Case Index

Title
Date
A.D. PADMASINGH ISAAC Vs. S.D. MURALI & ANOTHER
May 3, 2013
AG. FUMAPHARM Vs. THE CONTROLLER OF PATENTS & DESIGNS PATENT OFFICE & OTHERS
April 4, 2013
AJANTA PHARMA LIMITED Vs. ALLERGAN INC., ALLERGAN INDIA PRIVATE LIMITED AND THE CONTROLLER OF PATENTS AND DESIGNS
August 8, 2013
ALLIED BLENDERS & DISTILLERIES PVT. LTD. Vs. M/S. JOHN DISTILLERS LIMITED AND REGISTRAR OF TRADEMARKS
March 8, 2013
ASSOCIATED CAPSULES (P) LIMITED & ANOTHER Vs. THE CONTROLLER OF PATENTS & DESIGNS & OTHERS
October 17, 2013
BAYER AKTIENGESELLSCHAFT Vs. UNION OF INDIA THROUGH THE SECRETARY. DEPARTMENT OF INDUSTRY
February 22, 2013
BAYER CORPORATION Vs. UNION OF INDIA THROUGH THE SECRETARY, DEPARTMENT OF INDUSTRIAL POLICY AND PROMOTION & OTHERS
March 4, 2013
BHUPINDER JAIN Vs. SACHDEVA & SONS INDUSTRIES PVT. LTD.
March 7, 2013
BOEHRINGER INGELHEIM INTERNATIONAL GMBH Vs. THE CONTROLLER OF PATENTS & DESIGNS, TRADEMARKS AND GEOGRAPHICAL INDICATIONS
June 19, 2013
CIZER TIME INDUSTRIES Vs. BHARAT HIRALAL SUTHAR & ANOTHER
August 7, 2013
DHUNSERI PETROCHEM & TEA LIMITED, A COMPANY INCORPORATED UNDER THE - PROVISIONS OF COMPANIES ACT, 1913 Vs. GOVINDRAM KHATRI & ANOTHER
November 13, 2013
DOUBLE COIN HOLDINGS LIMITED Vs. TRANS TYRES (INDIA) PVT. LTD.
March 7, 2013
DR. P. PARIKUMAR & ANOTHER Vs. THE CONTROLLER GENERAL OF PATENTS & ANOTHER
January 23, 2013
DR. REDDY'S LABORATORIES LTD Vs. M/S. REDDY PHARMACEUTICAL LIMITED AND REGISTRAR OF TRADEMARKS
October 29, 2013
E.S.M. ERULAPPAN PARTNER OF THE FIRM E.S.M. TEXTILES Vs. E.S.M. GURUSWAMY TRADING AS M/S. SHANTI TEXTILES AND REGISTRAR OF TRADE MARKS
June 3, 2013
ELECTRONIC NAVIGATION RESEARCH INSTITUTE Vs. CONTROLLER GENERAL OF PATENTS & DESIGN
July 5, 2013
ENERCON (INDIA) LIMITED Vs. ALOYS WOBBEN
July 27, 2013
ENERCON (INDIA) LIMITED Vs. ALLOYS WOBBEN
August 8, 2013
ENERCON (INDIA) LIMITED Vs. ALOYS WOBBEN
May 31, 2013
ENERCON (INDIA) LIMITED Vs. ALOYS WOBBEN
January 23, 2013
ENERCON (INDIA) LIMITED Vs. ALLOYS WOBBEN
March 22, 2013
ENERCON (INDIA) LIMITED Vs. ALOYS WOBBEN
July 19, 2013
ENERCON (INDIA) LIMITED Vs. ALOYS WOBBEN
June 12, 2013
EURO-CELTIQUE SA Vs. THE ASSISTANT CONTROLLER OF PATENTS AND DESIGNS
May 2, 2013
FRESENIUS KABI ONCOLOGY LIMITED Vs. GLAXO GROUP LIMITED & ANOTHER
April 1, 2013
FRESENIUS KABI ONCOLOGY LIMITED Vs. GLAXO GROUP LIMITED & ANOTHER
July 27, 2013
GAJENDRA KALYANBHAI SHETH Vs. DIPAKBHAI NATWARLAL CONTRACTOR & ANOTHER
October 25, 2013
GLENMARK PHARMACEUTICALS LTD. Vs. ABICEE PHARMACEUTICALS PVT. LTD.
