Case Index

Title
Date
MANGAL Vs. BOARD OF REVENUE
June 24, 2013
STATE OF CHHATTISGARH Vs. YUPAK LAL BANJARA
September 24, 2013
A27 INFRASERVICES LTD. Vs. SOUTH EAST CENTRAL RAILWAY
December 17, 2013
ABHA KAK Vs. BEC FERTILISERS CO LTD
August 26, 2013
ACCOMPANIST WELFARE ASSOCIATION Vs. STATE OF CHHATTISGARH
October 7, 2013
AJAY KUMAR AGRAWAL Vs. STATE OF M P
August 26, 2013
AJAY PARGANIYA S/O. LATE ISHWARI Vs. STATE OF CHHATTISGARH
March 19, 2013
AJAY S/O VINAY KUMAR BHATTACHARYA Vs. STATE OF CHHATTISGARH
January 3, 2013
AJMER SINGH Vs. STATE OF CHHATTISGARH
January 10, 2013
ALOK AGRAWAL Vs. UNION OF INDIA
February 7, 2013
AMAR SINGH (DEAD) Vs. BHOJRAM
March 5, 2013
AMARNATH KURRE Vs. SOUTH EASTERN COALFIELDS LTD.
August 30, 2013
AMBIKESHWAR YADAV Vs. STATE OF CHHATTISGARH
October 7, 2013
AMIT AGRAWAL Vs. STATE OF CHHATTISGARH
July 2, 2013
ANAMIKA PANDEY Vs. STATE OF CHHATTISGARH
February 4, 2013
ANAND KUMAR JAIN Vs. CHAIRMAN, STATE BANK OF INDIA
July 9, 2013
ANAND SWARUP MISHRA Vs. NIRENDRA KUMAR
July 4, 2013
ANIL @ KALU Vs. STATE OF C G
December 17, 2013
ANIL KUMAR BANSAL Vs. STATE OF CHHATTISGARH
October 22, 2013
ANIL KUMAR RATHORE Vs. STATE OF MADHYA PRADESH
March 8, 2013
ANISH FULARA Vs. DEVCHARAN
October 23, 2013
ANJALI TIWARI Vs. STATE OF CHHATTISGARH
July 17, 2013
ANKIT UPADHYAYA Vs. STATE OF C G
May 10, 2013
ANWAR ALAM SIDDHIQUI Vs. SOUTH EASTERN COALFIELDS LTD.
October 30, 2013
ARJUN Vs. STATE OF C G
August 30, 2013
ARTI BARETH Vs. STATE OF CHHATTISGARH
June 24, 2013
ARUN KUMAR Vs. STATE OF C.G.
July 8, 2013
ARUN KUMAR NAI Vs. STATE OF M.P.
November 8, 2013
ARUN SHRIVASTAVA Vs. RAIGARH REGIONAL RURAL BANK
February 4, 2013
ASFAQ QURESHI Vs. AYSHA QURESHI
March 19, 2013
ASHA JOHN Vs. STATE OF MADHYA PRADESH
November 26, 2013
ASHLAR (INDIA) KORBA UNIT Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAX
July 5, 2013
ASHOK Vs. STATE OF M P (NOW C G)
July 3, 2013
ASHOK DEWANGAN Vs. STATE OF CHHATTISGARH
October 4, 2013
ASHUTOSH VYAS Vs. STATE OF CHHATTISGARH
March 7, 2013
ASIT KUMAR GURIA Vs. SOUTH EASTERN COALFIELDS LTD
December 3, 2013
ASSOCIATED CEMENT COMPANIES LIMITED Vs. UNION OF INDIA
October 8, 2013
ATMA RAM Vs. STATE OF M P
August 12, 2013
ATUL PATNE Vs. STATE OF C.G.
August 6, 2013
AWADH RAM Vs. STATE OF MADHYA PRADESH
August 22, 2013
B.M.DAS Vs. CHIEF GENERAL MANAGER, STATE BANK OF INDIA
April 8, 2013
BABLU @ JAISWAL PAIKRA Vs. STATE OF C G
September 9, 2013
BABULAL Vs. STATE OF C.G.
September 2, 2013
BADRI PRASAD CHANDRAWANSHI Vs. STATE OF C G
December 17, 2013
BAGARSAI Vs. STATE OF CHHATTISGARH
March 1, 2013
BAIJNATH SHRIVAS Vs. STATE OF CHHATTISGARH
October 3, 2013
BAJAJ ALLIANCE GENERAL INSURANCE COMPANY LTD Vs. ASHOK KUMAR DHRUV
April 17, 2013
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. DEVANTIN SAHU
October 25, 2013
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. POWER JULIUS
January 23, 2013
BALAJI REAL ESTATE Vs. STATE OF CHHATTISGARH
April 15, 2013
BALDAU RAM Vs. STATE OF M.P.
July 2, 2013
BALRAM SAO @ PINGA SAO Vs. STATE OF C G
March 14, 2013
BEDUSINGH Vs. STATE OF MADHYA PRADESH
June 20, 2013
BHAGATRAM Vs. STATE OF MADHYA PRADESH
April 2, 2013
BHAGVAT SINGH Vs. STATE OF CHHATTISGHARH
March 5, 2013
BHAGWANT SINGH Vs. PT RAVI SHANKAR SHUKLA UNIVERSITY
June 25, 2013
BHANSHILA Vs. STATE OF MADHYA PRADESH
August 12, 2013
BHARAT Vs. STATE OF CHHATTISGARH
January 21, 2013
BHARAT KASHYAP Vs. TULARAM
January 14, 2013
BHARAT PRASAD SHARMA Vs. UNION OF INDIA
February 7, 2013
BHAVAT YADAV Vs. STATE OF C G
February 27, 2013
BHOJ KUMAR SON OF PARASRAM PATEL Vs. STATE OF MADHYA PRADESH
April 26, 2013
BHOKLO Vs. STATE OF MADHYA PRADESH
March 21, 2013
BHOLARAM MAHAR Vs. STATE OF CHHATTISGARH
October 22, 2013
BHONGLU Vs. BAISAKHIN BAI
October 17, 2013
BHUKHAN SIWARE Vs. STATE OF CHHATTISGARH
February 14, 2013
BHUNESH SAHU Vs. STATE OF CHHATTISGARH
July 16, 2013
BHURVA RAM Vs. PRESIDING OFFICER
April 12, 2013
BINDESHWARI SINGH Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
February 22, 2013
BK MANISH Vs. STATE OF CHHATTISGARH
March 12, 2013
BOLWARAM Vs. STATE OF M.P.
