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION LTD Vs. DELHI TANNERIES AND LEATHER GOODS
July 2, 2013
DELHI SUBORDINATE SERVICES SELECTION BOARD Vs. PREETI BALAYAN
February 6, 2013
DELHI SUBORDINATE SERVICES SELECTION BOARD Vs. UMA SHANKAR SHARMA
May 13, 2013
DELHI SUBORDINATE SERVICES SELECTION BOARD Vs. PUSHPENDRA SINGH
July 22, 2013
DELHI SUBORDINATE SERVICES SELECTION BOARD Vs. HARIOM AHLAWAT AND ORS.
March 7, 2013
DELHI SUBORDINATE SERVICES SELECTION BOARD Vs. PREETI BALAYAN
March 18, 2013
DELHI SUBORDINATE SERVICES SELECTION BOARD Vs. LOKESH KUMAR
March 7, 2013
DELHI TOURISM & TRANSPORTATION DEVELOPMENT CORP LTD Vs. AZAD SINGH
February 26, 2013
DELHI TOURISM & TRANSPORTATION DEVELOPMENT CORPORATION LTD Vs. CHANDER SHEKHAR BHANDARI
December 11, 2013
DELHI TOURISM AND TRANSPORTATION DEVELOPMENT CORPORATION LIMITED Vs. CHANDER PRAKASH GUPTA
July 18, 2013
DELHI TRANSCO LTD. & ORS. Vs. SHARAD CHANDRA SHARMA
March 5, 2013
DELHI TRANSPORT CORPORATION Vs. OM PAL SINGH
July 2, 2013
DELHI TRANSPORT CORPORATION Vs. BALAK RAM AND ANR.
October 8, 2013
DELHI TRANSPORT CORPORATION Vs. SARJEEVAN KUMAR
December 21, 2013
DELHI TRANSPORT CORPORATION Vs. SARJEEVAN KUMAR
January 21, 2013
DELHI TRANSPORT CORPORATION Vs. MITHAN LAL
April 12, 2013
DELHI TRANSPORT CORPORATION Vs. BHAGAT SINGH
February 7, 2013
DELHI TRANSPORT CORPORATION Vs. SATBIR SINGH
April 15, 2013
DELHI TRANSPORT CORPORATION Vs. ASHOK KUMAR
April 16, 2013
DELHI TRANSPORT CORPORATION Vs. MANJU & ORS.
November 8, 2013
DELHI TRANSPORT CORPORATION Vs. PARMA NAND
April 12, 2013
DELHI TRANSPORT CORPORATION Vs. RAJ PAL
January 8, 2013
DELHI TRANSPORT CORPORATION Vs. MAM CHAND
December 6, 2013
DELHI TRANSPORT CORPORATION Vs. HARISH CHAND GUPTA
October 21, 2013
DELHI TRANSPORT CORPORATION Vs. RAM PHAL
September 26, 2013
DELHI TRANSPORT CORPORATION Vs. RAJBIR SINGH
October 11, 2013
DELHI TRANSPORT CORPORATION Vs. RAMESH CHAND
March 13, 2013
DELHI TRANSPORT CORPORATION Vs. ASHOK KUMAR SHARMA
March 12, 2013
DELHI TRANSPORT SERVICE PRIVATE LIMITED Vs. UNION OF INDIA
January 4, 2013
DELHI TRANSPORTION Vs. MITHAN LAL
April 21, 2013
DELHI UNIVERSITY AND COLLEGES ST & SC EMPLOYEES WELFARE ASSOCIATION Vs. UNIVERSITY OF DELHI
December 6, 2013
DELHI UNIVERSITY CONTRACT EMPLOYEES & ORS. Vs. UNIVERSITY OF DELHI & ORS.
December 16, 2013
DELHI UNIVERSITY TEACHERS Vs. UNIVERSITY OF DELHI
July 11, 2013
DELHI URBAN SHELTER Vs. GOVT OF NCT DELHI
May 21, 2013
DELHI URBAN SHELTER IMPROVEMENT BOARD ERSTWHILE DELHI URBAN SHELTER IMPROVEMENT BOARD ERSTWHILE Vs. RANDHIR SINGH
April 25, 2013
DENSO INDIA LTD Vs. TECHNICO INDUSTRIES LTD
October 23, 2013
DEPARTMENT OF CUSTOMS Vs. LUKE ANTHONY KOCHERRY
September 27, 2013
DEPARTMENT OF CUSTOMS Vs. VIRSA SINGH
May 10, 2013
DESIGN WORKS Vs. ICICI BANK LTD
July 17, 2013
DEV DUTT Vs. UNION OF INDIA & ORS
February 13, 2013
DEV RAJ Vs. D.D.A
July 11, 2013
DEV RAJ Vs. STATE
October 10, 2013
DEV SINGH Vs. NATIONAL COMMISSION
October 5, 2013
DEVELOPMENT MANAGEMENT TRUST Vs. RAIL VIKAS NIGAM LTD.
April 25, 2013
DEVENDER @ D K Vs. TATE NCT OF DELHI
September 16, 2013
DEVENDER KUMAR BHARDWAJ Vs. YOGESH CHANDER BHARDWAJ
April 2, 2013
DEVENDER KUMAR BHARDWAJ Vs. YOGESH CHANDER BHARDWAJ
September 26, 2013
DEVENDER KUMAR GUPTA Vs. DELHI TRANSPORT CORPORATION
March 13, 2013
DEVENDER NATH Vs. MOHD. ASIM
October 4, 2013
DEVENDER SINGH Vs. PARAMJEET KAUR
February 18, 2013
DEVENDER SINGH Vs. STATE
November 13, 2013
DEVENDER SINGH @ ROXY Vs. STATE (NCT OF DELHI)
May 31, 2013
DEVENDER SOLANKI Vs. D.D.A
January 31, 2013
DEVINDER KUMAR DAGAR Vs. INDIAN OIL CORPORATION LTD
January 31, 2013
DEVINDER KUMAR NARULA Vs. VIRENDER KUMAR
March 4, 2013
DEVINDER PAL SINGH Vs. STATE
October 9, 2013
DEVINDER SINGH Vs. VIRENDER ARAN
July 29, 2013
DEVINDER SINGH Vs. ADMINISTRATOR OF UNION TERRITORY OF DELHI
April 15, 2013
DEVINDER SINGH SAINI Vs. D.D.A.
October 9, 2013
DEVYANI PHOSPHATE PRIVATE LIMITED Vs. UOI
February 4, 2013
DEVYANI PHOSPHATE PRIVATE LIMITED & ANR Vs. UNION OF INDIA
March 21, 2013
DGT HOLDING B.V Vs. RAVI SCIENTIC INDUSTRIES
July 11, 2013
DHANANJAY GUPTA Vs. SUDESH KUMAR JAIN
September 13, 2013
DHANANJAY SINGH CHAUHAN Vs. STATE OF NCT OF DELHI
August 12, 2013
DHANENDRA KUMAR PREMI Vs. COMMISSIONER OF POLICE
August 13, 2013
DHANPATI RAM Vs. UNION OF INDIA AND ORS
February 25, 2013
DHANWANTI Vs. ANJU
July 22, 2013
DHARAM @ BANTI Vs. STATE
July 16, 2013
DHARAM PAL Vs. STATE
July 18, 2013
DHARAM RAJ Vs. CHAIRMAN CUM-MD, D.T.C.
February 22, 2013
DHARAM SINGH @ BINDER Vs. STATE
April 1, 2013
DHARAMBIR BAJAJ Vs. UOI
October 3, 2013
DHARAMBIR SINGH (EX. CONST.) Vs. UOI & ORS
March 5, 2013
DHARAMPAL Vs. DIRECTORATE OF EDUCATION AND ORS.
November 7, 2013
DHARAMPAL Vs. STATE OF NCT DELHI
July 4, 2013
DHARAMPAL AND SATYAPAL SONS PVT. LTD Vs. CIT DELHI II
April 1, 2013
DHARAMPAL SATYAPAL LIMITED Vs. SUNEEL KUMAR RAJPUT
September 5, 2013
DHARAMVEER VATS Vs. CHIEF SECRETARY, GNCT OF DELHI
February 18, 2013
DHARMENDER Vs. STATE
September 9, 2013
DHARMENDER Vs. UNION OF INDIA
May 20, 2013
DHARMENDER KUMAR PAL Vs. STATE
March 7, 2013
DHARMENDER SINGH Vs. STATE NCT OF DELHI
November 27, 2013
DHARMENDRA Vs. STATE
July 10, 2013
DHARMENDRA Vs. STATE
July 18, 2013
DHARMESH KUMAR @ DHARMENDER Vs. ANU ARORA
January 30, 2013
DHEERAJ KUMAR Vs. DIST. JUDGE I, AND ANR.
September 10, 2013
DHEERAJ SINGH RANA Vs. STATE (NCT OF DELHI) & ANR.
February 4, 2013
DHEERAJ SINGH RANA Vs. STATE (NCT OF DELHI)
May 9, 2013
DHIRAJ BHATT Vs. UNION OF INDIA
September 27, 2013
DHIRAJ KUMAR 'BHARADWAJ' Vs. NEWS BORADCASTING STANDARD AUTHORITY
October 29, 2013
DHIRAJ MOHALI Vs. UNION OF INDIA
May 22, 2013
DHNURDHARI SHIVWANSHI CHHATRIYA Vs. SAMAJ SEWA TRUST
October 31, 2013
DIBYANSHU KUMAR Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
August 14, 2013
DIDI MANJEET KAUR PAVLICEK Vs. REKHA DAGAR
December 11, 2013
DIG K.P.S.RAGHUVANSHI Vs. UNION OF INDIA
August 7, 2013
DIGAM SINGH Vs. ANSHU PRAKASH
February 25, 2013
DIGAMBER BUILDERS & LAND DEVELOPERS PVT LTD Vs. INDER SINGH
November 6, 2013
DIGAMBER GARMENTS & ANR Vs. GOVERNMENT OF NCT OF DELHI & ANR
March 18, 2013
DILEEP KUMAR SINGH BISHT Vs. UNION OF INDIA
May 30, 2013
DILIP K BANDOPADHYAY Vs. STATE
July 4, 2013
DILIP NIGAM Vs. STATE
December 3, 2013
DILIP SINGH Vs. UNION OF INDIA AND ORS
February 27, 2013
DILIP SINGH Vs. STATE
February 6, 2013
DILRAJ SINGH Vs. LAND & BUILDING DEPARTMENT
August 1, 2013
DILROZE AHMAD Vs. STATE
January 4, 2013
DILSHAD Vs. S R SUNDARAM
May 24, 2013
DILSHAD AHMED Vs. U.O.I
July 9, 2013
DIN BANDHU DASS Vs. UNION OF INDIA
September 18, 2013
DIN MOHD Vs. DY. CUSTODIAN GENERAL OF EVACUEE PROPERTY
January 7, 2013
DIN TELU YADAV Vs. STATE
December 3, 2013
DINANATH BATRA Vs. UNION OF INDIA
May 31, 2013
DINESH Vs. STATE (NCT) OF DELHI
January 28, 2013
DINESH DUTT SHARMA Vs. GOVT. OF NCT OF DELHI
March 11, 2013
DINESH KUMAR Vs. SAVITA
July 23, 2013
DINESH KUMAR Vs. INDIAN AIRLINES LTD
January 9, 2013
DINESH KUMAR Vs. STATE OF NCT OF DELHI
May 21, 2013
DINESH KUMAR Vs. UNION OF INDIA
February 28, 2013
DINESH KUMAR Vs. STATE
February 20, 2013
DINESH KUMAR Vs. UNION OF INDIA
September 10, 2013
DINESH KUMAR SWARUP Vs. HARISH CHAWLA & ORS.
November 18, 2013
DINESH MITTAL Vs. TRIVENI INFRASTRUCTURE DEVELOPMENT CO LTD
November 28, 2013
DINESH PRATAP SINGH Vs. COMMISSIONER OF CUSTOMS
April 18, 2013
DINESH RAI Vs. STATE
September 9, 2013
DINESH SAINI Vs. UOI
July 23, 2013
DINESH SUD Vs. STITCHWELL QUALITEX PVT LTD
September 18, 2013
DINESH UNIYAL Vs. UNION OF INDIA & ANOTHER
March 13, 2013
DIPTA GANGULY Vs. ROOPAK BHATTARCHARJEE
November 13, 2013
DIRECTOR GENERAL (WORKS) CPWD Vs. KARAM SINGH
July 15, 2013
DIRECTOR GENERAL OF WORKS Vs. REGIONAL LABOUR COMMISSIONER
April 10, 2013
DIRECTOR INDIAN INSTITUTE OF TECHNOLOGY DELHI Vs. SUBRAMANIAN SWAMY
December 17, 2013
DIRECTOR OF INCOME TAX Vs. INFRASOFT LTD
November 22, 2013
DIRECTOR OF INCOME TAX Vs. ABUL KALAM AZAD ISLAMIC AWAKENING
February 26, 2013
DIRECTOR OF INCOME TAX Vs. NEEL GAGAN CHARITABLE TRUST
July 8, 2013
DIRECTOR OF INCOME TAX Vs. TV TODAY NETWORK LTD.
November 12, 2013
DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) Vs. GOODYEAR TIRE AND RUBBER COMPANY
February 27, 2013
DIRECTORATE GENERAL OF C. EX. INTELLIGENCE Vs. STATE
May 14, 2013
DIRECTORATE GENERAL OF CIVIL AVIATION Vs. M/S GLOBAL VECTRA HELICORP LTD
January 17, 2013
DIRECTORATE GENERAL OF SECURITY Vs. HARENDER
September 16, 2013
DIRECTORATE OF ADULT EDUCATION Vs. BIRENDER KUMAR
May 30, 2013
DIRECTORATE OF HEALTH SERVICES AND ANR. Vs. MS. EDUCATIONAL SOCIETY AND ORS.
October 29, 2013
DIRECTORATE OF REVENUE INTELLIGENCE Vs. STATE
February 21, 2013
DIRECTORATE OF REVENUE INTELLIGENCE Vs. MOHD. ANWAR KHAN
July 29, 2013
DIRECTORATE OF REVENUE INTELLIGENCE Vs. CORPORATE AIR CRAFT FUNDING COMPANY LLC & ORS.
May 10, 2013
DIRECTORATE OF REVENUE INTELLIGENCE Vs. BHANU CHANDRA
March 5, 2013
DISHA VASHISHTHA Vs. NDMC
January 7, 2013
DISNEY ENTERPRISE Vs. RAJESH BHARTI
February 13, 2013
DISTRICT AND SESSIONS JUDGE DELHI Vs. SANJEEV VERMA
April 29, 2013
DIT Vs. JYOTI FOUNDATION
July 9, 2013
DIT-I, INTERNATIONAL TAXATION Vs. ALCATEL LUCENT USA
November 7, 2013
DIVISION RAILWAY MANAGER Vs. A.K.TIWARI
May 9, 2013
DIVYA BHALLA Vs. UNIVERSITY OF DELHI
September 25, 2013
DIVYA ORAM KUJUR Vs. STATE
February 27, 2013
DIWAKAR SHARMA Vs. CBI
April 1, 2013
DLF LTD. Vs. COMMISSIONER OF S.T., (ADJ.)
September 11, 2013
DOCTOR MOREPEN LTD Vs. POYSHA POWER GENERATION P.LTD
August 8, 2013
DORLING KINDERSLEY (INDIA) PVT LTD Vs. SANGUINE TECHNICAL PUBLISHERS
January 21, 2013
DORLING KINDERSLEY (INDIA) PVT LTD Vs. SANGUINE TECHNICAL PUBLISHERS
December 21, 2013
DORLING KINDERSLEY (INDIA) PVT. LTD. Vs. SANGUINE TECHNICAL PUBLISHERS & ORS.
February 26, 2013
DORLING KINDERSLEY(INDIA) PVT LTD Vs. SANGUINE TECHNICAL PUBLISHERS
July 1, 2013
DR. A.W. SOHONI Vs. UNION OF INDIA & ORS.
April 30, 2013
DR. MEENAKSHI GUPTA Vs. UNIVERSITY OF DELHI & ORS.
December 20, 2013
DR. R. UMA Vs. MINISTRY OF HEALTH AND FAMILY WELFARE & ORS.
July 31, 2013
DR. RAJIV DHINGRA Vs. SMT. VINDRA PANCHPAL & ANR.
November 12, 2013
DR. SUDHIR KUMAR GOYAL Vs. UNIVERSITY OF DELHI AND ORS.
October 31, 2013
DR. T. RENUKA & ORS. Vs. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI & ORS.
November 27, 2013
DR. VEENA CHAUDHARY Vs. THE DIRECTOR, IIT, DELHI AND ANR.
October 30, 2013
DR. VIDYA SAGAR MADHAVARAM & ORS. Vs. NATIONAL BOARD OF EXAMINATION
October 1, 2013
DRAUGHTSMENS ASSOCIATION SURVEY OF INDIA Vs. UNION OF INDIA
December 12, 2013
DRI Vs. EMMANUEL CHILKEZIE
April 8, 2013
DROJAN SINGH Vs. STATE
December 6, 2013
DRS LOGISTICS (P) LTD Vs. RAJESH AGARWAL
April 4, 2013
DRUPAD JANARDAN WATOLE Vs. UNION OF INDIA
August 1, 2013
DSC LIMITED Vs. RAIL VIKAS NIGAM LIMITED
August 14, 2013
DTC Vs. KARAN SINGH
May 29, 2013
DTC Vs. RAJESHWARI SHANKAR
May 23, 2013
DTC Vs. DAYA RAM
May 21, 2013
DTC Vs. SUKHBIR SINGH
March 21, 2013
DTC Vs. SURESH KUMAR
March 4, 2013
DTC Vs. NARAYAN SINGH
October 29, 2013
DTC Vs. HANUMANT KUMAR
January 17, 2013
DTC AND OTHERS Vs. K.L. ARORA.
February 14, 2013
DURGA BISHT Vs. DIRECTORATE OF EDUCATION
December 17, 2013
DURGA BUILDERS (P) LTD Vs. MOTOR AND GENERAL FINANCE LTD
December 20, 2013
DURGA DEVI Vs. PREM LATA RAI
November 20, 2013
DURGESH KUMAR NAYAK Vs. PRINCIPAL JUDGE, FAMILY COURT, DWARKA
February 20, 2013
DUSHAD EARTH MOVER Vs. NATIONAL INSURANCE COMPANY LTD. & ORS.
July 31, 2013
E I DUPONT INDIA PVT LTD AND ANR Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 14, 2013
E.I. DUPONT INDIA PVT. LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 14, 2013
E.K. VIJAYAN Vs. UNION OF INDIA
December 10, 2013
EARTHTECH ENTERPRISES LTD Vs. KULJIT SINGH BUTALIA
February 6, 2013
EAST DELHI MUNICIPAL CORPORATION Vs. SATTAR SHEIKH & ORS
February 22, 2013
EAST INDIA HOTEL LTD Vs. UNION OF INDIA
October 10, 2013
EASYGROUP IP LICENSING LIMITED Vs. EASYJET AVIATION SERVICES PVT LTD
August 19, 2013
EATON CORPORATION Vs. BCH ELECTRIC LIMITED
July 1, 2013
EGON ZHENDER INTERNATIONAL PVT. LTD Vs. NAMGAYAL INSTITUTE FOR RESEARCH
October 25, 2013
ELGIN ELECTRONICS Vs. UNION OF INDIA
November 1, 2013
ELLA GHOSH Vs. PRATEEK AGGARWAL
September 20, 2013
EMAAR MGF LAND LIMITED Vs. KAKADE BRITISH REALITIES PRIVATE LIMITED
October 21, 2013
EMBASSY OF UNITED STATES OF AMERICA IN INDIA Vs. M/S. GREEN LINE PROMOTERS PVT. LTD.
May 8, 2013
EMETER INDIA PVT. LTD. Vs. STATE
July 2, 2013
EMPIRE TRADING CO Vs. EXPRESS HI-TECH PVT. LIMITED
May 8, 2013
EMPLOYEES PROVIDENT FUND ORGANIZATION Vs. RAKESH RANJAN
May 29, 2013
EMPLOYEES STATE INSURANCE CORP Vs. UNICOP TECHNOLOGIES LTD
April 12, 2013
EMREE INTERNATIONAL PVT LTD Vs. UNI0N OF INDIA
September 3, 2013
ENCYCLOPAEDIA BRITANNICA INDIA PVT LTD. Vs. MA RADHA TRUST
June 8, 2013
ENGINEERING AND INDUSTRIAL CORPN Vs. SARASWATI SHARMA
February 28, 2013
ENTREPRENEURS CO-OP GROUP HOUSING SOCIETY LTD. Vs. SCHINDLER INDIA PVT. LTD.
July 10, 2013
ERNST AND YOUNG PVT. LTD Vs. JAGSON INTERNATIONAL LTD
May 7, 2013
ESCORTS LTD Vs. NEELAM MALHOTRA
July 16, 2013
ESIC Vs. MALIK SWEET HOUSE
April 3, 2013
ESPN SOFTWARE INDIA PVT. LTD Vs. PRASAR BHARTI
October 3, 2013
ESSEL SPORTS PVT. LTD Vs. UNION OF INDIA
August 26, 2013
ESTER INDUSTRIES LIMITED Vs. UNION OF INDIA
July 9, 2013
ESTER INDUSTRIES LTD Vs. UNION OF INDIA
January 28, 2013
ESTER INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX
July 29, 2013
ESTER INDUSTRIES LTD. Vs. UNION OF INDIA AND ORS.
March 1, 2013
EURO ASIA GLOBAL Vs. COMMISSIONER OF CUSTOMS
May 17, 2013
EX CONST KAILASH CHANDER Vs. U O I & ORS
March 12, 2013
EX CONSTABLE SHIV CHAND Vs. UNION OF INDIA
March 14, 2013
EX SGT.R.S.DWIVEDI Vs. UNION OF INDIA
September 23, 2013
EX SPR ANIL KUMAR RAWAT Vs. UNION OF INDIA AND ORS
March 13, 2013
EX- CONST.JAGDISH Vs. UNION OF INDIA
September 10, 2013
EX-CPL PRITAM SINGH Vs. UNION OF INDIA
January 15, 2013
EX. ASSTT. SUB INSPECTOR KEHAR SINGH Vs. U.O.I. & ORS.
December 18, 2013
EX. CHMECH/HAV. SATYAVIR SINGH MALIK & ORS. Vs. UNION OF INDIA & ORS.
May 6, 2013
EX. CONST. TEJBIR SINGH Vs. UNION OF INDIA AND OTHERS
April 18, 2013
EX. CONSTABLE ASHA RAM Vs. UNION OF INDIA & ORS.
January 24, 2013
EX. CONSTABLE RAJENDER SINGH Vs. UOI & ORS.
September 23, 2013
EX. CT. SURYA KUMAR Vs. UNION OF INDIA AND ORS.