September 13, 2013
GOOD FOOD GROUP A/S, (PREVIOUSLY KNOWN AS DDG HOLDINGS A/S) ANOTHER Vs. ASSISTANT REGISTRAR OF TRADE MARKS & OTHERS
April 15, 2013
GULF GATE HAIR CARE HAIR FIXING PVT. LTD. Vs. M/S. BROTHERS GULF GATE HAIR CARE CENTRE
September 10, 2013
HARINARAYAN MISHRIMAL MARDA PROPRIETOR OF M/S. ANAND D/B MILLS Vs. D.R. MEHTA & ANOTHER
October 9, 2013
HIGHWAY INDUSTRIES LIMITED FORMERLY KNOWN AS "HIGHWAY CYCLES INDUSTRIES LTD. Vs. M/S. DARSHAN SINGH & ANOTHER
September 13, 2013
HINDUSTAN UNILEVER LIMITED Vs. LABORATOIRE GARNIER & CIE & ANOTHER
January 30, 2013
HINDUSTAN UNILEVER LIMITED Vs. THE CONTROLLER OF PATENTS & DESIGNS BOUDHIK SAMPADA BHAVAN & ANOTHER
June 10, 2013
HINDUSTAN UNILEVER LIMITED (FORMERLY KNOWN AS HINDUSTAN LEVER LTD.) Vs. THE CONTROLLER OF PATENTS & DESIGNS PATENT OFFICE & OTHERS
April 4, 2013
ITC LIMITED Vs. REGISTRAR OF TRADE MARKS & ANR.
April 5, 2013
JAGDISH SWEETS & FARSAN Vs. MANJULABEN PUSHPAVADAN KANDOI
November 21, 2013
K.S. RAJA Vs. THE REGISTRAR OF TRADE MARKS, TRADE MARKS REGISTRY I.P.R. BUILDIN & OTHERS
June 3, 2013
KITPLY INDUSTRIES LIMITED Vs. BINOD KUMAR GOLCHHA
March 7, 2013
LA RENON HEALTH CARE PVT. LTD. Vs. KIBOW BIOTECH INC., REP BY ITS SENIOR VICE PRESIDENT (R&D), DR. N. RANGANAYHAN & ANOTHER
November 13, 2013
LAKHA RAM SHARMA Vs. BALAR MARKATING PVT. LTD. & ANOTHER
July 3, 2013
LML LIMITED Vs. BAJAJ AUTO LIMITED
May 2, 2013
LUPIN LIMITED Vs. BENTLEY & REMINGTON PVT. LIMITED & ANOTHER
June 5, 2013
M/S AACHI MASALA FOODS (P) LTD. & ANOTHER Vs. S.D. MURALI & ANOTHER
November 5, 2013
M/S AMBIKA EXPORTS |(P) LTD. Vs. M/S AMBIKA INDUSTRIAL CORPORATION
January 4, 2013
M/S GILLETTE INDIA LIMITED Vs. M/S HARBANS LAL MALHOTRA & SONS PVT. LTD. & ANOTHER
June 21, 2013
M/S MAHESH CHAND DINESH KUMAR Vs. MAHESH CHAND DINESH KUMAR & ANOTHER
July 12, 2013
M/S PACHRANGA INTERNATIONAL (CHANDER GROUP) Vs. M/S PACHRANGA INTERNATIONAL PVT. LTD. & ANOTHER
July 12, 2013
M/S TAEGU TEC LIMITED Vs. M/S. T.T. INDUSTRIES & OTHERS
March 7, 2013
M/S THALAPPAKATTU BIRIYANI & FAST FOOD Vs. M/S THALAPPAKATTI ANANDA VILAS BIRIYANI HOTEL & ANOTHER
April 5, 2013
M/S VAGABOND SKOR VARBERG AB, (A COMPANY DULY REGD. UNDER THE LAWS OF SWEDEN) Vs. VAGABOND S.P.A., (AN ITALIAN CO.)