July 1, 2013
BRIJMOHAN SINGH Vs. SAROJ PANDEY
January 18, 2013
C.D. TIRKEY Vs. STATE OF CHHATTISGARH
November 1, 2013
CENTRAL BANK OF INDIA Vs. LALIT AGARWAL
August 30, 2013
CENTRE FOR PUBLIC INTEREST LITIGATION Vs. HIGH COURT OF CHHATTISGARH
September 5, 2013
CHANDAN BAI Vs. STATE OF CHHATTISGARH
April 12, 2013
CHANDAN DAS BANGALI Vs. STATE OF CHHATTISGARH
June 11, 2013
CHANDRA SHEKHAR KOTRIWAR Vs. STATE OF CHHATTISGARH
November 26, 2013
CHANDRA SHEKHAR KOTRIWAR Vs. STATE OF CHHATTISGARH
April 8, 2013
CHANDRAKALI NETI Vs. STATE OF CHHATTISGARH
February 20, 2013
CHANDRAVATI Vs. STATE OF CHHATTISGARH
July 1, 2013
CHHANDU URANV Vs. STATE OF C.G.
August 12, 2013
CHHATTISGARH JUTE UDYOG LIMITED Vs. STATE OF CHHATTISGARH
July 1, 2013
CHHATTISGARH KALYAN SAMITI AND 2 OHTERS Vs. STATE OF CHHATTISGARH AND 2 OTHERS
January 1, 2013
CHHATTISGARH STATE COMMISSION FOR PROTECTION OF CHILD RIGHTS Vs. STATE OF C G
December 16, 2013
CHHEDILAL SON OF DASHRAM YADAV Vs. STATE OF MADHYA PRADESH
April 25, 2013
CHHOTELAL SAHU Vs. STATE OF C.G. AND OTHERS
June 20, 2013
CHITRAREKHA Vs. SITARAM
August 30, 2013
CHOHALRAM Vs. NARENDRA
January 15, 2013
COLLEGE OF AGRICULTURE, RAIGARH Vs. STATE OF CHHATTISGARH
July 25, 2013
COMMISSIONER OF INCOME TAX Vs. UNION OF INDIA
March 14, 2013
COMMISSIONER OF INCOME TAX, BILASPUR Vs. INCOME TAX APPELLATE TRIBUNAL, JABALPUR
May 9, 2013
COMMISSIONER OF INCOME TAX, RAIPUR Vs. M/S GODAWARI POWER & ISPAT LTD
August 2, 2013
COMMISSIONER, INCOME TAX Vs. ABDUL RASHID
February 21, 2013
DAKESHWAR VERMA Vs. STATE OF C G
October 31, 2013
DASHRATHBHUIYAN Vs. STATE OF C G
August 26, 2013
DEBARA Vs. STATE OF CHHATTISGARH
June 12, 2013
DEEN DAYAL YADAV & ANOTHER Vs. STATE OF M.P.
February 25, 2013
DEENA RAM Vs. STATE OF CHHATTISGARH
May 10, 2013
DEEPAK @ CHHUTTAN Vs. STATE OF CHHATTISGHARH
May 9, 2013
DEEPAK RAJPUT Vs. STATE OF CHHATTISGARH
May 1, 2013
DEVCHAND Vs. STATE OF MADHYA PRADESH
March 7, 2013
DHAMTARIA @ LAXMAN Vs. STATE OF C.G.
August 5, 2013
DHANANJAY CHOUHAN Vs. STATE OF CHHATTISGARH
November 20, 2013
DHANRAJ AND OTHERS Vs. STATE OF C.G.
September 5, 2013
DHARAMJIT Vs. STATE OF C.G.
March 8, 2013
DHARAMRAM Vs. STATE OF C G
January 10, 2013
DINESH MISHRA Vs. STATE OF CHHATTISGARH
August 21, 2013
DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. NILESH KUMAR AND ORS
October 7, 2013
DIWAKAR RAO INGLE Vs. STATE OF M P
November 7, 2013
DUGESHWARI SAHOO Vs. STATE OF CG
January 24, 2013
DURGA PRASAD SINHA Vs. SHAILESH KUMAR SAHU
July 2, 2013
DWARIKA PRASAD Vs. STATE OF CHHATTISGARH
July 23, 2013
DWARPAL Vs. STATE OF C.G.
September 3, 2013
EAST INDIA TRANSPORT AGENCY Vs. ORIENTAL INSURANCE CO LTD
December 17, 2013
FAHEEM & TUNTUN Vs. STATE OF M.P.
June 11, 2013
FIROZ KHAN Vs. STATE OF CHHATTISGHARH
January 11, 2013
FUL SINGH RATHIYA Vs. FULBAI
February 7, 2013
FULKUNWAR BARGAAH Vs. SURESH KUMAR SAHOO
September 27, 2013
GAJANAND SAHU Vs. STATE OF CHHATTISGARH
January 7, 2013
GAJANAND SINGH THAKUR Vs. STATE OF CHHATTISGARH
July 16, 2013
GANESH LAL SONI Vs. SECL
January 22, 2013
GANESH RAM S/O GUHARAM Vs. STATE OF MADHYA PRADESH
April 9, 2013
GANESHI BAI Vs. STATE OF CHHATTISGARH
April 10, 2013
GANGOTRI BAI Vs. BANSHILAL YADAV
October 30, 2013
GAYA PRASAD TELGAM Vs. STATE OF MADHYA PRADESH
May 10, 2013
GEETA VERMA Vs. STATE OF CHHATTISGARH
July 12, 2013
GENDRAM GANDHARV Vs. STATE OF CHHATTISGHARH
January 4, 2013
GIRDHARI PRASAD @ GOPAL Vs. STATE OF CHHATTISGARH
August 30, 2013
GIRIJA DEVI Vs. STATE OF CHHATTISGARH
July 10, 2013
GIRISH SHARMA Vs. STATE OF CHHATTISGARH
March 21, 2013
GITA RAM @ RAJ KUMAR Vs. STATE OF C.G.
