Case Index

Title
Date
NEELAMMA Vs. KARNATAKA HOUSING BOARD
March 20, 2013
RAMAKRISHNA REDDY Vs. STATE OF KARNATAKA
February 4, 2013
SPECTRUM CONSULTANTS INDIA PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX, BANGALORE
April 17, 2013
YADAYYA Vs. STATE OF KARNATAKA
March 22, 2013
"Q" FREAK CLUB REP. BY ITS SECRETARY P. SANTHOSH Vs. STATE OF KARNATAKA REP. BY ITS SECRETARY HOME DEPARTMENT
April 15, 2013
A & W PROMOTERS & DEVELOPERS PVT. LTD. Vs. ADDITIONAL COMMISSIONER OF CENTRAL EXCISE
September 19, 2013
A AHAMMED; K A FATHIMA Vs. RAMESH; THYAGARAJU AND ORS
August 7, 2013
A B KEDDILAYA, S/O VASUDEVA KEDDILAYA Vs. ANANDA GOWDA, S/O THIMMAYYA GOWDA
July 9, 2013
A B Robin Thimmaiah and K D Preetham Vs. Station House Officer Srimangala Police Station Srimangala
January 15, 2013
A C RENUKA PRASAD, S/O LATE A S CHANNABASAPPA Vs. ERA KAMBANNA, S/O LATE KAMBANNA
July 16, 2013
A D SHANMUGA SUNDAR Vs. MUNINATHAN
August 22, 2013
A J SELVARAJ Vs. CENTRAL BANK OF INDIA AND ORS
September 20, 2013
A K CHANDRASHEKAR REDDY AND ORS Vs. STATE OF KARNATAKA AND ORS
September 17, 2013
A KRISHNAPPA Vs. DIVISIONAL CONTROLLER KSRTC
October 7, 2013
A L RAJU Vs. K RANGANATH
August 21, 2013
A M SUDHAKAR Vs. MAGNUS HEALTH CARE AND RESEARCH CENTRE PRIVATE LIMITED
February 6, 2013
A M VENKATESH Vs. A J RAJEGOWDA
August 19, 2013
A N BYRAPPA S/O NAGARAJAPPA Vs. NEW INDIA ASSURANCE COMPANY LIMITED; H NARSIMHA MOORTHY S/O HANUMAIAH
July 4, 2013
A PUSHPA Vs. G VEERA RAGHAVAIAH
July 24, 2013
A V SUSHEELAMMA Vs. K C VENKATACHALAPATHI
January 4, 2013
A VISHWANATH Vs. SHARADA
August 14, 2013
A. ABDUL HAMEED Vs. SYNDICATE BANK, MANGALORE
June 18, 2013
A. CHAITHANYA Vs. ADDITIONAL REGISTRAR OF CO-OPERATIVE SOCIETIES (H & M), BANGALORE
August 23, 2013
A. JANARDHANA SHETTY Vs. STATE OF KARNATAKA
August 26, 2013
A. Maria Leo and Baby Maria Astrid Vs. P. Chief Manager, LIC of India, Smt. Lizzy Matilda and Sri D. Dorai Rajan
December 2, 2013
A. Mohan Vs. State of Karnataka, Represented by its Secretary, Department of Commerce and Industry and The Special Land Acquisition Officer, Karnataka Industrial Area Development Board
December 5, 2013
A. NAGARAJA Vs. EXCISE COMMISSIONER, SHANTHINAGAR, DEPUTY COMMISSIONER OF EXCISE, CHIKKABALLAPUR DISTRICT, EXCISE INSPECTOR, SIDLAGHATTA AND KARNATAKA STATE BEVERAGE CORPORATION LTD., MANAGER, SIDLAGHATTA DEPO.
December 3, 2013
A. Nagaraju and Others Vs. Special Land Acquisition Officer, The Deputy Commissioner, The Managing Director and State of Karnataka
July 5, 2013
A. Rajashekar and Company Vs. Director of Agricultural Marketing and The Secretary
August 5, 2013
A. Ramesh F. Kolur and Others Vs. State of Karnataka and Smt. Sunanda
June 24, 2013
A. SHAMBANDHAN Vs. MYSORE MERCHANTS CO-OPERATIVE BANK LTD
October 1, 2013
A. Shivagami and Others Vs. Stella Mary and Reliance General Insurance Co. Ltd.
July 10, 2013
A. Somashekar Vs. Secretary and Sri Yeshawanth
July 26, 2013
A.B. ANJANEYA Vs. REGISTRAR GENERAL HIGH COURT OF KARNATAKA
April 10, 2013
A.G. MAHESH Vs. SANDEEP AND ORS.
September 30, 2013
A.G.N RECREATION AND WELFARE ASSOCIATION Vs. STATE OF KARNATAKA
October 9, 2013
A.H. Makandar and Others Vs. N. Ramachandran
September 17, 2013
A.K. CHOWDEKAR Vs. STATE OF KARNATAKA
August 21, 2013
A.K. Kanoria Vs. M/s. Bangalore Pesticides Limited
April 17, 2013
A.K. MURALIDHAR Vs. STATE OF KARNATAKA
February 12, 2013
A.K. Pandya and Manjudevei Vs. Shankar Naidu and National Insurance Co. Ltd.
October 24, 2013
A.K.PANDYA Vs. SHANKAR NAIDU
October 24, 2013
A.M. Lavanya Vs. Sri Murali Mohan Krishna
October 22, 2013
A.M. Sharath Chandra and Others Vs. Sri. L. Srinivas and Station House Officer
July 22, 2013
A.M.BHASKAR Vs. STATE OF KARNATAKA
July 15, 2013
A.M.JAYANNA Vs. UNDER SECRETARY IRRIGATION DEPARTMENT
February 4, 2013
A.MOHAN Vs. STATE OF KARNATAKA
December 5, 2013
A.N. JAYALAKSHMI Vs. BANGALORE DEVELOPMENT AUTHORITY
December 4, 2013
A.N. Prakash Rao Vs. Bangalore Development Authority Railway represented by its Commissioner
October 22, 2013
A.N.PRASAD Vs. STATE OF KARNATAKA
February 13, 2013
A.N.UMA Vs. A.N.CHANDRASHKAR
November 5, 2013
A.P. Singh Vs. Chandrappa
December 6, 2013
A.P.THOMAS Vs. UNION OF INDIA
November 6, 2013
A.R. Mallesh Vs. Director of Municipal, The Deputy Commissioner Chikkamagalur, and The Town Municipal Council, Kadur
September 16, 2013
A.R. Nagannagowda Vs. S.D. Prabhakara, V. Srinivasan and The Oriental Insurance Company Ltd. rep by its Manager
October 8, 2013
A.R. Venkateshaiah Vs. Deputy Commissioner and Others
October 1, 2013
A.S. HARISHA ADVOCATE Vs. STATE OF KARNATAKA
July 4, 2013
A.S. KHORE Vs. STATE OF KARNATAKA
September 18, 2013
A.S. NAGAMANI Vs. VISHWABHARATHI
June 4, 2013
A.S. Savithri Vs. Sri. C. Yathish and Others
September 12, 2013
A.V. Krishnappa and A.K. Raju Vs. K. Jagannath and The Branch Manager, National Insurance Co. Ltd.
July 18, 2013
A.V. Ravi Vs. State by Inspector of Police CBI, rep. by Standing Counsel for CBI
December 4, 2013
A.V.C. Veerabadrappa Vs. Regional Transport Authority Bangalore Rural by Its Secretary and Sri. A.V. Gopal
October 23, 2013
ABB LIMITED Vs. BANGALORE ELECTRICITY SUPPLY COMPANY LIMITED
February 4, 2013
ABBAIAH Vs. STATE OF KARNATAKA
March 26, 2013
ABDUL BASHEER Vs. STATE OF KARNATAKA
August 6, 2013
Abdul Gafoor Sab Vs. Deputy Commissioner, Asst. Commissioner and Tahsildar
September 13, 2013
Abdul Hakeem Vs. State of Karnataka by its Secretary to Department of Revenue, Deputy Commissioner, Assistant Commissioner and Bada Grama Panchayath rep. by Public Development Officer
November 26, 2013
ABDUL HAMEED BISMILLA SAHEB TADDOL Vs. KARNATAKA POWER TRANSMISSION CORPORATION LIMITED
August 12, 2013
ABDUL JABBAR Vs. SYED ABDUL RAZACK AND OTHERS
March 25, 2013
ABDUL JABBAR @ AMEER Vs. HABEEB PASHA
June 14, 2013
ABDUL KHADAR SHAFEEQ Vs. K. PUSHPARAJ
November 19, 2013
ABDUL KHADER; MOHIDDIN S/O ABDUL; JANARDHANA POOJARI AND ORS Vs. STATE OF KARNATAKA
August 14, 2013
ABDUL KHADIR Vs. GIRISH SHIVAYOGI DODDAMANI AND ORS
September 17, 2013
ABDUL MUNAF S/O GUDUSAB MURTUZA @ KHANBHAI Vs. STATE OF KARNATAKA
November 12, 2013
Abdul Razak Vs. Sri. Ashok R. Upadhya
September 27, 2013
Abdul Saleem Vs. D.S. Lingappa Gowda and National Insurance Co., Ltd.
July 26, 2013
Abdul Wajid Vs. M/s. Jumma Masjid (Charminar) and Others
July 19, 2013
Abdul Wajid Vs. Managing Director, K.S.R.T.C rep. by its Manager
November 25, 2013
Abdul Wajid Vs. R. Pratap Kumar Reddy and The Oriental Insurance Co. Ltd.
August 7, 2013
ABDUL WAJID Vs. STATE OF KARNATAKA
December 20, 2013
ABDULGAFUR ABDULGANI SHUNTI AND OTHERS Vs. STATE OF KARNATAKA
January 17, 2013
ABDULLA SAB Vs. HANIFA BI
November 28, 2013
ABEED Vs. THE STATE OF KARNATAKA
June 26, 2013
Abhinandan Vs. Poonam
November 27, 2013
ABHISHEK DEVELOPERS Vs. LILIPUT KIDSWEAR LIMITED
October 30, 2013
ABHYUDAYA EDUCATIONAL TRUST Vs. BANGALORE UNIVERSITY
March 1, 2013
ABIDA Vs. ARVIND MOTORS PVT. LTD.
September 19, 2013
Abishek, Sri. C.R. Ananda and Smt. D. Hemalatha Vs. State of Karnataka by Indiranagar Police Station and Smt. Rashmi Raj
September 27, 2013
Abrad alias Abar Damodi and Shahid Hussain Hakkuddin Vs. State of Karnataka, By Circle Inspector of Police
October 22, 2013
Adarsh Vs. Krishna Mallappa Savanth, Nizamulee Kumamuddin and United India Insurance Co. Ltd.
July 18, 2013
ADEPPA S/O BASSAPPA Vs. STATE OF KARNATAKA
February 7, 2013
Adinarayana Vs. Sri P.N. Sridhar Bhattar
December 10, 2013
Adiveppa and Others Vs. Channamallayya and Others
January 2, 2013
ADM Agro Industries Dharwad Private Limited Vs. State of Karnataka
July 3, 2013
Afnan Sadiq, Mr. Sadik Ameer Shaikh, Mrs. Sameena Sadik alias Sameena Khan, Mrs. Afreen Ahmed and Others Vs. Station House Officer, Bharathi Nagar Police Station and Station House Officer, Ramnaagar Police Station Town
September 16, 2013
AFREEB BANU AND MOHAMMED MUJEEB Vs. MYSORE URBAN DEVELOPMENT AUTHORITY
December 19, 2013
AGRICULTURAL INSURANCE Vs. BHIMAPPA S/O BASAPPA KURAHATTI
April 2, 2013
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. VENKATESH
January 11, 2013
Ail Singhani Bulk Carriers Vs. State of Karnataka
January 10, 2013
Aishwarya Vs. Divisional Manager, Smt. Puspa Shetty and Melvin Blajo
July 10, 2013
Ajantha, Jayasheela and Sri. Sureshkumar alias Sureshbabu Vs. State of Karnataka
July 18, 2013
Ajay Chadha Vs. State by Chickpet Police and 'Screen Craft', Proprietary Concern
April 3, 2013
Ajay Shetty Vs. P. Rakesh Kumar and The Oriental Insurance Co. Ltd., Rep. by its Divisional Manager
October 11, 2013
AJIT ANAND Vs. PAPAIAH AND OTHERS
May 27, 2013
Ajit Mohan Sathyanandan Vs. Anooja Balan
September 25, 2013
AJIT S/O DHAREPPA MAGDUM Vs. BEERAPPA S/O GUNDU KURABAR
April 3, 2013
AKASH S/O SUNIL Vs. BRANCH MANAGER, NATIONAL INSURANCE CO LTD
December 13, 2013
AKBAR BABU @ BABU Vs. STATE BY BYLUKUPPE POLICE STATION
October 8, 2013
Akbar Babu alias Babu Vs. State by Bylukuppe Police Station, Mysore
October 8, 2013
Akram Pasha Vs. T. Nirmala
July 26, 2013
AKRAM PASHA ALIAS AKRAM ALIAS RIDE Vs. SATTION HOUSE OFFICER VIJAYNAGAR POLICE STATION
January 7, 2013
Akram Pasha alias Akram alias Rider Vs. Station House Officer Vijayanagara Police Station
January 7, 2013
AKTAR Vs. STATE
November 8, 2013
Akzonobel (ICI India Limited) Vs. Deputy Commissioner of Commercial Taxes (Audit-3)
June 18, 2013
ALD AUTOMOTIVE PRIVATE LIMITED Vs. JOINT COMMISSIONER OF COMMERCIAL TAXES (ADMN.) AND COMMISSIONER OF COMMERCIAL TAXES
December 17, 2013
ALI IMAM Vs. NEW INDIA ASSURANCE CO. LTD.
December 17, 2013
ALICE PINTO Vs. SITHARAM SHASTRY
September 10, 2013
All India Kissan Sabha, Karnataka State Committee, Sri Kariyanna, Sri Papa Nayaka G. and Sri Bangaraiah Vs. Chief Secretary, Government of Karnataka and Others
September 30, 2013
Allahabad Bank Vs. Sri D.N. Krishnappa
July 12, 2013
Allauddin Vs. State of Karnataka through Rural Police Station
November 27, 2013
ALLEN TOM Vs. REGISTRAR
April 2, 2013
Allied Sales Corporation By its Proprietor Vs. Sri. M. Jayaram
September 30, 2013
Allwyn Ronald Vs. M/s. Ahluwalia Contractors Pvt. Ltd. and ICICI Lombard General Insurance Co. Ltd.
June 25, 2013
ALTAF Vs. STATE OF KARNATAKA
December 5, 2013
ALTAF Vs. STATE OF KARNATAKA REPRESENTED BY PUBLIC PROSECUTOR
October 24, 2013
Althaf Pasha Vs. Chikkathayamma and Others
July 29, 2013
Althea Verna Wasdell Vs. Brendon Alfred Wasdell
April 18, 2013
Amanullah Khan Rep. by his SPA Holder Vs. State by Sub-Inspector of Excise State E.I.B. New Public Office Complex and The Authorised Officer and Superintendent of Excise Yeshwanthpura EIB-III
October 23, 2013
Amardeep Kumar and Smt. Lakshmi Sathish Vs. Davangere Urban Co-Operative Bank Ltd. Represented by its Manager, The Authorised Officer, The Davangere Urban Co-Operative Bank Ltd., Mrs. Vinaya A. Murlidhara and Dr. G.N. Chandu
September 11, 2013
AMARLAL PRITAMDEV SINGHANI Vs. DINESH TUKARAM PATIL
February 11, 2013
AMBABAI SINCE DECEASED BY HER L.RS. (RAMESH AND ORS.) AND SOMANATH BY HER L.RS. Vs. THE STATE OF KARNATAKA BY ITS SECRETARY AND ORS.
December 3, 2013
AMBAMAHESHWARI RECREATION ASSOCIATION Vs. GOVERNMENT OF KARNATAKA
April 18, 2013
Ambigara Chowdaiah College of Education rep. by its Director Sri Lakshman S. Vs. State of Karnataka resented by its Principal Secretary Department of Higher Education, Bangalore University Jnana Bharathi rep. by its Registrar and The Registrar (
October 7, 2013
AMEENA FARHATH Vs. DEPUTY DIRECTOR, BANGALORE
February 18, 2013
Ameer Khan Vs. Mohammed Sajjad Sait
October 22, 2013
Ameerjan Vs. Abhinandan Raj and State of Karnataka
November 26, 2013
Amey Dye Chem Pvt. Ltd. Vs. Joint Commissioner of Commercial Taxes and The Commercial Tax Officer
August 30, 2013
Amir Rahamathulla Khan Vs. Meera Harinath
June 3, 2013
Amit and Others Vs. State of Karnataka represented by the State Public Prosecutor and Ruchi Alok Mishra
September 11, 2013
AMIT J Vs. CHIEF ELECTORAL OFFICER AND ORS
April 25, 2013
AMITH SHETTY AND ORS Vs. G KARUNAKARA GANIGA AND ORS
July 23, 2013
AMOGHSIDDA S/O LAGMANNA Vs. DIVISIONAL CONTROLLER
March 15, 2013
Amresh Kumar alias Amrish Vs. Syed Nayazuddin, Inayatulla and The Branch Manager
August 6, 2013
AMULYA REDDY Vs. NEW INDIA ASSURANCE CO LTD
January 2, 2013
ANAND @ ANANDAYYA AND OTHERS Vs. THE STATE OF KARNATAKA
February 1, 2013
ANAND CHANDRASHEKHAR KARAJINAGI Vs. STATE
March 18, 2013
ANAND KUMAR BHANDARI Vs. N NARASIMHA MURTHY
January 23, 2013
ANAND V. SHETH Vs. PRINCIPAL, ST. JOSEPH ENGINEERING
September 10, 2013
Ananda alias Ginke Vs. State of Karnataka rep. by S.R. Patna Police
December 2, 2013
Anandappa T.R. Vs. Sri. Dhananjaya D.C.
October 10, 2013
ANANDASELVAM V. Vs. MOHAMMED INAYAT AND ANOTHER
April 9, 2013
ANANDBAI W/O ASHOK Vs. RETURNING OFFICER, TOWN MUNICIPAL COUNCIL
March 5, 2013
ANANTHA RAO S/O GURUNATHA RAO AND ORS Vs. T LAKSHMINARAYANA S/O T THIMMAPPA AND ORS
January 9, 2013
ANANTHALAKSHMI AND ORS Vs. SPECIAL DEPUTY COMMISSIONER BANGALORE DISTRICT AND ORS
August 23, 2013
ANASUYA W/O DIVAKARA AND ORS Vs. STATE OF KARNATAKA
October 30, 2013
Anil Vs. Sri. Hanamant
October 25, 2013
ANIL Vs. STATE OF KARNATAKA
January 3, 2013
Anil Jose Vs. New India Assurance Company Ltd. and Sri. B.N. Manjaiah
June 21, 2013
ANIL KUMAR Vs. STATE
February 5, 2013
Anitha Vs. Oriental Insurance Co. Ltd. and Sri. R. Perumal
June 21, 2013
ANITHA RAMESH @ K J ANITHA Vs. K J MANJUNATH S/O LATE K R JAMBUKESHWAR
November 8, 2013
ANITHA W/O RAVI @ GUNDA Vs. NATIONAL INSURANCE CO , LTD AND ORS
February 25, 2013
Anjanappa Vs. Assistant Commissioner and Sri C. Shivardudraiah
September 6, 2013
ANJANAPPA, S/O RAMAPPA; LAKSHMAMMA, W/O ANJANAPPA Vs. RAGHAVENDRA, S/O YALLAPPA VASTER; ORIENTAL INSURANCE COMPANY LTD
June 20, 2013
Anjanappa, Sri Venkatesh and Sri Srinivas Vs. State of Karnataka, Urban Development Department (UDD), Bangalore Development Authority, (BDA) and Land Acquisition Officer, Bangalore Development Authority (BDA)
September 2, 2013
ANJI @ ANJINAPPA, S/O TALLARI RAMMANNA Vs. STATE OF KARNATAKA
July 5, 2013
ANJI GOWDA S/O NANJAPPA AND ORS Vs. STATE OF KARNATAKA
November 12, 2013
ANJINAPPA Vs. STATE OF KARNATAKA
March 6, 2013
ANJINAPPA AND ORS Vs. STATE OF KARNATAKA AND ORS
January 16, 2013
Anjinappa rep by No. 3, as their Spl GP Holder and Others Vs. Deputy Commissioner and Others
December 3, 2013
Anju Ahuja Vs. Commissioner
July 26, 2013
Anjuman-e-Islam, Sindgi, A Registered Society, At Sindgi, Taluk Sindgi, Dist: Bijapur-586101, Rep. By its General Secretary, Sri S.M. Patil Vs. State Karnataka Department of Minority Welfare, Haj and Wakfs Represented by its Secretary Vikas Soud
January 3, 2013
ANKA NAIKA @ ANKAPPA AND ORS Vs. STATE OF KARNATAKA AND ORS
January 23, 2013
Annaji alias Annegowda Vs. Sri Manjegowda and The Branch Manager
June 25, 2013
Annarao alias A.G. Patil Vs. Dayanand
June 4, 2013
Annasaheb and Jinnappa S. Patil Vs. State of Karnataka, By its Secretary to Government, The Director and The Deputy Director, Department of Mines and Geology
November 27, 2013
Annasaheb Venkatarao Desai Vs. State of Karnataka by Its Secretary, Revenue Dept. and Others
November 28, 2013
Annayappa and Sri. Rama Vs. State of Karnataka and Sri. Narayana Adiga
April 3, 2013
Annegowda Vs. State of Karnataka Rep. by its Secretary and Special Land Acquisition Officer, Hemavathi Irrigation Project-II
October 10, 2013
ANSARSAB AND MASAKSAB Vs. THE CHIEF ENGINEER
April 16, 2013
ANU @ CHINKIYA Vs. STATE OF KARNATAKA
February 6, 2013
ANUPAMA RAMESH Vs. VEERCHAND
June 25, 2013
Anusuya Bai Vs. Sri Veeranjaneya Temple
September 18, 2013
ANUSUYADEVI Vs. LAND ACQUISITION OFFICER & ASSISTANT COMMISSIONER, DHARWAD
September 16, 2013
Anwar Khan Vs. State of Karnataka Sub Inspector of Police
November 28, 2013
ANWARBEIG Vs. STATE OF KARNATAKA
November 12, 2013
APPAYACHARI Vs. K. VADIVEL AND THE NEW INDIA ASSURANCE COMPANY LTD
December 20, 2013
Appi Vs. Ibrahim, Oriental Insurance Co. Ltd., Praveen Kumar and National Insurance Co. Ltd.
September 20, 2013
APPLICOMP (INDIA) LTD. Vs. STATE OF KARNATAKA
July 25, 2013
ARATI SIMPRON PINTO Vs. J. LUIS
April 9, 2013
ARAVINDAMMA Vs. SAROJAMMA
December 5, 2013
ARCHANA ASSOCIATES Vs. AGAMATHRAYA MAHA MANDALA
March 18, 2013
ARCHANA W/O DEEPAK SINDHE Vs. RETURNING OFFICER, TOWN MUNICIPAL COUNCIL AND ORS
March 5, 2013
ARECANUT PROCESSING & SALE CO-OPERATIVE SOCIETY LTD Vs. COMMISSIONER OF INCOME TAX
April 18, 2013
ARECANUT PROCESSING AND SALE CO-OPERATIVE SOCIETY LIMITED (APSCOS), APMC YARD, SAGAR Vs. STATE OF KARNATAKA
September 19, 2013
ARIF ABDULSALAM MUJAWAR Vs. DAMODAR NARVEKAR
October 8, 2013
ARIFF S/O ALLABHAKSHI Vs. STATE OF KARNATAKA
July 8, 2013
ARJUNA Vs. STATE OF KARNATAKA
November 7, 2013
Arjuna and Appukutty Vs. State of Karnataka, Represented by the Station House Officer
September 30, 2013
Ark Plywoods rep. by its Proprietor Mr. Asadulla Sherieff Vs. Deputy Commissioner of Commercial Taxes (Audit-5.2) D.V.O. 5, VTK-II
December 3, 2013
Arrow Electronics India Private Limited Represented by its Senior Finance Manager and Authorised Signatory, Mr. Suresh Ammugam Vs. Sem India Systems Private Limited Represented by its Managing Director
December 3, 2013
Arul Nambi Sivasankaran Vs. Commissioner Bruhat Bangalore Mahanagara Palike Office of the B.B.M.P Huston Circle and Others
March 18, 2013
Arun alias Arun Kumar Vs. Divisional Manager, The Oriental Insurance Company Limited and Shankaregowda
July 18, 2013
ARUN FABRICATORS Vs. THE ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
January 11, 2013
ARUNA Vs. MUTHANNA
March 1, 2013
Aruna Chemicals and others Vs. B.M. Cariappa
January 15, 2013
Aruna Kumari N.N. Vs. Commissioner and Others
July 10, 2013
ARUNKUMAR Vs. STATE OF KARNATAKA
November 11, 2013
ASEEM @ ASEEF S/O KUNJU MONU Vs. AJJE GOWDA S/O NAGE GOWDA; BRANCH MANAGER, NEW INDIA ASSURANCE CO LTD
July 18, 2013
Asha Anand alias Smt. Asha Vs. M. Gautham Chand
November 26, 2013
Asha Raju Vs. Lalit Kumar
October 7, 2013
ASHALATHA AND ORS Vs. JOSEPH D SOUZA
October 30, 2013
ASHARANI M A W/O S DHARANESH AND ORS Vs. P VIJAYALAKSHMI W/O S THANGARAJ
January 28, 2013
ASHOK Vs. BHARATI
September 16, 2013
ASHOK Vs. NORTH EAST KARNATAKA ROAD
January 3, 2013
ASHOK B. JADHAV Vs. THE COMMISSIONER OF INCOME TAX AND ANR.
July 5, 2013
Ashok Dundappa Bhoj Vs. Shri Arjun Bhimappa Sanamani and The Divisional Manager National Insurance Co. Ltd.
November 28, 2013
ASHOK KUMAR Vs. STATE
October 31, 2013
Ashok Nekraje Vs. State
June 26, 2013
ASHOK P. MAGAJIKONDI Vs. INCOME TAX OFFICER, WARD-1(3)
November 12, 2013
Ashok Raj alias Ashok Kumar Badyal Vs. State by C.B.I., A.C.B.
June 27, 2013
ASHOK RAMA KOKITKAR AND OTHERS Vs. STATE OF KARNATAKA
June 7, 2013
ASHOK S BIRADAR AND ORS Vs. STATE OF KARNATAKA
December 19, 2013
ASHOK S/O ARJUN JAMADAR Vs. STATE OF KARNATAKA
February 6, 2013
ASHOK SINGH Vs. STATE OF KARNATAKA
February 5, 2013
ASHOK TELKAR Vs. ASSOCIATED CEMENT CO LTD
February 11, 2013
ASHOK V PATIL Vs. ADIVEPPA AND ORS
January 10, 2013
ASHOKA K B Vs. REGISTRAR OF FIRMS
November 27, 2013
ASHOKAN K Vs. STATE OF KARNATAKA
November 18, 2013
ASHWATHAIAH @ SANJEEVAIAH Vs. B K DURGADA NARASAIAH
March 26, 2013
Ashwathaiah alias Sanjeevaiah Vs. Sri. B.K. Durgada Narasaiah and Others
March 26, 2013
Ashwathamma and Sri. V. Manjunatha Vs. Managing Director and The Divisional Controller, Karnataka State Road Transport Corporation
December 3, 2013
ASHWINI AYURVEDA MEDICAL COLLEGE & P G CENTRE Vs. UNION OF INDIA; CENTRAL COUNCIL OF INDIAN MEDICINE; RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
July 17, 2013
ASHWINI RURAL KANNADA HIGH SCHOOL AND ORS Vs. DIRECTOR OF PUBLIC INSTRUCTION AND ORS
February 5, 2013
Assistant Commissioner of Commercial Taxes and Others Vs. Kamala Enterprises
January 16, 2013
ASSISTANT EXECUTIVE ENGINEER ZILLA PANCHAYAT, SUB-DIVISION Vs. PARAMACHAND S/O LAXMAN RATHOD
May 28, 2013
Asst. Commissioner of Customs Office of The Commissioner of Customs C.R. Buildings Vs. Sri H. Bhaskar (Former Inspector of Customs)
September 19, 2013
ASTRIX TECHNOLOGIES PVT LTD Vs. STATE PROJECT DIRECTOR AND ORS
February 8, 2013
ASWATHAPPA Vs. VENKATAMMA
October 31, 2013
Atash Seeds Private Limited Vs. Nil.
October 29, 2013
ATHEEQA BEGUM W/O SRI ABDUL LATEEF KHAN Vs. INDIAN BANK, OVERSEAS BRANCH
November 22, 2013
ATIYA NISHANT AND ORS Vs. SHARANABASAPPA AND ORS
January 29, 2013
Attavar Medicals and Sri. Ramdas Attavar Proprietor Vs. State Rep. by SPP High Court Building
July 18, 2013
Attur Steels Private Limited Vs. Mrs. K. Nirmala Rani
November 5, 2013
ATUL SAINI AND ORS Vs. BRUHAT BENGALURU MAHANAGARA PALIKE AND ORS
April 17, 2013
AUTOKAST LTD Vs. STATE BANK OF INDIA
August 28, 2013
Avinash alias Gundu Vs. State, Through Ratakal Police Station
January 21, 2013
AVNEET BEDI Vs. NAVIN MALIK
October 31, 2013
AVR OVERSEAS PVT. LTD. Vs. STATE OF KARNATAKA
April 17, 2013
Awes Ahmed Desai Vs. Sri B.R. Govindaraj and M/s. Iffco Tokio General Insurance Co. Ltd.
June 26, 2013
AXIS BANK LTD. REPRESENTED BY ITS AUTHORIZED SIGNATORY Vs. M/S. GOKALDAS IMAGES PRIVATE LTD. REPRESENTED HEREIN BY ITS MANAGING DIRECTOR, MR. SUMIR J. HINDUJA
December 12, 2013
AYEESHA M TORGAL Vs. B PRADEEP MUTHUKUMAR
June 3, 2013
AYESHA, W/O ABDUL WAHAB RAHMANSABNAVAR, AND ORS Vs. HALEEMABI, W/O JAMALUDDIN RAHMANSABNAVAR AND ORS
November 7, 2013
AYUB AHAMED KHAN Vs. DIVISIONAL CONTROLLER, KSRTC
November 11, 2013
Ayub Ahmed Vs. Qurrath Sadiya
January 24, 2013
Ayub Khan, Adil Ahamed alias Adil, Jabiulla alias Jabi and Haneef alias Mohammed Haneef Vs. State by Lashkar Police
October 22, 2013
AYYAPPA Vs. STATE OF KARNATAKA
February 14, 2013
AZAZ PASHA Vs. THE MANAGING DIRECTOR AND THE DIVISIONAL CONTROLLER, KSRTC
December 13, 2013
B A VISWANATH Vs. GOVINDAMMA
December 18, 2013
B C VINAYAKA Vs. S PRAKASH
December 9, 2013
B G KOMALA AND ORS Vs. T SURESH AND ORS
January 4, 2013
B G NAGARAJU Vs. WET CREATIONS
October 10, 2013
B GANGADHARA, S/O LATE BORAIAH Vs. M NAGARATHNAMMA, W/O B GANGADHARA
June 20, 2013
B GOPALA SHETTY Vs. RUKMINI W/O KUNHANNA BHANDARY AND ORS
September 13, 2013
B H ABDUL LATHIF, S/O H V HABIB Vs. STATE OF KARNATAKA
March 4, 2013
B H DORESWAMY Vs. SECRETARY
March 26, 2013
B H RAMAKRISHNA Vs. RAVI M TIRLAPUR RAHSILDAR RAMANAGARAM TALUK
January 2, 2013
B HANAMANATHAPPA Vs. STATE OF KARNATAKA
October 9, 2013
B K SANTOSH AND ORS Vs. KARNATAKA STATE POLLUTION CONTROL BOARD AND ORS
April 5, 2013
B Krishna Bhat Vs. State of Karnataka and Others
January 24, 2013
B L BASAVARAJU S/O LINGAPPA AND ORS Vs. STATE OF KARNATAKA
October 23, 2013
B L SRIDHAR Vs. B R PATHI
May 30, 2013
B M RAMACHANDRA REDDY Vs. STATE OF KARNATAKA AND ORS
September 19, 2013
B M RAMAKRISHNA Vs. K YOGANANDA AND ORS
February 6, 2013
B Meenakshi Vs. Arathi
September 16, 2013
B N GOPINATH Vs. STATE OF KARNATAKA
April 16, 2013
B N KAPPANNA AND SONS, ENGINEERING CONTRACTORS Vs. UNION OF INDIA AND ORS
July 15, 2013
B N MADHU Vs. ABDUL BASHIR, ABDUL WAJID
December 6, 2013
B N NAGARAJAN Vs. VENKATARAMANAPPA
March 6, 2013
B Narayana Bhat Vs. Alike Grama Panchayats Alike Village
January 24, 2013
B PRAKASH Vs. MANAGER, KSRTC
January 21, 2013
B R RAVISHANKAR AND ORS Vs. SUDEEP VIJAYA KUMAR AND ORS
November 13, 2013
B R SHIVASHANKAR S/O B R RANGEGOWDA Vs. K R JHANSI @ SHILPA
November 18, 2013
B R VISHWANATH Vs. GOPALARAJU
February 4, 2013
B S ASHOK AND ORS Vs. BOWRING INSTITUTE AND ORS
September 24, 2013
B S HALAPPA S/O SIDDAPPA Vs. STATE OF KARNATAKA
January 10, 2013
B S JANARDHANA S/O SEENAPPA POOJARY Vs. STATE OF KARNATAKA
November 19, 2013
B S SHIVARAM S/O B P SIDDARAMAIAH AND ORS Vs. COMMISSIONER, BRUHAT BANGALORE MAHANAGARA PALIKE; ASSISTANT EXECUTIVE ENGINEER, PADHMANABHANAGAR DIVISION AND ORS
July 9, 2013
B S SUBRAMANI S/O B N SUBRAMAIAH Vs. EXECUTIVE OFFICER TALUK PANCHAYATH YELAHANKA, JALA HOBLI BANGALORE NORTH
March 18, 2013
B S. YEDDYURAPPA Vs. SIRAJIN BASHA
May 21, 2013
B SHIVAKUMAR Vs. M MANJUNATH
June 27, 2013
B SHIVAKUMAR AND ORS Vs. HANUMANNA M
September 3, 2013
B SHIVAKUMAR S/O BASAVARAJU Vs. STATE OF KARNATAKA; JOINT COMMISSIONER (ADMINISTRATION)
July 23, 2013
B SOMANTH KOTIAN Vs. STATE OF KARNATAKA
March 28, 2013
B SUDHAKAR SON OF B PULLAIAH Vs. P MRITHYUNJAYA
September 19, 2013
B T ASHA KUMARI Vs. ABDUL MANAF
November 5, 2013
B T LAKSHMAN S/O LATE THIMMAIAH Vs. MYSORE MINERALS LIMITED; MANAGING DIRECTOR, MYSORE MINERALS LIMITED
July 24, 2013
B T MOHAN KRISHNA Vs. BRUHUTH BANGALORE MAHANAGAR PALIKA
December 12, 2013
B T NAGAPPA Vs. STATE
August 8, 2013
B T PRABHAKAR NAIDU S/O B THIRUPALLAIAH NAIDU Vs. M RAMAIAH S/O MUTHURAYAPPA
July 5, 2013
B TEJAPPA Vs. POLICE INSPECTOR WING, KARNATAKA LOKAYUKTA, HOSPET
August 19, 2013
B V BHARADWAJ S/O V VENKATAPATHI; NEELADEVI W/O BHARADWAJ; BETTAIAH B S/O BETTEGOWDA AND ORS Vs. STATE OF KARNATAKA; SCHEDULED CASTE (HARIJAN) HOUSE BUILDING CO-OPERATIVE SOCIETY LTD ORS
July 2, 2013
B V JAGADISH @ BHOVI JAGADISH Vs. STATE OF KARNATAKA
November 6, 2013
B V SHIVASWAMY AND ORS Vs. STATE OF KARNATAKA AND ORS
March 4, 2013
B Y RAGHAVENDRA Vs. VINOD B
February 5, 2013
B. Basavaraju Vs. Sri. Srinivasa Shet and The Oriental Insurance Co. Ltd.
September 20, 2013
B. Chandrashekar Shetty Vs. State of Karnataka represented by its Principal Secretary, Revenue Department (Muzurai) and Others
December 3, 2013
B. Gajendra Kumar Vs. Income-Tax Officer, Ward-1(1)
June 3, 2013
B. GAJENDRA KUMAR Vs. THE INCOME TAX OFFICER
December 2, 2013
B. KRISHNAMURTHY Vs. SMT BHARATHI @ BHOJAMMA
December 19, 2013
B. Mune Gowda Vs. Beverages Corporation Ltd. and Depo Manager, Karnataka State Beverages Corporation Ltd.
July 10, 2013
B. Nanjegowda Vs. K.R. Mallegowda
September 19, 2013
B. PARASHURAM Vs. CHIEF TRAFFIC MANAGER B.M.T.C
April 8, 2013
B. PUTTAGIRIYANNA Vs. STATE OF KARNATAKA
April 9, 2013
B. R. PUNDAREEKAKSHA Vs. ADDITIONAL REGISTRAR OF CO-OPERATIVE SOCIETIES
August 23, 2013
B. Rajendra Kumar Jain Vs. BGSE Financial Ltd. and Agrahar Securities P. Ltd.
July 29, 2013
B. SARVOTHAMA Vs. S.M. HANEEF
July 17, 2013
B. Shiva Vs. Sri Ramesh Reddy and Smt. Sarasamma
April 3, 2013
B. Shivalingaiah Since dead by his LRs. Vs. B.J. Mohan Das and The Oriental Insurance Co. Ltd.
October 28, 2013
B. Shivaraj Vs. State of Karnataka, The Deputy Commissioner, Asst. Commissioner and The Tahsildhar
July 4, 2013
B. Shivaramanna Vs. State of Karnataka and Others
July 11, 2013
B. SITARAM Vs. MANJUNATH CO-OPERATIVE CREDIT SOCIETY LTD.
April 3, 2013
B. Sudhindra and Savithramma Vs. State of Karnataka, Principal Secretary, Department of Primary And Secondary Education and The Land Acquisition Officer And Assistant Commissioner, Udupi District
November 26, 2013
B. SURESH Vs. STATE OF KARNATAKA
February 6, 2013
B. UMA MAHESWARI Vs. A. RAJAGANESH
August 13, 2013
B. UMESH Vs. VINAYAKA SEVA SAMITHI
December 26, 2013
B. Venkatesh Vs. State of Karnataka, The Thasildar and Munivenkatappa
July 18, 2013
B.A. Naveen Kumar, Smt. Bhavani Bai, B.M. Anand and Smt. Hema Anand Vs. Station House Officer and Smt. S. Soumya
August 5, 2013
B.A. Sudharshan Vs. Shrirama Chits (Bus) Pvt. Ltd.
August 30, 2013
B.B. SIDDALINGA MURTHY Vs. RETURNING OFFICER, Y.S. PATIL
March 19, 2013
B.C. Byraiah alias Byrappa Vs. Sri. Nareshkumar and Oriental Insurance Co. Ltd.
July 19, 2013
B.C. Lokanathaswamy Vs. Deputy Commissioner and The Deputy Commissioner of Excise
July 10, 2013
B.C. Ravikumar Vs. Shankara Murthy
October 11, 2013
B.C. Suresha Vs. Sumithra
September 6, 2013
B.G. JAYAPPA Vs. STATE OF KARNATAKA
August 26, 2013
B.G. Lakshmikantaraja Shetty Vs. State of Karnataka rep. by its Secretary Department of Revenue and The Assistant Commissioner
December 4, 2013
B.G. PRAKASH KUMAR Vs. COMMISSIONER
August 1, 2013
B.G. RAJAGOPAL Vs. ASSISTANT COMMISSIONER
March 13, 2013
B.G. Sharada Vs. B.R. Mallikarjuna
July 12, 2013
B.H. Doreswamy Vs. Secretary Department of Primary and Secondary Education Government of Karnataka and Others
March 26, 2013
B.H. Harish Vs. H.B. Lingaraju Shetty Alias Lingaraju, H.R. Umesha and The National Insurance Company Ltd.
September 13, 2013
B.H. Honnesha alias B.H. Gowda Vs. State by Sira Police
October 23, 2013
B.K. BHARATH AND B.K. VIKRAM Vs. THE MANAGING DIRECTOR, K.S.R.T.C.
December 10, 2013
B.K. Narayana Gowda Vs. M/s. Nandi Enterprises
July 9, 2013
B.K. Prabhushankar Vs. Deepak G. Ankolekar
October 29, 2013
B.K. RAMADHYANI & CO. CHARTERED ACCOUNTANTS Vs. EMPLOYEES' STATE INSURANCE CORPORATION
September 17, 2013
B.L. SANTOSH Vs. BANGALORE UNIVERSITY
February 11, 2013
B.M. GANGAIAH Vs. STATE OF KARNATAKA
August 20, 2013
B.M. REDDY (BASANI MATHYAS REDDY) AND B. PREMNATH REDDY Vs. THE SPECIAL DEPUTY COMMISSIONER AND ORS.
December 4, 2013
B.M. Shivananda Swamy, Sri. C.R. Ningappa and Sri. L.S. Prasanna Vs. State of Karnataka and Sri. Mouris Pinto
August 8, 2013
B.M.NAGARAJ Vs. STATE OF KARNATAKA
November 18, 2013
B.N. Nagarathnamma and Kum. Shalini Vs. Branch Manager, ICICI Lombard Motor Insurance and Narayanarao Sahebnamedshmukh
October 28, 2013
B.N. Shashidhara Vs. State of Karnataka
October 23, 2013
B.N. Umesh Vs. Regional Provident Fund Commissioner, (Ministry of Labour Government of India), The Regional Provident Fund Commissioner, (Vigilance), (Ministry of Labour Government of India), The Additional Central Provident Fund Commissioner (S
November 26, 2013
B.P. BADRINATH Vs. SMT. LATHA BADRINATH
December 11, 2013
B.P. HUGAR AND BASAVALINGAMMA Vs. THE MANAGING DIRECTOR, KSRTC, ANAND A. AND UNITED INDIA ASSURANCE CO. LTD. REPT. BY ITS BRANCH MANAGER
December 10, 2013
B.P. KISHORE, BASAVESHWARANAGARA Vs. UNION OF INDIA
June 24, 2013
B.R. Ganesh and Others Vs. State of Karnataka and Others
April 26, 2013
B.R. Shantha Vs. Deputy Commissioner and The Executive Engineer
September 26, 2013
B.R. Shanthakumari Vs. Smt Savithramma and Others
November 11, 2013
B.R. SHIVARAMAIAH Vs. REGISTRAR GENERAL
October 9, 2013
B.R. Shivaramiah Vs. Registrar General High Court of Karnataka Bangalore and The Registrar (Administration and The Enquiry Officer)
October 9, 2013
B.R. SUMA @ RADHA Vs. YAMANOOR SAB KATARKI
June 25, 2013
B.R. Vasantha Kokila Vs. Sujaya
September 26, 2013
B.R.GANESH Vs. STATE OF KARNATAKA
April 26, 2013
B.S. CHITRA Vs. MAR SINGH
January 2, 2013
B.S. Krishnaiah Vs. Narasimhaiah alias Hosanarasimhaiah and Venkateshappa
June 14, 2013
B.S. YEDDYURAPPA Vs. SIRAJIN BASHA
November 29, 2013
B.S.JANARDHANA Vs. STATE OF KARNATAKA
November 21, 2013
B.T. ARYAPRAKASH Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION
July 18, 2013
B.T.P. Structural India Private Limited Vs. Additional Commissioner Of Commercial Taxes
January 23, 2013
B.T.RANGAPPA Vs. ATHUR REHAMAN
November 22, 2013
B.V.SREENIVAS Vs. PADMANABHAN
September 19, 2013
B.Y. Mohan Vs. Allahbaksh K., Smt. Gulabjaan and The Oriental Insurance Co. Ltd.
August 7, 2013
Babu Vs. V.V. Somayajulu and The Manager, The New India Assurance Co. Ltd.
November 28, 2013
BABU Vs. STATE OF KARNATAKA
February 22, 2013
Babu alias Syed Samiulla, Faiyaz Unnisa, Basheer Unnisa and Syed Fazil Vs. Mohammed Amir and The Manager, National Insurance Co. Ltd.
June 24, 2013
Babu and Others Vs. State by Devaraj Police Station Mysore Taluk
January 29, 2013
BABU MEHTRE Vs. HINDUSTAN AERONAUTICS LTD
February 4, 2013
BABU MIYAN, ABDUL KHADEER AND ABDUL KHADEER Vs. SRI T.K. ANILKUMAR, THE SECRETARY GOVT. OF KARNATAKA DEPARTMENT OF URBAN DEVELOPMENT, SRI M.S. PARSANA KUMAR DEPUTY COMMISSIONER AND SRI PUTTANAIK, CITY MUNICIPAL COMMISSIONER
December 5, 2013
BABU RAO CHINCHANASUR Vs. STATE
February 13, 2013
BABULAL LATH Vs. OFFICIAL LIQUIDATOR OF TEXAS INDUSTRIES LTD.
November 12, 2013
BACHAPPA Vs. TAHSILDAR DEVANAHALLI
June 10, 2013
BACHIRA UMESH @ MADAPPA Vs. STATE OF KARNATAKA
July 25, 2013
BAGALKOT CEMENT & INDUSTRIES LTD Vs. SPECIAL LAND ACQUISITION OFFICER
September 23, 2013
Baganeheddal 'C' Estate Vs. Karnataka Appellate Tribunal and The Assessment Commissioner
June 18, 2013
BAGMANE CONSTRUCTIONS PVT LTD Vs. D DIGAMBARNATH
November 13, 2013
BAJAJ ALLIANZ GENARAL INSURANCE CO. LTD. Vs. K ASOK RAJA
January 23, 2013
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. NATARAJ S/O NANJUNDEGOWDA; VENKATESH H R S/O RAMAPRASAD
June 10, 2013
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. KUMARI G.M. NEELAMMA AND K. BALACHANDRA
January 30, 2013
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. H. SIDDEGOWDA,
December 17, 2013
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. RAJU ASHOK MOHITE AND ORS
January 17, 2013
Bajaj Allianz General Insurance Company Ltd. Represented by its Asst. Vice President (Claims) Vs. Javarappa, N. Pradeep and M. Mahadevu
September 18, 2013
Bakash alias Alla Bakash Vs. State Represented by The State Public Prosecutor
July 29, 2013
Balachandra Prabhakar Kodlekare and Others Vs. State of Karnataka and Others
September 17, 2013
BALAGOUDA Vs. STATE OF KARNATAKA
September 16, 2013
BALAGOUDA SIDGOUDA PATIL Vs. LOKAYUKTA
October 8, 2013
Balaji Vs. Secretary Revenue Department Ambedkar Veedi Vidhana Soudha, The Special Deputy Commissioner and The Tahsildar Bangalore North (Addl) Taluk
June 25, 2013
BALAJI STONE CRUSHING INDUSTRIES LINGANAKOPPA VILLAGE DHUMMAWAD AND ORS Vs. STATE OF KARNATAKA AND ORS
January 22, 2013
BALAKRISHNA Vs. MARIYAMMA AND ORS
June 4, 2013
Balakrishna Shetty Vs. Sri. Sunil Shetty and United India Insurance Co., Ltd.
July 26, 2013
Balakrishna. B. Nayak, Smt. Sundari. B. Nayak, Sri. Narasimha Nayak and Smt. Archana A. Pai Vs. Bhagyashree B. Nayak
September 11, 2013
BALAPPA Vs. ASSISTANT COMMISSIONER
February 28, 2013
BALARAM WADDAR Vs. STATE OF KARNATAKA AND ANOTHER
January 4, 2013
BALARAMA VAIDYA Vs. NEW INDIA ASSURANCE CO., LTD
February 1, 2013
Balawanth Vaid Vs. Sri B. Channakeshawa and The Divisional Manager, United India Insurance Co. Ltd.
November 28, 2013
Ballela Mohan Reddy Vs. Ombudsmen, Reserve Bank of India, The Legal Manager and Branch Manager, HDFC Bank
December 4, 2013
BALWANT VENKATESH KULKARNI Vs. JANARDHAN NARASIMHA NAYAK AND OTHERS
July 20, 2013
Bamdev Nayak Class I Contractor Rep. by Bamdev Nayak, M/s. Neeladri Enterprises rep. by its Managing Partner Mr. Bamdev Nayak and M/s. Binco Constructions Pvt. Ltd. rep. by its Managing Director Mr. Bamdev Nayak Vs. State of Karnataka rep. by it
December 4, 2013
BANDEPPA NARAYANI Vs. DEPUTY COMMISSIONER
January 22, 2013
Bandesh and Gajanand Vs. State Through Aland Police Station
January 29, 2013
BANGALORE CITY COLLEGE Vs. BANGALORE UNIVERSITY
October 31, 2013
Bangalore Development Authority Vs. K.P. Swamynathan and State of Karnataka
June 26, 2013
BANGALORE DEVELOPMENT AUTHORITY Vs. AFROZE AHMED
August 27, 2013
BANGALORE DEVELOPMENT AUTHORITY Vs. A GOWRAMMA AND ORS
July 15, 2013
BANGALORE ELECTRICITY AND SUPPLY COMPANY LIMITED Vs. BTS ROLLER FLOUR MILLS(P) LIMITED
January 7, 2013
Bangalore Electricity Supply Company Limited, Shreeram Gowda and Shivasharana Vs. State Information Commissioner and Sri S. Naresh Kumar
April 16, 2013
BANGALORE FRUITS COMMISSION AGENTS ASSOCIATION AND ORS Vs. SPECIAL AGRICULTURAL MARKETING COMMITTEE FOR FRUITS AND VEGETABLES AND ORS
September 27, 2013
Bangalore Housing Development and Investments represented by its Partner Vs. Bruhat Bangalore Mahanagara Palike Corporation represented by its Commissioner and Others
October 1, 2013
BANGALORE ICE FACTORY Vs. B S VENKATRAM
April 24, 2013
Bangalore Mahanagara Palike Vs. Sri. R. Siddananjappa, Sri. Nandagopala Reddy K.R. Major, Sri. K.M. Janardhana Reddy Major, Sri. K.M. Prasanna Kumar Major
June 3, 2013
BANGALORE METROPOLITAN TRANSPORT CORPN. Vs. G. GIRIRAJU
February 18, 2013
BANGALORE METROPOLITAN TRANSPORT CORPORATION Vs. B.H.RAJ
January 22, 2013
Bangalore Metropolitan Transport Corporation Vs. H. Muniyappa
October 28, 2013
BANGALORE METROPOLITAN TRANSPORT CORPORATION Vs. R.CHANDRAN
November 18, 2013
BANGALORE METROPOLITAN TRANSPORT CORPORATIOPN Vs. SHIVABASAVEGOWDA
July 1, 2013
BANGALORE SOUTH FRIENDS ASSOCIATION Vs. STATE OF KARNATAKA
August 23, 2013
Bangalore University Vs. Latha R., Veena R. and Sri Krishna Institute of Law Mahalakshminagara West, Batawadi
September 6, 2013
BANGALORE UNIVERSITY, JNANABHARATHI, AND ORS Vs. S G RAJENDRA, AND ORS
November 7, 2013
BANGALORE URBAN AND RURAL CO-OPERATIVE MILK PRODUCERS SOCIETIES Vs. EMPLOYEES STATE INSURANCE CORPORATION BANGALORE
October 11, 2013
BANGARAPPA GOWDA AND ORS Vs. DYAVAPPA, S/O KARIYAPPA AND ORS
January 4, 2013
BANI KAUR BEDI Vs. HDFC BANK LTD
September 5, 2013
Bannatti Saibanna, Maruthi Jambaga and Devamitra Vs. Union of India and Others
April 17, 2013
BANU BEERAPPA HARIKANTRA Vs. STATE OF KARNATAKA
August 23, 2013
BAPUJI EDUCATION SOCIETY AND ORS Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION AND ORS
August 5, 2013
BARANCH MANAGER M/S RELIANCE GEN. INSURANCE CO LTD Vs. SIDDAIAH
September 30, 2013
Barikara Ramappa Dead by L.Rs K. Chandramma, K. Suresh, K. Sudhir and K. Sunil Vs. Barikara Eakanthappa and Others
November 25, 2013
BASAGOUDA LAGAMANNA KURNI Vs. STATE OF KARNATAKA
September 3, 2013
Basanagouda Vs. Virupaxgouda and Others
March 20, 2013
BASANAPPA SHIVAPPA KADAKOL Vs. STATE OF KARNATAKA
September 10, 2013
BASANNA Vs. STATE THROUGH KEMBHAVI POLICE STATION
April 2, 2013
BASAPPA Vs. RAJSHREE
January 8, 2013
Basappa Vs. State of Karnataka, Rep. by Public Prosecutor
October 10, 2013
BASAPPA Vs. THE ADDITIONAL REGISTRAR OF CO-OPERATIVE SOCIETIES & HEAD QUARTER ASST. OFFICE OF THE CANE DEVELOPMENT COMMISSIONER & DIRECTOR OF SUGAR AND THE NANDI SAHAKARI, SAKKARE KARKHANE NIYAMITHA
December 10, 2013
BASAPPA AND OTHERS Vs. SPECIAL LAND ACQUISITION OFFICER AND ANOTHER
July 25, 2013
BASAPPA B TALAWAR Vs. STATE OF KARNATAKA
February 13, 2013
Basappa G.K. Vs. Official Liquidator
July 19, 2013
Basappa Gowda and Others Vs. Balasubramanya M.G. and Branch Manager M/s. Reliance General Insurance
September 27, 2013
BASAPPA ISHWARAPPA BILEBHAVI Vs. MAHANTESH
March 15, 2013
BASAPPA NINGAPPA KUDAGOL Vs. SHIVAPPA JATEPPA KUDAGOL
September 11, 2013
Basappa S/o Late Basappa Vs. Basappa S/o Late Basappa alias Srikantaiahna Basappa
July 25, 2013
BASAPPA S/O SANGANABASAPPA BHAVIKATTI Vs. T. RAMESH S/O TANGAVELU
March 11, 2013
Basaprabhu and Shri Raju Vs. State of Karnataka, Deputy Superintendent of Police rep. by High Court of Karnataka and Shri Ramachandra
September 30, 2013
BASAVALINGAIAH Vs. ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
December 26, 2013
BASAVANAGOUDA PATIL Vs. STATE OF KARNATAKA
June 3, 2013
BASAVANNEPPA Vs. ULAVAPPA
September 11, 2013
BASAVANTAPPA MALLAPPA SALI Vs. STATE BY LOKAYUKTA POLICE
September 18, 2013
BASAVANTAPPA SANGAPPA ROTTI Vs. VEERANNA @ VEERAPPA
March 12, 2013
BASAVARAJ Vs. STATE OF KARNATAKA
September 16, 2013
Basavaraj Vs. Mahalaxmi
January 30, 2013
Basavaraj Vs. Girijawwa
April 17, 2013
Basavaraj Vs. Bhimappa and The New India Assurance Company Ltd., by its Manager
November 29, 2013
Basavaraj Hemakesari Vs. Veerabhadrayya Swamy and Others
November 11, 2013
BASAVARAJ NAIKA @ KARIA Vs. STATE
March 5, 2013
BASAVARAJ S/O MARUTI TUKKATTI Vs. BASAVVA (WIDOW)
October 25, 2013
BASAVARAJ WALAD Vs. STATE OF KARNATAKA
December 27, 2013
BASAVARAJA Vs. HANUMANTHA @ HANUMANTHAPPA KALI
October 22, 2013
BASAVARAJAPPA Vs. SHIVALINGAMMA
December 10, 2013
Basavaraju Vs. Mahadevamma
January 30, 2013
Basavaraju Vs. A. Rajagopal
May 16, 2013
BASAVARAJU Vs. UNITED INDIA INSURANCE CO LTD
April 18, 2013
BASAVARAJU @ R V BASAVARAJU Vs. A RANJITHKUMAR
March 22, 2013
BASAVARAJU S/O GURAPPA Vs. STATE
February 4, 2013
BASAVAREDDY Vs. STATE OF KARNATAKA
March 20, 2013
Basavegowda Vs. State of Karnataka, Rep. by its Secretary and Special Land Acquisition Officer, Hassan
October 9, 2013
BASAVESHWARANAGARA INSTITUTE FOR SPORTS AND CULTURAL ACTIVITIES AND ORS Vs. SUNJOY MOHAN PURI
April 26, 2013
BASAVVA Vs. SMT. TANGEVVA
August 14, 2013
BASAVVA W/O LATE SHAMANNA Vs. E PRASHANTH AND ORS
January 15, 2013
BASAWARAJ Vs. THE DIVISIONAL CONTROLLER, NEKRTC
January 3, 2013
BASAWARAJ W/O SANGAPPA KUMBAR Vs. LAXMI W/O BASAVARAJ KUMBAR
January 16, 2013
BASAYYA R. NANDEGOL Vs. THE ADDITIONAL COMMISSIONER OF INCOME TAX
August 28, 2013
BASAYYA R. NANDEGOL Vs. THE ADDITIONAL COMMISSIONER OF INCOME TAX
October 31, 2013
BASAYYA SHIVAPUTRAYYA HIREMATH MAJOR Vs. BASAYYA RACHAYYA HIREMATH AND ANOTHER
July 25, 2013
Basheer Abdul Basheer Vs. Sriram General Insurance Co. Ltd. and Shivanna
September 6, 2013
Basirkhan, Sarvarkhan Since deceased by his L.Rs. (Jajirkhan and Others) and Rahimkhan Vs. Channabasappa and Hanifsab
October 22, 2013
BASWAVANNEVVA AND OTHERS Vs. R.N. SURESH AND ANOTHER
April 9, 2013
BATLIBOI ENGINEERS BANGALORE LIMITED Vs. MARSON TEXTILES
September 18, 2013
Batra's Positive Health Clinic Private Limited Vs. State of Karnataka
March 20, 2013
BAYAMMA W/O MOHAN RAO AND ORS Vs. DEPUTY COMMISSIONER GULBARGA
January 23, 2013
BCITS PRIVATE LIMITED Vs. STATE OF KARNATAKA
May 9, 2013
Beeregowda Vs. Pushpavathi M.
