Case Index

Title
Date
KOLLAM CHANDRA SEKHAR Vs. KOLLAM PADMA LATHA
September 17, 2013
A M SANGAPPA @ SANGAPPA Vs. SANGONDEPPA
November 19, 2013
A. SAVARIAR Vs. SECRETARY, TAMIL NADU PUBLIC SERVICE COMMISSION
February 15, 2013
A. SRIMANNARAYANA Vs. DASARI SANTAKUMARI
January 9, 2013
A.C.M.E. CONSTRUCTIONS CORPORATION Vs. BHARAT PETROLEUM CORPORATION LTD.
August 14, 2013
A.C.NARAYANAN Vs. STATE OF MAHARASHTRA
September 13, 2013
A.K.SINGHANIA Vs. GUJARAT STATE FERTILIZER CO.LTD
October 17, 2013
A.MARX Vs. GOVERNMENT OF TAMIL NADU
December 13, 2013
A.P. PUBLIC SERVICE COMMISSION Vs. S. NARASIMHA KUMAR
March 22, 2013
A.P.I.I. CORPN. LTD Vs. M/S. TEAM-ASIA LAKHI SEMICONDUCTORS LTD
November 29, 2013
A.S. MOTORS PVT. LTD Vs. UNION OF INDIA
February 21, 2013
A.S.V.NARAYANAN RAO Vs. RATNAMALA
September 13, 2013
AARUSHI DHASMANA Vs. UNION OF INDIA
April 10, 2013
ABBAS ALI Vs. STATE OF PUNJAB
January 15, 2013
ABDUL GAFFAR @ ABDUL GAFFOOR Vs. STATE OF UTTRAKHAND
May 15, 2013
ABDUL NASAR ADAM ISMAIL Vs. STATE OF MAHARASHTRA
April 2, 2013
ABHAY SINGH Vs. STATE OF UTTAR PRADESH
December 10, 2013
ABHAYANANDA ASSOCIATES Vs. THE AUTHORISED OFFICER AND ANR.
April 26, 2013
ABU SALEM ABDUL QAYYUM ANSARI Vs. CENTRAL BUREAU OF INVESTIGATION
August 5, 2013
ADDL. DISTT. SUB-REGISTRAR SILIGURI Vs. PAWAN KUMAR VERMA
May 1, 2013
ADVOCATES ASSOCIATION, BANGALORE Vs. UNION OF INDIA
August 27, 2013
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. BIOTOR INDUSTRIES LTD
November 29, 2013
AHMED BIN SALAM Vs. STATE OF ANDHRA PRADESH
September 9, 2013
AHMED SHAH KHAN DURRANI @ A.S. MUBARAK S Vs. STATE OF MAHARASHTRA
March 21, 2013
AHSANUL HODA Vs. STATE OF BIHAR
July 1, 2013
AJAHAR ALI Vs. STATE OF WEST BENGAL
October 4, 2013
AJAY BANSAL Vs. U.O.I AND OTHERS
June 20, 2013
AJOY ACHARYA Vs. STATE BUREAU OF INV. AGAINST ECO. OFFENCE
September 17, 2013
AKASH Vs. NATIONAL INSURANCE COMPANY LTD.
August 30, 2013
AKKODE JUMAYATH PALLI PARIPALANA COMMITTEE Vs. P.V.IBRAHIM HAJI
July 23, 2013
ALAKNANDA HYDRO POWER CO. LTD Vs. ANUJ JOSHI
August 13, 2013
ALL INDIA COUNCIL FOR TECHNICAL EDUCATION Vs. RAKESH SACHAN
January 22, 2013
ALLAHABAD BANK Vs. A.C. AGGARWAL
March 13, 2013
ALSIA PARDHI Vs. STATE OF M.P.
December 6, 2013
AMALENDU KUMAR BERA Vs. STATE OF WEST BENGAL
March 22, 2013
AMAR KUMAR Vs. STATE OF BIHAR
January 15, 2013
AMIT PANDEY ETC. Vs. STATE OF BIHAR AND ORS.
September 9, 2013
AMITBHAI ANILCHANDRA SHAH Vs. CENTRAL BUREAU OF INVESTIGATION
April 8, 2013
AMRIT LAL MEHTA Vs. DIRECTOR GENERAL OF REVENUE INTEL & INVESTIGATION AND OTHERS
November 12, 2013
ANAMIKA ROY Vs. JATINDRA CHOWRASIYA
May 9, 2013
ANANT R. KULKARNI Vs. Y.P. EDUCATION SOCIETY
April 26, 2013
ANEESH D.LAWANDE Vs. STATE OF GOA
August 30, 2013
ANIL KUMAR Vs. M.K.AIYAPPA
October 1, 2013
ANIL KUMAR MAHAJAN Vs. UNION OF INDIA THROUGH SECRETARY
July 2, 2013
ANIL S/O. SHAMRAO SUTE Vs. STATE OF MAHARASHTRA
January 24, 2013
ANJANAPPA Vs. STATE OF KARNATAKA
November 12, 2013
ANKUSH SHIVAJI GAIKWAD Vs. STATE OF MAHARASHTRA
May 3, 2013
ANNAPURNA Vs. STATE OF U P
April 17, 2013
ANSAL THEATRES CLUBOTELS PRIVATE LIMITED Vs. STATE
April 25, 2013
ANTRIX CORP. LTD Vs. DEVAS MULTIMEDIA P. LTD
May 10, 2013
ANUJ KUMAR GUPTA @ SETHI GUPTA Vs. STATE OF BIHAR
July 24, 2013
ANUJA PRABHUDESSAI Vs. STATE OF GOA
January 9, 2013
APARNA A. SHAH Vs. SHETH DEVELOPERS PVT. LTD.