April 15, 2013
EX.CONST. JAGAT SINGH Vs. UOI
September 17, 2013
EX.CONST.AJAYVIR GULIA Vs. UOI
May 30, 2013
EX.CONSTABLE DALBIR SINGH Vs. UOI
August 14, 2013
EX.CONSTABLE QAMARUDDIN Vs. GOVT. OF NCT OF DELHI
July 3, 2013
EXCEL COLLEGE OF TECHNOLOGY Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
April 29, 2013
F. HOFFMANN- LA ROCHEE LTD Vs. CIPLA LTD
May 1, 2013
F. SHAHERYAR & ANR. Vs. MINISTRY OF INFORMATION & BROADCASTING THR. SECRETARY & ORS.
September 19, 2013
FACEBOOK INDIA ONLINE SERVICES PVT LTD Vs. MUFTY AIJAS ARSHAD QASMI
August 26, 2013
FAHIMUL HAGUE KHAN Vs. UNIVERSITY GRANTS COMMISSION
August 6, 2013
FAITH ACADEMY Vs. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI
October 3, 2013
FAIZ MURTAZA ALI Vs. COMMISSIONER OF INCOME TAX
February 20, 2013
FAME SECURITIES AND CREDITS PVT. LTD. Vs. P. DINAKARAN AND ANR.
August 5, 2013
FAQIR CHAND @ FAQIRA Vs. PADMA DEVI
October 11, 2013
FARHAT JAHAN Vs. UNION OF INDIA
November 13, 2013
FARIDA KHAN Vs. SHYAM SAHNI
October 3, 2013
FARIS SHUJA JALAI @ ANUP Vs. CBI
April 8, 2013
FASHION DESIGN COUNCIL OF INDIA Vs. GOVT. OF NCT OF DELHI
November 25, 2013
FAYYAZUDDIN Vs. DELHI WAQF BOARD
October 29, 2013
FCI HANDLING WORKERS UNION Vs. UOI
August 23, 2013
FEB INDIA OVERSEAS PRIVATE LIMITED Vs. S.N.SHEOPORI
January 31, 2013
FENA LIMITED Vs. M/S FINA EUROPE S.A
July 22, 2013
FEROZ KHAN Vs. STATE (NCT GOVT. OF DELHI)
December 6, 2013
FEROZ KHAN Vs. STATE
January 6, 2013
FEROZE ENTERPRISES Vs. MOHD. IQBAL
August 30, 2013
FERRERO SPA Vs. MAHENDRA DUGAR
July 24, 2013
FINCAP PORTGOLIO LTD Vs. STATE
February 1, 2013
FIROJ Vs. STATE
July 22, 2013
FIROZ KHAN Vs. STATE
February 7, 2013
FIRST CORP INTERNATIONAL LIMITED Vs. KULJIT SINGH
July 25, 2013
FIRST LUCRE PARTNERSHIP CO Vs. ABHINANDAN JAIN
July 25, 2013
FIZAQAT ALI Vs. STATE
September 26, 2013
FLIGHT CENTER TRAVELS PVT. LTD Vs. FLIGHT CENTRE LIMITED
January 24, 2013
FLOW WELL PLAST. CHEM. PVT. LD Vs. NEW INDIA ASSURANCE COMPANY LTD
October 30, 2013
FMI LIMITED Vs. ASHOK JAIN
March 19, 2013
FOOD CORPORATION OF INDIA Vs. PRATAP RICE AND GENERAL MILLS
December 20, 2013
FOOD CORPORATION OF INDIA Vs. GURU RAM DAS RICE & OIL MILLS AND PARTNERS
March 6, 2013
FOOD CORPORATION OF INDIA Vs. SHREE GANESH FLOUR MILLS
September 12, 2013
FOOD CORPORATION OF INDIA Vs. SURAJ BHAN
August 29, 2013
FOOD CORPORATION OF INDIA Vs. GANESH TRADING & CO & ORS
December 20, 2013
FOOD CORPORATION OF INDIA Vs. M/S. SUKHBIR SINGH AND CO. AND ORS.
December 20, 2013
FOOD CORPORATION OF INDIA Vs. PREM CHAND JAIN
May 8, 2013
FOOD INSPECTOR/FOOD SAFETY OFFICER Vs. R.K. KAUSHIK
December 2, 2013
FOOD INSPECTOR/FOOD SAFETY OFFICER Vs. VINOD JAIN
December 2, 2013
FOOD INSPECTOR/FOOD SAFETY OFFICER Vs. DINESH GASWAMI
December 6, 2013
FOOD INSPECTOR/FOOD SAFETY OFFICER Vs. MAHABIR
December 2, 2013
FOOD INSPECTOR/FOOD SAFETY OFFICER Vs. SANTOSH SHARMA
December 2, 2013
FORTUNA FOUNDATION & ENGINEERS AMD CONSULTANTS PVT. LTD Vs. RBI
October 28, 2013
FORTUNEX LIMITED Vs. KOUTONS RETAIL INDIA LTD
April 11, 2013
FRICK INDIA LTD Vs. UOI
September 26, 2013
FRIENDS FOUNDATION Vs. NAR BAHADUR
February 19, 2013
FULLERTON INDIA CREDIT CO LTD Vs. IMRAN QUERESHI
March 20, 2013
FULLERTON INDIA CREDIT CO LTD Vs. MOHDAHTEY SHAN HUSSAIN
March 20, 2013
FULLERTON INDIA CREDIT CO LTD Vs. FAROOQUE
March 20, 2013
FULLERTON INDIA CREDIT CO LTD Vs. KHUSHAL RAWAT
March 20, 2013
FURQAN Vs. STATE
January 22, 2013
FUSION FOODS Vs. INDIAN TOURISM DEVELOPMENT CORPORATION LIMITED
September 20, 2013
FUTURE GENERALI INDIA INS CO LTD Vs. DULARI
April 9, 2013
G D BUILDERS Vs. UOI
November 13, 2013
G R GUPTA Vs. LOK SABHA SECRETARIAT
May 14, 2013
G.D. MEMORIAL COLLEGE OF EDUCATION Vs. NATIONAL COUNCIL FOR TEACHER
June 19, 2013
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May 3, 2013
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November 21, 2013
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November 20, 2013
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November 29, 2013
G.S. ENGINEERING & CONSTRUCTION CORPORATION Vs. DEPUTY DIRECTOR OF INCOME TAX
August 22, 2013
G.S. GILL Vs. ELECRONIICS CORPN. OF INDIA
January 22, 2013
G.S. GOSAL Vs. CEMENT CORPORATION OF INDIA LTD.
December 19, 2013
G.S. PHALAHARI Vs. CHAIRMAN-CUM-MD CEMENT CORPN. INDIA LTD.
December 16, 2013
G.V. KRISHNAIAH Vs. UNION OF INDIA AND ORS.
May 21, 2013
GAGAN Vs. STATE
February 11, 2013
GAIL (INDIA) LTD. Vs. GANGOTRI ENTERPRISES LTD.
November 12, 2013
GAIL INDIA LTD Vs. FIBCOM INDIA LTD
April 12, 2013
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July 15, 2013
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August 29, 2013
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November 21, 2013
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September 11, 2013
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August 14, 2013
GANDHI TYAGI Vs. URMILA
July 25, 2013
GANESH Vs. KAILASH CHAND
October 9, 2013
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January 8, 2013
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February 7, 2013
GANGA DHAR Vs. STATE
December 6, 2013
GANGA SHARAN @ CHOTU Vs. STATE OF DELHI
February 26, 2013
GANGA SHARAN DHAWAN Vs. STATE OF DELHI
July 22, 2013
GANGA YAMUNA FINVEST PVT LTD. Vs. NATIONAL STOCK EXCHANGE OF INDIA LTD.
January 23, 2013
GATI CARGO MANAGEMENT SERVICE Vs. SBL INDUSTRIES LTD
August 13, 2013
GATI CARGO MANAGEMENT SERVICES Vs. SBL INDUSTRIES LTD
July 3, 2013
GAURAV @ VICKY Vs. STATE
September 19, 2013
GAURAV KAPOOR Vs. KOMAL BABBAR
December 13, 2013
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November 18, 2013
GAUTAM MOTORS Vs. PAWAN DYNAMICS PVT LTD
December 19, 2013
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October 24, 2013
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October 23, 2013
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October 1, 2013
GEE PEE FOODS PVT. LTD Vs. DIGVIJAY SINGH
January 15, 2013
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May 9, 2013
GEETA Vs. UOI
May 24, 2013
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September 5, 2013
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February 28, 2013
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July 11, 2013
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January 7, 2013
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February 12, 2013
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May 20, 2013
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January 4, 2013
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August 6, 2013
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July 9, 2013
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November 6, 2013
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October 28, 2013
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October 28, 2013
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November 25, 2013
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January 15, 2013
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May 15, 2013
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October 21, 2013
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February 11, 2013
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September 12, 2013
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November 12, 2013
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April 25, 2013
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November 19, 2013
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April 2, 2013
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July 24, 2013
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January 4, 2013
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March 14, 2013
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April 29, 2013
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July 1, 2013
GNCT OF DELHI Vs. SK SHARMA
May 21, 2013
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March 6, 2013
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March 13, 2013
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July 25, 2013
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March 4, 2013
GOEL CONSTRUCTION CO Vs. UNION OF INDIA
April 2, 2013
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November 18, 2013
GOLD DEVELOPERS PRIVATE LTD Vs. K. N. SHUKLA
October 24, 2013
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September 26, 2013
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January 15, 2013
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October 28, 2013
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September 13, 2013
GOPAL @ TITU Vs. STATE
January 16, 2013
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August 14, 2013
GOPAL KISHAN Vs. UNION OF INDIA & ANR
January 16, 2013
GOPAL KRISHAN DHIR Vs. NEW DELHI MUNICIPAL COUNCI
May 21, 2013
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June 5, 2013
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May 22, 2013
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September 3, 2013
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September 11, 2013
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July 17, 2013
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August 27, 2013
GOPI @ HUKAM Vs. STATE
December 16, 2013
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October 1, 2013
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August 2, 2013
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January 4, 2013
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October 25, 2013
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August 26, 2013
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January 3, 2013
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September 11, 2013
GOVERNMENT OF NCT OF DELHI Vs. RAJA RAM
November 27, 2013
GOVERNMENT OF NCT OF DELHI Vs. KULDEEP SINGH
August 1, 2013
GOVERNMENT OF NCT OF DELHI Vs. IRSHAD
May 23, 2013
GOVIND NARAIN JOHARI Vs. STATE
May 17, 2013
GOVIND SINGH RANA Vs. NATIONAL TECHNICAL RESEARCH ORGANISATION
January 7, 2013
GOVT MEDICAL STORES DEPOT, UOI Vs. CENTURION LABORATORIES
March 22, 2013
GOVT OF NCT OF DELHI Vs. JANVED MEENA
May 30, 2013
GOVT OF NCT OF DELHI Vs. SACHIN GUPTA
August 7, 2013
GOVT OF NCT OF DELHI Vs. RAJINDER PRASAD SINGH
July 17, 2013
GOVT OF NCT OF DELHI Vs. R.S.GUPTA
August 19, 2013
GOVT OF NCT OF DELHI Vs. YOUSUF JAMAL
February 15, 2013
GOVT. OF INDIA & ORS. Vs. CAPT. (RETD.) KAPIL CHAUDHARY
March 18, 2013
GOVT. OF NCT Vs. KM AGRAHARI SREO
February 11, 2013
GOVT. OF NCT Vs. AMAR SINGH
November 7, 2013
GOVT. OF NCT OF DELHI Vs. RAVI PRAKASH MEENA
February 13, 2013
GOVT. OF NCT OF DELHI Vs. MOOL CHAND SHARMA
February 26, 2013
GOVT. OF NCT OF DELHI Vs. SANDEEP YADAV
April 3, 2013
GOVT. OF NCT OF DELHI Vs. KRISHNA MOHAN TIWARI
March 21, 2013
GOVT. OF NCT OF DELHI Vs. NARESH KUMAR
August 14, 2013
GOVT. OF NCT OF DELHI Vs. JITENDER KUMAR
September 3, 2013
GOVT. OF NCT OF DELHI Vs. MAHENDRA SINGH
September 9, 2013
GOVT. OF NCT OF DELHI Vs. NEERAJ KUMAR
September 9, 2013
GOVT. OF NCT OF DELHI Vs. JASBIR SAINI
April 10, 2013
GOVT. OF NCT OF DELHI Vs. MITHILESH SWAMI
April 8, 2013
GOVT. OF NCT OF DELHI Vs. D.K.PURI
May 22, 2013
GOVT. OF NCT OF DELHI Vs. SAROJ KHOSLA
January 31, 2013
GOVT. OF NCT OF DELHI Vs. AMIT PANWAR
May 9, 2013
GOVT. OF NCT OF DELHI Vs. SAM MATHEW
September 12, 2013
GOVT. OF NCT OF DELHI Vs. ANIL KUMAR
September 10, 2013
GOVT. OF NCT OF DELHI Vs. NARESH KUMAR KATARIA
April 17, 2013
GOVT. OF NCT OF DELHI Vs. GARG BUILDERS
October 9, 2013
GOVT. OF NCT OF DELHI Vs. S.C. GUPTA
April 22, 2013
GOVT. OF NCT OF DELHI THRU CHIEF Vs. VIKAS
July 8, 2013
GOVT.OF NCT OF DELHI Vs. MAHARAJ KISHAN
October 25, 2013
GOYAL ESTATE & PROMOTERS PVT LTD Vs. NIRUPA BERRY
November 19, 2013
GP. CAPT. JOE EMMAUEL STEPHEN Vs. COMMANDANT (PERSONAL) DIRECTORATE GENERAL OF BSF
July 8, 2013
GRAM VIKAS SAMITI (REGD.) Vs. GOVT. OF NCT OF DELHI AND ORS.
September 26, 2013
GRAMMY COMMUNICATIONS PVT. LTD. Vs. EMAAR MGF LAND LTD.
August 13, 2013
GRANDEUR COLLECTION Vs. SHAHI FASHIONS PVT. LTD
September 3, 2013
GRASIM INDUSTRIES LTD Vs. COMPETITION COMMISSION OF INDIA
December 17, 2013
GRASIM INDUSTRIES LTD Vs. SECY., DEPTT. OF SCIENCE & TECHNOLOGY, GOVT. OF INDIA
March 7, 2013
GREEN ESTATE & HRE PLOT HOLDERS Vs. SH. INDERJIT SINGH BEDI & ORS.
February 14, 2013
GROUP CAPTAIN (T.S) RAJEEV VARSHNEY Vs. INDIAN ROADS CONGRESS
November 19, 2013
GS1 INDIA Vs. DIRECTOR GENERAL OF INCOME TAX
September 26, 2013
GUDDU RATHORE Vs. STATE
April 17, 2013
GUJARAT STATE EXPORT CORPORATION LTD. Vs. MUKESH TYAGI AND ANR.
September 17, 2013
GUJARAT STATE FINANCIAL SERVICES LTD Vs. THAPAR AGRO MILLS LTD
March 20, 2013
GULA SINGH CHAUHAN Vs. STATE NCT OF DELHI
March 21, 2013
GULAM NABI Vs. STATE (GNCT GOVT. OF DELHI)
December 17, 2013
GULBIR SINGH Vs. UNION OF INDIA
July 16, 2013
GULFAM @ GHODA SHAH Vs. STATE
November 19, 2013
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April 8, 2013
GULSHAN Vs. STATE
April 8, 2013
GULSHAN KUMAR Vs. SAT NARAIN TULSIAN
December 6, 2013
GULSHAN KUMAR ARORA Vs. ASHWANI SHUKLA
September 9, 2013
GULZAR SINGH Vs. DELHI SIKH GURUDWARA MANAGEMENT COMMITTEE & ANR
February 4, 2013
GUPTA AND GUPTA Vs. COMPTROLLER AND AUDITOR GENERAL OF INDIA
March 14, 2013
GURBACHAN SINGH @ PYARE LAL Vs. STATE OF DELHI
August 26, 2013
GURDEEP KHERA Vs. DELHI DEVELOPMENT AUTHORITY
November 11, 2013
GURDEEP SINGH SUDAN Vs. STATE
July 11, 2013
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October 1, 2013
GURJEET SINGH Vs. STATE
May 14, 2013
GURJEET SINGH MADAAN Vs. SUB-REGISTRAR-IX
September 26, 2013
GURJIT SINGH Vs. REGISTRAR (GENERAL) AND ORS.
March 14, 2013
GURMEET LAL Vs. NARCOTIC CONTROL BUREAU
February 18, 2013
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August 30, 2013
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September 9, 2013
GURPREET SINGH Vs. STATE NCT OF DELHI & ORS.
July 30, 2013
GURU HARKRISHAN PUBLIC SCHOOL Vs. DIRECTOR OF EDU. & ANR.
August 6, 2013
GURU NANAK DEV UNIVERSITY Vs. UNION OF INDIA
November 27, 2013
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February 13, 2013
GURU NANAK PUBLIC SCHOOL Vs. ARJUN
January 7, 2013
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December 16, 2013
H.D. GUMBER Vs. VANDANA CHOPRA & ORS.
August 5, 2013
H.K.BHARTI Vs. UNION OF INDIA
May 31, 2013
H.P.STATE COOP. BANK LTD Vs. VINOD KUMAR & CO.
September 30, 2013
H.S.RAWAT Vs. CENTRAL BOARD OF IRRIGATION AND POWER
September 18, 2013
H.T. MEDIA LTD Vs. STATE
April 8, 2013
H.U. SIDDIQUI Vs. JAMIA HAMDARD (DEEMED UNIVERSITY) & ANR.
May 14, 2013
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October 23, 2013
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July 2, 2013
HALL AND ANDERSON LTD. AND ANR. Vs. NATIONAL TEXTILE CORPORATION LTD. AND ANR.
April 23, 2013
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April 9, 2013
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April 11, 2013
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June 7, 2013
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July 25, 2013
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April 25, 2013
HAMID Vs. STATE NCT OF DELHI
February 12, 2013
HANNAN Vs. STATE OF NCT OF DELHI
April 11, 2013
HANSI RAWAT Vs. PUNJAB NATIONAL BANK
January 11, 2013
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April 3, 2013
HAR PYARI Vs. GEETA MISHRA
March 7, 2013
HARBANS KAUR Vs. BHAI BALBIR SINGH
July 1, 2013
HARBANS SINGH Vs. M/S JUGGAT PHARMA
December 20, 2013
HARBHAGWAN Vs. GOVT. OF NCT OF DELHI
November 22, 2013
HARBHAJAN SINGH Vs. AIRPORTS AUTHORITY OF INDIA
September 9, 2013
HARCHARAN SINGH Vs. SUNIL SARIN (DECEASED THROUGH L.RS.)
November 18, 2013
HARCHARAN SINGH HAZOORIA Vs. KULWANT SINGH HAZOORIA
October 1, 2013
HARD ROCK LTD. Vs. HARD ROCK BEACH SHACK/RESORT
December 13, 2013
HARDAYAL SINGH Vs. STATE NCT OF DELHI
February 13, 2013
HARDEEP BAJAJ Vs. ICICI BANK LTD
January 9, 2013
HARDEEP GILL Vs. PUMPKIN STUDIO PVT LTD
July 26, 2013
HARDEEP KAUR Vs. SADHU SINGH
July 16, 2013
HARDEEP SINGH Vs. SCHOOL MANAGEMENT
August 1, 2013
HARENDER SINGH Vs. ADIVASI KALYAN SAMITTEE
November 7, 2013
HARGIYAN SINGH Vs. STATE
January 4, 2013
HARI CHAND THRU L.R'S Vs. UOI
May 29, 2013
HARI GUPTA & SONS(HUF) Vs. MUNICIPAL CORPORATION OF DELHI
August 1, 2013
HARI KISHAN BANSAL Vs. C.B.I.
May 17, 2013
HARI KISHAN MANDAL Vs. STATE
August 5, 2013
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October 31, 2013
HARI OM Vs. STATE
January 30, 2013
HARI OM MAHESHWARI Vs. M/S. G. E. CAPITAL TRANSPORTATION FINANCIAL SERVICES LTD
December 19, 2013
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January 29, 2013
HARI OM MEHTA Vs. NIRMAL DAS AND ANR
April 22, 2013
HARI RAM SHUKLA Vs. UOI
July 3, 2013
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August 29, 2013
HARIN SHAH Vs. STATE OF MAHARASHTRA
December 20, 2013
HARINDER PAL KAUR Vs. DIRECTOR ESTABLISHMENT W/C DDA
September 13, 2013
HARINDER SINGH Vs. D T C
January 11, 2013
HARIPAL SINGH Vs. CHIEF OF THE ARMY STAFF
July 26, 2013
HARISH ARORA @ SUNNY Vs. STATE
October 1, 2013
HARISH CHANDER Vs. UNION OF INDIA
September 23, 2013
HARISH CHANDRA RAWAT Vs. DIRECTORATE OF EDUCATION
May 21, 2013
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July 19, 2013
HARISH KUMAR Vs. ANU PRIYA
October 3, 2013
HARISH KUMAR Vs. KRISHNA
August 6, 2013
HARISH KUMAR @ PINTU Vs. STATE (NCT OF DELHI)
April 11, 2013
HARISH KUMAR SHARMA Vs. FOOD CORPORATION OF INDIA
November 22, 2013
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October 31, 2013
HARJEE FOODS Vs. BARBINO ENTERPRISES PVT. LTD
April 2, 2013
HARJEET SINGH Vs. UOI
May 9, 2013
HARJINDER KUMAR AND ANR Vs. DDA AND ANR
April 22, 2013
HARJINDER PAL SINGH Vs. RAVINDER SINGH ANAND
March 13, 2013
HARJINDER PAL SINGH Vs. VIJAY SHARMA
August 27, 2013
HARJINDER SINGH @ JINDA Vs. STATE
September 18, 2013
HARJINDER SINGH BHATIA Vs. GOVT. OF NCT OF DELHI
May 1, 2013
HARJYOT KAUR Vs. TODAY HOMES AND INFRASTRUCTURE PVT LTD
April 2, 2013
HARKISHAN KAUR Vs. MANOJ AHUJA
August 22, 2013
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July 18, 2013
HARMINDER SINGH Vs. STATE
November 18, 2013
HARMINDER SINGH Vs. STATE OF DELHI
January 15, 2013
HARMUNY ENTERTAINMENT PVT. LTD. Vs. MAHUAA MEDIA PVT. LTD.
October 31, 2013
HARNAM SINGH Vs. M.P.SINGH SAINI
May 30, 2013
HARPAL SINGH Vs. MAHABIR STEEL ROLLING MILLS
September 4, 2013
HARPAL SINGH JATAV Vs. DELHI HIGH COURT
September 2, 2013
HARPREET KAUR Vs. STATE
March 12, 2013
HARSH SALUJA Vs. GOVT. OF NCT OF DELHI
September 25, 2013
HARVEST SECURITIES PVT LTD Vs. BP SINGAPORE PVT LTD
March 10, 2013
HARVINDER SINGH Vs. PARADISE TOWERS PVT. LTD
January 23, 2013
HARVINDER SINGH Vs. CBI
November 13, 2013
HARVINDER SINGH @ BITTOO Vs. STATE (NCT OF DELHI)
September 12, 2013
HARYANA ROADWAYS Vs. SUSHILA DEVI
April 10, 2013
HARYANA SHAKTI COLLEGE OF EDUCATION Vs. DIRECTORATE OF HIGHER EDUCATION
September 2, 2013
HASIBUL REHMAN Vs. STATE (GOVT OF NCT) OF DELHI
April 9, 2013
HAVELS INDIA LTD Vs. ELECTRIUM SALES LTD
April 16, 2013
HAWALDAR RAM Vs. STATE (GOVT. OF NCT OF DELHI)
May 15, 2013
HC(MINISTERIAL) KUNWAR PAL SINGH Vs. UNION OF INDIA & ORS.