November 28, 2013
Beeregowda and Sri. Mayiga alias Budiya Vs. Sri. Mayanna and Others
June 10, 2013
BEERESHA @ KULLABEERA, S/O BEEREGOWDA Vs. STATE OF KARNATAKA
July 2, 2013
BEL TECHNICAL CADRE Vs. MANAGEMENT OF BEL
April 4, 2013
BELGAUM URBAN DEVELOPMENT Vs. AMITA NITIN SHIRGURKAR
September 19, 2013
BELLARY MINERALS Vs. ASIF, PROP. SYEED TRADERS
October 23, 2013
BELLARY MINERALS Vs. ASIF
September 23, 2013
BELLWETHER SECURITIES PRIVATE LIMITED Vs. JOY GEORGE
August 23, 2013
Bench Mark Builders Ltd., Rep. by its Director Vs. M/s. The Karnataka Exhibition Authority, Rep. by The Chief Executive
November 28, 2013
BENEFIT FILM CITY (INDIA) LTD. Vs. GOPAL S.PANDIT
December 12, 2013
BERNADETTE FERNANDES Vs. UNION OF INDIA
February 21, 2013
BERNARD VIKRAM THUMBOO CHETTY Vs. JOHN RAVI THUMBOO CHETTY AND ORS
May 27, 2013
Bette Gowda Vs. State of Karnataka by its Gangavathi P.S. represented by S.P.P. and Mantagonda Satish
December 3, 2013
BETTEGOWDA Vs. GOVERNMENT OF KARNATAKA DEPARTMENT OF CO-OPERATION
April 3, 2013
Bhadraiah by his L.Rs., Smt. Parvathamma, Sri Shivarudraiah and Sri Prakash Vs. Special Land Acquisition Officer and The Chief Engineer Hemavathi Canal Zone
August 7, 2013
BHAGAVAN KANTHARAJ Vs. STATE OF KARNATAKA
December 26, 2013
Bhagavathi Sannidhi Estates Private Limited Vs. State of Karnataka
May 30, 2013
Bhagirathi, Sri. Veeresh Belakeri alias Veeranna C. Belakeri, Sri. C.B. Srinivasa and Sri. Maradappa Basappa Belakeri Vs. Sri. R. Ningappa and The Manager/Authorised Officer, Shriram General Insurance Co. Ltd.
November 11, 2013
BHAGYALAKSHMI Vs. N.S. SURESH
April 10, 2013
BHAGYALAXMI Vs. THIRUVAR GOPALA KRISHNAN
February 15, 2013
BHANDARI SPINNING MILLS LTD. Vs. INCOME TAX OFFICER
November 19, 2013
Bharat Electrical Contractors and Manufacturers Private Limited Vs. State of Karnataka
August 8, 2013
Bharat Sanchar Nigam Limited and Another Vs. State of Karnataka and Others
March 14, 2013
BHARAT SANCHAR NIGAM LIMITED, THE CHIEF GENERAL MANAGER TELECOM, KARNATAKA TELECOM CIRCLE AND THE ASSISTANT GENERAL MANAGER (HR & A) Vs. B. RATNAKARA HEGDE
December 18, 2013
Bharath alias Bhatta Vs. State of Karnataka
September 25, 2013
BHARATH SAMRAKSHANA SAMITHI Vs. THE PRINCIPAL SECRETARY, GOVERNMENT OF KARNATAKA, REVENUE DEPARTMENT AND OTHERS
September 16, 2013
Bharath Sanchar Nigam Ltd. Rep by its Chairman and Managing Director, The Chief General Manager Telecom BSNL and The Assistant General Manager (RandE) Vs. Sri Pundalik and Smt. Drakshayani
November 25, 2013
BHARATHA MATHA SCHOOL Vs. STATE OF KARNATAKA
June 4, 2013
BHARATHBAI Vs. INDIRABAI AND OTHERS
March 19, 2013
BHARATHBAI Vs. BABU AND ANOTHER
March 19, 2013
BHARATHI Vs. STATE OF KARNATAKA
February 6, 2013
BHARATHI Vs. DURGA PRASAD HEGDE @ BABANNA; NEW INDIA ASSURANCE CO LTD
January 30, 2013
BHARATHI N RAI Vs. B DEVADAS
October 25, 2013
BHARATHI S REDDY AND ORS Vs. ICICI LOMBARD GENERAL INSURANCE CO LTD AND ORS
February 6, 2013
BHARATHI SHETTY Vs. B HANUMANTHAPPA
March 27, 2013
Bharathraj Vs. State of Karnataka
January 15, 2013
BHARATI Vs. STATE OF KARNATAKA
February 20, 2013
Bharatraj Vs. Ashok and Others
December 2, 2013
BHARATRAJ S/O BAPURAO INGALE Vs. ASHOK S/O KASINATH GUPTA
November 26, 2013
Bhaskar Vs. Marigowda and Others
January 30, 2013
BHAVYA @ KAVYA Vs. BABU SHIVARAM MAHISHALE
February 26, 2013
Bhavya and Smt. Ashwini alias S.G. Tejaswini Vs. Hanumappa Reddy and Others
July 18, 2013
BHEEMA SHANKAR @ BHEEM RAO Vs. STATE
February 1, 2013
Bheemappa Vs. State by Harapanahalli Police Station
September 27, 2013
BHEEMAPPA, CHANDRAPPA AND MAPANNA Vs. THE STATE OF KARNATAKA, THROUGH YADRAMI POLICE STATION
December 10, 2013
BHEEMASHANKER Vs. TUSHAR GIRIMATH
January 4, 2013
Bheemrao Ramji Education Society Vs. Sri S.D. Dayananda Major
September 25, 2013
Bhimanagouda Vs. State of Karnataka (Through Kalakeri Police Station)
January 30, 2013
BHIMAPPA Vs. GOVIND
March 21, 2013
BHIMAPPA Vs. SPECIAL LAND ACQUISITION OFFICER
July 10, 2013
BHIMAPPA BASAPPA BHAJI Vs. STATE OF KARNATAKA
September 19, 2013
BHORUKA ENGINEERING INDS. LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 9, 2013
Bhoruka Power Corporation Limited A Company Incorporated Under the Provisions of the Companies Act, 1956 and having its Registered Office at No. 48, Lavelle Road Bangalore-560001 (Rep. by its Company Secretary and Vice President-Finance) Vs. Kar
January 11, 2013
BHUJANGA SHAKUNTHALA Vs. STATE OF KARNATAKA
September 24, 2013
Bhupal alias Balu Vs. State by Sampangi Ramanagar Police
August 30, 2013
BHUVANA SHANKAR Vs. KANCHAN MULLERPATTAN
February 21, 2013
Bhuvaneshwari Vs. Jeevandas Adyanthaya and The Manager
July 26, 2013
Bibijan Vs. Secretary to Govt. of India, The Regional Passport Officer, Ministry of External Affairs, Government of India and The Passport Officer
September 12, 2013
BIDISHA GOIN Vs. GOVERNMENT OF KARNATAKA
September 10, 2013
Bilikere Appaiah and Others Vs. State of Karnataka, The Special Deputy Commissioner and The Tahsildar
July 2, 2013
BINA VIJAY KUMAR Vs. P SREEDHARAN NAMBOOTHIRI
October 25, 2013
BINNY MILLS WORKERS Vs. Y.SHANTHAMMA
February 1, 2013
BIPIN Vs. SANTOSH KUMAR
June 11, 2013
BIPIN KUMAR Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY
August 14, 2013
BIRESHWARA SHILPA EDUCATION SOCIETY AND ORS Vs. STATE OF KARNATAKA AND ORS
April 16, 2013
BLOOMBERG FINANCE L P AND ORS Vs. STATE OF KARNATAKA AND ORS
March 15, 2013
Blu Peacock Ventures Vs. Commissioner of Excise and Deputy Commissioner
July 3, 2013
Blue Horizon Hotels Pvt. Ltd. Represented by Its Director, Mr. A.C. Srinivas Raju, Mr. A.C. Srinivas Raju and Mr. Ampalli Muniswamy Raju Vs. M/s. Sobha Developers Ltd. Represented by Its Managing Director
October 23, 2013
BLUE LINE VIDEO GAMES ASSOCIATES BANGALORE Vs. STATE OF KARNATAKA
January 23, 2013
BMTC, CENTRAL OFFICE Vs. P.JAI SINGH
September 5, 2013
BNP Paribas A Company incorporated under The laws of the Republic of France Represented herein by its Constituted Attorneys Mr. Sabesan Ananthanarayanan and Mrs. Hyacinth Munshi Vs. United Breweries (Holdings) Limited A Public Limited Company In
December 20, 2013
BNP PARIBAS REPRESENTED HEREIN BY ITS CONSTITUTED ATTORNEYS Vs. UNITED BREWERIES (HOLDINGS) LIMITED COMPANY
December 20, 2013
Bommaiah Vs. Muddaiah
November 29, 2013
BOMMEGOWDA Vs. DIVISIONAL CONTROLLER
September 5, 2013
Bore Gowda Vs. State of Karnataka by The Station House Officer Central Traffic Police Station
September 27, 2013
Bore Gowda and Narasimha Murthy Vs. State of Karnataka and Smt. Mahadevamma
July 1, 2013
BOREGOWDA @ BORA Vs. STATE OF KARNATAKA
January 18, 2013
Branch Manager Vs. Sri O. Shashikumara and Sri T. Mahanthesh
November 26, 2013
Branch Manager Oriental Insurance Co. Ltd., Rep. by its Regional Manager Vs. Chikkamma and Others
November 25, 2013
BRANCH MANAGER THE NEW INDIA ASSURANCE COMPANY LTD., Vs. VASUDEV
March 12, 2013
BRANCH MANAGER THE ORIENTAL Vs. P RAMESHA S/O PAPAIAH
March 21, 2013
BRANCH MANAGER THE UNITED INDIA INSURANCE COMPANY LTD., Vs. LAKSHMANA
March 12, 2013
BRANCH MANAGER UNITED INDIA INSURANCE Vs. JAYASHREE MAYUR
December 6, 2013
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD Vs. MEHABOOB BEE W/O LATE GULAM RASOOLSAB
November 22, 2013
BRANCH MANAGER, ORIENTAL INSURANCE CO. LTD. BY ITS MANAGER Vs. M.S. LOKESH @ LOKNATH AND ACHAPPA
December 3, 2013
Branch Manager, The National Insurance Co. Ltd., The National Insurance Co. Ltd. Vs. Sri Ramesh, Sri S. Girish and Sri C.J. Nagaraju
September 6, 2013
BRANCH MANAGER, THE ORIENTAL INSURANCE CO., LTD. Vs. NARASAMMA
April 16, 2013
BRANCH MANAGER, UNITED INDIA INSURANCE CO LTD Vs. CHINNAMMA W/O LATE BASAVARAJ
November 7, 2013
BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. DUNDAVVA
February 11, 2013
Branch Manager, United India Insurance Co. Ltd. Now rep. by its Divisional Manager Vs. Manjunatha, Krishna N. and Smt. Savitri
November 27, 2013
Branch Manager, United India Insurance Company Limited Vs. Ajay Kumar Sinha, Smt. Reeta Prasad and The Managing Director, KSRTC
November 29, 2013
Bridget Veronica D'Sa and Jaklin D'Sa Vs. State of Karnataka, By Deputy Commissioner
August 5, 2013
BRIGHTSWORD TECHNOLOGIES PRIVATE LIMITED Vs. THE KARNATAKA INDUSTRIAL AREA DEVELOPMENT BOARD AND ORS.
March 6, 2013
BRINDAVAN SPORTS Vs. STATE OF KARNATAKA
March 12, 2013
Bruhat Bangalore Mahanagara Palike Vs. M/s. Serve and Volley Outdoor Advertising Private Limited
May 29, 2013
Bruhat Bangalore Mahanagara Palike Vs. Tax Recovery Officer, Income Tax Department
June 12, 2013
BRUHATH BENGALURU MAHANAGARA PALIKE Vs. MAHTANI VENTURES
February 27, 2013
Bullamma and Others Vs. State of Karnataka and Others
September 13, 2013
Byrahanumaiah, Smt. Jayamma, Smt. Suma alias Sumithra and Smt. Mala Vs. Sri. Govinde Gowda
March 28, 2013
Byrappa Vs. State of Karnataka Represented by its Principal Secretary, Revenue Department and The Special Land Acquisition Officer, Bangalore Development Authority
November 28, 2013
BYREGOWDA H; NAVEENA H K AND ORS Vs. KARNATAKA EXAMINATIONS AUTHORITY; STATE OF KARNATAKA AND ORS
August 14, 2013
C A ANZAR Vs. STATE OF KARNATAKA
July 29, 2013
C A SUBBAIAH Vs. STATE OF KARNATAKA
October 8, 2013
C LAXMAN GOWDA Vs. DEBT RECOVERY APPELLATE TRIBUNAL, CHENNAI
September 27, 2013
C NAGARAJA S/O M KERIYAPPA Vs. KUVEMPU UNIVERSITY
April 19, 2013
C NALINI D/O LATE D SHELVARAJ Vs. STATE OF KARNATAKA
April 4, 2013
C R MANJULA Vs. GHOUSE KHAN; SHAMEER KHAN; REGIONAL MANAGER
August 2, 2013
C S INDRAMMA Vs. DEPUTY COMMISSIONER MANDYA
January 2, 2013
C SHANKAR Vs. RANGAMMA W/O GANGAPPA
February 6, 2013
C V SATHYANANDA Vs. C V RANGAIAH
February 1, 2013
C. ANAND AND OTHERS Vs. THIMMA REDDY AND ANOTHER
June 18, 2013
C. Gopal Vs. Union of India rep. by its General Manager South Western Railways and Others
November 28, 2013
C. JAVERILAL MANDOT Vs. BALAWANT
September 11, 2013
C. Mallikarjunaswamy Vs. State of Karnataka and Others
July 4, 2013
C. Muniyappa Vs. State of Karnataka and Others
August 6, 2013
C. NAGARAJ Vs. SRIKANTAMURTHY
September 5, 2013
C. NAGARAJASWAMY, JUNIOR TELECOM OFFICER Vs. STATE BY CBI/SPE, BANGALORE
June 4, 2013
C. Naveen Kumar Vs. Chairman, Bangalore Water Supply and Sewerage Board and Others
September 30, 2013
C. Sathisha Vs. Ganesh Gears Pvt. Ltd.
September 17, 2013
C. Shivanna Vs. Sri. Shivanna
November 26, 2013
C. Siddalingappa Vs. Tahsildar and Others
October 22, 2013
C. Somashekar, C. Ravishekar and C. Praveenshekar Vs. G.L. Nagarathnamma and Others
September 13, 2013
C. Thimmegowda and K.C. Nagaraju Vs. State of Karnataka, represented by its Secretary, Department of Commerce and Industry, The Karnataka Industrial Areas Development Board, represented by its Managing Director and The Special Land Acquisition O
January 15, 2013
C.B. Lalitha Vs. State of Karnataka and Commissioner of Secondary Education
July 22, 2013
C.B. Nagaraj Vs. State by Lokayuktha Police
July 9, 2013
C.C. Basavaraj Vs. Gowramma
August 1, 2013
C.E. Kuberaiah Vs. Sri. Thimmegowda
November 29, 2013
C.E.KUBERAIAH Vs. THIMMEGOWDA
November 29, 2013
C.G. Krishnamurthy Vs. State of Karnataka and Others
April 3, 2013
C.G. USHA Vs. K. RAGHURAM
October 31, 2013
C.G.GANGADHAR Vs. MYSORE URBAN DEVELOPMENT AUTHORITY
May 31, 2013
C.H. Jayanna Vs. Sri. Nelson Paul Rebellow and ICICI Lombard General Insurance Company Limited rept. by its Divisional Manager
December 5, 2013
C.J. Shantha Kumar Vs. T.M. Parameshwaraiah
July 2, 2013
C.J. SUJATHA Vs. COMMISSIONER CITY MUNICIPAL COUNCIL, MANDYA
August 23, 2013
C.K.SREENATHAN Vs. RESERVE BANK OF INDIA
August 8, 2013
C.M. NAGARAJU Vs. STATE OF KARNATAKA
September 10, 2013
C.M. NAGENDRA Vs. STATE BY BYAPPANAHALLI POLICE STATION
December 17, 2013
C.M. SURESH AND SRI D.R. SATISH Vs. MANAGING DIRECTOR, BESCOM
August 20, 2013
C.M.BALAKRISHNAN Vs. G.NARAYAN
March 13, 2013
C.N. Krishnakumar Vs. State of Karnataka by Midigeshi Police Madhugiri Taluk
October 8, 2013
C.N. Viswanatha Vs. Sri. Sridhara, Sri. C.N. Subramanya and Smt. Sunanda
June 24, 2013
C.P. YOGESHWARA Vs. SERIOUS FRAUD INVESTIGATION OFFICE
March 1, 2013
C.R. Bhanumathi, Shri. D.L. Srinivas and Smt. Lakkamma Vs. Shri. K.T. Shrishyala Shri. Jaya Padma Moter Service and The Divisional Manager The United India Insurance Co. Ltd.
October 29, 2013
C.R. Sumana Vs. State of Karnataka, Rep. by its Secretary to Government, Education Department and Others
October 28, 2013
C.S. BASAVARAJ Vs. BORAMMA AND MANAGER, UNITED INDIA INSURANCE CO. LTD. REP. BY UNITED INDIA INSURANCE CO. LTD.
December 4, 2013
C.S. Gangadharaiah Vs. Deputy Commissioner, The Asst. Commissioner and The Tahsildar
August 20, 2013
C.S. RAGHAVENDRA RAO Vs. THE UNION OF INDIA REPRESENTED BY ITS SECRETARY,
December 16, 2013
C.S. Shashidhara Vs. Sri. Chinnappa and Others
July 26, 2013
C.S.R. Murthy alias C.S. Ramamurthy and Jayanth Kumar Vs. Chief Secretary, Government of Karnataka and Others
October 28, 2013
C.T. Jayalakshmi and Others Vs. Rojan Elston Madtha and The Branch Manager, The United India Insurance Co. Ltd.
August 7, 2013
CADDURY INDIA LTD.,MUMBAI Vs. CONTROLLER OF LEGAL METROLOGY,BANGALORE
January 16, 2013
CANARA BANK Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 12, 2013
Canara Workshops Limited Vs. Shri Mantesh
September 27, 2013
CANARA WORKSHOPS LTD MANGLORE Vs. MANTESH
September 27, 2013
Capt. B.V. Subbanna and B.S. Vishwanath Vs. State of Karnataka rep. by its Principal Secretary, Department of Revenue, The Assistant Commissioner and The Tahsildar
September 27, 2013
CARL BACHEM LUBRICANTS (INDIA) PVT. LTD Vs. STATE OF KARNATAKA
April 17, 2013
CAUVERY KALPATHARU GRAMEENA BANK Vs. M HANUMANNA
September 3, 2013
CAUVERY NEERAVARI NIGAM LIMITED Vs. GIRIYAPPA
August 23, 2013
CBCI Society for Medical Education Vs. Union of India
January 10, 2013
Ceeta Industries Limited Rep by its General Manager Vs. G. Lingaraju Major
January 15, 2013
CENTRAL ARECANUT AND COCOA MARKETING AND PROCESSING CO-OP LTD Vs. SECRETARY TO THE GOVERNMENT LABOUR DEPARTMENT AND ORS
April 2, 2013
CENTRAL ARECANUT AND COCOA MARKETING AND PROCESSING CO-OPERATIVE LTD Vs. STATE OF KARNATAKA
April 24, 2013
CENTRAL COUNCIL OF INDIAN MEDICINE Vs. GOVERNMENT OF INDIA AND ORS
January 18, 2013
Central Council of Indian Medicine, By its Secretary Vs. Government of India, Ministry of Health and Family Welfare, R/by its Secretary, Sri Sri Ravishankar Vidya Mandir Trust, Rep. by its in-Charge Director, Sri Sri College of Ayurvedic Science
November 29, 2013
CENTRAL EDUCATION SOCIETY Vs. SECRETARY DEPARTMENT OF CO-OPERATION
September 5, 2013
CENTRAL POWER RESEARCH INSTITUTE Vs. GENERAL SECRETARY
March 25, 2013
Centum Electronics Limited (Earlier Solectron Centum Electronics Limited) Vs. State of Karnataka
August 13, 2013
CENTURY CENTRAL Vs. STATE OF KARNATAKA; KARNATAKA INDUSTRIAL AREA DEVELOPMENT BOARD; STATE SINGLE WINDOW CLEARANCE COMMITTEE AND ORS; BRUHUT BANGALORE MAHANAGARA PA LIKE
July 2, 2013
CEO AND MEMBER SECRETARY, CENTRAL SILK BOARD Vs. MONCY ISSAC S/O C C ISSAC; H L VENKATESH MAJOR AND ORS
July 17, 2013
CERAGEM INDIA (P) LTD Vs. STATE OF KARNATAKA
October 9, 2013
CHAIRMAN TUNGABHADRA GRAMIN BANK Vs. GENERAL SECRETARY, TUNGABHADRA GRAMIN BANK EMPLOYEES UNION
January 9, 2013
Chaitra Vs. Sri Rajashekar
December 3, 2013
CHALAPATHI @ REDDY Vs. STATE BY VIDHYARANYA PURA POLICE STATION
October 31, 2013
CHAMPALAL CHETAN PRAKASH @ CHETAN PRAKASH AND SHANTILAL, REPRESENTED BY THEIR DULY CONSTITUTED AGENT AND POWER OF ATTORNEY HOLDER Vs. T. KRISHNAPPA, SINCE DECEASED BY HIS LEGAL REPRESENTATIVES (SMT. GAYATRI AND ORS.), SMT. NEELAMMA AND BRAHMANANDA
December 9, 2013
Chamundeshwari Electricity Supply Corporation Limited and The Assistant Executive Engineer (Elec). Supply Corporation Ltd. Vs. Sudha, Harshitha and Veeresha
June 3, 2013
Chanchala, Nithish Kumar and Naveen Kumar Vs. Branch Manager, The United India Insurance and Shijii T.G.
September 18, 2013
Chandamma Vs. State of Karnataka By its Secretary, Revenue Department, Vidhana Soudha, Bangalore and Others
January 17, 2013
CHANDHIBAI W/O PREMASING JADHAV Vs. STATE OF KARNATAKA
February 7, 2013
CHANDRA Vs. STATE OF KARNATAKA
January 15, 2013
CHANDRA @ BADDICHANDRA AND OTHERS Vs. STATE BY TAVAREKERE POLICE REPRESENTED BY ITS PUBLIC PROSECUTOR
June 13, 2013
CHANDRA NAIKA AND ORS Vs. STATE OF KARNATAKA AND ORS
October 7, 2013
Chandra Singh Vs. State of Karnataka, The Director General and The Principal
June 24, 2013
Chandra, Mohan and Mandya alias Srinivas Vs. State of Karnataka
October 22, 2013
CHANDRAHAS BASAVANNEPPA BETAGERI Vs. S.N. GANACHARI
February 26, 2013
CHANDRAHASA RAI AND ORS Vs. ASSISTANT COMMISSIONER AND ORS
April 2, 2013
CHANDRAIAH, SMT. SUDHA, VEERESHI AND RUDRESH Vs. THE STATE OF KARNATAKA REPTD. BY ITS S.P.P.
December 26, 2013
Chandrakala B. and Others Vs. High Court of Karnataka and Another
September 4, 2013
CHANDRAKALA W/O LATE MAHESH PATIL Vs. GULBARGA ELECTRICITY SUPPLY COMPANY LIMITED
November 22, 2013
Chandrakant Vs. Assistant Commissioner of Central Excise, Commissioner of Customs and Central Excise, Mangalore, Commissioner of Customs and Central Excise, Patto and Superintendent of Customs (TRC)
October 23, 2013
Chandrakant B. Muragode and B.I. Bendawade Vs. State of Karnataka, Deputy Superintendent of Police, Lokayukta rep. by High Court of Karnataka and Shri Arun
September 30, 2013
CHANDRAKANT, S/O DATTU BANDAGAR Vs. STATE OF KARNATAKA
January 22, 2013
CHANDRAKANTH S/O SHAMARAO PATIL Vs. STATE
January 29, 2013
CHANDRALEKHA GANESH TOGARSI Vs. RAJU
February 21, 2013
CHANDRAMMA Vs. STATE OF KARNATAKA
December 19, 2013
CHANDRANNA Vs. M/S. NEW INDIA ASS. CO., LTD
February 1, 2013
CHANDRAPPA Vs. STATE OF KARNATAKA
February 13, 2013
CHANDRAPPA @ CHANDRASHEKAR Vs. STATE OF KARNATAKA
July 19, 2013
CHANDRAPPA HANUMAPPA GANGANNAVAR Vs. DIVISIONAL CONTROLLER N W K R T C
February 19, 2013
CHANDRAPPA S/O DURGAPPA PATIL Vs. STATE OF KARNATAKA
March 15, 2013
Chandrappa, Siddamma and Jayalakshmi Vs. H. Narashimha Murthy Rao and Others
June 17, 2013
Chandrappa, Smt. Lakshmidevamma, Smt. Vinodamma and Sri K.V. Reddy alias Nagaraj Vs. Managing Director A.P.S.R.T.C.
June 25, 2013
Chandrappa, Sri. Parasappa and Sri. Kaddajja Nagappa Vs. State of Karnataka by Davanagere Police
October 22, 2013
CHANDRAPRAKASH Vs. CHOWDESHWARI THOGAJAVEERA KSHATRIYA SANGHA
December 20, 2013
Chandrashekar Vs. Divisional Controller
August 6, 2013
Chandrashekar Vs. Sub-Inspector of Police and Smt. V.N. Malathi
October 31, 2013
Chandrashekar A. and Others Vs. Sri. Narayanappa, P. Ravindra, Smt. Papri Rai and Sri. Sumith Kumar Rai
July 23, 2013
Chandrashekar and Others Vs. Deputy Commissioner
November 29, 2013
CHANDRASHEKARA Vs. STATE
August 26, 2013
CHANDRASHEKARA AND ORS Vs. DIRECTOR GENERAL ADMINISTRATIVE TRAINING INSTITUTE AND ORS
October 8, 2013
CHANDRASHEKARAIAH @ CHANDRU Vs. STATE OF KARNATAKA
June 17, 2013
Chandrashekhar Vs. Prathiba
September 6, 2013
CHANDRASHEKHAR Vs. DIVISIONAL CONTROLLER
January 3, 2013
CHANDRASHEKHARAPPA Vs. ANNAPURANABAI
August 28, 2013
CHANDRAYYA Vs. REGISTRAR, KARANTAKA UNIVERSITY
February 28, 2013
Chandresh alias Prakash and Master Dakshit M.C. Vs. Sri. M. Vishwanath and Royal Sundaram Allience Insurance Co. Ltd., Rep. by its Manager
November 11, 2013
CHANDRIKA BAI W/O LAKSHMAN NAIK Vs. MANAGING DIRECTOR KARNATAKA STATE FINANCIAL CORPORATION AND ORS
December 10, 2013
CHANDRU Vs. ADDITIONAL COMMISSIONER
January 4, 2013
CHANDUSAB NABISAB ANNIGERI Vs. STATE OF KARNATAKA
September 24, 2013
CHANINGAIAH S/O NINGAIAH AND ORS Vs. K A HARISH
October 21, 2013
Channa Dasava Murthy Vs. Sri. Narasimhalu V. and The Oriental Insurance Co. Ltd.
July 10, 2013
CHANNABASAVAIAH R Vs. ORIENTAL INSURANCE CO LTD
February 15, 2013
CHANNAIBHAIRAYYA Vs. COMMISSIONER BANGLORE DEVELOPMENT AUTHORITY BANGALORE
June 5, 2013
CHANNAIBHAIRAYYA Vs. COMMISSIONER BANGALORE DEVELOPMENT
January 29, 2013
Channamari Vs. Bengalooru Development Authority represented by its Commissioner and The Aircraft Employees Co-operative Society Ltd. represented by its Secretary
October 22, 2013
Channamma Vs. Sri. Bellappa
March 20, 2013
CHANNAPPA MAHADEVAPPA DODAMANI AND ORS Vs. STATE OF KARNATAKA AND ORS
September 30, 2013
CHANNAVEERA Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
February 5, 2013
CHANNEGOWDA AND ORS Vs. C GIRISH AND ORS
February 7, 2013
Channu Vs. State of Karnataka Through Brahmpur P.S.
January 22, 2013
CHARANJEET SINGH REKHI Vs. SHUSHANTA KUMAR RAY
February 6, 2013
CHAYAPATHI Vs. PRAKASH
November 27, 2013
CHELUVARAJ C C Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION
December 17, 2013
Cheluvegowda Vs. State of Karnataka Rep. by its Secretary and Special Land Acquisition Officer, Hemavathi Irrigation Project-II
October 10, 2013
Chennachari Vs. Sri. K. Sathyanarayana and Sri. Chikkanna alias Chikkachari
July 23, 2013
CHENNAKESHAVA TRANSPORT Vs. INDIAN OIL CORPORATION LIMITED AND ORS
April 26, 2013
CHENNIGAIAH Vs. SMT. LAKKAMMA @ LAKSHMAMMA
December 5, 2013
CHETHAN V Vs. SIDDAIAH
February 5, 2013
CHICKKALINGAPPA AND OTHERS Vs. ERAMMA AND ANOTHER
July 30, 2013
CHIDANANDA S. SHERIKAR, M/S. REVANSIDDESHWARA AGRO AGENCIES Vs. THE FERTILIZER AND CHEMICALS, TRAVANCORE LTD. BY ITS SENIOR REGIONAL OFFICER & AUTHORIZED OFFICER, P. SURYANARAYANA
December 4, 2013
Chief Administrative Officer Legal and Estate, Hindustan Aeronautics Limited Vs. K. Malliga
July 3, 2013
CHIEF CONTROLLING REVENUE AUTHORITY AND INSPECTOR GENERAL OF REGISTRATION Vs. J PRAKASH S/O GOPALAKRISHNA NELLI
December 12, 2013
CHIEF EXECUTIVE OFFICER ZILLA PANCHAYAT, MYSORE Vs. GENERAL SECRETARY MYSORE DIVISION WORKERS AND ORS
October 8, 2013
CHIEF GENERAL MANAGER (TELECOM) BSNL KARNATAKA CIRCLE & DISCIPLINARY AUTHORITY Vs. B RAMACHANDRA S/O BORAIAH
March 15, 2013
CHIEF GENERAL MANAGER BHARAT SANCHAR NIGAM LIMITED Vs. BRUHAT BANGALORE MAHANAGARA PALIKE
February 6, 2013
CHIEF TRAFFIC MANAGER BMTC Vs. M NARAYANA REDDY
March 12, 2013
CHIEF TRAFFIC MANAGER BMTC Vs. N. SUVARNA
August 29, 2013
CHIKKABASAVARAJU Vs. STATE OF KARNATAKA
March 26, 2013
CHIKKACHOWDAPPA Vs. S.M. SEETHARAM
June 14, 2013
CHIKKAIAH Vs. STATE OF KARNATAKA
October 31, 2013
Chikkamma, Deepika, Ambika alias Manju and Chikkahanumamma Vs. Rehamatulla and The Manager, United India Insurance Co.
December 4, 2013
Chikkamuniyappa, Venkatamma, Anjinamma and Nagarathnamma Vs. Anjineya and United India Insurance Company rep. by its Branch Manager
November 26, 2013
CHIKKANNA Vs. EXECUTIVE OFFICER
February 4, 2013
CHIKKANNA AND ORS Vs. ORIENTAL INSURANCE CO LTD AND ORS
August 13, 2013
CHIKKANNA S/O ERAPPA Vs. STATE OF KARNATAKA
September 13, 2013
Chikkapla Channabasappa Dead and Chikkapla Kotrappa Dead Vs. Karibasamma and Others
March 19, 2013
Chikkathammanna and Muniakkamma Vs. Doddathammanna
September 16, 2013
Chikkathimmamma Vs. Executive Engineer, Hemavathi Left Bank Canal, Division No. 6 and The Managing Director, Cauvery Neeravari Nigma
September 11, 2013
CHIKKE GOWDA Vs. DEPUTY COMMISSIONER
December 27, 2013
Children's Education Society's and Sri S. Narasa Raju Vs. Union of India and Board of Governors in Supersession of Medical Council of India
July 18, 2013
Chinmaya Vidyalaya and etc. etc. Vs. State of Karnataka, Deputy Director of Public Instruction and The Block Education Officer etc. etc.
August 1, 2013
CHINNAMMA Vs. STATE OF KARNATAKA
November 12, 2013
Chinnappa Vs. State of Karnataka, The Assistant Commissioner Bangalore and The Tahsildar Yelahanka
August 30, 2013
CHINTAMANI VOKKALIGA SANGHA TRUST (R), CHINTAMANI Vs. DEPUTY COMMISSIONER, CHICKBALLAPUR DISTRICT, CHICKBALLAPUR
September 17, 2013
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LIMITED Vs. G R CHANDRASHEKAR
September 12, 2013
CHOODAMANI AND OTHERS Vs. STATE OF KARNATAKA
June 19, 2013
Chowdamma alias Bevooramma, Kamala and Laxmi Vs. State of Karnataka Reptd. by S.P.P. High Court of Karnataka
November 25, 2013
Chowdappa Vs. Reliance General Insurance Co., Ltd. and Sri. Ravi. B.R.
September 27, 2013
CHOWDAPPA @ BADAGI CHOWDAPPA Vs. STATE
November 6, 2013
CHOWDAPPA S/O KERIYAPPA Vs. STATE OF KARNATAKA
October 24, 2013
Cicilia Kutino and Sri. Henry James Pinto Vs. State of Karnataka, The Land Tribunal, Mudabidri, Somappa Poojari, since deceased (Smt. Shakunthala) and Sri. Manjappa Poojari, since deceased (Sri. Boja Poojari, Smt. Susheela Poojari, Sri. Dooja Po
August 30, 2013
CIT Vs. SHASTHA PHARMA LABORATORIES
November 27, 2013
CIT Vs. OSCAR UDYOG LTD.
October 29, 2013
CIT Vs. JAYANTHILAL SURANA
November 27, 2013
CIT Vs. WINTAC LTD.
September 19, 2013
CIT Vs. MYSORE CEMENTS LTD.
April 1, 2013
CIT Vs. WIPRO HEALTHCARE IT LTD.
March 5, 2013
Classic Biotech and Exports Ltd. rep. by its Managing director, Sri. N.V. Prasada Raju Vs. M/s. J.K.M. Research Farm Ltd. rep. by its Authorised Signatory And Power of Attorney Holder, Holder Mr. Bhanusimha
December 4, 2013
CLEAR CHANNEL COMMUNICATIONS PVT LTD Vs. BRUHAT BANGALORE MAHANAGARA PALIKE; EXECUTIVE ENGINEER
January 30, 2013
COMMISSIONER Vs. SISTER UTHRIKA MARY
June 17, 2013
Commissioner and The Assistant Executive Engineer Vs. Muni Akkayamma
July 29, 2013
COMMISSIONER OF C. EX., CUS. & S.T., BELGAUM Vs. SHREE RENUKA SUGARS LTD.
August 6, 2013
COMMISSIONER OF CUSTOMS Vs. SETH INTERNATIONAL
August 22, 2013
Commissioner of Customs Vs. Akram M.D.
January 9, 2013
Commissioner of Customs Vs. Javed Ahamed Khan
January 9, 2013
Commissioner of Customs, Bangalore Vs. Naveed Ahamed Khan
January 9, 2013
Commissioner of Customs, Bangalore Vs. Sayed Ahamed Khan
January 9, 2013
Commissioner of Income Tax Vs. Visvesvaraya Technological University
January 11, 2013
COMMISSIONER OF INCOME TAX Vs. BPL SANYO FINANCE LTD.
September 11, 2013
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN JAIN CHARITABLE TRUST
January 8, 2013
COMMISSIONER OF INCOME TAX Vs. SPICE TELECOM
January 8, 2013
COMMISSIONER OF INCOME TAX Vs. MICROLAND LTD
January 7, 2013
COMMISSIONER OF INCOME TAX Vs. D.L. NANDAGOPALA REDDY (INDL.)
April 9, 2013
COMMISSIONER OF INCOME TAX Vs. MYSORE CEMENT LTD
April 9, 2013
COMMISSIONER OF INCOME TAX Vs. RAMAN BOARDS LTD
April 1, 2013
COMMISSIONER OF INCOME TAX Vs. MAHABALESWARA ENTERPRISES
April 1, 2013
COMMISSIONER OF INCOME TAX Vs. MANIPAL ACADEMY OF HIGHER EDUCATION (MAHE)
April 1, 2013
COMMISSIONER OF INCOME TAX Vs. VELANKANI INFORMATION SYSTEMS (P.)LTD.
April 2, 2013
COMMISSIONER OF INCOME TAX Vs. CHILDREN'S EDUCATION SOCIETY
March 18, 2013
COMMISSIONER OF INCOME TAX Vs. INDIA TELEPHONE INDUSTRIES LTD
March 18, 2013
COMMISSIONER OF INCOME TAX Vs. IBM INDIA LTD
April 10, 2013
COMMISSIONER OF INCOME TAX Vs. SHASTHA PHARMA LABORATORIES P. LTD
April 24, 2013
COMMISSIONER OF INCOME TAX Vs. GARNIWAL EXPORTS (P) LTD.
June 6, 2013
COMMISSIONER OF INCOME TAX Vs. NOVEL SOFTWARE DEVLOPMENT (I) PVT. LTD.
June 10, 2013
COMMISSIONER OF INCOME TAX Vs. WEIZMANN HOMES LTD
March 4, 2013
COMMISSIONER OF INCOME TAX Vs. CHESLIND TEXTILES LTD
March 4, 2013
COMMISSIONER OF INCOME TAX Vs. SAPTHAGIRI ENTERPRISES
March 5, 2013
COMMISSIONER OF INCOME TAX Vs. K.P. VISWANATH PRABHU
March 5, 2013
COMMISSIONER OF INCOME TAX Vs. SPR GROUP HOLDINGS (P.)LTD.
March 5, 2013
COMMISSIONER OF INCOME TAX Vs. D.G. GOPALA GOWDA
March 5, 2013
COMMISSIONER OF INCOME TAX Vs. WIPRO FINANCE LTD
January 7, 2013
COMMISSIONER OF INCOME TAX Vs. INFOSYS TECHNOLOGIES LTD.
February 13, 2013
COMMISSIONER OF INCOME TAX Vs. INFOSYS TECHNOLOGIES LTD
February 18, 2013
COMMISSIONER OF INCOME TAX Vs. SUBBOJI RAO C. H.
March 11, 2013
COMMISSIONER OF INCOME TAX Vs. BHARATIYA SAMSKRITI VIDYAPITH TRUST
November 13, 2013
COMMISSIONER OF INCOME TAX Vs. ALLOY STEELS
June 19, 2013
COMMISSIONER OF INCOME TAX Vs. STATE BANK OF MYSORE
July 11, 2013
COMMISSIONER OF INCOME TAX Vs. MANISH KUMAR BOTHRA
July 4, 2013
COMMISSIONER OF INCOME TAX Vs. MOTOROLA INDIA ELECTRONICS (P) LTD.
December 11, 2013
COMMISSIONER OF INCOME TAX Vs. MAA COMMUNICATION BOZELL LTD.
September 4, 2013
COMMISSIONER OF INCOME TAX Vs. SPECTRUM CONSULTANTS INDIA (P) LTD.
December 9, 2013
COMMISSIONER OF INCOME TAX Vs. LAKSHMI NARASIMHA DISTILLERIES P. LTD.
September 12, 2013
COMMISSIONER OF INCOME TAX Vs. MCDOWELL AND CO. LTD.
November 19, 2013
COMMISSIONER OF INCOME TAX Vs. KHOOBCHAND M. MAKHIJA
December 18, 2013
COMMISSIONER OF INCOME TAX Vs. B.V. REDDY MARKETING P. LTD.
December 2, 2013
COMMISSIONER OF INCOME TAX Vs. KIRLOSKAR SYSTEMS LTD.
October 28, 2013
COMMISSIONER OF INCOME TAX Vs. WIPRO LTD.
August 23, 2013
COMMISSIONER OF INCOME TAX Vs. ROBERT BOSCH (INDIA) LTD.
October 10, 2013
COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION) Vs. IGATE GLOBAL SOLUTIONS LTD
January 23, 2013
COMMISSIONER OF INCOME TAX - III Vs. A. SURESH RAO
October 28, 2013
COMMISSIONER OF INCOME TAX AND ANOTHER Vs. INFOSYS TECHNOLOGIES LTD
April 22, 2013
Commissioner of Income Tax and Another Vs. Prakash Ladhani
April 8, 2013
Commissioner of Income Tax and Another Vs. Y. Dwarakanath
January 21, 2013
Commissioner of Income Tax and Another Vs. Ashwini Hospital, Bangalore
January 21, 2013
Commissioner of Income Tax and Another Vs. M.D. Yashodharan
January 7, 2013
COMMISSIONER OF INCOME TAX AND ANR Vs. SANDUR MANGANESE AND IRON ORES LIMITED
July 31, 2013
COMMISSIONER OF INCOME TAX AND ANR. Vs. SASKEN COMMUNICATION TECHNOLOGIES LTD.
December 19, 2013
COMMISSIONER OF INCOME TAX AND ORS Vs. MASCOT SYSTEMS LTD
September 24, 2013
Commissioner of Income Tax and The Assistant Commissioner of Income Tax Vs. Topline Credits Ltd.
September 25, 2013
Commissioner of Income Tax and The Assistant Commissioner of Income Tax International Taxation Vs. M/s. Makino Asia Pvt. Ltd. Now Amalagamated with Makino Machine Tools (India) Pvt. Ltd.
September 25, 2013
Commissioner of Income tax and The Deputy Director of Income-Tax, (Exemptions) Vs. KSRTC Employees Death-cum-Retirement Benefit Fund
November 27, 2013
Commissioner of Income Tax and The Income Tax Officer Vs. M/s. Dynamic Enterprises
September 16, 2013
Commissioner of Income Tax and The Joint Commissioner of Income Tax Vs. M/s. Motor Industries Co. Ltd.
April 5, 2013
Commissioner Of Income Tax Central Circle and The Income Tax Officer (TDS) Ward No. 16(1) Vs. M/s. Hindustan Lever Ltd.
August 30, 2013
COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, BANGALORE Vs. SIEMENS PUBLIC COMMUNICATION NETWORKS LTD
October 9, 2013
COMMISSIONER OF INCOME TAX INTERNATIONAL TAXATION Vs. NIKE INC
March 7, 2013
Commissioner of Income Tax LTU and The Income-Tax Officer (TDS) LTU Vs. M/s. Karnataka Power Transmission Corporation Ltd.
June 5, 2013
Commissioner of Income Tax, Bangalore and The Deputy Commissioner of Income Tax, Central Circle - 2(3) Vs. M/s. MWP Ltd.
November 26, 2013
COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE Vs. KIRLOSKAR COMPUTER SERVICES LTD.
October 30, 2013
COMMISSIONER OF INCOME TAX,BANGALORE Vs. DYNAMIC ENTERPISES,BANGALORE
September 16, 2013
COMMISSIONER OF INCOME-TAX Vs. PEOPLES EDUCATION SOCIETY
October 30, 2013
COMMISSIONER OF INCOME-TAX Vs. R. BALAJI
November 18, 2013
COMMISSIONER OF INCOME-TAX Vs. ENCORRE SOFTWARE LIMITED
February 20, 2013
Commissioner of Income-tax Vs. Karnataka State Beverages Corpn. Ltd.
August 13, 2013
Commissioner of Income-tax Vs. Devendrappa M. Kalal
September 18, 2013
Commissioner of Income-tax Vs. Denso Kirloskar
February 19, 2013
Commissioner of Income-Tax and Another Vs. Vijaya Bank
March 11, 2013
Commissioner of Income-Tax and The Assistant Commissioner of Income-Tax Vs. Mrs. Manisha A. Sadhwani
November 25, 2013
Commissioner of Income-tax and The Deputy Commissioner of Income tax Vs. Sri D.S. Srinivasa Rao and Brothers
November 26, 2013
Commissioner of Income-Tax and The Deputy Commissioner of Income-Tax Vs. M/s. Children's Education Society
March 18, 2013
Commissioner of Income-tax, Central Circle Vs. Abdul kareem Ladsab Telgi
September 4, 2013
COMMISSIONER OF INCOME-TAX; JOINT COMMISSIONER OF INCOME-TAX; INCOME TAX OFFICER Vs. K SRINIVASULU REDDY
July 17, 2013
COMMISSIONER OF PUBLIC INSTRUCTIONS Vs. D A NADIGAR
September 10, 2013
Commissioner of Service Tax Service Tax Commissionarate Vs. M/s. First Flight Couriers Limited
September 12, 2013
COMMISSIONER, BANGALORE DEVELOPMENT AUTHORITY Vs. NAGARAJA
February 27, 2013
COMMR. OF C. EX. & S.T. Vs. ACTION SPRINGS (INDIA) PVT. LTD.
July 17, 2013
COMPETENT AUTHORITY BELGAUM Vs. MANJULA
March 1, 2013
Conservator of Forest, Mysore Circle, The Chief Secretary, The Chief Conservator of Forest and The Secretary to Govt. Forest Department Vs. Thammaiah
October 28, 2013
CREF Finance Limited (Earlier called ITC Classic Real Estate Finance Ltd.) Rep. by its Authorized Signatory Pramod Kumar Vs. Sree Shanthi Homes Private Limited rep. by its Managing Director and K.C. Chandrashekar Raju, Major, Managing Director,
August 30, 2013
CRONUS INVESTMENTS PTE LIMITED REPRESENTED BY ITS DIRECTOR, MS. CHANTAL MARIA CECILIA BLOMMERDE Vs. CALYPSO FOODS PRIVATE LIMITED
December 3, 2013
CSITAS KARNATAKA CENTRAL DIOCESE Vs. UNION OF INDIA (UOI)
August 13, 2013
D A CHOWDAPPA PARISARAVADI Vs. CHIEF SECRETARY,STATE OF KARNATAKA
October 22, 2013
D A SEENAPPA AND ORS Vs. STATE OF KARNATAKA
September 10, 2013
D B SUJENDRA Vs. STATE OF KARNATAKA
January 16, 2013
D C DEVARAJ Vs. K C KRISHNA MURTHY
July 22, 2013
D C NEKRTC, KOPPAL Vs. SOMANNA S/O HANUMANTHA
November 21, 2013
D G NARAYANA S/O LATE NARASIMHAPPA AND ORS Vs. DEPUTY GENERAL MANAGER AND DISCIPLINARY AUTHORITY; GENERAL MANAGER AND APPELLATE AUTHORITY
March 27, 2013
D HONNAIAH Vs. MANAGING DIRECTOR KSRTC AND ORS
April 16, 2013
D HUCHAIAH S/O DUNDAIAH Vs. STATE OF KARNATAKA
March 15, 2013
D KUMARSWAMY Vs. STATE OF KARNATAKA
August 22, 2013
D L MALLAPPA Vs. B L VENKATESH AND ORS
March 15, 2013
D M EKANATHAPRASANNA Vs. LIFE INSURANCE CORPORATION OF INDIA
November 26, 2013
D N NANJUNDAIAH Vs. L S RAMALINGAIAH
February 5, 2013
D N RAMA MURTHY Vs. ANUPAMA BANERJEE
October 11, 2013
D N SRINIVAS MURTHY Vs. APPAIAH AND ORS
January 10, 2013
D NAGARAJU Vs. COMMISSIONER
April 4, 2013
D NARAHARI; R JAGANNATH; T R NARENDRA BABU AND ORS Vs. STATE OF KARNATAKA
August 8, 2013
D PRABHAVATHI, W/O DORE SWAMY DAYALAN; D KALPANA, D/O DORE SWAMY DAYALAN; D KIRAN, S/O DORE SWAMY DAYALAN; D KARTHIK, S/O DORE SWAMY DAYALAN Vs. UMAPATHI; BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED
January 2, 2013
D R SUNDAR, S/O D N RAJARATHNAM SETTY AND ORS Vs. D R SATYANARAYANA S/O D N RAJARATHNAM SETTY AND ORS
December 9, 2013
D S MAHALINGAPPA Vs. PARVATHAMMA AND ORS
January 18, 2013
D SHAM Vs. SENIOR GEOLOGIST, DEPARTMENT OF MINES AND GEOLOGY BANGALORE
July 9, 2013
D SUNDARESHWARA REDDY AND ORS Vs. VASANTHA LATHA GANJIGATTI AND ORS
August 5, 2013
D V DEVRAJEGOWDA Vs. STATE OF KARNATAKA
July 17, 2013
D V RADHA W/O LATE D A VENKATAPPA Vs. D V BHEEMA W/O V K DEVARAJU @ GANESH
November 12, 2013
D VENKATESHAPPA Vs. MAVINA KURUVE
February 5, 2013
D VIJAYALAKSHMI Vs. STATE OF KARNATAKA
February 4, 2013
D. BABU Vs. STATE OF KARNATAKA
November 8, 2013
D. Brahmarayappa Vs. Sakubai, Sri M.B. Mohan and Sri M.V. Shanmugam
May 28, 2013
D. GANESH Vs. STATE OF KARNATAKA BY HIRIYUR POLICE, REPRESENTED BY ITS STATE PUBLIC PROSECUTOR
June 3, 2013
D. GANESH SHANKAR Vs. STATE OF KARNATAKA
May 21, 2013
D. GIRISH Vs. BANGALORE DEVELOPMENT AUTHORITY, BANGALORE
July 11, 2013
D. GOVINDA RAO Vs. STATE KARNATAKA BY ITS PRINCIPAL SECRETARY
September 2, 2013
D. Govinda Rao, Sri Dasharath Bhojagar and Sri Krishnappa Belleri Vs. State of Karnataka and Others
September 2, 2013
D. HAMALATHA Vs. ORIENTAL INSURANCE CO. LTD.
November 7, 2013
D. Lingegowda Vs. P. Narayana, Smt. Gowramma and Nagesha
August 6, 2013
D. Narasimha Rao Vs. Union of India by Its Secretary Ministry of Science and Technology, Department of Science and Technology, Director General Council of Scientific and Industrial Research Institute, Chairman Recruitment and Assessment Board (R
November 27, 2013
D. NARAYANASWAMY Vs. THE STATE OF KARNATAKA REP BY ITS SECRETARY REVENUE DEPARTMENT AND ORS.
December 4, 2013
D. Roopa Vs. State of Karnataka
January 11, 2013
D. Swamy Vs. Basheer Ahmed, Nayyaz Ahmed and N.K. Manjuraj
September 27, 2013
D. Venkateshappa Vs. Sri Mavina Kuruve and Sri Sathyanarayana
February 5, 2013
D.A. Chowdappa Vs. Chief Secretary, State of Karnataka and Others
October 22, 2013
D.C. Nagaraja Vs. State of Karnataka, Rep. by its Revenue Secretary and The Tahsildar
October 8, 2013
D.G. Chandre Gowda Vs. Director General and Inspector General of Police and The Superintendent of Police
June 11, 2013
D.M. Ekanathaprasanna Vs. Life Insurance Corporation of India, by its Divisional Manager and Life Insurance Corporation of India, by its Branch Manager
November 26, 2013
D.M. Prabhakar Vs. State of Karnataka, Represented by Principal Secretary, Department of Industry and Commerce
November 11, 2013
D.N. SHIVARAJ Vs. COMMISSIONER, BELGUM URBAN DEVELOPMENT AUTHORITY
June 24, 2013
D.S. CHANDRAKANTH Vs. STATE OF KARNATAKA
May 23, 2013
D.T. Virupakshappa Vs. C. Subash
June 5, 2013
D.V. Chanaveeraiah and Others Vs. Election Officer Doddagangawadi, Doddagangawadi Vyavasaya Seva Sahakara Sangha Limited, Assistant Registrar Co-Operative and Sri Ramachandraiah Major Secretary Doddagangawadi
August 30, 2013
D.V. SHIVANNA Vs. ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETY
August 30, 2013
Dadapeer and Sanaulla Vs. State Chikkajajuru Police, Rep. by S.P.P.
March 14, 2013
Dadu alias Dadapeer Vs. State of Karnataka
July 3, 2013
Dadu Lurappa Vs. Bruhat Bengaluru Maha Nagara Palike represented by its Executive Engineer
November 29, 2013
DAKSHIN BHARATH HINDI PRACHAR SABHA (KARNATAKA) Vs. A.S. GADAG
March 12, 2013
Dakshina Moorthy and Dharman Vs. A. Venkateswarappa and Others
August 7, 2013
Dakshina Murthy and Sri Darman Vs. B.A. Saraswathi and Smt. Sowbhagyalaxmi
June 3, 2013
Dalitha Hindulida Alpasankyatha Samithi (Womens' Wing) Represented By Its President Parvathi Vs. State of Karnataka Represented By Its Chief Secretary, The Principal Secretary Department of Urban Development, The Principal Secretary Municipal Ad
February 12, 2013
Damodar Raju B.K. Vs. Saritha
July 2, 2013
DASAIAH, S/O KALAIAH Vs. STATE OF KARNATAKA
July 2, 2013
DASAPPA S/O LATE HANUMAPPA Vs. NAVEEN KUMAR RAJU
February 4, 2013
Dasappa, Represented by its Partner Ravindranath Vs. Edelweiss Asset Reconstruction Company Limited, Rept. by its Authorised Officer and Others
December 3, 2013
DASHARATH Vs. STATE OF KARNATAKA BY GOWRIBIDANUR RURAL POLICE
December 17, 2013
DASHARATH SANNAFAKIRAPPA KALASAI Vs. STATE OF KARNATAKA
September 17, 2013
DATTATREYA A SURYAVANSHI Vs. STATE
September 17, 2013
DATTATREYA KUSHPAPPA DESAI Vs. PANDURANGA KRISHNAJI BUGAD
October 25, 2013
DAULATH SAHIBA; MIR ALLADATH AND ORS Vs. FAYAZ BANU; KHATIJA BANU AND ORS
August 2, 2013
DAVANGERE SUGAR COMAPNY LTD Vs. INDIA SUGARS AND REFINERIES LTD
February 21, 2013
Dayanand, Siddu, Anand and Sharanu Vs. State of Karnataka
January 3, 2013
Dayananda alias Deepak Gowda, Sri Manikantha alias Manikanthegowda, Sri Shivananjegowda and Sri Dinesh Vs. State of Karnataka
July 18, 2013
DAYANANDA EXTRACTION INDUSTRIES PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
May 27, 2013
Deccan Mining Syndicate rept. by its Managing Director Sri Rajendra Kumar Jain Vs. State of Karnataka Rept. by Its Secretary (Mines) Dept. of Commerce and Industries, The Director of Mines and Geology Department of Mines and Geology and Sri Prav
November 29, 2013
DEENDAYAL MAHESH KUMAR Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES, ZONE-I
October 9, 2013
Deepa Vs. N. Sudha
March 18, 2013
Deepa Vs. Kiran R. Varnekar
December 2, 2013
Deepa Nittur Vs. Sri Dayananda, Sri H. Mahesha and Bajaj Allianz rep by its Manager
October 8, 2013
Deepak Vs. Y.S. Thimmappa and Divisional Controller K.S.R.T.C
August 1, 2013
DEEPAK Vs. STATE OF KARNATAKA
October 10, 2013
DEEPAK GULABRAO JADHAV Vs. STATE OF KARNATAKA
September 17, 2013
DEEPAK KUMAR P. SHENVI Vs. STATE OF MAHARASHTRA
December 19, 2013
DEEPAK MELWANI Vs. REGISTRAR CITY CIVIL COURT
November 5, 2013
DEEPAK S/O SAMEER SAHU Vs. SHAMBULINGAIAH AND ORS
April 15, 2013
DEEPIKA Vs. SANTOSH
June 10, 2013
DEEPU, SRI MALLIKARJUNA AND SRI SIDDALINGAIAH Vs. STATE REPRESENTED BY KUNIGAL POLICE STATION AND GOVINDE GOWDA
December 19, 2013
DEJAMMA Vs. STATE OF KARNATAKA AND ORS
January 8, 2013
Deputy Commissioner of Excise and Authorized Officer and State of Karnataka Vs. P. Shambu Poojary
October 7, 2013
DEPUTY COMMISSIONER, CHIKAMAGALUR DISTRICT Vs. PUTTAMMA AND ORS
September 19, 2013
DEPUTY DIRECTOR, STATE MOTOR GARAGES Vs. VIJAYALAKSHMI GURURAJAN
January 7, 2013
DEPUTY DIRECTOR, STATE MOTOR GARAGES Vs. JUSTICE R GURURAJAN S/O RAMACHANDRA RAO
January 7, 2013
DEVA @ DEVARAJU S/O SIDDACHAR Vs. STATE OF KARNATAKA
November 8, 2013
Deva alias Devanaika and Others Vs. State of Karnataka
June 18, 2013
Deva Prasad Reddy Vs. Mrs. Kamini Reddy
July 5, 2013
DEVAMMA Vs. RATHNAMMA
April 17, 2013
Devamma and Others Vs. Hanumanthegowda and Others
October 28, 2013
DEVANDRAPPA Vs. THE DIVISIONAL CONTROLLER, NEKRTC
January 3, 2013
DEVAPPA S/O AYYAPPA JADIYAR Vs. STATE OF KARNATAKA
February 11, 2013
Devaraj Vs. Rajappa and The Branch Manager Bajaj Allianz General Insurance Co. Ltd.