June 11, 2013
GOPAL MISHRA Vs. PT RAVISHANKAR SHUKLA UNIVERSITY
February 20, 2013
GOPAL TIWARI Vs. STATE OF C G
August 26, 2013
GOURPAD MIRGHA Vs. STATE OF CHHATTISGARH
January 21, 2013
GOVIND CHAUHAN Vs. SRIRAM SONBOIR
December 12, 2013
GOVIND SINGH RAJPUT Vs. STATE OF CHHATTISGARH
January 30, 2013
GUNANIDHI MISHRA Vs. CHAIRMAN, M.P. STATE CO-OPERATIVE
February 4, 2013
GUNARAMLILHARE Vs. SANTRAM VERMA
November 28, 2013
GYAN BAHADUR Vs. STATE OF MADHYA PRADESH
January 2, 2013
H LAXMI Vs. STATE OF CHHATTISGHARH
June 28, 2013
H UTTARAMMA Vs. STATE OF CHHATTISGHARH
January 28, 2013
H.R.CONSTRUCTION Vs. UNION OF INDIA
April 8, 2013
HARIHAR YADAV Vs. STATE OF MADHYA PRADESH
July 9, 2013
HARINARAYAN & CO Vs. SOUTH EASTERN COALFIELDS LTD
November 22, 2013
HARINDER KUMAR AND ANOTHER Vs. STATE OF C.G.
January 17, 2013
HARISHCHANDRA BHAGDIKAR Vs. SANJAY BHAGDIKAR AND OTHERS
August 29, 2013
HEERA SINGH Vs. STATE OF C G
September 12, 2013
HEERALAL GOND AND ORS. Vs. THE STATE OF CHHATTISGARH
January 23, 2013
HEERAMANI SAHU Vs. STATE OF CHHATTISGARH
May 10, 2013
HEMKANT THAKUR Vs. STATE OF CHHATTISGARH
October 3, 2013
HETRAM Vs. STATE OF CHHATTISGARH
June 19, 2013
HIMASHU GUPTA Vs. STATE OF CHHATTISGARH
February 4, 2013
HORILAL BEERSINGH YADAV Vs. STATE OF CHHATTISGARH
August 12, 2013
ICICI LOMBARD GENERAL INS CO LTD Vs. SANTOSH DHRUV
July 17, 2013
ISHWAR Vs. STATE OF MADHYA PRADESH
March 7, 2013
ISHWAR LAL Vs. STATE OF CHHATTISGARH
March 7, 2013
ISHWAR PRASAD Vs. KASHI PRASAD
February 26, 2013
ISHWAR SHARAN GUPTA Vs. STATE OF CHHATTISGARH
April 23, 2013
ISHWAR SHARAN GUPTA Vs. STATE OF CHHATTISGARH
February 1, 2013
ISRAIEL ALIAS GONTU Vs. STATE OF C G
January 4, 2013
ISRAIEL ALIAS GONTU Vs. STATE OF CHHATTISGARH
January 21, 2013
JAGANU SARVAN SAHU Vs. STATE OF CHHATTISGARH
January 3, 2013
JAGDEESH CHOUDHARY Vs. BOARD OF REVENUE AND OTHERS
February 2, 2013
JAGDEESH CHOUDHARY Vs. BOARD OF REVENUE
February 6, 2013
JAI KARAN Vs. STATE OF MADHYA PRADESH
April 4, 2013
JAI KUMAR Vs. STATE OF CHHATTISGARH
February 12, 2013
JAIPRAKASH CHOUBEY Vs. STATE OF C G
January 1, 2013
JANAK RAM VERMA Vs. STATE OF CHHATTISGHARH
February 6, 2013
JASVINDAR KAUR Vs. SARDAR NISHAN SINGH
December 17, 2013
JASWANT SINGH Vs. TRILOK SINGH
July 1, 2013
JAWAHAR LAL GUPTA Vs. RAJLAL
October 17, 2013
JAYANT PRABHAKAR MAHAJAN Vs. SUMAN SARDE
September 27, 2013
JAYESH V.PARAB Vs. STATE OF CHHATTISGARH
August 7, 2013
JHAMMANLAL Vs. STATE OF CHHATTISGARH
January 29, 2013
JHAMMANLAL Vs. STATE OF CHHATTISGARH
October 29, 2013
JILA ANTYAVASAYI SAHKARI VIKAS SAMITI MARYADIT Vs. THIBLI BAI
October 3, 2013
JILA SAHAKARI KENDRIYA BANK MARY Vs. STATE OF CHHATTISGARH
October 24, 2013
JITENDRA Vs. STATE OF M P
September 24, 2013
K SARASWATI Vs. ARIF TAMSIL
February 8, 2013
KALIRAM SAHU Vs. CHAMANLAL DEWANGAN
October 9, 2013
KAMALA BAI Vs. PANCHU RAM
November 12, 2013
KAMAYANI KASHYAP Vs. STATE OF CHHATTISGARH
February 4, 2013
KAMLA BAI Vs. TEJ SINGH
September 24, 2013
KAMLA DEVI Vs. NONI BAI
November 8, 2013
KANKER ROADWAYS Vs. STATE OF CHHATTISGARH
July 8, 2013
KARN VEER AJMANI Vs. STATE BANK OF INDIA
November 20, 2013
KAUSHAL PRASAD Vs. STATE OF CHHATTISGARH
January 15, 2013
KAWASI JOGA Vs. STATE OF CHHATTISGARH
January 14, 2013
KEDIA CASTLE DELLON INDUSTRIES LIMITED Vs. STATE OF CHHATTISGARH
July 15, 2013
KESHAV JANGDE @ BALLA Vs. STATE OF C G
October 29, 2013
KHEMLAL YADAV Vs. CHACHARAM
October 17, 2013
KIRAN OJHA Vs. STATE OF CHHATTISGHARH
March 7, 2013
KISHAN PRASAD Vs. JAGENDRA PRASAD MAKRE
January 14, 2013
KISHOR @ KISHAN Vs. STATE OF C.G.
June 11, 2013
KISHORE KUMAR Vs. STATE OF CHHATTISGARH
September 2, 2013
KODURAM Vs. KARTIK DAS
October 3, 2013
KRISHAN BIHARI JAISWAL Vs. STATE OF CHHATTISGARH
April 16, 2013
KRISHNA BALA Vs. STATE OF CHHATTISGARH
April 25, 2013
KRISHNA NEPALI AND ANOTHER Vs. STATE OF C.G.