April 23, 2013
HCL INFOSYSTEMS LTD Vs. GOVERNMET OF NCT DELHI
May 14, 2013
HDFC Vs. SUNIL KUMAR
April 1, 2013
HDFC BANK LTD Vs. PREM POWER CONSTRUCTION P. LTD
December 6, 2013
HDFC ERGO GENERAL INSURANCE CO LTD Vs. MAMKAUR & ORS
November 29, 2013
HEINZ INDIA PVT. LTD Vs. M/S. SHREJEE REMEDIES
April 29, 2013
HEM CHANDER Vs. STATE OF DELHI
July 2, 2013
HEM SINGH Vs. DIRECTOR OF EDUCATION
August 26, 2013
HEMA Vs. VINOD KUMAR
April 8, 2013
HEMANT GULATI Vs. CHANDAN JAIN
July 24, 2013
HEMANT KUMAR Vs. SADHNA SHRMA
May 15, 2013
HEMANT SATTI Vs. MOHAN SATTI
November 7, 2013
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May 20, 2013
HENKEL INDIA LTD Vs. CHANDAN CHHABRA
January 3, 2013
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November 7, 2013
HERO MOTOCORP LTD Vs. COMMISSIONER OF CUSTOMS
October 23, 2013
HI-TEK OTS PRIVATE LIMITED Vs. NEW DELHI MUNICIPAL COUNCIL
July 9, 2013
HILLCREST REALTY SDN BHD Vs. HOTEL QUEEN ROAD PVT. LTD
May 31, 2013
HILTON HOTEL MANAGEMENT SERVICES PRIVATE LTD Vs. STATE
July 10, 2013
HIMA CHUGH Vs. PRITAM ASHOK SADAPHULE
April 10, 2013
HIMACHAL PRADESH STATE CO-OPERATIVE BANK LTD. Vs. M/S. NATIONAL FRUIT AGENCY & ORS.
May 14, 2013
HIMACHAL PRADESH STATE CO-OPERATIVE BANK LTD. Vs. M/S. MADAN LAL AJAY KUMAR & ORS.
May 14, 2013
HIMANGI Vs. GNCT OF DELHI
October 7, 2013
HIMANI SHARMA Vs. UNIVERSITY OF DELHI
September 10, 2013
HIMANSHU BHATT Vs. INDIAN RAILWAY CATERING AND TOURISM CORPORATION LIMITED
August 27, 2013
HIMANSHU SINGH Vs. UNION OF INDIA
January 14, 2013
HINDU COLLEGE Vs. UNION OF INDIA
October 11, 2013
HINDUSTAN AVIATION ACADEMY Vs. INDIRA GANDHI NATIONAL OPEN UNIVERSITY
July 23, 2013
HINDUSTAN CONSTRUCTION COMPANY LTD Vs. IRCON INTERNATIONAL LTD
July 1, 2013
HINDUSTAN ENGG & GENL MAZDOOR UNION Vs. ALL INDIA COUNCIL FOR TECHNIAL EDU
February 8, 2013
HINDUSTAN INSECTICIDES EMPLOYEES' UNION Vs. HINDUSTAN INSECTICIDES LTD
August 22, 2013
HINDUSTAN INSECTICIEDES LTD Vs. COMMISSIONER CENTRAL EXCISE, LTU
August 2, 2013
HINDUSTAN PAPER CORPORATION Vs. KANTA MANOCHA
October 23, 2013
HINDUSTAN PENCILS LTD. Vs. GAUTAM INDUSTRIES
February 13, 2013
HINDUSTAN PENCILS PRIVATE LTD Vs. GAUTAM PENCIL INDUSTRIES
October 29, 2013
HINDUSTAN UNILEVER LIMITED Vs. NARESH ARORA
April 25, 2013
HINDUSTAN UNILEVER LIMITED Vs. NARESH ARORA
February 4, 2013
HINDUSTANT PETROLEUM CORPN Vs. N.S.RANE
January 9, 2013
HIRA PRASAD MISHRA Vs. STATE NCT OF DELHI
May 29, 2013
HITESH BHARDWAJ & ANR. Vs. ALAKNANDA PROPERTIES P. LTD. & ANR.
November 25, 2013
HITKARI INDUSTRIES LTD Vs. PRASHANT GUPTA
February 7, 2013
HONG KONG AND SHANGHAI BANKING CORP LTD Vs. ANJU BALA GUPTA
July 17, 2013
HONGKONG & SHANGHAI BANKING CORPORATION LTD Vs. UOI
March 22, 2013
HOTI LAL Vs. DELHI DEVELOPMENT AUTHORITY
September 12, 2013
HOTLINE ELECTRONICS LTD Vs. STATE
November 21, 2013
HOUSING & URBAN DEVELOPMENT CORPORATION LTD Vs. LEELA HOTELS LIMITED
March 8, 2013
HOUSING DEVELOPMENT FINANCE CORPORATION LTD Vs. CHANCHAL ARYA
December 6, 2013
HOUSING DEVELOPMENT FINANCE CORPORATION LTD Vs. PRADEEP B BHATNAGAR
November 12, 2013
HOUSING DEVELOPMENT FINANCE CORPORATION LTD. Vs. DEEPAK KUMAR SHARMA AND ANR.
November 29, 2013
HPL ELECTRIC & POWER PVT. LTD. Vs. SANJEEV SHARMA
August 6, 2013
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May 31, 2013
HRIDAYA BHUSHAN Vs. NETAJI SUBHASH INSTITUTE OF TECHNOLOGY
July 24, 2013
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August 5, 2013
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December 16, 2013
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August 6, 2013
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January 4, 2013
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December 9, 2013
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May 23, 2013
I.S.RANA Vs. M/S. CENTAUR HOTEL
August 8, 2013
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January 14, 2013
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September 9, 2013
ICICI LOMBARD GEN INSURANCE CO LTD Vs. RAMWATI
September 23, 2013
ICICI LOMBARD GENERAL INSURANCE CO. LTD Vs. SURESH CHAND K. BAJAJ
September 12, 2013
ICICI LOMBARD GENERAL INSURANCE CO. LTD Vs. ARCHANA
September 12, 2013
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December 2, 2013
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. DEEPA SONI & ORS.
May 13, 2013
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September 26, 2013
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October 7, 2013
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. RAJ KESARI DEVI & ORS.
September 16, 2013
ICICI LOMBARD GENERAL INSURANCE COLTD Vs. ANGREJ SINGH
September 30, 2013
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. Vs. YASHODA AND ORS.
October 11, 2013
IDEA CELLULAR LIMITED Vs. UNION OF INDIA
March 13, 2013
IDPL VRS & RETIRED EMPLOYEES WELFARE FEDERATION GURGAON Vs. SECRETARY GOVERNMENT OF INDIA
April 8, 2013
IFCI FACTORS LTD Vs. KOUTONS RETAIL INDIA LTD
May 13, 2013
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May 7, 2013
IFCI LIMITED Vs. GENERAL SECRETARY ALL INDIA IFC EMPLOYES ASSO
April 29, 2013
IFCI LTD Vs. KOSHIKA TELECOM
September 10, 2013
IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. MUKESH DEVI
October 21, 2013
ILHAM ZADI Vs. JAMIA MILLIA ISLAMIA
July 29, 2013
IMAM ALIAS IMAMUDDIN Vs. STATE
May 23, 2013
IMAMUDDIN Vs. UNION OF INDIA
July 5, 2013
IMRAN Vs. STATE NCT OF DELHI
February 28, 2013
IMS ENGINEERING COLLEGE Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
July 12, 2013
IN RE Vs. SH. VINOD KUMAR JAIN
October 22, 2013
IN RE: BAHETI ROTOPLAST PRIVATE LIMITED Vs. STATE
July 5, 2013
IN RE: BRY-AIR (ASIA) PVT. LTD. & ANR. Vs. STATE
July 5, 2013
IN RE: IN THE MATTER OF WORLD TEX LTD. (IN LIQN.) Vs. STATE
January 9, 2013
IN RE: INTERNATIONAL CERAMICS LTD. Vs. STATE
May 30, 2013
IN RE: O.C. DENIMS AND SPECIAL FINISHES LIMITED & ANR. Vs. STATE
July 9, 2013
IN RE: SCHNEIDER ELECTRIC INDIA PRIVATE LIMITED Vs. STATE
July 9, 2013
IN RE: STANDARD MICROSYSTEMS INDIA PRIVATE LIMITED Vs. STATE
July 30, 2013
IN RE: SUO MOTU COGNIZANCE Vs. STATE
December 19, 2013
IN RE: VAM CHAMPIGNONS & AGRO PRODUCTS LTD. & ORS. Vs. STATE
July 15, 2013
IN RE: VIDUR ADVERTISING PVT. LTD. Vs. STATE
July 5, 2013
IN RE: VODAFONE ESSAR SOUTH LTD. Vs. STATE
May 6, 2013
IN THE MATTER OF INTERNATIONAL CERAMICS LTD Vs. STATE
May 30, 2013
IN THE MATTER OF: YUIL MEASURESINDIA LTD. Vs. STATE
April 26, 2013
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December 17, 2013
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December 17, 2013
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December 21, 2013
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January 21, 2013
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November 18, 2013
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April 2, 2013
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February 8, 2013
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October 3, 2013
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September 9, 2013
INDER LAL Vs. DDA
May 20, 2013
INDER PAL SINGH Vs. UNION OF INDIA
October 9, 2013
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July 29, 2013
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November 27, 2013
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August 23, 2013
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January 9, 2013
INDERSONS MOTORS P LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
January 29, 2013
INDIA ISLAMIC CULTURAL CENTRE Vs. DEEPAK KUMAR
August 12, 2013
INDIA TOURISM DEVELOPMENT CORPORATION LTD Vs. DELHI ADMINISTRATION
December 17, 2013
INDIA TRADE PROMOTION ORGANISATION Vs. INDIA INTERNATIONAL TEXTILE MACHINERY
January 4, 2013
INDIA TRADE PROMOTION ORGANISATION Vs. COMMISSIONER OF INCOME TAX
September 6, 2013
INDIAN CITY PROPERTIES LTD Vs. VIMLA SINGH
February 4, 2013
INDIAN COUNCIL OF AGRICULTURAL RESEARCH Vs. FAIYAZ
July 10, 2013
INDIAN COUNCIL OF AGRICULTURAL RESEARCH Vs. SANJEEV KUMAR TYAGI
April 8, 2013
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April 12, 2013
INDIAN HERITAGE SOCIETY Vs. MEHER MALHOTRA
September 13, 2013
INDIAN INSTITUTE OF PLANNING AND MANAGEMENT Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
May 30, 2013
INDIAN OIL CORPN. LTD Vs. UOI
July 1, 2013
INDIAN OIL CORPORATION LIMITED Vs. COMMISSIONER, VAT, DELHI
May 15, 2013
INDIAN OIL CORPORATION LTD AND ANR Vs. TELTECH INSTRUMENTATION PVT LTD AND ANR
January 28, 2013
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November 22, 2013
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March 22, 2013
INDIAN PERFORMING RIGHT SOCIETY LTD Vs. GAUHATI TOWN CLUB
January 30, 2013
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May 1, 2013
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May 22, 2013
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August 13, 2013
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September 19, 2013
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February 5, 2013
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December 13, 2013
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January 7, 2013
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November 13, 2013
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April 4, 2013
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October 23, 2013
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August 19, 2013
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April 9, 2013
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January 21, 2013
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December 21, 2013
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April 5, 2013
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November 18, 2013
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October 3, 2013
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May 29, 2013
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August 6, 2013
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September 26, 2013
KARAMVIR Vs. GOVT. OF NCT OF DELHI ANDANR
May 22, 2013
KARAMVIR TYAGI Vs. DELHI AGRICULTURAL MARKETING BOARD
November 19, 2013
KARAN LUTHRA Vs. GOPAL KAMRA
July 12, 2013
KARAN SINGH Vs. UNION OF INDIA
April 26, 2013
KARAN SINGH @ DEVA Vs. STATE
March 7, 2013
KARAN SINGH KARDAM Vs. CHAMBERS ALLOTMENT
October 10, 2013
KARANJIT SINGH SANDHU Vs. GURU GOBIND SINGH INDRAPRASTHA
October 10, 2013
KARE PARTNERS GROUP INDIA PVT LTD Vs. AKHIL BHARGAVA
February 18, 2013
KARE PARTNERS GROUP INDIA PVT. LTD Vs. AKHIL BHARGAVA
April 1, 2013
KARNAM VNP KUMAR Vs. DEPUTY DIRECTOR NATIONAL BOARD
September 26, 2013
KARTAR Vs. STATE OF THE NCT OF DELHI
April 2, 2013
KARTAR SINGH Vs. MAJOR MURLIDHAR
June 5, 2013
KARTAR SINGH Vs. GNCT OF DELHI
April 11, 2013
KARTAR SINGH Vs. GNCT OF DELHI
February 27, 2013
KARTAR SINGH Vs. MIRKANA ENGINEERING PVT. LTD
April 2, 2013
KARTAR SINGH Vs. UNION OF INDIA
May 16, 2013
KASHISH RASTOGI Vs. VASUDEVA JEWELLERS PVT. LTD
March 8, 2013
KASIF & ANR. Vs. STATE
February 12, 2013
KATTA YEDUKONDALA RAO Vs. UNION OF INDIA
November 6, 2013
KAUSHALENDRA KUMAR Vs. DELHI SUBORDINATE SERVICES SELECTION BOARD
March 8, 2013
KAVITA Vs. SAMUNDER SINGH
July 31, 2013
KAVITA CHAUDHRI Vs. EVENEET SINGH
September 19, 2013
KAVITA DHALLA Vs. GOVT. OF NCT OF DELHI
October 7, 2013
KAVITA GUPTA Vs. SANJAY KOCHAR
February 18, 2013
KAVITA KUMARI Vs. STATE
February 14, 2013
KAVITA MISHRA Vs. DIRECTORATE OF EDUCATION AND ORS.
December 11, 2013
KAVITRA EXPORTS PVT. LTD. Vs. WSA LINES (DELHI) PVT. LTD.
November 12, 2013
KAWAL SACHDEVA Vs. MADHU BALA RANA & ORS.
April 17, 2013
KAYUM ALIAS SUNIL Vs. STATE OF DELHI
July 19, 2013
KBM GEMS AND JEWELLERS PVT LTD Vs. PNB
September 5, 2013
KEDAR NATH KOHLI Vs. SARDUL SINGH & ANR
February 7, 2013
KEHAR SINGH @ KEHRI Vs. STATE
January 11, 2013
KELVINATOR OF INDIA LTD. Vs. COMMISSIONER OF INCOME TAX
August 23, 2013
KESHAV @ BICHU Vs. STATE (GOVT. OF NCT) DELHI
July 3, 2013
KESHAV CHANDER THAKUR Vs. KRISHAN CHANDER
May 24, 2013
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March 22, 2013
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August 6, 2013
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August 21, 2013
KEWAL KRISHNA SOOD Vs. CENTRAL BUREAU OF INVESTIGATION
November 21, 2013
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December 11, 2013
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November 11, 2013
KHAIRATI RAM Vs. STATE
July 26, 2013
KHANNA AND ANNADHANAM Vs. COMMISSIONER OF INCOME TAX
January 29, 2013
KHAWAR BUTT Vs. ASIF NAZIR MIR
November 7, 2013
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February 4, 2013
KHAZANCHI Vs. STATE
August 7, 2013
KHEM CHAND Vs. PRAKASH WATI
May 16, 2013
KHEM CHAND Vs. STATE
September 18, 2013
KHEM CHAND Vs. UOI
January 10, 2013
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September 13, 2013
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April 10, 2013
KHEM VERMA Vs. UNIVERSITY OF DELHI
July 24, 2013
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September 2, 2013
KHILAR SINGH Vs. CHAND KIRAN TYAGI
August 29, 2013
KHODAY INDIA LTD Vs. RAKESH GUPTA
August 12, 2013
KHUSHBOO JAIN Vs. MINISTRY OF RAILWAYS, UNION OF INDIA AND ORS
February 13, 2013
KHUSHBU SHARMA Vs. UOI
May 23, 2013
KHUSHI RAM Vs. STATE
September 13, 2013
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November 18, 2013
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January 16, 2013
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August 7, 2013
KING AIRWAYS Vs. CAPTAIN MANJIT SINGH
February 12, 2013
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October 23, 2013
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April 18, 2013
KIRAN Vs. UOI
January 17, 2013
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December 3, 2013
KIRAN DIWANIA Vs. FINANCIAL COMMISSIONER, DELHI
July 1, 2013
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May 7, 2013
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November 19, 2013
KIRTI SHARMA Vs. PUNJAB NATIONAL BANK AND ANR
April 22, 2013
KISHAN CHAND Vs. STATE
October 3, 2013
KISHAN KUMAR Vs. STATE (GOVT. OF NCT OF DELHI)
September 5, 2013
KISHAN SINGH NEGI Vs. GNCT OF DELHI
October 4, 2013
KISHU Vs. DDA
May 2, 2013
KJ MEHTA GENERAL HOSPITAL & COLLEGE KJ MEHTA GENERAL HOSPITAL & COLLEGE Vs. BOARD OF GOVERNOR IN SUPERSESSION OF MEDICAL COUNCIL OF INDIA
May 3, 2013
KLEN & MARSHALLS MANUFACTURERS & EXPORTERS LTD Vs. UNION OF INDIA
January 3, 2013
KOKILA DHINGRA Vs. UOI & ANR.
January 17, 2013
KOMOL GHOSE Vs. ANNABELLE PEREIRA
January 7, 2013
KONARK CARE Vs. TRIVENI INFRASTRUCTURE DEVELOPMENT COMPANY LTD.
August 8, 2013
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November 6, 2013
KORADA SREENIVASA RAO Vs. CENTRAL PUBLIC INFORMATION OFFICER
September 4, 2013
KORE KONCEPTS Vs. DEPUTY COMMISSIONER OF CUSTOMS (SIIB)
May 21, 2013
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July 22, 2013
KRANTA AAKASH @ PRAKASH KUMAR Vs. STATE
January 4, 2013
KRISH INTERNATIONAL P.LTD Vs. STATE
January 30, 2013
KRISHAK BHARATI COOPERATIVE LIMITED Vs. COMMISSIONER OF INCOME TAX
August 23, 2013
KRISHAK BHARATI COOPERATIVE LTD Vs. JOINT COMMISSIONER OF INCOME TAX
October 4, 2013
KRISHAK BHARTI COOPERATIVE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 24, 2013
KRISHAN KATHURIA Vs. STATE
April 10, 2013
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August 22, 2013
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October 22, 2013
KRISHAN KUMAR Vs. STATE (GOVT. OF NCT OF DELHI)
August 19, 2013
KRISHAN KUMAR Vs. GOVT. OF NCT OF DELHI
May 15, 2013
KRISHAN KUMAR AND ANR Vs. C P AND ORS
August 22, 2013
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May 29, 2013
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April 26, 2013
KRISHAN KUMAR WADHWA Vs. DELHI FLOORINGS PVT. LTD
January 17, 2013
KRISHAN LALL Vs. BHAWANI SHANKAR SHARMA
January 17, 2013
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March 1, 2013
KRISHANA DEVI Vs. D D A
April 22, 2013
KRISHAV TRADE CONCERN Vs. TRANSLUMINA THERAPEUTICS LLP
October 7, 2013
KRISHNA Vs. DELHI DEVELOPMENT AUTHORITY
September 25, 2013
KRISHNA Vs. STATE NCT OF DELHI & ORS.
February 15, 2013
KRISHNA Vs. STATE OF DELHI
May 15, 2013
KRISHNA BHANDARI Vs. SHANTI DEVI
September 24, 2013
KRISHNA DEVI Vs. STATE
April 4, 2013
KRISHNA DEVI Vs. AIRPORT AUTHORITY OF INDIA
October 25, 2013
KRISHNA GUPTA Vs. RAJINDER NATH AND CO HUF
February 11, 2013
KRISHNA KAUSHIK Vs. SURAJ BHAN
August 22, 2013
KRISHNA KUMAR Vs. REGISTRAR OF COMPANIES
March 15, 2013
KRISHNA KUMARI Vs. GOVT. OF NCT OF DELHI
December 9, 2013
KRITI BHAKUNI Vs. UNION OF INDIA
September 27, 2013
KROFTA ENGINEERING LTD Vs. HERMES PROPERTIES LTD
March 8, 2013
KSHETRA PAL SINGH Vs. NCT OF DELHI & ORS.
January 21, 2013
KSHETRA PAL SINGH Vs. NCT OF DELHI
December 21, 2013
KULBHUSHAN MITTAL Vs. ANSHUMAN RASTOGI
July 30, 2013
KULDEEP KUMAR Vs. LT.GOVERNOR OF DELHI
December 11, 2013
KULDEEP KUMAR Vs. DELHI SUBORDINATE SERVICES SELECTION BOARD
May 13, 2013
KULDEEP SHARMA Vs. MOOL CHAND
August 6, 2013
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August 14, 2013
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March 4, 2013
KULDEEP TYAGI Vs. STATE NCT OF DELHI
March 18, 2013
KULDIP SINGH Vs. STATE
February 8, 2013
KULDIP SINGH Vs. UNION OF INDIA
July 31, 2013
KULVINDER SINGH Vs. KAFEEL AHMED
January 4, 2013
KULWANT KAUR Vs. STATE
April 5, 2013
KUMAR GORAV Vs. UNION OF INDIA
September 6, 2013
KUMAR NIKHIL @ SAROJ KUMAR Vs. STATE NCT OF DELHI
May 31, 2013
KUMARI KAJAL GARG Vs. BHARTI COLLEGE
December 11, 2013
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July 17, 2013
KUNDAN LAL Vs. INDIAN RED CROSS SOCIETY
November 8, 2013
KUNJI LAL Vs. STATE AND ANR
July 22, 2013
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April 2, 2013
KUNWAR PAL SINGH Vs. STATE (NCT OF DELHI)
January 3, 2013
KUSH DAIRY LIMITED Vs. H.P. PRINTERS PVT LTD
April 8, 2013
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December 20, 2013
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October 3, 2013
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September 19, 2013
L.M.NAGPAL Vs. FATEHJI
July 19, 2013
L.N.YADAV Vs. UNION OF INDIA
October 1, 2013
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July 16, 2013
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February 6, 2013
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October 21, 2013
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October 22, 2013
LADDAN Vs. STATE
December 9, 2013
LAJJARAM MAHOR Vs. UNION OF INDIA
October 31, 2013
LAKHBIR SINGH Vs. ARUN KUMAR KHANNA
October 23, 2013
LAKHI RAM @ KACHA Vs. STATE (NCT OF DELHI)
March 7, 2013
LAKSHMIJI SUGAR MILLS COMPANY Vs. UNION OF INDIA
March 21, 2013
LAL BABU SAHNI Vs. STATE (GOVT. OF NCT) OF DELHI
January 30, 2013
LAL BAHADUR Vs. STATE
November 27, 2013
LAL MAHAL LIMITED Vs. UNION OF INDIA
November 7, 2013
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March 18, 2013
LALA RAM @ VISHAL @ KALEY Vs. STATE
August 12, 2013
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January 10, 2013
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February 12, 2013
LALIT KUMAR Vs. BHARAT PETROLEUM CORPORATION LTD
March 14, 2013
LALIT KUMAR Vs. GOVT. OF NCT OF DELHI
July 22, 2013
LALIT KUMAR Vs. STATE NCT OF DELHI
October 9, 2013
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September 9, 2013
LALIT KUMAR MODI Vs. UNION OF INDIA
January 16, 2013
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September 24, 2013
LALIT MOHAN Vs. RASHMI BANSAL
August 14, 2013
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May 3, 2013
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July 1, 2013
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October 7, 2013
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April 2, 2013
LALITA AWASTHI Vs. VIDYA DEVI
September 24, 2013
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December 3, 2013
LALLY AUTOMOBILES PVT. LTD Vs. COMMR. (ADJ.) OF CENTRAL EXCISE
September 6, 2013
LANCER CONVENT SR SEC SCHOOL Vs. GOVT OF NCT OF DELHI
May 13, 2013
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September 10, 2013
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April 1, 2013
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July 1, 2013
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March 20, 2013
LATHA M.PALAT Vs. DIRECTOR OF EDUCATION
December 12, 2013
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February 20, 2013
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October 3, 2013
LAXMAN @ JANGA Vs. STATE
January 4, 2013
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October 28, 2013
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September 13, 2013
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January 7, 2013
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January 3, 2013
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October 7, 2013
LAXMI NARAYAN Vs. STATE GOVT. OF NCT OF DELHI
July 8, 2013
LE PASSAGE TO INDIA TOURS & TRAVELS PVT. LTD Vs. DEEPAK BHATNAGAR
January 20, 2013
LEELA BUILDERS PVT. LTD Vs. SUNITA SINHA
September 26, 2013
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September 10, 2013
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February 21, 2013
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July 10, 2013
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October 28, 2013
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January 22, 2013
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July 22, 2013
LEKH RAM Vs. LAND AND BUILDING DEPARTMENT AND ORS.