May 28, 2013
DEVARAJ PANDE Vs. INCOME TAX AUTHORITY
March 6, 2013
DEVARAJA, D.M. VENKATEGOWDA AND SMT. GANGAMMA D.M. VENKATEGOWDA Vs. THE STATE OF KARNATAKA BY GONIBEEDU P.S. AND BILIGOWDA
December 18, 2013
Devaraje Gowda R. Vs. State of Karnataka represented by its Secretary, The Member Secretary, Selection Authority of Panchayat Development Officer and Director of Rural Development and Panchayat Raj Department and The Chief Executive Officer and
October 7, 2013
Devaraju Vs. H.M. Ningaraju
October 10, 2013
Devaraju Vs. State of Karnataka by Yeslur Police Station Represented by Public Prosecutor
October 24, 2013
DEVARAJU Vs. STATE BY DODDABALLAPURA
January 2, 2013
DEVARAJU S/O BASAPPASHETTY Vs. STATE OF KARNATAKA
October 24, 2013
DEVARAJU S/O LAKSHMIPATHI; BASAVARAJU, S/O NANJAPPA Vs. STATE OF KARNATAKA
July 2, 2013
DEVARAJU T. Vs. UNITED INDIA INSURANCE COMPANY LTD.
December 19, 2013
DEVIKA SIDDALINGAGOWDA Vs. COMMISSIONER CITY MUNICIPAL
January 2, 2013
Devindrappa Vs. Shababulala Kumaji
April 18, 2013
Devisheela Vs. State of Karnataka and Others
December 18, 2013
Devoji Rao Vs. Tumkur Co-operative Milk Producers Societies Union Ltd. and The Joint Registrar of Co-operative Societies
July 10, 2013
DEVU @ DEVARAJU Vs. STATE OF KARNATAKA
February 13, 2013
Devu alias Devaraju Vs. State of Karnataka
January 29, 2013
DHAHIR Vs. CBCID CHANGAI
May 27, 2013
DHANANJAYA NAIDU Vs. SMT. B.L. ARUNAKSHI
April 18, 2013
DHARAMGOUDA Vs. SPL. LAO, RANEBENNUR
August 21, 2013
Dharanesh and Sandeep Vs. State of Karnataka, Kadur Police, Kadur
October 9, 2013
DHARANI Vs. STATE OF KARNATAKA
February 27, 2013
DHARMA PRAVARTHA GUBBI NIDASALE CHANNANANJAPPA VEERASHIVA VIDHYARTHI NILAYA TRUST REPRESENTED BY ITS PRESIDENT SRI H.K. NAGARAJAN Vs. STATE OF KARNATAKA, REPRESENTED BY ITS SECRETARY, INFRASTRUCTURE DEPARTMENT AND ORS.
December 12, 2013
DHARMANNA, PRASHANT, NAGARAJ AND MAHESH Vs. STATE, THROUGH ALAND POLICE STATION
December 17, 2013
DHARMARAJ DEVENDRAPPA BIRADAR Vs. SACHIN D PATIL
April 17, 2013
DHARMEGOWDA Vs. NAGARAJU K A AND ORS
July 31, 2013
Dharwad Growth Centre Industries Association and Others Vs. State of Karnataka and Others
June 25, 2013
DHEERENDRA D. JAMBLE Vs. R.R. DIWAKAR
April 19, 2013
Diamond Glass Works Vs. Chairman, The Karnataka Industrial Areas Development Board
November 27, 2013
DIAMOND GLASS WORKS PROP. SHAIKH YAHIYA Vs. CHAIRMAN THE KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD
November 27, 2013
Diana B. Coelho and Mrs. Carman Coelho Vs. Deputy Commissioner and The Executive Engineer, Major Works Division, Karnataka Power Transmission Corporation Limited (KPTCL)
August 2, 2013
DIESEL INDIA AND ORS Vs. P VISHALAKSHAMMA AND ORS
August 20, 2013
DILIP AND OTHERS Vs. STATE OF KARNATAKA
June 11, 2013
DILIP ARJUN GAVADE Vs. VISHNU ARJUN KILLEKAR
April 1, 2013
DILIP SURANA Vs. COMMISSIONER OF INCOME TAX
June 10, 2013
DINAKAR PANDURANG MAGADUM Vs. STATE OF KARNATAKA THROUGH SHO CAMP POLICE STATION
October 31, 2013
DINESH G. Vs. THE STATE OF KARNATAKA REPRESENTED BY STATE PUBLIC PROSECUTOR
December 19, 2013
DINESH S/O THIPPESWAMY Vs. UNITED INDIA INSURANCE CO , LTD AND ORS
October 21, 2013
DIRECTOR DEPARTMENT OF AGRICULTURE MARKETING Vs. VAISHNAVI PARABOILED INDUSTRIES
January 28, 2013
Director General and Scientific Adviser Research and Development Organisation and The Director Gas Turbine Research Establishment Vs. T.S. Veerasimha
October 28, 2013
DIRECTOR HEALTH & FAMILY WELFARE DEPARTMENT Vs. SHAJIDA
February 1, 2013
DIRECTOR OF INCOME-TAX Vs. JAIN EDUCATIONAL SOCIAL CULTURAL
February 20, 2013
Director, Rural Development and Self Employment Training Institute Vs. Shri. Basavenappa, The Government of Karnataka rep. by Deputy Commissioner, The Director and The Secretary, Rural Development and Self Employment Training Institute@responden
October 22, 2013
Directorate of Enforcement Through its Joint Director Shri Subhash Agarwal Vs. Shri Mohammed Fahad Hai alias Mohammed K.
September 26, 2013
DIRECTORS, SONALKAR MACHINE MANUFACTURING COMPANY (PRIVATE) LIMITED Vs. STATE OF KARNATAKA
November 26, 2013
DISTRICT REGISTAR, SHIMOGA DISTRICT Vs. V.MANJULA
February 21, 2013
DIVAKAR S S/O LATE SHANTHAKUMAR Vs. PATTAN PANCHAYAT NAGAMANGALA
February 4, 2013
DIVISIONAL CONTROLLER Vs. MEHIRUNNISA BEGUM
January 3, 2013
DIVISIONAL CONTROLLER Vs. BHIMARAYA
January 7, 2013
DIVISIONAL CONTROLLER Vs. C C BADIGER
September 10, 2013
DIVISIONAL CONTROLLER Vs. KEMPAJAMMA
March 21, 2013
DIVISIONAL CONTROLLER AND ORS Vs. PUNEET AND ORS
August 21, 2013
DIVISIONAL CONTROLLER KARNATAKA STATE ROAD Vs. SUPERINTENDENT OF POLICE
April 1, 2013
Divisional Controller Karnataka State Road Transport Corporation Vs. C.K. Basavaraju
August 20, 2013
Divisional Controller KSRTC Vs. Sri. Srinivasa Reddy
July 22, 2013
Divisional Controller KSRTC Vs. Jyotirlingappa H.
September 17, 2013
DIVISIONAL CONTROLLER KSRTC Vs. MULLARAM
September 11, 2013
DIVISIONAL CONTROLLER KSRTC Vs. K SURESH S/O H KADAPPA
August 20, 2013
DIVISIONAL CONTROLLER KSRTC Vs. M RAMASWAMY
September 12, 2013
Divisional Controller KSRTC, Davanagere Division Vs. Sri B.S. Mallad Retired Driver
September 16, 2013
DIVISIONAL CONTROLLER NEKRTC Vs. ABDULSHUKUR
March 22, 2013
Divisional Controller NEKRTC Yadgir Division Represented by its Chief Law Officer Vs. Gadigeppa
November 26, 2013
Divisional Controller NEKRTC, Bidar through its Managing Director Vs. Ranjeet
January 15, 2013
Divisional Controller NEKRTC, Bijapur Division Athani Road, Bijapur North East Karnataka State Road Transport Corporation Rep. by its Chief Law Officer Sarige Sadan, Gulbarga Vs. Lalemasak
January 3, 2013
Divisional Controller NWKRTC, Bijapur Division Bijapur Rep. by its Chief Law Officer Vs. Chanabasappa
January 3, 2013
Divisional Controller of KSRTC Vs. Sri. H.M. Siddarameshwara
October 7, 2013
DIVISIONAL CONTROLLER, KSRTC Vs. GAYATHRI AND ORS
March 8, 2013
DIVISIONAL CONTROLLER, KSRTC Vs. H.G. BASAVEGOWDA TRAFFIC CONTROLLER
September 16, 2013
DIVISIONAL CONTROLLER, NEKRTC DEPOT Vs. K ANUSUYAMMA AND ORS
January 16, 2013
Divisional Controller, NEKRTC Raichur Division through its Managing Director, by its Chief Law Officer Vs. Chandrmaappa
December 3, 2013
Divisional Controller, NEKRTC, Bijapur Division represented by its Chief Law Officer North East Karnataka Road Transport Corporation (NEKRTC) Vs. Dhulappa
December 5, 2013
Divisional Controller, NEKRTC, Koppal Division through its Managing Director by its Chief Law Officer Vs. Irappa
January 15, 2013
Divisional Controller, NEKRTC, Raichur Division through its Managing Director by its Chief Law Officer Vs. Sugappa
January 15, 2013
Divisional Controller, NWKRTC, Rep. by The Chief Law Officer Central Offices Vs. Sri. Gangayya Mrutyunjaya Hiremath Since Deceased by His LRs.
November 11, 2013
DIVISIONAL CONTROLLER, NWKRTC, UTTARA KANNADA DIVISION Vs. SHARADA
August 23, 2013
DIVISIONAL CONTROLLER,DIVISIONAL OFFICE, KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. RANGE GOWDA S/O LATE HANUMANTHE GOWDA
November 6, 2013
DIVISIONAL MANAGER Vs. JEEVA JYOTI
April 16, 2013
DIVISIONAL MANAGER ICICI LOMBARDO GENERAL INSURANCE CO. LTD Vs. MUDIYAPPA
February 18, 2013
Divisional Manager National Insurance Co. Ltd. represented by Assistant Manager Vs. Shanker Rao, Parwatibai, Tirupati and Tanaji
November 25, 2013
DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LTD. Vs. MOHAMMED RAFIQ
March 21, 2013
Divisional Manager New India Assurance Co. Ltd. Vs. Navakoti and Baggalu Thimmaiah
October 10, 2013
DIVISIONAL MANAGER NEW INDIA ASSURANCE COMPANY LTD Vs. STATE
January 3, 2013
DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. AFTAR HUSSEIN AND ORS
February 5, 2013
Divisional Manager Oriental Insurance Co. Ltd. Vs. Sanjeev Kumar and Savitri
December 2, 2013
Divisional Manager The National Insurance Co. Ltd. Vs. Sri. Kenchappa and Sri. Ravi Kumar
September 19, 2013
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO., LTD. Vs. MALLAPPA BASAPPA INDUR
January 18, 2013
DIVISIONAL MANAGER, NATIONAL INSURANCE CO LTD AND ORS Vs. HANAMAVVA W/O MALLANAGOUDA PATIL AND ORS
February 19, 2013
Divisional Manager, National Insurance Co. Ltd. (Now represented through Authorised Signatory, National Insurance Co. Ltd.) Vs. Bayamma and Others
November 25, 2013
Divisional Manager, National Insurance Co. Ltd., now Reptd by Regional Manager, National Insurance Co Ltd. Vs. Alkananda, Sripad, Ambu and Gowrishankar
February 13, 2013
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. NEELAWA
September 5, 2013
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD Vs. ASHOK RAMACHANDRA GANACHARI AND ORS
January 9, 2013
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD Vs. SUJI YANE SUSHILA
April 9, 2013
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO LTD Vs. B NAGARAJ S/O A BASAVARAJ AND ORS
February 19, 2013
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO LTD Vs. MANJUNATHA AND ORS
October 1, 2013
DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. RAVIKUMAR S/O ASHOK KUMAR ITAGI AND ORS
February 25, 2013
DIVISIONAL MANAGER, THE NEW INDIA ASSURANCE CO. LTD. Vs. MANJAMMA
March 18, 2013
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. EASHWARAMMA
December 17, 2013
DIVISIONAL MANGER NATIONAL INSURANCE CO. LTD Vs. CHANNAPPA
January 2, 2013
Divisional Operations Manager (DOM) and Disciplinary Authority, Addl. Divisional Railway Manager (ADRM), Chief Operation Manager (COM) and Union of India through its General Manager South-Western Railway Vs. Sri K.T. Eshwara Rao
November 27, 2013
DIVISIONAL RAILWAY MANAGER Vs. B H KAKARGAL
February 5, 2013
DIVYA G.FERNANDES Vs. LANCELOT ALBERT MONTERIO
February 13, 2013
DIVYA RAMESH Vs. S KIRAN @ SHESHADRI K NITTUR
November 12, 2013
DIWAKAR A KUNDER Vs. STATE OF KARNATAKA
January 3, 2013
Diwakar Alva Vs. Union of India and Others
August 6, 2013
Dnyanadev Balu Bane Vs. Siddappa Lagamanna Gayagol
October 29, 2013
DODDAMARIGOWDA AND ORS Vs. BYREGOWDA AND ORS
April 22, 2013
DODDANAYAKA Vs. M/S. KHAITAN LOGISTICS PVT. LTD. AND THE ORIENTAL INSURANCE CO. LTD., REPTD. BY ITS MANAGER
December 9, 2013
Doddathayamma, Pavan Kumar, Rajeev K. and Smt. Puttabasamma Vs. K. Sreenivasulu, P. Thirumpathaiah and The Oriental Insurance Company Limited
August 5, 2013
Doddegowda Vs. Sri N Jayaram, Sri A.B. Basavaraju and Sri Amaranarayana
January 24, 2013
DOGGALLI MALKAPPA Vs. SHIVA SHANKARI BANK LTD AND ORS
April 19, 2013
Domlur 2nd Stage Residents Association (Regd.) Represented by its Secretary Vs. Commissioner, Bangalore Development Authority, Bangalore International Centre Represented by its Director and The Commissioner Bruhat Bangalore Mahanagara Palike and
November 25, 2013
DOMLUR SREENIVAS REDDY, S/O MUNIHANUMAPPA REDDY Vs. BEML EMPLOYEES CO-OPERATIVE SOCIETY LTD AND ORS
December 3, 2013
Donaldson Filtration Deutschland GmbH Vs. Ultrafilter India Pvt. Ltd. and Shri Krishnanand Kini
March 13, 2013
Dr. B.N. Kalpana Vs. State of Karnataka and Director of Medical Education
May 29, 2013
DR. C.S. PATIL Vs. THE STATE OF KARNATAKA, REPRESENTED BY ITS SECRETARY, COMMISSIONER FOR SERICULTURE DEVELOPMENT & DIRECTOR OF SERICULTURE, GOVERNMENT OF KARNATAKA AND KARNATAKA STATE SERICULTURE RESEARCH & DEVELOPMENT INSTITUTE
December 10, 2013
DR. D. SOMASHEKHARAIAH AND ORS. Vs. DISTRICT REGISTRAR AND DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES AND ORS.
December 10, 2013
Dr. Geetha Vs. State of Karnataka, Dr. H. Sadashivagouda, H. Shivarudra Gouda and Smt. Danamma
June 3, 2013
Dr. K.S. Deshikachar and Smt. Prathiba Deshikachar Vs. Municipal Council and Revenue Officer Municipal Council
March 20, 2013
DR. M. SHANTHAKUMAR Vs. SRI T. PALANI VELU ALIAS PALANI,
December 13, 2013
DR. PON SUBBIAH Vs. UNION OF INDIA REPRESENTED BY ITS SECRETARY MINISTRY OF HUMAN RESOURCE DEVELOPMENT DEPARTMENT OF HIGHER EDUCATION AND ORS.
December 4, 2013
DR. R.D. PENNATHUR Vs. STATE OF KARNATAKA AND ANOTHER
September 16, 2013
DR. S. DIVAKAR Vs. UNION OF INDIA, MINISTRY OF SCIENCE AND TECHNOLOGY, REPRESENTED BY ITS DIRECTOR GENERAL AND CENTRAL FOOD TECHNOLOGICAL RESEARCH INSTITUTE (CFTRI), REPRESENTED BY ITS DIRECTOR
December 17, 2013
DR. S. GEETHA Vs. DR. SURENDRAN DORAISWAMY (NOW KNOWN AS DR. D.S.A. SURIDHER)
December 19, 2013
Drakshanevva, Smt. Renukavva, Smt. Manjula and Smt. Savantravva Vs. Sri Basappa and Others
October 23, 2013
DURGA PRASAD S Vs. COMMISSIONER
February 12, 2013
DURGAPPA AND OTHERS Vs. CHINNAMMA AND ANOTHER
April 15, 2013
DY. COMMR. OF C. EX. Vs. NANAVATHY ENGG. CO. (P) LTD
July 29, 2013
DYAMANNA S/O BASAVANTAPPA Vs. SENIOR DIVISIONAL CONTROLLER
February 19, 2013
DYAMAVVA SHIVANANDAPPA BANAKAR AND ORS Vs. GURUSHANTAPPA UJJAPPA MALAGIMANI AND ORS
September 20, 2013
DYAVAPPA GOUDA HANUMAPPA GOUDAR Vs. STATE OF KARNATAKA
September 6, 2013
E BYRESHWARAPPA, S/O ERAPPA AND ORS Vs. V VIVEKANANDA, S/O L VENKATA GOWDA; BRANCH MANAGER, BAJAJ ALLIANZ AND ORS
July 11, 2013
E. Ramaswamy Vs. Commissioner, Bangalore Development Authority
September 6, 2013
E.A. Govinda Vs. State of Karnataka by Virajpet Town Police Station
December 10, 2013
E.R.V. Prasad Vs. Gayathri Lakshmi
November 11, 2013
E.V.RAJESH Vs. ASSISTANT COMMISSIONER FOR MUZRAI WORKS
June 18, 2013
EAGLE - MPCC Vs. GENERAL MANAGER, SOUTH WESTERN RAILWAY
March 20, 2013
Eagleton the Golf Resort Vs. Director of Tourism
February 15, 2013
EARAMMA @ MUNI VEERAMMA Vs. STATE OF KARNATAKA
November 18, 2013
EARAPPA S/O RANGAPPA Vs. STATE OF KARNATAKA
April 19, 2013
East India Technologies Private Limited Vs. State of Karnataka
May 30, 2013
EBENEZER AND ANR. Vs. LAND ACQUISITION OFFICER AND ASST. COMMISSIONER, SHIMOGA
August 26, 2013
EKANTHA S/O RAMANNA Vs. STATE OF KARNATAKA
November 21, 2013
ELECTION COMMISSION OF INDIA, NEW DELHI Vs. STATE OF KARNATAKA
April 16, 2013
ELECTRONICS & CONTROLS POWER SYSTEMS PVT LTD Vs. WEP PERIPHERALS LTD
October 21, 2013
ELIZABETH D/O AROGYA SWAMY Vs. MARIYAMMA W/O AROGYASWAMY AND ORS
January 23, 2013
Elson Vas Vs. Sri. Robert D'Souza and The Oriental Insurance Co. Ltd.
July 19, 2013
ELVINA PHARMACEUTICALS LIMITED Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES, ZONE-1
August 7, 2013
EMC DATA STORAGE SYSTEMS (INDIA) PVT. LTD Vs. NIL
March 21, 2013
EMPLOYEES SPARR GROUP OF COMPANIES Vs. M/S. SPARR EQUIPMENTS LIMITED
September 3, 2013
EMPLOYEES UNION OF PRECISION TOOLING SYSTEM LTD Vs. STATE OF KARNATAKA
September 3, 2013
ENGINEERING & GENERAL WORKERS UNION Vs. MANAGEMENT OF APTEN FORGINGS
March 28, 2013
ENVIRONMENT SUPPORT GROUP, BANGLORE Vs. NATIONAL BIODIVERSITY AUHORITY, CHENNAI
December 2, 2013
ERAKEMPAIAH AND ORS Vs. MUNIKEMPAIAH AND ORS
October 1, 2013
Eramma Vs. Chikkamma and Others
August 7, 2013
ERAMMA AND ORS Vs. MANAGER, ICICI LOMBARD GEN INS CO LTD AND ORS
October 7, 2013
Eramma and Others Vs. Managing Director, KSRTC and Oriental Insurance Co., Ltd. rep. by its Manager
December 3, 2013
Eranna Vs. Registrar Small Cause Court and Sharanabasappa Pujar
September 18, 2013
ERANNA Vs. DEPUTY GENERAL MANAGER CUM DIVISIONAL CONTROLLER
October 24, 2013
ERANNA KADADI S/O ANNARAYA; S C KASHI S/O CHELLAN AND ORS Vs. BHARAT SANCHAR NIGAM LTD
July 8, 2013
EREGOWDA Vs. J. INDRA KUMAR AND THE MANAGER, NATIONAL INSURANCE COMPANY LIMITED
December 20, 2013
ESCORTS & GOETZE LABOURERS Vs. MANAGEMENT OF FEDERAL
November 14, 2013
ESHAPPA Vs. STATE
August 8, 2013
ESHWARAPPA Vs. ANWARI KHANAM,
March 12, 2013
ESHWARAPPA @ ESHWARAIAH, S/O LATE NARASAIAH; PAVANKUMAR @ PAVAN, S/O LATE KRISHNAPPA Vs. STATE OF KARNATAKA
July 23, 2013
Eshwarappa and Sri Thirthalingappa Vs. Sri K. Nagappa
June 19, 2013
EXECUTIVE DIRECTOR Vs. JOINT REGISTRAR OFCO OPERATIVE SOCIETIES
April 5, 2013
Executive Engineer and The Chief Engineer Karnataka Power Transmission Corporation Ltd. Vs. H.S. Sarojamma, State of Karnataka, Department of Power and Energy and The Deputy Commissioner, Chickmagalur District
October 24, 2013
EXECUTIVE ENGINEER KARNATAKA POWER TRANSMISSION CORPORATION LTD Vs. H.S.SAROJAMMA
October 24, 2013
FAHMIDA BEGAUM Vs. BRUHAT BANGALORE
January 3, 2013
FAKIRAPPA Vs. BASAVANNEPPA
September 5, 2013
FAKIRAPPA PARAPPA MARITAMMANNAVAR AND OTHERS Vs. SMT. RUDRAWA AND ANOTHER
September 3, 2013
FAKIRAWWA W/O SIDDAPPA HORATTI AND ORS Vs. SHRISHAIL S/O VEERAPPA WALI AND ORS
April 8, 2013
FAKRUDDIN, SMT. JAMALBI ALIAS PEERAMBI AND RAJASAB Vs. THE STATE OF KARNATAKA, BY SHIKARIPURA POLICE
December 10, 2013
FATHIMA W/O YOUSUF M MUSLIM Vs. KOTILINGESHWARA FINANCE AND INVESTMENTS AND ORS
January 9, 2013
FAYAZA AHMED Vs. MUSLIM CO-OPERATIVE BANK LTD.
December 26, 2013
FAZALUDDIN Vs. ORIENTAL INSURANCE CO. LTD.
April 1, 2013
FEATHERLITE PRODUCTS (PRIVATE) LIMITED Vs. THE ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
September 26, 2013
FIBRES & FABRICS INTERNATIONAL PVT LTD Vs. DEPUTY DIRECTOR OF INCOME -TAX (INTERNATINAL TAXATION)
August 20, 2013
FIBRES AND FABRICS INTERNATIONAL PVT. LTD Vs. COMMISSIONER OF INCOME TAX
June 21, 2013
FIRST ARYCO INDIA LIMITED AND ORS Vs. BALLARPUR INDUSTRIES LIMITED
June 4, 2013
First Choice food Products Pvt. Ltd. Vs. State of Karnataka, Karnataka Industrial Areas Development Board, The Development Officer and Executive Engineer and The Commissioner Directorate of Industries
September 25, 2013
Fisheries Co-operative Society (Regd.) Vs. State of Karnataka by its Secretary and Others
September 30, 2013
FORTIS HOSPITAL LIMITED Vs. STATE OF KARNATAKA
September 17, 2013
Four Seasons Wines Ltd. Vs. Commissioner of Excise, M/s. Elite Vintage Winery India Pvt. Ltd. and Krishna Valley Wine Yard Pvt. Ltd.
March 25, 2013
FOURESS ENGINEERING Vs. FOURESS ENGINEERING KARMIKA SANGHA
January 9, 2013
FOUSIA BANU Vs. MOHAMMED SALEEM
June 14, 2013
FOUZIA Vs. STATE OF KARNATAKA
February 15, 2013
G B RAVI S/O BETTAIAH AND ORS Vs. H J BHASKAR, MAJOR, S/O H J JAVAREGOWDA AND ORS
January 24, 2013
G D JAYARAMA AND ORS Vs. STATE AND ORS
October 10, 2013
G GANGARAJAIAH Vs. MANAGEMENT OF KRISHNA FABRICATIONS LIMITED
April 3, 2013
G J PARIMALA Vs. STATE OF KARNATAKA AND ORS
September 24, 2013
G M BABU Vs. STATE OF KARNATAKA REPRESENTED BY ITS SECRETARY
December 6, 2013
G M CHIKKAPPAIAH Vs. STATE OF KARNATAKA AND ORS
April 25, 2013
G M NAGESHA GOWDA Vs. ANNAPOORNAMMA
September 26, 2013
G MUNISWAMY S/O GOVINDASWAMY Vs. H S NAGENDRA KUMAR S/O HAMMIGE SATYANARAYANA SETTY
November 6, 2013
G N CHANNAPPA Vs. STATE
March 4, 2013
G NAGARAJ S/O LATE GURAPPA AND ORS Vs. AIR CRAFT EMPLOYEES
January 9, 2013
G NIJAGUNA Vs. CENTRAL PROVIDENT FUND COMMISSIONER MINISTRY OF LABOUR GOVERNMENT OF INDIA
November 22, 2013
G RAMESH REDDY; G SAVITHA Vs. STATE BY DRUGS INSPECTOR BANGALORE CIRCLE
August 22, 2013
G S SHANTH AND ORS Vs. MOHAMMED ISMAIL @ NAWAB AND ORS
January 21, 2013
G S SUBBANNA S/O LATE D S SIDDEGOWDA Vs. DISTRICT REGISTRAR MANDYA, MANDYA DISTRICT
November 19, 2013
G SHASHANK Vs. UNION OF INDIA; DEFENCE ESTATE OFFICER AND ORS
August 6, 2013
G SRINIVASAN S/O SRI PADMANABHAN GOPALAN Vs. UNION OF INDIA
October 22, 2013
G Udaya Kumar alias Uday Vs. State of Karnataka
December 18, 2013
G UDAYA RAVI Vs. STATE OF KARNATAKA
October 11, 2013
G VIRUPAKASHASWAMY Vs. TAHSILDAR BANGALORE NORTH TALUK
August 5, 2013
G. GANGARAJAIAH Vs. STATE BY CENTRAL POLICE STATION
April 1, 2013
G. Hanumappa Vs. Assistant Commissioner and Sri. Gangadharan
August 30, 2013
G. KRISHNAPPA Vs. SYED IRFAN AHMED AND OTHERS
June 10, 2013
G. Kusuma and Kum. Deepa. K. Vs. B.H. Govindappa
December 3, 2013
G. Manjunath Vs. State of Karnataka and Others
September 18, 2013
G. MOUNAGURUSWAMI AND SEETHARAMAYYA Vs. STATE OF KARNATAKA REPTD. BY SPP HIGH COURT OF KARNATAKA
December 12, 2013
G. PATALAPPA AND OTHERS Vs. SMT. GOWRAMMA LEGAL REPRESENTATIVES OF DECEASED AND ANOTHER
June 28, 2013
G. Prakash and Others Vs. Managing Director, The Chief Traffic Manager, The Divisional Traffic Officer and The Divisional Controller KSRTC
March 26, 2013
G. PREMAKUMAR Vs. G.T. ROOPASHRI
December 13, 2013
G. Rajanna Vs. L. Manjula
June 26, 2013
G. RAMAIAH Vs. V. NANJUNDA MURTHY,
April 3, 2013
G. Raman alias Ramanath Vs. Mrs. Padma M.V. and ICICI Lombard Motor Insurance Co., Ltd.
September 27, 2013
G. RAVISHANKAR Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
July 16, 2013
G. Savitha Vs. Govindaraju
August 30, 2013
G.A. Mansoor Alam Khan Vs. Commissioner Mysore City Corporation
September 12, 2013
G.A. RAVISH Vs. THE ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
November 18, 2013
G.B. Basvanyappa Vs. State of Karnataka, The Assistant Commissioner, The Tahasildar and The Committee for Regularization Of Un-Authorised Occupation of Government Lands for Sorab Taluk
September 11, 2013
G.B. MANJUNATH Vs. THE STATE OF KARNATAKA REP. BY ITS SECRETARY DEPARTMENT OF HOME, THE DIRECTOR GENERAL AND INSPECTOR GENERAL OF POLICE AND SRI T. VIJAYAKUMAR
December 19, 2013
G.BYRAPPA Vs. STATE OF KARNATAKA
November 7, 2013
G.C. Bhageerathamma and Sri G.C. Shadakshararadhya Vs. K. Shanthaveeranna, Tahsildar, Assistant Commissioner and Deputy Commissioner
July 1, 2013
G.C. Raghavendra Vs. K. Natesh Babu and M/s. Oriental Insurance Co. Ltd.
July 18, 2013
G.D. Srinivas Vs. Dr. Veena Raghuraj and Others
October 8, 2013
G.K. HEMANTH Vs. LEGNO DOOR SYSTEMS
February 15, 2013
G.KUSUMA Vs. B.H.GOVINDAPPA
December 3, 2013
G.M. BABU Vs. N. SIVASAILAM
January 15, 2013
G.M. Nagesha Gowda, G.M. Chandrashekara, G.M. Laxmisha and G.M. Ramesha Vs. Annapoornamma and Others
September 26, 2013
G.M. Narasimhamurthy and Others Vs. State of Karnataka, rep. by the Principal Secretary to Government, Revenue Department, The Under Secretary to Government, Revenue Department, Survey Settlement and Land Records and The Chairman, Recruitment Co
October 22, 2013
G.M.H. Laboratories, Himachal Pradesh and Sri. Ram Gopal Goyal Vs. Assistant Drugs Controller, Bangalore
May 21, 2013
G.N. Srikanth Vs. State of Karnataka, Department of Home Represented by its Secretary, The Inspector General of Police, Karnataka State Human Rights Commission, Suprintendent of Police and Sri. Puttaramaiah
October 1, 2013
G.N.R. BABU Vs. K. MUTHAPPA
March 21, 2013
G.P. SHANTHA KUMAR Vs. DISTRICT REGISTRAR
September 6, 2013
G.R. NANJUNDAPPA Vs. BRUHAT BANGALORE MAHANAGARA PALIKE
December 10, 2013
G.R. Ramesh Vs. State of Karnataka and Others
June 26, 2013
G.S. ADILAKSHMI Vs. BANGALORE DEVELOPMENT AUTHORITY
August 26, 2013
G.S. Dood Peer Vs. Deputy Commissioner, Chitradurga, Deputy Director, Food and Civil Supplies and Tasildhar, Holalkere Taluk
November 11, 2013
G.S. Narayana Rao Vs. Deputy Tahsildar and Others
July 18, 2013
G.S. SHARMA Vs. STATE OF KARNATAKA
April 4, 2013
G.U.VIJAYALAKSHMI Vs. SIDDESH S.HOMBARADI
November 29, 2013
G.V. ANANDA Vs. STATE OF KARNATAKA
February 20, 2013
G.V. Guddappa and Saraswathamma Vs. State of Karnataka by Shiralakoppa Police rep. by SPP
December 5, 2013
G.V. SATHISH Vs. K.R. VADIRAJA
February 12, 2013
G.Y. Katwe Vs. Official Liquidator
July 4, 2013
GADIGEVVA Vs. GOURAVVA
August 14, 2013
GADIGEVVA KOM CHANNAMALLAYYA HIREMATH AND ORS Vs. SIDDANAGOUDA BASANGOUDA KENCHANAGOUDAR AND ORS
September 20, 2013
GAJENDRA SADASHIV SUNADALE Vs. STATE OF KARNATAKA
April 4, 2013
GANAPA Vs. AKBAR SHERIF
September 20, 2013
GANAPATHI KAMATH Vs. VASANTHI R ALVA
September 3, 2013
Ganesh Devadiga Vs. M. Jagadishchandra Hegde, Ramadasa Acharya, Mohan Samagara and Vinay Kumar Shetty
June 26, 2013
Ganesh Prasad Vs. Suresh Bandari
January 15, 2013
GANESH RAO Vs. STATE OF KARNATAKA
December 6, 2013
GANESH S/O MUTHUMADHA AND ORS Vs. STATE
January 10, 2013
GANESH SHAMJI JOSHI Vs. LAND TRIBUNAL HUKERI
December 20, 2013
GANESH SHENOY Vs. M/S. THE MANAGEMENT OF SHETRON LIMITED
March 25, 2013
GANESH STEEL ROLLING MILLS LIMITED Vs. STCL LIMITED
May 21, 2013
Ganesha and Company Vs. State of Karnataka
July 5, 2013
Ganeshappa and Smt. Annapurnamma Vs. B.N. Keshavamurthy, Benakappa and The New India Assurance Co., Reptd. by its Branch Manager
December 2, 2013
GANESHLAL TAPADIYA Vs. BASAVARAJ PATIL @ RAJA PATIL
April 10, 2013
GANGACHARI @ GANGANNA S/O RAMACHARI Vs. STATE
January 8, 2013
GANGADHARA @ CHARSI AND KESHAVASWAMY Vs. STATE
November 26, 2013
GANGAMMA Vs. GOVERNMENT OF KARNATAKA VIDHANA SOUDHA
August 21, 2013
Gangamma Vs. Madan Kumara and The Manager Iffco Tokio General Insurance Co. Ltd.
December 5, 2013
Gangamma Vs. State of Karnataka and The Tahsildar, Doddaballapura Taluk
September 18, 2013
GANGAMMA AND ORS Vs. MANAGER, NATIONAL INSURANCE CO LTD AND ORS
February 12, 2013
GANGANARASAIAH Vs. SHANKAR REDDY
August 12, 2013
GANGAPPA S/O BHIMAPPA SUNAGAR Vs. FAKKIRAPPA S/O BASAPPA KALAKAI
March 14, 2013
Gangarajamma and Gangadhar Vs. B M Karunakara and The Manager, Bajaj Allianz General Insurance Co. Ltd.
June 25, 2013
Gangaraju Vs. State by Javagal Police
June 3, 2013
Gangaraju alias Raju Vs. State of Karnataka
January 16, 2013
GANGAWWA REP. P.A. HOLDER, ULAVAPPA Vs. SPECIAL LAND ACQUISITION OFFICER
February 28, 2013
Gangawwa, Laxman and Smt. Sangavva Vs. Mumtaj and Others
September 13, 2013
Gangubai and Others Vs. Subhaschandra and Others
November 26, 2013
GARUDA AUTOCRAFT PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
July 18, 2013
GAYATHRI Vs. STATE OF KARNATAKA
November 5, 2013
Gayathri and Others Vs. Rajanna
August 20, 2013
GAYATHRI DEVI Vs. STATE OF KARNATAKA
December 6, 2013
GAYATHRIDEVI A P Vs. MADAIAH
December 16, 2013
GE India Technology Centre Private Limited Vs. Deputy Commissioner of Income Tax
February 27, 2013
GEDDAPPA Vs. KALAVATI AND ORS.
December 3, 2013
Geetha Vs. K. Nagappa and Smt. M. Bagya Lakshmi
September 11, 2013
Geetha Krishnamurthy Vs. Sri Haroon Rasheed, Mohamood Shah, Mustafa Kamal and Mohamed Alam
September 11, 2013
GEETHA S PATIL Vs. STATE OF KARNATAKA
October 31, 2013
Geetha V Patil and Others Vs. State of Karnataka Represented by Its Secretary Department of Social Welfare, The State of Karnataka Represented by Its Secretary Department of Education and The Karnataka Residential Educational Society
June 26, 2013
GEMALTO TERMINALS INDIA PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS
September 12, 2013
GEMINI DYEING & PRINTING MILLS LTD. Vs. COMMR. OF CUS.
September 11, 2013
GENERAL MANAGER AEROSPACE DIVISION, Vs. C K REVUNNI KUTTY
October 1, 2013
GENERAL MANAGER, KSRTC AND ORS Vs. SUDEEP A K
November 11, 2013
GENERAL MANAGER, OWNER-CUM-CUSTODIAN OF INTERNAL INSURANCE FUND; PRADEEP KUMAR V N, S/O NAGARAJU Vs. PRADEEP KUMAR V N, S/O NAGARAJU; GENERAL MANAGER, OWNER-CUM-CUSTODIAN OF INTERNAL INSURANCE FUND
July 17, 2013
General Manager, The Divisional Personnel Officer and The Senior Divisional Mechanical Engineer, South Western Railway Vs. P.Y. Jaithkumar
November 29, 2013
GHORI JAN Vs. STATE OF KARNATAKA AND SPECIAL LAND ACQUISITION OFFICER, SHIMOGA URBAN DEVELOPMENT AUTHORITY
February 13, 2013
GHOUSE SAB Vs. SMT. INDIRA BAI AND ANOTHER
September 12, 2013
Giddegowda Vs. Devarajegowda and The Oriental Insurance Co. Ltd.
December 4, 2013
Gilbert Lasrado Vs. Deputy Commissioner, The Assistant Commissioner and The Deputy Tahsildar
October 1, 2013
GILBERT MASKARNUS, S/O JOHN MASKARNUS Vs. STATE OF KARNATAKA
July 5, 2013
Gimpex Limited and M/s. Gimpex Metal Limited Vs. M/s. Arunodaya Minerals and Others
April 22, 2013
Giridhar Vs. Sri Kasthuri Sreenavasa Pai alias Varadaraya Pai and The State
August 22, 2013
GIRIJA Vs. SURESH B
August 14, 2013
Girimallappa Vs. Divisional Controller NWKRTC
November 29, 2013
Girish Vs. Brunda
October 28, 2013
GIRISH B S Vs. STATE
July 12, 2013
GIRISH CHANDRA Vs. STATE OF KARNATAKA
September 17, 2013
GIRISH DODDABASAPPA TATTI AND ORS Vs. DODDABASAPPA BASHETTEPPA TATTI AND ORS
August 5, 2013
GIRISHCHANDRA Vs. STATE
February 5, 2013
GIRIYAMMA Vs. VISHWANATH POOJARI
August 5, 2013
GLENMARK PHARMACEUTICALS LTD Vs. STATE OF KARNATAKA
October 28, 2013
GNYANESH @ GYANAGOUDA Vs. STATE OF KARNATAKA
December 16, 2013
Gold Coins Hotels and Resorts Ltd. Now Known As M/s. Renown Hotels and Resorts Pvt. Ltd., Rep. by its Director Mr. Chetan P Tayal Vs. Sri. Mohammed Nissar, Smt. Abida Nahid, Sri. L. Chaturbhuj and Smt. C. Maya
February 12, 2013
Gold Enterprises A Firm Constituted under the Provisions of the Indian Partnership Act, 1932 represented by its Partners Mr. Mohammed Shabbir and Mrs. Nikat Shabbir Vs. Siraj Rehamathulla and M/s. Sattva Developers Private Limited (Sattva Group)
October 8, 2013
GOLD FIELD STEELS PVT. LTD. Vs. SANJAY ALLOYS PVT. LTD.
March 11, 2013
GOLD FINCH HOTELS PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
November 22, 2013
Golden Valley Education Trust KGF First Grade College Vs. Principal Secretary to Government Higher Education Department, The Commissioner of Collegiate Education, The Joint Director of Collegiate Education and Sri. C. Madangopal
September 12, 2013
GOLDEN VALLEY EDUCATIONAL TRUST OORGAM REPRESENTED BY ITS PRESIDENT Vs. VOKKALIGARA SANGHA REPRESENTED BY ITS SECRETARY
September 25, 2013
GONUGUNTA BRAHMAIAH Vs. STATE BY CBI POLICE ACB, BANGALORE
December 13, 2013
GOPAL REDDY S/O NARASA REDDY AND ORS Vs. NIZAMUDDIN S/O BANU MIYAN AND ORS
January 3, 2013
GOPALA S/O CHANDREGOWDA AND ORS Vs. STATE
April 25, 2013
GOPALAIAH Vs. JAYAKUMARI
June 6, 2013
GOPAMMA; BHAGYAMMA Vs. STATE OF KARNATAKA
September 2, 2013
Gopappa Naik and Sri Mahendrakumar G. Naik alias Lokeshawara Vs. State of Karnataka Department of Commerce and Industries by its secretary, Director Department of Mines and Geology and Sri Thukaram Pattappa L.
September 30, 2013
GOPI Vs. THE STATE OF KARNATAKA REP. BY SPL. PUBLIC PROSECUTOR
December 20, 2013
Gopinath Vs. Chief Secretary and Others
July 2, 2013
GOPINATH @ GOPINATHSA Vs. SUPERINTENDENT OF POLICE
December 6, 2013
Gopinath Rao Miraskar Vs. Commissioner of Police and Inspector of Police Subramanya Nagar Police Station
November 11, 2013
GOVERNMENT OF INDIA, MINISTRY OF HEALTH AND FAMILY WELFARE AND "UNDER SECRETARY TO THE GOVERNMENT OF INDIA, MINISTRY OF HEALTH AND FAMILY WELFARE Vs. RIFA-HUL-MUSLIMEEN EDUCATIONAL TRUST AND FAROOQIA DENTAL COLLEGE & HOSPITAL
March 20, 2013
GOVIND TRADERS Vs. AMRUTLAL SHANTILAL SHAH
January 8, 2013
GOVINDA Vs. MANAGEMENT OF KARNATAKA SILK INDUSTRIES CORPORATION
August 21, 2013
GOVINDA @ GOVINDARAJ, S/O RAJANNA; VENKATESHA @ VENKI, S/O RAJANNA Vs. STATE OF KARNATAKA
March 22, 2013
GOVINDA BALSU SALUNKE AND ORS Vs. KEER MUKUND SALUNKE AND ORS
August 2, 2013
Govinda Raju Y. Vs. Bangalore Development Authority
September 17, 2013
GOVINDAPPA @ GOVINDARAJU; THIMMAIAH AND ORS Vs. STATE
August 6, 2013
Govindareddy Vs. M/s. Tailor Made Exports rep. by its Proprietor Mrs. Jassi Lawrence
September 27, 2013
GOVINDEGOWDA Vs. DEPUTY COMMISSIONER
March 21, 2013
GOWARAMMA Vs. DEPUTY COMMISSIONER OF POLICE
September 20, 2013
GOWRAMMA Vs. SUBBANNA
April 17, 2013
Gowramma Vs. Special Land Acquisition Officer Bangalore Development Authority
January 24, 2013
Gowramma Vs. Secretary to Government of India, The Deputy Secretary to Government of India, The Principal Secretary to Government of Karnataka and The Under Secretary, Government of Karnataka
November 27, 2013
Gowramma and Others Vs. M/s. S.R.S. Travels and The Branch Manager, New India Assurance Co. Ltd.
September 16, 2013
GOWRAWWA W/O LATE Vs. ASSISTANT COMMISSIONER ORS
March 22, 2013
GOWRI LANKESH ANDK.L. ASHOK Vs. THE STATE OF KARNATAKA BY ITS SECRETARY,
April 10, 2013
GRAESON JOSE Vs. ARUNA INSTITUTE OF NURSING SCIENCES TUMKUR
January 3, 2013
GRAPHAS ENTERPRISES Vs. K H PRAKASH
April 16, 2013
GRAS IMPEX PVT. LTD Vs. COMMISSIONER OF COMMERCIAL TAXES VANIJYA THERIGE KARYALAYA GANDHINAGAR BANGALORE
March 12, 2013
GREEN TOUCH FOOD AND CARE PRIVATE LIMITED Vs. POORNIMA
November 13, 2013
GREGORY D’SA Vs. UDUPI CITY MUNICIPAL COUNCIL,
September 6, 2013
GSP INFRATECH DEVELOPMENT LTD. Vs. UNION OF INDIA
April 3, 2013
GUDADAPPA Vs. STATE OF KARNATAKA
September 3, 2013
GUDUSAB Vs. CHIEF ENGINEER, KNNL IP JONE AND OTHERS
April 5, 2013
GUJARAT PETROSYNTHESE LIMITED Vs. UNION OF INDIA
September 11, 2013
GUJJALA PURUSHOTTAMA S/O RENUKAMMA AND ORS Vs. K VENKATARAMANA S/O K BHEEMAPPA AND ORS
August 5, 2013
Gunashekar alias Guna Vs. State by Halasuru Police Station Bangalore represented by The State Public Prosecutor and Arogyaraj
December 5, 2013
GUNDA NAIKA P.S. Vs. THE STATE OF KARNATAKA, REPRESENTED BY ITS SECRETARY, THE SECRETARY, KARNATAKA SECONDARY EDUCATION EXAMINATION BOARD, THE DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS, RAMANAGARA DIST AND THE HEAD MASTER, SRI RAMA HIGH SCHOOL
December 10, 2013
Gundappa Vs. Agriculture Produce Market Committee, By its Secretary
November 27, 2013
GUNDAPPA (DECEASED) BY LRS. Vs. COMMISSIONER KARNATAKA HOUSING BOARD, BANGALORE
February 11, 2013
Gunjan Bhargava Vs. Sri Gaurav Bhargava
July 10, 2013
Gurappa and Nanjappa Vs. Revenue Inspector and Others
June 17, 2013
GURU @ GURUMALLAPPA Vs. STATE OF KARNATAKA
June 7, 2013
GURU TEAK INVESTMENTS (MYSORE) (P.) LTD Vs. UNION OF INDIA
November 18, 2013
GURU TEAK INVESTMENTS (MYSORE) PVT.LTD Vs. UNION OF INDIA
April 10, 2013
GURULINGAPPA Vs. PRASHANTH
February 20, 2013
GURURAJ BANDHI Vs. NITHIN KUMAR AND ORS
July 22, 2013
Guttappa Vs. Sri Thimmarayappa and Sri Sampangiramaiah
July 19, 2013
GYANARAM Vs. STATE OF KARNATAKA
December 11, 2013
GYPSUM STUDIO DESIGNS Vs. COMMISSIONER OF CUSTOMS
September 23, 2013
H BHANUMURTHY Vs. MANAGEMENT OF BHARAT EARTH MOVERS
March 25, 2013
H C KARIGOWDA Vs. STATE OF KARNATAKA
January 4, 2013
H C NARAYANASWAMY Vs. MANAGING DIRECTOR, ORIENTAL INSURANCE CO LTD AND ORS
March 1, 2013
H G NAGANAGOUDA S/O GURUSIDDANAGOUDA AND ORS Vs. KURINARASAPPA S/O KURILINGAPPA AND ORS
August 2, 2013
H J MAHESH KUMAR Vs. STATE OF KARNATAKA
April 2, 2013
H J TEMBAD Vs. STATE BY DEPUTY S P
June 10, 2013
H K ANANTHASUBBA RAO Vs. AMITHA PRASAD AND ORS
January 22, 2013
H K HALESH Vs. STATE OF KARNATAKA
February 5, 2013
H LAKSHMAMMA Vs. STATE OF KARNATAKA
November 28, 2013
H M RAJAPPA Vs. DIRECTOR OF AGRICULTURAL MARKETING BANGALORE
December 9, 2013
H M RUDRARADHYA Vs. UMA
October 1, 2013
H N SHREEDHAR Vs. ASST PROVIDENT FUND COMMISSIONER
October 9, 2013
H P SWARUPA RANI Vs. H S SHIVANANDA MURTHY
January 30, 2013
H R GURAPPA Vs. P RAJASHEKAR
October 31, 2013
H R NARAYANA RAO Vs. STATE PF KARNATAKA
January 16, 2013
H RAJENDRAPRASAD Vs. DEPUTY GENERAL MANAGER KARNATAKA STATE FINANCIAL CORPORATION AND ORS
October 1, 2013
H S CHANDRE GOWDA Vs. DIVISIONAL CONTROLLER KARNATAKA STATE ROAD TRANSPORT CORPORATION
September 6, 2013
H S SAROJAMMA Vs. N SATYANARAYANA
November 6, 2013
H SHANKER SHETTY Vs. VIJAYANAGARA CLUB AND ORS
September 20, 2013
H SUSHEELA Vs. BANGALORE DEVELOPMENT AND ORS
January 29, 2013
H T MANI W/O SOMEGOWDA AND ORS Vs. MANAGER, NEW INDIA ASSURANCE CO LTD
February 5, 2013
H ZAINUDDIN S/O HASSAN MUSALIAR Vs. STATE
March 18, 2013
H. Bhanumurthy Vs. Management of Bharat Earth Movers Ltd.
March 25, 2013
H. Krishna Bhat Vs. Sri. P.D. Devendranath
November 28, 2013
H. KRISHNA REDDY Vs. STATE OF KARNATAKA
January 3, 2013
H. Lakshmamma Vs. State of Karnataka, represented by its Secretary, Department of Women and Child Welfare Department, The Deputy Director, Women and Child Welfare Department, The Child Development Project, Officer and Member Secretary and Smt. M
November 28, 2013
H. Lakshminarayan Vs. M/s. United India Insurance Co. Ltd. and Mr. Arjun Mahanta
October 31, 2013
H. Linge Gowda Vs. State of Karnataka rep. by its Principal Secretary, The Deputy Commissioner, The Tahasildar and Sri Rangaswamaiah
July 11, 2013
H. Lokesh and Others Vs. State of Karnataka Rep. by its Secretary to Government and Others
October 28, 2013
H. Lokeshwari, N. Gagan and N. Varshini Vs. Sri. Karranna, The Branch Manager, United India Insurance Co. Ltd., Smt. Puttamma and Sri. Thippanna
November 11, 2013
H. Nagaraj Vs. Bangalore Development Authority
September 12, 2013
H. Nagarajappa and Ashoka Vs. Purandarappa
July 29, 2013
H. Nanjundaiah and Smt. Jayalakshmi Vs. Sri. Y. Sudhakar Reddy and The Regional Manager, The New India Assurance Co. Ltd.
December 4, 2013
H. Narayan Vs. State of Karnataka
July 31, 2013
H. RAMAKRISHNA GOWDA Vs. KARNATAKA INFORMATION COMMISSION
April 9, 2013
H. Ravindra Vs. State of Karnataka, by its Secretary, Department of Urban Development, Bangalore Development Authority rep. by its Commissioner and The Addl. Land Acquisition Officer, Bangalore Development Authority
November 29, 2013
H. RAVINDRAPPA Vs. SMT. H.R. SHOBHA
March 27, 2013
H. SARITA Vs. COMMISSIONER THE BANGALORE DEVELOPMENT AUTHORITY
June 20, 2013
H. V. Srinivasa Vs. Byra Reddy, Kishore alias Kitty and Soori
September 17, 2013
H.B. Industries Vs. State of Karnataka and Others
June 19, 2013
H.B. Prema, Sujayalakshmi K. and Priya K. Vs. Sri. T. Anandkumar, Smt. Arasamma, Kum. Hemavathi and Kum. Ramya
December 4, 2013
H.B.PREMAKUMARI Vs. STATE OF KARNATAKA
July 5, 2013
H.B.UDAY KUMAR Vs. STATE OF KARNATAKA
August 12, 2013
H.C. Anjaneya Vs. State of Karnataka
July 9, 2013
H.C. VIJAYKEETHI Vs. UNION OF INDIA BY SECRETARY,
December 17, 2013
H.CHANNAHANUMAIAH Vs. STATE OF KARNATAKA
March 22, 2013
H.D. Mahalingaiah Vs. State of Karnataka
August 7, 2013
H.E. GIRISH Vs. STATE OF KARNATAKA
October 25, 2013
H.E. Panduranga Vs. Commissioner of Income Tax and Another
January 21, 2013
H.E. Sanna Hanumanthappa and Nagamma Vs. K. Mahabhadrappa and The Divisional Manager, Oriental Insurance Co. Ltd.
September 11, 2013
H.G.YOGANAND Vs. STATE OF KARNATAKA
April 26, 2013
H.J. Siwani Vs. Sri M. Narasimhaiah, Sri N. Ramesh, Sri N. Venugopal and Smt. Venkatamma
August 6, 2013
H.K. Halesh and Others Vs. State of Karnataka and Others
February 5, 2013
H.K. Krishna Vs. Asst. Executive Engineer and Sri. M.D. Babjaan
July 18, 2013
H.K. Nagaraju Vs. Y.S. Puttaramu and The Manager, The ICICI Lombard Motor Insurance Company Ltd.
July 19, 2013
H.LAKSHMINARAYAN Vs. UNITED INDIA INSURANCE CO., LTD
October 31, 2013
H.M. Nanjundappa Vs. Director of Marketing and Agricultural Produce Market Committee
August 7, 2013
H.M. Trust and Others Vs. Union of India and Others
June 4, 2013
H.N. DINESH Vs. MALENDAU
July 23, 2013
H.N. Ravindra and Others Vs. Principal Secretary Department of Medical Education and Others
June 5, 2013
H.R. KOUSALYARAMA Vs. STATE OF KARNATAKA
March 15, 2013
H.R. Ramesh Vs. State by the SHO Madikeri Town PS Madikeri and Smt. B.A. Aruna Anand Saliyana
October 23, 2013
H.S. BASAVARAJ Vs. LAND TRIBUNAL
December 5, 2013
H.S. Divyananda Vs. Sri. Ravi, Smt. Susheela and The Branch Manager, United India Insurance Co. Ltd.
September 27, 2013
H.S. GADHADAR PRINTER & PUBLISHER Vs. TIMES PUBLISHING HOUSE LIMITED
March 1, 2013
H.S. Mohammed Vs. Isubu, The New India Assurance Co. Ltd., Rep. by its Manager, Isru Beary and Smt. Beepathumma
November 27, 2013
H.S. Nandish Vs. H.S. Mahadev Prasad
October 11, 2013
H.S. Umesh and Smt. Poornima Umesh Vs. Oriental Insurance Co. Ltd., Bangalore-1 and Sri H.B. Harish
October 10, 2013
H.T. RAMEGOWDA AND OTHERS Vs. H.M. CHENDREGOWDA
July 31, 2013
H.V. CHANDRASHEKARA AND OTHERS Vs. STATE OF KARNATAKA, REPRESENTED BY THE PSI
May 28, 2013
H.V. Lalitha Vs. Commissioner, The Executive Engineer and The Revenue Officer
July 2, 2013
H.V. NARAYANASWAMY Vs. KARNATAKA STATE SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD.
October 1, 2013
H.V.AKSHATHA Vs. PRADHYUMNA VEDAVYASA ADIGA
July 25, 2013
HAFEEZ-UR-RAHMAN Vs. NEW INDIA ASSURANCE CO. LTD
November 5, 2013
HAFEEZUR RAHMAN Vs. BANGALORE DEVELOPMENT AUTHORITY
November 19, 2013
HAJARATSAB S/O RAJESAB NADAF AND ORS Vs. FATIMA W/O MOHAMMED SHUKOOR SUDARJI MAJOR OCC AND ORS
August 2, 2013
HAJI C.K. ABDUL REHMAN Vs. Y. NARASIMAIAH AND ANOTHER
June 21, 2013
HAJI MALANGA Vs. NORTH EAST KARNATAKA ROAD TRANSPORT CORPORATION
January 3, 2013
HAJILAL @ EJILAL Vs. GUDDAPPA
August 13, 2013
Halageri Manjappa, Halageri Ekanthappa and Halageri Mylappa Vs. State by Karnataka
September 13, 2013
Hameed Khan Vs. Assistant Executive Engineer Bangalore Electricity Supply Limited (BESCOM) and Mr. Abbas Ali Bohara
December 3, 2013
HAMEEDA W/O SYED NAYAZ PASHA AND ORS Vs. SHIVADEVI P S S/O SHANKAR BHAT AND ORS
February 20, 2013
HAMMIGI VEERANNA Vs. SRIRAM TRANSPORT FINANCE COMPANY LTD
September 5, 2013
HAMZA Vs. STATE OF KARNATAKA REP. BY RANGE FOREST OFFICER
December 12, 2013
Hanamant Vs. State of Karnataka By Police Sub-Inspector Badami Police Station
September 17, 2013
HANAMANT GANAPATI KALUVE Vs. DRAKSHAYINI
February 28, 2013
HANAMANTAGOUDA Vs. MALLIKARJUNAGOUDA AND OTHERS
July 29, 2013
HANAMANTAPPA BEERAPPA LANGATI Vs. BASUBI @ BABUBI AND ORS
September 26, 2013
HANAMANTH Vs. DIVISIONAL CONTROLLER & DISCIPLINARY AUTHORITY
March 18, 2013
HANAMANTH AND ORS Vs. STATE OF KARNATAKA
December 10, 2013
HANAMANTRAO SHANKAR KULKARNI Vs. STATE OF KARNATAKA
July 2, 2013
HANMANT Vs. MASTER ANIL
November 5, 2013
HANMANTH APPAYYA NANDI Vs. STATE OF KARNATAKA
February 5, 2013
HANNI KALLISHANATH AND OTHERS Vs. MADHUKAR AND OTHERS
May 28, 2013
Hanumakka, Sri. Shivananda and Sri. Nataraja Vs. Oriental Insurance Co. Ltd., Represented by its Manager and Shri B.K. Lokesh
November 11, 2013
HANUMAN SINGH SHEKAWATH Vs. UNION OF INDIA
October 31, 2013
Hanumanna M. Vs. chairman and Disciplinary Authority and The Appellate Authority Cauvery Grameena Bank
August 2, 2013
Hanumantappa Vs. State of Karnataka by Lokayukta Police Station Represented by State Public Prosecutor
September 27, 2013
HANUMANTH RAMAPPA HUNASIKATTI Vs. STATE OF KARNATAKA
February 4, 2013
HANUMANTHA GOWDA; MANAGING DIRECTOR, OWNER OF KSRTC BUS BEARING Vs. MANAGING DIRECTOR, OWNER OF KSRTC BUS BEARING; HANUMANTHA GOWDA
July 25, 2013
HANUMANTHA REDDY Vs. K. RAGHAVA REDDY
March 19, 2013
Hanumanthappa Vs. Basavaraja alias Eshwarappa, B. Eshwarappa and The Oriental Insurance Co. Ltd.