August 26, 2013
KRISHNA PRASAD GUPTA & ANR Vs. STATE OF CHHATTISGARH & ORS
September 18, 2013
KRISHNA VISHWAKARMA Vs. C S P D C L
November 11, 2013
KU KHIRODRI BAI Vs. BHOLA RAM
August 27, 2013
KU. DINDESHWARI JAGAT Vs. STATE OF CHHATTISGARH
October 25, 2013
KUMAR SAI Vs. STATE OF MADHYA PRADESH
March 8, 2013
KUMARI BAI Vs. STATE OF CHHATTISGARH
February 11, 2013
KUNJBIHARI Vs. STATE OF CHHATTISGARH
January 7, 2013
KUNTI Vs. RETURNING OFFICER
January 2, 2013
KUNTIBAI Vs. UMASHANKAR KUSWAHA
August 30, 2013
KUNWAR KANT DEWAANGAN Vs. STATE OF C.G. AND ORS.
December 6, 2013
LAKHAN LAL RATHORE Vs. STATE OF CHHATTISGARH AND ORS.
May 6, 2013
LAKHAN LAL SONWANI Vs. BALDISH SINGH
May 9, 2013
LALIT KUMAR NAYAK Vs. STATE OF CHHATTISGARH
January 2, 2013
LAXMI NARAYAN PANDEY Vs. STATE OF MADHYA PRADESH
January 14, 2013
LEDU RAM Vs. STATE OF C.G.
August 26, 2013
LOHARAN RAM Vs. STATE OF C G
August 13, 2013
LOKESHWAR PRASAD CHANDRAKAR Vs. STATE OF M.P.
June 11, 2013
LOKNATH Vs. STATE OF C.G.
June 11, 2013
LOKNATH Vs. RUKMANI BAI
September 26, 2013
M.M.SONWANI Vs. REGISTRAR, HIGH COURT
April 8, 2013
M.P.FINANCIAL CORPORATION Vs. BRIJESH KUMAR PUGALIA
October 29, 2013
M/S MANILAL DAYALJI & COMPANY Vs. GAYATRI BAI
November 26, 2013
M/S SONY INDIA PRIVATE LIMITED Vs. STATE OF CHHATTISGARH
June 18, 2013
M/S VASUNDHARA STEEL & POWER LTD Vs. STATE OF CHHATTISGARH
March 8, 2013
M/S. AGRAWAL FUELS Vs. INDIAN OIL CORPORATION LIMITED
June 17, 2013
M/S. CLEARWATER CAPITAL PARTNERS SINGAPORE FUND-III PVT. LTD. Vs. M/S. IND SYNERGY LTD. AND ANOTHER
June 12, 2013
M/S. MANGILAL PAGARIYA BUILDERS & CONTRACTORS Vs. NAGAR PALIKA NIGAM, RAIPUR
May 2, 2013
MADHO PRASAD TIWARI Vs. KANHAIYA LAL SAHU
December 17, 2013
MADHYA PRADESH HOUSING BOARD Vs. BRAJ BIHARI AGARWAL
July 31, 2013
MAHADEV TRANSPORT SERVICE Vs. STATE OF CHHATTISGARH
July 8, 2013
MAHAPRABANDHAK, RICE BRAN OIL MILL Vs. STATE OF MADHYA PRADESH
March 13, 2013
MAHARSHI DAYANAND SHIKSHA SAMITI Vs. RAM BAI
October 31, 2013
MAHENDRA KUMAR JAISWAL Vs. STATE OF CHHATTISGARH
February 5, 2013
MAHESH KUMAR SINHA Vs. YAMINI SINHA
April 12, 2013
MAHETTAR Vs. STATE OF MADHYA PRADESH
April 17, 2013
MALIKRAM JATWAR Vs. STATE OF M P
February 22, 2013
MAMTA NAMDEO Vs. GHANSHYAM BIHARI NAMDEO
January 1, 2013
MAMTA SHARMA Vs. STATE OF CHHATTISGARH
September 16, 2013
MANAGER THE ORIENTAL INSURANCE CO LTD Vs. GANGA DEVI
June 21, 2013
MANAGER, THE ORIENTAL INSURANCE COMPANY LTD Vs. JANKI BAI
October 8, 2013
MANENDRA KUMAR Vs. STATE OF CHHATTISGARH
October 23, 2013
MANGLU MOOL SINGH Vs. KUNJLAL
August 22, 2013
MANHARAN CHANDRA Vs. STATE OF CHHATTISGART
February 28, 2013
MANHARAN DEWANGAN Vs. STATE OF C G
September 13, 2013
MANHARAN YADAV S/O SHRI MAKHANLAL YADAV Vs. STATE OF MADHYA PRADESH
May 3, 2013
MANIRAM TAMRAKAR Vs. KUNJ BIHARI GAHAWAI
January 31, 2013
MANJARI DEVI Vs. USHA DEVI
November 28, 2013
MANJU NETAM Vs. STATE OF CHHATTISGARH
November 12, 2013
MANOJ KUMAR @ MEHAR Vs. STATE OF CHHATTISGHARH
January 11, 2013
MANOJ RAJPUT Vs. STATE OF CHHATTISGARH
February 5, 2013
MANRAKHAN YADAV Vs. KANHAI
October 9, 2013
MARTIN Vs. KHILESHWAR PRASAD
December 6, 2013
MAYARAM AND OTHERS Vs. STATE OF M.P. (NOW STATE OF CHHATTISGARH)
January 22, 2013
MD ASLAM CHOUHAN Vs. STATE OF CHHATTISGARH
November 21, 2013
MEENA KUMARI TONDEY Vs. STATE OF CHHATTISGARH
January 24, 2013
MEGHANATH Vs. STATE OF CHHATTISGARH
February 19, 2013
MESSRS BULCHAND KEWALRAM Vs. MESSRS BULCHAND KISHAN CHAND OIL MILL
August 27, 2013
MITHUMAL SON OF SADHURAM RAMCHANDANI Vs. STATE OF MADHYA PRADESH
July 8, 2013
MOHAMMAD FARUKH Vs. INDIAN OIL CORPORATION LIMITED
August 8, 2013
MOHAMMAD JAVED Vs. GURU GHASIDAS VISHWAVIDYALAYA
March 13, 2013
MOHAMMED SULTAN AHMED Vs. CHHATTISGARH STATE MINOR FOREST
January 10, 2013
MOHAN JUTE MILLS LTD Vs. DEPUTY LABOUR COMMISSIONER
March 14, 2013
MOHAN LAL Vs. STATE OF CHHATTISGHARH
February 28, 2013
MOHAN LAL AGRAWAL Vs. STATE OF CHHATTISGARH
March 21, 2013
MOHD SALEEM Vs. EJAJ AHMED
January 22, 2013
MOHD. ANISH Vs. STATE OF CHHATTISGARH
December 10, 2013
MOHD. NAWAJ Vs. STATE OF CHHATTISGARH
May 10, 2013
MONNET ISPAT & ENERGY LIMITED Vs. UNION OF INDIA
January 30, 2013
MONNET ISPAT & ENERGY LTD. Vs. COMMR. OF C. EX., CUS. & S.T.