April 22, 2013
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January 4, 2013
LI AND FUNG INDIA PVT. LTD Vs. COMMISSIONER OF INCOME TAX
December 16, 2013
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July 26, 2013
LML LTD Vs. SUNIL MITTAL
May 3, 2013
LODHI PROPERTY COMPANY LTD Vs. RAJBIR SINGH
January 24, 2013
LOGIC TRANSWARE INDIA PVT LTD Vs. COMMISSIONER OF CUSTOMS
September 5, 2013
LOKESH SRIVASTAVA Vs. GOVT. OF NCT OF DELHI & ORS.
January 3, 2013
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February 28, 2013
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May 1, 2013
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October 9, 2013
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July 5, 2013
LSM EXPORTS Vs. COMMISSIONER OF CENTRAL EXCISE
December 20, 2013
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December 18, 2013
LT FOOD LTD Vs. SACHDEVA AND SONS RICE MILLS LTD
October 29, 2013
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November 20, 2013
LT. COL. ALOK KAUSHIK (RETD.) Vs. UNION OF INDIA AND ORS.
February 21, 2013
LT. COL. RETD. SARVADAMAN SINGH OBEROI Vs. HIGH COURT OF DELHI
May 6, 2013
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October 24, 2013
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January 17, 2013
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November 14, 2013
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August 22, 2013
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March 6, 2013
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March 18, 2013
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April 11, 2013
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May 30, 2013
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January 9, 2013
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March 14, 2013
M. R. A. ASSOCIATES INDIA PVT. LTD Vs. SEVEN SEAS HOSPITALITY PVT. LTD
November 8, 2013
M. SHANKAR RAO Vs. UNION OF INDIA
August 30, 2013
M.A. ANSARI Vs. UNION OF INDIA
April 17, 2013
M.A. KHAN Vs. STATE & ORS.
April 18, 2013
M.A.PANJWANI Vs. REGISTRAR OF COMPANIES
December 2, 2013
M.B. SAXENA Vs. DELHI VIDYUT BOARD
May 9, 2013
M.C.D Vs. NIRANKAR SINGH
February 14, 2013
M.C.D. Vs. OXFORD SENIOR SEC. SCHOOL AND ANR.
April 10, 2013
M.D. TEXTILE INDUSTRIES LIMITED Vs. ASSISTANT COLLECTOR OF CUSTOMS
July 11, 2013
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February 26, 2013
M.G.GOEL Vs. GOVT. OF NCT OF DELHI
July 18, 2013
M.G.RAMACHANDRAN Vs. MUNICIPAL CORPORATION OF DELHI
May 30, 2013
M.K. JAIN Vs. S.S. BEDI
September 26, 2013
M.K.NANDHINI Vs. SANJAY SRIVASTAVA SECRETARY MEDICAL COUNCIL OF INDIA
November 28, 2013
M.L. CHANDRA Vs. COMMISSIONER OF CUSTOMS
July 15, 2013
M.L. DALMIYA & CO. LTD Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA LTD
October 3, 2013
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October 1, 2013
M.M. AJWANI Vs. DDA AND ANR.
April 17, 2013
M.M. SEHGAL Vs. STATE (NCT OF DELHI)
January 7, 2013
M.M.DUTT Vs. NATIONAL INSURANCE CO.
October 25, 2013
M.N.CHAUDHARY Vs. UNION OF INDIA
January 2, 2013
M.P. BANSAL Vs. UNION OF INDIA
January 16, 2013
M.P. WICKRAMASINGHA Vs. STATE
November 13, 2013
M.P.SINGH SAHNI Vs. STATE
May 30, 2013
M.P.TIWARI Vs. UNION OF INDIA
November 6, 2013
M.R. BHARDWAJ Vs. DELHI STATE COOP. BANK LTD.
March 19, 2013
M.R. BHARDWAJ Vs. DELHI STATE COOPERATIVE BANK LTD
July 4, 2013
M.S. FRANK Vs. DELHI UNIVERSITY
October 29, 2013
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January 10, 2013
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May 3, 2013
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May 9, 2013
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November 19, 2013
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July 23, 2013
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August 19, 2013
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July 30, 2013
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July 17, 2013
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May 1, 2013
M/S BINATONE ELECTRONICS LTD Vs. M/S HARMAN AGENCIES
July 22, 2013
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July 24, 2013
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July 26, 2013
M/S CORDANT INDIA P. LTD Vs. RAKESH SETH
October 4, 2013
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August 5, 2013
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November 20, 2013
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July 1, 2013
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December 9, 2013
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November 21, 2013
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May 21, 2013
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August 1, 2013
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May 15, 2013
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December 10, 2013
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July 5, 2013
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May 24, 2013
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December 18, 2013
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July 19, 2013
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May 1, 2013
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August 7, 2013
M/S MDLR RESORTS PVT. LTD Vs. COMISSIONER OF INCOME TAX
December 20, 2013
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December 20, 2013
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July 25, 2013
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April 12, 2013
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May 10, 2013
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April 25, 2013
M/S PENTEX SALES CORPORATION Vs. COMMISSIONER OF SALES TAX, DELHI
May 6, 2013
M/S PIONEER SOAP AND CHEMICALS Vs. UNION OF INDIA
July 4, 2013
M/S PRAGATI CONSTRUCTION CO. Vs. DELHI DEVELOPMENT AUTHORITY
December 16, 2013
M/S PRAVEEN FPS STORE Vs. COMMISSIONER FOOD & SUPPLIES
November 19, 2013
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March 15, 2013
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March 11, 2013
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May 17, 2013
M/S RR FINANCIAL CONSULTANTS LTD Vs. UNION OF INDIA
September 19, 2013
M/S SABHARWAL MEDICOS PVT LTD Vs. UNION OF INDIA
September 25, 2013
M/S SAURABH AGROTECH (P) LTD Vs. M/S. MOTIVE AGRO OILS PVT. LTD
April 25, 2013
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July 30, 2013
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July 16, 2013
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January 24, 2013
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MEGH RAJ ROSHAN LAL Vs. RASHMI JAIN
October 4, 2013
MEHAR JAHAN Vs. ABDUL WAHID
October 29, 2013
MEHAR SINGH LOH Vs. AIRPORT AUTHORITY OF INDIA
August 26, 2013
MEHBOOB AHMED Vs. STATE
February 1, 2013
MEHTAB SINGH Vs. UNION OF INDIA & ORS.
April 2, 2013
MEHTAB SINGH & ORS. Vs. STATE (NCT OF DELHI)
January 4, 2013
MERCK KGAA Vs. EACO LABS LTD
February 21, 2013
MERCK KGAA Vs. KUSUMBEN K. BHAGAT
January 10, 2013
MERCK SHARP & DOHME CORPORATION Vs. GLENMARK PHARMACEUTICALS LTD
April 5, 2013
MESCO PHARMACEUTICALS LTD Vs. R.K. RAWAL
November 7, 2013
MESSER GRIESHEIM GMBH Vs. GOYAL MG GASES PVT. LTD
November 29, 2013
MHMD. SHAKEEL Vs. HIGH COURT OF DELHI
October 7, 2013
MI2C SECURITY & FACILITIES PRIVATE LIMITED Vs. GOVERNMENT OF NCT
September 27, 2013
MI2C SECURITY & FACILITIES PRIVATE LIMITED Vs. GOVERNMENT OF NCT & ORS.
December 20, 2013
MICHAEL MILI Vs. IFCILIMITED
December 17, 2013
MICOLUBE INDIA LIMITED Vs. RAKESH KUMAR TRADING AS SAURABH INDUSTRIES
May 15, 2013
MICROMAX INFORMATICS LIMITED Vs. TELEFONAKTIEBOLAGET LM ERICSSON
March 12, 2013
MICROSOFT CORPORATION Vs. S.K.DAS
January 24, 2013
MICROSOFT CORPORATION Vs. VISHAL MEHTA
November 7, 2013
MICROSOFT CORPORATION Vs. SANJAY LANGAR
February 5, 2013
MICROSOFT CORPORATION Vs. GANESH WAKODE
February 20, 2013
MICROSOFT CORPORATION Vs. S. SARKAR
February 7, 2013
MICROSOFT CORPORATION (I) PVT. LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 22, 2013
MILK FOOD LTD. Vs. COMMISSIONER VAT
February 4, 2013
MILLENNIUM WIRES (P) LTD Vs. ALLAHABAD BANK
October 25, 2013
MINAR TRAVELS INDIA PVT. LTD Vs. JUPITER LUXURY RESORTS AND SPA
April 5, 2013
MIRACLE INFOWEB PVT. LTD THROUGH ITS DIRECTOR SH. SUMAN BHATTACHARYA Vs. STATE AND ANR.
November 7, 2013
MIRAJUDDIN Vs. SHONKI RAM
December 3, 2013
MIRZA ZAFAR BEGG Vs. JAMIA MILLIA ISLAMIA AND ORS
January 31, 2013
MISRILALL MINES PVT LTD Vs. MMTC LTD
February 12, 2013
MISS UMA PAWAR AND ANR. Vs. MR. NIZAMUDDIN AND ORS.
February 27, 2013
MITTAL EXTRUSION WORKS PRIVATE LIMITED Vs. BIOGENETIC DRUGS PVT LTD
February 12, 2013
MMTC LIMITED Vs. INTERNATIONAL COMMODITIES EXPORT CORPORATION
February 28, 2013
MMTC LIMITED Vs. EMPLOYEES PROVIDENT FUND
February 14, 2013
MMTC LIMITED (INDIA) Vs. ALCARI, SA (SWITZERLAND)
July 31, 2013
MMTC LTD Vs. RAJ RANI GULATI
December 5, 2013
MOBEEN KHAN Vs. OBAID KHAN
July 12, 2013
MODERN FOOD INDUSTRIES (I) LTD. Vs. LALJEE YADAV AND ORS.
January 31, 2013
MODI INFOSOLE PVT LTD Vs. SUKHDEV KAUR
July 25, 2013
MODI RUBBER LTD Vs. RAMESH MALIK
July 4, 2013
MOHAMMAD NAIR Vs. STATE
July 18, 2013
MOHAMMAD NAIR Vs. STATE (N.C.T. OF DELHI)
July 19, 2013
MOHAMMED JAFAR Vs. DELHI DEVELOPMENT AUTHORITY
October 30, 2013
MOHAN KUMAR Vs. GAURAV PRIYA SINGH
July 10, 2013
MOHAN LAL Vs. DELHI ELECTRIC SUPPLY UNDERTAKING
May 7, 2013
MOHAN LAL Vs. STATE THR. CBI
July 29, 2013
MOHAN LAL Vs. BANSI LAL
September 24, 2013
MOHAN LAL Vs. HOTEL MARINA
October 24, 2013
MOHAN LAL Vs. SONA PAINT
May 15, 2013
MOHAN LAL Vs. GAON SABHA, BAKHTAWAR PUR
May 14, 2013
MOHAN MEAKIN LIMITED Vs. A.B. SUGARS LIMITED
October 10, 2013
MOHAN MURTI Vs. DEUTSCHE RANCO GMBH
September 24, 2013
MOHAN SINGH Vs. MAHENDRA SINGH
March 13, 2013
MOHAN SINGH Vs. STATE NCT OF DELHI
April 10, 2013
MOHANLAL BHAL Vs. STATE
July 15, 2013
MOHD AKBAR HUSSAIN @ MOHD QASIM @ HABIB Vs. STATE
May 2, 2013
MOHD AKRAM ALIAS PAPPU AND ANR Vs. BILKISH BEGUM
January 28, 2013
MOHD ARIF Vs. PRAMOD TANWAR
July 19, 2013
MOHD ASLAM Vs. ABDUL WAHID
March 20, 2013
MOHD AYUB ANSARI AND ANR Vs. SHANE ALAM ANSARI
July 12, 2013
MOHD AZHAR Vs. TEBREJ ALAM
December 20, 2013
MOHD DAWOOD Vs. DEPARTMENT OF CUSTOMS
October 11, 2013
MOHD FAROOQ KHAN Vs. ZUBEDA KHATOON
March 22, 2013
MOHD HANIF Vs. STATE
September 18, 2013
MOHD JAMAL @ RANJHA Vs. STATE
May 23, 2013
MOHD SALAUDDIN Vs. STATE GOVT OF NCT OF DELHI
September 30, 2013
MOHD SALEEM Vs. ADARSH KUMAR
October 24, 2013
MOHD SALMAN Vs. KISHAN LAL
September 9, 2013
MOHD WASIM Vs. GABAR SINGH
October 1, 2013
MOHD ZULFIKAR ALI Vs. HAMDARD LABORATORIES (WAKF)
July 3, 2013
MOHD. ABDUL AKRAMUDDIN Vs. KANTI DEVI (DECEASED) AND ORS.
December 20, 2013
MOHD. ASHRAF Vs. STATE OF THE NCT OF DELHI
March 14, 2013
MOHD. ASIF Vs. DELHI WAKF BOARD
November 13, 2013
MOHD. ASLAM & ANR. Vs. K.K. AGGARWAL & ANR.
January 30, 2013
MOHD. AZEEM Vs. JAMIA MILIA ISLAMIA
October 8, 2013
MOHD. BASHI Vs. STATE AND ORS.
November 6, 2013
MOHD. GULFAM Vs. MOHD. KHALIL
April 8, 2013
MOHD. HUSAIN Vs. STATE OF DELHI
March 5, 2013
MOHD. ILYAS Vs. STATE
November 26, 2013
MOHD. IMAM @ IMAMUDDIN Vs. STATE (NCT OF DELHI)
May 23, 2013
MOHD. INAM Vs. SR. DIVISIONAL MANAGER
May 23, 2013
MOHD. IQBAL Vs. STATE
October 4, 2013
MOHD. IQBAL @ MUSTAQ @ FAISAL Vs. STATE
May 6, 2013
MOHD. IRFAN Vs. DIRECTORATE OF REVENUE INTELLIGENCE
November 8, 2013
MOHD. ISLAM Vs. STATE
September 17, 2013
MOHD. KALAM Vs. STATE
November 21, 2013
MOHD. KALLU Vs. STATE
February 21, 2013
MOHD. KHALID ZIA Vs. JAMIA MILLIA ISLAMIA
October 25, 2013
MOHD. MOIN Vs. THE STATE
March 15, 2013
MOHD. MONISH Vs. JAMIA MILLIA ISLAMIA
October 28, 2013
MOHD. MUSTAQ Vs. STATE (NCT OF DELHI)
January 24, 2013
MOHD. NASEEM Vs. URDU ACADEMY, DELHI
July 9, 2013
MOHD. RAHIS KHAN Vs. STATE
November 26, 2013
MOHD. SHAH ALAM Vs. STATE (GOVT. OF NCT OF DELHI)
May 20, 2013
MOHD. SHAHID Vs. STATE NCT OF DELHI
October 11, 2013
MOHD. SHAKIR Vs. STATE
October 22, 2013
MOHD. SHAMIM Vs. STATE THROUGH GOVT. OF NCT OF DELHI
December 20, 2013
MOHD. SHEHZAD @ NANHE Vs. STATE
May 22, 2013
MOHD. SULEMAN Vs. STATE OF DELHI
October 7, 2013
MOHD. YUNUS QURESHI Vs. ZIKRU REHMAN KHAN
August 26, 2013
MOHD. YUSUF Vs. STATE OF NCT OF DELHI
November 27, 2013
MOHD.ISRAR Vs. STATE NCT DELHI
December 2, 2013
MOHD.SALEEM Vs. STATE
August 22, 2013
MOHD.SALEEM Vs. STATE
September 6, 2013
MOHINDER KAUR BAJAJ Vs. DDA
February 19, 2013
MOHINDER KUMAR KHANDELWAL Vs. GULSHAN KUMAR ANAND
November 6, 2013
MOHINDER PAL SINGH Vs. DDA
September 18, 2013
MOHINDER PAL SINGH Vs. SUNIL KUMAR
August 27, 2013
MOHINDER PAL SINGH Vs. STATE
May 30, 2013
MOHINDER PAL SINGH SAHNI Vs. STATE
June 7, 2013
MOHINDER PRATAP Vs. STATE OF NCT OF DELHI
October 9, 2013
MOHINDER SHARMA Vs. STATE
July 29, 2013
MOHINDER SHARMA Vs. STATE
February 21, 2013
MOHINDER SINGH Vs. D.V.B. & ORS.
December 16, 2013
MOHINDER SINGH Vs. UNION OF INDIA
August 26, 2013
MOHINI JHA Vs. JAMAL KHAN
September 17, 2013
MOHIT BANSAL Vs. STATE N.C.T. OF DELHI
October 7, 2013
MOHIT SHARMA Vs. GURU GOVIND SINGH INDRAPRASTHA UNIVERSITY
September 3, 2013
MOHIT STORE Vs. GOVT. OF NCT OF DELHI
September 2, 2013
MOINUDDIN Vs. STATE
September 4, 2013
MON MOHAN KOHLI Vs. NATASHA KOHLI
January 17, 2013
MONIKA & ORS. Vs. GOVT. OF NCT & ANR.
March 21, 2013
MONNALISA S.P.A. Vs. ASHWANI KUMAR CHAWLA
May 13, 2013
MOOL CHAND KHAIRATI RAM HOSPITAL Vs. GEORGE XAVIER
February 19, 2013
MOOL CHAND YADAV Vs. STATE
September 27, 2013
MOOLCHAND KHAIRATI RAM HOSPITAL & AYURVEDIC RESEA Vs. DEPARTMENT OF HEALTH & FAMILY WELFARE, GNCTD AND
December 2, 2013
MOONGIPA SECURITIES LIMITED Vs. ASSISTANT COMMISIONER OF INCOME TAX & WEALTH TAX
November 20, 2013
MOORTI DEVI Vs. PAWAN MEHRA
October 1, 2013
MOR PAL Vs. STATE
February 25, 2013
MOREPEN LABORATORIES LTD Vs. PHAFAG AG
February 28, 2013
MORGAN SECURITIES & CREDITS P. Vs. STATE OF DELHI
September 23, 2013
MORGAN SECURITIES & CREDITS PVT. LTD Vs. B P L LTD
May 31, 2013
MORGAN SECURITIES & CREDITS PVT. LTD Vs. B.K. MODI
March 12, 2013
MOSER BAER INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME-TAX
August 22, 2013
MOSER BAER INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME-TAX
July 17, 2013
MOTI RAM Vs. UNION OF INDIA
May 13, 2013
MOTIAN DEVI LAMBA Vs. CHET RAM GUPTA
April 22, 2013
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February 1, 2013
MPS LIMITED Vs. MRINAL ZALPURI
July 1, 2013
MR. BHANU DUTT Vs. D.D.A.
April 22, 2013
MR. BHUPINDER SINGH NEGI AND ORS. Vs. AIRPORT AUTHORITY OF INDIA AND ANR.
November 12, 2013
MR. MOHD. GHAYASUDDIN KHAN Vs. JAMIA MILLIA ISLAMIA AND ANR.
January 15, 2013
MR. SHANTANU BASU Vs. UOI & ORS.
April 18, 2013
MRS MEENA TEVARY Vs. JUGAL KISHORE RATNU
September 12, 2013
MRS PAVITA BOPARAI Vs. NEERAJ SARAF
May 9, 2013
MRS. GEETA RADHA KRISHNAN AND ORS. Vs. ST. ANTHONYS GIRLS SENIOR SECONDARY SCHOOL AND ORS.
August 7, 2013
MRS. JAHAN ARA AND ANR. Vs. JAMIA MILIA ISLAMIA UNIVERSITY
February 5, 2013
MRS. PUSHAP MALA & ORS. Vs. UOI AND ORS.
November 27, 2013
MRS. RAJESHWARI VIDHYARTHI Vs. VIJAYA BANK
July 30, 2013
MRS. RANJANA SONDHI Vs. STATE OF NCT OF DELHI AND ANR.
December 10, 2013
MRS. S.V. SHARMA Vs. DIRECTOR OF EDUCATION AND ORS.
August 8, 2013
MS CHAIN Vs. UNDER SECRETARY,GOVT. OF INDIA MINISTRY OF FINANCE CENTRAL BOARD OF DIRECT TAXES
April 8, 2013
MS SHASHI GOGIA Vs. STATE
December 13, 2013
MS SHOES EAST LTD Vs. KRISHAN LAL MONGA & CO
October 30, 2013
MS. BHAWARI DEVI Vs. DELHI DEVELOPMENT AUTHORITY
May 7, 2013
MS. PALLAVI MATAI & ORS. Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY & ANR.
September 2, 2013
MS. SHALOO BATRA AND ORS. Vs. HIGH COURT OF DELHI
February 1, 2013
MS. USHA BHANDARI Vs. NEW GREEN FIELD SCHOOL & ORS.
February 20, 2013
MS/ TATA BLUE SCOPE STEEL LTD. Vs. M/S SETHI GOLDEN TRANSPORT CO.
May 17, 2013
MSJ CONSTRUCTION PVT.LTD Vs. DELHI DEVELOPMENT AUTHORITY
March 21, 2013
MST TANA Vs. BADAMO
August 26, 2013
MT VARGHESE Vs. UNION OF INDIA & ORS.