July 18, 2013
Hanumanthappa Vs. Assistant Registrar of Co-operative Societies, Secretary and The State of Karnataka
July 3, 2013
HANUMANTHAPPA AND CHANDRAMMA Vs. M/S. ORIENTAL INSU. CO. LTD. BY ITS DIVISIONAL MANAGER AND N.B. SHIVAKUMAR
December 9, 2013
HANUMANTHAPPA S/O KALLIBADE RANGAPPA; NINGAPPA S/O NEELAPPA; RAMAPPA S/O NINGAPPA AND ORS Vs. STATE OF KARNATAKA
July 24, 2013
HANUMANTHARAYA Vs. NATIONAL INSURANCE CO LTD
November 13, 2013
Hanumantharayappa Vs. Sakamma, Sri Anjinappa and Sri Lenkappa (Sri Ashwathappa, Smt. Lakkamma and Sri Hanumanthappa)
October 29, 2013
Hanumantharayappa and Smt. Gowramma Vs. K. Raja and The New India Assurance Co. Ltd.
November 25, 2013
HANUMANTHASHETTY AND NAGAMMA Vs. SIGBATHULLA KHAN AND ORS
December 6, 2013
HANUMANTHEGOWDA Vs. MANAGER, NATIONAL INSURANCE COMPANY LTD
August 5, 2013
Hanumanthegowda Vs. Special Land Acquisition Officer, The Executive Engineer, Hemavathi Left Bank Canal, Division No. 6 and The Managing Director
September 11, 2013
HANUMANTI Vs. STATE OF KARNATAKA
March 22, 2013
Hanumappa and Sri. Muniyappa Vs. Deputy Commissioner, Bangalore Rural District, Bangalore Taluk and Others
September 27, 2013
HANUME GOWDA Vs. STATE OF KARNATAKA
June 6, 2013
HAPPY SOCIAL ASSOCIATION, BANGALORE Vs. THE HOME SECRETARY
November 7, 2013
Harapanahalli Grahakara Sahakara Sangha Niyamit Harapanahalli, Vinayaka Balakedarara Sahakara Sangha Niyamit Harapanahalli and Hindulida Vargada Grahakara Sahakara Sangha Niyamit Harapanahalli Vs. State of Karnataka, The Director of Co-Operative
July 18, 2013
Harini alias Ashwini Vs. M. Gangadhara
September 27, 2013
Harish Acharya Major, President, Sri K. Jayaram Major, General Manager and Vishwakarma Sahakara Bank Ltd. by its General Manager Vs. Joint Registrar of Co-operative Societies, Karnataka State Urban Banks Federation, The Joint Registrar of Co-ope
August 2, 2013
HARISH K Vs. CONSORTIUM OF MEDICAL
June 6, 2013
HARISH S/O VENKOBA RAO Vs. AMARAVATHI
March 25, 2013
HARISHRAJ URS AND SRI. MAHESHRAJE URS Vs. VINAYRAJ URS AND SMT. SHANTHAMMANNI
March 19, 2013
HARSHITHA @ MANJULA Vs. S.HARISH
December 12, 2013
HASANSAB MODINSAB KOCHHARAGI Vs. STATE OF KARNATAKA
August 21, 2013
Haseeb Mudasir, Mr. G. Chand Basha, Mrs. Sayeeda Begum and Mr. Najeeb Hassan Vs. Station House Officer, Station House Officer, Station House Officer and Station House Officer
June 11, 2013
HASEENA BHANU Vs. ASMATHUNNISA
June 13, 2013
HASHAMSAHEB Vs. ABDULWAHAB
July 9, 2013
HATHWAY KRISHNA CABLE (PRIVATE) LIMITED Vs. STATE OF KARNATAKA
March 1, 2013
HAVAPPA Vs. TAHASILDAR AURAD
March 22, 2013
HAZRATHSHA Vs. MOHAMMED IQBAL
March 20, 2013
HEMA Vs. SANTOSHI SHIVAJI DESHMUKH
June 19, 2013
Hemachandra Vs. Shankara and The Managing Director, Karnataka State Road Transport Corporation
July 11, 2013
Hemavathi G.N. and Ku. B.R. Ramyashree Vs. Sri. Tanveer Pasha and The Bajaj Allianz General Insurance Co. Ltd.
July 1, 2013
Hemedevi Vs. Regional Commissioner Bangalore Division
December 5, 2013
HIGH COURT OF KARNATAKA Vs. SHANTHINATH N PATIL
February 4, 2013
HIGH COURT OF KARNATAKA Vs. PATRICK LAWRENCE PROPRIETOR, M/S. LION HOLDING'S
June 13, 2013
HIGH COURT OF KARNATAKA Vs. V M NARAYANAPPA,
August 22, 2013
HIGH COURT OF KARNATAKA AND ORS. Vs. SUNDRESH AND ORS.
January 29, 2013
Hindustan Aeronautics Limited, Engine Division represented by Muthukumar Swami versus Chief of Projects Vs. Assistant Commissioner of Customs and Commissioner of Customs
November 26, 2013
Hindustan Petroleum Corporation Limited Vs. Capt. H.R. Prasad
August 1, 2013
HINDUSTAN PETROLEUM CORPORATION LTD Vs. COMMR. OF S.T.
December 17, 2013
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
November 14, 2013
HINDUSTAN UNILEVER LIMITED Vs. GOVERNMENT OF KARNATAKA AND ANOTHER
August 8, 2013
HINDUSTAN UNILEVER LIMITED Vs. STATE OF KARNATAKA
November 5, 2013
HINDUSTHAN MARBLES AND GRANITE Vs. STATE OF KARNATAKA
August 26, 2013
Hiren Negandhi Vs. NGEF Limited (in liquidation), Represented by its Official Liquidator
November 29, 2013
HMT Watch Factory IV Vs. State of Karnataka
June 19, 2013
Holabasappa Vs. Shanta and The State of Karnataka represented by SPP, High Court of Karnataka
December 3, 2013
HON'BLE KARNATAKA LOKAYUKTA Vs. MALLANNA
April 19, 2013
Honnaiah Vs. Lingamma
July 12, 2013
Hosamarigudi Temple Kaup by its Committee of Management Rep by President Ramesh Hegde Vs. Rajya Dharmika Parishat Rep. by its Member Secretary and Commissioner for Hindu Religious and Charitable Endowments and The State of Karnataka Commissioner
September 27, 2013
HOTEL PARAAG LTD. Vs. STATE BANK OF INDIA
September 3, 2013
Hoysala R. Vs. State of Karnataka by its Chief Secretary and Others
September 27, 2013
Hudco Niwas Vs. V. Victoriyal, D. James and Sri D. Ranganathan Major
July 12, 2013
HULAGESHA @ HULAG A. BOVI AND SMT HULIGYAMMA Vs. STATE OF KARNATAKA REP. BY ITS PRINCIPAL SECRETARY DEPARTMENT OF REVENUE AND ORS.
December 12, 2013
HULIGEWWA W/O HANCHALAPPA KALLAGODI Vs. SHAVANTREWWA S/O PARASAPPA SANDIMANI AND ORS
February 7, 2013
HUMAYUN BANO Vs. BENGALOORU DEVELOPMENT AUTHORITY
July 4, 2013
Hunasavadi Rajan and A.C. Gopal Vs. State of Karnataka Represented by Station House Officer
January 4, 2013
HUSSAINAPPA S/O LAXMANNA AND ORS Vs. STATE OF KARNATAKA
January 24, 2013
Hussaini Vs. State of Karnataka Sub-Inspector of Police, Rural Police Station by State Public Prosecutor
October 28, 2013
HYVA (INDIA) PVT. LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 21, 2013
I - VEN PHARMA CAPITAL LIMITED, REPRESENTED BY ITS LIQUIDATOR Vs. DR. REDDYS LABORATORIES LIMITED, REPRESENTED BY ITS GENERAL COUNSEL
December 13, 2013
I B M INDIA PVT LTD Vs. CHIEF COMMISSIONER OF C EX
September 10, 2013
I R RAO S/O I MOHAN RAO; JAYA PRAKASH RAO S/O I MOHAN RAO AND ORS Vs. STATE OF KARNATAKA; ENFORCEMENT OFFICER, EMPLOYEES PROVIDENT FUNDS; STATION HOUSE OFFICER
July 22, 2013
I.C.I.C.I. LOMBARD GENERAL INSURANCE COMPANY LTD. Vs. K. RAMESH
June 12, 2013
I.K. Nanaiah Vs. State of Karnataka and Others
August 6, 2013
I.M. Nirvane Gowda Vs. Sri I.M. Hiriyanna Gowda and Others
November 27, 2013
IBM INDIA (P) LTD Vs. INCOME TAX OFFICER
April 10, 2013
IBM India Private Limited Vs. Income Tax Officer (International Taxation)
January 21, 2013
IBM India Private Limited Vs. Chief Commissioner of Central Excise and Others
June 4, 2013
IBM India Private Limited Vs. Commissioner of Income-Tax Large Tax Payers Unit Bangalore-560085
March 20, 2013
IBM INDIA PVT. LTD Vs. COMMISSIONER OF INCOME TAX
September 10, 2013
ICICI Vs. Neelamma, R. Manju and Sri Syed Ilyaas
July 11, 2013
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. ABID AHMED
February 21, 2013
ICICI LOMBARD GENERAL INSURANCE CO LTD AND ORS Vs. JEETU D BORUAH S/O SUNIL D BORUAH; S N THANGAVELU S/O A M NATESAN AND ORS
July 5, 2013
ICICI Lombard General Insurance Co. Ltd. Vs. Roshini H. Nagpal and A. Janypasha
October 8, 2013
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. SHIVAYYA KANTAYYA HIREMATH AND ORS
September 13, 2013
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. MANGALA W/O DHANAPAL PATIL AND ORS
January 11, 2013
IDEYA VENDAN R AND ORS Vs. ADDITIONAL CHIEF SECRETARY AND ORS
September 26, 2013
Ideya Vendan R. and Others Vs. Additional Chief Secretary and Others
September 26, 2013
Iffco Tokio General Insurance Co. Ltd. rep. by its Branch Manager by Sri B. Gunashekar Vs. Omprakash and Srinivas K.
November 27, 2013
IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED Vs. K.H. MALLIKARJUNA
September 18, 2013
IFFCO-TOKIO GENERAL INSURANCE CO LTD Vs. H HANUMANTHAPPA; K G SHIVAMUTHAPPA
January 15, 2013
IFFCO-TOKIO GENERAL INSURANCE CO. LTD. Vs. K. PRABHAKAR REDDY
September 19, 2013
ILAYARAJA Vs. NEW INDIA ASSURANCE CO. LTD.
July 30, 2013
Imam Husen Hamidsab Attar Vs. State of Karnataka
September 13, 2013
Imdadulla Sharif alias Imdad and Syed Aslamalias Aslam Vs. State of Karnataka
July 2, 2013
Imran Vs. State of Karnataka by Tunga Nagar Police Station
December 10, 2013
Imran alias Imran Pasha, Jaga alias Jagannath Vs. State of Karnataka Represented by Learned State Public Prosecutor
November 27, 2013
IMRAN S/O GOUSE MOHIDDIN Vs. STATE OF KARNATAKA
January 18, 2013
IN RE: FUNDERMAX INDIA PRIVATE LIMITED REPRESENTED BY ITS DIRECTOR MR. PRASHANTH REDDY Vs. STATE
December 13, 2013
IN RE: PRION PLM AND IT SERVICES (INDIA) PRIVATE LIMITED Vs. STATE
December 17, 2013
IN RE: SADASHIVA SUGARS LTD. Vs. STATE
November 5, 2013
IN RE: SHREE RENUKA ENERGY LTD. Vs. STATE
December 13, 2013
In Re: Smt. Vanita Thomas and Kum. Jella Thomas Vs.
November 5, 2013
IN RE: SRI. SYED RAFIULLAH SHAH KHADRI Vs. STATE
December 10, 2013
IN THE COURT OF THE REGIONAL COMMISSIONER Vs. SANJAY BHASIN
August 2, 2013
INCOME TAX OFFICER Vs. ANIL KUMAR AND COMPANY
February 1, 2013
INDIAN BANK Vs. SPAN FLORITECH PRIVATE LIMITED
July 5, 2013
Indian Bank and The Trustees, Staff Provident Fund Vs. Sri S.N. Shankar
September 6, 2013
INDIAN COUNCIL OF MEDICAL RESEARCH; SENIOR DEPUTY DIRECTOR GENERAL (ADMN ) Vs. A NANDAKUMAR, S/O K AMBAKUMAR
July 8, 2013
INDIAN NATIONAL CONGRESS PARTY REP. BY ITS PRESIDENT Vs. DEPUTY COMMISSIONER
March 1, 2013
INDIAN OIL CORPORATION LTD Vs. KARNATAKA PETROLEUM & GAS
February 22, 2013
INDIAN RAYON AND INDUSTRIES LIMITED (NOW KNOWN AS ADITYA BIRLA NUVO LIMITED) Vs. STATE OF KARNATAKA
September 2, 2013
INDIRA Vs. RAJANI AND ORS
March 22, 2013
Indira Vs. Sri L.K. Rangaswamy
November 25, 2013
Indira Vs. Director M/s. Tanglin Developments Ltd. and The Manager, Bajaj Allianz General Insurance Co., Ltd.
October 8, 2013
Indira Enterprises Pharmaceutical and Surgical Distributors Vs. Himalaya Drug Company Makali and Others
September 17, 2013
INDIRA GANDHI B.ED. COLLEGE Vs. GULBARGA UNIVERSITY
January 4, 2013
INDIRA JAGADEESH Vs. BRUHAT BANGALORE MAHANAGARA PALIKE
February 1, 2013
INDIRABAI AND BHEEMANAGOUDA, REPRESENTED BY NATURAL GUARDINA MOTHER Vs. NISARAHAMMAD AND THE BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD.
December 11, 2013
Indiramma and Sri. M.A. Jayaram Vs. Bruhat Bangalore Mahanagara Palike, The Joint Commissioner (West), The Asst. Revenue Officer and Gokul Education Foundation, Sri. M.R. Jayaram
August 7, 2013
Indo American Hybrid Seeds (India) Pvt. Ltd. Vs. Additional Commissioner of Commercial Taxes
February 28, 2013
INDO NISSIN FOODS LIMITED Vs. STATE BY COMMISSIONER OF COMMERCIAL TAXES
December 18, 2013
INDO SWISS JEWELS LTD., REPRESENTED BY ITS MANAGING DIRECTOR Vs. HMT WATCHES LTD., REP. BY ITS MANAGING DIRECTOR
December 17, 2013
INDRAKUMAR.T Vs. COMMISIONER
February 6, 2013
Indramma and Guruswamy Vs. State by Tavarekere Police Station
August 12, 2013
INDUBAI W/O KASHINATH RATHOD AND ORS Vs. SANJAY VANNAPPA INDI AND ORS
January 28, 2013
INDUJA @ IMDADULLA KHAN Vs. STATE OF KARNATAKA
August 21, 2013
INDUMATHI HUNASAGI Vs. DEPUTY COMMISSIONER,CHICKMAGALUR
February 4, 2013
INDUSTRIAL PLANTS AND WASTE TREATMENT CORPORATION Vs. CHAIRMAN BANGALORE WATER SUPPLY & SEWERAGE BOARD
February 5, 2013
INFINITE BUILDERS AND DEVELOPERS Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
May 30, 2013
INFOSYS LIMITED Vs. BANGALORE ELECTRICITY SUPPLY COMPANY LIMITED
April 8, 2013
International Power Corporations Private Limited Vs. Nil
December 3, 2013
IQBAL BEGUM Vs. DEPUTY COMMISSIONER
February 1, 2013
IRANNA ADVEPPA MORABAD Vs. SHIVAGANGAVVA AND ORS
April 19, 2013
IRAPPA S/O BASAWENTAPPA HAMMINNI Vs. I M MOMIN
March 28, 2013
IRAPPA SHIVALINGAPPA PAWADI Vs. STATE BY KULAGOD POLICE STATION
April 2, 2013
IRAYYA AND ANOTHER Vs. AMOGHSIDDA AND OTHERS
June 5, 2013
ISHWARAPPA Vs. RELIANCE GENERAL INSURANCE CO LTD AND ORS
April 25, 2013
ISRO Satellite Center Vs. Bharath Electronics
July 18, 2013
ISSAMIYA @ ISSAMUDDIN Vs. GULAM RASOOL AND OTHERS
May 27, 2013
ISSAMIYA @ ISSAMUDDIN Vs. GULAM RASOOL S/O MAQBOOLSAB
May 27, 2013
IWAVE SYSTEMS TECHNOLOGIES PRIVATE LIMITED, Vs. HAL EDGEWOOD TECHNOLOGIES PRIVATE LIMITED
January 22, 2013
J D CLOTHING COMPANY Vs. REGIONAL PROVIDENT FUND
January 24, 2013
J G COLLEGE OF COMMERCE Vs. STATE OF KARNATAKA
November 5, 2013
J HARIRAM; CHINNAMMA @ VIJAYA AND ORS Vs. STATE OF KARNATAKA
August 5, 2013
J J PAMNANY Vs. A M HIRJEE S/O LATE M.N.HIRJEE
March 26, 2013
J M MARISWAMY AND ORS Vs. JADE DEVAARA MUTT AND ORS
February 28, 2013
J SREEKUMARAN NAIR Vs. ORUGANTI KRISHNA
August 2, 2013
J SREENIVASAIAH Vs. REGISTRAR GENERAL AND ORS
January 8, 2013
J. Anand Vs. L. Vasantha
July 2, 2013
J. Aralappa and Others Vs. State of Karnataka and Others
September 16, 2013
J. Basavaraj Vs. Sandeep S. Jajur, Shankarappa J. and The Manager, The New India Assurance Company Ltd.
July 26, 2013
J. MANJULA M.A. Vs. DIRECTOR DEPARTMENT OF PRE-UNIVERSITY EDUCATION
April 9, 2013
J. Nanda Kishore Vs. State of Karnataka Represented by Chief Secretary and Others
November 25, 2013
J. RAMESH BABU Vs. S. SARASWATHI
August 29, 2013
J. Rashmi, alias Laxmi, J. Sahana, J. Sanjana and Drakshanyamma Vs. Sri Omkaresh Swamy, Sri. Baladanadappa, Sri Mukanna and The Divisional Manager, The United India Insurance Co., Ltd.
November 28, 2013
J. SRINIVAS Vs. G. DHANALAKSHMI
April 5, 2013
J.K. CEMENT WORKS, MUDDAPUR Vs. STATE OF KARNATAKA
September 3, 2013
J.K. INDUSTRIES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 19, 2013
J.K. INDUSTRIES LTD Vs. JOINT COMMISSIONER OF INCOME TAX
February 26, 2013
J.K. LONAKAR Vs. KARNATAKA FOOD & CIVIL SUPPLIES CORPORATION LIMITED
February 13, 2013
J.L. Guruswamy and Neelamma Vs. K. Rekha
September 11, 2013
J.N. Sukumar Vs. State of Karnataka, Special Deputy Commissioner, Bangalore, The Special Land Acquisition Officer and M/s. NTI Employees Housing Co-Operative Society Limited
March 6, 2013
J.P. Sharma Vs. Globe Transport Corporation Laxmi Complex
September 19, 2013
J.R. Balakrishna Vs. Karnataka Information Commission, The Assistant Registrar of Co-operative Societies and The Mandya District Co-operative Central Bank Ltd., Rep. by its Information Officer
October 29, 2013
J.R. PRASANNA Vs. STATE OF KARNATAKA
February 11, 2013
J.S. Rachappa, J.S. Manjunatha and J.S. Suresh Vs. State of Karnataka by Jagalur Police rep. by Learned State Public Prosecutor
December 5, 2013
JABAR SINGH, S/O HARIDIYAL Vs. STATE, VAYALIKAVAL POLICE STATION
July 8, 2013
Jagadamba Vs. D. Govindaswamy
September 6, 2013
Jagadeesh Vs. Karnataka Veterinary, Animal and Fisheries Sciences University, Karnataka Veterinary, Animal and Fisheries Sciences University, Dr. A. Sahadev and Dr. Nagaraj G.N.
August 20, 2013
JAGADEESH KESHAV SHENVI Vs. STATE BY THE INSPECTOR OF POLICE
July 31, 2013
JAGADEESH M. AND SURESH K.V. Vs. UNIVERSITY OF TUMKUR, REPRESENTED BY ITS REGISTRAR AND THE REGISTRAR, EXAMINATION AND EVALUATION
November 25, 2013
Jagadeeshaiah Vs. Shri Srinivas. N and The Manager
June 21, 2013
JAGADGURU SHIVANAND HUMAN WELFARE ASSOCIATION AND ORS Vs. DR SUSHILABAI W/O NAGAPPA HUMBARAWADI AND ORS
August 2, 2013
JAGADISH Vs. THE STATE PUBLIC PROSECUTOR
March 20, 2013
Jagadish S. Gurupra Vs. Mrs. Winny Vardin D'souza and Sri. Ram General Insurance Co. Ltd.
July 26, 2013
JAGANATH KOTEKAR Vs. TEREX MINING AND ORS
January 21, 2013
JAGANNATH Vs. STATE OF KARNATAKA
March 1, 2013
JAGANNATH AND ORS Vs. STATE OF KARNATAKA
February 13, 2013
Jagannath Shetty Vs. P. Damayanthi, Prakash Katariya, Rep. by their PA Holder M.K. Gowtham Chand, V.S. Premachandra and V.S. Narendra
November 11, 2013
Jagappa Vs. State Through Sedam Police Station
February 4, 2013
JAGDEVI Vs. KUTBUDDIN
December 18, 2013
JAGDISH Vs. STATE OF KARNATAKA
July 5, 2013
JAGDISH KRISHNASWAMY Vs. DEPUTY CONSERVATOR OF FOREST
April 4, 2013
JAGJEEVAN PRASAD S/O LAXMINARAYANA PRASAD SHUKLA Vs. PARVATHI BAI AND ORS
January 28, 2013
JAI PRAKASH NARAYANA K G Vs. HITHENDRA AND ORS
February 26, 2013
JAINARYAN GOPIKISHAN LOYA Vs. KARNATAKA FOOD AND CIVIL SUPPLY CORPORATION LTD
June 25, 2013
JAJAKKA AND ORS. Vs. B.V. KRISHNA MURTHY AND ORS.
October 8, 2013
JAKU POOJARTHY Vs. MADANA KUMARI
July 1, 2013
JALIL Vs. STATE OF KARNATAKA
September 2, 2013
JAMBULINGESHWARA STONE CRUSHING INDUSTRIES Vs. STATE OF KARNATAKA BY ITS DIRECTOR
February 28, 2013
JANATHA DAL PARTY Vs. INDIAN NATIONAL CONGRESS, NEW DELHI
October 11, 2013
Janatha Dal Party Represented By Karnataka Pradesh Janatha Dal (Secular) Vs. Indian National Congress and Others
October 11, 2013
Javeed Pasha Vs. State by Mico Layout Police Station
August 7, 2013
Jawaharlal Nehru Education Trust Vs. Sri. S. Sunil Shetty
July 4, 2013
JAYADEV Vs. MOHAMMED
August 12, 2013
JAYALAKSHMI Vs. M.MAHESH
September 24, 2013
JAYALAKSHMI Vs. MOHAN PATEL
January 23, 2013
Jayalakshmiyamma Vs. Y.S. Thimmappa and Divisional Controller K.S.R.T.C.
August 1, 2013
Jayamma Vs. State of Karnataka and Special Land Acquisition Officer
October 8, 2013
JAYAMMA AND ORS Vs. SHALU AND ORS
August 8, 2013
Jayamma and Others Vs. Deputy Commissioner and Others
August 6, 2013
JAYANNA S/O GANGAIAH; M NAGARAJ Vs. NATIONAL INSURANCE CO LTD ; SHAPEER NEW MASJID MOHALLA
August 14, 2013
JAYANTH KRISHNA Vs. SHIVAKUMAR AND ORS
August 12, 2013
JAYANTHI Vs. STATE OF KARNATAKA
August 7, 2013
JAYANTHI AND ORS Vs. B S KRISHNA SHETTY AND ORS
March 4, 2013
Jayanthilal Dave Vs. State Assistant Drug Controller
July 19, 2013
JAYAPPA Vs. K G KALLINATHA
February 8, 2013
JAYAPPA, S/O GOPALA Vs. STATE
July 4, 2013
JAYAPRAKASH S VASTRAD AND ORS Vs. COMMISSIONER BRUHATH BANGALORE MAHANAGARA PALIKE AND ORS
April 3, 2013
Jayaraju V.M. Vs. National Insurance Co. Ltd. by its Manager and M/s. Terracon Projects Pvt. Ltd.
November 27, 2013
Jayaram Vs. Sri. Y.M. Narasappa
June 26, 2013
Jayarama Vs. State of Karnataka Rep. by Government Pleader
December 9, 2013
Jayasheela Reddy Vs. Superintendent of Police and Others
July 3, 2013
Jayasheela, Kum. Kavya, Karthik and Chikkolamma Vs. Sri. K.B. Sudhindra, The Branch Manager, New India Assurance Company Ltd. and Lakshmamma
September 6, 2013
JAYASHREE D/O NIRMALA; NIRMALA; P NAGARAJA Vs. R SUVARNA
July 23, 2013
Jayashree Prabhakar Vs. Sri. Kempaiah and ICICI Lombard Gen. Ins. Co. Ltd.
October 11, 2013
JAYASIMHA Vs. NETHRAVATHI
March 19, 2013
JEANS KNIT PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 13, 2013
JEANS KNIT PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX AND ORS
July 23, 2013
JEANS KNIT PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX AND ORS
August 13, 2013
JEEVITH C.REDDY Vs. REGSTER(EVALUATION)RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES,BANGALORE
February 18, 2013
Jhancy Margaret, Sanjana and E.S. Prasanna Vs. State of Karnataka Through Under Secretary Crime Branch Home Department Government of Karnataka, Psi Madikeri Rural P.S. and B.G. Rajesh
December 18, 2013
JIGGA Vs. STATE BY R.F.O.
December 17, 2013
Jinendra K. Jain Vs. M/s. Oriental Insurance Co. Ltd. and S. Thammanna
July 10, 2013
JOHN D'SOUZA Vs. DIVISIONAL CONTROLLER K.S.R.T.C.
July 9, 2013
JOHN FRANCIS D’SOUZA Vs. JOHN MICHEL D’CUNHA
April 5, 2013
Johnson P. Vs. National Insurance Co. Ltd. and Shri Doraj Swamy Vajravelu
June 6, 2013
JOSEPHS SOCIETY OF MADURAI BANGALORE Vs. DEPUTY COMMISSIONER BANGALORE
December 19, 2013
JOSHNA RAJENDRA Vs. COMMISSIONER OF INCOME TAX
June 25, 2013
Joyce Pushapalath Karkada Alias Shiri and Geetha Hidi Shiri Vs. Mrs. Shameela Nina, Ravindra Shiri and Naveetha Shreya
September 12, 2013
JYOTHI Vs. SYED AHMED
September 12, 2013
JYOTHI Vs. STATE OF KARNATAKA
October 8, 2013
Jyothula Venkateshwara Rao Vs. M/s. SOUTHEX, Rept. By its Managing Partner and Sri. B. Adisekhara Reddy
November 27, 2013
JYOTI Vs. SURYAKANT
January 8, 2013
K A HAMEED Vs. JABBAR BAIG
November 29, 2013
K B DODDAMANI Vs. MANAGEMENT OF NWKRTC, DAVANAGERE DIVISION, DAVANAGERE
August 6, 2013
K BABJAN Vs. SHIMOGA URBAN DEVELOPMENT AUTHORITY SHIMOGA
January 2, 2013
K C ARPITHA D/O T C YASHODAMMA Vs. GOWRAMMA W/O SHANTHA KUMAR
March 19, 2013
K C NANJUNDASWAMY Vs. KARNATAKA HOUSING BOARD
March 25, 2013
K C POOVAIAH Vs. LAKSHMI PRASAD AND ORS
January 10, 2013
K DODDAPPA Vs. MAHALINGAPPA AND ORS
April 2, 2013
K G PRABHAKAR Vs. COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY
February 1, 2013
K JAGADISH Vs. STATE OF KARNATAKA
March 7, 2013
K JOHN KENNEDY Vs. COMMISSIONER BANGALORE DEVELOPMENT
June 13, 2013
K KRISHNAMURTHY AND ORS Vs. ORIENTAL INSURANCE CO LTD AND ORS
January 21, 2013
K L KRISHNA Vs. DEPUTY COMMISSIONER
June 17, 2013
K L NAGENDRA Vs. B M LINGARAJU
October 25, 2013
K L RAMESH Vs. BANGALORE DEVELOPMENT AUTHORITY
February 28, 2013
K LAKSHMI DEVI Vs. M V CHANDRAPPA
August 12, 2013
K LAKSHMI DEVI Vs. K SUBRAMANYAM
October 9, 2013
K M VENKATESH S/O MUNIVENKATAPPA Vs. STATE BY MANDYA
November 21, 2013
K MANJULA AND ORS Vs. D RAVI KUMAR AND ORS
August 8, 2013
K N CHANDRAKUMAR Vs. MAHESHA; NATIONAL INSURANCE CO LTD
August 13, 2013
K N NAGARAJU Vs. A S HEMANTHA KUMAR
April 4, 2013
K N RAGHU S/O K S NANJUNDEGOWDA Vs. STATE OF KARNATAKA
July 8, 2013
K NARAYANA AND ORS Vs. NAGANNA S/O CHIKKANARASIMHAIAH AND ORS
January 16, 2013
K PEDDANNA Vs. MANAGEMENT OF KSRTC
April 3, 2013
K PUTTASWAMY AND ORS Vs. K R SHIVANNA AND ORS
January 16, 2013
K R CHANDRASHEKHARAIAH Vs. PRAKASH
April 25, 2013
K R CHANNAMALLIKARJUNA AND ORS Vs. MANAGING DIRECTOR BESCOM AND ORS
August 21, 2013
K R RAMESH KUMAR, S/O LATE RAMAIAH Vs. PRINCIPAL SECRETARY; CONSERVATOR OF FOREST & APPELLATE AUTHORITY AND ORS
July 11, 2013
K S JAIPRAKASH REDDY AND A LALITHA Vs. STATE OF KARNATAKA
December 6, 2013
K S RAVIKUMAR Vs. BASAVANNA
April 25, 2013
K S SATHYANARAYANA SHARMA AND ORS Vs. STATE OF KARNATAKA AND ORS
August 22, 2013
K S SHIVAPRASADA AND ORS Vs. S V RANGANATH AND ORS
January 17, 2013
K S SUPREETH AND ORS Vs. COMMISSIONER AND ORS
February 8, 2013
K S VENKAPPA S/O KASINA SANNAPPA Vs. K MRUTHYUNJAYA
October 28, 2013
K S VENKATESH S/O SRINIVASA Vs. D A RASHMI W/O VENKATESH
November 8, 2013
K S YATHEESH Vs. BOARD OF MANAGEMENT AND ORS
January 10, 2013
K SHIVAMUTHY S/O KRISHNAPPA; MASTER MANOJ S/O B G NAGARAJA Vs. R MANJUNATHA S/O RUDRAPPA; ICICI LOMBARD GENERAL INS CO LTD
July 3, 2013
K SREEDHAR Vs. UNION OF INDIA AND ORS
September 6, 2013
K SURENDRA KUMAR Vs. S YASHODAMMA
November 6, 2013
K T NIJALINGAPPA Vs. STATE OF KARNATAKA
September 26, 2013
K V SATHYANARAYAN Vs. H V RAMPRAKASH
August 29, 2013
K VARADARAJA PAI Vs. STATE BY CBI
June 18, 2013
K VEERANNA S/O KRISTAPPA Vs. LAND ACQUISITION OFFICER RAICHUR AND ORS
January 10, 2013
K VENKATESHA Vs. STATE
July 12, 2013
K VENKATESHWARALU Vs. COMMISSIONER, BRUHAT BANGALORE
March 27, 2013
K. APPAJI Vs. V. SRINIVASA
August 22, 2013
K. B. LENKENNAVAR Vs. STATE OF KARNATAKA
April 9, 2013
K. BHAGYAMMA Vs. PARVATHAMMA
May 27, 2013
K. Chandrashekhar Vs. Arpitha, R.A. Maheshwari, Lakshmidevamma and K. Rajashekhara
September 26, 2013
K. CHANDRIKA, I.R.S Vs. STATE
August 14, 2013
K. CHANNAPPA Vs. DEPUTY COMMISSIONER
August 21, 2013
K. Dasaradhi Vs. Regional Manager, Bajaj Allianz General Insurance Co. Ltd. and Aslam Pasha
September 27, 2013
K. Jayaramaiah Vs. Secretary and The Tahasiladar Taluk Executive Magistrate
July 11, 2013
K. Kadrivel Vs. M. Mohan
September 11, 2013
K. KANNAN Vs. COTTON CORPORATION OF INDIA
July 29, 2013
K. Krishnappa Vs. Reliance General Insurance Co., Ltd. and The Riyaz Pasha, Major
September 27, 2013
K. KRISHNARAJ SARALAYA Vs. CHIEF OFFICER UDUPI MUNCIPAL COUNCIL
March 21, 2013
K. Lakshmi Devi Since Deceased, Rep. By Her L.Rs. Vs. Sri K. Subramanyam and Shri C.M. Thayanna
October 9, 2013
K. Lingaiah and Others Vs. State of Karnataka and Others
August 7, 2013
K. Madhukar Malli Vs. Mangalore City Corporation Lalbagh
January 30, 2013
K. Mahadevamma Vs. Deputy Commissioner and The Tahsildar
July 1, 2013
K. Martin Vs. State
June 27, 2013
K. Mohammed Obeidur Rahman Vs. Administrator, Chief Executive Officer and Sri Rahman Shariff
July 5, 2013
K. Mohan Reddy Vs. State of Karnataka, The Deputy Commissioner, The Assistant Commissioner and Smt. C. Madhu
August 6, 2013
K. Muniraju Vs. State of Karnataka represented by its Public Prosecutor
December 5, 2013
K. MUTHURAJ Vs. K.R. SRINIVASA IYENGAR
July 17, 2013
K. Nagaraj Vs. Chairman and The Deputy General Manager Canara Bank
December 3, 2013
K. Nanjundaswamy Vs. State of Karnataka, Department of Housing and Urban Development, The Commissioner and The Additional Land Acquisition Officer, Bangalore Development Authority
December 2, 2013
K. Nanjundaswamy Vs. The. Commissioner
July 25, 2013
K. Narasimhamurthy, Smt. Lalitha and Smt. Veena Vs. State of Karnataka by its Secretary, Revenue Department and Others
November 28, 2013
K. Narayan Bhat, Ananth Bhat and Sri K.T. Vijaya Krishna Vs. Official Liquidator of M/s. Karnataka Financial Services Ltd. (in Liquidation)
October 11, 2013
K. Narayan Swamy, Sharadamma, Kantha Raju and Smt. Vijayalakshmi Vs. State and Smt. Jamuna
July 1, 2013
K. NARAYANA BHAT Vs. MANGALORE ELECTRIC SUPPLY COMPANY LTD
March 20, 2013
K. NARAYANA REDDY Vs. SRI. BASAVARAJA, SRI. M.B. MALLIKARJUNA AND THE MANAGER, SRI. RAM GENERAL INSURANCE CO. LTD.
December 9, 2013
K. Parameshwar Bhat Vs. Bruhat Bangalore Mahanagara Palike Corporation Offices
January 11, 2013
K. Raghurami Reddy Vs. Manager, M/s. Indorewalla Carriers and Sons Pvt. Ltd. and United India Insurance Co. Ltd.
July 2, 2013
K. Rajanna Vs. Excise Commissioner, The Deputy Commissioner and The Deputy Commissioner of Excise
May 29, 2013
K. Ramamani Vs. Sri. Venkatashetty and The Oriental Insurance Company Limited
July 22, 2013
K. RAMAMANI Vs. VENKATASHETTY
September 2, 2013
K. RAMARAJ URS Vs. DEPUTY COMMISSIONER RAMANAGARAM
March 19, 2013
K. RAMESH REDDY Vs. REGIONAL TRANSPORT OFFICER
February 26, 2013
K. Ranganath, Mrs. Sreemathi Paresh and Paresh Master Vs. State of Karnataka and Smt. Sunanda
August 8, 2013
K. Rangaraju Vs. Bangalore Development Authority
July 18, 2013
K. Sayirani Vs. Government of Karnataka by its Principal Secretary Urban Development Department and The Commissioner Bangalore Development Authority
January 15, 2013
K. Shankarappa, Lakshmidevamma and Others Vs. Chikkamma, Sri. Chikkanna and Sri. Doddaiah
April 15, 2013
K. Srinivasa Vs. Karnataka State Transport Authority, The Tamilnadu State Road Transport Corporation and The Karnataka State Road Transport Corporation
July 11, 2013
K. SRINIVASA BABU @ BABU Vs. STATE OF KARNATAKA, REP. BY PUBLIC PROSECUTOR
December 10, 2013
K. Srinivasalu Vs. Master Yeshas
August 7, 2013
K. Subramani Vs. Sri B. Devaraja
September 26, 2013
K. Sudhakar Reddy and Others Vs. State of Karnataka
January 11, 2013
K. Suresh Vs. P.V. Chayadevi
November 29, 2013
K. Thiagarajn Iyer and Smt. T. Jayalakshmi Vs. State of Karnataka by K.R. Police Station and The Enforcement Officer, Employees Provident Fund The Enforcement Officer, Employees Provident Fund Organization
October 28, 2013
K. Vasanth Madava Hande Vs. Chairman Amanath Motor Owners Co-op. Society Ltd., ICICI Lombard General Insurance Company Ltd. and The Managing Director BMTC
November 27, 2013
K. Vishawanath Vs. State of Karnataka, The Commissioner and Director For Food and Civil Supplies, No. 1, Cunningham Road and The Deputy Commissioner, The Officer Under Food and Civil Supplies, Tumkur District
September 12, 2013
K. Vishwanathan and Others Vs. Anusuyamma
July 17, 2013
K.A. Satish Kumar Vs. K.A. Chandrakanth and Others
August 20, 2013
K.A. Shashikala, Master. V. Naveen and Master. V. Pradeep Vs. Managing Director and The Manager, United India Insurance Co., Ltd.
September 13, 2013
K.A. Venkatesh Vs. State of Karnataka Department of Co-operation represented by its Principal Secretary
November 28, 2013
K.B. Rajashekar Vs. Krishna, S.V. Krishna and The Divisional Manager, United Insurance Co., Ltd.
October 11, 2013
K.B. Rameshraje Urs alias Rakesh Vs. H.K. Shivegowda
July 10, 2013
K.B. Shivakumar Vs. State of Karnataka by The Police of High Grounds Police Station
August 12, 2013
K.B. Shivarudrappa Gowda Vs. Channabasappa Gowda and Secretary, Gram Panchayat
November 28, 2013
K.B. Shivarudrappa Gowda Vs. K. Veerappa Gowda and Secretary, Gram Panchayat
November 28, 2013
K.B. Uthappa Vs. K.T. Kariappa, S.A. Kavitha and The Manager, Oriental Insurance Co. Ltd.
September 16, 2013
K.C. Ganga Reddy Vs. State of Karnataka Panchayat Raj Department
January 15, 2013
K.C. Srinivas Vs. Mrs. Gurramma and Mr. Ankappa Reddy
September 12, 2013
K.C. Vishwanatha Vs. T. Satyappa
August 2, 2013
K.C. Yogesh and Sri. M. Gopalakrishna Vs. State of Karnataka and Others
June 22, 2013
K.G. Shanthamma Vs. Sri Channappa
December 2, 2013
K.G. Srinivasaiah Vs. New India Assurance Co. Ltd. and Mr. Ravikumar B.N.
June 28, 2013
K.G.C.ENTERPRISES Vs. NEW MANGALORE PORT TRUST
June 28, 2013
K.H. Ramesh Vs. Sri Syed Ibrahim
August 5, 2013
K.L. NATARAJU Vs. STATE OF KARNATAKA
February 11, 2013
K.L.PRAKASH @ KASHI Vs. STATE OF KARNATAKA
February 6, 2013
K.M. Bache Gowda Vs. Sri. Murstafa Ali Khan, The Managing Director and The Deputy Manager
July 10, 2013
K.M. HOSAMANI Vs. THE KARNATAK UNIVERSITY
August 7, 2013
K.M. Mallaiah Vs. Lakshmamma
August 6, 2013
K.M. NATARAJ Vs. THERESAMMA
June 26, 2013
K.M. Vinaya Vs. B.R. Srinivas
September 13, 2013
K.M.ASHOKA Vs. STATE OF KARNATAKA THROUGH YASALUR POLICE
November 11, 2013
K.M.HALAPPA Vs. SOMASHEKARA
March 1, 2013
K.N. GEETHA Vs. STATE OF KARNATAKA
September 5, 2013
K.N. Harish Vs. Chief General Manager (Telecom) Bharath Sanchar Nigam Limited (BSNL), The General Manager (Telecom) Bharath Sanchar Nigam Limited (BSNL), The Divisional Engineer (A andM) Bharath Sanchar Nigam Limited (BSNL) and The Bharath Sanch
October 9, 2013
K.N. Manjunath Vs. Kum. Sajani, Kum. Teja and Smt. Chinnamma alias Gouthami
June 27, 2013
K.N. Ningappa Vs. Joint Secretary, Department of Co-operation, The Assistant Registrar of Co-operative Societies, The Managing Director and Member Secretary and Davanagere District Central Co-operative Bank Limited
July 2, 2013
K.N. Ramachandra Vs. K. Mahesh alias Ramu
October 29, 2013
K.N. Sundara Rama Reddy Vs. Kishore Hegde, The Commissioner and The Assistant Executive Engineer
July 1, 2013
K.N. Umadevi Vs. Hafisa Bi Since Deceased by LRs. Sri Ali and Sri Abdul Rafeeq
December 4, 2013
K.N.RAMESH Vs. UNION OF INDIA
February 11, 2013
K.N.SUNDARA RAMA REDDY Vs. KISHORE HEGDE
July 1, 2013
K.N.UMADEVI Vs. HAFISA BI
December 4, 2013
K.NAGESH RAYAKAR Vs. LAKSHMIDEVI
February 28, 2013
K.NANJUNDASWAMY Vs. STATE OF KARNATAKA
December 2, 2013
K.P. BALASUBRAHMANYA Vs. MALLIKARJUNA AND OTHERS
September 11, 2013
K.P. KARANTH Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
March 15, 2013
K.R. AMBA PRASAD Vs. DIVISIONAL MANAGER, KARNATAKA STATE ROAD TRANSPORT CORPORATION
June 10, 2013
K.R. CHANDRASHEKHAR Vs. DEPUTY CONSERVATOR OF FORESTS, DEPUTY COMMISSIONER AND GOVERNMENT OF KARNATAKA REP. BY ITS PRINCIPAL SECRETARY FOREST DEPARTMENT
December 12, 2013
K.R. Manjunath Vs. Mysore Urban Development Authority its Commissioner
September 19, 2013
K.R. Nataraj and Others Vs. Registrar, Rajamahal Vilas Club, Rajamahal Vilas Welfare Society and Sri. K.R. Anand
June 28, 2013
K.R. Shivanna Vs. M.T. Kamalakshi
June 24, 2013
K.R. SRINIVASA Vs. STATE OF KARNATAKA
April 18, 2013
K.R. Susheela Gowda Managing Trustee Vs. Kamalamma and Others
April 22, 2013
K.R.KANAKARATHNAM CHETTY SINCE Vs. TAXATION APPEAL COMMITTEE
April 4, 2013
K.RAMESH Vs. B.AMARNATHA
April 25, 2013
K.S. Jagadeesha, Sri. M.M. Bansi and Sri. M.A. Sadashiva Vs. Sub Inspector
June 26, 2013
K.S. NARAYANA AND ORS. Vs. THE COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY
December 18, 2013
K.S. Narayana Rao Vs. Life Insurance Corporation of India, The Zonal Manager Cum Appellate Authority LIC of India and The Senior Divisional Manager Cum Disciplinary
September 30, 2013
K.S. PAPACHAN Vs. RENEWAL RETREAT CENTRE TRUST
November 28, 2013
K.S. Sridhara Naik Vs. Union of India, The Senior Divisional Personnel Officer, The Divisional Engineer South Western Railway and The Divisional Railway Manager
October 10, 2013
K.S. SRINIVAS Vs. UNION OF INDIA
February 27, 2013
K.S.R.T.C. Vs. D.V. ANITHA
December 13, 2013
K.SANDEEP Vs. STATE OF KARNATAKA
February 1, 2013
K.SHOUKKATHALI Vs. REGISTRAR, MANIPAL UNIVERISTY
November 12, 2013
K.SRIKANTH Vs. ISSRO MASTER CONBTROL FACILITY
November 25, 2013
K.T. Krishna Kanth Vs. Union of India, Prasar Bharati (Broadcasting Corporation of India), Chief Executive Officer and Station Director
July 19, 2013
K.T. Nagesh Vs. State of Karnataka Secretary Revenue Department M.S. Building and Others
January 11, 2013
K.T. SUBHAS CHANDRA Vs. COMMISSIONER OF COLLEGIATE EDUCATION DEPARTMENT
December 17, 2013
K.U.POOVIAH @ VIVEK Vs. NAMITHA POOVIAH
December 13, 2013
K.V. BALAKRISHNA Vs. UNION OF INDIA
March 6, 2013
K.V. Kishore Vs. State of Karnataka and M/s. Rajesh Exports Ltd.
September 11, 2013
K.V. Nagendra Vs. Principal Secretary and Others
June 27, 2013
K.V. Rudraswamy alias Rudresh Vs. B.K. Dinesh, G.C. Shivamurthy and The Manager, United India Insurance Co. Ltd.
December 3, 2013
K.V. Sathyanarayan Das Vs. Sri H.V. Ramprakash, Sri H.V. Venkatesh, Hadonahalli Venkataramanappa Venugopal Swamy Trust (HPV Trust) and Sri H.V. Murthy
August 29, 2013
K.V. Sathyanarayana Vs. State of Karnataka rep. by High Grounds Police Station
October 28, 2013
K.VISHWANATHAN Vs. ANUSUYAMMA
July 17, 2013
Kabeeb Kalkarnai Vs. State of Karnataka
June 19, 2013
KADADEVARAMATH SUDHAKAR AND BIRADAR NINGOUDA Vs. STATE OF KARNATAKA BY STATE PUBLIC PROSECUTOR
December 9, 2013
Kadambari Das Vs. Sri Ranjan Kumar Behera
March 28, 2013
KADIRAIAH AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
September 6, 2013
Kalabyreshwara S. and S. Sports and Rekriyeshan Club Vs. Government of Karnataka and Others
August 12, 2013
KALAMMA Vs. K.B.DHANALAKSHMI
June 25, 2013
Kalamma and Others Vs. K.B. Dhanalakshmi
June 25, 2013
Kalavathi K. Kulkarni, Vishnu Teerth, Prasad Krishnamurthy and Geetha Alur Vs. State Bank of India and Sri Ramakanth Alur
August 5, 2013
KALEEMULLA K., K. NARASIMAPPA AND THIPPESHI H. Vs. THE STATE OF KARNATAKA, BY ITS SECRETARY, THE EXECUTIVE ENGINEER, PUBLIC WORKS DEPARTMENT, THE SECRETARY, GRAM PANCHAYAT AND THE ASST. EXECUTIVE ENGINEER, PWD-SUB-DIVISION
December 9, 2013
Kalegowda Vs. Special Land Acquisition Officer, The Executive Engineer, Hemavathi Left Bank Canal, Division No. 6 and The Managing Director
September 11, 2013
KALLAPPA BASAPPA HALEMANI Vs. STATE OF KARNATAKA
February 15, 2013
KALLAPPA, S/O LATE VENKATARAMANAPPA Vs. STATE OF KARNATAKA
July 19, 2013
KALPANA Vs. VENKATARAMANACHARI AND ORS
February 12, 2013
Kalpana Vs. K R Sunder Deputy Commissioner
January 15, 2013
KALPANA AJIT SALAVE Vs. PUNDALIK MALLA MANG @ ANKUSHE
October 22, 2013
Kamala Vs. Sujatha and Others
September 11, 2013
KAMALA Vs. TAHSILDAR
December 16, 2013
KAMALA KRISHNAMURTHY Vs. KARNATAKA STATE FINANCE CORPORATION, BANGALORE
February 11, 2013
KAMALA SHEDTHI Vs. STATE OF KARNATAKA
December 19, 2013
Kamalamma Vs. Sri. Mahesh and The Manager, The Oriental Insurance Co. Ltd.
July 2, 2013
Kamalamma Vs. Deputy Commissioner (Food) and The Thasildar, Tarikere Taluk
October 23, 2013
Kamalamma, Sri A.E. Shivashankara, Sri A.E. Somasekhara and Sri A.E. Rajasekhara Vs. Chandravathi and Others
July 18, 2013
KAMALAWWA Vs. SHIVARUDRAPPA FAKIRAPPA SOGALAD SINCE DIED BY LR’S, AND ANOTHER
March 26, 2013
Kamalawwa and Sadappa Govindappa Vs. State of Karnataka by Ramdurg Police Station Belgaum R Rep. By The State Public Prosecutor
January 15, 2013
KAMINI ALIAS MEENU Vs. VASUDHARA
September 11, 2013
Kanoria Industries Limited, Cement Division by its authorised representative, Legal Officer, Mr. A.R. Nidaseshi Vs. M/s. Basaveshwara Traders by its Proprietor Mr. S.H. Changali, Cement Dealer
September 30, 2013
Kanthananda Trading Co. Copra Merchants and Commission Agents by its Proprietor Vs. Agricultural Produce Marketing Committee (APMC) by its Secretary
October 7, 2013
KANTU Vs. THE STATE
September 4, 2013
Kanumakka Vs. National Insurance Co. Ltd. rep. by its Branch Manager and Sri Dayananda D.K.
November 27, 2013
KANYAKUMARI SOFTECH PRIVATE Vs. NIL
March 22, 2013
Kanyakumari Softech Private Limited Vs. Nil
October 29, 2013
KAREBASAPPA MAMMIGATTI Vs. NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION HUBLI DIVISION
January 8, 2013
Kareshannaiah Vs. State of Karnataka, Represented by Principal Secretary, Department of Revenue and Others
January 15, 2013
Karibasava Vs. State of Karnataka
November 27, 2013
Karnataka Agro Chemicals Vs. Commissioner of Central Excise Bangalore
January 11, 2013
KARNATAKA BANK LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 11, 2013
Karnataka Central Diocese, represented by its Secretary, Rev. Prasanna Kumar Samuel, Rt. Rev. Dr. J. Sadananda, Moderator's Commissary Karnataka Central Diocese and Rev. Sounder Raj J., The Area Chairman Vs. Gabriel Gnanadas and Others@responden
November 29, 2013
KARNATAKA ELECTRICITY BOARDS EMPLOYEES CREDIT CO-OPERATIVE SOCIETY Vs. STATE OF KARNATAKA
July 5, 2013
KARNATAKA FOOD & CIVIL SUPPLIES CORPORATION LIMITED Vs. R KRISHNA MURTHY, S/O LATE P S RAMANUJAM
July 4, 2013
KARNATAKA HINDI PRACHARA SABHA Vs. DEPUTY COMMISSIONER
February 6, 2013
KARNATAKA INDUSTRIAL AREA DEVELOPMENT BOARD REPRESENTED BY ITS Vs. A. ABDUL RAFEEKH
October 25, 2013
KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD Vs. NAGARAJAPPA
March 26, 2013
KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD Vs. HEGDE AND GOLAY LTD.
April 4, 2013
Karnataka Industrial Areas Development Board (KIADB) Vs. Union of India, The Ministry of Finance Government of India, The Central Board of Excise and Customs and The Commissioner of Service Tax
March 25, 2013
KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD; SPECIAL LAND ACQUISITION OFFICER Vs. B M MARIYAPPA S/O MARAIAH @ DOLLAPPA
January 31, 2013
KARNATAKA INTERNATIONAL Vs. BANGALORE UNIVERSITY JNANA BHARATHI
February 6, 2013
KARNATAKA INTERNATIONAL EDUCATION TRUST Vs. B C MYLARAPPA
February 4, 2013
Karnataka Jesuit Educational Society Vs. Tahsildar and Others
July 10, 2013
KARNATAKA JESUIT EDUCATIONAL SOCIETY Vs. M/S. SALARPURIA PROPERTIES PRIVATE LTD.
November 22, 2013
Karnataka Muslim Sangarsha Samithi Rep. by its President M.J. Ali Vs. Khalid Ahmed, Chairman Karnataka State Board of Wakfs and Others
November 25, 2013
KARNATAKA NEERAVARI NIGAM LTD Vs. SHRISHAIL
August 7, 2013
Karnataka Neeravari Nigam Ltd. rep. by its Company Secretary Vs. Sri. Ramanna Laxman Hadapad
December 2, 2013
KARNATAKA POWER TRANSMISSION CORPN. LTD. Vs. DY. COMMR. OF C. EX., BANGALORE
March 1, 2013
KARNATAKA POWER TRANSMISSION CORPORATION LIMITED Vs. NANJAMMA
August 2, 2013
Karnataka Power Transmission Corporation Limited (KPTCL) rep. by its Director (Admin and HR) Vs. Sakamma H.M. and Others
November 26, 2013
KARNATAKA PUBLIC SERVICE COMMISSION Vs. STATE COMMISSIONER
October 29, 2013
KARNATAKA ROAD DEVELOPMENT Vs. MALLARADHYA
September 17, 2013
Karnataka Road Development Corporation Limited Represented by its Managing Director Vs. Sri Rochan M.C. and The Special Land Acquisition Officer
October 22, 2013
KARNATAKA STATE BOARD OF WAKF Vs. MASJID-E HABEEN NABI KHANA SHAIK ROZA MADARSA DINI DARUL-ULOOM OSMANIA JUNAID NAGAR
February 1, 2013
KARNATAKA STATE BOARD OF WAKF Vs. SYEDA HAMEEDA JAHAN @ SAHEBA
December 5, 2013
Karnataka State Board of Wakf through its Chief Executive Officer Vs. Syeda Hameeda Jahan alias Saheba 53 yrs and Syed Shaha Ahmed Hussaini Peeran 65 yrs
December 5, 2013
KARNATAKA STATE BOARD OF WAKFS AND ORS Vs. STATE OF KARNATAKA AND ORS
October 9, 2013
KARNATAKA STATE CABLE TV OPERATORS ASSOCIATION AND ORS Vs. UNION OF INDIA AND ORS
April 16, 2013
KARNATAKA STATE FINANCIAL CORPORATION Vs. REKHA CEMENTS AND CHEMICALS LTD AND ORS
January 3, 2013
Karnataka State Financial Corporation Vs. Sri H.I. Shamshuddin, Sri Basavegowda, Sri H.S. Mohammad Jafrulla and Sri Jayaraju
August 7, 2013
KARNATAKA STATE HANDICRAFT DEVELOPMENT CORPORATION LIMITED Vs. C N SATYANARAYANA AND ORS
February 14, 2013
KARNATAKA STATE HANDICRAFT DEVELOPMENT CORPORATION LTD Vs. C N SATHYANARAYANA AND ORS
July 19, 2013
Karnataka State Industrial and Infrastructure Development Corporation Limited (earlier Karnataka State Industrial Investment and Development Corporation Limited) Vs. Cauvery Rubbers Private Limited, Sri Veerashetty Kushnoor since, deceased, rep.