August 23, 2013
MOOLCHAND S/O ITWARI SAHU Vs. STATE OF MADHYA PRADESH
April 16, 2013
MOTI CHAND JAIN Vs. MAHESH CHAND PAL
October 1, 2013
MRUDULA RISHI Vs. STATE OF CHHATTISGARH
October 30, 2013
MUMTAJ KHAN Vs. KRISHI UPAJ MANDI SAMITI
March 4, 2013
MUNICIPAL COUNCIL, BIRGAON Vs. MANOJ VERMA
October 28, 2013
MUNNA @ CHHOTE MUNNA @ LANDHU Vs. STATE OF CHHATTISGARH
March 15, 2013
N.P. HENRY Vs. BAILADILA IRON ORE PROJECT
April 8, 2013
NALINI MADHARIYA Vs. STATE OF CHHATTISGARH
August 1, 2013
NAND KISHOR SURJAN Vs. STATE OF MADHYA PRADESH
August 5, 2013
NAND KUMAR SAI Vs. SPEAKER/CHAIRMAN
February 4, 2013
NANHI BABU S/O. SADHU RAM KASER Vs. PREMLATA W/O. NANHI BABU
July 25, 2013
NARAYAN Vs. STATE OF M P
July 8, 2013
NARENDRA Vs. STATE OF M P
October 28, 2013
NARENDRA PUGLIA AND OTHERS Vs. VIKAS MAHADEV KOTKELWAR AND OTHERS
April 4, 2013
NARESH KUMAR PATEL Vs. STATE OF CHHATTISGARH
June 27, 2013
NARESH LAL SHRIVASTAVA Vs. STATE OF C.G.
March 22, 2013
NARHARI TRIPATHI Vs. STATE OF CHHATTISGARH
April 8, 2013
NAROTTAM DAS MANIKPURI Vs. STATE OF CHHATTISGARH
January 22, 2013
NATIONAL COUNCIL FOR TEACHERS EDUCATION Vs. SHRI RAWATPURA SARKAR SANSTHAN
August 8, 2013
NATIONAL INSURANCE COMPANY LTD. Vs. KUNJU BAI SAHU
September 24, 2013
NATIONAL INSURANCE COMPANY LTD. Vs. SHASHI TIWARI
October 9, 2013
NEELIMA VERMA Vs. DILESHWAR KENWAT
November 25, 2013
NEM SAI URRE Vs. STATE OF CHHATTISGARH
December 12, 2013
NEMENDRA KUMAR Vs. GAURISHANKAR TAMRAKAR
October 30, 2013
NEW INDIA ASSURANCE COMPANY LIMITED Vs. REVATI CHANDRAKAR AND OTHERS
December 6, 2013
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SUMITRA BAI
December 6, 2013
NILESH KUMAR PANDEY Vs. STATE OF CHHATTISGARH
October 30, 2013
NIRMAL CHAND KOTHARI Vs. STATE OF CHHATTISGARH
November 27, 2013
NIRMALA BAI Vs. STATE OF M P
September 30, 2013
NIRVANA KUMAR Vs. STATE OF C G
September 26, 2013
NISHA SHRIVAS Vs. STATE OF C G
December 3, 2013
NOHAR SINGH SAHU Vs. STATE OF C G
January 2, 2013
OFFICE REFERENCE Vs. DHAL SINGH DEWANGAN
August 8, 2013
OM PRAKASH TIWARI Vs. SUSHILA DEVI
August 13, 2013
OMPRAKASH SINGH MARAVI Vs. STATE OF CHHATTISGARH
January 9, 2013
ORIENTAL INSURANCE CO LTD Vs. NADIRAM
December 17, 2013
ORIENTAL INSURANCE CO. LTD Vs. KARIMUDDIN S/O RAHIMUDDIN
September 19, 2013
ORIENTAL INSURANCE CO. LTD. Vs. SHERBAHADUR SINGH AND OTHERS
February 1, 2013
ORIENTAL INSURANCE COMPANY Vs. DALBIR KAUR
October 7, 2013
ORIENTAL INSURANCE COMPANY LIMITED Vs. AGHANI BAI AND OTHERS
December 17, 2013
ORIENTAL INSURANCE COMPANY LIMITED Vs. NOHAR JOSHI
October 17, 2013
ORIENTAL INSURANCE COMPANY LTD Vs. KUMARI BAI
September 30, 2013
ORIENTAL INSURANCE COMPANY LTD Vs. SEEMA PANDEY
November 8, 2013
ORIENTAL INSURANCE COMPANY LTD. Vs. ABDUL RASHID
November 7, 2013
P C JAIN Vs. STATE OF C G
October 31, 2013
P NARAYANAMMA Vs. GENERAL MANAGER SOUTH EAST CENTRAL RAILWAY
January 22, 2013
P RAMMURTI Vs. RADHAMOHAN AGRAWAL
February 19, 2013
PARASRAM Vs. SHANTILAL
March 19, 2013
PARASU RAM RAJAK Vs. STATE OF C G
November 8, 2013
PARMANAND SAHU Vs. STATE OF C G
September 12, 2013
PARMANAND SHARMA Vs. STATE OF CHHATTISGHARH
February 12, 2013
PHOOL SINGH Vs. STATE OF C G
October 31, 2013
PHOTKOORAM Vs. STATE OF M.P.