February 27, 2013
MTNL Vs. R.K.GUPTA
March 13, 2013
MUHAMMAD IQBAL Vs. UNION OF INDIA
July 8, 2013
MUHAMMAD JAVED Vs. STATE (NCT OF DELHI)
May 3, 2013
MUKESH Vs. STATE
April 22, 2013
MUKESH Vs. STATE
February 6, 2013
MUKESH Vs. STATE GOVT OF NCT OF DELHI & ANR
October 11, 2013
MUKESH Vs. STATE
December 3, 2013
MUKESH @ JURRA Vs. STATE (GOVT. OF N.C.T. OF DELHI)
May 31, 2013
MUKESH GUPTA Vs. DALJEET SINGH UBEROI
February 21, 2013
MUKESH JHA Vs. UNION OF INDIA
July 11, 2013
MUKESH KAPIL Vs. PARAG P.TRIPATHI
December 10, 2013
MUKESH KAPIL Vs. M/S KANAKDHARA CREDITS PVT. LTD
May 15, 2013
MUKESH KUMAR Vs. STATE GOVT. OF N.C.T. OF DELHI
November 22, 2013
MUKESH KUMAR Vs. EMPLOYEES STATE INSURANCE CORPORATION
March 8, 2013
MUKESH KUMAR YADAV Vs. GOVT.OF NCT OF DELHI
January 7, 2013
MUKESH MOHAN GOEL Vs. ARCHAEOLOGICAL SURVEY OF INDIA
August 7, 2013
MUKESH SHARMA Vs. HARMESH SINGHAL
October 4, 2013
MUKHTIAR SINGH Vs. UNION OF INDIA
April 15, 2013
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October 3, 2013
MULTI SCREEN MEDIA PVT. LTD Vs. VIDYA DHAR
February 28, 2013
MUMTAZ Vs. STATE (GOVT. OF NCT OF DELHI)
May 22, 2013
MUMTAZ PARVEEN Vs. STATE
January 28, 2013
MUNIB KUMAR Vs. STATE
July 5, 2013
MUNICIPAL CORP OF DELHI Vs. ADDITIONAL COMMISSIONER
March 15, 2013
MUNICIPAL CORPORATION OF DELHI Vs. ASHISH PUNWANI
May 20, 2013
MUNICIPAL CORPORATION OF DELHI Vs. SANATAN DHARAM SABHA, SHAHDARA
July 30, 2013
MUNICIPAL CORPORATION OF DELHI Vs. AMARJIT KAUR
September 27, 2013
MUNICIPAL CORPORATION OF DELHI Vs. LAL CHAND
September 17, 2013
MUNICIPAL CORPORATION OF DELHI Vs. BALJEET SINGH & ORS.
April 26, 2013
MUNICIPAL CORPORATION OF DELHI Vs. RAJ KUMAR
May 14, 2013
MUNNA KHAN Vs. STATE NCT OF DELHI
January 15, 2013
MUNNA LAL SAINI Vs. SANJAY GULATI
September 5, 2013
MUNNAWAR HASAN Vs. STATE OF NCT
April 30, 2013
MUNNILAL PRASAD Vs. UNION OF INDIA AND ORS
November 6, 2013
MUNNU KHAN Vs. STATE
May 7, 2013
MUQEEM Vs. STATE
July 24, 2013
MURLI PROJECTS PVT LTD Vs. SHREE NAURANG GODAVARI ENTERTAINMENT LTD
May 13, 2013
MUSA SINGH Vs. STATE
July 8, 2013
MUSHTAQ AHMED WANI @ NAZEER Vs. STATE
March 22, 2013
MUSLIM WELFARE ORGANISATION Vs. DELHI WAKF BOARD AND ANR
March 20, 2013
MUSTAFA @ KALA BABA Vs. STATE
December 11, 2013
MUSTAFA USMAN LANDGE Vs. UOI
February 13, 2013
MUSTAQ Vs. STATE (NCT OF DELHI)
July 11, 2013
MVF 3 APS & ORS. Vs. M. SIVASAMY AND ORS.
April 2, 2013
MYSORE LAMPS WORKS LTD Vs. GIRISH KUMAR JAIN
January 11, 2013
N K SAXENA & ORS Vs. GOVT OF DELHI & ORS
April 12, 2013
N R DOGRA Vs. UNION OF INDIA AND ORS
April 10, 2013
N. DEV DASS SINGHA Vs. STATE
September 20, 2013
N.B.C. CORPORATION LTD. Vs. COMMISSIONER OF SERVICE TAX
October 30, 2013
N.C. CABLES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI-I
July 9, 2013
N.C. CHATURVEDI Vs. BANK OF INDIA
July 3, 2013
N.C.BANSAL Vs. BOARD OF DISCIPLINE OF ICAI
November 28, 2013
N.C.JAIN Vs. AIR INDIA LTD
November 26, 2013
N.D.M.C. Vs. ANIL KUMAR KHANNA
February 8, 2013
N.D.P.L Vs. BHASIN MOTORS PVT. LTD.
December 21, 2013
N.D.P.L Vs. BHASIN MOTORS PVT. LTD
January 21, 2013
N.K.SHARMA Vs. ALL INDIA HANDLOOM FABRICS MARKETING CO-OP. SOCIETY LTD
October 4, 2013
N.RAMACHANDRAN Vs. UNION OF INDIA
August 14, 2013
N.S. ATWAL Vs. JINDAL STEEL AND POWER LTD.
September 27, 2013
N.V. AYYAR Vs. UOI
February 7, 2013
NADEEM Vs. STATE OF NCT
March 15, 2013
NAEEM KHAN @ GUDDU Vs. STATE
October 7, 2013
NAEEMUDDIN Vs. BABITA RANI
October 23, 2013
NAGALAND INDUSTRIAL RAW MATERIALS & SUPPLY CORPORATION LIMITED Vs. UNION OF INDIA
November 8, 2013
NAGALAND INDUSTRIAL RAW MATERIALS & SUPPLY CORPORATION LTD Vs. UOI
March 6, 2013
NAGENDRA UPADHYAY Vs. GOVT OF NCT OF DELHI
January 22, 2013
NAGESH KUMAR Vs. NAGESH HOSIERY EXPORTS LTD
March 5, 2013
NAIB SUB ANIL & ORS. Vs. UNION OF INDIA & ORS.
November 29, 2013
NAIK MANIKANDAN R Vs. UNION OF INDIA
December 12, 2013
NAIK SH. S.L. MAURIYA Vs. CHAIRMAN, GANDHI SAMITI & DARSHAN SAMITI AND ANR.
April 23, 2013
NAJAN-UR-REHMAN CHAWLA Vs. SHASHI BALA JAIN
May 10, 2013
NAJMA Vs. RIZWAN @ HASSAN
September 20, 2013
NAMRATA SINGH Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCE
February 6, 2013
NANAK Vs. STATE
September 9, 2013
NANAK CHAND Vs. UOI
July 18, 2013
NANAK CHAND Vs. DDA
December 17, 2013
NANAK CHAND Vs. STATE
May 1, 2013
NANAK CHAND JAIN & ANR Vs. HARISH CHANDER SABHARWAL
April 9, 2013
NAND KISHORE Vs. UNION OF INDIA AND ANR
May 14, 2013
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October 24, 2013
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September 11, 2013
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May 3, 2013
NAND KISHORE SHARMA Vs. DELHI SOCIETY FOR PREVENTION OF CRUELTY TO ANIMALS
July 22, 2013
NAND LAL Vs. RITA GAURI & ORS.
November 18, 2013
NANDHINI M K Vs. SANJAY SRIVASTAVA SECRETARY MEDICAL COUNCIL OF I
November 28, 2013
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December 12, 2013
NANHI & ORS. Vs. UNITED INDIA INSURANCE CO. LTD. & ORS.
December 13, 2013
NANKU YADAV Vs. STATE
July 2, 2013
NARAIN DUTT SHARMA Vs. GOVT. OF N.C.T. OF DELHI
February 7, 2013
NARAIN DUTT SHARMA & ORS. Vs. GOVT. OF N.C.T. OF DELHI & ORS.
April 7, 2013
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September 18, 2013
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September 3, 2013
NARAYAN SINGH Vs. SANJEEV KUMAR
February 22, 2013
NARAYANA BALA BHARATHI Vs. VISHAL GAGAN
October 22, 2013
NARCOTICS CONTROL BUREAU Vs. SAJESH SHARMA
March 20, 2013
NARCOTICS CONTROL BUREAU Vs. KULWANT SINGH
May 23, 2013
NARCOTICS CONTROL BUREAU Vs. RAMESH KUMAR
May 29, 2013
NARCOTICS CONTROL BUREAU Vs. GURNAM SINGH
September 27, 2013
NARENDAR SINGH Vs. INDIAN INSTITUTE OF ARCHITECTS
November 28, 2013
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January 8, 2013
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February 15, 2013
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September 2, 2013
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September 4, 2013
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December 19, 2013
NARENDER SINGH Vs. UNION OF INDIA
July 31, 2013
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April 23, 2013
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July 8, 2013
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July 9, 2013
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April 3, 2013
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November 29, 2013
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February 12, 2013
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November 25, 2013
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February 11, 2013
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July 31, 2013
NARENDRA KUMAR PARWANDA Vs. UNION OF INDIA
August 29, 2013
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July 1, 2013
NARESH Vs. BEERO
February 1, 2013
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May 20, 2013
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July 22, 2013
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September 18, 2013
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July 9, 2013
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May 2, 2013
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July 10, 2013
NARESH KUMAR Vs. STATE
September 4, 2013
NARESH KUMAR Vs. STATE
November 25, 2013
NARESH KUMAR Vs. STATE
December 9, 2013
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February 12, 2013
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May 2, 2013
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July 3, 2013
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September 25, 2013
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February 15, 2013
NAROLA Vs. IFFCO TOKIO INS.
August 1, 2013
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January 31, 2013
NARVIR SINGH Vs. UNION OF INDIA
February 25, 2013
NASEEM BEGUM Vs. SHAFI MOHD.
September 17, 2013
NASEEMA BEGUM Vs. MOHD JAVED
August 29, 2013
NASIM Vs. STATE (GOVT. OF NCT OF DELHI)
September 13, 2013
NASREEN SIMON Vs. GHULAM RASOOL SIMON
July 8, 2013
NATASHA KOHLI Vs. MAN MOHAN KOHLI
February 25, 2013
NATASHA SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
April 8, 2013
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November 28, 2013
NATHU Vs. UOI
May 2, 2013
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July 11, 2013
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April 8, 2013
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July 1, 2013
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April 22, 2013
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October 11, 2013
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January 10, 2013
P V SUBRAHMANYAM Vs. OIL & NATURAL GAS CORPORATION LTD & ANR
May 16, 2013
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September 23, 2013
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January 24, 2013
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April 15, 2013
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April 10, 2013
P.K. SHARMA Vs. MUNICIPAL CORPORATION OF DELHI
March 4, 2013
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August 2, 2013
P.K.KATARIA Vs. CHAIRMAN
September 26, 2013
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January 15, 2013
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May 31, 2013
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September 24, 2013
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July 18, 2013
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November 11, 2013
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September 3, 2013
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December 2, 2013
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July 2, 2013
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August 26, 2013
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March 4, 2013
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January 30, 2013
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August 1, 2013
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May 16, 2013
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April 30, 2013
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February 20, 2013
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September 27, 2013
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October 10, 2013
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February 15, 2013
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July 25, 2013
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April 3, 2013
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May 17, 2013
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May 22, 2013
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November 19, 2013
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July 11, 2013
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July 18, 2013
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July 29, 2013
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August 12, 2013
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April 2, 2013
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August 26, 2013
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August 14, 2013
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July 8, 2013
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April 29, 2013
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July 2, 2013
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April 10, 2013
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November 6, 2013
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August 22, 2013
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May 20, 2013
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November 28, 2013
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September 17, 2013
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December 5, 2013
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January 22, 2013
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July 1, 2013
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July 9, 2013
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July 8, 2013
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April 22, 2013
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September 27, 2013
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September 24, 2013
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January 29, 2013
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December 19, 2013
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December 2, 2013
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April 29, 2013
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November 20, 2013
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March 21, 2013
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November 8, 2013
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July 8, 2013
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October 24, 2013
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September 30, 2013
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July 3, 2013
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September 30, 2013
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September 30, 2013
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April 10, 2013
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February 8, 2013
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August 8, 2013
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March 6, 2013
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September 20, 2013
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February 5, 2013
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September 20, 2013
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November 25, 2013
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March 13, 2013
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December 17, 2013
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April 8, 2013
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September 18, 2013
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July 18, 2013
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July 10, 2013
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May 20, 2013
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July 29, 2013
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December 16, 2013
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November 26, 2013
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July 31, 2013
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September 27, 2013
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March 20, 2013
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April 9, 2013
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August 14, 2013
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November 21, 2013
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October 8, 2013
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November 29, 2013
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RABINDRA NATH TRIPATHY Vs. UNION OF INDIA & ORS
February 11, 2013
RADHA @ SILTHA YADAV & ANR. Vs. STATE & ORS.
April 22, 2013
RADHA NIRMAL Vs. DISTRICT APPROPRIATE AUTHORITY
January 21, 2013
RADHEY EDUCATION PVT. LTD. Vs. INTERNATIONAL INSTITUTE OF PLANNING AND MANAGEMENT PVT. LTD. (NOW KNOWN AS CENTER FOR VOCATIONAL AND ENTREPRENEURSHIP STUDIES)
November 13, 2013
RADHEY LAL Vs. STATE OF HARYANA AND ORS.
April 11, 2013
RADHEY SHARMA Vs. DTC
May 9, 2013
RADHEY SHYAM Vs. THE UNION OF INDIA & ANR.
July 31, 2013
RADHEY SHYAM Vs. STATE NCT OF DELHI
March 22, 2013
RADHEY SHYAM Vs. UNION OF INDIA
July 10, 2013
RADHEY SHYAM Vs. STATE
November 6, 2013
RADHEY SHYAM Vs. NDMC
April 1, 2013
RADHIKA DEI Vs. UOI
August 21, 2013
RADICAL BUILDERS PVT LTD Vs. PHARMACEUTICAL EMPLOYEES CO OPERATIVE GROUP HOUSING SOCIETY LTD
December 16, 2013
RAEES-UZ-ZAMA Vs. STATE NCT OF DELHI
May 3, 2013
RAFIQ Vs. STATE (N C T OF DELHI)
December 16, 2013
RAGHBIR SINGH Vs. UNION OF INDIA
May 8, 2013
RAGHUBIR DHAWAN Vs. DELHI DEVELOPMENT AUTHORITY
August 23, 2013
RAGHUBIR KUMAR DHAWAN Vs. M/S SWIFT MOTORS (P) LTD
November 19, 2013
RAGHUBIR SARAN CHARITABLE TRUST Vs. PUMA SPORTS INDIA PVT.LTD
May 15, 2013
RAGHUBIR SINGH Vs. KULDEEP & ORS
April 8, 2013
RAGHUBIR SINGH Vs. STATE OF DELHI
May 1, 2013
RAGHUBIR SINGH & ORS. Vs. MAUJI RAM & ORS.
April 12, 2013
RAGHUBIRI DEVI Vs. STATE
November 25, 2013
RAGHUNANDAN PRASAD Vs. STATE
January 14, 2013
RAGHUNATH RAI AND ANR. Vs. SHRI JAGESHWAR PARSHAD SHARMA
May 10, 2013
RAGUBHIR SARAN CHARITABLE TRUST Vs. STANDARD CHARTERED GRINDLAYS BANK
April 29, 2013
RAHISUDDIN Vs. STATE
January 3, 2013
RAHISUDDIN Vs. STATE
September 20, 2013
RAHMATULLAH Vs. STATE
November 25, 2013
RAHUL Vs. GOVT. OF NCT OF DELHI
July 12, 2013
RAHUL Vs. ALLIED REALITY PRIVATE LTD AND ORS
April 30, 2013
RAHUL CARGO PRIVATE LTD Vs. PRESIDENT CONSULTANT
May 17, 2013
RAHUL CHADHA Vs. SUMMER FIELD SCHOOL
April 10, 2013
RAHUL CHAUHAN Vs. POONAM
February 18, 2013
RAHUL GUPTA Vs. PRATAP SINGH
November 26, 2013
RAHUL GUPTA Vs. ASHOK BISWAL
January 7, 2013
RAHUL JAIN Vs. UNION OF INDIA & ORS.
March 13, 2013
RAHUL KUMAR RAMAN BHAI CHOUDHARY Vs. STATE (NCT OF DELHI)
August 30, 2013
RAHUL KUMAR SACHAN Vs. UNION OF INDIA
September 23, 2013
RAHUL MEHRA Vs. UNION OF INDIA
December 19, 2013
RAHUL SHRIVASTAVA Vs. UNIVERSITY GRANT COMMISSION
October 23, 2013
RAHUL VERMA Vs. STATE
February 5, 2013
RAHUL YADAV Vs. GOVT OF NCT
December 2, 2013
RAI SINGH DAHIYA Vs. N.D.P.L. AND ANR.
March 8, 2013
RAINBOW ELECTRIC SUPPLY CO Vs. NORTH DELHI POWER LTD & ANR
March 11, 2013
RAIPUR INSTITUTE OF MEDICAL SCIENCES Vs. UNION OF INDIA
December 20, 2013
RAJ BALLABH Vs. STATE (GNCT) DELHI
July 24, 2013
RAJ CYLINDER AND CONTAINERS PVT LTD Vs. HINDUSTAN GENERAL INDUSTRIES
September 18, 2013
RAJ GOPAL SAXENA Vs. NISHA GOPAL SAXENA
October 23, 2013
RAJ KISHORE Vs. DELHI DEVELOPMENT AUTHORITY
July 9, 2013
RAJ KISHORE Vs. STATE
May 6, 2013
RAJ KUMAR Vs. GOVT.OF NCT OF DELHI
September 11, 2013
RAJ KUMAR Vs. STATE OF DELHI
October 3, 2013
RAJ KUMAR Vs. STATE OF THE NCT OF DELHI
August 14, 2013
RAJ KUMAR Vs. GENERAL MANAGER
April 29, 2013
RAJ KUMAR Vs. GOVT. OF NCT OF DELHI
May 14, 2013
RAJ KUMAR Vs. STATE
October 8, 2013
RAJ KUMAR Vs. STATE NCT OF DELHI
September 9, 2013
RAJ KUMAR Vs. STATE OF NCT OF DELHI
February 25, 2013
RAJ KUMAR Vs. STATE
March 8, 2013
RAJ KUMAR @ RAJU Vs. STATE
July 12, 2013
RAJ KUMAR HEM SINGH Vs. UNION OF INDIA
August 7, 2013
RAJ KUMAR JHA Vs. UNIVERSITY OF DELHI
September 2, 2013
RAJ KUMAR JHA Vs. UNION OF INDIA
August 23, 2013
RAJ KUMAR JHA Vs. UNION OF INDIA
April 22, 2013
RAJ KUMAR KHANNA Vs. PARDUMAN SINGH
October 4, 2013
RAJ KUMAR MEHTA Vs. STATE
September 18, 2013
RAJ KUMAR NIRALA Vs. UOI
January 10, 2013
RAJ KUMAR SAINI Vs. DDA AND ANR.
April 18, 2013
RAJ KUMAR SARAF, PROPRIETOR M/S. BINDAL FOOD PRODUCTS Vs. M/S. VAIDYA NANDRAM GIGRAJ CHAMARIA
July 19, 2013
RAJ NARAIN Vs. HBN HOUSING FINANCE LTD
September 25, 2013
RAJ PAL Vs. STATE (N.C.T. OF DELHI)
March 15, 2013
RAJ PAL KAUR Vs. PAWAN GIR
October 30, 2013
RAJ RANI Vs. SARDAR MOHINDER SINGH & ANR.
January 11, 2013
RAJ RANI Vs. SUBODH KUMAR
August 7, 2013
RAJ RANI VERMA Vs. BRAHM SINGH AND ORS.
November 20, 2013
RAJ SINGH @ RAJU & ORS. Vs. THE STATE NCT OF DELHI
November 26, 2013
RAJ SINGH RATHEE Vs. CHAIRMAN DVB PENSION
September 18, 2013
RAJA BABU SINGH Vs. VANDANA TOMAR SINGH
February 13, 2013
RAJA RAM Vs. UNION OF INDIA
March 4, 2013
RAJA RAM Vs. STATE
May 28, 2013
RAJAN SHARMA Vs. UNION OF INDIA
August 23, 2013
RAJAN SHARMA Vs. UNION OF INDIA
March 4, 2013
RAJAPRAKASH P Vs. UNION OF INDIA AND ORS
November 12, 2013
RAJAT KHANNA Vs. R P KHANNA
March 20, 2013
RAJAT KUMAR GOYAL Vs. COMMISSIONER OF POLICE
October 8, 2013
RAJBAL SINGH RATHI Vs. DDA
April 25, 2013
RAJBARDHAN SINGH RAJPOOT Vs. UNION OF INDIA
December 18, 2013
RAJBIR Vs. STATE
December 20, 2013
RAJBIR Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE
October 25, 2013
RAJBIR KHATRI Vs. GOVT. OF NCT OF DELHI
February 21, 2013
RAJBIR SINGH Vs. D.T.C.
May 28, 2013
RAJBIR SINGH Vs. B.S.F. & ANR.
November 18, 2013
RAJBIR SINGH Vs. RAJEEV VERMA
September 11, 2013
RAJDEEP SARDESAI AND ORS. Vs. STATE GOVT. OF NCT OF DELHI AND ORS.
December 12, 2013
RAJDHANI PARK KALYAN Vs. FINANCIAL COMMISSIONER
February 26, 2013
RAJDHAR JHA Vs. UOI
March 13, 2013
RAJE LAL PERMESHWARI DASS Vs. SHASHI SHARMA
October 21, 2013
RAJEEV Vs. COMMISSIONER OF POLICE
October 11, 2013
RAJEEV BHALLA Vs. STATE
March 1, 2013
RAJEEV BHATNAGAR Vs. UNION OF INDIA
October 23, 2013
RAJEEV DHAWAN Vs. CPIO MARD THE RTI CELL PUNJAB NATIONAL BANK
April 16, 2013
RAJEEV GOYAL AND OTHERS Vs. SANJEEV GOYAL AND OTHERS
July 22, 2013
RAJEEV KHURANA Vs. PRINCIPAL, SARASWATI BAL MANDIR
August 26, 2013
RAJEEV KUMAR Vs. STATE (NCT OF DELHI)
May 16, 2013
RAJEEV KUMAR Vs. DELHI POLICE
January 16, 2013
RAJEEV KUMAR GARG Vs. BSES RAJDHANI POWER LIMITED
March 20, 2013
RAJENDER @ RAJENDER KUMAR Vs. RAJ BALA
December 16, 2013
RAJENDER BHARDWAJ Vs. GOVT.OF NCT OF DELHI
May 2, 2013
RAJENDER GAUTAM Vs. PARMANAND SHARMA
October 1, 2013
RAJENDER KUMAR Vs. SHARDA
July 4, 2013
RAJENDER KUMAR DIXIT Vs. MANAGEMENT OF HINDUSTAN TIMES LTD
November 27, 2013
RAJENDER KUMAR SHARMA Vs. MOTI RAM AND ANR.
August 22, 2013
RAJENDER KUMAR SHARMA & ANR. Vs. ASHWANI GOYAL & ANR.