August 7, 2013
KARNATAKA STATE INDUSTRIAL INVESTMENT AND DEVELOPMENT CORPORATION LTD Vs. E RADHAKRISHNA S/O E RAMANATH
November 8, 2013
KARNATAKA STATE INDUSTRIAL INVESTMENT DEVELOPMENT CORPORATION LTD. Vs. COMMISSIONER OF INCOME-TAX, MANGALORE
March 13, 2013
KARNATAKA STATE PETROLEUM DEALERS WELFARE ASSOCIATION REPRESENTED BY ITS PRESIDENT SRI R. NARAYANASWAMY Vs. STATE OF KARNATAKA BY ITS SECRETARY FOOD AND CIVIL SUPPLIES AND CONSUMER AFFAIRS AND ORS.
April 19, 2013
KARNATAKA STATE ROAD TRANSPORT AND ORS Vs. PROVIDENT FUND COMMISSIONER (CENTRAL) AND ORS
September 6, 2013
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. K UMESH NAYAK
January 8, 2013
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. DEPUTY LABOUR COMMISSIONER AND THE APPELLATE AUTHORITY
September 6, 2013
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. DEPUTY LABOUR COMMISSIONER
August 28, 2013
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. MUMTAZ
July 2, 2013
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. WORKMEN OF KARNATAKA STATE ROAD TRANSPORT CORPORATION
August 28, 2013
Karnataka State Road Transport Corporation Vs. P. Radharamana Adult
August 30, 2013
Karnataka State Road Transport Corporation Vs. Deputy Labour Commissioner and the Appellate Authority, The Assistant Labour Commissioner and Controlling Authority and Anwar Khan
December 18, 2013
Karnataka State Road Transport Corporation Vs. K.C. Ramachandrappa
June 27, 2013
Karnataka State Road Transport Corporation Vs. Deputy Labour Commissioner, The Assistant Labour Commissioner and S.L. Hombalaiah
September 11, 2013
KARNATAKA STATE ROAD TRANSPORT CORPORATION BY ITS MANAGING DIRECTOR, NOW REP. BY ITS CHIEF LAW OFFICER Vs. MUDDALAIAH
December 4, 2013
Karnataka state road Transport corporation Central office by its Managing Director Vs. Sri. B.A. Mohammed and Smt. H.S. Thahira Banu
December 5, 2013
Karnataka State Road Transport Corporation Hassan Division Vs. V. Ramesh Adult
September 17, 2013
Karnataka State Road Transport Corporation Hassan Division Hassan By its Divisional Controller Vs. M.C. Nanjegowda Adult
September 17, 2013
Karnataka State Road Transport Corporation Represented by its Chief Law Officer Vs. Deputy Labour Commissioner and The Appellate Authority, The Assistant Labour Commissioner and Controlling Authority and Gangamma Since Deceased by LRs.@responden
October 7, 2013
Karnataka State Road Transport Corporation represented by its Vice Chairman and Managing Director Now represented by its Deputy Chief Law Officer Vs. Workmen of Karnataka repr. by K.S.R.T.C. Staff and Workers and Others
August 28, 2013
KARNATAKA STATE ROAD TRANSPORT CORPORATION, BANGALORE Vs. DEPUTY LABOUR COMMISSIONER
September 11, 2013
Karnataka State Road Transport Corporation, By its Divisional Controller, Rep. by its Chief Law Officer Vs. Y.R. Anjaneyulu
November 11, 2013
Karnataka State Road Transport Corporation, By its Divisional Controller, Represented by its Chief Law Officer Vs. Deputy Labour Commissioner and the Appellate Authority, Bangalore, The Assistant Labour Commissioner and Controlling Authority, My
November 11, 2013
KARNATAKA STATE ROAD TRANSPORT CORPORATION, REP. BY ITS CHIEF LAW OFFICER Vs. G. KENCHAPPA
December 10, 2013
KARNATAKA UNAIDED SCHOOL MANAGEMENT ASSOCIATION Vs. STATE OF KARNATAKA
April 4, 2013
KARNATAKA UNITED SCHOOL & LIGHT MOTOR VEHICLE DRIVERS UNION Vs. STATE OF KARNATAKA
June 17, 2013
Karnataka Urban Water Supply and Drainage Board Vs. M/s. Pragathi Concrete Products Pvt. Ltd.
June 18, 2013
KARTHIKEYAN Vs. SMT. M.S. BHARATHI SRIKANTH
September 5, 2013
Kashavvas Kullur Vs. Authorised Officer, Vijaya Bank
November 26, 2013
KASHIBAI Vs. PARASURAM
November 21, 2013
Kashim Vs. State of Karnataka through C.P.I.
November 28, 2013
KASHINATH CHANDRASHEKAR SHIRAKOLI AND ORS Vs. PRINCIPAL SECRETARY AND ORS
October 10, 2013
Kashirayagouda Vs. State of Karnataka
June 24, 2013
Kashyap Patel Vs. Special Deputy Commissioner, Assistant Commissioner, Shri Muniswamy and Shri D. Venkataswamy Reddy
June 25, 2013
KATAGE SIRIYAPPA Vs. STATE OF KARNATAKA
February 4, 2013
Katappa, Balaraj and Smt. Kavithamma Vs. State of Karnataka
July 25, 2013
Katta Kashireddy Vs. Mohammed Chote Miyan, Aleem Shaik and The Oriental Insurance Co. Ltd.
January 3, 2013
KAUSHIK ROY Vs. AZEEZ
August 12, 2013
Kaverappa Vs. State of Karnataka, By its secretary and Commissioner, Revenue Department, Assistant Commissioner, Davanagere Sub-Division, Kadrul Sab and Nazir Sab (Pailwan)
October 28, 2013
Kavitha and Kum. Maheshwari Vs. Oriental Insurance Co. Ltd. and M/s. Inland Road Transport Pvt. Ltd.
March 25, 2013
KAVITHA H N Vs. RAJIV RAMANJANI
April 1, 2013
Kavitha H.N. Vs. Sri. Rajiv Ramanjani
April 1, 2013
KEDARI MASHNU GURAV Vs. PANDURANG MASHNU GURAV
February 21, 2013
Keenappa and Others Vs. Tahasildar, The Committee for Regularization of Authorized Cultivation of Land, Bangalore South Taluk by its Secretary, Tahasildar, The Deputy Commissioner and The Secretary Department of Revenue Government of Karnataka@r
September 6, 2013
KEMPA SIDDAIAH Vs. C VIJAYA
October 11, 2013
Kempajamma Vs. Special Land Acquisition Officer Nagamangala, The Executive Engineer Hemavathi Left Bank Canal Division No. 6 Pandavapura and The Managing Director Cauvery Neeravari Nigama Represented by General Manager Ananda Rao Circle@responde
September 11, 2013
KEMPAMMA Vs. B.H.RAGHU
February 1, 2013
KEMPAMMA Vs. STATE OF KARNATAKA
November 21, 2013
Kempamma alias Kulamma and Others Vs. Deputy Commissioner, The Assistant Commissioner and Siddaiaha
July 5, 2013
Kempanna Vs. District Registrar Sunnakal Beedi and Others
November 28, 2013
Kempanna Vs. State of Karnataka and Others
August 6, 2013
KEMPARAJU, S/O KEMPAIAH AND ORS Vs. STATE OF KARNATAKA
June 17, 2013
Kempayya, K.C. Chandrashekaraiah, K.C. Rajanna and K.C. Shivaraju Vs. Land Tribunal and Others
August 8, 2013
KEMPEGOWDA Vs. SEENA
April 22, 2013
KENCHABOVI S/O GURUVABHOVI AND ORS Vs. STATE AND ORS
October 25, 2013
Kengegowda C.S. Vs. A.R. Shankar, The Manager, Bajaj Allianz General Insurance Co. Ltd., Boregowda and The Manager, The Oriental Insurance Co. Ltd.
September 13, 2013
KESARVAL BEVERAGES LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 11, 2013
Keshav Vs. UCO Bank rep. by its Manager
November 11, 2013
Keshava K. Vs. State of Karnataka
July 11, 2013
KESHAVA PAI DECEASED BY L.RS. AND OTHERS Vs. V. JOTHOJI RAO AND OTHERS
August 22, 2013
KEVERI MARKETING BANGLORE Vs. SARASWATHI CO-OP.BANK LTD BANGALORE
January 23, 2013
KHADAR BASHA Vs. STATE OF KARNATAKA
February 27, 2013
Khairunbi and Others Vs. Chandrashekar and The Manager ICICI Lombard Motor Insurance
August 1, 2013
Khaja Sab Vs. Syed Sab, Mastan Sab and Abdul Waheed Sab
November 28, 2013
KHALEDAAMJUM Vs. STATE OF KARNATAKA VIDHAN SOUDHA
February 27, 2013
KHALEEL AHAMED Vs. SPECIAL DEPUTY COMMISSIONER
June 4, 2013
KHASIM S/O LATE JAMAL SAB Vs. STATE OF KARNATAKA
November 8, 2013
KHIZER @ MOHAMMED N. KHIZER Vs. THE STATE OF KARNATAKA BY CHICKPET POLICE STATION
December 13, 2013
KHUDASAB DASTAGEERSAB GOLASANGI Vs. SHIVAKANT CHANAPPA JATTI
February 14, 2013
KHURSHEED AHMED Vs. M A SALEEM
January 3, 2013
KINGFISHER AIRLINES LTD Vs. STATE BANK OF INDIA
December 11, 2013
KIOCL LIMITED Vs. RAILWAY BOARD, NEW DELHI
April 17, 2013
KIRAN KUDALKAR Vs. RADHA KRISHNA HEBBAR, S/O RAGHAVA HEBBAR AND ORS
December 12, 2013
KIRLOSKAR ELECTRIC CO LTD BANGALORE Vs. REGIONAL PROVIDENT FUND COMMISSIONER, BANGALORE
September 18, 2013
KIRLOSKAR FERROUS INDUSTRY LIMITED Vs. THE ASSISTANT COMMISSIONER OF COMMERCIAL TAXES, KOPPAL AND OTHERS
July 17, 2013
KISHAN V. MESTHA Vs. MANJUNATH SHETTY AND THE NEW INDIA ASSURANCE CO. LTD. REPRESENTED BY DIVISIONAL OFFICER
December 12, 2013
KISHANKUMAR MEGHWAL Vs. STATE OF KARNATAKA
October 31, 2013
KISHORE Vs. STATE OF KARNATAKA
February 1, 2013
Kissan Rice Industries Kalli Palaya Village, by its Partner Mohammed Suliman Vs. Deputy Commissioner, Tumkur, The Deputy Director for Food and Civil Supplies, Tumkur and The Tahsildar, Tumkur Taluk
October 28, 2013
KITTUR RANI CHENNAMMA MEMORIAL COMMITTEE Vs. MALLAPPA TAMMAPPA TUBAKI
January 17, 2013
KLE Academy of Higher Education and Research Deemed University Vs. Union of India
January 9, 2013
KLJA KIRAN BABU Vs. MANAGEMENT OF THE HEWLETT
April 22, 2013
KOCHI PROPERTY DEVELOPERS PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 4, 2013
KODACHADRI ARECA PVT LTD Vs. B S SWAMY
November 18, 2013
KODAGU ZILLA AKHILA BHARAT VEERA SHAIVA MAHASABHA Vs. STATE OF KARNATAKA; LAND TRIBUNAL, VIRAJPET TALUK, KODAGU DISTRICT; GURUPUR MUTT (HEAD MUTT) AND ORS
July 25, 2013
Kodandarama Vs. B.N. Jayadeva and Others
July 8, 2013
KOKILA Vs. COMMISSIONER OF POLICE
March 13, 2013
KOMAMMA, W/O CHIKKA AND ORS Vs. UNITED INDIA INSURANCE CO , LTD AND ORS
December 5, 2013
Komarla Hatcheries Vs. Commissioner of Income Tax-IV and The Addl. Commissioner of Income Tax
July 10, 2013
KONDAPPA S/O VENKATARAMANAPPA; RAMU S/O CHANDRAPPA Vs. STATE OF KARNATAKA
July 5, 2013
KOOSAPPA S/O DASA Vs. STATE OF KARNATAKA
July 5, 2013
KOTEMARIAMMA DEVALAYA Vs. K.B. HARISH
June 24, 2013
KOTHARI INTER GROUP LTD Vs. VINAYAKA ENTERPRISES
January 28, 2013
KOTRAVVA SOMAPPA MUDAGAL Vs. BADARINARAYANA NANDKISHORE LADDA
October 9, 2013
Kotresh Vs. S.B. Jayappa and United India Insurance Co. Ltd.
July 23, 2013
KRISHNA @ KRISHNA HOSAKOTE @ DANDUPALYA KRISHNA S/O SEETHAPPA Vs. STATE OF KARNATAKA
June 18, 2013
KRISHNA AND ORS Vs. VANITHA AND ORS
July 15, 2013
Krishna Kiran Kumar Vs. Ravi Kumar and The Manager, The New India Insurance Co., Ltd.
July 26, 2013
Krishna Kumar Sud Vs. Additional Commissioner of Commercial Taxes, Zone-1
January 11, 2013
KRISHNA MADAPPA Vs. MANAGEMENT OF KARNATAKA ROAD TRANSPORT CORPORATION
November 26, 2013
KRISHNA REDDY S/O LATE MUNI REDDY Vs. AIR CRAFT EMPLOYEES HOUSE BUILDING CO-OPERATIVE SOCIETY
January 16, 2013
Krishna Reddy since deceased by his LRS. K Munni Reddy and Others Vs. Special Additional Lao Bangalore Development Authority Bangalore and The Commissioner Bangalore Development Authority
June 19, 2013
KRISHNA S/O LATE MARIAIAH; RAMESH S/O LATE MARIAIAH Vs. STATE OF KARNATAKA
July 17, 2013
Krishna Weighbridge Vs. Director of Agricultural Marketing, Agriculture Produce Market Committee and The Secretary, Agriculture Produce Market Committee
October 29, 2013
KRISHNAGIRI ESTATE Vs. STATE OF KARNATAKA
December 27, 2013
Krishnamma, Smt. Ramamma and Smt. Padma alias Padmamma V.M. Vs. State of Karnataka
January 29, 2013
Krishnamurthy Vs. Bruhat Bangalore Mahanagara Palike Hudson Circle
January 15, 2013
Krishnamurthy Kedelaya Vs. Land Tribunal, Smt. Yashoda Bai, Major and Sri Vadiraja S.
September 27, 2013
Krishnappa Vs. New India Assurance Co., Ltd. rep. by Divisional Manager and Sri S.T. Ashok Reddy
September 26, 2013
Krishnappa, Sri. Chandrappa, Sri. Jayaram and Ramachandra Vs. State of Karnataka by its Secretary Department of Revenue, The Deputy Commissioner, The Assistant Commissioner and Spl. Land Acquisition Officer Madugiri Sub-Divn. and The Town Pancha
December 5, 2013
KRISHNARAJU, S/O RAMAKRISHNAPPA Vs. N SRIDHARA MURTHY, S/O NARAYANA RAO
November 8, 2013
KRISHNASWAMY SATYA PRASAD, S/O C A KRISHNASWAMY Vs. BANGALORE DEVELOPMENT AUTHORITY; STATE OF KARNATAKA
July 8, 2013
KRISHNE GOWDA Vs. MYSORE URBAN DEVELOPMENT AUTHORITY
April 26, 2013
Krishne Gowda Engineering Contractors rep. by its Proprietor Mr. Krishne Gowda Vs. State of Karnataka rep. by its Chief Secretary and Others
October 7, 2013
Krishnegowda Vs. State of Karnataka, Rep. by its Secretary and Special Land Acquisition Officer, Hassan
October 8, 2013
KRITA ENGINEERING (P.) LTD., IN RE Vs. ABC
May 27, 2013
KSHIRALINGA M. BANSODE Vs. THE STATE OF KARNATAKA, DEPARTMENT OF EDUCATION, (HIGHER EDUCATION) BY ITS PRINCIPLE SECRETARY AND GULBARGA UNIVERSITY BY ITS VICE CHANCELLOR
December 18, 2013
KUDUMA FASTENERS PRIVATE LIMITED, BANGALORE Vs. A. MATHIAS
September 3, 2013
KUM A NAGAVENI AND ORS Vs. M VISHWANATHAN AND ORS
August 20, 2013
KUM V PUNITHA, D/O R VIJAY KUMAR Vs. B M T C ; SHIVAKUMAR S/O ARJUN
July 17, 2013
Kum. Anjana P. Vs. New India Assurance Co. Ltd. and B.N. Jeevan
November 28, 2013
Kum. Chandrakala Vs. K. Padmavathi and The United India Insurance Company Ltd.
October 11, 2013
KUM. LATHA AND OTHERS Vs. THE INSPECTOR OF POLICE, SIRA AND ANOTHER
December 13, 2013
Kum. R. Preksha Vs. Prasad G.N.
August 29, 2013
Kum. Vidya Vs. Vittala, The Manager, Bajaj Allianz General Insurance Co., Ltd., Mr. Hilayee and The Manager, ICICI Lombard General Insurance Co., Ltd.
July 26, 2013
Kumar Vs. State of Karnataka, Rep by The Public Prosecutor
October 10, 2013
KUMAR @ VELUKUMAR Vs. STATE OF KARNATAKA
August 20, 2013
Kumar, Raja and Shivalingaiah Vs. Ratnaiah Setty and Rangappa
July 1, 2013
Kumara Vs. State of Karnataka
September 27, 2013
Kumara Vs. Future General India Insurance Co. Ltd. and The Manager
June 21, 2013
KUMARA @ MOHANKUMAR Vs. STATE BY RURAL POLICE
October 31, 2013
Kumara and Smt. Maniyamma alias Mani Vs. State of Karnataka by K.R. Nagara Police
October 28, 2013
Kumara and Sri. Shiva alias Sutta alias Shivashankar Vs. State by Arasikere Town Police Station
December 5, 2013
KUMARASWAMY @ KUMARA Vs. STATE
July 19, 2013
KUMARASWAMY.B.N Vs. DEPUTY COMMISSIONER
February 4, 2013
Kumari M. Vidhyashree Vs. University of Agricultural Sciences, rep. by its Vice-Chancellor and Its Registrar, GKVK
October 22, 2013
KUMARI NAMITA AND ORS Vs. STATE OF KARNATAKA AND ORS
February 7, 2013
KUMARI SHRUTHY H D/O HANUMANTHANAIKA Vs. UMESH, MAJOR, DRIVER OF KSRTC KUNIGAL DEPOT, KUNIGAL TUMKUR DISTRICT
March 15, 2013
KUMARI. VEDASHREE Vs. K.V.MOHAN KUMAR
February 1, 2013
KUNDUR ENTERPRISES GENERAL MERCHANTS & COMMISSION AGENTS Vs. MANAGING DIRECTOR K C P BIOTECH LTD AND ORS
October 10, 2013
KUNTTEGOWDA @ GOWDA @ RAJEGOWDA S/O BETTAASWARAIAH Vs. STATE
June 20, 2013
Kuppa alias Johny alias Muniyappa, Venkataswamy alias Patela, Marappa alias Marga and Muniyappa Vs. State by Tavarekere Police
November 27, 2013
Kuppala Ravi Vs. State of Karnataka and Smt. K. Kavitha
July 2, 2013
KUPPANNA NAIK Vs. NEKRTC THROUGH ITS MANAGING DIRECTOR
July 17, 2013
Kuppuraj alias Kuppa, Raja alias Karent Raja and Dilip alias Pattabhi Vs. State of Karnataka
September 25, 2013
KUSHALAKSHI; PRITHEESH S KOTIAN, S/O B SHIVARAM AND ORS Vs. T RAMAKRISHNA; NEW INDIA ASSURANCE CO, LTD
January 2, 2013
KUSHALNAGAR WORKS M/S. TATA COFFEE LTD. Vs. STATE OF KARNATAKA
March 26, 2013
Kuttethur Gururajachar Charities by its Managing Trustee Vs. Bruhath Bangalore Mahanagara Palike by its Commissioner N.R. Square, The Joint Commissioner Engineering Section (Road Widening) and The Executive Engineer
September 26, 2013
L C NAGARAJU AND ORS Vs. THERESAMMA AND ORS
September 6, 2013
L C VIJAY KUMAR S/O L CHANDRAPPA Vs. NAVEEN KUMAR S/O ESHWARAPPA
October 21, 2013
L GEETHA Vs. THASILDAR
April 4, 2013
L N BELAVANAKI Vs. INSPECTOR OF POLICE KARNATAKA LOKAYUKTA POLICE STATION KOPPAL
September 24, 2013
L PRASHANTH Vs. SHUSHRUTI EDUCATION TRUST
October 9, 2013
L S SADASHIVAIAH S/O L H SHIVARUDRAIAH Vs. C SARASWATHI W/O C RAMEGOWDA
March 15, 2013
L V PADMANABHA Vs. KARNATAKA STATE FINANCIAL CORPORATION LTD
October 31, 2013
L VENKATARAMA S/O LAKSHMANA REDDY @ CHINNODU Vs. STATE OF KARNATAKA
June 17, 2013
L. Nanjappa Vs. Commissioner
July 12, 2013
L. Potegowda Vs. Deputy Commissioner, The Deputy Commissioner of Excise and The Commissioner of Excise
May 29, 2013
L. VENKATESH AND OTHERS Vs. STATE OF KARNATAKA BY ITS PRINCIPAL SECRETARY DEPARTMENT OF INDUSTRIES AND COMMERCE AND ANOTHER
April 22, 2013
L. Vivekananda, Smt. Rajini and Sri. L. Ramakrishnappa Vs. State of Karnataka and Smt. S. Kunjithamala
May 21, 2013
L.D. BALLAL Vs. STATE OF KARNATAKA
August 28, 2013
L.SHIVALINGAIAH Vs. ANAND SOCIAL AND EDUCATIONAL TRUST
February 5, 2013
LACHMAYYA S/O RANGAYYA KARIGUDDA Vs. STATE OF KARNATAKA
June 17, 2013
LAKKAMMA Vs. SRIKANTH
July 16, 2013
LAKKAMMA W/O RAMAIAH AND ORS Vs. RAJAMMA W/O HANUMANTHAIAH AND ORS
January 24, 2013
Lakshmaiah Vs. Commissioner BBMP and Others
January 29, 2013
Lakshmamma Vs. Special Land Acquisition Officer, Hemavathi Channel Zone
September 19, 2013
Lakshmamma Vs. State of Karnataka, Rep by its Secretary and Special Land Acquisition Officer, Hassan
October 9, 2013
LAKSHMAMMA Vs. A. PUTTASWAMY
April 17, 2013
LAKSHMAMMA Vs. MANAGING DIRECTOR
July 29, 2013
LAKSHMAMMA Vs. H T KRISHNA
November 6, 2013
Lakshmamma and Others Vs. Managing Director, K.S.R.T.C.
November 29, 2013
LAKSHMAMMA MITTLARATTE NAGAPPA Vs. H.B. SANNASIDDAPPA
June 26, 2013
LAKSHMAMMA W/O ATE RAMAIAH; RAMAKRISHNA S/O LATE RAMAIAH Vs. RADHA D/O LATE RAMAIAH
January 31, 2013
LAKSHMAN Vs. STATE
April 2, 2013
Lakshmana Vs. State by Hebbagodi P.S. Bangalore City Rep. by S.P.P. High Court Complex
October 23, 2013
Lakshmi Vs. State of Karnataka
September 6, 2013
Lakshmi Nirman (Bangalore) Pvt. Ltd., represented by its Managing Director (Suresh G.R.) Vs. Banking Ombudsman (Karnataka), ICICI Bank, Represented by its Authorised Signatory and its Branch Manager
November 25, 2013
Lakshmidevamma Vs. Sri H.R. Revaiah
October 7, 2013
LAKSHMIDEVAMMA AND ORS Vs. M D RAJU AND ORS
November 8, 2013
Lakshmikanth alias Kanthu Vs. State by Karnataka
May 23, 2013
LAKSHMINARAYAN RAO Vs. PALANISWAMY A
September 2, 2013
Lakshminarayana, Thimmaiah and Gowramma Vs. State of Karnataka
July 1, 2013
Lalsab Vs. State of Karnataka by Lokayukta Police represented by State Public Prosecutor
September 26, 2013
LAMINA SUSPENSION PRODUCTS LTD. Vs. ASSTT. CIT
April 1, 2013
LANCO INFRATECH LIMITED Vs. THE ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES, ZONE I AND OTHERS
October 11, 2013
LANKEPPA AND LAYAWWA Vs. LATE CHANDRAM SINCE DECEASED, REPRESENTED BY HIS L.RS. YALLAMMA, SUBHAN, SHIVANAND, LAXMAN AND THE MANAGER, THE NEW INDIA INSURANCE CO. LTD.
December 5, 2013
Lankesh Patrike and Patrike Prakashana Vs. Karnataka Industrial Area Development Board, Spl. Land Acquisition Officer, KIADB and State of Karnataka by its Secretary
July 11, 2013
LARSEN AND TOUBRO LIMITED Vs. STATE OF KARNATAKA
December 19, 2013
Late Smt. Krishna Bajaj Vs. Asst. Commissioner of Income Tax, Circle 5(1)
November 25, 2013
LATE VEERABHADRAYYA CHANDRASHEKHARAYYA KADADEVARAMATH Vs. SIDDESHWAR KADADEVARMATH
January 23, 2013
LATHA Vs. RAMESH AND ICICI LOMBARD GENERAL INSURANCE COMPANY LTD.
November 26, 2013
LATHA RAMACHANDRA INAMDAR Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 23, 2013
Lawrence Rebello and David Rebello Vs. Sri Sundara Shetty and Sri Pandu Shetty
March 19, 2013
LAXMAN AND DHARMANNA Vs. YELLAPPA AND ORS.
November 25, 2013
LAXMAN FAKIRAPPA DADDI; RAMAPPA BASAVANNI DADDI; SIDDAPPA YALLAPPA GURAV AND ORS Vs. STATE OF KARNATAKA
July 11, 2013
LAXMAN RAO Vs. RAGHAVENDRA
March 22, 2013
LAXMAN S/O RAYAL KHAJEER Vs. STATE
November 26, 2013
Laxman. V. Shetty Vs. State of Karnataka and Smt. N. Lakshmi Arun Padiyar
August 21, 2013
LAXMANA @ LAXMANA SHETTY Vs. STATE OF KARNATAKA
June 18, 2013
LAXMAVVA W/O KALLAPPA KUSUGAL AND ORS Vs. GURUSANGAYYA S/O GURAYYA HIREMATH AND ORS
April 4, 2013
LAXMAWWA Vs. SADASHIV
September 6, 2013
LAXMAWWA AND ORS. Vs. ITTAPPA AND ORS.
September 25, 2013
Laxmi Vs. Ramanna
January 22, 2013
LAXMI VENKATRAMANA TEMPLE Vs. RATHNA W/O LATE SADARAMA
February 1, 2013
LAXMI W/O LATE RAJU NAIK Vs. STATE
January 4, 2013
LAXMIBAI Vs. SUKANAND
December 2, 2013
Leela alias Leelavathi Vs. Mohammed Musthafa and The ICICI Lombard General Insurance Co., Ltd.
July 26, 2013
Leela Menon Vs. State of Karnataka and Others
August 6, 2013
LEELA W/O VADIRAJ BHAT AND ORS Vs. DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD AND ORS
January 9, 2013
Leelavathi Vs. V. Chandramohan and The Oriental Insurance Co. Ltd.
July 10, 2013
LEELAVATHI BAI Vs. TUKARAMA RAO
December 6, 2013
LEGAL MANAGER Vs. PUTTAMMA ALIAS PUTTALAKSHMI
November 6, 2013
LEGAL MANAGER, ICICI LOMBARD GIC LTD. Vs. SRI CHIKKASIDDAIAH AND SRI JEFFERY RATHINAM
December 18, 2013
LEGAL MANAGER, TATA AIG GENERAL INSURANCE CO LTD Vs. D RAMESH AND ORS
January 9, 2013
LEO D' SOUZA Vs. LAKSHMI AMMA
August 26, 2013
LILY JOSEPH Vs. AUTHORISED OFFICER, STATE BANK OF INDIA
March 18, 2013
Linga Reddy. T. Vs. M.V. Atifur Rehaman and The Manager, New India Insurance Co., Ltd.
September 6, 2013
LINGARAJ H.MASHAL Vs. VEERANNA C.CHA4ANTHIMATH
July 4, 2013
Lingesh Vs. National Insurance Co. Ltd. and T. Chandrappa
September 13, 2013
LOKA RAMADU S/O MUNISWAMY; MAMATHA W/O LATE GIRISH YADAV; MASTER SHREYASH S/O LATE GIRISH YADAV AND ORS Vs. R RANGANATH S/O RATHNAJI; B MALLIKARJUNA, S/O BASAPPA; NEW INDIA ASSURANCE CO LTD AND ORS
July 3, 2013
LOKESH V. NAYAKA AND SMT. INDIRA Vs. STATE OF KARNATAKA
August 8, 2013
LOKESHWARA ALIAS LOKESHA Vs. STATE OF KARNATAKA
March 6, 2013
Lolakshi, Somashekarappa, Nagaraja and Shanthaveeramma Vs. Sri Virupakshi and Thimmappa
October 28, 2013
LUFTHANSA GERMAN AIRLINES CARGO DIVISION Vs. UNITED INDIA INSURANCE COMPANY LIMITED
August 14, 2013
LUKES MEDICAL SOCIETY Vs. NAGAPPA
May 30, 2013
Lundbeck India Private Limited Vs. Union of India, The Directorate General of Health Services, The Drugs Controller General India and New Drug Advisory Committee
August 14, 2013
M A PARTHASARATHY Vs. AGROMORE P LIMITED
April 26, 2013
M A RADHA Vs. RAMACHANDRAPPA
October 22, 2013
M A SHAFIEQ AHMED Vs. M B KHUTHEJABI
November 5, 2013
M ASHOK KUMAR S/O C MOHAN; C MOHAN S/O CHOUTOLAL Vs. STATE OF KARNATAKA; DEPUTY COMMISSIONER; SPL DEPUTY COMMISSIONER AND ORS
July 2, 2013
M ASHOKA Vs. H RAMAIAH
January 4, 2013
M G DATTATHREYA Vs. STATE OF KARNATAKA
January 11, 2013
M G PAPANNA Vs. JAYALAXMAMMA
October 31, 2013
M H SOMANATH AND ORS Vs. ANUSUYAMMA AND ORS
January 9, 2013
M HANNA NAIK S/O M NEELA NAIK AND ORS Vs. R NANDA NAIK S/O HANUMA NAIK AND ORS
November 7, 2013
M HONNAPPA Vs. DUNDAMMA
March 22, 2013
M J CHIKKANNA Vs. T S SATHYANANDA AND ORS
January 18, 2013
M JAVEED ALI Vs. STATE OF KARNATAKA
December 11, 2013
M K PREMLATA Vs. GANGADHAR KRISHNAPPA GOKAK
April 3, 2013
M K SHAFIUDDIN S/O AZEEZUDDIN Vs. HALIMA KHATOON
February 1, 2013
M K UMAVATHY W/O KRISHNANANDA Vs. PRASHANTH DSOUZA S/O SEBASTIAN DSOUZA
March 15, 2013
M KARIGOWDA; SRINIVASACHARI; H JAYANNA S/O LATE H T HANUMAIAH; STATE OF KARNATAKA; H JAYANNA, PSI AND ORS Vs. STATE OF KARNATAKA
July 8, 2013
M KUMBAIAH Vs. GOVERNMENT OF KARNATAKA
June 12, 2013
M M THAMMAYYA S/O M M MUTHANNA; M M SURESH S/O MUTHANNA Vs. COL M M AIYANNA (RTD )
January 11, 2013
M MANJUNATH Vs. STATE BY LOKAYUKTHA POLICE
May 31, 2013
M N PUTTARAJU, S/O LATE NANJUNDEGOWDA Vs. STATE OF KARNATAKA
June 19, 2013
M N YOGESH Vs. ASSISTANT EXECUTIVE ENG CITY
December 20, 2013
M NARAYANA REDDY AND ORS Vs. PRINCIPAL SECRETARY
December 11, 2013
M NARAYANA SWAMY Vs. CHIEF TECHNICAL ENGINEER
September 23, 2013
M R NIRANJAN MURTHY Vs. STATE OF KARNATAKA
April 5, 2013
M R RAGHURAM Vs. M R JAYARAM
September 18, 2013
M S CHANDRASHEKAR Vs. STATE
March 5, 2013
M S PUTTASWAMY @ SHIVARAJKUMAR Vs. M VENKATESH
March 22, 2013
M S VENKATESH S/O LATE M S SRINIVASAMURTHY Vs. BHARAT PETROLEUM CORPORATION LTD
June 17, 2013
M SHETTAPPA Vs. STATE OF KARNATAKA
August 19, 2013
M SIRAJULLA KHAN Vs. KARNATAKA STATE BOARD OF WAKFS
November 14, 2013
M SRINIVAS S/O MUNIVENKATAPPA Vs. SPECIAL LAND ACQUISITION; EXECUTIVE ENGINEER (ACQUIRING BODY)
January 2, 2013
M V LALITHA Vs. BANGALORE DEVELOPMENT AUTHORITY
January 2, 2013
M V NANJAPPA, S/O VENKATARAMANAPPA AND ORS Vs. RAMESH, S/O ERATHIPPAIAH AND ORS
December 6, 2013
M V SHIVAJI RAO Vs. M L SRINIVASA
August 19, 2013
M VANI W/O MUNISWAMY Vs. MANAGING DIRECTOR, B M T C , SHANTHINAGAR, DOUBLE ROAD
November 6, 2013
M VIJAYAKUMARI Vs. STATE OF KARNATAKA
October 21, 2013
M. Ashok Kumar and Sri C. Mohan Vs. State of Karnataka and Others
July 2, 2013
M. Basavarajappa Vs. H.B. Kuruvatteppa
June 6, 2013
M. DEVENDRAPPA AND OTHERS Vs. STATE BY HADADI POLICE
May 31, 2013
M. DODDASHAMANNA REDDY Vs. M. SRINIVASA REDDY
September 10, 2013
M. Halappa Since Dead By Lrs. Vs. Special Land Acquisition Officer
September 16, 2013
M. Jayanthi Vs. Sri. Dayananda
July 3, 2013
M. Jayaram Vs. Govindamma
July 11, 2013
M. Jayashree Vs. State of Karnataka by its Secretary, The Superintendent of Police, CRE Cell, The Tahasildar, Bhadravathi Taluk and The Commissioner, Dept. of Public Instructions
November 28, 2013
M. Kempaiah, B.M. Venkateshappa, Rathnamma and Marappa Vs. Deputy Commissioner and Others
October 1, 2013
M. Khushalappa Gowda Vs. Asst. Registrar of Co-Operative Societies and Charvaka Seva Sahakari Bank Niyamitha
June 4, 2013
M. Kumar Vs. Rachappa M., S. Gnanendra and The Oriental Insurance Co., Ltd. rep by its Manager
October 8, 2013
M. KUMAR Vs. B.C. VIJAYKUMAR
June 11, 2013
M. Leo, Sri M. Ravindra Kumar, Sri M. Anthony Reddy and K.H. Manjappa Vs. Government of Karnataka rep. by its Secretary, Urban Development Department and The Bangalore Development Authority rep. by its Commissioner
September 30, 2013
M. Mallikarjuna and Others Vs. Deputy Director of Mines and Geology and The Police Inspector
July 18, 2013
M. Mohan Kumar Vs. State of Karnataka
June 24, 2013
M. Nagaraj Vs. Rajamma and Boregowda
October 10, 2013
M. NAGARAJU Vs. GOVERNMENT OF KARNATAKA, REVENUE DEPARTMENT
April 26, 2013
M. Pundalik Rao Vs. Vijaykumar
December 4, 2013
M. Purushothama Vs. State of Karnataka, rep. by the Police Commissioner, Deputy Commissioner of Police, Assistant Commissioner of Police and The Station House Officer
November 29, 2013
M. Rajan Vs. Umesh L. and C.G. Krishnadas Nair
October 10, 2013
M. Ramaiah and Others Vs. State Government of Karnataka, Commissioner and Executive Officer
July 3, 2013
M. Sadiq Ali Vs. Commissioner and Assistant Revenue Officer
October 22, 2013
M. Sarojammal Vs. N. Raman alias Ramaiah and Others
June 13, 2013
M. Satyavathi Vs. Deputy Commissioner, Raichur
November 11, 2013
M. Shanmukappa, Sri. U. Chandra Gowda, Sri. M. Hanumanthappa and Sri. T.N. Veeran Gowda Vs. State Government of Karnataka Rep. by its Chief Secretary and The Tahsildar
September 30, 2013
M. Siddagangappa Vs. Sri Gurappa and Smt. Rangamma
June 26, 2013
M. SIDDALINGAYYA Vs. STATE OF KARNATAKA
September 10, 2013
M. Subba Reddy Vs. State of Karnataka, By Secretary and The Deputy Commissioner and District Magistrate, Davanagere District
November 28, 2013
M. SUBBARAYAPPA Vs. MYSORE STATE VANHIKULA
August 7, 2013
M. Usharani Vs. Sri. A. Nagaraj
July 19, 2013
M. Venkappa Poojary Vs. State of Karnataka
July 19, 2013
M. Venkataramanappa since Deceased by L.Rs. Smt. Parvathamma, Smt. Achamma and Sri Sadananda Vs. Sri Hareppa and Others
November 27, 2013
M. Venugopal Vs. Sri Munegowda and Others
January 15, 2013
M. VISVESVARAYA EDUCATION TRUST Vs. BRUHAT BANGALORE MAHANAGARA PALIKE
February 28, 2013
M.A. Alfatha and Others Vs. Karnataka State Board of Wakf No. 6 by its Chief Executive Officer
December 4, 2013
M.A. Nagendra Vs. Deputy Registrar of Co-Operative Societies, The Assistant Registrar of Co-Operative Socieities and The Primary Agriculture Credit Co-Operative
September 16, 2013
M.A. Rehaman Vs. Deputy Labour Commissioner and Appellate Authority Region - II, The Assistant Labour Commissioner and Controlling Authority under the Payment of Gratuity Act Division - III and The Divisional Controller KSRTC, Kolar Division@res
October 7, 2013
M.A.I. KOVOOR ALIAS ANNA KOVOOR Vs. THOMAS IPE KOVOOR
March 1, 2013
M.B. Ayappa Vs. President Town Panchayat
June 6, 2013
M.B. Thimmegowda Vs. Commissioner, The Deputy Commissioner, The Thasildar and Puttaswamy alias Moganna
June 25, 2013
M.C. MADEGOWDA Vs. CHIEF ELECTION COMMISSIONER
February 6, 2013
M.CHANDRAN Vs. RAJANNA GOWDA
August 8, 2013
M.D. Asha Vs. Sri Thippesha alias Thippeswamy
November 25, 2013
M.D. MRYUTYUNJAYA Vs. THE LAND TRIBUNAL AND OTHERS
September 17, 2013
M.D. RAMAKRISHNAIAH Vs. JAVAREGOWDA
April 1, 2013
M.D. Saraf Vs. Bruhat Bangalore Mahanagara Palike, The Assistant Executive Engineer, The Assistant Revenue Officer and Smt. A. Prema
April 15, 2013
M.G. Dattathreya Vs. State of Karnataka, Sri Nagendra Reddy and Sri Afrose alias Afrose Babu
March 19, 2013
M.G. Srinarth Vs. B.D. Jagadeesh and Others
September 27, 2013
M.H. MAHABALESHWAR Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETY LIMITED
January 8, 2013
M.H. SHABBIR Vs. STATE OF KARNATAKA
April 18, 2013
M.H. Shivanandappa Gowda Vs. Managing Director Kaveri Neeravari Nigama Niyamitha and The Executive Engineer Hemavathi Canal Division
December 9, 2013
M.J. Ravindra Reddy Vs. G. Chandrappa
December 3, 2013
M.K. AIYAPPA Vs. STATE OF KARNATAKA, BY LOKAYUKTA POLICE
May 21, 2013
M.K. Krishnamurthy and Smt. Varalakshmi Vs. Anis Baig and Others
September 6, 2013
M.K. Saraswathi Vs. Prakash C. and The Oriental Insurance Co. Ltd.
September 16, 2013
M.K. Vinod Kumar Vs. Sri. Harsha alias Harsha, C.S. Dase Gowda and M/s. United India Ins. Co. Ltd.
July 1, 2013
M.M. HUSSAIN SHARIEFF Vs. THE DEPUTY COMMISSIONER, TUMKUR DISTRICT, THE DIVISIONAL COMMISSIONER, TIPTUR DIVISION AND THE TAHSILDAR, CHICKNAYAKANAHALLY TALUK
November 25, 2013
M.N. ANIL KUMAR Vs. COMMISSIONER OF EXCISE VAKKALIGARA BHAVANA
August 29, 2013
M.N. CARIAPPA Vs. ROSAMMA
April 10, 2013
M.N. Janaki and Others Vs. Shri K.G. Venkatesh
March 12, 2013
M.N.SRINIVAS Vs. STATE OF KARNATAKA
October 8, 2013
M.P. Indravathi Vs. Deputy Commissioner, Assistant Commissioner and Sri H.R. Parashuram
August 6, 2013
M.R. Doreswamy and Sri. K.N. Balasubramanya Murthy Vs. Lokeshwari
July 25, 2013
M.R. Raghuram Vs. Wealth-Tax Officer Income Tax Department
July 23, 2013
M.R. Umesh Gowda Vs. Oriental Insurance Company Ltd. and Sri. Syed Nabi
July 26, 2013
M.R.PUNDALIKAPPA Vs. SENIOR GEOLOGIST OF MINES & MINERAL
July 1, 2013
M.RATHNA Vs. STATE OF KARNATAKA
February 4, 2013
M.S. BYRE REDDY Vs. REGISTRAR GENERAL, HIGH COURT OF KARNATAKA
August 23, 2013
M.S. LAKSHMIKANTHARAJ URS Vs. RAMACHANDRA
July 5, 2013
M.S. Mahadevaiah Vs. Pankaja Kumari, Abhilasha and Dikshitha
July 25, 2013
M.S. Nagaraj Vs. Shashikala Desai
December 5, 2013
M.S. Nataraj Vs. Mayamma
November 26, 2013
M.S. Prabhakar Vs. Authorised Officer and Deputy Conservator of Forest
September 25, 2013
M.S. RAMACHANDRA Vs. SMT. SAMPATHU LAKSHMI AND OTHERS
June 11, 2013
M.S. Ramaiah Medical College and Teaching Hospital and M.R. Jayaram Vs. Union of India and Board of Governors in Supersession of Medical Council of India
August 1, 2013
M.S. Surendra Vs. State of Karnataka
July 9, 2013
M.SUBRAMANYAM Vs. STATE OF KARNATAKA
August 13, 2013
M.T.GAJENDRA Vs. STATE OF KARNATAKA
January 29, 2013
M.V. Krishna Murthy and Others Vs. Sri M.S. Chethana
December 3, 2013
M.V. NANDISH Vs. SPECIAL DEPUTY COMMISSIONER BANGALORE
April 10, 2013
M.V. Shankaraiah and Others Vs. Rudraiah, R Veerabhadraiah and Special Land Acqusition Officer
January 29, 2013
M.V.SUBBA RAO Vs. LAND ACQUISITION OFFICER
February 28, 2013
M/S AJAY ADVERTISING REPRESENTED BY ITS PROPRIETOR Vs. STATE OF KARNATAKA
July 1, 2013
M/S. A.B.B. LIMITED, REPRESENTED BY ITS VICE PRESIDENT AND HEAD-INDIRECT TAXATION Vs. THE AUTHORITY FOR CLARIFICATION AND ADVANCE RULINGS DEPARTMENT OF COMMERCIAL TAXES
December 2, 2013
M/S. ADANI AGRI FRESH LTD., REPRESENTED BY ITS AUTHORISED REPRESENTATIVE Vs. MAHABOOB SHARIFF, STATE BANK OF MYSORE, REPRESENTED BY ITS MANAGER AND STATE BANK OF MYSORE, REPRESENTED BY ITS AGM
December 16, 2013
M/S. BATA INDIA LTD. AND OTHERS Vs. A.S. MANSOOR
June 7, 2013
M/S. CROMPTON GREAVES LTD. Vs. M/S. ANNAPURNA ELECTRONICS
August 20, 2013
M/S. D.N.L. ENTERPRISES AND ANOTHER Vs. MISS CHITRALEKHA THUMBOOCHETTY AND OTHERS
June 28, 2013
M/S. GOLDEN GATE PROPERTIES LTD., BY ITS EXECUTIVE DIRECTOR Vs. THE STATE OF KARNATAKA, BY ITS ADDITIONAL CHIEF SECRETARY & COMMISSIONER,
December 16, 2013
M/S. GOMATHI AGENCIES AND OTHERS Vs. M/S. NATIONAL TEXTILE CORPORATION LIMITED AND OTHERS
June 10, 2013
M/S. HALGO ADS, REPRESENTED BY ITS PROPRIETOR Vs. THE STATE OF KARNATAKA, REPRESENTED BY ITS PRINCIPAL SECRETARY AND ORS.
December 17, 2013
M/S. INFANTS TRAVELS PVT. LTD. Vs. THE STATE OF KARNATAKA
December 11, 2013
M/S. JKM FLORICULTURE LIMITED, REPRESENTED BY ITS AUTHORIZED SIGNATORY Vs. M/S. JAYASILPA FLORITECH LTD., REPRESENTED BY ITS MANAGING DIRECTOR
December 10, 2013
M/S. KIRLOSKAR ELECTRIC CO. LTD. REP. BY MR. P.Y. MAHAJAN VICE PRESIDENT (LEGAL) & COMPANY SECRETARY Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER
September 18, 2013
M/S. KOOLNEST PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME-TAX
December 17, 2013
M/S. LAKSHMI NIRMAN (BANGALORE) PVT. LTD., REPRESENTED BY ITS MANAGING DIRECTOR Vs. M/S. KUMAR BUILDERS (KUMAR URBANA), REPRESENTED BY ITS CHAIRMAN AND ORS.
December 17, 2013
M/S. MARUTHI FRIENDS ASSOCIATION REGD. Vs. THE STATE OF KARNATAKA, THE SUPERINTENDENT OF POLICE, THE INSPECTOR OF POLICE (LAW AND ORDER) AND THE SUB INSPECTOR OF POLICE
April 18, 2013
M/S. MINDTREE LTD. Vs. UNION OF INDIA
June 12, 2013
M/S. MOTHER CARE INDIA LIMITED (IN LIQUIDATION), REPRESENTED BY THE OFFICIAL LIQUIDATOR Vs. SHRI. S.N. RAJENDRAN AND DHFL VYSYA HOUSING FINANCE LIMITED
December 17, 2013
M/S. OM SAI CULTURAL ASSOCIATION Vs. THE STATE OF KARNATAKA AND ORS.
January 22, 2013
M/S. PRECISION ENGINEERING ENTERPRISES Vs. M/S. ORIENTAL MEDICINES PVT. LTD
February 4, 2013
M/S. RAJA BUILDERS AND INVESTMENTS PARTNERSHIP FIRM REP BY ITS PARTNER MR. RAJA DATTA, SRI BALAN CHETTIER, SRI RAJA UDAYASHANKAR AND SRI RAJA SUCHINDRA Vs. K.C. SHIVASHANKAR SINCE DECEASED BY L.RS. MRS. GAYATHRI, MS. MONIKA AND MS. BINDHIA
December 4, 2013
M/S. SHERIEF CONSTRUCTIONS Vs. STATE OF KARNATAKA DEPARTMENT OF URBAN DEVELOPMENT, THE BRUHAT BANGALORE MAHANAGARA PALIKE, ASSISTANT EXECUTIVE ENGINEER AND THE COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY
January 24, 2013
M/S. SHET & CO. REPRESENTED BY ITS PROPRIETOR SRI G.R. SHET Vs. SRI MOHANDAS
December 19, 2013
M/S. SHIVAPRAKASH SERVICE STATION Vs. BHARATH PETROLEUM CORPORATION LTD
December 10, 2013
M/S. SSJV PROJECTS PVT. LTD Vs. CANARA BANK
September 19, 2013
M/S. SURAJ CONDOMINIUMS PVT. LTD. Vs. SRI. O. RAMACHANDRA REDDY, SRI. RAMAKRISHNA REDDY AND SRI. KUSUMADHARA
April 15, 2013
M/S. TECH MAHINDRA LIMITED Vs. AJAY BHAGAT
October 31, 2013
M/S. THE ORIENTAL INSURANCE COMPANY LIMITED, REP. BY ITS REGIONAL MANAGER Vs. SMT. SADHU MADIVALTHI AND ORS.
November 25, 2013
M/S. VASUDEV ADIGAS FAST FOOD (P.) LTD., REP. BY ITS CHIEF FINANCIAL OFFICER SRI BIJU THOMAS Vs. THE ASSISTANT COMMISSIONER OF COMMERCIAL TAXES, THE COMMISSIONER OF COMMERCIAL TAXES AND THE STATE OF KARNATAKA REP. BY ITS FINANCE SECRETARY
December 19, 2013
M/S.VASUDEVA ADIGA'S FAST FOOD PVT. LTD. Vs. UNION OF INDIA
December 27, 2013
Madamma Vs. Deputy Commissioner and Others
August 8, 2013
Madeeha Enterprises, Rep. By its Managing Partner Vs. Income Tax Officer, Ward-2 and Others
November 11, 2013
Madegowda Vs. United India Insurance Company Ltd. Rep. by its Manager and Sri. Bestogy. K. Issac
September 27, 2013
MADEGOWDA @ MADA S/O DESI GOWDA Vs. STATE
June 4, 2013
Madesh Vs. State of Karnataka
September 19, 2013
Madesha alias Mahadesha Vs. Ismail, K.C. Mohiddin, The Manager, National Insurance CO. Ltd. and K.S. Mayyadi
July 11, 2013
Madhavi Vs. State of Karnataka by its Secretary, Commerce and Industries Department, The Director of Mines and Geology and The Deputy Director of mines and Geology, Government of Karnataka
November 27, 2013
MADHU N R @ MADHURA; UNITED INDIA INSURANCE COMPANY LIMITED Vs. VENKATESH; MADHU N R @ MADHURA
September 10, 2013
Madhu. Y. Vs. United India Insurance Co. Ltd. and Smt. Roopa Raj
July 2, 2013
Madhukeshwar, Smt. Sabitha alias Latha and Kum. Jyothi Illigera Vs. Sri. Suresh and The Oriental Insurance Co. Ltd.
September 17, 2013
MADHUSUDHAN Vs. STATE OF KARNATAKA
November 8, 2013
MADHUVAN ENTERPRISES Vs. PARVATHAMMA W/O LATE CHANDRASHEKAR AND ORS
January 8, 2013
Madu Vs. State of Karnataka
January 3, 2013
MADURA COATS P LTD , BANGALORE Vs. M RAMESH BABU, BANGALORE
July 23, 2013
MADURA COATS PVT. LTD. Vs. UNION OF INDIA
March 11, 2013
MAGFOOR AHMED, S/O SHOUKATH ALI Vs. STATE OF KARNATAKA
July 24, 2013
Mahabala Poojary Vs. Dinesh and The Manager, National Insurance Co., Ltd.
July 26, 2013
MAHABALA SHETTY Vs. STATE OF KARNATAKA
July 19, 2013
MAHABOOB SAB Vs. HANUMANTHAPPA AND ORS
September 17, 2013
MAHABUBNAGAR PALAMOORI MIGRANT LABOUR UNION Vs. STATE OF KARNATAKA
September 2, 2013
MAHADEVA Vs. STATE BY SALIGRAMA POLICE STATION, MYSORE DISTRICT
April 8, 2013
MAHADEVA Vs. STATE OF KARNATAKA BY SESHADRIPURAM AND NARAYANA
December 17, 2013
MAHADEVA AND ORS Vs. STATE OF KARNATAKA AND ORS
January 7, 2013
MAHADEVA S/O CHIKKONU Vs. STATE OF KARNATAKA
April 3, 2013
MAHADEVA S/O KRISHNEGOWDA Vs. STATE BY SALIGRAMA POLICE STATION
April 9, 2013
MAHADEVA S/O MADAYYA AND ORS Vs. STATE OF KARNATAKA AND ORS
January 28, 2013
MAHADEVAMMA Vs. STATE OF KARNATAKA
June 28, 2013
Mahadevappa Vs. Special Land Acquisition Officer, The Executive Engineer, Hemavathi Left Bank Canal, Division No. 6 and The Managing Director
September 11, 2013
MAHADEVAPPA S/O SIDDAIAH Vs. B RAMEGOWDA
September 27, 2013
Mahadevappa Shivappa Somanakatti Vs. Shankarappa Shivappa Nalavadi
November 27, 2013
MAHADEVI FULACHAND ALAGUDE AND ORS Vs. ANIL RAMESH DHUMAL AND ORS
June 14, 2013
Mahadevprasad S. Vs. R. Ravishankar, Dr. S. Ranganathaiah and New India Assurance Company Limited, rep. by its Manager
November 29, 2013
MAHALAKSHMI CO-OPERATIVE BANK LTD Vs. CENTRAL BANK OF DIRECT TAXES
April 19, 2013
MAHALAXMI CONCRETE PRODUCTS Vs. MAHAVEER ELECRO MECH P LTD
January 3, 2013
Mahalinga Poojari Vs. State of Karnataka, Rep. by its Principal Secretary and Others
November 11, 2013
MAHALINGAPPA Vs. DEPUTY COMMISSIONER (FOOD & CIVIL SUPPLIES), GULBARGA
June 19, 2013
MAHANTAGOUDA SHEKHARAGOUDA DODDAGOUDAR Vs. SANJAYA VENKATESH JOSHI
August 20, 2013
MAHANTHESH S/O DEVENDRAPPA Vs. STATE OF KARNATAKA
February 4, 2013
Maharshi Savitha College of Education (B.Ed.) represented by its Secretary Sri Ramanjanayalu Vs. State of Karnataka represented by its Principal Secretary Department of Higher Education, Bangalore University Jnana Bharathi rep. by its Registrar
October 7, 2013
MAHESH B N Vs. REKHA D/O B B CHANDRAKANTH
September 23, 2013
Mahesh Investments Vs. Asst. Commissioner of Income Tax
July 3, 2013
Mahesh Investments Vs. Asst. Commissioner of Income Tax
March 19, 2013
MAHESH S/O BALAPPA Vs. STATE OF KARNATAKA
January 23, 2013
MAHESH S/O NAGARAJU Vs. P.VIKAS S/O LATE PRAKASH
February 6, 2013
MAHESHA ALIAS KUNCHA Vs. STATE OF KARNATAKA
December 11, 2013
MAHESHA AND OTHERS Vs. STATE OF KARNATAKA, BY KOLLEGAL RURAL POLICE
June 4, 2013
Maheshwari Wines, Through its Proprietor Vs. Panchappa
November 29, 2013
MAHIMA CHARAN Vs. KANYANKUMARI
January 8, 2013
Mahima Charan and Others Vs. Kanyakumari
January 8, 2013
MAHIPAL REDDY AND NEELAMMA Vs. RAMESH REDDY AND THE DIVISIONAL MANAGER, ORIENTAL INSURANCE CO. LTD.