October 25, 2013
M/S. AACHI MASALA FOODS (P) LTD. Vs. S.D. MURALI AND THE REGISTRAR OF TRADE MARKS
July 8, 2013
M/S. AMRUTHA AROMATICS REPRESENTED BY ITS PARTNER & OTHERS Vs. M/S. N.RANGA RAO & SONS & ANOTHER
June 3, 2013
M/S. ANUJ TEXTILES PVT. LIMITED Vs. M/S. ANUSHREE TEXTILES PVT. LTD.
September 20, 2013
M/S. BRIGHT ELECTRICALS Vs. SHARDA RANI CHAMPA LAL JAIN & ANOTHER
October 31, 2013
M/S. BRIGHT ELECTRICALS Vs. RAMESH SHAH & ANOTHER
May 31, 2013
M/S. BRITANNIA INDUSTRIES LIMITED Vs. PEPSICO INC. AND THE DEPUTY REGISTRAR OF TRADE MARKS OFFICE OF THE TRADE MARK REGISTRY
August 26, 2013
M/S. CANDIA (FORMERLY KNOWN AS CANDIA, S.A.,) (A COMPANY DULY ORGANIZED AND EXISTING UNDER THE LAWS OF FRANCE) Vs. M/S. GLENMARK PHARMACEUTICALS LTD.
October 29, 2013
M/S. CHIRAYU PHARMACEUTICALS, DINDAYAL MARKET Vs. M/S. EMAMI LIMITED
May 31, 2013
M/S. DEJAMUS ASSETS LIMITED Vs. M/S. CASIO KEISANKI KABUSHIKI KAISHA & ANOTHER
September 13, 2013
M/S. FOCUS OPTIC Vs. VIKAS GULATI & SMT. SHARDA GULATI TRADING AS M/S. FOCUS VISION CARE & ANOTHER
October 25, 2013
M/S. HAB PHARMACEUTICALS & RESEARCH LIMITED Vs. VEE EXCEL DRUGS & PHARMACEUTICALS PVT. LTD., THE REGISTRAR OF TRADE MARKS MUMBAI AND THE REGISTRAR OF TRADE MARKS NEW DELHI
July 31, 2013
M/S. HALDIRAM (INDIA) PVT. LTD. & OTHERS Vs. THE REGISTRAR OF TRADE MARKS, OFFICE OF THE TRADE MARKS REGISTRY & OTHERS
April 26, 2013
M/S. HARI RUBBER PRIVATE LTD. Vs. M/S. HONDA RUBBER PRIVATE LIMITED
June 7, 2013
M/S. INDIAN FARMERS FERTILIZER COOPERATIVE LTD. Vs. SARANJIT SINGH AND CHARANJEET SINGH TRADING AS M/S. KAWAL LUBRICANT & ANOTHER
September 23, 2013
M/S. ITC LIMITED Vs. M/S.CADBURY SCHWEPPES OVERSEAS LTD.
October 31, 2013
M/S. ITC LIMITED Vs. M/S. THREE-N-PRODUCTS PVT. LTD.