September 16, 2013
PRADEEP MAJUMDAR Vs. DUVAS BAI
September 26, 2013
PRADEEP PURANE @ PAPPU Vs. STATE OF C G
December 16, 2013
PRADEEP SINGH RATHOR Vs. STATE OF CHHATTISGARH
March 19, 2013
PRAHALAD MOHANLAL SAHU Vs. STATE OF CHHATTISGARH
January 7, 2013
PRAMILA Vs. NEW INDIA ASSURANCE CO. LTD
November 13, 2013
PRATAP TRADERS RAWAN BHATA SUPELA BHILAI Vs. PRESIDING OFFICER LABOUR COURT
December 20, 2013
PREETAM Vs. NAGAR PALIKA PARISHAD PITHAURA
October 1, 2013
PREM PRAKASH SINHA Vs. STATE OF CHHATTISGARH
February 4, 2013
PREMIER ROAD CARRIERS Vs. CHHATTISGARH STATE ELECTRICITY BOARD
October 7, 2013
PRODUCIN PVT. LTD. Vs. CHHATTISGARH STATE MINOR FOREST PRODUCE (T&D) COOPERATIVE FEDERATION LIMITED
December 10, 2013
PUNA RAM YADAV Vs. STATE OF C G
June 25, 2013
PUNNULAL JAISWAL Vs. STATE OF CHHATTISGARH
June 19, 2013
PURANLAL Vs. STATE OF M P
October 18, 2013
PURUSHOTTAM Vs. STATE OF M.P. (NOW C.G.)
July 1, 2013
R.K.NAIR S/O SHRI V.P.S.KURUP Vs. UNION OF INDIA
July 2, 2013
R.L.AGRAWAL Vs. STATE OF MADHYA PRADESH
July 15, 2013
RADHESHYAM @ MOTIRAM Vs. STATE OF M.P.
June 13, 2013
RAIPUR BRIGHT STEEL & WIRE WELD INDUSTRIES LTD. Vs. UNION OF INDIA
September 12, 2013
RAIPUR HOMOEOPATHIC MEDICAL COLLEGE Vs. UNION OF INDIA
February 6, 2013
RAISINGH Vs. STATE OF C G
September 11, 2013
RAJ KUMAR COLLEGE Vs. STATE OF CHHATTISGARH
May 6, 2013
RAJ KUMAR GURUWARA Vs. STATE OF CHHATTISGARH
April 29, 2013
RAJ KUMAR SONI Vs. MANAGING DIRECTOR CHHATTISGARH SATE INDUSTRIAL DEV CORPORATION
July 18, 2013
RAJ NARAYAN GUPTA Vs. CHAIRMAN-CUM-MANAGING DIRECTOR
April 8, 2013
RAJARAM MAIZE PRODUCTS Vs. MEMBER JUDGE INDUSTRIAL COURT
April 15, 2013
RAJENDRA Vs. STATE OF C G
September 3, 2013
RAJENDRA DAS Vs. STATE OF CHHATTISGHARH
January 10, 2013
RAJENDRA GUPTA S/O SAKNTA Vs. STATE OF CHHATTISGARH
August 1, 2013
RAJENDRA KUMAR AND ANOTHER Vs. THE STATE OF CHHATTISGARH & OTHERS
November 27, 2013
RAJENDRA NARANG Vs. STATE OF CHHATTISGARH
February 14, 2013
RAJENDRA PRASAD SHARMA Vs. STATE OF M.P.
February 4, 2013
RAJENDRA SINGH Vs. STATE OF CHHATTISGARH
July 10, 2013
RAJESH SINGH Vs. STATE OF CHHATTISGHARH
April 9, 2013
RAJESHWARI SONI Vs. M.P. ELECTRICITY BOARD
July 2, 2013
RAJJAK MIYAN Vs. STATE OF CHHATTISGARH
March 12, 2013
RAJKUNWAR Vs. MANMOHAN CHIND
November 21, 2013
RAJNI Vs. BASUDEV NARAYAN SINGH
January 10, 2013
RAJU ALIAS ARWIND KUMAR YADAV Vs. STATE OF CHHATTISGHARH
March 8, 2013
RAJU ALIAS JUDGE KHAN Vs. STATE OF M.P. (NOW C.G.)
June 19, 2013
RAJU ALIAS MAHESH RAM Vs. STATE OF M P
January 1, 2013
RAJU ALIAS MAHESH RAM Vs. STATE OF M P
February 1, 2013
RAKESH KUMAR UPADHYAY Vs. SHIV SINGH
April 30, 2013
RAKHI PATEL Vs. STATE OF CHHATTISGARH
February 7, 2013
RAM ASHRA NAMMU SAHU Vs. CHANDRIKA PRASAD
March 1, 2013
RAM JOGI Vs. DIVISIONAL RAILWAY MANAGER
November 1, 2013
RAM KISHAN Vs. STATE OF CHHATTISGARH
December 5, 2013
RAM KUMAR KURMI Vs. STATE OF MADHYA PRADESH
November 26, 2013
RAM SAGAR SINHA Vs. STATE OF CHHATTISGARH
January 31, 2013
RAM SARKAR KASHYAP Vs. STATE OF C G
August 29, 2013
RAM SINGH Vs. STATE OF C G
October 21, 2013
RAMCHANDER Vs. STATE OF CHHATTISGHARH
May 10, 2013
RAMCHANDRA KHUNTE Vs. STATE OF CHHATTISGARH
June 14, 2013
RAMESH CHANDRA PATHAK Vs. STATE OF CHHATTISGARH
July 16, 2013
RAMESH SHARMA Vs. SATTE OF M P
July 1, 2013
RAMESHAR SATNAMI Vs. STATE OF C G
February 11, 2013
RAMJIT SAI Vs. STATE OF CHHATTISGARH
April 26, 2013
RAMKUMAR AND ANOTHER Vs. STATE OF MADHYA PRADESH
February 24, 2013
RAMKUNWAR Vs. BANSHILAL
April 11, 2013
RAMNANDE Vs. STATE OF C.G.