April 5, 2013
RAJENDER PRASAD Vs. NATIONAL HUMAN RIGHTS COMMISSION
April 23, 2013
RAJENDER PRASAD SURINDER KUMAR Vs. ASSISTANCE COMMISSIONER FOOD & SUPPLIES
December 17, 2013
RAJENDER SINGH Vs. UOI
December 3, 2013
RAJENDER SINGH Vs. GOVT OF NCT OF DELHI & ORS
January 15, 2013
RAJENDER SINGH Vs. UNION OF INDIA
May 22, 2013
RAJENDER SINGH Vs. UNION OF INDIA
April 25, 2013
RAJENDER SINGH Vs. STATE GOVT. OF N.C.T. OF DELHI
April 3, 2013
RAJENDER SINGH DABAS Vs. RAMJANO
August 5, 2013
RAJENDER SINGH DAGAR Vs. STATE NCT OF DELHI
April 8, 2013
RAJENDER YADAV Vs. GOVT. OF NCT OF DELHI
July 26, 2013
RAJENDER YADAV Vs. STATE
August 13, 2013
RAJENDER YADAV Vs. STATE OF NCT OF DELHI
March 7, 2013
RAJENDRA KUMAR GUPTA Vs. GOVT. OF NCT OF DELHI
November 20, 2013
RAJENDRA NATH CHOPRA Vs. STATE
April 3, 2013
RAJENDRA SINGH AND ORS Vs. UNIVERSITY OF DELHI AND ORS
April 9, 2013
RAJENDRA WANCHOO Vs. STATE TRADING CORPORATION OF INDIA LTD
August 13, 2013
RAJESH Vs. STATE
December 5, 2013
RAJESH Vs. STATE OF DELHI
February 20, 2013
RAJESH @ DAI Vs. STATE
February 12, 2013
RAJESH @ JANGALI Vs. STATE
November 12, 2013
RAJESH @ KALIA Vs. THE STATE
August 14, 2013
RAJESH @ KARAMBIR Vs. STATE OF NCT OF DELHI
March 20, 2013
RAJESH @ RAJU Vs. STATE (NCT OF DELHI)
July 9, 2013
RAJESH ANAND Vs. INDUSTRIAL DEVELOPMENT BANK OF INDIA LTD
August 26, 2013
RAJESH BABU Vs. MINISTRY OF INFORMATION AND BROADCASTING
April 9, 2013
RAJESH DEVI Vs. UNION OF INDIA
September 12, 2013
RAJESH DUBEY Vs. STATE
September 13, 2013
RAJESH GOUHARI & ANR. Vs. N.S. PADMANABHAN & ANR.
January 28, 2013
RAJESH GUPTA Vs. CENTRAL BANK OF INDIA
December 13, 2013
RAJESH GUPTA Vs. STATE
September 11, 2013
RAJESH GUPTA Vs. HARISH GUPTA
September 10, 2013
RAJESH KHANEJA Vs. RITA KHANEJA
October 7, 2013
RAJESH KHANNA Vs. D.D.A.
May 20, 2013
RAJESH KUMAR Vs. STATE BANK OF INDIA THROUGH THE CHAIRMAN
September 3, 2013
RAJESH KUMAR Vs. UOI
April 23, 2013
RAJESH KUMAR Vs. SUDERSHAN BHALLA
October 22, 2013
RAJESH KUMAR Vs. STATE
March 21, 2013
RAJESH KUMAR Vs. SHANTA VASHISHT
October 8, 2013
RAJESH KUMAR Vs. GENERAL DIRECTOR
February 18, 2013
RAJESH KUMAR & ORS Vs. HONORARY JOINT SECRETARY, AFWWA & ANR
April 2, 2013
RAJESH KUMAR GUPTA Vs. PRATAP BUILDERS & CONTRACTORS (P) LTD AND ANR
July 30, 2013
RAJESH KUMAR GUPTA Vs. SONIA BALA JAIN
September 25, 2013
RAJESH KUMAR NAGPAL Vs. SILVER GRAND SERVICES
September 30, 2013
RAJESH KUMAR SAXENA Vs. DDA
April 30, 2013
RAJESH KUMAR SHARMA Vs. GOVT. OF NCT OF DELHI
July 4, 2013
RAJESH KUMAR TYAGI @ CHOTU Vs. STATE (GOVT. OF NCT)
May 29, 2013
RAJESH KUMAR VERMA Vs. HIGH COURT OF DELHI THROUGH REGISTRAR GENERAL
January 28, 2013
RAJESH MATHEWS Vs. DIRECTOR OF EDUCATION
October 7, 2013
RAJESH RATHI Vs. GOLDEN RATHI STAR INDUSTRIES LTD
September 13, 2013
RAJESH SINGH Vs. UNION OF INDIA
May 20, 2013
RAJESH TIWARI Vs. UNION OF INDIA & ORS
September 10, 2013
RAJINDER KUMAR Vs. DTC
September 9, 2013
RAJINDER KUMAR Vs. PUNJAB NATIONAL BANK
January 8, 2013
RAJINDER KUMAR Vs. KRISHNA KUMARI
April 26, 2013
RAJINDER KUMAR GUPTA Vs. BRIG(RETD.) S.S. PATWAL
October 30, 2013
RAJINDER PAL SINGH BHATIA Vs. GURBACHAN SINGH AND OTHERS
February 27, 2013
RAJINDER PAL SINGH BHATIA Vs. SHRI GURBACHAN SINGH
May 17, 2013
RAJINDER PRASAD GUTA Vs. GNCT
October 1, 2013
RAJINDER SAINI Vs. DELHI DEVELOPMENT AUTHORITY
May 24, 2013
RAJINDER SINGH Vs. DDA
September 30, 2013
RAJINDER SINGH MEHTA Vs. STATE
July 2, 2013
RAJIV (JOLLY) KHOSLA Vs. UNION OF INDIA AND ORS
April 10, 2013
RAJIV @ DIWANJI Vs. STATE NCT OF DELHI
February 18, 2013
RAJIV GUPTA Vs. DELHI DEVELOPMENT AUTHORITY
August 23, 2013
RAJIV JOSHI Vs. R.B. SINGH
October 21, 2013
RAJIV KAPOOR Vs. NOVELL CONSTRUCTIONS
February 12, 2013
RAJIV KHOSLA Vs. DELHI HIGH COURT BAR ASSOCIATION & OTHERS
December 3, 2013
RAJIV KHOSLA Vs. DELHI HIGH COURT BAR ASSOCIATION
November 13, 2013
RAJIV KUMAR Vs. SHIVAJI COLLEGE & ORS
March 21, 2013
RAJIV KUMAR DAMANI Vs. M.M.T.C. LTD
December 16, 2013
RAJIV LOCHAN Vs. BSES RAJDHANI POWER LIMITED
July 22, 2013
RAJIV MAHENDRU Vs. CHIRMAN MD I.R.C.C.
February 27, 2013
RAJIV MAIRA Vs. M/S APEX APARTMENTS PVT LTD
November 18, 2013
RAJIV OHRI Vs. ANIL AGGARWAL
August 19, 2013
RAJIV TIBREWAL Vs. DYNAMIC CONTINENTAL PVT. LTD
July 11, 2013
RAJIV VAID Vs. GOVT OF NCT OF DELHI
March 21, 2013
RAJKUMAR @ BABLOO Vs. STATE
September 6, 2013
RAJNEESH SHARMA Vs. COMMISSIONER OF CUSTOMS
July 8, 2013
RAJNI AGARWAL Vs. UNION OF INDIA
September 24, 2013
RAJNI AGARWAL Vs. UOI
July 8, 2013
RAJNI MANCHANDA Vs. P.O. LABOUR COURT
September 4, 2013
RAJNIKANTH UPADHYAYA Vs. DIRECTORATE OF EDUCATION
April 3, 2013
RAJPAL Vs. NEW INDIA ASSURANCE CO. LTD.
September 17, 2013
RAJPAL Vs. D.D.A
April 30, 2013
RAJPAL SINGH Vs. UOI AND ORS
April 22, 2013
RAJU Vs. STATE
October 11, 2013
RAJU Vs. INDIAN AIRLINES
November 20, 2013
RAJU JAMADAR Vs. STATE
July 22, 2013
RAJU JAMADAR Vs. STATE
July 23, 2013
RAJU KAPOOR Vs. MANGT. OF M/S JANATA COOP. BANK
July 1, 2013
RAJWINDER KAUR Vs. SCHOOL MANAGEMENT OF GYAN DEVI SALWAN PUBLIC SCHOOL
September 11, 2013
RAJYAVARDHAN SINGH RATHORE Vs. NATIONAL RIFLE ASSOCIATION OF INDIA
April 22, 2013
RAKESH Vs. STATE NCT OF DELHI
September 10, 2013
RAKESH Vs. STATE (NCT OF DELHI)
January 4, 2013
RAKESH @ BENGALI Vs. STATE (GOVT. OF NCT) DELHI
August 26, 2013
RAKESH @ COMMANDO Vs. STATE
August 30, 2013
RAKESH ALIAS RAKU Vs. STATE
February 22, 2013
RAKESH BEHARI, IAS Vs. UNION OF INDIA
May 23, 2013
RAKESH BHATNAGAR Vs. CENTRAL BUREAU OF INVESTIGATION
July 29, 2013
RAKESH JAIN Vs. SURESH KUMAR KOHLI
December 5, 2013
RAKESH K.CHAUDHARY Vs. N.D.M.C.
July 17, 2013
RAKESH KUMAR Vs. STATE
September 5, 2013
RAKESH KUMAR Vs. KALAWATI
December 10, 2013
RAKESH KUMAR Vs. GOVT. OF NCT
May 6, 2013
RAKESH KUMAR Vs. DELHI TRANSPORT CORPORATION REPRESENTED
January 14, 2013
RAKESH KUMAR Vs. UNION OF INDIA
October 11, 2013
RAKESH KUMAR AGARWAL Vs. BANSAL COMMODITIES
September 10, 2013
RAKESH KUMAR GUPTA Vs. KHUSHI RAM BIHARI LAL LTD
March 8, 2013
RAKESH KUMAR SINGH Vs. UNION OF INDIA
January 30, 2013
RAKESH KUMAR SORIOB AND ORS. Vs. INDIAN AIR LINES AND ANOTHER
February 4, 2013
RAKESH KUMAR YADAV Vs. GOVT. OF N.C.T. OF DELHI
March 12, 2013
RAKESH MUNI TYAGI Vs. DTC
July 1, 2013
RAKESH PANDITA Vs. LIC
March 18, 2013
RAKESH SAINI Vs. U.O.I
August 6, 2013
RAKESH SHUKLA Vs. STATE
October 7, 2013
RAKESH VERMA Vs. GOVERNMENT OF NCT AND ANR.
February 5, 2013
RAKEYSH OMPRAKASH MEHRA Vs. GOVT OF NCT OF DELHI
January 2, 2013
RAKHI MANDAL Vs. STATE
May 31, 2013
RAKHI PANCHAL Vs. STATE
May 22, 2013
RALSON CASTING LIMITED Vs. NEW GLOBE LOGISTIK PVT.LTD
September 17, 2013
RALSON INDUSTRIES LTD Vs. ADHUNIK TRANSPORT ORGANISATION LTD
January 4, 2013
RAM AVTAR Vs. KRISHAN PAL
February 26, 2013
RAM AVTAR Vs. PREM KUMAR
October 25, 2013
RAM AVTAR Vs. DAMODER DASS
July 17, 2013
RAM AVTAR BAIRWA Vs. SUNITA DEVI @ SANTRA
February 26, 2013
RAM AVTAR YADAV Vs. DIRECTORATE OF EDUCATION AND ANR
February 19, 2013
RAM AWTAR MANDA Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
July 3, 2013
RAM BABU Vs. STATE
April 23, 2013
RAM BACHAN Vs. MAHAVIR PARSHAD SHARMA
March 7, 2013
RAM BAI Vs. RITESH JAIN
March 20, 2013
RAM CHANDER Vs. STATE
April 9, 2013
RAM CHANDER Vs. UOI
January 24, 2013
RAM CHANDER AND ORS. Vs. UNION OF INDIA AND ORS.
July 24, 2013
RAM COLLEGE OF COMMERCE Vs. UNION OF INDIA
October 5, 2013
RAM DARASH AND ORS. Vs. MAHESH KUMAR MANDAL
February 14, 2013
RAM DASS Vs. STATE
April 8, 2013
RAM DHAWAN @ RAMDEV Vs. STATE
September 17, 2013
RAM GOPAL Vs. STATE (NCT, DELHI)
March 6, 2013
RAM GOPAL KULATHIA Vs. MANOJ KUMAR ETC
December 18, 2013
RAM KARAN DECD Vs. UNION OF INDIA
May 10, 2013
RAM KHILAWAN Vs. DELHI VIDYUT BOARD
May 8, 2013
RAM KHILAWAN Vs. DELHI VIDYUT BOARD
September 4, 2013
RAM KISHAN Vs. UNION OF INDIA
March 4, 2013
RAM KISHAN AND SONS Vs. MOHD HAROON JAPANWALA AND ORS
April 2, 2013
RAM KISHAN GUPTA Vs. UNION OF INDIA
April 11, 2013
RAM KISHAN SHARMA Vs. DELHI DEVELOPMENT AUTHORITY
November 18, 2013
RAM KISHORE SHARMA Vs. STATE
March 7, 2013
RAM KISHORE VASHISHT Vs. FOOD CORPORATION OF INDIA
May 21, 2013
RAM KOHLI Vs. INDRAMA INVESTMENT PVT LTD
May 16, 2013
RAM KUMAR Vs. S.K. GULATI
September 16, 2013
RAM KUMAR Vs. STATE
October 11, 2013
RAM KUMAR @ BHANGAR Vs. STATE
October 9, 2013
RAM KUMAR GUPTA Vs. STATE
March 21, 2013
RAM LAKHAN SINGH Vs. D.D.A.
May 13, 2013
RAM LAKHAN SINGH Vs. UOI
December 2, 2013
RAM LAL Vs. STATE
April 26, 2013
RAM MAHESH YADAV Vs. STATE
December 2, 2013
RAM NARAYAN SHARMA @ LILOO Vs. STATE (GNCT) DELHI
August 7, 2013
RAM NARESH Vs. FCI AND ORS.
November 6, 2013
RAM NARESH PANDEY Vs. STATE
July 22, 2013
RAM NARESH TYAGI Vs. ELECTION COMMISSION OF INDIA
October 31, 2013
RAM NATH MADAN Vs. PROMILA CHOPRA
September 17, 2013
RAM NIWAS Vs. MUNICIPAL CORPORATION OF DELHI
February 13, 2013
RAM NIWAS Vs. DELHI TRANSPORT CORPORATION
February 1, 2013
RAM NIWAS Vs. STATE
September 27, 2013
RAM NIWAS DAGAR Vs. KRISHAN KUMAR
December 19, 2013
RAM PARSHAD Vs. STATE (GOVT. OF NCT OF DELHI)
November 12, 2013
RAM PRAKASH Vs. SECRETARY
April 29, 2013
RAM PYARE Vs. UNION OF INDIA AND ORS
April 29, 2013
RAM SARUP @ NATHAN RAM Vs. KOKILA DEVI & ORS
March 6, 2013
RAM SEWAK GUPTA Vs. SUKHVIR SINGH
December 6, 2013
RAM SINGH Vs. STATE OF NCT OF DELHI
March 7, 2013
RAM SINGHASAN Vs. UNION OF INDIA
April 11, 2013
RAM SNEHI DASS Vs. STATE (GOVT. OF NCT) OF DELHI
January 17, 2013
RAM SUNDER Vs. STATE (N.C.T. OF DELHI)
March 4, 2013
RAMA ASSOCIATES PVT. LTD Vs. D.D.A.
December 16, 2013
RAMA DEVI Vs. SRI BHAGWAN
July 15, 2013
RAMA DEVI Vs. UNION OF INDIA & ORS.
February 1, 2013
RAMA PAPER MILLS LTD Vs. UNION OF INDIA
February 26, 2013
RAMAN AGGARWAL Vs. SHWETA AGGARWAL
November 1, 2013
RAMAN PURI Vs. K.L. SETH
September 13, 2013
RAMANAND SINGH Vs. UNION OF INDIA
August 22, 2013
RAMANDEEP CHOUDHARY Vs. UOI
May 14, 2013
RAMBAGH PALACE HOTELS PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 10, 2013
RAMDEO PANDEY Vs. SAVITRI PANDEY
May 20, 2013
RAMDHAN JAIN Vs. DIRECTOR OF EDUCATION AND ANR
August 22, 2013
RAMDHANI Vs. STATE, NCT GOVT OF DELHI
March 14, 2013
RAMESH Vs. STATE
December 2, 2013
RAMESH Vs. STATE (GOVT. OF NCT OF DELHI)
March 8, 2013
RAMESH Vs. STATE (GOVT. OF NCT OF DELHI)
January 7, 2013
RAMESH Vs. STATE (NCT) OF DELHI
May 9, 2013
RAMESH @ RAMU @ DUDH NATH Vs. STATE
April 23, 2013
RAMESH ADVANI Vs. HIRO ADVANI
July 16, 2013
RAMESH CHAND Vs. LAND & BUILDING DEPARTMENT
May 24, 2013
RAMESH CHAND Vs. STATE OF THE NCT OF DELHI
October 10, 2013
RAMESH CHAND AGGARWAL Vs. MCD
January 3, 2013
RAMESH CHAND ARORA Vs. UNION OF INDIA
July 30, 2013
RAMESH CHANDER GUPTA Vs. D D A
April 17, 2013
RAMESH FONIA Vs. UOI
November 18, 2013
RAMESH KALRA Vs. VARINDER KUMAR NANGIA
August 5, 2013
RAMESH KR. DOGRA Vs. P.O. LABOUR COURT-I & ANR.
November 26, 2013
RAMESH KUMAR Vs. STATE (GOVT. OF NCT) DELHI
April 25, 2013
RAMESH KUMAR Vs. MOHD RAHEES
January 2, 2013
RAMESH KUMAR Vs. COMMISSIONER OF POLICE AND ORS.
April 29, 2013
RAMESH KUMAR Vs. UNION OF INDIA
August 27, 2013
RAMESH KUMAR Vs. STATE
September 4, 2013
RAMESH KUMAR Vs. MANDEEP SINGH
October 21, 2013
RAMESH KUMAR MITTAL & ANR Vs. MUNICIPAL CORPORATION OF DELHI & ORS
January 11, 2013
RAMESH KUMAR RAVINDER KUMAR Vs. ASSISTANT COMMISSIONER
July 3, 2013
RAMESH PATEL @ RAHUL Vs. STATE
April 25, 2013
RAMESH SINGH Vs. RESERVE BANK OF INDIA AND ORS
February 28, 2013
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February 14, 2013
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September 12, 2013
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May 24, 2013
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October 22, 2013
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December 20, 2013
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August 8, 2013
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August 22, 2013
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July 15, 2013
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September 25, 2013
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November 1, 2013
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April 29, 2013
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August 29, 2013
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April 2, 2013
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January 24, 2013
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November 22, 2013
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February 25, 2013
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July 12, 2013
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February 20, 2013
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December 11, 2013
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August 26, 2013
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September 12, 2013
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August 29, 2013
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July 23, 2013
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March 14, 2013
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September 10, 2013
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December 10, 2013
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January 17, 2013
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May 8, 2013
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July 16, 2013
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February 6, 2013
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October 11, 2013
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May 24, 2013
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July 31, 2013
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January 4, 2013
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October 9, 2013
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November 12, 2013
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February 11, 2013
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January 24, 2013
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March 5, 2013
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May 30, 2013
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November 11, 2013
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January 28, 2013
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September 18, 2013
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January 11, 2013
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February 7, 2013
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May 7, 2013
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January 15, 2013
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August 29, 2013
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October 11, 2013
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November 11, 2013
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November 29, 2013
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July 26, 2013
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October 28, 2013
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April 5, 2013
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April 26, 2013
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April 5, 2013
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August 5, 2013
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August 2, 2013
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March 6, 2013
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February 14, 2013
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January 15, 2013
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January 30, 2013
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February 19, 2013
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April 4, 2013
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May 14, 2013
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February 4, 2013
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May 6, 2013
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November 27, 2013
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September 3, 2013
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April 5, 2013
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February 27, 2013
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April 8, 2013
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October 11, 2013
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March 18, 2013
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February 22, 2013
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April 18, 2013
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March 13, 2013
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February 22, 2013
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May 14, 2013
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March 15, 2013
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September 13, 2013
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July 22, 2013
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November 18, 2013
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October 23, 2013
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November 25, 2013
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March 21, 2013
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July 1, 2013
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January 4, 2013
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February 5, 2013
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July 5, 2013
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May 31, 2013
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January 22, 2013
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October 29, 2013
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October 7, 2013
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September 17, 2013
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January 17, 2013
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February 1, 2013
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January 22, 2013
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August 5, 2013
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July 18, 2013
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November 28, 2013
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October 31, 2013
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March 8, 2013
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August 26, 2013
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December 19, 2013
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November 29, 2013
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February 20, 2013
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January 8, 2013
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October 9, 2013
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March 21, 2013
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December 17, 2013
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December 2, 2013
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December 5, 2013
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January 15, 2013
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January 7, 2013
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February 19, 2013
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July 18, 2013
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May 10, 2013
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November 7, 2013
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November 19, 2013
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March 6, 2013
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November 22, 2013
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July 5, 2013
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September 13, 2013
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April 26, 2013
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July 22, 2013
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November 1, 2013
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August 5, 2013
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July 1, 2013
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May 22, 2013
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January 8, 2013
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September 27, 2013
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October 21, 2013
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September 9, 2013
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April 2, 2013
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February 13, 2013
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July 9, 2013
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August 2, 2013
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April 18, 2013
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May 24, 2013
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August 12, 2013
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July 9, 2013
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November 6, 2013
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March 8, 2013
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October 1, 2013
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April 8, 2013
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August 22, 2013
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April 5, 2013
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January 14, 2013
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November 20, 2013
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April 22, 2013
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April 26, 2013
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September 25, 2013
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September 17, 2013
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April 23, 2013
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August 12, 2013
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August 12, 2013
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July 18, 2013
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November 12, 2013
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February 13, 2013
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February 12, 2013
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March 19, 2013
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March 5, 2013
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February 8, 2013
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March 12, 2013
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April 22, 2013
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October 22, 2013
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February 13, 2013
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August 8, 2013
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August 13, 2013
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August 29, 2013
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April 17, 2013
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October 31, 2013
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April 8, 2013
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October 8, 2013
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October 23, 2013
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February 1, 2013
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May 3, 2013
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July 22, 2013
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November 27, 2013
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July 4, 2013
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March 4, 2013
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August 2, 2013
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August 29, 2013
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December 11, 2013
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May 20, 2013
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October 11, 2013
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November 19, 2013
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October 1, 2013
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November 7, 2013
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November 22, 2013
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August 14, 2013
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August 7, 2013
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May 22, 2013
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September 25, 2013
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March 6, 2013
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July 12, 2013
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November 27, 2013
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October 22, 2013
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October 29, 2013
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January 31, 2013
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November 12, 2013
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October 23, 2013
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March 5, 2013
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September 6, 2013
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December 17, 2013
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January 24, 2013
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November 27, 2013
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March 5, 2013
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November 13, 2013
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September 20, 2013
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February 18, 2013
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December 16, 2013
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March 1, 2013
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November 27, 2013
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August 30, 2013
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November 6, 2013
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March 6, 2013
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May 9, 2013
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May 31, 2013
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July 25, 2013
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September 20, 2013
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December 5, 2013
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March 4, 2013
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February 18, 2013
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February 18, 2013
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September 3, 2013
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March 12, 2013
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July 8, 2013
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July 17, 2013
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July 25, 2013
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October 21, 2013
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November 8, 2013
SAMTA ANDOLAN SAMITI Vs. UNION OF INDIA
April 29, 2013
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March 15, 2013
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August 26, 2013
SANCHAL FOUNDATION Vs. DELHI DEVELOPMENT AUTHORITY
April 17, 2013
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January 8, 2013
SANDEEP @ DHILLU Vs. STATE NCT OF DELHI
August 12, 2013
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November 28, 2013
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September 13, 2013
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October 4, 2013
SANDEEP KUMAR SAHU Vs. STATE
January 16, 2013
SANDEEP KUMAR SOOD Vs. UNION OF INDIA
August 14, 2013
SANDESH VERMA Vs. GOVT. OF NCT OF DELHI
November 7, 2013
SANGEETA Vs. HITESH KUMAR
February 18, 2013
SANGEETA Vs. GOVT. OF NCT OF DELHI
September 25, 2013
SANGEETA BAJAJ Vs. SCHOOL MANAGEMENT OF SRI GURU NANAK PUBLIC SCHOOL
September 25, 2013
SANGEETA BAJAJ Vs. SCHOOL MANAGEMENT OF SRI GURU NANAK PUBLIC SCHOOL
February 20, 2013
SANGIT AGRAWAL Vs. PRAVEEN ANAND
July 19, 2013
SANJAY Vs. STATE
May 16, 2013
SANJAY @ PANJI Vs. STATE
May 1, 2013
SANJAY @ ROHTASH Vs. STATE (GOVT. OF NCT) DELHI
September 3, 2013
SANJAY ARORA Vs. STATE OF NCT OF DELHI
August 21, 2013
SANJAY ARORA Vs. SUDHIR KUMAR ARORA
January 29, 2013
SANJAY CHAUHAN AND ORS. Vs. MCD AND ORS.