June 28, 2013
M/S. IZUK CHEMICAL WORKS Vs. M/S SAHAJANAND MEDICAL TECHNOLOGIES (P) LTD. & ANOTHER
July 3, 2013
M/S. JAGUAR CARS LIMITED Vs. M/S MANUFACTURE DES MONTRES JAGUAR S.A., A SOCIETE ANONYME ORGANISED UNDER THE LAWS OF SWITZERLAND & ANOTHER
April 30, 2013
M/S. K.L. STEELS PVT. LTD. Vs. M/S. HANS METAL PVT. LTD. & OTHERS
September 20, 2013
M/S. KAIRA DISTRICT CO-OPERATIVE MILK PRODUCERS UNION LIMITED Vs. DEPUTY REGISTRAR OF TRADE MARKS & OTHERS
March 7, 2013
M/S. LOWENBRAU BUTTENHEIM Vs. M/S. LOWENBRAU MUNCHEN
May 6, 2013
M/S. MANDOM CORPORATION Vs. M/S. FEM CARE PHARMA LIMITED
April 5, 2013
M/S. MARC ENTERPRISES PVT. LTD. Vs. GAURAV ARYA PROPRIETOR, M/S. FIVE STAR ELECTRICALS (INDIA) & ANOTHER
June 18, 2013
M/S. MEX SWITCHGEARS PVT. LTD. Vs. KAMAX-WERKE RUDOLF KELLERMANN GMGH & CO. KG. PETER SHETTER ALLEE 29 AND REGISTRAR OF TRADE MARKS, TRADE MARK REGISTRY
August 26, 2013
M/S. NEON LABORATORIES LTD. Vs. ASSISTANT REGISTRAR OF TRADE MARKS AND M/S. MEDICAL TECHNOLOGIES LTD.
April 30, 2013
M/S. NIRMA LIMITED Vs. M/S. AUTOMITE (INDIA) ALSO AS RIMA SEWING COMPANY
September 13, 2013
M/S. NIRMAL INDUSTRIAL CONTROLS PVT. LTD. Vs. M/S NIRMA CHEMICAL WORKS PVT. LTD. & OTHERS
September 13, 2013
M/S. P.K. OVERSEAS PVT. LTD Vs. M/S. KRBL LTD
July 12, 2013
M/S. PANACEA BIOTEC LTD. Vs. M/S. NEON LABORATORIES PVT. LTD.
October 7, 2013
M/S. PAWAN KUMAR SUSHIL KUMAR AGRO(P) LTD. Vs. M/S SHRINIWAS JHAWAR & ANOTHER
January 4, 2013
M/S. RAJAN JHIRIWAL Vs. YOGESH KUMAR AGGARWAL
April 15, 2013
M/S. SDP INDUSTRIES PVT. LTD. FORMERLY KNOWN AS M/S. SAURASH DAIRY PRODUCTS PVT. LTD. Vs. M/S. RAJASTHAN CO-OPERATIVE DAIRY FEDERATION LTD.
June 25, 2013
M/S. SHALIMAR CHEMICAL WORKS LIMITED Vs. THE REGISTRAR OF TRADE MARKS, THE DEPUTY REGISTRAR OF TRADE MARKS AND BOMBAY VARIETY STORES
October 25, 2013
M/S. SHREEDHAR MILK FOODS PVT. LTD. Vs. MR. VIKAS TYAGI AND THE REGISTRAR OF TRADE MARKS
July 8, 2013
M/S. SONY KABUSHIKI KAISA ALSO TRADING AS SONY CORPORATION Vs. PURUSHOTTAM AGARWAL & ASHOK AGARWAL, TRADING AS M/S. A.B. TEXTILES & ANOTHER
October 25, 2013
M/S. SUN PHARMACEUTICALS INDUSTRIES LIMITED Vs. M/S. OPTICA PHARMACEUTICALS
September 20, 2013
M/S. TAGEU TEC LIMITED Vs. RIKHAB CHAND JAIN TRADING AS M/S. T.T. INDUSTRIES
November 21, 2013
M/S. THREE-N-PRODUCTS PVT. LTD. Vs. M/S. DABUR AYURVET LIMITED
July 12, 2013
M/S. USHODAYA ENTERPRISES PRIVATE LIMITED Vs. HE REGISTRAR OF TRADE MARKS, TRADE MARKS REGISTRY & ANOTHER
October 31, 2013
M/S. WOCKHARDT PVT. LIMITED Vs. M/S. KAMARON LABORATORIES LTD. AND REGISTRAR OF TRADE MARKS
November 13, 2013
M/S.TVS MOTOR CO. LTD. Vs. BAJA AUTO LTD.