June 20, 2013
RAMSURAT ALIAS SURTA Vs. STATE OF M P
January 23, 2013
RASHMI DEWANGAN Vs. STATE OF C G
November 25, 2013
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. BHILAI STRUCTURALS
November 27, 2013
REKHA NETAM Vs. GOPIRAM PATEL
July 5, 2013
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. SANTA BAGHMAR
November 1, 2013
RENUKA GUPTA Vs. STATE OF CHHATTISGARH
December 12, 2013
RISHABH AGENCIES, THROUGH PROPRIETOR SOHANLAL GOLCHHA Vs. STATE OF CHHATTISGARH
August 2, 2013
RISHI IRON AND STEEL INDUSTRIES Vs. UNION OF INDIA
March 11, 2013
RISHIKESH Vs. LAKHESWAR
August 22, 2013
ROHIT KUMAR Vs. STATE OF CHHATTISGARH
October 22, 2013
RUPESH MESHRAM Vs. STATE OF C G
September 5, 2013
S.K.SHARMA Vs. STATE OF CHHATTISGARH
December 20, 2013
S.L.NARSAIAH Vs. UNION OF INDIA
April 8, 2013
S.N.CHISHTI Vs. STATE OF CHHATTISGARH
January 10, 2013
SACHCHIDANAND SINHA Vs. STATE OF CHHATTISGARH
November 28, 2013
SAMARU MIRI Vs. STATE OF C G
August 29, 2013
SAMELAL Vs. CHAIRMAN DISTRICT ANIMAL WELFARE COMMITTEE, RAIGARH
September 27, 2013
SAMSUDDIN Vs. STATE OF C.G.
June 14, 2013
SAMSUDDIN ANSARI Vs. STATE OF CHHATTISGARH AND OTHERS
December 12, 2013
SANAT KUMAR MISHRA Vs. STATE OF CHHATTISGARH
July 16, 2013
SANDEEP NAIR Vs. UNION OF INDIA
November 22, 2013
SANJAY KUMAR Vs. STATE OF M.P. (NOW C.G.)
July 8, 2013
SANJAY KUMAR MISHRA Vs. UMESH NARAYAN MISHRA
July 8, 2013
SANJAY MATHUR Vs. STATE OF C.G.
March 15, 2013
SANJAY SINGH THAKUR Vs. STATE OF CHHATTISGARH
October 7, 2013
SANTOSH KUMAR Vs. STATE OF CHHATTISGARH
February 4, 2013
SANTOSH KUMAR PANDEY Vs. SMT.ANANYA PANDEY
January 3, 2013
SANTOSH KUMAR VISHVAKARMA Vs. STATE OF CHHATTISGARH
September 9, 2013
SANTOSH SAHU Vs. STATE OF C G
October 23, 2013
SANTRAM SWARNKAR Vs. STATE OF CHHATTISGARH
June 25, 2013
SARFARAZ KHAN Vs. RAMESH KUMAR KASHYAP AND ORS.
November 25, 2013
SARJU SISODIYA Vs. STATE OF CHATTISGARH
July 1, 2013
SARWANGO Vs. URCHAMAHIN
January 4, 2013
SATISH RAMTEKE Vs. STATE OF CHHATTISGARH
October 8, 2013
SAVITA ALIAS BUDUL Vs. RAMMU CHAUDHARY
March 8, 2013
SAVITRI BAI Vs. STATE GOVT OF CHHATTISGARH
May 7, 2013
SCL INFRATECH LIMIED Vs. STATE OF C G
December 3, 2013
SEMADRI JENE Vs. STATE OF CHHATTISGARH
May 1, 2013
SHANKAR BARETH Vs. STATE OF CHHATTISGARH
March 12, 2013
SHANKAR GLASS AND FRAME STORES Vs. SHAH MILL STORES
March 6, 2013
SHANKAR LAL KHUNTE Vs. TIKAIT RAM
November 1, 2013
SHANKUNTLA JAISWAL W/O. MUNNALAL JAISWAL Vs. STATE OF CHHATTISGARH
July 24, 2013
SHANTILAL PARAKH Vs. STATE OF C G
September 17, 2013
SHARAD KUMAR SHRIVASTAVA Vs. CHHATTISGARH STATE ELECTRICITY BOARD
May 6, 2013
SHARAT CHANDRA RATH Vs. HIDUSTAN STEEL WORKS CONSTRUCTION LTD
May 7, 2013
SHASHANK JAISWAL Vs. NEELAM JAISWAL
March 14, 2013
SHATRUGHAN MAKHIJA Vs. STATE OF C G
September 24, 2013
SHIV KUMAR Vs. SAHENDER RAJWAR @ SURENDRA RAJWAR
November 20, 2013
SHIV KUMAR @ MUNNA Vs. STATE OF C G
August 29, 2013
SHIVANDAN PATEL ALIAS KISHAN BANJARE Vs. STATE OF CHHATTISGARH
November 26, 2013
SHIVKUMAR ALIAS SILLU Vs. STATE OF M P
January 8, 2013
SHOBA LATA SINHA Vs. RAVI SHANKAR UNIVERSITY, RAIPUR
February 13, 2013
SHOBHA KATELIHA Vs. STATE BANK OF INDIA
March 1, 2013
SHRIRAM PANDEY Vs. STATE OF M P
March 22, 2013
SHRIRAM PANDEY Vs. STATE OF MADHYA PRADESH
January 16, 2013
SIROTTAM PRASAD PATEL Vs. STATE OF CHHATTISGHARH
January 3, 2013
SMT. INDU SINGH Vs. STATE OF C.G.
January 4, 2013
SMT. LALITA BHARTI Vs. STATE OF C.G. & OTHERS
August 8, 2013
SONU Vs. STATE OF CHHATTISGARH
March 6, 2013
SOUTH EASTERN COALFIELDS LTD Vs. B S AGRAWAL
December 10, 2013
STATE OF CHHATTISGARH Vs. PRESIDING OFFICER, LABOUR COURT
January 21, 2013
STATE OF CHHATTISGARH Vs. CHANDRA BHAN SINGH
November 29, 2013
STATE OF CHHATTISGARH Vs. HARIRAM RAY, S/O CHIRAI RAY
September 18, 2013
STATE OF CHHATTISGARH Vs. MANOJ SURYAVANSHI
August 8, 2013
STATE OF CHHATTISGARH Vs. SHANKAR LAL DEWANGAN
October 3, 2013
STATE OF CHHATTISGARH Vs. PYARELAL YADAV
January 17, 2013
STATE OF CHHATTISGARH AND ORS Vs. NETRAM SAHU AND ORS
December 16, 2013
STATE OF M P Vs. SVEC CONSTRUCTIONS LIMITED
October 17, 2013
STATE OF M P Vs. SANTOSH KUMAR
November 18, 2013
STATE OF M P Vs. BHARAT
March 21, 2013
STATE OF M.P. Vs. SEETARAM
November 28, 2013
STATE OF MADHYA PRADESH Vs. DHANESHWAR SONI
March 7, 2013
STATE OF TRIPURA Vs. RAJU GHOSH
March 2, 2013
SUBHASH @ PRAKASH S/O SHRI BRIDHI DEWANGAN Vs. SHRIMATI PRIYANKA W/O SUBHASH @ PRAKASH DEWANGAN
July 2, 2013
SUKHDEV PRASAD YADAV Vs. HEMLATA MISHRA
September 25, 2013
SUKWARA BAI & ANOTHER Vs. STATE OF C.G.