April 29, 2013
SANJAY DASS Vs. STATE
May 13, 2013
SANJAY DUBEY Vs. DELHI DEVELOPMENT AUTHORITY
September 16, 2013
SANJAY GAMBHIR Vs. D. D. INDUSTRIES LIMITED
February 5, 2013
SANJAY GUPTA & ANR. Vs. STATE
May 9, 2013
SANJAY JAIN Vs. NORTH DELHI MUNICIPAL CORPORATION
May 14, 2013
SANJAY JAISWAL Vs. STATE
November 28, 2013
SANJAY KHANNA Vs. UNION OF INDIA
September 10, 2013
SANJAY KHER & ORS. Vs. UOI & ORS.
April 9, 2013
SANJAY KOHLI Vs. VIKAS SRIVASTAVA
April 20, 2013
SANJAY KUMAR Vs. UNION OF INDIA
October 1, 2013
SANJAY KUMAR Vs. STATE
May 20, 2013
SANJAY KUMAR Vs. LIFE INSURANCE CORPORATION OF INDIA
January 31, 2013
SANJAY KUMAR Vs. ASHOK KUMAR
March 21, 2013
SANJAY KUMAR JAIN Vs. STATE
August 6, 2013
SANJAY KUMAR SINGH & ANR. Vs. COSMOS INFRA ENGINEERING (INDIA) LTD.
April 26, 2013
SANJAY KUMAR VASHISTH Vs. STATE
September 10, 2013
SANJAY KUMAR YADAV Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCE, NEW DELHI
July 16, 2013
SANJAY NAGAR Vs. DELHI TOURISM AND TRANSPORTATION DEVELOPMENT CORPORATION LTD
October 25, 2013
SANJAY SETHI Vs. DEEPAK SETHI
November 20, 2013
SANJAY SHANKAR SWAMI Vs. STATE
April 30, 2013
SANJAY SHARMA Vs. AJAY SHARMA AND ORS.
January 24, 2013
SANJAY SINGH Vs. CORPORATE WARRANTIES PVT. LTD
September 9, 2013
SANJAY SINGH Vs. M/S. NATIONAL CO-OPERATIVE CONSUMERS FEDERATION OF INDIA LTD
July 25, 2013
SANJAY SUGANDHIT DHOOP Vs. RAJINDER SINGH AND ANR.
January 7, 2013
SANJAY VERMA Vs. SADHANA AGRAWAL
October 21, 2013
SANJAY WALIA Vs. SNEHA WALIA
November 22, 2013
SANJEET RUHAL Vs. UNIVERSITY OF DELHI AND ANR.
August 30, 2013
SANJEEV ALIAS SONU & BIRENDER @ BOYA Vs. STATE OF NCT OF DELHI
May 24, 2013
SANJEEV BHATIANI Vs. CHIEF EXECUTIVE OFFICER
May 13, 2013
SANJEEV GOYAL Vs. RAJIV GOYAL
May 10, 2013
SANJEEV GUPTA Vs. SANJAY ANAND
November 27, 2013
SANJEEV KUMAR JHA Vs. DEPARTMENT OF PERSONNEL & TRAINING & ORS
September 13, 2013
SANJEEV PRABHAKAR Vs. UOI
April 2, 2013
SANJEEV VERMA Vs. DISTRICT AND SESSION JUDGE
January 7, 2013
SANJEEV YADAV Vs. UOI
January 17, 2013
SANJIB KUMAR JENA Vs. PRADEEP KR.
September 13, 2013
SANJIV JAIN Vs. TAJOM TALOH, REGISTRAR CO-OP. SOCIETY
September 17, 2013
SANJIV MAHAJAN Vs. KISHORE KUMAR KHANNA
October 29, 2013
SANJIV MUKHERJEE Vs. GENERAL MANAGER, NORTHERN RAILWAY
August 6, 2013
SANJIV PATHAK Vs. SOM NATH
August 6, 2013
SANKALP SINGH Vs. PRARTHANA CHANDRA
March 1, 2013
SANNAM BHARTI Vs. DTC
August 12, 2013
SANT RAM @ SADHU RAM Vs. STATE
July 31, 2013
SANTOKH SINGH THRU LRS Vs. SUCHA SINGH
November 18, 2013
SANTOSH Vs. STATE
February 13, 2013
SANTOSH CHHABRA Vs. ABHISHEK GUREJA
October 4, 2013
SANTOSH DEVI Vs. GOVT. OF NCT. AND ORS.
March 12, 2013
SANTOSH DHANKAR Vs. PRATIMA DEVI
July 16, 2013
SANTOSH DUTTA Vs. SURENDER KRISHAN BALI
October 29, 2013
SANTOSH KUMAR Vs. UNION OF INDIA
November 6, 2013
SANTOSH KUMAR BHARTI Vs. U.O.I.
May 16, 2013
SANYOGTA PRAKASH Vs. BIBI DHIRA BALA
September 24, 2013
SAP INDIA Vs. COMMISSIONER OF CENTRAL EXCISE
July 15, 2013
SAP INDIA PVT LTD Vs. M/S ZENITH SOFTWARE LTD
May 15, 2013
SAPNA JAIN Vs. UNIVERSITY OF DELHI
August 12, 2013
SAPNA TYAGI Vs. SECRETARY (DEFENCE) & ORS.
April 2, 2013
SARA INTERNATIONAL LIMITED Vs. RIZHAO STEEL HOLDING
May 30, 2013
SARABJEET MALIK Vs. UOI
January 23, 2013
SARDAR AVTAR SINGH Vs. AMARJEET KAUR GANDHI
December 16, 2013
SARDAR BALVINDER SINGH Vs. P.N MALHOTRA
April 29, 2013
SARDAR GURMUKH SINGH Vs. GOVT. OF NCT OF DELHI
December 3, 2013
SARFU Vs. STATE (NCT OF DELHI)
April 26, 2013
SARITA ARORA Vs. STATE NCT OF DELHI
May 31, 2013
SARLA AGGARWAL Vs. ASHWANI KUMAR AGGARWAL
September 24, 2013
SARNA INTERNATIONAL PVT. LTD Vs. DLF UNIVERSAL LIMITED
November 29, 2013
SAROJ @ BHUKHA Vs. STATE NCT OF DELHI
December 19, 2013
SAROJ AGGARWAL Vs. SHAKUNTALA AGGARWAL
January 7, 2013
SAROJ DEVI Vs. BANK OF INDIA
August 14, 2013
SAROJ DEVI Vs. UNION OF INDIA
July 3, 2013
SAROJ KHANIJO Vs. ISHIKA BERRY
September 12, 2013
SAROOP SINGH AND ORS. Vs. M/S. OREX AUTO INFRASTRUCTURE SERVICE LTD. AND ANR.
August 8, 2013
SARVESH SECURITY SERVICES PVT. LTD. Vs. DELHI DEVELOPMENT AUTHORITY AND ANR.
April 22, 2013
SARVJEET MAHTO Vs. STATE THR. CBI
July 11, 2013
SATBIR SINGH Vs. DELHI SIKH GURUDWARA MANAGEMENT COMMITTEE
May 1, 2013
SATENDER KUMAR CHANDANA Vs. NATIONAL INSURANCE CO LTD & ORS
September 23, 2013
SATENDER KUMAR UPMANYU Vs. VIJAY NANWAL & ORS
February 15, 2013
SATENDRA KUMAR GUPTA Vs. UNION OF INDIA & ORS.
April 17, 2013
SATINDER SINGH Vs. UNION OF INDIA
December 19, 2013
SATISH Vs. UNION OF INDIA
August 14, 2013
SATISH Vs. STATE
September 25, 2013
SATISH ANAND Vs. DEEP CHAND ANAND
July 9, 2013
SATISH CHAND GUPTA Vs. STATE
November 18, 2013
SATISH CHANDER RAI Vs. UNION OF INDIA
February 5, 2013
SATISH JOSHI Vs. UNION OF INDIA
March 20, 2013
SATISH KUMAR Vs. STATE GOVT. OF NCT OF DELHI
February 28, 2013
SATISH KUMAR Vs. STATE NCT OF DELHI
August 1, 2013
SATISH KUMAR Vs. UNION OF INDIA AND ANR
February 8, 2013
SATISH KUMAR Vs. PRAKASH
May 31, 2013
SATISH KUMAR Vs. STATE
April 29, 2013
SATISH KUMAR Vs. UNION OF INDIA
April 8, 2013
SATISH KUMAR Vs. UNION OF INDIA
November 8, 2013
SATISH KUMAR GOEL & ORS. Vs. GOVERNMENT OF NCT OF DELHI & ORS.
February 18, 2013
SATISH KUMAR JHUNJHUNWALA Vs. UNION OF INDIA
October 10, 2013
SATISH KUMAR S/O ACHARYANAND Vs. STATE
May 3, 2013
SATISH KUMAR SIWAS Vs. GOVT NCT OF DELHI
October 3, 2013
SATNAM CHAND KOHLI Vs. SRI NATH MALHOTRA
September 25, 2013
SATNAM DASS NARANG Vs. D.D.A.
January 8, 2013
SATPAL Vs. STATE
March 1, 2013
SATPAL BUGGAL Vs. GURSHARAN BUGGAL
October 28, 2013
SATPAL SINGH AND ORS. Vs. THE INDIAN CONSTRUCTION CORPORATION LTD. & ORS.
March 1, 2013
SATPAL YADAV Vs. CAMBATA AVIATION PVT. LTD.
July 2, 2013
SATWANT KAUR Vs. SANJEEV SINGH CHAWLA
September 30, 2013
SATYA CHHIKARA Vs. MANAGING COMMITTEE ARMY PUBLIC SCHOOL
September 3, 2013
SATYA DEV LAL Vs. L.G. DELHI
May 30, 2013
SATYA DEV PANDEY Vs. STATE
November 22, 2013
SATYA INFRASTRUCTURE LTD. Vs. SATYA INFRA & ESTATES PVT. LTD.
February 7, 2013
SATYA INFRASTRUCTURE LTD. AND ORS. Vs. SATYA BUILDERS PVT. LTD.
April 30, 2013
SATYA KHURANA Vs. SUMINDER SINGH REEN
November 25, 2013
SATYA NARAIN BANSAL Vs. DDA
September 24, 2013
SATYA PAL GUPTA Vs. SUDHIR KUMAR GUPTA
July 1, 2013
SATYA PAL WADHERA AND ORS. Vs. UOI AND ORS.
February 26, 2013
SATYA PRAKASH Vs. STATE
October 11, 2013
SATYA PRAKASH VASISHT Vs. UOI
January 7, 2013
SATYAJIT CHATTERJEE Vs. DEEPA CHATTERJEE
December 11, 2013
SATYAPAL MONGA Vs. DELHI DEVELOPMENNT AUTHORITY
April 29, 2013
SATYAWATI SHARMA Vs. M/S. YASH PROMOTERS AND BUILDERS PVT. LTD.
April 10, 2013
SATYENDRA JAIN Vs. OMWAY BUILDESTATE PVT. LTD
March 19, 2013
SATYENDRA PAL SINGH Vs. STATE GOVT. OF NCT OF DELHI
November 18, 2013
SAUNDHI BUILDERS & DEVELOPERS Vs. STATE
February 21, 2013
SAURABH Vs. STATE BANK OF INDIA
December 9, 2013
SAURABH JAIN Vs. STATE OF NCT
October 31, 2013
SAURABH SRIVASTAVA Vs. STATE
December 20, 2013
SAVITA Vs. CENTRAL BOARD OF SECONDARY EDUCATION AND ANR.
April 30, 2013
SAVITA BHATNAGAR Vs. MANAGIING COMMITTEE
March 12, 2013
SAVITA GUPTA Vs. NEW INDIA ASSURANCE COMPANY LTD
April 23, 2013
SAVITA MITTAL Vs. DIRECTOR, DIRECTORATE
October 7, 2013
SAVITRI DEVI Vs. MANOJ KUMAR
September 18, 2013
SAYED MOHD MASOOD Vs. UNION OF INDIA
December 11, 2013
SAYED MOHD. MASOOD Vs. UNION OF INDIA
November 11, 2013
SCHAEFCO INTERNATIONAL AND OTHERS Vs. HDFC BANK AND OTHERS
July 24, 2013
SCHENKER INDIA PVT LTD Vs. SEARIR TRANSPORT SYSTEM
May 31, 2013
SCHOLAR PUBLISHING HOUSE PVT. LTD Vs. M/S. KHANNA TRADERS
July 19, 2013
SCHOOL MANAGEMENT ITL PUBLIC SCHOOL Vs. JAI PRAKASH
July 30, 2013
SCOOTERS INDIA LTD Vs. GOVT. OF N.C.T. OF DELHI
October 10, 2013
SEASKY EXPORTS PVT.LTD Vs. UNION OF INDIA
September 18, 2013
SECRETARY HEALTH AND FAMILY WELFARE DEPARTMENT Vs. LOK NAYAK HOSPITAL PARA MEDICAL & TECHNICAL UNION
January 10, 2013
SECURI TECH INDIA P. LTD. Vs. CHAIRMAN CENTRAL BOARD OF DIRECT TAXES
July 8, 2013
SECURITIES & EXCHANGE BOARD OF INDIA Vs. A.P.L. INDUSTRIES LTD
January 14, 2013
SECURITIES & EXCHANGE BOARD OF INDIA Vs. CRB CAPITAL MARKETS LTD
May 29, 2013
SEE (DSIDC) Vs. UNION OF INDIA
August 29, 2013
SEEMA Vs. AIR FORCE SENIOR SECONDARY SCHOOL
July 12, 2013
SEEMA CHATURVEDI Vs. NAVYUG SCHOOL EDUCATIONAL SOCIETY
January 9, 2013
SEEMA DUTTA & ORS Vs. RITESH JHA & ORS
October 30, 2013
SEEMA JARIWALA Vs. GOVT. OF NCT OF DELHI
October 9, 2013
SEEMA KOSHAL BHATNAGAR Vs. TRIBAL CO-OPERATIVE MARKETING DEVELOPMENT FEDERATION OF INDIA LIMITED
December 2, 2013
SEEMA NAYYAR AND ORS Vs. M C D & ORS
February 19, 2013
SEEMA SAPRA Vs. GENERAL ELECTRIC CO
August 22, 2013
SEEMA SETH Vs. A.L.SETH
July 15, 2013
SELECT VACATIONS PVT LTD Vs. INCOME TAX OFFICER
July 31, 2013
SEPOY BRIJ LAL Vs. UNION OF INDIA & ORS
March 22, 2013
SERCON INDIA PRIVATE LIMITED Vs. COMMISSIONER (ADJUDICATION), SERVICE TAX
March 18, 2013
SERVOKON SYSTEM LIMITED Vs. BRAHM PRAKASH AND ANR.
May 15, 2013
SETH HOTELS PRIVATE LTD Vs. DDA
August 8, 2013
SETH POKHARMAL EDUCATIONAL SOCIETY Vs. DELHI DEVELOPMENT AUTHORITY
November 29, 2013
SEVEN HEAVEN BUILDCONS P.LTD Vs. D.D.A.
December 5, 2013
SFTB CONTROL WORKERS Vs. DELHI TAPEDIC UNMULAN SAMITI
April 5, 2013
SH NARESH BHARDWAJ AND ANR. Vs. SHRI JOGESH SETHI AND ORS.
December 10, 2013
SH. AMARNATH (NOW DECEASED) THR. HIS LRS. Vs. SH. D.K. JAIN (NOW DECEASED) THR. HIS LRS.
December 20, 2013
SH. B.K. GUPTA AND ORS. Vs. INDIAN COUNCIL OF SOCIAL SCIENCE RESEARCH AND ANR.
December 16, 2013
SH. B.P. VAISH Vs. GOVT. OF NCT OF DELHI AND OTHERS
April 18, 2013
SH. BALDEV SARAN GUMBER Vs. INDIAN ROAD CONSTRUCTION CORPORATION LTD
March 7, 2013
SH. BHARTESH KUMAR JAIN Vs. PHOENIX INTERNATIONAL LTD
May 15, 2013
SH. C.L. GUPTA Vs. STATE OF MAHARASHTRA & ORS.
April 30, 2013
SH. CHET RAM GUPTA Vs. SMT. MOTIA DEVI LAMBA
April 22, 2013
SH. G.B. SINGH AND OTHERS Vs. UNION OF INDIA AND ORS.
April 8, 2013
SH. G.L. GUPTA Vs. DELHI URBAN SHELTER IMPROVEMENT BOARD
September 17, 2013
SH. J. CHANDRA HASSAN Vs. M/S. INDIAN AIRLINES LTD.
July 1, 2013
SH. J.P. PANDEY AND ORS. Vs. M/S. HINDUSTAN PREFAB LTD. AND ORS.
April 22, 2013
SH. KAMARUDDIN Vs. UNION OF INDIA
May 10, 2013
SH. KAUSHIK PAIK Vs. UNION OF INDIA
September 6, 2013
SH. MOTI RAM SHARMA Vs. DELHI DEVELOPMENT AUTHORITY & ORS.
May 20, 2013
SH. N. K GHAI Vs. MUNICIPAL CORPORATION OF DELHI
May 31, 2013
SH. NAND RAM BAGRI Vs. SH. JAI KISHAN
May 7, 2013
SH. O.P. SHARMA Vs. AIRPORT AUTHORITY OF INDIA & ANR.
August 7, 2013
SH. P. SURESH KUMAR Vs. UNION OF INDIA AND ORS.
February 28, 2013
SH. PREM PRAKASH Vs. CHAMPA DEVI
January 4, 2013
SH. R.C.KAPUR Vs. UNION OF INDIA
May 6, 2013
SH. RAJENDER KUMAR Vs. M/S. BSES YAMUNA POWER LTD. & ANR.
May 13, 2013
SH. RAM DASS Vs. BSES YAMUNA POWER LTD. & ANR.
August 22, 2013
SH. RAMBIR Vs. CENTRAL INDUSTRIAL SECURITY FORCE
May 21, 2013
SH. RAMSWARUP AZAD Vs. CENTRAL BANK OF INDIA
April 26, 2013
SH. T.V. SHARMA Vs. GOVERNMENT OF N.C.T., MINISTRY OF TOURISM & DEVELOPMENT CORPORATION AND ANR.
April 10, 2013
SH. VIJAY PAL SINGH Vs. THE ORIENTAL INSURANCE CO. LTD. & ORS.
May 8, 2013
SH. VINOD BABU Vs. UNION OF INDIA AND ORS.
April 17, 2013
SH.AKHILESH KUMAR MISHRA Vs. BENJAMIN DAVID BILLINGTON
March 13, 2013
SH.DEVENDER SINGH SANDHU Vs. UNION OF INDIA
May 29, 2013
SH.MAHABIR SINGH Vs. ADMINISTRATOR GOVT. OF NCT OF DELHI
January 8, 2013
SH.VIKAS KUMAR SHUKLA Vs. UOI
March 21, 2013
SHABAB KHAN Vs. STATE
May 24, 2013
SHABNAM @ MUKRI @ ABDUL QAYUM Vs. STATE
May 1, 2013
SHABRO INTRADE PVT LTD Vs. COMMISSIONER OF INCOME TAX
September 4, 2013
SHAHABUDDIN @ KALLU Vs. STATE
August 5, 2013
SHAHEED UDHAM SINGH SMARAK SHIKSHA SAMITI Vs. SUMAN LATA
September 9, 2013
SHAHI EXPORTS PVT LTD Vs. CMD BUILDTECH PVT LTD
July 10, 2013
SHAHI EXPORTS PVT. LTD Vs. CMD BUILDTECH PVT. LTD
September 18, 2013
SHAHID BALWA Vs. DIRECTORATE OF ENFORCEMENT
January 24, 2013
SHAHID BALWA Vs. DIRECTORATE OF ENFORCEMENT
May 29, 2013
SHAHNAWAJ @ SONU Vs. STATE (NCT) OF DELHI
September 19, 2013
SHAHNAWAZ @ SHANU Vs. STATE
July 16, 2013
SHAHZAD Vs. STATE
February 22, 2013
SHAIK ABDUL HAMEED Vs. DELHI DEVELOPMENNT AUTHORITY
July 29, 2013
SHAIKH ABDUL HAMEED Vs. UNION OF INDIA
October 4, 2013
SHAIL SAHNI Vs. VALSA SARA MATHEW
July 5, 2013
SHAIL SAHNI Vs. VALSA SARA MATHEW
November 6, 2013
SHAILENDER KUMAR AGGARWAL Vs. DIRECTOR OF ESTATES
August 14, 2013
SHAILENDER KUMAR AGGARWAL Vs. DIRECTOR OF ESTATES & ORS
April 5, 2013
SHAILENDER PRATAP SINGH Vs. UNION OF INDIA
May 24, 2013
SHAILESH KUMAR VERMA Vs. UNION OF INDIA
March 19, 2013
SHAILESH YADAV Vs. NATIONAL INSURANCE CO. LTD.