March 8, 2013
MAHILA GRIHA UDYOG LIJJAT PAPPAD Vs. M/S. LAHEJJAT TEA
May 6, 2013
MANOHAR LALL & BROTHERS, INDIAN REGISTERED PARTNERSHIP FIRM Vs. THE DY. REGISTRAR OF TRADE MARKS, TRADE MARK REGISTRY & ANOTHER
October 25, 2013
MEX SWITCHGEARS PVT. LTD. Vs. JAI DURGA ELECTRICALS & OTHERS
November 21, 2013
MONSANTO TECHNOLOGY LLC BUILDING E2NA Vs. THE CONTROLLER OF PATENTS & DESIGNS, TRADEMARK AND GEOGRAPHICAL INDICATIONS & ANOTHER
July 5, 2013
MYLAN (PREVIOUS MATRIX) LABORATORIES LIMITED Vs. PFIZER INC., A US CORPORATION HAVING OFFICE AT EASTERN POINT ROAD, GROTON & OTHERS
May 14, 2013
MYLAN (PREVIOUSLY MATRIX) LABORATORIES LIMITED Vs. PFIZER INC. & ORS.
September 13, 2013
MYLAN (PREVIOUSLY MATRIX) LABORATORIES LIMITED A COMPANY REGISTERED UNDER THE COMPANIES ACT 1956 Vs. PFIZER INC., A US CORPORATION HAVING OFFICE AT EASTERN POINT ROAD, GROTON & OTHERS
November 13, 2013
N. RAM CHANDRA MISSION Vs. NAVNEET KUMAR SAXENA & ANOTHER
July 25, 2013
NWL FRANCE SERVICE SAS (FORMERLY KNOWN AS SANFORD ECRITURE) Vs. THE DEPUTY REGISTRAR OF TRADE MARKS TRADE MARKS REGISTRY & ANOTHER
July 5, 2013
NWL FRANCE SERVICES SAS Vs. DEPUTY REGISTRAR OF TRADE MARKS & ANOTHER
June 5, 2013
PARIMAL SHASHIKANT DASANI & ANOTHER Vs. M/S. PAANERI & OTHERS
July 12, 2013
PHARMACIA AND UPJOHN COMPANY Vs. UNION OF INDIA, THROUGH THE SECRETARY, DEPARTMENT OF INDUSTRY
February 13, 2013
PREM PRAKASH ELECTRICALS Vs. THAKUR SPARE PARTS & ANR.
June 28, 2013
PRIME CABLE INDUSTRIES Vs. M/S RAVIN CABLES LIMITED
August 7, 2013
RAISH CHANDER SHUKLA Vs. ABDUL GHAFFER TRADING AS M/S. ABDUL GHAFFER & CO.