December 3, 2013
Maire Hengasu and Others Vs. State of Karnataka by its Secretary Revenue Department and Others
July 26, 2013
Major Sandeep R. Vs. S. Shwetha
July 10, 2013
MALA Vs. STATION HOUSE OFFICER
October 24, 2013
MALAVALLI GURAPPAJI MADHUKAR FOUNDATION Vs. COMMISSIONER, BANGALORE DEVELOPMENT AUTHORITY AND ORS
January 2, 2013
Malavanda Pemmaiah Vs. Sri Korecutria Ravindra
November 29, 2013
MALETIRA M. JEEVAN Vs. STATE OF KARNATAKA
November 7, 2013
MALEYALI SATHYAN Vs. STATE OF KARNATAKA
April 8, 2013
MALIKSAB JANGLISAB KHAZI Vs. KUMARI SAMEENA
September 10, 2013
MALINI Vs. STATE OF KARNATAKA
April 15, 2013
MALIYAPPA SINCE DECEASED BY HIS LRS. AND OTHERS Vs. MUNIYAPPA AND OTHERS
June 20, 2013
MALLAIAH Vs. T N BASAVARAJU
August 20, 2013
MALLAKKA Vs. STATE OF KARNATAKA
February 5, 2013
MALLAMMA Vs. DAWALSAB
February 27, 2013
Mallamma Vs. Deputy Commissioner and Others
October 1, 2013
MALLAMMA Vs. SURINDER SINGH H. RAJPAL AND ANOTHER
June 14, 2013
Mallamma and Gangamma Vs. Spl. Land Acquisition Officer Upper Krishna Project
December 6, 2013
MALLAMMA W/O AYYALAPPA AND ORS Vs. SHIVAMMA W/O LINGAPPA
February 26, 2013
Mallappa Vs. Aminsab and The New India Assurance Company Ltd., Div. Manager
November 29, 2013
Mallappa Vs. State of Karnataka, The Police Inspector (Vigilance)
September 13, 2013
MALLAPPA @ MALLIKARJUN, BAGALKOT DISTRICT Vs. STATE OF KARNATAKA
April 3, 2013
Mallappa B. Kale Vs. Secretary Karnataka Legislative Assembly Secretariat and S. Murthy
March 27, 2013
Mallappa Gangappa Halingali Vs. Sri Basavaraj Murigeppa Gani
October 29, 2013
MALLEGOWDA Vs. PRESIDENT ZILLA PANCHAYATH
January 2, 2013
MALLESH Vs. STATE OF KARNATAKA
February 8, 2013
Malli alias Mallikarjuna Vs. Divisional Controller, NEKRTC
November 29, 2013
MALLIGAMMA Vs. STATE OF KARNATAKA
June 26, 2013
Malligamma, M. Siddaraju and Anitha Vs. Yogananda Tejaswi, H. Mahesh and The New India Assurance Co. Ltd., Reptd. By its Branch Manager
December 3, 2013
Mallikarjun Vs. Neelkantappa
January 3, 2013
MALLIKARJUN Vs. INSPECTOR GENERAL OF POLICE
February 14, 2013
Mallikarjun Bheemappa Hubli, Sri Gaddekal Veerareddy Vs. State of Karnataka By SHO rep By State Public Prosecutor
October 28, 2013
Mallikarjuna, M/s. Sri. Shyla Poultry Farm Vs. State of Karnataka, By Secretary, Revenue Department and The Deputy Commissioner and District Magistrate
November 28, 2013
MALLU @ MALLIKARJUN Vs. STATE OF KARNATAKA
January 3, 2013
MANAGEMENT OF BHEL Vs. H N CHIKKAIAH
March 13, 2013
MANAGEMENT OF M/S M S RAMAIAH INSTITUTE OF NURSING EDUCATION & RESEARCH, BANGALORE Vs. R RAMESH S/O LATE PAPANNA, BANGALORE
January 22, 2013
MANAGEMENT OF M/S VIKRANT TYRES LTD Vs. T VENKATESH S/O T THIMMAIAH
June 4, 2013
MANAGEMENT OF M/S WOODLANDS HOTEL P LTD Vs. G N GUNDAPPA
June 3, 2013
Management of NEKRTC represented by its Divisional Controller NEKRTC, represented by its Chief Law Officer Vs. Santosh
December 2, 2013
Manager Vs. Rajamma and Sri Krishnachari
June 26, 2013
Manager Vs. P.N. Swetha and Others
July 19, 2013
MANAGER LEGAL ICICI LOMBARD GENERAL INSURANCE CO LTD ; ROSHINI H NAGPAL Vs. ROSHINI H NAGPAL; A JANYPASHA
October 8, 2013
MANAGER IFFCO TOKIO GENERAL INSURANCE CO., LTD Vs. NAGARAJU
February 1, 2013
MANAGER THE ORIENTAL INSURANCE CO LTD Vs. GOVINDA V
July 3, 2013
MANAGER, NEW INDIA ASSURANCE CO. LTD Vs. NAGARAJ
October 28, 2013
MANAGER, ORIENTAL INSURANCE CO , LTD AND ORS Vs. RAMILA BEN RATHANJI NAKRANI, W/O RATHANSI M PATEL AND ORS
December 4, 2013
MANAGER, ORIENTAL INSURANCE CO. LTD Vs. PRASANNAKUMAR S
September 20, 2013
Manager, The New India Assurance Co. Ltd., rep. by its Regional Manager Vs. Sri. Nagaraj, Smt. Leelavathi and Oriental Insurance Co. Ltd.
October 28, 2013
MANAGER, THE NEW INDIA ASSURANCE CO., LTD Vs. MANAGER, ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LTD
January 15, 2013
Manager, The Oriental Insurance Company Limited Vs. Sri R. Manjunatha and Smt. Anitha
September 17, 2013
MANAGER-LEGAL, ICICI LOMBARD GENERAL INSURANCE CO., LTD. Vs. SMT. GAYATHRI AND ORS.
December 4, 2013
MANAGING COMMITTEE Vs. B K GOPAL KRISHNA
June 7, 2013
Managing Director Vs. T. Vijayalakshmi and Others
July 12, 2013
MANAGING DIRECTOR Vs. GANGAPPA @ GANGADHAR
March 13, 2013
MANAGING DIRECTOR Vs. VIJAY B.BALIGAR
February 5, 2013
MANAGING DIRECTOR Vs. ASST CONTROLLER OF LEGAL
April 5, 2013
MANAGING DIRECTOR BANGLORE ELECTRICITY SUPPLY CO Vs. K SHASHIDHAR
April 19, 2013
MANAGING DIRECTOR BHARATH GOLD MINES LIMITED Vs. PRESIDENT BHARATH GOLD MINES GENERAL WORKERS UNION
September 13, 2013
Managing Director K.S.R.T.C. Vs. Sri. Ratinam and Others
July 25, 2013
MANAGING DIRECTOR KSRTC Vs. D. SARASWATHI
June 20, 2013
MANAGING DIRECTOR NEKRTC Vs. RAJ BHAKSHI
March 15, 2013
MANAGING DIRECTOR NEKRTC AND ORS Vs. VISHWANATH S/O RACHAPPA
March 21, 2013
Managing Director, Bharti Airtel Limited and The Regional Manager, Bharti Airtel Limited Vs. Assistant Controller of Legal Metrology
April 5, 2013
MANAGING DIRECTOR, K S R T C , K H ROAD, SHANTHINAGAR Vs. S L NANDAKUMAR S/O LATE LAKSHMINARAYANA GOWDA
November 7, 2013
MANAGING DIRECTOR, K.S.R.T.C., CENTRAL OFFICE Vs. SARAFARAZ ABDUL LATIF HEREKAR
September 18, 2013
MANAGING DIRECTOR, KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. B N MAHAL INGAPPA
August 20, 2013
MANAGING DIRECTOR, KSRTC Vs. KAMALAMMA AND ORS
March 4, 2013
Managing Director, KSRTC Vs. Sri. S. Devendran
March 8, 2013
MANAGING DIRECTOR, TAMILNADU STATE TRANSPORT; M RAMESH S/O MUNIYAPPA Vs. RAMESH M S/O MUNIYAPPA; MANAGING DIRECTOR (SALEM LIMITED)
July 8, 2013
Managing Director, The Chief Engineer, The Executive Engineer and The Assistant Executive Engineer, Karnataka Urban Water Supply and Drainage Board Vs. Basavaraj Ningappa Hudli and Others
October 11, 2013
MANCHANAIKA Vs. THE STATE OF KARNATAKA BY STATE P.P.
December 9, 2013
MANDETIRA D NANJAPPA Vs. MANDETIRA G KALAPPA AND ORS
January 4, 2013
MANGALA B.R. Vs. ORIENTAL INSURANCE COMPANY LIMITED
August 12, 2013
MANGALABAI Vs. STATE OF KARNATAKA
March 21, 2013
Mangalore Urban Development Authority Vs. M/s. Hindustan Petroleum Corporation Ltd., State of Karnataka and The Karnataka Industrial Areas Development Board
May 29, 2013
Mangalore Zenith Beedies Vs. Zeenath Beedies
July 26, 2013
Mangalya Developers A Partnership Firm Vs. Bruhat Bengaluru Mahanagara Palike, Corporation Offices, The Urban Development Dept. and The Joint Director (Planning) BBMP
April 15, 2013
MANIKANTA @ AYYAPPA, S/O LATE MAHADEVAPPA; CHETHANA @ HARMONIAM MASTER, S/O SIDDAPPA AND ORS Vs. STATE OF KARNATAKA; CHETHANA @ HARMONIAM MASTER, S/O SIDDAPPA AND ORS
July 22, 2013
MANIKAPPA Vs. KALLAPPA AND OTHERS
June 12, 2013
MANIKLAL AND ORS. Vs. THE SPECIAL LAND ACQUISITION OFFICER, URBAN DEVELOPMENT AUTHORITY AND THE COMMISSIONER, GULBARGA DEVELOPMENT AUTHORITY
December 16, 2013
MANIPAL MEDIA NETWORK LTD Vs. REGIONAL PF COMMISSISONER
October 9, 2013
MANIPAL UNIVERSITY Vs. UNION OF INDIA
December 2, 2013
MANISH JAIN Vs. STATE
August 13, 2013
MANISH PANDEY Vs. NATIONAL INSURANCE CO LTD AND ORS
January 11, 2013
Manish Rao and Others Vs. M/s. Raghava Reddy and Associates, Mr. K. Raghava Reddy, Mr. K.R. Kumara Reddy and Mr. K.R. Jayachandra Reddy
March 22, 2013
Maniyamma, Anitha and Ashoka Vs. Manager, United India Insurance Co. Ltd. and Jagadeesha
November 27, 2013
MANJA @ MANJEGOWDA Vs. STATE OF KARNATAKA
August 6, 2013
Manjamma Vs. Managing Director, KSRTC Division
November 11, 2013
Manjamma and Others Vs. Union of India, Ministry of Finance Department of Financial Service and Others
July 11, 2013
Manjamma and Sri Rangappa Vs. New India Assurance Co. Ltd., Sri Prabhudeva and Sri Manoharsa Ladwa
July 10, 2013
Manjappa Vs. Kashavva and Others
September 6, 2013
Manjegowda Vs. Divisional Controller, K.S.R.T.C. Chikmagalur Division
October 7, 2013
MANJEGOWDA Vs. B.R. SIDDAMMA
March 20, 2013
MANJEGOWDA S/O MADHURAYA Vs. T JAYACHANDRA S/O T THIMMAIAH
July 30, 2013
Manju Vs. Shri. Rajeev Gandhi University of Health Science, The Principal, Government Homeopathy Medical College and Central Council of Homeopathy
April 3, 2013
MANJULA Vs. S.M. SUBRAMANIAN
November 29, 2013
MANJULA @ MANJAMMA Vs. SRINIVAS
June 18, 2013
MANJULA W/O KARIYAPPA HADAPAD; DHARSHAN S/O KARIYAPPA HADAPAD AND ORS Vs. NONIHAL SINGH ANEJA S/O HARBHAJAN SINGH; DIVISIONAL MANAGER AND ORS
March 26, 2013
MANJULA W/O LATE KESHAVAMURTHY Vs. MANAGER, BAJAJ ALLIANZ GENERAL INSURANCE CO LTD
October 23, 2013
MANJUNATH Vs. RANGANATHAGIRI
December 20, 2013
MANJUNATH Vs. THE HEAD MASTER JNANABHARATI VIDYAMANDIR PRIMARY AND HIGH SCHOOL, THE BLOCK EDUCATION OFFICER, THE DEPUTY DIRECTOR OF PUBLIC INSTRUCTION AND THE DEPUTY COMMISSIONER
December 3, 2013
MANJUNATH Vs. UNION OF INDIA
February 19, 2013
MANJUNATH Vs. GOVERNMENT OF INDIA
August 28, 2013
Manjunath Vs. Dr. Mrs. Rama
March 22, 2013
Manjunath Vs. Manjula
September 17, 2013
Manjunath Moolya Vs. St. Antony's Charity Institutes
April 16, 2013
Manjunath Shetty Vs. Katumbi Rusthum Sab and United India Insurance Co. Ltd.
November 27, 2013
Manjunatha Vs. Sathish Kumar, M.R. Eshwara Shettar and The Divisional Manager, Cholamandalam, M.S. General Insurance Co. Ltd.
September 13, 2013
MANJUNATHA @ MANJA Vs. STATE OF KARNATAKA
October 24, 2013
MANJUNATHA @ MANJU Vs. STATE OF KARNATAKA
May 28, 2013
Manjunatha alias Manja Vs. State of Karnataka represented by SPP
November 27, 2013
Manjunatha alias Manju Vs. State of Karnataka by Anekal Police
November 27, 2013
Manjunatha alias Nepali Vs. State of Karnataka
July 25, 2013
MANJUNATHA D.T. Vs. STATE BY MALUR POLICE STATION, REPRESENTED BY SPP, HIGH COURT OF KARNATAKA
December 26, 2013
Manjunatha Engineering Works Vs. Karnataka State Small Industries Development Corporation Ltd. and Assistant General Manager
June 26, 2013
Manjunatha G. Vs. United India Insurance Co. Ltd. Rep. by its branch office and S. Pubeshkumar
October 11, 2013
MANJUNATHA INDUSTRIES Vs. COMMR. OF C. EX. (APPEALS-I)
March 12, 2013
Manjunatha Recreation Association No. 61, Marilingappa Badavane Papareddi Palya, 2nd Stage Nagarabhavi Bangalore-560072 Represented by its Secretary Sri. Babu C.L. Vs. State of Karnataka Represented by its Secretary Department of Home Vidhana So
January 11, 2013
MANJUNATHA, S/O SIDDARAMAPPA; VINODA BABU, S/O HANUMANTHAPPA Vs. STATE OF KARNATAKA
July 9, 2013
MANMATAYYA Vs. SHIVAKUMAR MANMATAYYA
December 19, 2013
MANOHARLAL RAMPAL S/O L R RAMPAL Vs. M K RAJAN AND ORS
January 9, 2013
MANOJ HARALALKA Vs. VF BRANDS INDIA PVT LTD
October 1, 2013
MANOJ KUMAR THAKUR Vs. STATE OF KARNATAKA
November 22, 2013
Manoj Shah Vs. M/s. World Telsports India rep. by Vinod Joseph Naidu and Others
December 5, 2013
MANSOOR @ MANSOOR PASHA Vs. STATE
December 13, 2013
MANSOOR BADEUZZAMA AND ORS. Vs. THE STATE OF KARNATAKA BY ITS SECRETARY TO GOVERNMENT PRIMARY AND SECONDARY EDUCATION, THE DIRECTOR, PRE-UNIVERSITY EDUCATION DEPARTMENT AND THE DEPUTY DIRECTOR, PRE-UNIVERSITY EDUCATION DEPARTMENT
December 10, 2013
MANYATHA RESIDENTS ASSOCIATION Vs. BANGALORE DEVELOPMENT AUTHORITY
March 6, 2013
MAQBOOLUNNISA @ MAQBOOLJAN; GULABUNNISA @ GULAB JAN Vs. HAFEEZ KHAN AND ORS
August 20, 2013
MARANNA ALIAS MARAIAH Vs. STATE OF KARNATAKA
November 8, 2013
MARAPPA, S/O NAGAPPA Vs. STATE OF KARNATAKA
July 23, 2013
MARATA MANDAL Vs. DIRECTOR PRE-UNIVERSITY EDUCATION BOARD GOVERNMENT OF KARNATAKA PALACE ROAD AND ORS
January 18, 2013
Maratha Mandal's Nathajirao G. Halgekar Institute of Dental Sciences and Research Centre, Belgaum Vs. Government of India, Ministry of Health and Family Welfare by its Secretary (Health) and Government of India, Ministry of Health and Family Wel
March 13, 2013
MARIAMMA AND ORS Vs. S N NARENDRAPRASAD AND ORS
August 22, 2013
Marigowda Vs. State of Karnataka and Special Land Acquisition Officer
October 8, 2013
MARIGOWDA @ UMESH Vs. M MASTHE GOWDA
December 5, 2013
MARINE LINKS SHIPPING AGENCIES Vs. COMMISSIONER OF INCOME TAX
September 17, 2013
MARIO PIRES Vs. KARNATAKA STATE INFORMATION COMMISSION, BANGALORE
October 31, 2013
MARIYAMMA Vs. SPECIAL LAND ACQUISITION OFFICER
September 11, 2013
MARIYAPPA Vs. STATE OF KARNATAKA
December 5, 2013
Mark Seravo Vs. Sri. M. Dharasena Shetty and Others
November 11, 2013
MARTHA Vs. COMMISSIONER, BANGALORE DEVELOPMENT AUTHORITY
November 26, 2013
MARUTHI Vs. STATE OF KARNATAKA
April 4, 2013
MARUTHI Vs. NATIONAL INSURANCE CO , LTD
August 2, 2013
MARUTI AND RAMOSHI Vs. THE STATE OF KARNATAKA, THROUGH CPI, NOW REP. BY HCGP
December 3, 2013
MARUTI GANGAPPA METAGUD Vs. STATE OF KARNATAKA
September 10, 2013
MARUTI RAMA PATIL Vs. SANJEEV BHAGOJI NERVEKAR
September 11, 2013
MASTAQ AHAMED MEHABOOB JAMADAR AND OTHERS Vs. SABJAN SARDARBEG JAMADAR (DECD) SINCE DEAD. BY LRS. AND ANOTHER
July 26, 2013
Master Akshay represented by his father as a Natural Guardian Sri Kumara Vs. Suresh Gowda and The Divisional Manager The Oriental Insurance Co. Ltd.
January 15, 2013
Master Akshaya Vs. K.B. Ishwara and The Branch Manager, United India Insurance Co. Ltd.
November 29, 2013
MASTER C HITESH S/O S CHANDRASHEKAR Vs. STATE OF KARNATAKA AND ORS
August 14, 2013
MASTER D HEMANTHKUMAR S/O J DINESH BABU Vs. SUPERINTENDENT OF POLICE AND ORS
December 6, 2013
MASTER GNANASHEKAR Vs. ORIENTAL INSURANCE CO. LTD
September 20, 2013
Master Kishoor Vs. Managing Director, B.M.T.C.
October 11, 2013
Master Kuruba Basker Vs. Arun Kumar M. and The Branch Manager, Oriental Ins. Co. Ltd.
November 29, 2013
Master Mohd. Razik alias Mohd. Razik Ahamed Vs. D. Sudhekar Shetty and The Oriental Insurance Co. Ltd.
July 26, 2013
Master N. Likhith Vs. M/s. Life Line Solutions J.S. India Rep. by its Organising Secretary and Trustee K.H. Raju and Satyanarayana Reddy
September 6, 2013
Master V.K. Harshith Vs. S. Paul Vimal Dev and National Insurance of Co. Ltd.
July 2, 2013
MATHEKAR TAHERUNISSA AND ORS Vs. STATE OF KARNATAKA AND ORS
August 23, 2013
Mathew Arimalil and Smt. Elizabeth Mathew Vs. Nirmala and Others
July 4, 2013
MAYA APPLIANCES (PRIVATE) LIMITED Vs. THE COMMERCIAL TAX OFFICER
December 12, 2013
MD. GHOUSUDDIN S/O LATE JALALUDDIN Vs. STATE
February 6, 2013
Medicare Pharma rep. by its Proprietor, Mr. J. Nagendra Prasad and Mrs. C.J. Vindhya Vs. Canara Bank rep. by its Senior Manager and Constitute Attorney, Mrs. Parameshwari Ravindar
November 27, 2013
MEENA LASRADO Vs. STATE BANK OF INDIA
September 19, 2013
MEENAKSHI Vs. VEMAN VENKAREDDY MANKANI
August 21, 2013
MEENAKSHI S Vs. KARNATAKA STATE NATURAL
April 4, 2013
Meenakshi Steel Re-Rolling Mills rep. by its Partner Shri Mohanlal Jindal Vs. Union of India rep. by its Secretary, Commissioner of Central Excise I, Deputy Commissioner of Central Excise (Formerly Known as Assistant-Commissioner of Central Exci
September 27, 2013
MEENAXI Vs. PANDURANG BHIMRAO LAXMESHWAR
June 14, 2013
MEHABOOB Vs. STATE OF KARNATAKA
January 8, 2013
Mehaboob Vs. Bhimasha and Branch Manager, Oriental Insurance Co. Ltd.
November 27, 2013
MEHAFUZ ALI KHAN S/O IQBAL ALI KHAN Vs. CBI POLICE STATION
March 15, 2013
Mehboob Bee and Others Vs. Managing Director, K.S.R.T.C. and Shambanna alias Shambu Guddappa Kadal
November 29, 2013
Members Lounge Recreation Club Vs. Commissioner of Police and Others
June 27, 2013
Mesh Trans Gears Private Limited Vs. Dr. R. Parvathreddy
March 22, 2013
METHODEX SYSTEMS LIMITED Vs. THE ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
October 25, 2013
Metlife India Insurance Co. Ltd. Vs. Union of India
March 5, 2013
METRO MALLEABLE MANUFACTURERS (P) LTD. Vs. CANARA BANK, BANGALORE
April 18, 2013
MEWARAM R SHAH Vs. BHAWAR LAL
April 5, 2013
MGM POOJA BUILDTECH PRIVATE LIMITED Vs. CHIEF MANAGER
June 26, 2013
MICO EMPLOYEES HOUSE BUILDING CO OPERATIVE SOCIETY LIMITED Vs. BANGALORE DEVELOPMENT AUTHORITY, BANGALORE
December 9, 2013
MICON WIRES BANGALORE Vs. STATE OF KARNATAKA
January 23, 2013
Milk Colony Sports Club Vs. Commissioner and M/s. Brigade Enterprises Limited Rep. by Managing Director
September 25, 2013
MILLENNIUM EDUCATIONAL TRUST Vs. STATE OF KARNATAKA
February 22, 2013
MINOR BHAGYAMMA REP. BY HER FATHER & NATURAL GUARDIAN, G. BOMMANNA @ BOMMAIAH Vs. NEELAMBIKA S. MASTI
October 24, 2013
MISCHEAL Vs. SCHONES OFFICE SYSTEMS PVT. LTD
October 23, 2013
Miss N. Sandhya Shree Vs. M/s. Indian Oil Corporation Limited
July 19, 2013
Miss. Nandutai Vs. Sri. Rajesh Shivanagouda Patil and The Oriental Insurance Co. Ltd., rep. by its Divisional Manager
November 28, 2013
MMEGOWDA S/O LAKKANNAGOWDA Vs. M CHANDRAKALA
April 18, 2013
MODERN LABORATORIES Vs. STATE AT THE INSTANCE OF DRUGS INSPECTOR
July 29, 2013
Mohamad Ali Karnachi and Sri. Basavaraj Chidanand Sadani Vs. Secretary Urban Development Department and Others
November 11, 2013
MOHAMAD RUSTHUM SHAIK Vs. STATE OF KARNATAKA
February 25, 2013
MOHAMAD SHAFIQ BAGADADI Vs. STATE OF KARNATAKA
February 27, 2013
MOHAMMAD FAROOK AND ORS Vs. H R SURESH AND ORS
April 2, 2013
Mohammad Kabeer Vs. State of Karnataka by H.S.R. Layout
December 3, 2013
MOHAMMED AKRAM Vs. BRANCH MANAGER, STATE BANK OF MYSORE
August 29, 2013
Mohammed Ali Vs. Y.S. Thimmappa and Divisional Controller K.S.R.T.C.
August 1, 2013
MOHAMMED ALI @ DELHI Vs. STATE OF KARNATAKA REP
December 6, 2013
MOHAMMED ARSHAD Vs. STATE
August 12, 2013
MOHAMMED ASHRAF S/O ABDUL KHADAR Vs. ASIF S/O ABDUL KHADAR; ICICI LOMBARD MOTOR INSURANCE CO LTD
July 4, 2013
MOHAMMED FAROOQ Vs. HAJI M ABDUL BASHEER AND ORS
January 7, 2013
Mohammed Fayaz, Sri. Althaf, Sri. Nasir Musthaf and Sri. Abdul Azeez Vs. State of Karnataka Represented by its Secretary to Home Department and Others
November 11, 2013
MOHAMMED GOUSE Vs. STATE OF KARNATAKA
January 9, 2013
Mohammed Habeebulla Mehkri Vs. Regional Passport Officer and Union of India Ministry of External Affairs
July 4, 2013
Mohammed Hanif Vs. Deputy Commissioner, The Assistant Commissioner, The Land Grant Committee Bantwal Taluk and Yashavantha
June 26, 2013
Mohammed Hussain Vs. State represented by Sub-Inspector of Police
October 22, 2013
MOHAMMED IBRAHIM AAFEEEN Vs. MANAGER; MOHAMMED SALAHUDDIN
August 6, 2013
MOHAMMED IQBAL Vs. STATE OF KARNATAKA
October 31, 2013
MOHAMMED ISMAIL MULLA Vs. STATE OF KARNATAKA
October 10, 2013
Mohammed Javeed Vs. Mohammed Sayed, The Branch Manager and The Regional Manager
July 12, 2013
Mohammed Musa Sait Wakf Vs. Chief Secretary and The Division Engineer
July 12, 2013
Mohammed Nazarulla Tippu Vs. Commissioner, Bangalore Development Authority
October 7, 2013
MOHAMMED NOORULLA Vs. STATE OF KARNATAKA
February 4, 2013
Mohammed Noorulla, Prop: MAG Motor Service Vs. Regional, Transport Authority Rep by its Chairman and The Secretary, Regional Transport Authority
September 30, 2013
Mohammed Unnair Madani (Correct Name - Mohammed Ummer Madani) Vs. State of Karnataka, Mysore Urban Development Authority, Deputy Commissioner and Smt. A. Sheela Major
August 5, 2013
Mohan Vs. State of Karnataka by Lokayukta Police Dharwad Reptd. by State Public Prosecutor
November 11, 2013
MOHAN Vs. GRAM PANCHAYAT THROUGH ITS SECRETARY
December 12, 2013
Mohan Babu Vs. Union of India
September 2, 2013
MOHAN KUMAR Vs. MANAGING DIRECTOR KSRTC
August 23, 2013
MOHAN KUMARI, N.M. POORNACHANDRA, N.M. ROOPASHREE AND YASHODHAMMA Vs. ICICI LOMBARD GEN. INS. CO. LTD. REP. BY THE MANAGER AND RATHNAMMA, MAJOR
December 5, 2013
MOHAN MURALI TRADERS, CHIKKABALLAPURA DISTRICT Vs. STATE OF KARNATAKA
February 11, 2013
Mohandas Shetty Vs. Shafeeq Ahamed
December 18, 2013
MOHD MUNNER Vs. MOHAMMED SALAR ABBAS
February 4, 2013
MOHD SHAFI Vs. STATE OF KARNATAKA
March 13, 2013
Mohd. Abdul Quayyum Vs. State of Karnataka and Others
February 27, 2013
MOHD. ALEEM Vs. THE STATE OF KARNATAKA, THROUGH BRAHAMPUR P.S. REPRESENTED BY SPP
December 11, 2013
Mohd. Sirajuddin Vs. Md. Kaleemuddin
December 2, 2013
Mohiuddin Vs. Managing Director, KSRTC and The National Insurance Co. Ltd.
August 7, 2013
MOHIYUDDIN JUMMA MASJID Vs. CHIEF EXECUTIVE OFFICER
October 31, 2013
MOINUDDIN Vs. STATE THROUGH ALAND POLICE STATION
January 24, 2013
MONAKKA SHINDE Vs. MARUTI SHINDE
September 23, 2013
MOODALAPPA Vs. G.P. JAGADISH AND ORS.
December 4, 2013
Moolendra Kumar Gandhi, Sri. Jinendra Kumar Gandhi, Smt. Urmila Kumari Gandhi and Smt. Baby Kumar Gandhi Vs. Commissioner Bruhat Bangalore and Others
July 17, 2013
MOTEKAR BROTHERS DURGA WINE SHOP Vs. STATE OF KARNATAKA FINANCE DEPARTMENT
April 30, 2013
MOTHER THERESA EDUCATION SOCIETY Vs. COMMISSIONER
February 1, 2013
Moulasab Vs. Divisional Controller NEKRTC
January 15, 2013
MOUNESH NAGESH PODDAR Vs. VICE CHANCELLOR
April 15, 2013
MR. CHELUVARAJ C.C. Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION, REP. BY ITS CHAIRMAN & MANAGING DIRECTOR AND THE GENERAL MANAGER (PERSONNEL)
December 17, 2013
MR. DEEPAK KRISHNAPPA, DIRECTOR OF METROCORP INFRASTRUCTURE LTD., MRS. SUSHMA ANANDU Vs. PRAMERICA ASPF-II CYRUS HOLDING LTD. AND STATE OF KARNATAKA
December 26, 2013
MR. H.B. SHEDAKSHARI Vs. M/S. NATIONAL INSURANCE CO. LTD., REP. BY ITS DIVISIONAL MANAGER AND MR. M.N. NAGESH
November 25, 2013
MR. H.D. ANANDA KUMAR, ACP, DEVANAHALLI SUB-DIVISION, PRESENTLY WORKING AS ASST. COMMR. OF POLICE Vs. LOKAYUKTA POLICE CITY DIVISION
December 5, 2013
MR. K. SHIVALINGAIAH AND MRS. AMBIKA Vs. DR. H.L. HARISH AND ORIENTAL INSURANCE CO. LTD.
December 17, 2013
MR. NARENDRA HITTALAMAKKI Vs. CENTRAL BUREAU OF INVESTIGATION
December 18, 2013
MR. P.R. RAJESH Vs. STATE BY INDIRANAGAR POLICE STATION
December 17, 2013
MR. RADHAKRISHNAN NAIR S. AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
September 17, 2013
MR. S.C. JAMAKHANDIMATH Vs. M/S. JAINS AND ALLIANCE PALMS VENTURE PRIVATE LIMITED, FORMERLY, M/S. ALLIANCE PALMS DEVELOPERS AND CONSTRUCTIONS PRIVATE LIMITED REPRESENTED BY ITS DIRECTOR
December 13, 2013
MR. SADIQ Vs. MR. SHAKEEL MOHAMMED
January 2, 2013
MR. SYED ABDUL AZEEZ Vs. JUMMA MASJID TRUST BOARD, BANGALORE
December 13, 2013
MR. VENKATESULU GANGINENI Vs. MRS. SUPRAJA IRRUKUMATI
December 13, 2013
MRS. PREMILA GRUBB Vs. AIR MARSHALL L.P. PEREIRA, P.V.S.M. (RETD.) AND ANOTHER
April 26, 2013
MUDALAGIRIGOWDA Vs. THE SPECIAL LAND ACQUISITION
October 10, 2013
MUDALAIAH AND ORS Vs. ORIENTAL INSURANCE CO LTD AND ORS
August 13, 2013
Muddappa and Mallikarjuna Vs. R.M. Shivalingappa and Others
July 26, 2013
MUDUKAPPA Vs. MALLESH
March 22, 2013
MUKESH PODDAR Vs. V.C. MAINI
September 19, 2013
MUKHESH INDERPAL KASHYAP Vs. STATE
February 4, 2013
MUKKATIRA ANITHA MACHAIAH Vs. STATE OF KARNATAKA
August 20, 2013
MUKTHAR AHMED BAIG Vs. K JAIRAM
September 23, 2013
Mukund Cotton Company Vs. Managing Director, The Co-Operative Oils Limited
September 12, 2013
MULCHAND Vs. STATE OF KARNATAKA
September 12, 2013
Mumtaz Begum Vs. State of Karnataka
December 3, 2013
Munavar Pasha and Smt. Shabana Banu Vs. Divisional Controller, Owner-cum-Internal Insurance Fund of the KSRTC
November 29, 2013
Muneer Ahmed Shariff and Others Vs. Yasmeen Sultana and Others
July 12, 2013
MUNICHANDRA Vs. COMMISSIONER, BANGALORE DEVELOPMENT AUTHORITY
May 31, 2013
Munir Sharif Vs. State by K.R. Nagar Police Represented by SPP
December 3, 2013
Muniraju and Others Vs. State of Karnataka, The Special Deputy Commissioner, The Tahsildar and The Commissioner
August 6, 2013
MUNIRAJU S/O DODDAHEMANNA Vs. STATE OF KARNATAKA
February 20, 2013
MUNIRAJU S/O VENKATESHAPPA Vs. STATE OF KARNATAKA
July 25, 2013
MUNIRATHNAMMA Vs. ANNEPPA
March 26, 2013
MUNIRATHNAMMA Vs. DODDA KEMPAIAH
March 20, 2013
Munishamigowda and Saraswathamma Vs. Naveen Kumar
September 16, 2013
MUNISWAMY AND ORS Vs. COMMISSIONER CORPORATION OF CITY OF BANGALORE
January 23, 2013
MUNISWAMY POOJARI Vs. STATE
April 5, 2013
MUNISWAMY S/O GOVINDASWAMY Vs. H S NAGENDRA KUMAR
October 6, 2013
MUNITHAYAPPA Vs. R. KRISHNA MURTHY
January 15, 2013
Munivenkatappa and Others Vs. Prameelamma and Others
September 12, 2013
MUNIYAMMA Vs. COMMISSIONER
June 6, 2013
Muniyamma Vs. State of Karnataka by its Prl. Secy. and Others
July 11, 2013
MUNIYAMMA Vs. DIVISIONAL CONTROLLER
April 19, 2013
MUNIYAMMA Vs. DEVEGOWDA
June 26, 2013
Muniyamma and Others Vs. Susheela Padmanabha and Others
July 2, 2013
Muniyamma and Others Vs. Special Deputy Commissioner, The Assistant Commissioner, Bangalore South Sub-Division and Sri H.N. Prakash Chand
August 2, 2013
Muniyamma, Anjanamrna and Narayanappa Vs. Karnataka Industrial Area Development Board represented by its Managing Director and The Special Land Acquisition Officer, K.I.A.D.B.
November 25, 2013
Muniyappa Vs. Saraswathi
August 7, 2013
MUNIYAPPA Vs. GEETHA
November 5, 2013
Muniyappa, Shri Chikkanarasappa, Shri Muniraju and Shri Muniyappa Vs. Shri L. Krishnoji Rao and Others
July 18, 2013
MUNIYAPPA; SWATHAPPA AND ORS Vs. TAHSILDAR DEVANAHALLI TALUK AND ORS
September 12, 2013
Murad Vs. B.R. Babu Prasad and Others
April 3, 2013
Muralidhar Bapat Vs. State of Karnataka, Rept. by Principal Secretary, The Assistant Commissioner, Sagar Sub-Division, The Tahasildar, Sorab Taluk and The Committee for Regularization of Un-Authorized Occupation of Government lands for Sorab Tal
September 18, 2013
MURIGEPPA MAHANTAPPA BANDI Vs. G.S. KAMALDINNI
September 20, 2013
Murkannappa Vs. State
July 3, 2013
MURTHUJABI Vs. NILAMMA
February 14, 2013
Musharaf alias Musrath Vs. H.T. Manjegowda and M/s. New India Assurance Co. Ltd.
July 10, 2013
Mushtaq Ahmed Vs. Anjuman-E-Farooquia and The Karnataka State Board of Wakfs
July 3, 2013
Mustaq Ahamed Vs. Shivappa alias Shiva
November 25, 2013
MUSTAQ AHAMMED ABDULAZIZ CHANNAPATTAN Vs. DIVISIONAL CONTROLLER
February 1, 2013
MUTHAPPA SHIVARY TELI Vs. STATE OF KARNATAKA
September 27, 2013
Mutthamma Vs. District Caste Verification Committee, by its Chairman, The Dy. Commissioner
November 27, 2013
Mylapur Subramanyam Vs. Thallam V. Srinivas Murthy, S. Ramamurthy and The State of Karnataka
June 13, 2013
MYSORE MINERALS LIMITED Vs. TAM-TAM PEDDA GURUVA REDDY
September 26, 2013
MYSORE PAINTS & VARNISH LTD Vs. RENNAISSANCE ADVERTISING
October 29, 2013
MYSORE PAPER MILLS Vs. STATE OF KARNATAKA
April 4, 2013
MYSORE POLYMERS AND RUBBER PRODUCTS LTD. Vs. COMMISSIONER OF COMMERCIAL TAXES
June 17, 2013
N ASWATHAIAH Vs. N NAGARAJU
November 5, 2013
N B PANIGHATTI S/O BASAVENNAPPA AND ORS Vs. T SHYAM BHAT
November 8, 2013
N BHARATHAMMA Vs. SYED MASOOD MATHEEN
December 6, 2013
N D DEVELOPERS PRIVATE LIMITED Vs. V SIDDA REDDY S/O VENKATAPPA REDDY; KANTHAVENI W/O GOVINDA REDDY AND ORS
August 6, 2013
N GOVINDA REDDY YADHAV S/O RANGE GOWDA AND ORS Vs. S V SINGRE GOWDA S/O S D VASANTHA GOWDA AND ORS
November 7, 2013
N JAGANATH Vs. SABJAN KHAN P AND ORS
April 15, 2013
N K MANJULA Vs. ASHOK KUMAR MANNOLI
February 5, 2013
N K MOHAN RAM Vs. STATE
January 21, 2013
N KRISHNAMURTHY Vs. MANAGEMENT
March 25, 2013
N NINGAPPA S/O LATE Vs. H RUKMINI W/O SRI THIMMEGOWDA
March 25, 2013
N RAGHAVENDRA MURTHY AND ORS Vs. STATE OF KARNATAKA AND ORS
September 27, 2013
N S MADAN Vs. M SAHANA
December 20, 2013
N SHIVANNA Vs. C G BETSURMATH
February 13, 2013
N. CHOMA NAIKA @ CHOMANNA, SUNDRA AND ROHITH Vs. THE STATE OF KARNATAKA BY YESALURU POLICE STATION
December 17, 2013
N. DHAKSHAYINI Vs. COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY
March 28, 2013
N. Ganapathy Bhat Vs. P.A. Mohammad and I.C.I.C.I. Lombard General Insurance Company Ltd.
June 27, 2013
N. GOPAL Vs. BANGALORE DEVELOPMENT AUTHORITY
February 27, 2013
N. Govindaraju Vs. Secretary Department of Revenue and Others
July 1, 2013
N. HARSHA Vs. STATE OF KARNATAKA BY CHANNARAYAPATTANA POLICE
December 17, 2013
N. Jagannath, N. Narayanaswamy, N. Venkatesh and N. Devaraj Vs. Tahsildar, The Assistant Commissioner and State of Karnataka
August 21, 2013
N. Krishna Proprietor Krishna Enterprises Vs. Bharathi Proprietrix Lakshmi Enterprises
September 26, 2013
N. Krishna Reddy Vs. Sanjay
October 10, 2013
N. Krishnamurthy Vs. Management of M/s. J.K. Tyres and Industries Limited
March 25, 2013
N. KRISHNAMURTHY Vs. VENKATARAMAIAH AND OTHERS
December 5, 2013
N. Latha Vs. State of Karnataka and Others
March 21, 2013
N. Leelavati Vs. State of Karnataka and Others
August 13, 2013
N. Mangala Vs. Government of Karnataka Represented by its Secretary and Others
October 22, 2013
N. Meenakshi Vs. Bangalore Development Authority
July 22, 2013
N. MRUTHUNJAYA @ MUTHU Vs. STATE REPRESENTED BY JOIN DIRECTOR
April 3, 2013
N. RAJANI @ RANJINI Vs. KRISHNA
July 9, 2013
N. Ramesh Vs. National Education Society of Karnataka and The District Registrar
September 26, 2013
N. Rathna Vs. District Caste Verification Committee and District Social Welfare Officer and The Tashildar Bangalore North Taluk, K.G. Road
September 16, 2013
N. REKHA Vs. STATE OF KARNATAKA
November 7, 2013
N. RUDRMUNI Vs. DEPARTMENT OF LAW JUSTICE & HUMAN RIGHTS GOVERNMENT OF KARNATAKA
September 27, 2013
N. Rudrmuni and Others Vs. Department of Law Justice and Human Rights Government of Karnataka Through Prl. Secretary and Others
September 27, 2013
N. SADANAND BHAT Vs. N. JAYA SAPALIGA
September 10, 2013
N. SAJJARAYADU Vs. STATE OF KARNATAKA
February 4, 2013
N. SHAMANNA Vs. SMT. AMMAIAHAMMA REP. BY GPA HOLDER SRI K. RAMA REDDY
December 20, 2013
N. Shiva Kumar Vs. Uma and Others
July 10, 2013
N. Shivaprabhu Vs. Rashmi alias Siddalingamma
December 6, 2013
N. SIDDA REDDY Vs. T.V. RAMAKRISHNA REDDY
February 28, 2013
N. Siddashetty Vs. State by Regional Transport Officer
October 10, 2013
N. SREEDHARA RAO Vs. DEPUTY COMMISSIONER
February 1, 2013
N. Srinivasa Vs. Excise Commissioner, The Deputy Commissioner and The Deputy Commissioner of Excise
May 29, 2013
N. Viswanathan Vs. State by Central Bureau of Investigation-ACB
September 23, 2013
N.A. SADASHIVA Vs. S.V. RANGANATH, REPRESENTED BY ITS CHIEF SECRETARY, B.G. NANDAKUMAR AND CHANDRASHEKAR DAVANAGERE
November 8, 2013
N.B. Subbanna and Others Vs. M/s. Saijayini Housing Promoters Limited
August 5, 2013
N.BEGUR PRIMARY AGRICULTURAL CREDIT CO-OPERATIVE SOCIETY LTD Vs. STATE OF KARNATAKA
November 7, 2013
N.C. Mani Vs. Bangalore Development Authority
November 27, 2013
N.C.UMESH Vs. M/S. THE ORIENTAL INSURANCE CO., LTD
February 4, 2013
N.D. Ramesh Babu Vs. Manager, TSTC (Salem Dn.), Bharathipuram, Salem Main Road
September 20, 2013
N.D. RAVEESHA @ RAVI Vs. STATE OF KARNATAKA
June 21, 2013
N.G. Chandra Reddy and Others Vs. State of Karnataka represented by the Chief Secretary, represented by the Secretary to Revenue Department, The Special Deputy Commissioner and The Assistant Commissioner
September 26, 2013
N.G. Muniyappa Vs. Sri Krishnappa and Others
November 29, 2013
N.G. Ramappa Vs. Sri. Bhimeesh, Sri. D. Devaraj and Smt. Lalithamma
August 1, 2013
N.G. Ramappa Vs. Sri. Jayaram, Major
September 11, 2013
N.H. Panchakshari Vs. H.N. Sowbhagya
August 6, 2013
N.K. Borewells, Represented by its Proprietor Vs. State Government of Karnataka, Represented by its Chief Secretary and Karnataka Groundwater, Represented by Member Secretary
October 7, 2013
N.K. VIJAYKUMAR Vs. PREMA N.K. AND ORS.
December 5, 2013
N.R.RAVI Vs. COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY
February 26, 2013
N.R.RAVI Vs. COMMISSIONER
June 3, 2013
N.S. NAGARAJ Vs. V.K. MAMATHA
July 1, 2013
N.S. Nanja Reddy, Ex-Managing Director, Fruits Growers Marketing and Processing Co-operative Societies Limited Vs. State of Karnataka by Co-operative Extensive Officer
September 26, 2013
N.S. Suma and Smt. S. Puttamma Vs. Ibrahim, Smt. Girijamma and The Divisional Manager, National Insurance Co. Ltd.
November 11, 2013
N.VENKATESH Vs. STATE OF KARNATAKA
February 5, 2013
N.VISWANATHAN Vs. STATE
September 23, 2013
NABISAB S/O MALANGASABMALADAR Vs. STATE OF KARNATAKA
February 8, 2013
NAFEESA @ NABISA Vs. B. NARAYANA BHAT, THE ORIENTAL INSURANCE CO. LTD., REP. BY ITS NEAREST D.M. D.O. @ UDUPI, AHMED BAVA AND THE NEW INDIA ASSURANCE CO. LTD., REP. BY DIVISIONAL MANAGER
December 17, 2013
NAGA @ BONDA NAGA Vs. STATE OF KARNATAKA
February 5, 2013
NAGA @ NAGESHA @ NAGEGOWDA Vs. STATE OF KARNATAKA
November 12, 2013
Nagabhushan S. Vs. M/s. Oriental Insurance Co. Ltd. and M.D. Bose
July 25, 2013
NAGAMMA Vs. M.PUSHPA
November 7, 2013
NAGAMMA Vs. MR. JAGADEESH KAVI AND THE DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED
December 11, 2013
Nagamma and Others Vs. State of Karnataka and Others
August 29, 2013
NAGAMMA, W/O LATE SOMANNA Vs. NAGAMMA, D/O MAHADEVAPPA
July 17, 2013
NAGAMUTHU S/O ARIYAPPA Vs. STATE OF KARNATAKA
November 13, 2013
NAGANANDA Vs. GOWRAMMA
April 3, 2013
Nagangouda Patil Vs. Deputy Commissioner, Town Planning Authority rep by its Assistant Director and The Secretary Gram Panchayath
December 5, 2013
NAGAPPA @ NAGANGOUDA Vs. STATE OF KARNATAKA
December 10, 2013
Nagaraj Vs. State of Karnataka
July 10, 2013
NAGARAJ @ BABU Vs. STATE
February 14, 2013
NAGARAJ @ NAGA Vs. STATE
October 31, 2013
Nagaraj P. Vs. Sri. Azmal Pasha, Sri. C. Kumara Swamy and M/s. United India Insurance Company Ltd. Rep. by its Branch Manager
September 27, 2013
Nagaraja Vs. State of Karnataka and Special Land Acquisition Officer
October 9, 2013
Nagaraja Vs. State of Karnataka Rep. by its Secretary and Special Land Acquisition Officer, Hemavathi Irrigation Project-II
October 10, 2013
NAGARAJA RAO Vs. STATE OF KARNATAKA
July 5, 2013
Nagaraja S. Vs. National High Way of Authority of India and Others
June 6, 2013
Nagaraja Upadhyaya, Smt. Jayashree, Mr. G. N. Badrinarayana and Smt. G. N. Kusuma Vs. State By Koramangala Police Koramangala and Smt. Sowmya M Hegde
December 18, 2013
Nagaraju Vs. Lalithamma
November 28, 2013
NAGARAJU C M Vs. STATE OF KARNATAKA AND ORS
September 10, 2013
NAGARAJU CHIKKATHAMMAIAH Vs. STATE
November 13, 2013
NAGARAJU S/O NARASIMAHAIAH Vs. STATE OF KARNATAKA
March 5, 2013
NAGARATHNA Vs. DEPUTY COMMISSIONER
February 28, 2013
Nagarathna Vs. Jnanesh
December 6, 2013
NAGARATHNA AND ORS Vs. KUNDAWALL MUKUNDMAL TRADERS PVT LTD AND ORS
April 4, 2013
NAGARATHNAMMA Vs. RANGEGOWDA
October 1, 2013
Nagareddy Vs. State of Karnataka, rept. by its Principal Secretary, Department of Revenue, The Land Tribunal, rept. by its Secretary, Hunsur Taluk, Hunsur, Sri H.K. Subbaraya Shetty, Since dead by legal Representatives and Sr. Thimmarasa Bovi@re
December 4, 2013
NAGENDRA PRASAD H V Vs. STATE
October 31, 2013
NAGENDRA PRASAD K. PRESENTLY WORKING AS OFFICER OF SPECIAL DUTY Vs. SRI A.R.S. KUMAR AND THE KARNATAKA INFORMATION COMMISSION
December 19, 2013
NAGESH Vs. STATE BY NANDAGUDI POLICE STATION
August 14, 2013
NAGESH ANNIGERI Vs. STATE OF KARNATAKA
March 15, 2013
NAGESH S/O NARAYANAPPA Vs. GOWRIBIDANUR RURAL POLICE STATION
February 6, 2013
NAGESH SHERIGAR Vs. MAHALAXMI
February 1, 2013
NAGESHA @ NAGESHA NAIK @ NAGARAJ, S/O KALINAIKA Vs. STATE OF KARNATAKA
July 12, 2013
NAJIBULLA KHAN AND RAHMAN @ ABDUL RAHMAN Vs. STATE OF KARNATAKA BY KALLAMBELLA POLICE
December 16, 2013
Nalini and Another Vs. State of Karnataka
March 8, 2013
NAMADEV SITARAM BADIGER @ SHAHAPUR SHAHAPUR AGRO ALES Vs. MANOJA CHHAWCHHARAI, GAURAV CHHAWCHHARAI PARTNER AND PROPRIETOR OF AMIBICA IRON INDUSTRIES
July 30, 2013
Nandakumar Naidu Vs. His Holiness Sri Rudramukhi Devaru and State of Karnataka by Tiptur Town Police
November 29, 2013
Nandeesha Vs. State of Karnataka by K.R. Sagara Police Station
November 25, 2013
Nandhi Minerals rept. by its Managing Partner, Sri Allum Prashanth Vs. State of Karnataka by its Secretary, Dept. of Commerce and Industries, The Director of Mines and Geology Dept. of Mines and Geology, Union of India Rept. by Secretary to Govt
November 29, 2013
NANDI AGRO FERTILIZERS Vs. D. SATISH S/O D JAYANNA
January 7, 2013
NANDI INFRASTRUCTURE CORRIDOR ENTERPRISE LIMITED Vs. SHIVAKUMAR T. WADHWA
August 22, 2013
NANDI INFRASTRUCTURE CORRIDOR ENTERPRISE LTD. Vs. BRUHAT BANGALORE MAHANAGARA PALIKE
August 23, 2013
NANDI INFRASTRUCTURE, CORRIDOR ENTERPRISE LIMITED Vs. STATE BY LOKAYUKTHA POLICE
June 27, 2013
NANDI INFRASTRUCUTRE CORRIDOR Vs. RANJIT KUMAR KEDIA
April 2, 2013
Nandi Wines Vs. State of Karnataka
August 7, 2013
NANDINI COLLEGE OF EDUCATION Vs. REGISTRAR GULBARGA UNIVERSITY
January 4, 2013
Nanjaiah Vs. Sri Boraiah
October 1, 2013
NANJANAIKA S/O CHIKKAMADANAIKA Vs. STATE OF KARNATAKA
July 8, 2013
NANJUNDAMMA Vs. STATE OF KARNATAKA
June 12, 2013
Nanjundappaalias Nanjunda Vs. L. Mohan and The Manager
July 19, 2013
Naraasimha Vs. State of Karnataka Rep. by its Secretary and Special Land Acquisition Officer, Hemavathi Irrigation Project-II
October 10, 2013
NARAGAJA, S/O YAMJA NAIK P K AND ORS Vs. C MURUGESHAN, S/O CHINNASWAMY; P GANAPATHI, S/O PUSPAM; BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED AND ORS
July 3, 2013
NARASAMMA Vs. D.S. NARASI REDDY
September 19, 2013
Narasamma Vs. Sri. Subbarao Chavan, Smt. G.K. Sugunamma and Sri. Mariswamy
June 11, 2013
NARASAMMA Vs. GAFURA BEGUM
February 8, 2013
NARASAPPA Vs. STATE OF KARNATAKA
February 13, 2013
NARASIMHA BHAT S Vs. REGISTRAR (ACADEMIC) AND ORS
May 29, 2013
NARASIMHA MURTHY S/O DODDAIAH Vs. GANGADHARAIAH, S/O LATE CHANNAIAH
June 17, 2013
Narasimhaiah Vs. Special Land Acquisition Officer, Hemavathi Canal Division
October 28, 2013
Narasimhaiah Vs. Sri. Appaji Gowda and Sri Venkatappa
August 6, 2013
Narasimhegowda Vs. Special Land Acquisition Officer, The Executive Engineer, Hemavathi Left Bank Canal, Division No. 6 and The Managing Director
September 11, 2013
NARAYAN RAYOJI JANG Vs. S.L.A.O.
June 27, 2013
NARAYANA Vs. SHAFI @ SHAFIULLAH
February 1, 2013
NARAYANA GOWDA, S/O DASE GOWDA; SHIVEGOWDA, S/O THAMMANNAGOWDA Vs. KRISHNAIAH, S/O LATE SANNAIAH @ JAVARAIAH; RAJEGOWDA, S/O BAATHIMMEGOWDA
June 18, 2013
NARAYANA RAO Vs. STATE OF KARNATAKA
June 12, 2013
NARAYANAMMA Vs. LAKSHMAMMA
August 29, 2013
NARAYANAMMA Vs. MUNIKEMPAIAH
June 5, 2013
Narayanappa Vs. Assistant Commissioner, Chikkaballapur Sub-Division, The Chairman, Land Tribunal and Others
November 25, 2013
NARAYANAPPA Vs. MANAGEMENT OF STRIDES ARCO LAD LTD
March 27, 2013
NARAYANAPPA Vs. DEPUTY COMMISSIONER BANGALORE
March 20, 2013
Narayanappa Vs. Commissioner
June 27, 2013
NARAYANAPPA @ CABLE NARAYANAPPA Vs. STATE OF KARNATAKA
October 9, 2013
NARAYANAPPA AND ORS Vs. STATE OF KARNATAKA AND ORS
August 27, 2013
Narayanappa, N.N. Basavaraju and Renukamma Vs. Depot Manager, Divisional Controller and The Managing Director, Karnataka State Road Transport Corporation
December 4, 2013
Narayanaswamy Vs. Kamala
January 24, 2013
Narayanaswamy Vs. Narayanaswamy and Others
July 10, 2013
NARAYANASWAMY Vs. NATIONAL INSURANCE CO. LTD
November 5, 2013
Narayanaswamy and Others Vs. Managing Director, The Director (Personnel) and The Chief Personal Manager (Recruitment)
July 2, 2013
NARAYANASWAMY NAIDU Vs. STATE OF KARNATAKA
November 21, 2013
NARAYANSA Vs. OM SAI CORPORATION, MIRAJ TALUK
July 16, 2013
Narendra Naik and Mrs. Rajeswari Naik Vs. State of Karnataka
June 11, 2013
Narendra Singh Vs. State of Karnataka by rep. by SPP High Court
November 27, 2013
NARSIMMURTHY S/O LINGAPPA Vs. STATE AND ORS
March 20, 2013
NASEER KHAN S/O AMEER KHAN Vs. STATE OF GESCOM
April 5, 2013
NATARAJ Vs. STATE BY AJJAMPURA POLICE
April 10, 2013
Nataraj Vs. State of Karnataka by Byatarayanapura Police Rep. by State Public Prosecutor
October 1, 2013
National B.Ed. College Haft Gumbad and others Vs. Registrar Gulbarga University
January 4, 2013
National Education Foundation Vs. Bhupal Jayavanthi Desai and Others
August 14, 2013
NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. NARAYANA AND ORS
April 2, 2013
NATIONAL INSURANCE CO LTD Vs. MOHAMMED RAFIQ @ RAFIQ AND ORS
January 18, 2013
NATIONAL INSURANCE CO LTD Vs. VASANTHA, W/O T N SUBRAMANYA; MYTHRI B NADIG, D/O T N SUBRAMANYA
July 11, 2013
NATIONAL INSURANCE CO LTD Vs. G C RAMADEVI AND ORS
August 20, 2013
NATIONAL INSURANCE CO LTD Vs. MALLIKA BANU
August 19, 2013
NATIONAL INSURANCE CO LTD Vs. V NAGARAJU
March 22, 2013
National Insurance Co. Ltd. Vs. Puttaraju, K.M. Thotappa and M.K. Guruswamy
August 2, 2013
National Insurance Co. Ltd. Vs. Berikamma, M. Nagappa and Suresha R.
October 31, 2013
National Insurance Co. Ltd. Vs. K.M. Ramanna,. Gousepeer and B.K. Pyarejan
October 29, 2013
National Insurance Co. Ltd. Vs. Renuka and Others
October 28, 2013
National Insurance Co. Ltd. Vs. Thyampanna Shetty and Sanjeev Poojary
November 26, 2013
National Insurance Co. Ltd. Vs. Yaregowda and Others
August 6, 2013
NATIONAL INSURANCE CO. LTD. Vs. K.G. CHETHAN AND ANAND BHANDARKAR B.
November 26, 2013
National Insurance Co. Ltd. and Now represented by its Regional Manager, National Insurance Co. Ltd. Vs. Rajanna and B. Jayalakshmamma
February 20, 2013
NATIONAL INSURANCE CO. LTD., REPRESENTED BY ITS MANAGER NOW REPRESENTED BY ITS REGIONAL MANAGER Vs. SMT. K. RADHAMANI AND ORS.
December 9, 2013
NATIONAL INSURANCE CO., LTD Vs. BERIKAMMA
October 31, 2013
National Insurance Company Limited Vs. K.B. Shivakumar Swamy and C. Shivakumar
March 19, 2013
National Insurance Company Limited Vs. Kavitha and Others
August 1, 2013
NATIONAL INSURANCE COMPANY LIMITED Vs. VEERANNA PURANTHAR
August 1, 2013
NATIONAL INSURANCE COMPANY LIMITED Vs. SAVITHA
August 1, 2013
NATIONAL INSURANCE COMPANY LIMITED, BANGALORE Vs. LOKESH M K
April 9, 2013
National Insurance Company Limited, Rep. by Administrative Officer Vs. Motor Accidents Claims Tribunal, Represented by The Registrar, B.M. Lakshmi Narasimhaiah and Narayanaswamy B.
November 29, 2013
NATIONAL INSURANCE COMPANY LTD. Vs. VST TILLERS TRACTORS LIMITED
June 13, 2013
NATIONAL SMALL INDUSTRIES CORPORATION LTD Vs. TUMKUR CONDUCTORS PVT LTD
September 5, 2013
NAUFAL Vs. STATE OF KARNATAKA
November 8, 2013
NAVAMANI Vs. SYED AKBAR
February 28, 2013
NAVARATNARAJ S/O CHUNNILAL SANGHAVI Vs. GUNDAPPA HANUMANTAPPA DEVAKATE
October 11, 2013
NAVEEN ENTERPRISES Vs. STATE OF KARNATAKA
December 2, 2013
NAVEEN JAVARI T J Vs. STATE OF KARNATAKA
December 5, 2013
Naveen Raj V. Vs. Registrar Motor Accident Claims Tribunal, Sri Devarajan N. and The Manager HDFC Ergo General Insurance Co. Ltd.