July 9, 2013
SHAKEELA @ BABY & ANR. Vs. MEHZABEEN @ ZABEEN
December 11, 2013
SHAKTI GARG Vs. DELHI UNIVERSITY
September 3, 2013
SHAKTI GUPTA Vs. ASHOK KUMAR AGGARWAL
September 23, 2013
SHAKTI MANDIR PREMWATI PUBLIC SCHOOL Vs. USHA KIRAN VERMA AND ORS
March 18, 2013
SHAKTI VAHINI Vs. GOVT. OF NCT OF DELHI
October 29, 2013
SHAKUNTALA Vs. NEW INDIA ASSURANCE CO. LTD
July 19, 2013
SHAKUNTALA Vs. STATE
July 17, 2013
SHAKUNTALA Vs. SHIVJI
September 9, 2013
SHAKUNTALA DEVI Vs. LAND & BUILDING DEPARTMENT
April 26, 2013
SHAKUNTALA PILANIA Vs. P.R. GUPTA
April 17, 2013
SHAKUNTLA NAVANI Vs. INDIAN INSTITUTE OF TECHNOLOGY NEW DELHI
April 8, 2013
SHALIMAR PAINTS Vs. BALAJI PAINTS & HARDWARE
May 29, 2013
SHALINI SETHI Vs. UNION OF INDIA
September 2, 2013
SHALOO BATRA Vs. HIGH COURT OF DELHI
May 2, 2013
SHALU MAHENDROO Vs. DELHI PUBLIC SCHOOL
May 7, 2013
SHALU MAHENDROO Vs. DELHI PUBLIC SCHOOL
April 9, 2013
SHAM LAL Vs. STATE (NCT OF DELHI)
August 29, 2013
SHAMBHU NATH DAS Vs. DIRECTOR OF EDUCATION
March 6, 2013
SHAMSHAD ALI @ NATURIA Vs. STATE (GOVT. OF NCT OF DELHI)
February 25, 2013
SHANKAR BHATIA Vs. STATE NCT OF DELHI
December 20, 2013
SHANKAR KUMAR Vs. UNION OF INDIA
September 5, 2013
SHANKAR LAL Vs. JAI PAL
August 29, 2013
SHANKAR LAL KUMAWAT Vs. UNION OF INDIA
October 7, 2013
SHANKER PRASHAD MUKERJI Vs. UNION OFINDIA
September 12, 2013
SHANTA CHOPRA Vs. UMA BAHADUR
July 31, 2013
SHANTANU KUMAR Vs. UOI
May 9, 2013
SHANTI DEVI Vs. MAHI PRAKASH SHARMA
July 1, 2013
SHANTI DEVI Vs. DELHI TRANSCO LTD. DVB EMP. TER. BENEFITS FUND
December 16, 2013
SHANTI KIRAN INDIA PVT LTD Vs. COMMISSIONER TRADE & TAX DEPTT
January 4, 2013
SHAPOORJI PALLONJI ROADS PVT. LTD Vs. UNION OF INDIA
December 11, 2013
SHAQEELA BANO Vs. HAJI REHMAN ELLAHI
February 18, 2013
SHARAT KUMAR DUTTA Vs. STATE
January 24, 2013
SHARAT SHEKHAR TOMAR Vs. JAMIA MILLIA ISLAMIA UNIVERSITY
December 3, 2013
SHARBATI Vs. STATE
December 20, 2013
SHARDA DEVI Vs. UNION OF INDIA
April 2, 2013
SHARDA DEVI Vs. UNION OF INDIA & ORS.
April 29, 2013
SHARDA DEVI Vs. UNION OF INDIA & ORS
April 25, 2013
SHARDA SHARMA Vs. UNIVERSITY OF DELHI
September 4, 2013
SHARIQ REHMAN Vs. JAMIA HAMDARD
February 8, 2013
SHARMA MONTESSORI SCH.& ORIENTAL COLLEGE Vs. SOCY VS. UOI
April 23, 2013
SHASHANK SHANDILYA Vs. GURU GOVIND SINGH INDRAPRASTHA UNIVERSITY
August 19, 2013
SHASHANK SHEKHAR SINHA Vs. TECHNOLOGY DEVELOPMENT BOARD & ANR.
May 9, 2013
SHASHI Vs. SUDERSHAN SHARMA
December 20, 2013
SHASHI BHUSHAN Vs. DHANI RAM AND ORS
November 7, 2013
SHASHI BHUSHAN TIWARI Vs. UNION OF INDIA
September 16, 2013
SHASHI PRABHA AGNIHOTRI Vs. DIRECTOR OF EDUCATION AND ORS
April 16, 2013
SHASHI RANJAN GUPTA Vs. M/S SPRAYLAC PAINTS CORPORATION
December 17, 2013
SHASHI SHARMA Vs. DOON PUBLIC SCHOOL
November 13, 2013
SHATRUDHAN KUMAR Vs. GGSIP UNIVERSITY AND ANR.
February 25, 2013
SHAUKAT Vs. STATE
November 25, 2013
SHEELA Vs. CHAIRMAN, DTC
March 21, 2013
SHEELA Vs. STATE (GOVT. OF NCT) OF DELHI
August 1, 2013
SHEELA JOSHI Vs. AIR INDIA
February 19, 2013
SHEHNAZ BEGUM Vs. ABDUL KHALIQ
February 1, 2013
SHEIKH MUMTAZ AHMED Vs. RANA KHURSHEED & ORS.
July 19, 2013
SHEIKH MUNNA @ MUNNA SHEIKH Vs. STATE
September 11, 2013
SHEILA KAUL THR. MS DEEPA KAUL Vs. STATE THR. CBI
February 20, 2013
SHEO MURTI SHUKLA Vs. INDIAN OIL CORPORATION LTD
April 29, 2013
SHER MOHAMMAD Vs. MOHAN MAGOTRA
July 10, 2013
SHER SINGH Vs. YOGESH AGGRAWAL
December 17, 2013
SHER SINGH Vs. STATE (NCT OF DELHI)
January 4, 2013
SHER SINGH Vs. N.D.M.C.
January 22, 2013
SHER SINGH @ BACHHU Vs. STATE (N.C.T. OF DELHI)
May 24, 2013
SHER SINGH DAGAR Vs. YOGANAND SHASTRI
January 23, 2013
SHER SINGH SIKRIWAL Vs. UOI
July 22, 2013
SHERVANI HOSPITALITIES LTD. Vs. COMMISSIONER OF INCOME TAX
May 28, 2013
SHIBDAS MONDAL Vs. UNION OF INDIA
July 22, 2013
SHILPESH CHAUDHARY Vs. UNION OF INDIA
March 8, 2013
SHIMAL INVESTMENT AND TRADING CO. Vs. UNION OF INDIA
October 21, 2013
SHIROMANI GURUDWARA PRABHANDHAK COMMITTEE Vs. UNION OF INDIA
January 17, 2013
SHITIJ KHURANA Vs. SHREHA KHURANA
December 3, 2013
SHITIZ METALS LIMITED Vs. REGISTRAR OF COMPANIES
July 9, 2013
SHIV BACHAN & ORS. Vs. AYODHYA TEXTILE MILL & ANR.
January 28, 2013
SHIV CHARAN SINGHAL Vs. RAKESH KUMAR
July 2, 2013
SHIV KUMAR Vs. MUNICIPAL CORPORATION OF DELHI
July 26, 2013
SHIV KUMAR Vs. STATE (NCT OF DELHI)
October 3, 2013
SHIV NARAIN MISHRA Vs. G M UCO BANK HEAD OFFICE (PAD) CALCUTTA W B
April 3, 2013
SHIV PATTI Vs. UOI
October 30, 2013
SHIV PRASAD MAURYA Vs. RADHIKA AND OTHERS
April 18, 2013
SHIV RAM MEENA Vs. GOVT. OF NCT OF DELHI & ORS.
November 25, 2013
SHIV RANI Vs. GOVT. OF NCT OF DELHI
July 23, 2013
SHIV SHANKAR Vs. STATE
December 3, 2013
SHIVA @ UAN Vs. STATE
September 16, 2013
SHIVA RICE MILLS Vs. FOOD CORPORATION OF INDIA
November 20, 2013
SHIVAJI COLLEGE Vs. RAJIV KUMAR
September 23, 2013
SHIVALIK BIMETAL CONTROLS LTD Vs. INCOME TAX OFFICER
January 24, 2013
SHIVALIK INFRAPROMOTERS PVT LTD Vs. NARENDRA SETHI
May 6, 2013
SHIVALIK PRISMO INDIA PVT. LTD Vs. GOVT. OF NCT OF DELHI
October 1, 2013
SHIVAM ENTERPRISES Vs. CREATION POINT
July 29, 2013
SHIVAM JASRA Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
September 25, 2013
SHIVAM SHARMA Vs. DIRECTORATE OF EDUCATION
September 26, 2013
SHIVANI SHARMA Vs. RAM CHANDER
February 22, 2013
SHIVRAJ KRISHAN GUPTA Vs. CHANDER KRISHAN GUPTA
February 1, 2013
SHOBHA DEVI & ORS. Vs. BAJAJ ALLIANZ GENEAL INSURANCE COMPANY LTD.
January 24, 2013
SHOBHA JOLLY Vs. SURAJ S.J. BAHADUR
October 10, 2013
SHOES EAST LTD Vs. KRISHAN LAL MONGA & CO & ORS
October 30, 2013
SHOURABH SINGH Vs. UNIVERSITY OF DELHI & ORS.
August 30, 2013
SHRAVAN KUMAR GUPTA Vs. TARA CHAND GUPTA
September 12, 2013
SHREE HARI DIAGNOSTICS PVT LTD Vs. MANOHAR LAL SETHI
September 2, 2013
SHREE RAM BUILDWELL PVT LTD Vs. I & FC DEPARTMENT
January 28, 2013
SHREEJI OVERSEAS INDIA PVT LTD Vs. PEC LTD
October 4, 2013
SHRI A.K. JAIN Vs. UNION OF INDIA & ORS.
February 7, 2013
SHRI A.K. SRIVASTAVA Vs. MIN. OF FINANCE AND ORS.
May 1, 2013
SHRI ANAND PRAKASH & ORS. Vs. SHRI BABU LAL & ORS.
November 11, 2013
SHRI ARJUN CHAWLA Vs. PUNJAB NATIONAL BANK
May 9, 2013
SHRI ARVIND KUMAR Vs. ED CIL (INDIA) LTD.
May 30, 2013
SHRI ASHOK KUMAR Vs. NORTH DELHI POWER LTD
September 5, 2013
SHRI B.R. SHARMA Vs. SYNDICATE BANK AND ORS.
November 25, 2013
SHRI BAL KISHAN SAINI Vs. M/S. DEVRED INDIA LTD. AND ORS.
July 12, 2013
SHRI BALBIR SINGH Vs. GOVT. OF NCT OF DELHI
July 5, 2013
SHRI BHAGWAN Vs. UNION OF INDIA
May 9, 2013
SHRI BHAGWAN DASS Vs. INDIAN AIRLINES LIMITED AND ORS.
November 27, 2013
SHRI BHAWANI SINGH Vs. INDIAN COUNCIL OF SOCIAL SCIENCE RESEARCH & ANR.
December 16, 2013
SHRI BHUPINDER SINGH Vs. M/S. HILL ELLIOTT AND CO. LTD.
April 29, 2013
SHRI DEVENDER Vs. GOVT. OF NCTD
May 14, 2013
SHRI GURCHARAN LAL KUMAR Vs. SRIMATI SATYAWATI
April 25, 2013
SHRI H.K. CHAUDHARY Vs. STATE BANK OF INDIA
August 7, 2013
SHRI KANT TRIPATHI Vs. UNION OF INDIA
September 24, 2013
SHRI KULBHUSHAN DANIA Vs. SHRI ASHOK KUMAR DANIA AND ANR.
April 16, 2013
SHRI KUMAR BAJAJ Vs. U.O.I
August 19, 2013
SHRI LIAKAT ALI (NOW DECEASED AND REPRESENTED THR HIS LEGAL HEIRS) Vs. SHRI AFSAR KHAN
November 29, 2013
SHRI N.C. JAIN Vs. UNION OF INDIA
May 22, 2013
SHRI NAVAL KISHORE & ANR. Vs. SHRI JUGAL KISHORE & ANR.
February 28, 2013
SHRI PALA SINGH TANCK Vs. UNION OF INDIA
April 3, 2013
SHRI PRATAP SINGH Vs. RAHUL GUPTA
February 5, 2013
SHRI PRAVEEN JAIN Vs. MR. NARESH KUMAR GOEL
May 10, 2013
SHRI R.C.SHARMA Vs. GOVT. OF NCT OF DELHI
May 21, 2013
SHRI R.S. VASHISTH Vs. UNIVERSITY OF DELHI & ORS.
January 17, 2013
SHRI RADHARANJAN PATTANAIK Vs. UNION OF INDIA
May 13, 2013
SHRI RAJ PAL SINGH Vs. SARDAR PATEL PUBLIC SENIOR SECONDARY SCHOOL
July 9, 2013
SHRI RAJBIR CHAUHAN Vs. MANAGEMENT OF DELHI TRANSPORT
May 3, 2013
SHRI RAM & ANR. Vs. STATE
September 9, 2013
SHRI RAM AVTAR Vs. UNION OF INDIA AND ORS.
May 6, 2013
SHRI RAM LAL Vs. AIR INDIA LTD
July 3, 2013
SHRI RAM MURTI SMARAK TRUST Vs. BOARD OF GOVERNORS IN SUPER-SESSION OF MEDICAL COUNCIL OF INDIA
August 5, 2013
SHRI ROOP CHAND Vs. BSES RAJDHANI POWER LTD.
May 8, 2013
SHRI S.R. AGGARWAL Vs. NATIONAL TEXTILE CORPORATION AND ANR.
November 6, 2013
SHRI SANJAY SHARMA Vs. SHRI MADAN MOHAN SHARMA
July 5, 2013
SHRI SIDDHARTH GROVER Vs. KUSMA DEVI
January 15, 2013
SHRI SOM DUTT Vs. SMT. SHARMA DEVI & ANR.
August 13, 2013
SHRI SUMIT BHATTACHARJEE Vs. UNION OF INDIA
May 21, 2013
SHRI UMESH KUMAR Vs. UNION OF INDIA
July 18, 2013
SHRI VARINDER SAHNI Vs. PRATAP K. KAULA
February 22, 2013
SHRIJI TRADEX (P) LIMITED Vs. ALIA ALIAS RENU KEDIA
February 4, 2013
SHRIKANT SHARMA Vs. UNION OF INDIA
January 11, 2013
SHRIPAL Vs. UNION OF INDIA
July 16, 2013
SHRIRAM COCONUT PRODUCTS (P) LTD Vs. UOI
September 3, 2013
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. DIVYA KHANIJA
November 13, 2013
SHRIRAM INSTITUTE FOR INDUSTRIAL RESEARCH Vs. RAJESH KUMAR GANDHI
January 23, 2013
SHRUTHI L.S Vs. CENTRAL BOARD OF SECONDARY EDUCATION
December 6, 2013
SHUBH GAUTAM Vs. NABANITA MUKHERJEE
December 2, 2013
SHUBHAM CONSTRUCTIONS Vs. MVD AUTOCOMPONENTS PVT LTD
September 13, 2013
SHUBHAM VIRENDRA JHAMB Vs. CENTRAL BOARD OF SECONDARY EDUCATION
July 16, 2013
SHUBHRA SINGHAL Vs. STATE AND ORS.
May 22, 2013
SHUBIT EDUCATION SOCIETY Vs. GOVT. OF NCT
February 21, 2013
SHWETA RAZDAN Vs. BAPU ADARSH VIDHYALAYA PUBLIC SCHOOL & ORS.
August 13, 2013
SHYAM BEHARI Vs. RAM KISHAN
October 10, 2013
SHYAM BIHARI SINGHAL Vs. BSES YAMUNA POWER LTD
July 30, 2013
SHYAM LAL Vs. DELHI TRANSPORT CORPORATION
September 9, 2013
SHYAM LAL Vs. STATE N.C.T. OF DELHI
September 26, 2013
SHYAM LAL GUPTA Vs. STATE
May 27, 2013
SHYAM NARAYAN MISHRA Vs. STATE
December 10, 2013
SHYAM SINGH Vs. DDA & ANR.
April 18, 2013
SHYAM SUNDER Vs. MEENA TANEJA
May 24, 2013
SHYAM SUNDER @ PAPPU AND ORS Vs. STATE AND ORS
September 30, 2013
SHYAM SUNDER SHARMA Vs. UNIVERSITY OF DELHI AND ANR.
May 2, 2013
SHYAMJI SRIVASTAVA Vs. MANAGEMENT OF M/S. PUBLIC WORKS DEPARTMENT
September 3, 2013
SI (CM) D.C. TIWARI & ORS. Vs. UOI & ORS.
March 14, 2013
SI SURESH KUMAR (RETD.) Vs. UOI AND ORS.
July 12, 2013
SIDDHARTH BANSAL Vs. UNIVERSITY OF DELHI
September 10, 2013
SIDDHARTH BANSAL Vs. UNIVERSITY OF DELHI
November 1, 2013
SIDDHARTH OPTICAL DISC PVT. LTD Vs. UNION OF INDIA
January 11, 2013
SIDDHARTH PRATAP CHAND Vs. CWT
August 21, 2013
SIDHARATH BANSAL Vs. STATE THE GOVERNMENT OF NCT
August 14, 2013
SIDHARTH GROVER Vs. STATE
December 16, 2013
SILGAN WHITE CAP SOUTHEAST ASIA Vs. VIMONI INDIA PRIVATE LIMITED
October 5, 2013
SIMARJIT KAUR Vs. RAM MURTI SINGH
November 12, 2013
SIMKA HOTELS AND RESORTS Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 17, 2013
SIMMI KATYAL Vs. RAM PYARI BATRA
July 4, 2013
SIMPLEX PROJECTS LIMITED Vs. JAI BANSAL
May 27, 2013
SIMRIN SINGH Vs. AMRIT SRINIVASAN & ANR.
November 20, 2013
SITA DEVI Vs. MUNNE
April 15, 2013
SITA KASHYAP THRU LRS Vs. HARBANS KASHYAP
May 15, 2013
SITA RAM AGGRAWAL Vs. PUNJAB NATIONAL BANK
April 3, 2013
SIYA RAM MISHRA Vs. CENTRAL BANK OF INDIA & ANR
December 2, 2013
SLUM AND J.J. DEPARTMENT, MCD Vs. NARAIN DASS
February 20, 2013
SMCC CONSTRUCTION INDIA LTD Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
August 23, 2013
SMCC-SCC-PVCC JV Vs. RAIL VIKAS NIGAM LTD
January 15, 2013
SMIT RAJPUT Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
July 29, 2013
SMITHA KRISHNAN Vs. DIRECTORATE OF EDUCATION AND ORS.
April 16, 2013
SMS REALTECH PVT LTD Vs. BURFI DEVI
December 16, 2013
SMT. ANJU NIGAM Vs. UOI
May 20, 2013
SMT. BALA DEVI Vs. SH. CHHOTU RAM & ORS.
March 20, 2013
SMT. GAYATRI GUPTA Vs. SMT. RUBY SHARMA
August 30, 2013
SMT. GURJEET KAUR AND ORS. Vs. GNCT OF DELHI & ORS.
July 26, 2013
SMT. JAGIR KAUR & ORS. Vs. STATE (NCT OF DELHI) & ANR.
February 1, 2013
SMT. KAMLA Vs. UNION OF INDIA & ORS.
October 22, 2013
SMT. MONIKA SINGH Vs. D.D.A.
August 6, 2013
SMT. MUKESH DEVI AND ORS. Vs. UNION OF INDIA AND ORS.
March 22, 2013
SMT. PAWAN VOHRA Vs. CHAIRMAN, DVB PENSION TRUST
May 17, 2013
SMT. PRAKASHI DEVI Vs. M/S. MAHABIR STEEL ROLLING MILLS & ORS.
July 31, 2013
SMT. PREM RANI AND ORS. Vs. UNION OF INDIA AND ORS.
April 9, 2013
SMT. RAM PATI Vs. STATE & ORS.
September 10, 2013
SMT. REETA Vs. DELHI AGRICULTURAL MARKETING BOARD AND ORS.
August 1, 2013
SMT. SATYA SINGH AND ORS. Vs. FAMILY PLANNING ASSOCIATION OF INDIA AND ANR.
December 17, 2013
SMT. SHEELA AND ORS. Vs. STATE
October 7, 2013
SMT. SUKHO DEVI Vs. SMT. LAXMI DEVI & ORS.
August 13, 2013
SMT. SULEKHA RANA Vs. SHRI SATYENDER RANA
February 21, 2013
SMT. TARA BALGOPAL Vs. RAJDHANI COLLEGE & ANR.
August 8, 2013
SMT. UMA DEVI Vs. SMT. SMITA CHAUDHARY
August 7, 2013
SMT.PRAMOD POPLI Vs. KULACHI HANSRAJ MODEL SCHOOL
April 29, 2013
SMV AGENCIES PVT LTD Vs. CROSS COUNTRY HERITAGE HOTEL
April 11, 2013
SNP PUNJ Vs. PUNJ STAR INDUSTRIES PVT. LTD.
July 10, 2013
SOCIAL JURIST Vs. GOVT. OF N.C.T. OF DELHI & ORS.
March 13, 2013
SOCIAL JURIST, A CIVIL RIGHTS GROUP Vs. KENDRIYA VIDYALAYA SANGHTHAN
December 13, 2013
SOCIAL JURIST, A CIVIT RIGHTS GROUP Vs. GOVT. OF NCT OF DELHI
February 19, 2013
SOCIETE DES PRODUITS NESTLE S.A. Vs. N.D. SHARMA
March 8, 2013
SOCIETE GENERALE Vs. DAEWOO MOTORS INDIA LTD
February 21, 2013
SOCIETY FOR CONSUMERS AND INVESTORS PROTECTION Vs. UNION OF INDIA
September 9, 2013
SOCIETY FOR PROTECTION OF CULTURE HERITAGE ENVIRONMENT TRADITIONS AND PROMOTIONS OF NATIONAL AWARENESS Vs. UOI & ORS.
April 16, 2013
SOHAN LAL @ SONU Vs. STATE OF NCT OF DELHI
December 12, 2013
SOHAN LAL @ SONU Vs. STATE
May 29, 2013
SOM DUTT Vs. UNION OF INDIA AND ORS.
March 7, 2013
SOM NATH BHATT Vs. KHANIJAU INDUSTRIES ENGG. P. LTD
July 4, 2013
SOM PRAKASH Vs. V.K.GUPTA
July 19, 2013
SOMA Vs. STATE
February 5, 2013
SOMA RANI Vs. DELHI DEVELOPMENT AUTHORITY
May 6, 2013
SOMENDRA NATH DEKA Vs. CHAIRMAN-CUM-MANAGING DIRECTOR
October 24, 2013
SOMPAL @ SONU @ SAGAR Vs. STATE
September 9, 2013
SONIA GANDHI Vs. GOVT. OF NCT OF DELHI
November 6, 2013
SONIA MEHTA Vs. DAYANAND MODEL SCHOOL
September 6, 2013
SONJOY CHATTERJEE Vs. SOLIL CHATTERJEE
August 5, 2013
SONNY SARNA Vs. URMIL WADHAWAN
November 21, 2013
SONU GAUTAM @ AMIT KUMAR Vs. PRASAD SAHEB AND ORS.
November 27, 2013
SONY MOBILE COMMUNICATIONS (INDIA) PRIVATE LIMITED Vs. STATE
July 23, 2013
SOORA UPPALAIAH Vs. UNION OF INDIA
September 9, 2013
SOS OIL SEALS PRIVATE LIMITED Vs. SUPER SEALS INDIA LIMITED
July 1, 2013
SOUTH ASIA LPG COMPANY PRIVATE LIMITED Vs. COMPETITION COMMISSION OF INDIA
September 2, 2013
SOUTH DELHI MUNICIPAL CORPORATION Vs. GAGAN SAHNI
June 3, 2013