June 11, 2013
SUNDERLAL Vs. STATE OF MADHYA PRADESH
August 30, 2013
SUNIL ARORA Vs. STATE OF CHHATTISGARH
January 7, 2013
SUNIL NISHAD Vs. STATE OF CHHATTISGHARH
June 20, 2013
SUNIL SINHA Vs. STATE OF C G
September 10, 2013
SURAJ DAS Vs. STATE OF M P
January 7, 2013
SURAJLAL Vs. STATE OF C G
September 23, 2013
SURAJMAL AGRAWAL Vs. MUNICIPAL CORPORATION, BILASPUR
June 17, 2013
SURENDRA PASWAN Vs. STATE OF CHHATTISGHARH
June 14, 2013
SURENDRA SURANA Vs. MOHD INAMULLAH
May 8, 2013
SURESH NISHAD Vs. STATE OF CHHATTISGARH
February 5, 2013
SURYAKANT SIDAR Vs. STATE OF CHHATTISGARH
January 18, 2013
SUSEN KUMAR RAY Vs. STATE OF CHHATTISGARH
July 31, 2013
TANURAM SAHU Vs. STATE GOVERNMENT OF CHHATTISGARH
November 27, 2013
TARENDRA KUMAR JHA Vs. HIGH COURT OF C.G.
February 25, 2013
TARKESHWAR Vs. STATE OF CHHATTISGHARH
June 12, 2013
TEMAN YADAV Vs. STATE OF M P
July 10, 2013
THAKUR RAM Vs. STATE OF MP
July 17, 2013
TIRATHRAM ALIAS TILAKRAM Vs. STATE OF C G
March 5, 2013
TORAN JALCHHATRI Vs. STATE OF C G
September 9, 2013
TRILOKCHAND JAIN Vs. RATNIBAI
August 22, 2013
UMA NIWAS PANDEY Vs. STATE OF M P (NOW C G )
March 12, 2013
UMLESH CHANDEL Vs. STATE OF CHHATTISGHARH
April 25, 2013
UNION OF INDIA Vs. SIDHI VINAYAK SPONGE IRON P. LTD.
July 18, 2013
UNION OF INDIA Vs. M/S STEEL AUTHORITY OF INDIA LTD.,
April 22, 2013
UNION OF INDIA Vs. CHHATTISGARH STATE BEVERAGES CORPORATION
May 2, 2013
UNION OF INDIA Vs. RAIPUR ROTOCAST LTD.
February 5, 2013
UNION OF INDIA Vs. JITENDRA KUMAR CHAWADA
October 23, 2013
UNION OF INDIA Vs. ASSOCIATED CEMENT CO. LTD.
April 2, 2013
UNITED INDIA INSURANCE CO LTD Vs. RAIMUN
November 6, 2013
UNITED INDIA INSURANCE CO. LTD. Vs. A. VERLAXMI
December 3, 2013
UNITED INDIA INSURANCE CO. LTD. Vs. SMT. SANTOSHI YADAV AND OTHERS
April 29, 2013
UNITED INDIA INSURANCE COMPANY LIMITED Vs. MALKA BEGUM
December 17, 2013
UTTAM KUMAR Vs. STATE OF CHHATTISGARH
March 7, 2013
V.S.SINGH Vs. DURG RAJNANDGAON GRAMIN BANK
March 12, 2013
VAKIL QURAISHI Vs. STATE OF C G
September 16, 2013
VANI RAO Vs. STATE OF CHHATTISGARH
September 23, 2013
VASUNDHARA STEEL & POWER LTD AND ORS Vs. STATE OF CHHATTISGARH & ANOTHER
March 8, 2013
VED RAM Vs. TIKARAM
July 22, 2013
VEDRAM HUKUM SINGH Vs. TIKARAM
February 27, 2013
VIDYA SAGAR AGRAWAL & ANOTHER Vs. STATE OF M.P. (NOW C.G.)
July 10, 2013
VIJAY KUMAR AGRAWAL Vs. STATE OF C G
March 22, 2013
VIJAY KUMAR DHRUV Vs. STATE OF CHHATTISGARH
January 23, 2013
VIKAS POHA MILL Vs. DIVISIONAL DEPUTY COMMISSIONER
April 11, 2013
VINITA PANDEY Vs. RAKESH PANDEY
December 5, 2013
VINOD ALIAS PAPPU Vs. STATE OF CHHATTISGHARH
January 10, 2013
VINOD KASHYAP Vs. STATE OF CHHATTISGARH
January 4, 2013
VINOD KUMAR Vs. STATE OF CHHATTISGHARH
June 19, 2013
VINOD KUMAR TANDON Vs. STATE OF CHHATTISGARH
July 2, 2013
VINOD PARIHAR Vs. STATE OF CHHATTISGHARH
July 1, 2013
VIPAT SINGH Vs. UNION GOVT. OF INDIA
February 27, 2013
VISHNU KUMAR VERMA Vs. STATE OF C G
November 7, 2013
VIVEK CHAND RAY Vs. DISTRICT COOPERATIVE AGRICULTURE & RURAL DEVELOPMENT BANK MARYADIT
May 8, 2013
WASIM KHAN Vs. STATE OF CHHATTISGARH
December 13, 2013
YOGENDRA KUMAR SINHA Vs. STATE OF C.G.
June 12, 2013
YUGAL KISHORE Vs. STATE OF M.P.
June 19, 2013
ZILA SAHAKARI KENDRIYA BANK LTD Vs. PURSHOTTAM RAM LAKDA
October 9, 2013