November 26, 2013
Naveen, Sri. Ramegowda and Sri. Pradeep Vs. State of Karnataka
September 13, 2013
NAYEEM MIYAN @ NAYEEM BHAI Vs. AMAYUN ALI
March 1, 2013
NAYEEM UDDIN KHAN Vs. M/S MEDI SCOPE HOSPITAL PRIVATE LTD
February 4, 2013
NAYYU @ NAYAZ AND OTHERS Vs. STATE OF KARNATAKA
January 2, 2013
NAZAHAR NASIRUDDIN SHERA AND ORS Vs. NAIMA, BASHIR ABDUL LATIF CHIKODI AND ORS
November 12, 2013
NAZEER AHMED Vs. K ARMUGAM
December 6, 2013
NAZEER PASHA @ PASHA Vs. TOBACCO BOARD
November 18, 2013
NAZEER SAHEB Vs. K. MOHAN BHAT
April 22, 2013
NECTAR BEVERAGES (P) LTD Vs. S.P. SADAR JOSHI
March 1, 2013
NEELA @ NEELAMMA Vs. A S CHETHAN
November 8, 2013
Neelakanta Vs. State by Karnataka by Parappana Agrahara Police
November 25, 2013
NEELAMBA Vs. STATE OF KARNATAKA
December 16, 2013
NEELAMMA Vs. KARNATAKA HOUSING BOARD AND ANOTHER
March 20, 2013
NEELAMMA AND ORS Vs. LAND TRIBUNAL
October 30, 2013
Neelamma and Smt. Vasanthi Vs. Sannamuniyamma and Others
January 30, 2013
NEELAVVA URF NAGAVVA Vs. MALATI W/O BASAVANNEPPA
April 3, 2013
NEELAWWA Vs. MARUTI
July 2, 2013
Neelesh G. Vs. Principal, St. Joseph's College of Commerce and The Bangalore University, Represented by its Registrar
December 2, 2013
NEERAJ KUMAR CHADHA Vs. PUNJAB NATIONAL BANK
August 8, 2013
Nehru, Jani and Bharatibai Vs. State through Brahmapur P.S.
December 5, 2013
NELLIRA KAVAN Vs. STATE OF KARNATAKA
January 7, 2013
Nelson Pereira Vs. Sri. Sulaiman and The Oriental Insurance Co. Ltd.
July 26, 2013
Netravathi H.C. Vs. Chandra Shekar K.P.
October 8, 2013
NEW INDIA ASSURANCE CO LTD Vs. GOVINDAPPA AND ORS
August 21, 2013
NEW INDIA ASSURANCE CO LTD Vs. KUMARI HARSHITA D/O B VEERESH
April 8, 2013
NEW INDIA ASSURANCE CO LTD Vs. AJJAPPA S/O HULLAPPA KOLUR AND ORS
January 8, 2013
NEW INDIA ASSURANCE CO LTD Vs. K RAVI
March 21, 2013
NEW INDIA ASSURANCE CO LTD Vs. MAYAMMA W/O D GANGAIAH AND ORS
February 6, 2013
NEW INDIA ASSURANCE CO LTD Vs. PUTTASWAMY
April 1, 2013
NEW INDIA ASSURANCE CO LTD AND ORS Vs. MALLAPPA S/O SHANKARAPPA SUNKADA AND ORS
November 26, 2013
NEW INDIA ASSURANCE CO. LTD Vs. DATTARAYA
January 3, 2013
NEW INDIA ASSURANCE CO. LTD Vs. CHANNABASAVANA GOWDA
March 19, 2013
New India Assurance Co. Ltd. Vs. Parasappa and Others
November 27, 2013
New India Assurance Co. Ltd. Vs. Ramaiah, S.K. Purushotham and Kumar
June 24, 2013
New India Assurance Co. Ltd. Vs. Sri. Paary T.T.N, Smt. Pramila N., Kum. M.N. Kavya and Sri. M.N. Naveen Kumar
July 25, 2013
New India Assurance Co. Ltd. Vs. Sri Kareem and Sri K.M. Manjunath
March 26, 2013
New India Assurance Co. Ltd. Vs. Sri. S.P. Vinay Kumar and M/S. S.R.S. Travels
June 27, 2013
NEW INDIA ASSURANCE CO. LTD. Vs. NAVEEN KUMAR N.
November 5, 2013
NEW INDIA ASSURANCE CO. LTD. Vs. YOUSURF BASHA
October 28, 2013
New India Assurance Co. Ltd., by its Branch Manager Vs. O. Radhamma Since dead by L.Rs. and Others
November 11, 2013
New India Assurance Co., Ltd. Vs. Sri Umesh Marakala
January 24, 2013
New India Assurance Co., Ltd. Vs. Sri. A. Muthuchamy alias Muthusamy alias Raju and Sri. Munivenkatappa
September 16, 2013
NEW INDIA ASSURANCE CO.,LTD. Vs. SHIVA PRASAD
March 13, 2013
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SMT. VIMALA AND ANOTHER
July 25, 2013
NEW INDIA INSURANCE CO LTD Vs. SAHIDHA, IBRAHIM, AZAM AND M D SANKANAL
December 2, 2013
NIDARSH HEGDE S/O B DIWAKAR HEGDE Vs. STATE OF KARNATAKA
October 23, 2013
NIJALING Vs. PRAKASH S S SRIGANI
October 30, 2013
NIJALINGAIAH Vs. LAKSHMAPPA
February 1, 2013
NIKE INDIA PVT LTD Vs. VIRAT KOHLI
September 3, 2013
NILESH KUMAR, SONALI KUMARI Vs. STATE OF KARNATAKA AND ORS.
February 25, 2013
NIMBAVVA Vs. CHANNAVEERAYYA
August 26, 2013
NINGAIAH Vs. STATE OF KARNATAKA, REVENUE DEPARTMENT
June 5, 2013
Ningamma Vs. Special Land Acquisition Officer, The Executive Engineer, Hemavathi Left Bank Canal, Sub-Division No. 6 and The Managing Director Irrigation Board
September 11, 2013
NINGANAGOUDA S/O SHIVANAGOUDA PATIL & OTHERS Vs. MANAGER, TECHNICAL & COMPTENT AUTHORITY
January 11, 2013
NINGAPPA Vs. SHIVAPPA AND ORS.
February 12, 2013
NINGAPPA Vs. RANGAMMA
August 23, 2013
NINGAPPA Vs. STATE OF KARNATAKA
November 8, 2013
NINGAPPA Vs. DIVISIONAL CONTROLLER NEKRTC
January 3, 2013
NINGAPPA Vs. STATE THROUGH KPTCL VIGILANCE
April 18, 2013
NINGAPPA GULAPPA KADLIWAD AND ORS Vs. SHIVAPPA S/O BASAPPA KOKANNAVAR AND ORS
April 1, 2013
NINGAPPA SIDDAPPA NIDAGUNDI Vs. STATE OF KARNATAKA
July 11, 2013
Ningappa, Sri. Ningappa, Sri. Manjunath and Sri. Shekhappa Vs. State of Karnataka, By Kalaghatagi P.S., Represented by SPP, HCCB
October 1, 2013
Ningawwa Vs. Mahadevi and Shekawwa
March 18, 2013
Ningawwa, Kumari Suma, Geeta and Shilpa Vs. Sharnappa Basappa Anagoudar and Others
September 13, 2013
Ningayya Vs. State of Karnataka Through Nelogi P.S. Represented by Addl. Spp High Court of Karnataka Circuit Bench at Gulbarga
January 3, 2013
NINGEGOWDA @ YELLAVAIAH AND KRISHNE GOWDA Vs. STATE OF KARNATAKA REPRESENTED BY KUNIGAL POLICE
December 9, 2013
Ningu 2 Ninganna and Viju Vs. State of Karnataka
June 24, 2013
NIRMALA Vs. BENGALOORU DEVELOPMENT AUTHORITY
February 5, 2013
NIRMALA NAGARAJ Vs. BRUHAT BANGALORE MAHANAGARA PALIKE AND ORS
April 22, 2013
NIRMALA P.KINI Vs. STATE OF KARNATAKA
February 28, 2013
NIRMALA SHEDTHY AND ORS Vs. LAND TRIBUNAL AND ORS
October 11, 2013
NIRVANAIAH S/O BYRAIAH Vs. STATE OF KARNATAKA
January 8, 2013
NIRVANI RAYAPPA MATAGAR; BALAPPA RAYAPPA MATAGAR Vs. STATE OF KARNATAKA
March 15, 2013
Nisha Raj Vs. Dr. Paul Mohan Raj
July 1, 2013
Nithyananda Swamy Vs. State of Karnataka, By Bidadi Police Station and Shivaraj K.
February 25, 2013
Nithyananda Swamy Vs. State of Karnataka, By Bidadi Police Station and Ajit Hanamakkanavar
March 15, 2013
NITIN Vs. BASAVANT AND OTHERS
August 21, 2013
NITYA GOPAL BABSHET Vs. STATE OF KARNATAKA
July 10, 2013
NIYAZ PASHA S/O SYED ANWAR AND ORS Vs. STATE OF KARNATAKA
January 23, 2013
NOOR AHAMAD KHAN @ NOOR Vs. STATE
May 27, 2013
Noor Ahmed Vs. State of Karnataka by S.J. Park Police Station
October 1, 2013
Noor Mohammad Vs. Life Insurance Corporation Rep. by its Manager and Sri Prakash Melode
October 7, 2013
Noorjahan Vs. State of Karnataka by Ulsoor Police
July 11, 2013
Noorjahan Shaik Vs. President, Kanakadas Shikshana Samit, Smt. Jayshree S. Benakanawari and The Commissioner of Collegiate Education
September 13, 2013
Noorjan and Others Vs. State of Karnataka and Others
September 13, 2013
Noorulla Shariff Vs. State of Karnataka
June 18, 2013
NOORUNNISA BEGUM Vs. GOPAL
July 9, 2013
NORTH EAST KARNATAKA ROAD TRANSPORT CORPON. Vs. G. CHIDANANDA
November 5, 2013
NORTH EAST KARNATAKA ROAD TRANSPORT CORPORATION Vs. T C UDAYASHANKAR AND ORS
January 18, 2013
NORTH WEST KARNATAKA Vs. MOHAMMAD SHAFI
February 28, 2013
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION Vs. S D NADAVINKERI
February 8, 2013
North West Karnataka Road Transport Corporation Vs. U.T. Kinekar
September 13, 2013
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION Vs. H.H.ODEKAR
February 5, 2013
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION Vs. DEVINDRAGOUDA AND ORS
January 9, 2013
North West Karnataka Road Transport Corporation and The Divisional Controller NWKRTC rep. by its Chief Law Officer Vs. Gurubasappa
December 2, 2013
North West Karnataka Road Transport Corporation by its Divisional Controller rep. by its Chief Law Officer Vs. Irappa since deceased by his L.Rs. Smt. Manjula, B. Sunil and Vinod rep. his Mother Smt. Manjula
December 2, 2013
North West Karnataka Road Transport Corporation by Its Divisional Controller represented by Its Chief Law Officer Vs. Annappa Basappa Basagoudar, Babu Basappa Basagoudar, Nandeppa Basappa Basagoudar and Gouravva Basappa Basagoudar
November 29, 2013
NORTH WEST KARNTAKA ROAD Vs. A.Y. PAWAR
September 10, 2013
NORTH-EAST KARNATAKA ROAD TRANSPORT CORPORATION Vs. MEENAJUDDIN
March 20, 2013
NTTF LIMITED, BANGALOR, THROUGH ITS DIRECTOR Vs. H. SURESHAPPA S/O BANGARAPPA
June 4, 2013
Nusrath Unnissa Vs. Town Panchyath and The State of Karnataka
April 5, 2013
O S SIDDAPPA Vs. STATE OF KARNATAKA AND ORS
October 21, 2013
Odanadi Seva Samsthe Rep. by its Director Parashuram, Major Vs. State of Karnataka, Rep. by its Chief Secretary, Under Secretary, Department of Women and Child Development and Deputy Director, Department of Women and Child Department
October 22, 2013
OFFICIAL LIQUIDATOR OF BPL NET COM LIMITED Vs. ANIL BHANDARY AND ORS
January 24, 2013
Official Liquidator of M/s. Gadag Forge Fits (India) Private Limited (in Liquidation) Vs. M/s. Karnataka State Financial Corporation and Sri. Vikas Channapatna Kalagi
December 3, 2013
OFFICIAL LIQUIDATOR OF M/S. KRITIKA RUBBER INDUSTRIES PVT. LTD Vs. CANARA BANK MADIWALA BRANCH
June 13, 2013
Official Liquidator of M/s. Mangalore Benefit Chit Funds (in Liquidation) Vs. Nil
December 3, 2013
OFFICIAL LIQUIDATOR OF M/S. REKHA CEMENTS AND CHEMICALS LIMITED Vs. SRI. P.S.G. KRISHNAN,
December 10, 2013
OFFICIAL LIQUIDATOR OF M/S. STAR SPIN AND TWIST MACHINERIES LTD. (IN LIQN.) Vs. M.J. MEHTA & CO. AND KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD
December 20, 2013
Official Liquidator of the Mandya National Paper Mills Limited (In Liqn.) Vs. Dilshad
October 23, 2013
Official Liquidator of the Mandya National Paper Mills Limited (in Liqn.) Vs. Sri. S.S. Santhosh Kumar
October 23, 2013
OGEPPA Vs. STATE OF KARNATAKA
February 4, 2013
Om Prakash Vs. Sri. Prashanth D'costa
August 2, 2013
ORACLE INDIA PVT. LTD Vs. UNION OF INDIA
June 18, 2013
Orange Fine Dine and Fast Food Rep. by Its Partner Majeed K. Mohamed Vs. Bangalore Electricity Supply Company Limited Rep. by its Managing Director, Assistant Executive Engineer Bangalore Electricity Supply Company Limited and Mrs. Parvathi Bai@
November 26, 2013
ORCHIDS EDUCATION SOCIETY Vs. COMMISSIONER OF PUBLIC INSTRUCTION PWD BANGALORE
February 27, 2013
Oriental Bank of Commerce represented by Its Chief Manager Vs. Ramakrishna Kancherla, The Chief General Manager Department of Banking Operations and Development Reserve Bank of India and The Union of India by Its Secretary
November 29, 2013
ORIENTAL INSURANCE CO , LTD Vs. SARALA DEVI NANDANAN W/O M NANDANAN AND ORS
January 28, 2013
ORIENTAL INSURANCE CO , LTD Vs. GILBERT STEVEN MENDONSA
October 23, 2013
ORIENTAL INSURANCE CO , LTD Vs. MOHAMMED RAZAK
October 24, 2013
ORIENTAL INSURANCE CO LTD Vs. PAPANNA @ PAPEGOWDA
October 24, 2013
ORIENTAL INSURANCE CO LTD Vs. SHETYAWWA AND ORS
January 9, 2013
ORIENTAL INSURANCE CO LTD Vs. GULABI W/O KARUNA
January 4, 2013
ORIENTAL INSURANCE CO LTD Vs. GADI LINGAPPA
April 1, 2013
ORIENTAL INSURANCE CO. LTD Vs. MARAPPA
January 24, 2013
Oriental Insurance Co. Ltd. Vs. Nilambar Mishra and Nilam Mishra
September 27, 2013
Oriental Insurance Co. Ltd. Vs. Sonnappa, Smt. Muniyamma and Sri. C. Raja
June 21, 2013
Oriental Insurance Co. Ltd. Vs. Yasmin Taj and Others
August 6, 2013
Oriental Insurance Co. Ltd. Vs. P.S. Kamalamma and Others
June 27, 2013
Oriental Insurance Co. Ltd. Duly represented by its Regional Manager Vs. Jayamma, Kuppe Gowda and Somashekar
November 26, 2013
Oriental Insurance Co. Ltd., Rep. by it's the Asst. Manager Vs. Mallika and Others
December 3, 2013
ORIENTAL INSURANCE COMPANY Vs. CHANDRAMMA
April 5, 2013
ORIENTAL INSURANCE COMPANY LTD Vs. SUB-INSPECTOR MARIHAL POL ICE STATION HIREBAGEWADI AND ORS
August 2, 2013
Oriental Insurance Company Ltd. Vs. Prema Kumari and Others
January 15, 2013
P ANJANAPPA Vs. SPECIAL DEPUTY COMMISSIONER
February 14, 2013
P B R ANAND S/O LATE BASAPPA Vs. P B EKAMBARESHWAR S/O LATE BASAVAPPA
April 19, 2013
P CHANDRASHEKHARGOUDA Vs. STATE OF KARNATAKA
October 8, 2013
P DHARMAPALAIAH Vs. N KAMALA
November 11, 2013
P DILIP KUMAR Vs. LIFE INSURANCE CORPORATION OF INDIA, SHIMOGA
November 22, 2013
P GANGADHARAPPA Vs. STATE OF KARNATAKA
August 14, 2013
P NEELYA NAIK S/O PAPPA NAIK AND ORS Vs. UNION OF INDIA
November 6, 2013
P R CHIDANANDAPPA Vs. STATE OF KARNATAKA
July 25, 2013
P RAMA MURTHY Vs. ABDUL SHARIFF
January 2, 2013
P S INDIRAMMA W/O LATE A NAGESH AND ORS Vs. DIVISIONAL MANAGER, BANGALORE METROPOLITAN TRANSPORT
January 7, 2013
P SANJEEVA RAJU AND ORS Vs. KARNATAKA STATE AGRO CORN PRODUCTS LIMITED
September 12, 2013
P V KAMESH KUMAR Vs. THOTI MUNIYAPPA
February 19, 2013
P V RAVINDRAN Vs. BANGALORE DEVELOPMENT AUTHORITY
September 23, 2013
P V SOANSHET @ BHARATI HEGDE Vs. STATE OF KARNATAKA AND ORS
October 8, 2013
P. CHANDRAN Vs. STATE OF KARNATAKA BY ALUR POLICE
March 6, 2013
P. Dharmapalaiah Vs. N. Kamala
November 11, 2013
P. ESHANNA Vs. STATE OF KARNATAKA BY ITS SECRETARY TO GOVT.
July 23, 2013
P. Gopal Raju Vs. Secretary to Government of India and Others
August 7, 2013
P. GOPALA KRISHNA RAO Vs. SMT. CHANDRAVATHI AND ORS.
December 2, 2013
P. JAYASHREE Vs. PRINCIPAL SECRETARY, CIVIL AVIATION
September 5, 2013
P. Krishna Vs. New India Assurance Company Ltd. and Maj, K.M. Monnappa
September 20, 2013
P. Manikyam Vs. Bruhath Bangalore Mahanagara Palike Represented by its Commissioner and Bruhath Bangalore Mahanagara Palike Represented by its Deputy Commissioner (Land Acquisition)
October 22, 2013
P. Muniyappa Vs. Managing Director, KSRTC
November 25, 2013
P. Narayanappa Vs. State of Karnataka, The Karnataka Industrial Area Development Board, The Special Land Acquisition Officer and M/s. Royal Fragrances Private Limited
March 6, 2013
P. Naveen Vs. S.B. Manu and Branch Manager, The Oriental Insurance Co., Ltd.
July 19, 2013
P. Nirmala Vs. State of Karnataka, Represented by the Principal, Secretary to Revenue Department, State of Karnataka, Represented by the Principal, Secretary to Housing and Urban Development, The Deputy Commissioner and The Assistant Commissione
December 4, 2013
P. Palani Vs. Sri. B.C. Srinivasan and The Divisional Manager
July 10, 2013
P. Ramachandra Setty Vs. State of Karnataka, The Special Deputy Commissioner and The Tahsildar
July 2, 2013
P. Shivanna Vs. Commissioner of Excise in Karnataka ,The Deputy Commissioner Mysore, and The Deputy Commissioner Of Excise, Mysore
October 9, 2013
P. Uma, P. Varsha, P. Vaishnavi and Lalithamma Vs. Mallanagouda, Basanagouda and The Manager, New India Insurance Co. Ltd.
December 3, 2013
P. VASANTH KUMAR Vs. STATE OF KARNATAKA
December 20, 2013
P.A. Mohan Vs. Deputy General Manager HRM Division, HMT (W) Limited, Sri Eshwara Kudi HRN Personnel, HMT Watches Limited and Sree Thayagaraja Co-operative Bank Limited
September 27, 2013
P.C. SHEKHARAIAH Vs. UNION OF INDIA
March 18, 2013
P.E. Chandrashekarappa Vs. Managing Director and The Divisional Controller, KSRTC
November 25, 2013
P.K. Balachandran Vs. M/s. Chandan Exports
June 13, 2013
P.K. SUDHAKAR Vs. KARNATAKA POWER TRANSMISSION CORPN. LTD
June 11, 2013
P.M. Ibrahim and Mr. Rahman Vs. State of Karnataka rep by its Secretary to Government, Revenue Department, The Deputy Commissioner, The Assistant Commissioner, Tarikere Sub-Division and The Tahsildar
September 30, 2013
P.M. Mahadevappa Vs. Divisional Commissioner and The Deputy Commissioner
December 4, 2013
P.M.RAO ALIAS P.MASTHAN RAO Vs. COMMISSIONER BRUHAT BANGALORE MAHANAGARA PALIKE
February 13, 2013
P.MUNIYAPPA Vs. MANAGING DIRECTOR KSRTC
November 25, 2013
P.R. Dhananjaya, Smt. Lakshmidevamma and Smt. Narasamma Vs. Sri. H. Nagaraju, Smt. Lakshmamma and Sri. H. Narasimhamurthy
September 30, 2013
P.S. Narayan Vs. Sri. P.S. Srinivasan and Others
July 25, 2013
P.S. SESHADRI Vs. CHIEF COMMISSIONER OF INCOME TAX, BANGALORE-II
July 2, 2013
P.SURESH Vs. MAMATHA
December 3, 2013
P.T.NEELAMBIKA Vs. MANJUNATHA S.KADAM
December 12, 2013
P.V. Rajarathnam Vs. State of Karnataka, The Deputy Commissioner, The Tahsildar and Smt. Achamma Charities
September 6, 2013
PAC SOFT SOLUTIONS Vs. VIDHAN CHAUDHARI
March 1, 2013
PACHAPPA Vs. THE STATE OF KARNATAKA
December 6, 2013
PADAMMA; M S NANJEGOWDA Vs. PUTTALAXMAMMA AND ORS
September 2, 2013
PADDAMMA Vs. SINDHOORJA A SSSXS
February 4, 2013
PADMA AND ORS Vs. MANJUNATH H C AND ORS
August 13, 2013
PADMA DORE AND ORS. Vs. THE STATE OF KARNATAKA DEPARTMENT OF REVENUE REPRESENTED BY ITS SECRETARY, THE SPL. DEPUTY COMMISSIONER AND THE TAHSILDAR
December 20, 2013
PADMA RAMACHANDRAPPA Vs. G.RAMACHANDRAPPA
December 17, 2013
Padmapriya Vidya Samsthe (R) (Jain Minority Institution) now renamed as Banashankari II Stage by its Secretary, Sri. T.P. Rajanna Vs. State of Karnataka represented by its Secretary, Department of Education and Others
September 11, 2013
PADMAVATHI AUTOMOBILES Vs. MAHAVEER URBAN CO-OPERATIVE SOCIETY LTD
July 11, 2013
PADMINI RAGHAVAN Vs. H A SONNAPPA
October 11, 2013
PALANI RAJA T Vs. MINISTRY OF DEFENSE
April 4, 2013
PALLEDA MALLESHAPPA AND ORS Vs. B L TRANSPORT AND ORS
January 16, 2013
Palreacha Infrastructure and Developers Vs. Karnataka Industrial Areas Development Board and The Chief Executive Officer and Executive Member, Karnataka Industrial Areas Development Board
September 27, 2013
Panaje C.A. Society Ltd. Vs. State of Karnataka and The Director of Co-operative Audit
July 31, 2013
Panchalingeshwara Investments (R) Vs. Chikka Veeresha alias Suresh and S. Rajashekar
March 26, 2013
Panchalingeshwara Recreation Club Vs. Superintendent of Police
January 22, 2013
PANDAPPA Vs. STATE OF KARNATAKA
April 18, 2013
Pandi Suvarna, Rep. by his wife, Smt. Sarojini Poojary Vs. Ravi Poojary and The Branch Manager, United India Insurance Co. Ltd.
October 11, 2013
PANDIT SHANKAR REVOOR Vs. STATE OF KARNATAKA
January 23, 2013
PANDRINATH Vs. DIVISIONAL CONTROLLER N.E.K.R.T.C.
January 3, 2013
Pandurang Dodamani Vs. Management of KSRTC and President and Director Recruitment Committee KSRTC
October 7, 2013
PANDURANGA B Vs. STATE OF KARNATAKA
April 5, 2013
PANDURANGA PAI Vs. DEVARAYA @ VASUDEVA PAI AND ORS
September 19, 2013
PANKAJ L. KOTHARI Vs. THE ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
November 22, 2013
PANKAJA Vs. GOWRAMMA
November 6, 2013
PANSALE JAGANATH Vs. THE STATE OF KARNATAKA REPTD. BY PSI
December 3, 2013
Papa and Me by its Proprietor, Sri. N. Vasantha Rao Vs. Sri. E. Akbar
October 11, 2013
PAPA REDDY A Vs. STATE OF KARNATAKA
February 4, 2013
Papaiah and Others Vs. Shanmukhaiah H.N. and The Branch Manager the Oriental Insurance Co. Ltd.
June 27, 2013
PAPAMMA Vs. J GIRIJA KUMARI AND ORS
January 30, 2013
Papamma and Sri M Suresh Vs. State of Karnataka and Others
August 20, 2013
Papamma, Srinivasa and Savitha Vs. M. Nanjappa, M/s. G.R. Developers and State of Karnataka
July 2, 2013
PAPANNA S/O KARIYAPPA; KAMARAJU S/O RANGAPPA Vs. STATE OF KARNATAKA
January 30, 2013
PAPARAM BRICKS & TILES Vs. BLOCK DEVELOPMENT OFFICER AND ORS
January 2, 2013
Pappu Vs. Lakshmamma and Others
July 18, 2013
PARAMA DEVARU HEGDE AND OTHERS Vs. SMT. MAHADEVI AND ANOTHER
July 26, 2013
PARAMESHWAR RAM BHAT S/O RAM BHAT Vs. H S GOPAL S/O LATE H N SHIVARAMAIAH
March 25, 2013
PARASHARAM MOTHER YALLAVVA KAMBLE @ PARAMBE AND ORS Vs. YALLAPPA CHIMAJI JOGATI @ PARAMBE
January 4, 2013
Parashuram Vs. State of Karnataka Through Hangal Police Station
October 23, 2013
PARASHURAM S/O BEERAPPA Vs. STATE
May 28, 2013
PARASHURAM S/O SANNA PAMAYYA Vs. KANNAVI ERAPPA S/O LINGAPPA AND ORS
January 28, 2013
Parchuri Surendra Kumar Vs. M/s. Haigreeva Infra Tech Projects Ltd.
August 2, 2013
PARERA VENUGOPAL Vs. P B RUKMINI
December 17, 2013
PARTAP Vs. STATE THROUGH KUDACHI POLICE STATION, DHARWAD
September 5, 2013
PARUGAI AGALURAPPA Vs. STATE OF KARNATAKA
March 28, 2013
Parushappa and Others Vs. State of Karnataka by its Secretary Dept. of Revenue, The Special Deputy Commissioner (Revenue) and M/s. Vijaya Bank Employees House Building Co-operative Society Limited represented by its Secretary Sri V.G.K. Acharyal
October 7, 2013
PARUTAPPA Vs. BASAVVA AND OTHERS
June 13, 2013
PARVATHAMMA Vs. DEVAMMA
June 14, 2013
PARVATHAMMA Vs. ASSISTANT COMMISSIONER-CUM-LAND ACQUISITION OFFICER
May 30, 2013
PARVATHAMMA Vs. CHANDRAKALA R.
November 7, 2013
PARVATHAMMA B MUTTALLI AND ORS Vs. M RAMACHANDRA
October 7, 2013
PARVATHI BAI AND ORS Vs. LAND TRIBUNAL AND ORS
January 8, 2013
PARVEZ SHEIK, S/O LATE SAIFULLA; IRFAN SHEIK, S/O LATE SAIFULLA Vs. LALITH KISORE TEXTILES; ORIENTAL INSURANCE CO LTD
July 9, 2013
Parwathamma Vs. Chief Secretary, The Commissioner and The Assistant Executive Engineer
July 3, 2013
PASTOR ANNAIAH Vs. STATE OF KARNATAKA
August 5, 2013
Patel Basavaraju Vs. Sudesha
December 2, 2013
PATEL KREEDA AND SAMSKRUTHIKA SAMSTHE Vs. GOVERNMENT OF KARNATAKA
November 5, 2013
Pathakka alias Pathamma Vs. S. Mallaiah and The Divisional Manager Divisional Office The United India Insurance Co. Ltd.
October 11, 2013
PAVAN AGARWAL Vs. STATE OF KARNATAKA
October 30, 2013
PAVAN KUMAR Vs. THE CHAIRMAN, SHREE BHUVANENDRA COLLEGE TRUST,
March 11, 2013
PAVANA Vs. RELIANCE GENERAL INSURANCE CO LTD
July 29, 2013
PBI Contractors and Engineers (Stone Crusher) Vs. State of Karnataka, Department of Mines and Geology by its Secretary and Others
September 11, 2013
Peenya Gymkana (Regd.) Vs. State of Karnataka and Others
September 11, 2013
PEERANBI Vs. HAJIMALANG
February 11, 2013
Percept H. Private Limited Vs. M/s. Daadys Builders Private Limited
October 10, 2013
Peter D'Souza and Junifer C. Alvaris Vs. Secretary, K. Praveen, P.H. Mohammed and The Secretary, Regional Transport Authority
August 1, 2013
Pfizer Limited Vs. State of Karnataka and Others
February 27, 2013
PFIZER LIMITED Vs. STATE OF KARNATAKA
April 1, 2013
Phakeerappa Vs. Bhimshi and The State of Karnataka represented by Addl. SPP High Court Circuit Bench
December 3, 2013
PHILOMINA RODRIGUS Vs. STATE OF KARNATAKA
December 11, 2013
PHOENIX PLASTS COMPANY Vs. COMMR. OF C. EX.
August 6, 2013
Pichkal Venkateshwara Rao Vs. Principal Secretary, The Executive Engineer, The Chief Executive Engineer and Sri. S.V. Bandi
September 25, 2013
Police Inspector Police Wing, Karnataka Lokayukta Hospet Vs. B.R. Siddaiah
September 16, 2013
POOJA VENTURE Vs. SHIVAPPA
February 15, 2013
Pownraju K. Vs. Devaraj, Srinivasappa and K.M. Krishnachari Since dead by L.Rs. Smt. Shanthamma, Sri Venu Achari and Sri Sreenivasa Achari
September 26, 2013
Prabhavathi Vs. Lakshmeesha M.C.
November 29, 2013
PRABHU Vs. STATE OF KARNATAKA
February 12, 2013
Prabhugouda Bhimanagoudar alias Patil Vs. Director, (HRD) KPTCL, Superintendent Engineer and Executive Engineer (O and M) HESCOM
May 29, 2013
PRABURAYA G AND ORS Vs. UNITED INDIA INSURANCE COMPANY LIMITED AND ORS
July 19, 2013
Pradeep Vs. State of Karnataka through addl. Chief Secretary, Department of Home Affairs, Commissioner of Police and Central Crime Branch represented by Assistant Commissioner of Police
November 26, 2013
Pradeep Reddy Vs. State of Karnataka
June 5, 2013
PRADEEP S/O PRAKASH DADGE Vs. STATE OF KARNATAKA
January 31, 2013
Prafulla Vs. Bharamappa, Shri Bhupal and Shri Babu
September 11, 2013
Prakash Vs. Shri Vaddar Gangamma, Shri Vaddar Yankappa and Shri Jitendra Kumar
October 22, 2013
Prakash Vs. Secretary, Revenue Dept., The Special Deputy Commissioner and Sri. Chikkamuniyappa
November 26, 2013
PRAKASH BANDOPANTH BABALE AND ORS Vs. STATE OF KARNATAKA AND ORS
September 23, 2013
Prakash Hegde Vs. Nanjamma and Others
June 21, 2013
Prakash Kumar Singh and Others Vs. State of Karnataka by The Station House Officer
November 25, 2013
Prakash P. Vs. Hanumappa, The Managing Director and The Chairman
July 22, 2013
Prakash Reddy Vs. P.R. Ravindranath and The Manager, I.C.I.C.I. Lombard General Insurance Co. Ltd.
November 27, 2013
PRAKASH REDDY Vs. STATE BY ELECTRONIC CITY
January 7, 2013
PRAKASH RETAIL (P.) LTD. Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAX
April 17, 2013
PRAKASH V. KARIA Vs. STATION HOUSE OFFICER
February 27, 2013
PRAKASH V. SANGHVI Vs. RAMESH G.
March 20, 2013
PRAKASHA @ PRAKASH NANDAVAR Vs. STATE OF KARNATAKA, BY HEBBAGODI POLICE
May 30, 2013
Praksaha alias Dharma Prakasha Vs. State of Karnataka
June 27, 2013
PRAKSH K R Vs. STATE OF KARNATAKA
October 1, 2013
PRAMEELA KRISHNA Vs. INCOME TAX OFFICER
November 18, 2013
PRAMEELA W/O BHIMARAYA Vs. STATE OF KARNATAKA
March 5, 2013
Pramila P. Rai Vs. State of Karnataka rep by Secretary Finance Department (Excise), The Excise Commissioner Government of Karnataka, Deputy Commissioner (Excise) and Deputy Commissioner (Revenue)
September 26, 2013
Pramod Vs. Sri. Yashwantha N.S. and National Insurance Co. Ltd.
July 26, 2013
Pramod Arjun Chanal, Vittal Krishnappa Nadagouda and Basappa Dundappa Naik Vs. State of Karnataka through Kulgod Police
September 17, 2013
PRAMOD HEGDE Vs. INDCHEMIE HEALTH SPECIALITIES PVT. LTD
September 16, 2013
PRASANNA KUMAR SHETTY S/O MUTTANNA SHETTY Vs. STATE
January 4, 2013
Prasanna Power Private Limited Vs. Nil
December 3, 2013
Prasanna Veeranjaneya Swamy Trust Vs. Secretary to Government Revenue Department (Mujarai) Government of Karnataka and Others
March 28, 2013
Prashant Vs. Sachin and The Branch Manager Reliance General Insurance Co. Lt.
November 25, 2013
PRASHANT Vs. STATE
September 25, 2013
PRASHANTH RAJAN Vs. MANAGER, NEW INDIA ASSURANCE CO LTD
January 4, 2013
Prashanth Surface Coating Private Limited Vs. Registrar of Companies
October 29, 2013
PRASHANTH TALEKAR S/O MOHAN TALEKAR Vs. STATE
July 8, 2013
Prashantha E.L. and Mr. Ganapathi Prasanna Vs. University Grants Commission (UGC), The Co-ordinator University Grants Commission and Union of India
June 27, 2013
PRATAP SINGH S/O HANUMANTH SINGH RAJPOOT AND ORS Vs. STATE OF KARNATAKA AND ORS
August 2, 2013
Prathamik Krishi Pathina Sahakara Sangha Vs. State of Karnataka, The Director of Co-operative Audit and Deputy Director of Co-operative Audit
July 19, 2013
PRATHAPA H R, S/O RANGASWAMY Vs. STATE OF KARNATAKA
June 17, 2013
PRATHISTA RAMAMURTHY Vs. SECRETARY
March 1, 2013
PRAVEEN @ KABADI PRAVEEN Vs. STATE OF KARNATAKA
November 5, 2013
Praveen alias Kabadi Praveen Vs. State of Karnataka Represented by Officer in Charge of Police Station
November 5, 2013
PRAVEEN S/O KUMAR Vs. STATE
May 29, 2013
Prema Satyanarayana Vs. Mohananda Kumar and The New India Assurance Co. Ltd.
August 7, 2013
Premasudha alias Prema Vs. V. Srinivasan and The Regional Manager, The Oriental Insurance Co., Ltd.
September 16, 2013
PREMILA AND ORS Vs. BABA PATEL AND ORS
March 21, 2013
PREMILA GRUBB AIR MARSHALL L.P. PEREIRA Vs. STATE
April 26, 2013
Preshit Gupta Vs. Director and The Vice Chancellar
July 22, 2013
Presidency Education Trust (Registered) Vs. Bruhat Bangalore Mahanagara Palike and Bangalore Development Authority
July 31, 2013
President and The Secretary Vs. D.K. Venkatanaresh Babu
August 20, 2013
President, The Health and Family Welfare Employees House Building Co-operative Society Ltd. Vs. President, The Karnataka State Commission for Scheduled Caste and Scheduled Tribes and Sri. C.M. Giriyaiah
April 17, 2013
PRIMACY INDUSTRIES LIMITED Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
December 6, 2013
PRIMAL PROJECTS LIMITED Vs. UNION OF INDIA
March 20, 2013
Princess Golf, Vs. Assistant Commissioner of Commercial Taxes (Luxury Tax-1)
January 29, 2013
Principal Bangalore City School of Nursing and Others Vs. Registrar Karnataka State Nursing Council and The Secretary Karnataka State Diploma in Nursing Examination Board
October 8, 2013
Principal M.A.J. School of Nursing and Others Vs. Registrar Karnataka State Nursing Council and The Secretary Karnataka State Diploma in Nursing Examination Board
October 8, 2013
Principal Mahalakshmi School of Nursing and Others Vs. Registrar Karnataka State Nursing Council and The Secretary Karnataka State Diploma in Nursing Examination Board
October 8, 2013
Principal Sainik School of Nursing and Others Vs. Registrar, Karnataka State Nursing Council and The Secretary Karnataka State Diploma in Nursing Examination Board
October 8, 2013
Principal, Aristotle College of Diploma in Education Vs. Principal Secretary Primary and Secondary Education Government of Karnataka and Director, Other Examinations Karnataka Second Education Examination Board
December 4, 2013
Principal, Bangalore Institute of Nursing and Others Vs. Registrar, Karnataka State Nursing Council and The Secretary, Karnataka State Diploma in Nursing Examination Board
October 8, 2013
Principal, BMS Hospital Nursing School and Others Vs. Registrar, Karnataka State Nursing Council and The Secretary, Karnataka State Diploma in Nursing Examination Board
October 8, 2013
Principal, Goutham Institute of Nursing Sciences and Research Centre, Surajit Majumder, Babita Deb and Vaibhv Jaroli Vs. Registrar, Karnataka State Nursing Council and The Secretary, Karnataka State Diploma in Nursing Examination Board@responden
October 8, 2013
Principal, Hillside School of Nursing and Others Vs. Registrar, Karnataka State Nursing Council and The Secretary, Karnataka State Diploma in Nursing Examination Board
October 8, 2013
Principal, Indian School of Nursing and Others Vs. Registrar, Karnataka State Nursing Council and The Secretary, Karnataka State Diploma in Nursing Examination Board
October 8, 2013
Principal, Indira Priyadarshini School of Nursing and Others Vs. Registrar, Karnataka State Nursing Council and The Secretary, Karnataka State Diploma in Nursing Examination Board
October 8, 2013
Principal, Ocean School of Nursing and Others Vs. Registrar, Karnataka State Nursing Council and The Secretary, Karnataka State Diploma in Nursing Examination Board
October 8, 2013
Principal, Rajmahal Vilas School of Nursing and Others Vs. Registrar, Karnataka State Nursing Council and The Secretary, Karnataka State Diploma in Nursing Examination Board
October 8, 2013
Principal, Shree Bhavani School of Nursing and Others Vs. Registrar, Karnataka State Nursing Council and The Secretary, Karnataka State Diploma in Nursing Examination Board
October 8, 2013
Principal, Sri Sai School of Nursing and Others Vs. Government of Karnataka, The Registrar, Karnataka State Nursing Council Surya and The Secretary Karnataka State Diploma in Nursing Examination Board
October 8, 2013
Principal, Sri Shivrathri Rajendra School of Nursing and Others Vs. Registrar, Karnataka State Nursing Council Surya Apartments and The Secretary, Karnataka State Diploma in Nursing Examination Board
October 8, 2013
Principal, St. Mary's Convent Vs. G. Venkateshwaralu, United India Insurance Co. Ltd. and Srinivas
February 14, 2013
Principal, St. Theresa School of Nursing and Others Vs. Registrar, Karnataka State Nursing Council and The Secretary, Karnataka State Diploma in Nursing Examination Board
October 8, 2013
Principal, Swabiman School of Nursing and Others Vs. Registrar, Karnataka State Nursing Council and The Secretary, Karnataka State Diploma in Nursing Examination Board
October 8, 2013
Principal, Thrupthi Institute of Nursing and Others Vs. Registrar, Karnataka State Nursing Council and The Secretary, Karnataka State Diploma in Nursing Examination Board
October 8, 2013
Principal, Valley School of Nursing and Others Vs. Registrar, Karnataka State Nursing Council and The Secretary, Karnataka State Diploma in Nursing Examination Board
October 8, 2013
Print and Imaging Solutions Pvt. Ltd. Vs. Mrs. Annie Koshy
January 22, 2013
PRISM TV PVT. LTD. Vs. REKHA RANI
December 18, 2013
PRIYA Vs. MAHADEV
January 4, 2013
Puneetha Vs. Rangappa and The Manager
July 10, 2013
Punith Vs. G. Puttappa, The Superintendent of Police and K.G.I.D.
July 11, 2013
Punith alias Ragavendra Rao Vs. State of Karnataka
January 15, 2013
Pushpa Vs. Y.S. Thimmappa and Divisional Controller K.S.R.T.C.
August 1, 2013
Pushpalatha Vs. Sri. Subhashrao, Sri. Shivakumar and The Manager, New India Assurance Company Ltd.
September 13, 2013
PUTAYYA S/O SHAMBHAYYA HEBBAR Vs. TOKIRAHAMED KHAZI AND ORS
April 3, 2013
PUTTA GOUDA BY L RS AND ORS Vs. GODAVARI SINCE DEAD BY L RS AND GANAPATI
October 23, 2013
Putta Gouda by L.Rs. and Others Vs. Godavari since dead by L.Rs. and Ganapati
October 23, 2013
Puttaharuvamma Vs. State of Karnataka and special Land Acquisition Officer
October 9, 2013
Puttaiah Vs. Deputy Commissioner and Others
September 6, 2013
PUTTAIAH S/O GULLAPPA AND ORS Vs. BRANCH MANAGER, UNITED INDIA INSURANCE CO , LTD ,
January 24, 2013
PUTTAIAH S/O LATE GULLAIAH Vs. NEELAKANTE GOWDA S/O LATE KEMPEGOWDA
July 25, 2013
Puttamma Vs. State of Karnataka rep. by its Secretary and Special Land Acquisition Officer, Hemavathi Irrigation Project-II
October 10, 2013
Puttananjamma and Ramesha Vs. Ningamma and Sri. Manje Gowda
November 29, 2013
PUTTANAYAKA Vs. STATE OF KARNATAKA BY ARASIKERE RURAL POLICE
February 11, 2013
PUTTARACHAIAH AND OTHERS Vs. STATE OF KARNATAKA, BY YALANDUR POLICE, REP. BY STATE PUBLIC PROSECUTOR
January 31, 2013
Puttaramu Vs. State of Karnataka
August 1, 2013
PUTTARANGAMMA AND VENKATESH Vs. MUDIYANNA AND THE NEW INDIA ASSURANCE COMPANY LTD.
December 3, 2013
PUTTARANGAMMA, W/O KRISHNAMURTHY AND ORS Vs. ICICI LOMBARD MOTOR INSURANCE
January 28, 2013
PUTTASWAMY @ SHIVARAJKUMAR S/O RAJKUMAR Vs. M VENKATESH S/O MUNIVENKATAPPA
March 22, 2013
Puttaswamy. H.T. Vs. M/s. United India Insurance Co. Ltd. and The Managing Director
September 13, 2013
PUTTUR PETRO PRODUCTS PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 7, 2013
Puttur Petro Products Pvt. Ltd. rep. by its Managing Director Sri J. Uday Bhat Vs. Assistant Commissioner of Income tax
October 7, 2013
R A RAJU S/O LATE RAYAPPA Vs. BRUHAT BANGALORE MAHANAGARA PALIKE AND ORS
February 8, 2013
R ANTHONY DASS, S/O RAJARATHNAM AND ORS Vs. A ROSCELINE JULIET, W/O P SAHAYANATHAN AND ORS
June 3, 2013
R BASAVARAJ Vs. STATE OF KARNATAKA
August 20, 2013
R BHASHAM AND ORS Vs. GOVERNMENT OF KARNATAKA AND ORS
September 26, 2013
R K JAIN Vs. P G CHACKO
April 24, 2013
R L PRABHAKARA S/O LATE R LAKSHMANA SETTY; R P SUNDARESHAN S/O R L PRABHAKARA; RIYAZ AHMED S/O BABUSAB Vs. STATE
August 2, 2013
R LAKSHMI DEVI W/O JAGADHEESH; VEENA D/O KRISHNA MURTHY AND ORS Vs. STATE OF KARNATAKA; DEPUTY DIRECTOR, DEPARTMENT OF CHILD & WOMEN
July 10, 2013
R LALDUHAWMI Vs. RAJIV GANDHI UNIVERSITY OF HEALTH
April 1, 2013
R MUDDUKRISHNA Vs. ERAPPA
February 1, 2013
R N SHETTY S/O NAGAPPA SHETTY AND ORS Vs. KANARA DISTRICT CENTRAL COOPERATIVE BANK LTD
February 21, 2013
R NAGARAJ Vs. M/S SRIKANT THEATRE
February 4, 2013
R NARASIMHAI Vs. S P SRIDHAR
August 30, 2013
R NARAYANA SWAMY Vs. M CHANDRAPPA
April 4, 2013
R Narayanaswamy Vs. State of Karnataka
September 3, 2013
R RANGANATHA, S/O LATE LAKSHMANAPPA Vs. STATE OF KARNATAKA
July 19, 2013
R SANDHYA Vs. S R RAJU
December 11, 2013
R SURESH, S/O RAGHU POOJARI Vs. GOVERNMENT OF KARNATAKA
June 5, 2013
R UMADEVI D/O M RAMASWAMY REDDY Vs. ADDITIONAL COMMISSIONER, BRUHAT BANGALORE MAHANAGARA PA LIKE
January 15, 2013
R V SHIVA REDDY, S/O VENKATARAMA REDDY AND ORS Vs. A V SRIRAMA REDDY, S/O V VENKATASWAMY REDDY
March 15, 2013
R. Anand Vs. State of Karnataka Represented by its Principal Secretary to Government, Department of Animal Husbandry and Veterinary Services and Others
November 28, 2013
R. ANNADANAPPA Vs. STATE OF KARNATAKA
December 20, 2013
R. Balaraju Vs. Hon'ble Chief Justice, The Registrar General and The Registrar (Administration) and the Enquiry Officer
October 9, 2013
R. CHANDRASHEKAR Vs. STATE OF KARNATAKA
February 12, 2013
R. Gopal Reddy Vs. State by Attibele Police
July 19, 2013
R. JAGADISH Vs. KOTESH GOUDA
December 19, 2013
R. Jayavelu and Sri. Thanigaimalai Vs. State of Karnataka and Sri. P.L.G. Manu
May 21, 2013
R. Mahadev and Others Vs. State of Karnataka by Nanjangud Rural Police
July 10, 2013
R. Meghana Vs. Regional Transport Authority, Mr. Abdul Majeed and Sri V. Gopi
August 5, 2013
R. Nagaraja Vs. Chikka Venkatamma
July 22, 2013
R. Nagaraju Vs. Bangalore Development Authority
October 22, 2013
R. Prabavathi Vs. State of Karnataka Department of Revenue (Registration and Stamps) represented by its Secretary, Sri Panduranga Attavar Major and Narayanappa
November 28, 2013
R. Prasanna and Smt. R. Chitra Vs. R. Shalini and Sri R. Vinod
September 18, 2013
R. PREKSHA Vs. G.N. PRASAD ALIAS PRASAD PANAGAR
August 29, 2013
R. Puttnanjamma Vs. Shri R. Madaiah and Others
June 27, 2013
R. Ramachandraiah Vs. R. Usha
November 26, 2013
R. Rangaiah Vs. Tahasildar
November 25, 2013
R. Shivanna Vs. State of Karnataka and The Joint Secretary DPAR (Admn.)
June 3, 2013
R. SHOBHA BAI Vs. D.R. JAYARAJ
September 5, 2013
R. Subramanya Vs. Sri. D. Siddaraju, Smt. Puttamariyamma and The Oriental Insurance Co., Ltd. Rep. by its Manager
October 11, 2013
R. Subramanya, Smt. S. Geetha, Sri B.R. Mallikarjun and Sri B.R. Subhash Vs. State of Karnataka Represented by its Principal Secretary and Others
September 30, 2013
R. SUREKA Vs. G. JAYAKUMAR
December 17, 2013
R. THIRUVENGADAM Vs. EMLPLOYEES’ STATE INSURANCE CORPORATION
June 18, 2013
R. Vasanth alias Vasanth Kumar R. Vs. Sri G. Venkatesh
September 19, 2013
R.D. Ramaswamy Vs. Assistant Commissioner, The Tahsildar and State of Karnataka
August 30, 2013
R.K. SWAMY BBDO PVT. LTD. Vs. KARNATAKA UDYOG MITRA (KUM) AND STATE OF KARNATAKA
March 4, 2013
R.K.S.EDUCATIONAL SOCIETY Vs. STATE OF KARNATAKA
March 12, 2013
R.M. NATARAJ AND ANOTHER Vs. STATE BY CHANNAGIRI POLICE
January 29, 2013
R.M. Prakash Vs. Deputy Commissioner and Others
July 2, 2013
R.M. PUSHPA Vs. BRUHAT BANGALORE
March 20, 2013
R.M. THAVAMANI Vs. K.M. MALLAPPA
December 20, 2013
R.N. JAYANTH Vs. R.N. RAJANNA
February 28, 2013
R.N. Rajanna Vs. R.N. Jayanth
September 25, 2013
R.S. Pavan Kumar Vs. Sri. G.M. Guruswamy and M/s. Oriental Insurance Company Limited
October 11, 2013
R.VENKATAPATHY Vs. BANK OF INDIA, ZONAL OFFICE, BANGALORE
December 4, 2013
R.VIJAYAKUMAR Vs. STATE OF KARNATAKA
August 14, 2013
RACHAYYA AND ORS. Vs. THE LAND ACQUISITION OFFICER/ASSISTANT COMMISSIONER AND ORS.
March 19, 2013
RADEL ELECTRONICS (P.) LTD. Vs. COMMISSIONER OF COMMERCIAL TAXES
July 30, 2013
Radha Vs. S. Gangaiah
November 11, 2013
RADHAKRISHNA Vs. NATIONAL INSURANCE COMPANY LIMITED
August 14, 2013
RADHAKRISHNA ADIGA Vs. VASUDEV ADIGAS FAST FOOD PVT. LTD.
December 4, 2013
RADHAKRISHNA BHAKTA MANDALI TRUST Vs. KANNAN
September 5, 2013
RADHARANI MAHADEV KOLAMBE BELGAUM Vs. STATE OF KARNATAKA, REP. BY ITS SECRETARY
January 16, 2013
Rafiq Vs. Rabia Bankapur, Annasaheb and Mohan
October 25, 2013
RAFIQ Vs. STATE THROUGH BHALKI RURAL POLICE
December 17, 2013
RAGHAVENDRA ALIAS RAGHAVENDRA NAIK Vs. STATE
July 5, 2013
Raghavendra alias Raghu Vs. State of Karnataka by Bidadi Police Station
October 9, 2013
RAGHAVENDRA S/O LATE KALA Vs. STATE OF KARNATAKA
July 16, 2013
Raghavendra V. (A-1) Vs. State of Karnataka
June 26, 2013
RAGHAVENDRA VENKATARAMANA AND ORS Vs. STATE OF KARNATAKA
April 16, 2013
RAGHU R Vs. SHUBHA K R
July 15, 2013
RAGHUNATH ALIAS RAGHUVEER S/O RATHNAKARRAO KULKARNI Vs. SARAFUDDINSAB S/O RAJESAB NAVALUR
January 15, 2013
Raghunath K.N. Vs. Bangalore Electricity Supply Company Ltd.
November 26, 2013
RAGHUR NAGARAJA NAIDU Vs. RAILWAYMEN'S HOUSE BUILDING
August 30, 2013
RAGHUVEERA BALIGA Vs. STATE OF KARNATAKA
July 5, 2013
RAIGOUDA Vs. STATE OF KARNATAKA
September 10, 2013
Railway Board Vs. Shri N.C. Sinha and Shri. Devi Prasad Pande
July 23, 2013
RAINBOW DENIM LIMITED Vs. GOKALADAS IMAGES PRIVATE LIMITED COMPANY
July 3, 2013
RAJA BUILDERS AND INVESTMENTS PARTNERSHIP Vs. K C SHIVASHANKAR SINCE DECEASED
December 4, 2013
Raja L. Sampath Vs. Nandini Perumal alias Kalpana Perumal
January 30, 2013
RAJA RAJA SRINIVAS AND OTHERS Vs. G.R. PANDU AND ANOTHER
March 28, 2013
Raja, Sri Shivakumar alias Kumar, Sri Shankaregowda and Sri K.V. Nagabhushan Vs. Deputy Commissioner, The Tahsildar, The Deputy Director of City Development Officer and The Mysore City Corporation
July 2, 2013
RAJABAKSHI Vs. N KONDAIAH AND ORS
April 24, 2013
RAJALAKMI AND ORS Vs. STATE OF KARNATAKA
October 21, 2013
RAJAMMA @ KAVYA Vs. STATE OF KARNATAKA
February 5, 2013
Rajamma and Others Vs. State of Karnataka by its Secretary to Govt., Karnataka Industrial Area Development Board and The Special Land Acquisition Office Karnataka Industrial Area Development Board
September 30, 2013
Rajamma and Thimmaiah Vs. Dhakshyayini and ICICI Lombard Motor Insurance
November 25, 2013
RAJAN Vs. P.A. LAXMIDEVI
February 14, 2013
Rajanamani Vs. State of Karnataka and Others
August 7, 2013
Rajanna Vs. N. Armugham and The Divisional Manager, The Oriental Insurance Co. Ltd.
July 23, 2013
Rajanna and Smt. Puttamma Vs. New India Assurance Co. Ltd. rep. by its Branch Manager and Sri R.T. Sateesh
November 27, 2013
RAJAPPA A. AND VENKATESH A. Vs. THE STATE OF KARNATAKA REP. BY ITS SECRETARY REVENUE DEPARTMENT AND ORS.
December 6, 2013
RAJARAM NAMBIAR S/O K P NAMBIAR AND ORS Vs. STATE OF KARNATAKA AND ANR
March 5, 2013
Rajaratnam Vs. Deputy Commissioner and Others
June 17, 2013
RAJASEKAR REDDY Y. Vs. GOVERNMENT OF KARNATAKA REPRESENTED BY ITS PRINCIPAL SECRETARY, HEALTH & MEDICAL EDUCATION DEPARTMENT AND ORS.
December 19, 2013
Rajashekar Vs. Nirmala Rajanna
January 15, 2013
RAJASHEKAR Vs. ULSOOR POLICE STATION
January 17, 2013
RAJASHEKAR BHUSANURMATH Vs. GOVERNMENT OF INDIA
February 11, 2013
RAJASHEKAR M TILANGANJI Vs. HIGH COURT OF KARNATAKA
December 17, 2013
RAJASHEKARA MURTHY AND SMT. BHAGYAMMA Vs. SATHISHA, CHIKKANAYAKA AND THE RELIANCE GENERAL INSURANCE COMPANY LTD. REPRESENTED BY ITS MANAGER
December 4, 2013
RAJASHEKHAR BHUSANURMATH Vs. GOVERNMENT OF INDIA NEW DELHI REP. BY ITS SECRETARY
April 10, 2013
RAJASHREE Vs. DIVISIONAL CONTROLLER
March 6, 2013
RAJEEV CHANDRASEKHAR Vs. KENCHANAGOUDA
February 12, 2013
RAJEEV GANDHI AND ORS Vs. BOMMALINGAIAH S/O VEERABHADRAIAH AND ORS
February 7, 2013
RAJEGOWDA Vs. STATE BY PANDAVAPURA POLICE
December 31, 2013
RAJENDRA Vs. RAGHUNATH PUNDALIK URANKAR
September 25, 2013
Rajendra Vs. G.N. Shobha
March 19, 2013
Rajendra Kothwal and Sri Govindappa Vs. Sri. T.K. Raveendran
July 10, 2013
RAJENDRA, S/O BALAKRISHNA Vs. STATE OF KARNATAKA
July 2, 2013
RAJESH Vs. STATE OF KARNATAKA
December 19, 2013
Rajesh Vs. S.J. Stella and Miss Chudina Sharon
June 6, 2013
Rajesh M. Vs. Executive Engineer, Assistant Executive Engineer, No. 1, P.W.D. Harbour and Interior Water Transportation Department and The President and Deputy Commissioner, Government Quarters Allotment Committee
October 22, 2013
RAJESH NAIK Vs. G.SUSHEELA
July 5, 2013
Rajesh Nayak Vs. State of Karnataka, The Authorized Officer and Deputy Conservator of Forest
August 21, 2013
RAJESH PASHA Vs. STATE OF KARNATAKA
September 26, 2013
Rajesh Sugur Vs. State of Karnataka by its Gandinagar P.S. Reptd., by S.P.P. and N. Shivakumar Gouda
October 25, 2013
RAJESH SUGUR S/O GANGADHARA SUGUR Vs. STATE OF KARNATAKA
October 25, 2013
Rajeshree and Others Vs. Shaik Osman and The New India Insurance Co. Ltd. represented by its Branch Manager
November 26, 2013
RAJESHWARI Vs. STATE BY LOKAYUKTHA POLICE CHITRADURGA
February 28, 2013
RAJESHWARI Vs. HINDUSTAN PETROLEUM CORPORATION LTD
November 8, 2013
RAJGOPAL & CO Vs. K N NARASIMHA MURTHY
April 3, 2013
Rajiv Ramanjani, Sri. Ramanjani and Smt. Yashoda Vs. State of Karnataka and Smt. Kavitha H.N.