October 31, 2013
RAJ KUMAR GAUTAM & OTHERS Vs. RAVI KUMAR & ANOTHER
October 31, 2013
RAJ RATAN APPLIANCES (INDIA) Vs. M/S MAYA APPLIANCES PVT. LTD. & ANOTHER
September 30, 2013
RASHID BHAI Vs. THE REGISTRAR OF TRADE MARKS THE REGISTRAR OF TRADE MARKS REGISTRY & ANOTHER
April 15, 2013
RELAXO FOOTWEARS LIMITED & ANOTHER Vs. BATA INDIA LIMITED & OTHERS
February 8, 2013
RESPROTECT GMBH, GERMANY Vs. THE CONTROLLER OF PATENTS & DESIGNS & ANOTHER
April 1, 2013
ROYAL ORCHID HOTELS LIMITED Vs. REGISTRAR OF TRADE MARKS THE TRADE MARKS REGISTRY & ANOTHER
June 18, 2013
SH. RAJIV JAIN Vs. SH. DINESH KUMAR AGARWAL
September 13, 2013
SH. TIKKAM CHAND & ANOTHER Vs. ASSISTANT REGISTRAR OF TRADE MARKS TRADE MARKS REGISTRY NEW DELHI & OTHERS
January 2, 2013
SHALIGRAM D. ANAND Vs. SANJAY KANODIA & ANOTHER
September 13, 2013
SHIVKUMAR SHANKARRAO THAKUR KARTA OF SHIVKUMAR SHANKARRAO THAKUR, H.U.F. & OTHERS Vs. JAKIR HOSSAIN & OTHERS
June 28, 2013
SHRI KISHORE JAIN, SHRI CHANDER MOHAN JAIN, SHRI ANIL JAIN AND MRS. MANJU JAIN Vs. SHRI RUPLAL
October 25, 2013
SHRI RAJ BAHADUR GUPTA PROPRIETOR & ANOTHER Vs. REGISTRAR OF TRADE MARKS & OTHERS
March 7, 2013
SOCIETE DES PRODUITS NESTLE Vs. SWARAJ INDUSTRIAL AND DOMESTIC APPLIANCES PVT. LTD., THE CONTROLLER OF GENERAL OF PATENTS AND THE SR. EXAMINER OF TRADEMARKS
May 31, 2013
SUDHEER BAHL Vs. KHYBER RESTAURANT & ANR.
September 13, 2013
SUDHEER BAHL, TRADING AS KHYBER RESTAURANT Vs. M/S. KHYBER RESTAURANT, PARTNERSHIP FIRM OF VINODKUMAR, JAYANTILAL AMIN & PRAKASH JAYANTILAL AKIN & ANOTHER
November 13, 2013
SUGEN INC. AND PHARMACIA & UPJOHN COMPANY LLC Vs. CONTROLLER GENERAL OF PATENTS, DESIGN, TRADEMARK AND GEOGRAPHICAL INDICATIONS, PATENT OFFICE ANDCIPLA LTD.
April 5, 2013
SUNIL GROVER, TRADING AS ANALOG SYSTEMS Vs. SHARP KABUSHIKI KAISHA & ANOTHER
September 20, 2013
SUNSHINE CORPORATION AND NEW GOODLUCK MARKET Vs. M/S. SUNLAC PAINTS LIMITED AND ASSISTANT REGISTRAR OF TRADE MARKS
November 13, 2013
SYGENTA PARTICIPATIONS AG OF SCHWARZWALDALLEE Vs. UNION OF INDIA THROUGH THE SECRETARY DEPARTMENT OF INDUSTRY & OTHERS
January 29, 2013
T. VARADARAJ PAI, PROPRIETOR M/S. SRI LAXMI VENKATARAMANA INDUSTRIES Vs. KIRAN KUMAR, PROPRIETOR, ?KIRAN PRODUCTS & ANOTHER
July 4, 2013
TARAK CHANDRA ROY TRADING Vs. JIATUBHAI PATEL PROPRIETOR
August 28, 2013
THOMSON REUTERS GLOBAL RESOURCES Vs. THE CONTROLLER GENERAL OF PATENTS, DESIGNS & TRADE MARKS & OTHERS
March 8, 2013
TITAN INDUSTRIES LTD. Vs. SAINT WATCHES PVT. LTD. & ANOTHER
October 1, 2013
TRICHEM Vs. SOLUX CORPORATION & ANOTHER
May 2, 2013
WALTER BUSHNEL PVT. LTD. Vs. MANKIND PHARMA PVT. LTD. & ANOTHER
October 31, 2013
ZYDUS WELLNESS LIMITED ZYDUS TOWER Vs. THE REGISTRAR OF TRADE MARKS THE TRADE MARKS REGISTRY NATIONAL CHAMBERS & ANOTHER
October 31, 2013