August 8, 2013
Raju Vs. State Through and The Deputy Commissioner (Excise) and The Inspector (Excise)
January 24, 2013
Raju Vs. State of Karnataka
August 7, 2013
RAJU @ GOVINDARAJU, S/O VELUSWAMY Vs. STATE OF KARNATAKA
July 15, 2013
RAJU @ RAJASHEKHAR BHARMANNA NAYAK Vs. STATE OF KARNATAKA
January 31, 2013
Raju and Sharath alias Santhosh Vs. State of Karnataka, By Police Inspector and State of Karnataka, Yelahanka New Town Police Station
August 8, 2013
RAJU PANDU TELI Vs. STATE OF KARNATAKA
September 3, 2013
Rakesh A.V. Vs. Union of India, Represented by its Secretary, National Institute of Mental Health and Neuro Sciences and Dr. Jitender Chaturvedi
December 2, 2013
RAKESH SINGH NARWARIA Vs. ASSISTANT EXECUTIVE ENGINEER (ELECTRICAL)
November 5, 2013
RAM Vs. SMT. SULOCHANA
February 11, 2013
RAM PEJAWAR Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
July 1, 2013
RAM S/O MAHADEVRAO JADHAV Vs. SULOCHANA W/O VASUDEV JADHAV
February 11, 2013
RAMA AND MUNIRAJU Vs. STATE OF KARNATAKA REP. BY ANEKAL POLICE
December 16, 2013
Rama and Others Vs. H. Bylappa, The State of Karnataka and The Land Tribunal
March 19, 2013
RAMA S/O LATE MUNIYELLAPPA Vs. STATE OF KARNATAKA
December 16, 2013
RAMA S/O. YALLAPPA KUNNUKAR Vs. BABU S/O. RAMA BACHIKAR
February 4, 2013
Ramachandra Vs. State of Karnataka by its Secretary Department of Urban Development, The Commissioner and The Addl. Land Acquisition Officer Bangalore Development Authority
December 4, 2013
Ramachandra Vs. State of Karnataka
July 29, 2013
RAMACHANDRA Vs. STATE OF KARNATAKA
October 24, 2013
RAMACHANDRA Vs. STATE OF KARNATAKA
November 11, 2013
RAMACHANDRA GOWDA Vs. STATE OF KARNATAKA AND ORS
September 30, 2013
RAMACHANDRA PARAMESHWAR DHARESHWAR AND OTHERS Vs. SANDEEP MANSING CHAVAN AND ANOTHER
June 3, 2013
Ramachandrachari Vs. State of Karnataka by Chelur Police
November 28, 2013
RAMACHANDRAIAH, Vs. RANGAPPA,
March 18, 2013
RAMACHANDRAN K. Vs. STATE OF KARNATAKA
September 16, 2013
Ramadas, Smt. Jayamma, Smt. Venkatalakshmi alias Lakshmi and Shri. Venkatesha Vs. Managing Director
August 2, 2013
Ramakant Y. Hullar Vs. State of Karnataka by Central Bureau of Investigation-ACB
September 23, 2013
RAMAKANT Y.HULLAR Vs. STATE OF KARNATAKA
September 23, 2013
RAMAKKA Vs. P. SRINIVAS
June 6, 2013
Ramakka Vs. State of Karnataka and Others
July 2, 2013
RAMAKKA Vs. THANAMMA
June 6, 2013
RAMAKRISHNA Vs. B N SATHISH
August 2, 2013
RAMAKRISHNA MURTHY Vs. STATE OF KARNATAKA
December 18, 2013
RAMAKRISHNA REDDY Vs. STATE BY SANJAYANAGAR POLICE
February 4, 2013
RAMAKRISHNAIAH Vs. ASST. COMMISSIONER-CUM-LAND
May 30, 2013
RAMALINGAPPA HUGAR Vs. VEERASHAIVA VIDYAVARDHAKA SANGHA AND ORS
January 9, 2013
RAMALINGE GOWDA Vs. STATE OF KARNATAKA
October 22, 2013
RAMALINGEGOWDA Vs. THIMMAIAH
February 7, 2013
Ramamurthy N. Vs. Chief Personnel Manager, The Divisional Controller and The Depot Manager, Karnataka State Road Transport Corporation
April 1, 2013
Ramanagouda Vs. State, Through Vidyagiri PSI Dharwad Reptd. by SPP
December 2, 2013
RAMANNA @ RAMAPPA Vs. STATE OF KARNATAKA
March 15, 2013
RAMANNA RAI @ RAMANNA SHETTY AND ORS Vs. STATE OF KARNATAKA AND ORS
August 23, 2013
Ramappa Vs. State of Karnataka
September 12, 2013
RAMAPPA Vs. C SURENDRA HEGDE
February 7, 2013
RAMAPPA @ RAMESH, S/O VENKATAPPA Vs. STATE OF KARNATAKA
July 2, 2013
RAMAPPA KALLAPPA NINGANURE Vs. STATE OF KARNATAKA POLICE INSPECTOR
October 8, 2013
Ramashraya Stationery Mart Vs. Additional Commissioner of Commercial Taxes
January 15, 2013
Ramaswamy R. and Sri R. Maheshwariah Vs. State of Karnataka and Others
June 5, 2013
Ramchandra Seetaram Bhagawat Vs. State of Karnataka and Others
July 29, 2013
Rame Gowda Vs. Special Land Acquisition Officer, Hemavati Canal Division
October 28, 2013
RAMEGOWDA Vs. STATE OF KARNATAKA
July 24, 2013
Ramegowda, Mahesh and Ramesh Vs. Sub-Inspector of Police and Sri. Rajegowda
June 25, 2013
Ramesh Vs. State of Karnataka, through Bhalki Rural Police Station
December 2, 2013
Ramesh Vs. Divisional Controller NEKRTC
January 15, 2013
RAMESH Vs. PRADEEP VASANT DESAI
September 5, 2013
RAMESH Vs. UNITED INDIA INSURANCE COMPANY LIMITED AND H G JAGADISH
November 25, 2013
RAMESH @ MAHESH @ RAJESH Vs. STATE OF KARNATAKA
June 11, 2013
RAMESH BAYARI Vs. STATE OF KARNATAKA
September 5, 2013
RAMESH CHINNAPPA HANCHINAMANI Vs. GANGAPPA G KAMAKAR
March 19, 2013
RAMESH MEHAR Vs. RECOVERY OFFICER
March 20, 2013
RAMESH MEHER Vs. RECOVERY OFFICER, DEBT RECOVERY TRIBUNAL
December 6, 2013
Ramesh Naik Vs. Sri. Diwakar and The Manager Bajaj Allianz General Insurance Company Ltd.
June 20, 2013
RAMESH RANGASHAMAIAH Vs. STATE OF KARNATAKA
April 25, 2013
RAMESH S/O GURUBASAPPA AND ORS Vs. STATE OF KARNATAKA
April 4, 2013
RAMESH SRISHAIL SASNUR Vs. STATE OF KARNATAKA
May 30, 2013
RAMESH TOURS AND TRAVELS, BANGALORE Vs. STATE OF KARNATAKA AND OTHERS
April 5, 2013
Ramesh. H. Naik Vs. Mohammed Aouf and United India Insurance Co. Ltd.
September 27, 2013
RAMESH.K.V. Vs. UNION OF INDIA
October 31, 2013
Ramesha alias Raju Vs. Manager, M/s. Bajaj Allianz General Insurance Co. Ltd. and Jayanthilal Shivaji Patel
December 4, 2013
RANGA VIDYA SAMSTHE Vs. BLOCK EDUCATION OFFICER
October 25, 2013
RANGAIAH AND OTHERS Vs. STATE OF KARNATAKA AND ANOTHER
May 31, 2013
Rangamma Vs. Y.S. Thimmappa and Divisional Controller K.S.R.T.C.
August 1, 2013
RANGANAGOUDA Vs. EXECUTIVE ENGINEER
February 1, 2013
RANGANATH H.R. Vs. THE SECRETARY ELECTION COMMISSION OF INDIA,
April 19, 2013
RANGANATH S M Vs. UNION OF INDIA
June 10, 2013
RANGANATH S/O. HIRANNAIAH Vs. DIVISIONAL CONTROLLER, KARNATAKA STATE ROAD TRANSPORT CORPORATION, HASSAN
August 29, 2013
Ranganatha Vs. Siddamma, Govinda and New India Assurance Co. Ltd.
December 6, 2013
RANGAPPA Vs. N.B. SHIVAKUMAR AND THE DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. LTD.
December 6, 2013
RANGAPPA @ RANGAPPA SHETTY Vs. JAYARAMAIAH
August 6, 2013
Rangaraju Vs. State of Karnataka
January 15, 2013
RANGASWAMY S/O KESHAVIAH Vs. STATE OF KARNATAKA
January 9, 2013
RANGASWAMY W/O LATE RAMAKRISHNA AND ORS Vs. ANSAR PASHA S/O KHAJA MOHIDDIHN AND ORS
December 17, 2013
Range Forest Officer Saamajika Aranya Valaya and The Prl. Secretary to Government Department of Forest and Environmental Ecology Vs. Krishna Murthy
September 12, 2013
Range Forest Officer, The Deputy Conservator of Forest and The Secy. To Govt. Forest Environment and Ecology Department Vs. Sri. A. B. Chandrappa
December 2, 2013
RANGOLI PAINTS Vs. STATE OF KARNATAKA
November 25, 2013
Ranjitha alias Deepthi Vs. Sri K. Mallikarjuna
August 8, 2013
RASHEED KHAN Vs. STATE OF KARNATAKA
December 6, 2013
Rashid Vs. General Manager, NWKRTC through its Divisional Controller and The Deputy General Manager, Internal Insurance Fund-NWKRTC
November 29, 2013
RASHTREEYA SIKSHANA SAMITHI TRUST Vs. STATE OF KARNATAKA
June 12, 2013
Rathan Mandela Vs. State of Karnataka by Parappana Agrahara Police Station
November 11, 2013
Rathnamma Vs. Y.S. Thimmappa and Divisional Controller K.S.R.T.C.
August 1, 2013
Rathnamma Vs. Sathyamma and The Manager Rayal Sundram Alliance Insurance Company Ltd.
December 3, 2013
Rathnamma Vs. Executive Engineer (Electrical) and The Assistant Executive Engineer (Electrical)
July 18, 2013
RATHNAMMA Vs. STATE OF KARNATAKA
February 27, 2013
RATHNAMMA Vs. STATE OF KARNATAKA
November 8, 2013
Rathnamma and Others Vs. Managing Director and The Divisional Manager
July 1, 2013
Rathnamma, Manjunath and Harish Vs. Special Land Acquisition Officer and The Executive Engineer
December 4, 2013
RATHNAVATHI Vs. SARASWATHI ADAPPA
September 19, 2013
Ratnavva, Laxmibai and Ningappa Vs. Vamanagouda and The Manager, ICICI Lombard Motor Insurance Company Limited
May 30, 2013
RATNAWWA W/O SIDDAPPA Vs. STATE
November 26, 2013
RAVANSIDDA Vs. STATE OF KARNATAKA
February 13, 2013
RAVI Vs. GOVINDAPPA
September 16, 2013
RAVI Vs. STATE OF KARNATAKA
August 20, 2013
RAVI Vs. STATE OF KARNATAKA BY GONIBEEDU POLICE
February 1, 2013
RAVI Vs. STATE OF KARNATAKA
January 22, 2013
RAVI @ BUNDA RAVI Vs. STATE OF KARNATAKA
December 13, 2013
Ravi alias Ravi Kumar Vs. State
October 31, 2013
Ravi alias Ravindra Vs. State of Karnataka Represented by Additional State Public Prosecutor, High Court of Karnataka Circuit Bench, Gulbarga
January 21, 2013
Ravi alias Santro Ravi alias Manjunath Vs. State of Karnataka
December 3, 2013
Ravi and Kashappa Vs. Sedam Police Station
April 15, 2013
RAVI KUMAR Vs. WAHEED UR RAHAMAN MAJOR AND THE BRANCH MANAGER ICICI LOMBARD GENERAL INSURANCE
December 3, 2013
RAVI KUMAR, S/O S R DUGGEGOWDA Vs. STATE OF KARNATAKA AND ORS
June 5, 2013
RAVI S/O SAIBANNA KADACHARLA AND ORS Vs. SEDAM POLICE STATION
April 15, 2013
Ravi Shetty Vs. Sanjeeva K. Poojary and Shankar K. Poojary
July 26, 2013
RAVICHANDRA Vs. ICICI LAMBORD GENERAL INSURANCE CO. LTD.
November 7, 2013
Ravikumar Vs. Shanthamma
July 10, 2013
Ravikumar M. Vs. Managing Director, B.M.T.C. and United India Insurance Company Limited
September 6, 2013
RAVINDRA @ MARUTI Vs. STATE OF KARNATAKA
January 16, 2013
RAVINDRA BHIMAPPA HOSAMANI Vs. RAVINDRANATH SANGAPPA SHETTAR
September 24, 2013
RAVINDRA RESHME Vs. B A HARISH GOWDA
December 18, 2013
RAVINDRA SIDDAPPA SHAVI Vs. SUNANDA KOM. NARAYAN SHAVI
September 19, 2013
Ravindra T. Vs. State of Karnataka
November 5, 2013
RAVINDRANATH BAJPE Vs. SHARADA BAI
February 18, 2013
RAVISHANKAR Vs. SPECIAL LAND ACQUISITION OFFICER AND ORS
February 22, 2013
Rayappa Vs. State of Karnataka Reptd. by SPP Circuit Bench
November 11, 2013
Razeea Sultana Vs. Deputy Director, The Planning Officer, The Secretary and Nazia Banu
September 16, 2013
REETHA SRINIVASAN W/O LATE SRINIVASAN G ; KAUSHIK S S/O LATE SRINIVASAN Vs. LAKSHMINARAYANA REDDY S/O G GOBI REDDY; ORIENTAL INSURANCE CO LTD
July 18, 2013
Regional Airport Holdings International Limited Vs. IL and FS Engineering and Constructions Company Limited and Others
July 24, 2013
REGIONAL MANAGER Vs. COMMR. OF C.E. AND S.T.
September 26, 2013
REGIONAL PROVIDENT FUND COMMISSIONER Vs. ANITHING STUDIOS PVT LTD
January 31, 2013
REGIONAL PROVIDENT FUND COMMISSIONER Vs. ANJALI SILKS AND GARMENTS
September 25, 2013
Regional Provident Fund Commissioner and The Assistant Provident Fund Commissioner Vs. M/s. Jeevan Champa Corporation
August 1, 2013
REGIONAL PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANIZATION, BANGALORE Vs. GEORGE FELIX MANI
May 28, 2013
Regional Provident Fund Commissioner-II Vs. Ms. VXL Instruments Limited
August 5, 2013
REGIONAL TRANSPORT OFFICER & TAXATION AUTHORITY Vs. RAMESH REDDY
April 5, 2013
Registrar Karnataka State Law University Nava Nagar Vs. Arundhati College of Law through its Principal Sri. Rajendrakumar Yadav
January 11, 2013
Rehana Tasneem, Mohd. Haneef alias Basha, Mohd. Amzad and Mohd. Athaulla Vs. Mohd. Musavir
July 1, 2013
Rekha Vs. M/s. Vijaya Bank Ltd., N.S. Puram Branch represented by its Chief Manager, Mr. K. Chandrashekara Shetty
September 27, 2013
REKHA KRISHNARAJ Vs. INCOME TAX OFFICER
March 13, 2013
Reliance General Insurance Co. Ltd. reptd. by its Zonal Sr. Manager Vs. Syed Habeebulla alias Habeebulla and M/s. Concorde Housing Corporation Pvt. Ltd. reptd. by its Director
December 5, 2013
Reliance General Insurance Company Limited Vs. Manjunath Reddy and Sowmya Revankar, major
April 15, 2013
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. BHAGYAMMA
September 10, 2013
RELIANCE GENERAL INSURANCE COMPANY LIMITED, MULBAI Vs. MANJUNATH REDDY, DHARWAD
April 15, 2013
REMCO (BHEL) HOUSE BUILDING CO-OPERATIVE SOCIETY LIMITED Vs. SECRETARY, REVENUE DEPARTMENT, GOVERNMENT OF KARNATAKA
November 7, 2013
REMCO (BHEL) HOUSE BUILDING CO-OPERATIVE SOCIETY LTD Vs. BRUHAT BANGALORE
February 13, 2013
Renuka Vs. Sri. N. Lakshmaiah Reddy and Others
August 5, 2013
Renuka and Sri. B.S. Madivalappa Vs. Shashikala
July 23, 2013
RENUKA MUKESH W JAGATHIA; H RAMNATHAN HARIHARAN; VIPIN BHANDARI AND ORS Vs. STATE OF KARNATAKA; INSPECTOR OF LEGAL METROLOGY
July 16, 2013
RENUKA W/O S H THALAVAR; SIDDASHREE, D/O S H TALVAR,; DIVISIONAL MANAGER, UNTIED INDIA INSURANCE CO , LTD Vs. N KANNAN, S/O NATESHJA MUDALLAR; ORIENTAL INSURANCE CO , LTD ; UNITED INSURANCE CO , LTD ,; VIJAYAKUMAR, S/O GAVISIDDAPPA Y GONDABAL; N KANNAN, S/O A NATESHA MUDLIAR,; DIVISIONAL MANAGER, ORIENTAL INSURANCE CO , LTD ,; RENUKA,W/O S H THALVAR
March 18, 2013
RESHMA RAMESH GOVEKAR Vs. ABDUL N. HANSIMARAD
October 24, 2013
RESIDENTS WELFARE ASSOCIATION Vs. COMMISSIONER
February 1, 2013
REVAMMA AND ORS Vs. J P DISTILLERIES (P) LTD AND ORS
August 19, 2013
REVANNA NAGARAJ (PROPRIETOR) Vs. STATE OF KARNATAKA AND ORS
September 25, 2013
REVANNASIDDAIAH Vs. JOIN REGISTRAR OF CO-OPERATIVE SOCIETIES
August 12, 2013
Rita Rodrigues Vs. Abbusali, Branch Manager, The New India Assurance Co. Ltd. and Jeevan Kumar
September 20, 2013
Rittal India Pvt. Ltd. Vs. Union of India, Central Board of Excise and Customs and The Assistant Commissioner of Central Excise and Service Tax
April 2, 2013
RIYAS MUSTHAFA Vs. STATE OF KARNATAKA AND ORS
August 27, 2013
RIYAZ PASHA Vs. STATE OF KARNATAKA
February 18, 2013
Rizwan Pasha, Smt. Thaseena Banu Vs. Sri. Sadathpasha, The Branch Manager, Bajaj Allianz General Insurance Co. Ltd. Policy Issuing Office and Mr. Prakash
December 10, 2013
ROOPA W/O LATE B H NAGARAJ @ NAGESH Vs. A S CHETHAN S/O S V SIDDESH
November 8, 2013
Roopashree D.H. Vs. S.V. Ranganath Chief Secretary Government of Karnataka
January 15, 2013
Roopesha B. Vs. A. Sumangala and H.G. Veerappa
November 29, 2013
ROSE MARY PRESILLA Vs. DIRECTOR
April 4, 2013
ROSHAN SINGH GURJAR Vs. NATIONAL INSURANCE CO LTD AND ORS
January 21, 2013
Rotary Club Education Society Vs. Town Municipal Council
August 7, 2013
ROYAL PARK PRIVATE LIMITED Vs. PRINCIPAL SECERTARY TO GOVERNMENT AND ORS
October 10, 2013
ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD Vs. MAHESH S/O PANDURANGA RAO KULKARNI AND ORS
January 23, 2013
ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD AND ORS Vs. S L PRABHAKAR AND ORS
January 30, 2013
Royal Sundaram Alliance Insurance Co. Ltd. By it's Manager Vs. Sri. Murthy alias Narashimha Murthy and P.C. Venkatareddi
April 2, 2013
RUDRA S/O BOKALAIAH Vs. STATE OF KARNATAKA
July 16, 2013
RUDRAGOUDA LINGAPPA PATIL Vs. SANJAYKUMAR KANTILAL OSWAI
March 8, 2013
RUDRAGOWDA @ RUDRESH @ R B PATIL Vs. STATE OF KARNATAKA
July 15, 2013
Rudramma alias Shivarudramma Vs. State of Karnataka and The Tahasildar
September 11, 2013
Rudranee Construction Company, Aurangabad, Maharashtra Vs. Additional Commissioner of Commercial Taxes and Others
April 3, 2013
RUDRAPPA @ RUDRAGOUDA S/O YALLAPPA MULUGUND AND ORS Vs. STATE OF KARNATAKA AND ORS
March 22, 2013
Rudregowda Vs. State of Karnataka Rep. by its Secretary and Special Land Acquisition Officer, Hemavathi Irrigation Project-II
October 10, 2013
RUKMANIYAMMA @ RUKKAMMA Vs. STATE OF KARNATAKA
August 1, 2013
RUKMINI T S; A R VARSHA SRINIVAS Vs. OKAY TRANSPORT CORPORATION; ICICI COMBINED GENERAL INSURANCE CO LTD
August 2, 2013
RUKMINIBAI Vs. DIVISIONAL CONTROLLER
February 18, 2013
RUPA RAIKAR D/O N B RAIKAR Vs. DIRECTOR GENERAL, NATIONAL INFORMATICS CENTRE
June 5, 2013
S B ALAWANDI Vs. STATE OF KARNATAKA AND ORS
April 26, 2013
S BALAKRISHNA REDDY Vs. HONBLE SECRETARY FOR FOOD AND CIVIL SUPPLIES,BANGALORE
November 11, 2013
S BASAPPA S/O SANKAPPA ANDF ORS Vs. STATE OF KARNATAKA AND ORS
September 24, 2013
S C CHANDRAPRABHA Vs. G ARMUGAM
February 6, 2013
S D DASEGOWDA AND ORS Vs. STATE OF KARNATAKA
May 28, 2013
S H MUNIYAPPA Vs. SUBBA
July 17, 2013
S IBRAHIM S/O SHEIK BYARI Vs. EXECUTIVE OFFICER
February 5, 2013
S K BASHEER AHMED Vs. STATE OF KARNATAKA
February 4, 2013
S L HALESHAPPA Vs. KARNATAKA HOUSING BOARD
November 5, 2013
S L RAGHAVENDRA Vs. STATE OF KARNATAKA
October 21, 2013
S MANGALA AND ORS Vs. R K VENKATE GOWDA AND ORS
April 15, 2013
S N LOKESHWARAPPA @ S N LOKESH Vs. FAROOQULLA
October 29, 2013
S NAGARAJAN AND ORS Vs. STATE OF KARNATAKA AND ORS
April 5, 2013
S NALINI Vs. COMMISSIONER
February 18, 2013
S NIRMALA Vs. DEPARTMENT FOR FOOD AND CIVIL SUPPLIES
October 31, 2013
S P KRISHNA, FORMER MANAGING DIRECTOR; KOLAR DISTRICT CO-OPERATIVE MILK PRODUCTS SOCIETIES UNION LIMITED Vs. DEPUTY DIRECTOR, DIRECTORATE OF ENFORCEMENT (FEMA)
August 22, 2013
S P MAHADEVAMMA Vs. COMMISSIONER
February 12, 2013
S PUTTA S/O SOMLA NAYKA Vs. STATE
June 17, 2013
S RAJAMMA AND ORS Vs. MANAGING DIRECTOR A P S R T C BUS BHAVAN
September 18, 2013
S RAMACHANDRAPPA, S/O LATE GIRIAPPA Vs. STATE OF KARNATAKA
July 23, 2013
S RANGANATH SETTY, S/O B RAMA RAO SUBBARAYA SETTY AND ORS Vs. STATE OF KARNATAKA AND ORS
January 3, 2013
S S VEDAMURTHY S/O S N SHAMACHAR Vs. INSPECTOR GENERAL OF POLICE, CENTRAL RESERVE POLICE FORCE
January 16, 2013
S SADIQ PASHA Vs. AKTHARUNNISSA
July 4, 2013
S SHANKAR Vs. STATE OF KARNATAKA
January 29, 2013
S SIDDESH Vs. CHIEF TRAFFIC MANAGER AND APPOINTING AUTHORITY
September 27, 2013
S SUMITHI Vs. JOINT COMMISSIONER
February 6, 2013
S V NAGARAJ Vs. REGIONAL TRANSPORT AUTHORITY
February 1, 2013
S. ANANTHALAKSHMI Vs. NATIONAL BOARD OF EXAMINATION
February 12, 2013
S. Arumugham Vs. Special Land Acquisition Officer, The Commissioner and The Secretary
August 1, 2013
S. Bharath Vs. State of Karnataka
October 29, 2013
S. Chandrashekar Vs. State of Karnataka
August 7, 2013
S. Chandrashekar alias Chittu Vs. State of Karnataka
July 10, 2013
S. GOPALA KRISHNA Vs. DEPOT MANAGER, KSRTC
November 19, 2013
S. Karthik Vs. Managing Director, The Chief Personal Manager (RCT), KSRTC Central offices and The Divisional Controller, KSRTC, Mysore Rural Division
January 15, 2013
S. KASHINATH Vs. PADMINI RAMNATH
January 11, 2013
S. Krishnama Naidu Vs. Managing Director and The Special Tahsildar
July 5, 2013
S. Leelavathi Vs. M. Bhaskar, Shri Murgesh, Smt. Nalini and Smt. Kavitha
July 31, 2013
S. Lokesh and Sri B. Srinivasa Vs. State of Karnataka
August 8, 2013
S. Mahaveer Vs. State of Karnataka
January 22, 2013
S. Muniraju Vs. Sri. Puttaswamy
January 30, 2013
S. Murali Krishnan Vs. G. Ramesh and Lokesh
October 22, 2013
S. NATARAJ AND OTHERS Vs. STATE OF KARNATAKA
July 31, 2013
S. NOOR MOHAMMAD Vs. UNITED INDIA INSURANCE CO. LTD.
January 2, 2013
S. Padmini Vs. Bangalore Development Authority (BDA) and Smt. Beeramma
November 28, 2013
S. Pushpalatha Vs. Excise Commissioner, The Deputy Commissioner and The Deputy Commissioner of Excise
May 29, 2013
S. RAMU Vs. G.S. HONNAPPA AND ORS.
December 12, 2013
S. RANGANATH JOIS AND ORS. Vs. STATE OF KARNATAKA REP. BY ITS PRINCIPAL SECRETARY DEPARTMENT OF URBAN DEVELOPMENT AND ORS.
December 12, 2013
S. RANGASWAMY NAIK AND H.R. BHAGWANDAS Vs. B.R. RAVIKANTHE GOWDA
April 19, 2013
S. SADIQ Vs. AUTHORISED OFFICER AND DCF
November 14, 2013
S. Shankarachari Vs. State of Karnataka reptd. by its Secretary Department of Revenue and Others
November 27, 2013
S. SRINIVAS Vs. MALLAMMA
March 19, 2013
S. Sujana Kumari (Sreekanya) Vs. Sri. Aravind Gupta. P.
July 11, 2013
S. Sumithi Vs. Joint Commissioner Bruhat Bangalore Maha Nagara Palike and Others
February 6, 2013
S. Usha and Smt. S. Puneetha Vs. Deputy Commissioner and The Tahsildar
December 9, 2013
S. Vasudeva Advocate Vs. Ranganath S.V. Chief Secretary
January 15, 2013
S. Venkateshwar Rao and Others Vs. Gurunanak Dev Polytechnic College, Sri. Nanak Jhira Saheb Foundation and The Director Board of Technical Education
March 19, 2013
S.A. Imtiaz Pasha Vs. Adam Estates, Represented By its Managing Partner
November 11, 2013
S.B. CHABBI Vs. KARNATAKA STATE HUMAN RIGHTS COMMISSION
April 15, 2013
S.B. Harish Vs. S.S. Lingadevaru and United India Insurance Co. Ltd.
July 19, 2013
S.B. Manjunath Vs. Executive Officer
January 11, 2013
S.B. Revanna Vs. Katalingappa and Sri. R. Rangaswamy
July 10, 2013
S.B.MALLALLI Vs. STATE
November 28, 2013
S.C. Prasanna Kumar Vs. State
August 30, 2013
S.D. Jwalashri Vs. State of Karnataka and Others
June 26, 2013
S.F. Rajmal Vs. Ananth K.
November 11, 2013
S.G.V.G. VIDYA VARDHAK P. TRUST BY ITS CHAIRMAN, M.G.V.C. ARTS, COMMERCE AND SCIENCE COLLEGE AND PRINCIPAL, M.G.V.C. ARTS COLLEGE Vs. GANGAPPA, JOINT DIRECTOR OF COLLEGIATE EDUCATION AND COMMISSIONER OF COLLEGIATE EDUCATION FOR DEGREE COLLEGES
December 19, 2013
S.H. Siddalingaswamy Vs. Srinivasa and Sampathkumar
December 3, 2013
S.K. CHAND BASHA Vs. THE BHAVASARA KSHATRIYA SAMAJ AND ANOTHER
August 7, 2013
S.K. Ganesh Vs. Deputy Commissioner and The Assistant Director
July 5, 2013
S.K. GUHAROY Vs. STATE OF KARNATAKA, BY HEBBAL POLICE STATION
February 27, 2013
S.K. Manjunath Vs. Shivabasappa, Sri. Shanmukappa and Cholamandalam M/s. General Insurance Co. Ltd.
September 20, 2013
S.K. Paramesh Vs. State of Karnataka
May 23, 2013
S.K. Sathish Vs. State of Karnataka
July 1, 2013
S.K. VIJAY SARATHY Vs. STATE OF KARNATAKA
September 5, 2013
S.K.PADMAVATHAMMA Vs. M/S. NEW INDIA ASSU. CO., LTD
February 4, 2013
S.M. ALEX AND RANI M. ALEX Vs. STATE OF KARNATAKA
August 14, 2013
S.M. Narasimha Murthy and S.M. Shivaram Vs. S.N. Mariyappa and Others
November 28, 2013
S.N. SRINIVASA RAO Vs. K.V. UPENDRA RAO SINCE DEAD BY LRS. AND OTHERS
June 7, 2013
S.P. Rana Vs. Union of India, By its Secretary, The Chairman, Central Tibetan Schools Administration, The Director, Central Tibetan Schools Administration and Ramesh Chandra
November 11, 2013
S.P. Swaminathan Vs. Joint Commissioner-for Transports and Secretary, KSTA
November 28, 2013
S.R. Abhishek Vs. State of Karnataka, Through Nelamangala Police Station Represented by the State Public Prosecutor
December 2, 2013
S.R. ARUN KUMAR Vs. STATE OF KARNATAKA
February 18, 2013
S.R. CONSTRUCTIONS Vs. STATE OF KARNATAKA
April 10, 2013
S.R. GANESH Vs. STATE OF KARNATAKA
November 18, 2013
S.R. MANGALA GOWRAMMA Vs. P.M. NARAYANA AND NATIONAL INSURANCE CO. LTD.
July 19, 2013
S.T. KRISHNA SHETTY Vs. HARI CHARANSINGH
September 6, 2013
S.V. BANDI Vs. SECRETARY MINOR IRRIGATION DEPARTMENT
March 1, 2013
S.V. NARAYANASWAMY Vs. SAVITHRAMMA
September 2, 2013
Sabakath Traders General Merchants and Commission Agents Vs. Secretary, The Director, Agricultural Produce Market Committee and The State of Karnataka
July 3, 2013
SABEENA SHEIKH AND ORS Vs. MUNIAPPA AND ORS
August 12, 2013
Sabjan Saheb Vs. Sri. Gayub Saheb, Sri. Sadar Saheb and Baba Saheb
July 26, 2013
SACHIN Vs. STATE
March 21, 2013
SACHIN.K.R. Vs. STATE OF KARNATAKA
January 7, 2013
SADANAND Vs. TULSI
October 23, 2013
SADASHIVA Vs. STATE
April 2, 2013
Sadashiva Rao and Geetha Bai Vs. Managing Director, The Divisional Officer and The Assistant Executive Engineer
July 18, 2013
SADASHIVAIAH Vs. KARNATAKA POWER TRANSMISSION CORPORATION LIMITED
March 15, 2013
Sadashivnagar Youth Association Vs. State of Karnataka, The Karnataka Housing Board, The Bangalore Development Authority and The Bruhat Bangalore Mahanagara Palike
July 31, 2013
Saddam Vs. V.G. Veerabhadrappa and Others
June 25, 2013
Sadewwa, Irawwa and Shankarayya Ningayya Pujari Vs. Appayya Parayya Pujari, by LRs.
November 26, 2013
SADHASHIVAYYA Vs. VARDHAMAN DHURGAPRASAD SHETTY
October 31, 2013
Sadik Vs. Mohammed Farook and The United India Insurance Co. Ltd.
October 11, 2013
SADIQ AHAMED @ FAZIL Vs. STATE
February 4, 2013
Sadiq Juber Saheb Vs. Brijesh Marag and The ICICI Lombard Motor Insurance Co. Ltd.
October 29, 2013
Saeidi Mozdhdeh Ehsan Vs. State of Karnataka
May 3, 2013
Saffron Properties Private Limited Vs. Nil
November 29, 2013
SAHANA Vs. SHIVANAND
August 29, 2013
Sahana P. Murthy Vs. M. Ullas
September 26, 2013
SAI RECREATION ASSOCIATION Vs. THE STATE OF KARNATAKA AND ORS.
January 24, 2013
SAIBANNA Vs. STATE OF KARNATAKA
March 1, 2013
Saibanna and Others Vs. State of Karnataka by its Deputy Commissioner and Others
November 11, 2013
SAIDEEPA JEWELLERY WORKS Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
July 15, 2013
Sajeda Begum and Others Vs. P. Bhaskar Rao and The Manager, New India Assurance Co. Ltd.
November 11, 2013
Sajjan Kumar Jhunjhuhnwala and Others Vs. Eastern Roadways Pvt. Ltd.
April 9, 2013
SAJJAN MALLESHI Vs. THE REGISTRAR
September 25, 2013
SAJJID WODEYAR Vs. T.K.SHAREEF
December 20, 2013
Sakamma, Vishwanatha Char, Vijayakumar Char and Raghavendra Char Vs. M/s. Oriental Insu. Co. Ltd. and K.M. Parvathamma
August 6, 2013
SAKSHI VIJ @ SAKSHI Vs. ORIENTAL INSURANCE CO LTD AND ORS
February 7, 2013
SALEEM AHMAD PASHA Vs. MANAGER, ICICI LOMBARD GENERAL INSURANCE CO , LTD AND ORS
August 19, 2013
Saleem. A.M., Mr. Rajeev Dangi and Mr. Ramdas Vs. Sri. Bhawarlal and State of Karnataka
April 19, 2013
SALIM MITTUSAB SUTAR AND ANOTHER Vs. STATE OF KARNATAKA
September 18, 2013
Sallapuriamma Vs. State of Karnataka, The Special Deputy Commissioner and The Tahsilar
September 11, 2013
SAMBAPPA Vs. SYED AHMED
February 1, 2013
Sameer Abdul Basheer by ADGI Vs. State of Karnataka, reptd. by SPP High Court
October 22, 2013
Samhi Hotels Private Limited A company incorporated under The companies act 1956 rep. by its Vice-President Mr. Gyana Das Vs. Regional Commissioner Bangalore Division, District Registrar, Sub-Registrar and Sumangala Properties (Registered Partne
December 6, 2013
SAMILULLA KHAN Vs. STATE OF KARNATAKA
July 2, 2013
SAMPANGI @ ARUN Vs. THE STATE OF KARNATAKA REPRESENTED BY PUBLIC PROSECUTOR
December 19, 2013
SAMPANGIRAMA SWAMY Vs. ORIENTAL INSURANCE CO , LTD
October 23, 2013
SAMPATH KUMAR Vs. PRINCIPAL SECRETARY DEPARTMENT OF REVENUE GOVERNMENT OF KARNATAKA
April 9, 2013
Sampath Kumar Bapat Vs. State of Karnataka, The Assistant Commissioner, The Tahasildar and The Committee for Regularization of Un-Authorized Occupation of Government lands for Sorab Taluk
September 18, 2013
Sampathaiah, S.P. Narasihmumurthy and S.P. Krishnamurthy Vs. Special Land Acquisition Officer, The Executive Engineer, Hemavathi Left Bank Canal, Division No. 6 and The Managing Director, Irrigation Board
September 11, 2013
Samsadbanu and Others Vs. Divisional Manager, The United India Insurance Co. Ltd. and S.N. Ranganath
November 26, 2013
Samson Issac Gollapalli and Others Vs. State
June 26, 2013
SANDEEP Vs. STATE OF KARNATAKA
December 18, 2013
Sandeep alias C. Varghese Vs. State by Karnataka (through Byappanahalli Police) rep. by its SPP High Court of Karnataka
December 2, 2013
Sandesh Mogaveera Vs. Pradeep Acharya and The Oriental Insurance Co. Ltd.
September 20, 2013
SANDHYA ANTHRAPER KURISHINGAL Vs. MANJU KATHURIA
November 8, 2013
SANDHYA V MUDKAVI Vs. BHARAT SANCHAR NIGAM LIMITED
October 25, 2013
SANDUR MANGANESE AND IRON ORE LTD Vs. NARAYAN
March 7, 2013
SANGAM CO-OPERATIVE CREDIT SOCIETY LTD Vs. SALEEM S/O USMANSAB ATTAR
October 29, 2013
Sangam Enterprises Vs. Ekambara Sahujee Dharmasthalas
September 26, 2013
Sangamesh A. Patil Vs. State of Karnataka, Karnatak University, Dharwad, Dr. G.B. Nandana and Vice Chancellor Karnataka University
February 28, 2013
Sangamesh, A. Patil Vs. State of Karnataka by its Secretary of Higher Education (Universities)
January 16, 2013
SANGAMESH. A. PATIL Vs. STATE OF KARNATAKA
January 16, 2013
SANGAMESHWAR CHITS PVT LTD Vs. G R MARIGOUDAR
September 25, 2013
Sanganabasappa Vs. Special Land Acquisition Officer U.K.P.
March 19, 2013
SANGANNA Vs. STATE OF KARNATAKA
February 20, 2013
SANGAPPA S/O BASAVARAJ HERALAGI Vs. STATE OF KARNATAKA; DEPUTY COMMISSIONER AND ORS
March 6, 2013
Sangareddy and Sabanna Vs. State of Karnataka
January 28, 2013
SANGAYYA S/O ADIVAYYA SALIMATH Vs. YALLAPPA S/O KHOBAPPA HONNALLI
April 15, 2013
Sangeetha Vs. State of Karnataka, Department of Pre University Education rep. by its Principal Secretary and Others
September 11, 2013
SANGEETHA AGENCIES Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
July 25, 2013
SANJAY G Vs. KARNATAKA GOVERNMENT INSURANCE DEPARTMENT AND ORS
August 19, 2013
SANJAY JAIN Vs. STATE OF KARNATAKA
August 23, 2013
SANJAY SHETTY Vs. DEPUTY COMMISSIONER OF EXCISE, UDIPI DISTRICT
July 10, 2013
Sanju alias Sanjay Vs. State
April 16, 2013
Sankeshwar Printers (P.) Ltd. Vs. Deputy Commissioner of Income-tax, Circle-2(1)
August 28, 2013
SANKHLA POLYMERS (P) LTD Vs. INCOME TAX OFFICER
January 29, 2013
SANNA MALLESH S/O YELLAPPA Vs. STATE OF KARNATAKA
January 16, 2013
SANNABASAVARAJA @ BASAVARAJA Vs. B.S. PUSHPALATHA
May 28, 2013
Sannahaida, Since dead by his Legal representatives, Jayamma, Parvathi and Lakshmi Vs. Registrar of Companies
December 3, 2013
Sannamma Vs. Deputy Commissioner and Others
July 19, 2013
SANNARANGAPPA Vs. STATE OF KARNATAKA
March 4, 2013
SANNARANGAPPA Vs. STATE OF KARNATAKA
July 24, 2013
Santhosh D. Nayak Vs. Paul Mahesh Soans
October 1, 2013
SANTHOSH S/O MARUTHI Vs. STATE OF KARNATAKA
January 31, 2013
Santhosh Shetty Vs. T.S. Chandrashekar, Manjula Abhayachandra and National Insurance Co. Ltd.
July 10, 2013
Santosh Vs. State Through Afzalpur Police Station
January 3, 2013
Santosh Vs. State of Karnataka
September 19, 2013
SANTOSH @ SANTU Vs. STATE
February 6, 2013
Santosh G. Goranal Vs. Karnataka Power Transmission Corporation Ltd. represented by its Chief Managing Director (Administrative and Human Research Development) and Suryakant
December 5, 2013
SANTOSH KUMAR JAIN Vs. D. JAYARAM
July 1, 2013
SANTOSH S/O PRAKASH SASNEKAR Vs. STATE
March 22, 2013
SANTOSHKUMAR Vs. CHIEF ENGINEER
March 21, 2013
SAP INDIA PRIVATE LIMITED Vs. THE DEPUTY COMMISSIONER OF COMMERCIAL TAXES AND OTHERS
December 18, 2013
SARASWATHI BAI Vs. L.SHIVAPRAKASH
November 28, 2013
SARASWATI KOM SHRIDHAR SHET Vs. DATTATRAYA KRISHNA SHET RAYKAR
August 8, 2013
SARAVANA Vs. T. KIRAN VINOD KUMAR
March 18, 2013
Saroja Vs. Bangalore Development Authority, Rep. by its Commissioner
December 3, 2013
Sarojabai V. Vs. Taluk Surveyor and Sri. A. Krishnappa
August 20, 2013
SAROJAMMA Vs. STATE OF KARNATAKA
July 1, 2013
SAROJAMMA Vs. DIVISIONAL MANAGER LIC OF INDIA
March 1, 2013
SAROJAMMA Vs. R UMADEVI
May 30, 2013
SAROJAMMA AND ORS Vs. V CHANDRASHEKAR AND ORS
January 21, 2013
SAROJAMMA W/O LATE D RANGAIAH Vs. VIMALA W/O LATE NARAYANA SWAMY AND ORS
November 14, 2013
Sarojamma, Sri. Vijayakumar and Sri. Punith Vs. Sri. Rajanaik
August 2, 2013
SARSWATHAMMA W/O B S VASUDEV JAIN Vs. STATE OF KARNATAKA
June 10, 2013
SARVESHWAR ROLLER FLOUR MILLS PVT. LTD. Vs. SOBHA DEVELOPERS LTD.
April 24, 2013
SASKEN COMMUNICATION TECHNOLOGIES LIMITED Vs. STATE OF KARNATAKA
November 28, 2013
Satheesha M. and Smt. Rathnamma Vs. Chief Post Master General and Others
September 26, 2013
SATHISH POOJARY Vs. UMESH POOJARY
October 29, 2013
Sathisha Vs. State of Karnataka, Represented by its Ramanagar Town P.S.
July 11, 2013
SATHISHA Vs. STATE OF KARNATAKA BY YELANDUR POLICE BY STATE PUBLIC PROSECUTOR
December 20, 2013
SATHYA BAI AND ORS Vs. C MURUGESAN AND ORS
April 2, 2013
Sathyabama, Mr. Ramesh and Mr. Krishna Murthy Vs. Managing Director, BMTC, M/s. United India Insurance Co. Ltd., Shri. S.N. Balasubramani and M/s. The Oriental Insurance Co. Ltd.
November 25, 2013
SATHYANARAYANA A Vs. UDAYASHANKAR BHAT N AND ORS
July 1, 2013
Sathyanarayana N. Kudur Vs. State of Karnataka rep. by its Secretary Department of Home, The Director General and Inspector General of Police and S.H. Duggappa
December 16, 2013
SATISH BABU TIWARI Vs. STATE OF KARNATAKA AND ORS
November 8, 2013
SATISH S/O PUTTARAJU K L Vs. STATE OF KARNATAKA
July 16, 2013
SATTAR @ ABDUL SATTAR S/O LATE SHEIKABBA Vs. ANTONY LOBO S/O LATE MICHEAL LOBO; MANAGER, ORIENTAL INSURANCE CO LTD
July 4, 2013
SATYAM CINEPLEXES LIMITED Vs. PATEL REALTY INDIA LTD
July 24, 2013
Satyamurthy Vs. Commissioner Bruhath Bangalore Mahanagara Palike
January 29, 2013
SATYANAAYAN, S/O NAGAPATI BHAT Vs. NAGARAJA, S/O RAMAKRISHNA HEGDE AMBRIMANE
February 19, 2013
Satyanarayana Shastri and Others Vs. State of Karnataka Though Chief Secretary Muzrai Department and Others
December 6, 2013
SAURAV KHATIWADA Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
October 1, 2013
SAVIKRUTHA CHARITABLE TRUST (R) Vs. THE CHIEF COMMISSIONER OF INCOME TAX
August 7, 2013
SAVITHRAMMA Vs. MAMATHA
July 9, 2013
SAVITHRAMMA W/O BYRAVA @ BYRAPPA AND ORS Vs. NATIONAL INSURANCE COMPANY LIMITED AND ORS
January 9, 2013
Savitramma Vs. H. Vijay, Hanumanthappa and The Manager, New India Assurance Co. Ltd.
November 28, 2013
SAYYED MOHD RAFI Vs. STATE OF KARNATAKA
September 23, 2013
SCHINDLER INDIA (P) LTD. Vs. STATE OF KARNATAKA
June 3, 2013
SCR WIRE PRODUCTS Vs. COMMISSIONER OF COMMERCIAL TAXES
December 12, 2013
Sebastian Clara and Smt. Sebastian Thereasa Vs. State of Karnataka and Others
July 22, 2013
SECRETARY AGRICULTURE PRODUCE MARKET COMMITTEE Vs. STATE OF KARNATAKA
March 20, 2013
SECRETARY TO GOVERNMENT Vs. B.V. MURTHY
November 13, 2013
SECRETARY TO GOVERNMENT DEPARTMENT OF FOREST ENVIRONMENT & ECOLOGY Vs. B.V. RANGASWAMY
September 10, 2013
Secretary to Government Department of Forest Environment and Ecology, The Deputy Conservator of Forest and The Range Forest Officer Vs. B.V. Rangaswamy Represented by Sri. B.R. Kumar President, Karnataka State Government Daily Wage Workers @resp
September 10, 2013
Secretary, The Deputy Commissioner, Bangalore Division, The Tahsildar, Bangalore North Taluk and The Revenue Inspector Vs. M Sarala and Smt. Kamalakshamma
September 13, 2013
SEEMA BEGAUM Vs. STATE OF KARNATAKA
February 26, 2013
SEETAL SINGH Vs. SATWINDER SINGH
January 23, 2013
SEETHA @ SHAKUNTALA Vs. STATE OF KARNATAKA
November 22, 2013
SEETHA KALYANA MANDIRAM Vs. STATE OF KARNATAKA
October 24, 2013
SEETHAMMA W/O BOODLAPPA Vs. STATE OF KARNATAKA
July 1, 2013
SELVA RAJA AND ORS Vs. S SUNDARAM AND ORS
January 9, 2013
SEMINDIA SYSTEMS PRIVATE LIMITED Vs. TATA ELXSI LIMITED
October 10, 2013
Senior Superintendent of Post Offices, The Chief Postmaster General, The Postmaster General and The Union of India Vs. S.C. Ankolekar
May 27, 2013
Serve and Volley Outdoor Advertising Private Limited rep. by its Senior General Manager, Mr. Raghuveer B.T. Vs. State of Karnataka, rep. by Principal Secretary, The Commissioner, Social Welfare Department, The Deputy Commissioner and Special Tah
November 26, 2013
SHABANA BEGUM AND ORS. Vs. THE SPECIAL LAND ACQUISITION OFFICER, KIADB, THE DEPUTY COMMISSIONER, GULBARGA AND THE E.M. KIADB
December 17, 2013
SHABANA KHANUM AND OTHERS Vs. SYED NAZIR SAB (DEAD) AND ANOTHER
June 11, 2013
Shabbir Pasha Vs. State by Chandra Layout Police Station
October 24, 2013
SHABBIR PASHA Vs. STATE OF KARNATAKA
October 24, 2013
SHABEER AHMED AND ORS Vs. PUTTASIDDAIAH AND ORS
January 16, 2013
SHABENA, W/O BABU Vs. STATE OF KARNATAKA
July 22, 2013
SHACHINDRA KUMAR, FACTORY MANAGER, M/S HINDUSTHAN UNILEVER LTD.,MANGALORE Vs. STATE OF KARNATAKA DEPARTMENT OF LABOUR
February 22, 2013
SHADAB MALIK Vs. STATE
February 6, 2013
SHAFI @ SHAFIK, S/O ALLHABAKASH Vs. H N MADHU, S/O NARASAPPA; MANAGER, ORIENTAL INSURANCE CO LTD
July 5, 2013
SHAHEEN KHANAM Vs. MOHD. KHAJA PATEL
January 24, 2013
Shaheen Taj Vs. R. Krishna
October 22, 2013
SHAHIN KHANNUM D/O SIRAJ KHAN Vs. STATE OF KARNATAKA
July 22, 2013
Shaik Babu alias Babu and Others Vs. State through The Deputy Superintendent of Police
September 18, 2013
SHAILA ALIAS SHILAVATHI PATIL Vs. K.H.MANJUNATH
July 16, 2013
Shakhamma and Smt. Savithramma Vs. State of Karnataka, The Tahsildar and Smt. Bhagyamma
July 2, 2013
Shakuntalamma alias Shakuntalamma Vs. T.N. Shivamurthappa alias Shivamurthy and The Branch Manager, The New India Assurance Co. Ltd.
November 27, 2013
SHAKUNTALMMA AND ORS. Vs. SHIVANAGOUDA AND ORS.
August 19, 2013
SHAKUNTHALA M. Vs. MYSORE KIRLOSKAR LTD
October 23, 2013
Shalini N. Vs. Government of Karnataka represented by Chief Secretary, Principal Secretary, Department of Family Health and Director, Health and Family Welfare
October 22, 2013
SHAM RAMACHANDRA PATHAK Vs. STATE
April 3, 2013
Shamala Madhusudan Vs. State of Karnataka and Sri. K.N. Madhusudan
July 18, 2013
Shamala, Samartha M.R., Sri. Nagesh Rao and Smt. M. Shakuntala Vs. Sri. Chaithanya Kumar and The New India Assurance Co. Ltd.
July 3, 2013
SHAMALSHA GIRIDHARI MINERAL CO Vs. STATE OF KARNATAKA THROUGH SECRETARY
August 2, 2013
SHAMBANNA Vs. SPECIAL LAND ACQUISITION
January 10, 2013
SHAMBULINGA @ SHAMBU Vs. STATE BY ANEKAL POLICE, REP. BY STATE PUBLIC PROSECUTOR
December 10, 2013
Shambulingappa Vs. Special Land Acquisition Officer
January 17, 2013
SHAMEEMA BEE Vs. STATE OF KARNATAKA
October 29, 2013
SHAMSHUDDIN @ MUTHU Vs. STATE OF KARNATAKA
November 5, 2013
Shankar Gowda Basvanagowder Vs. State of Karnataka by Chitradurga Police Station
October 11, 2013
SHANKAR GURU, S/O NARASHIMHAIAH Vs. STATE OF KARNATAKA
July 15, 2013
SHANKAR LAMANI S/O RAMAPPA; V T BASAVARAJ S/O V THIMMAPPA AND ORS Vs. STATE OF KARNATAKA; KARNATAKA PUBLIC SERVICE COMMISSION AND ORS
July 8, 2013
SHANKAR RAMACHANDRA SHINDHE Vs. STATE OF KARNATAKA
September 4, 2013
Shankaragouda Vs. Deputy Commissioner, Dharwad and Others
November 11, 2013
SHANKARANARAYANA BHAT AND SMT. BHAGYALAKSHMI Vs. SANTOSH, H.S. MAHESH AND ORIENTAL INSURANCE COMPANY LTD., BY ITS BRANCH MANAGER
December 17, 2013
SHANKARAPA, S/O VENKATESHAPPA; VENKATALAKSHMAMMA @ CHIKKAMMAIAH, W/O VENKATARAMAPPA Vs. STATE OF KARNATAKA
July 19, 2013
SHANKAREGOWDA Vs. GENERAL MANAGER AND CUSTODIAN INTERNAL INSURANCE
October 25, 2013
SHANKARYA @ SHANKAR Vs. STATE OF KARNATAKA
February 25, 2013
SHANKRAPPA MALLAPPA HULILGOL Vs. STATE OF KARNATAKA
February 1, 2013
Shanmugam Vs. Ashok S. Major and The Branch Manager, Branch Office, Reliance General Insurance Company Limited
September 16, 2013
Shanmugam Vs. Tippu Yusuff Ahamed, The Manager, United India Insurance Co. and Sri. S. Gunashekaran
November 25, 2013
Shanmugham, Sri. S. Rajendran, Sri. S. Ravi and Smt. Vijayalakshmi Vs. Sri. Muthu and Others
July 4, 2013
Shanmukha Vs. State represented by State Public Prosecutor
November 28, 2013
SHANMUKHAPPA K. DOMBAR Vs. STATE BY KARNATAKA
February 4, 2013
SHANTA BAI S HUNASIMARAD AND ORS Vs. TOTAPPA MADIVALAPPA SOMANTRI AND ORS
May 27, 2013
SHANTA SETTY Vs. STATE OF KARNATAKA
February 7, 2013
SHANTAPPA AND VIJAYKUMAR Vs. STATE OF KARNATAKA-THROUGH FARHATABAD POLICE STATION
December 12, 2013
Shantavva and Iranna Vs. Hanumantappa
October 23, 2013
Shantha B. Vs. State of Karnataka reptd. by its Secretary, Urban Development Department and Mysore Urban Development Authority
October 7, 2013
SHANTHA BAI Vs. ANSAR KHAN
January 2, 2013
SHANTHA KUMAR MUNISWAMY Vs. STATE
March 7, 2013
Shantha Kumari Vs. Sri. V.N. Satyanarayana
December 2, 2013
SHANTHA LAKSHMI JAYARAM Vs. MINERAL SALES PVT. LTD
June 4, 2013
Shantha S. Shetty Vs. Sheena Moolya Major, Mr. Rama Moolya Major, Mr. Povappa Moolya Major and The Land Tribunal Mangalore
July 2, 2013
Shanthamma Vs. Y.S. Thimmappa and Divisional Controller K.S.R.T.C.
August 1, 2013
SHANTHAMMA Vs. MANAGING DIRECTOR, BMTC
August 14, 2013
SHANTHAMMA AND ANOTHER Vs. DIVISIONAL CONTROLLER, K.S.R.T.C., KOLAR DIVISION, KOLAR
August 22, 2013
Shanthamma, C.V. Vishwanatha and C.V. Vijayakumar Vs. Sri. Manjunatha, Sri. Nagesha and Sri. Lok Reddy
July 29, 2013
SHANTHAPPA B BIL Vs. STATE OF KARNATAKA
March 21, 2013
SHANTHI CHARITABLE TRUST Vs. STATE BANK OF INDIA
October 28, 2013
SHANTHINAGAR HOUSE BUILDING CO-OPERATIVE SOCIETY Vs. PATON CONSTRUCTIONS PVT LTD
November 14, 2013
Sharada and Others Vs. Sri. Chandrashekaraiah
November 11, 2013
SHARADA EDUCATIONAL Vs. MYSORE URBAN DEVELOPMENT
March 25, 2013
SHARADA SHEDTHI Vs. SUSHEELA SHETHI
October 29, 2013
SHARADAMMA Vs. THE UNITED INDIA INSURANCE CO. LTD. AND THE MANAGING DIRECTOR, BANGALORE METRO TRANSPORT CORPORATION
November 25, 2013
SHARADAMMA M Vs. STATE OF KARNATAKA
October 31, 2013
SHARADAMMA, W/O VENKATASWAMY Vs. R NAZEER AHMED, S/O GAFFAR SHERIFF
January 4, 2013
Sharana Basaveshwara Trading Company and Others Vs. Union of India Ministry of Agriculture and Others
September 16, 2013
Sharanabasappa Shanmukhappa Itagi and Smt. Sharanavva Vs. Yallappa Parasappa Itagi and New India Insurance Co. Ltd.
November 28, 2013
Sharanappa Vs. K. Shrishaila and Virupanna
September 13, 2013
SHARANAPPA AND NINGAPPA Vs. STATE OF KARNATAKA
December 10, 2013
Sharanappa Bhimarao Mokashi and Others Vs. Deputy Director of Horticulture and Others
December 4, 2013
SHARANAPPA KATTI Vs. STATE OF KARNATAKA
October 8, 2013
SHARANU Vs. STATE OF KARNATAKA
February 21, 2013
SHARAVANA MINERALS Vs. R JAYALAKSHMI
November 13, 2013
SHARAVANAN S/O LATE BABU Vs. STATE OF KARNATAKA
July 4, 2013
SHARNABASAPPA Vs. STATE OF KARNATAKA
February 11, 2013
Sharp Watch Investigation Vs. Sri R N Nayak
January 24, 2013
SHASHI KUMAR Vs. STATE OF KARNATAKA BY STATION HOUSE OFFICER
July 25, 2013
SHASHIDAR Vs. BHIMARAO
February 18, 2013
SHASHIDHARA SINDGI Vs. SMT. MADHURAMA SINCE DECEASED BY HER LRS. AND OTHERS
June 6, 2013
Shashikala Vs. State of Karnataka Rep. BLY Virajpet Rural Police
October 23, 2013
SHASHIKALA Vs. P RAMU S/O RANGANATHAPPA
October 24, 2013
SHASHIKALA T W/O SHANKAR NAIK B Vs. USHA S PRABHAKAR
April 10, 2013
Shashikanth D. Shah Vs. R. Nalini, Smt. R. Hemalatha, Smt. R. Kalpana and Smt. R. Shobha represented by their Father and GPA Holder
October 22, 2013