July 1, 2013
ARASMETA CAPTIVE POWER COMPANY PRIVATE LIMITED Vs. LAFARGE INDIA PRIVATE LIMITED
December 12, 2013
ARATHI BANDI Vs. BANDI JAGADRAKSHAKA RAO
July 16, 2013
ARCOT TEXTILE MILLS LTD Vs. REGIONAL PROVIDENT FUND
October 18, 2013
ARESH ALIAS ASHOK J MEHTA Vs. SPL TAHSILDAR
March 11, 2013
ARINDAM CHATTOPADHYAY Vs. STATE OF WEST BENGAL
March 13, 2013
ARSHAD HUSSAIN Vs. STATE OF RAJASTHAN
July 17, 2013
ARUN BHANDARI Vs. STATE OF U.P.
January 10, 2013
ARUN KUMAR @ KALA Vs. STATE OF PUNJAB
January 8, 2013
ARUN KUMAR AGRAWAL Vs. UNION OF INDIA
November 1, 2013
ARUN KUMAR AGRAWAL Vs. UNION OF INDIA
May 9, 2013
ARUN KUMAR YADAV Vs. STATE OF U.P. THRU DIST. JUDGE
May 29, 2013
ARUNACHAL PRADESH PUBLIC SERVICE COMMISSION Vs. TAGE HABUNG
May 1, 2013
ARVIND KUMAR SHARMA Vs. VINEET SHARMA
April 15, 2013
ASHA Vs. STATE OF UTTARAKHAND
November 1, 2013
ASHABAI Vs. STATE OF MAHARASHTRA
January 4, 2013
ASHFAQ AHMED QUERESHI Vs. NAMRATA CHOPRA
December 17, 2013
ASHISH DIXIT Vs. STATE OF U.P.
January 7, 2013
ASHOK BANERJEE Vs. SECRETARY, MUNICIPAL AFFAIRS DEPTT.
September 19, 2013
ASHOK KUMAR AGGARWAL Vs. NEERAJ KUMAR
November 22, 2013
ASHOK KUMAR AGGARWAL Vs. UNION OF INDIA
November 22, 2013
ASHOK KUMAR JAIN Vs. SUMATI JAIN
April 15, 2013
ASHOK KUMAR SHARMA Vs. STATE OF RAJASTHAN
January 9, 2013
ASHRAFI Vs. STATE OF HARYANA
April 11, 2013
ASLAM Vs. STATE OF UTTAR PRADESH
February 13, 2013
ASPI JAL Vs. KHUSHROO RUSTOM DADYBURJOR
April 5, 2013
ASSISTANT COMMERCIAL TAXES OFFICER Vs. PAREKH ENTERPRISES
September 13, 2013
ASSISTANT COMMISSIONER OF INCOME Vs. A.R. ENTERPRISES
January 14, 2013
ASSISTANT ENGINEER, RAJASTHAN STATE AGRICULTURE MARKETING BOARD, SUB-DIVISION, KOTA Vs. MOHAN LAL
August 16, 2013
ASSOCIATION FOR ENVIRONMENT PROTECTION Vs. STATE OF KERALA
July 2, 2013
ASSOCIATION OF MANAGEMENT OF PRIVATE COLLEGES Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
April 25, 2013
ASST. ENGINEER, RAJASTHAN DEV. CORP Vs. GITAM SINGH
January 31, 2013
ASSTT GENERAL MANAGER KARNATAKA Vs. GENERAL SECRETARY MYSORE DIVN INDUSTRIAL WORKERS
April 3, 2013
ATLAS CYCLE (HARYANA) LTD Vs. KITAB SINGH
January 24, 2013
ATMARAM Vs. STATE OF U.P.
October 8, 2013
ATMARAM S/O RAYSINGH RATHOD Vs. STATE OF MAHARASHTRA
February 8, 2013
AVK TRADERS Vs. KERALA STATE CIVIL SUPPLIES CORPORATION LIMITED
October 29, 2013
AWADESH KUMAR SHARMA Vs. UPSRTC
April 22, 2013
AWADESH MANI TRIPATHI Vs. UNION OF INDIA (UOI)
April 23, 2013
AWANI KUMAR UPADHYAY Vs. THE HONBLE HIGH COURT OF JUDICATURE AT ALLAHABAD AND ORS.
July 1, 2013
AWANI KUMAR UPADHYAY Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
February 13, 2013
AYURVED SHASTRA SEVA MANDAL Vs. UNION OF INDIA
March 6, 2013
AZEEZ Vs. STATE OF KERALA
January 23, 2013
B LAKSHMANA Vs. DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED
July 1, 2013
B. R. AMBEDKAR MEDICAL COLLEGE Vs. UNION OF INDIA
September 18, 2013
B. RAGHUVIR ACHARYA Vs. CENTRAL BUREAU OF INVESTIGATION
July 1, 2013
B. RUGMINI AMMA Vs. NIRMALA KUMARI
May 6, 2013
B.AMRUTHA LAKSHMI Vs. STATE OF ANDHRA PRADESH
October 18, 2013
B.CHANDRIKA Vs. SANTHOSH
November 21, 2013
B.S.N.L. Vs. BHURUMAL
December 11, 2013
B.T. KRISHNAMURTHY Vs. SRI BASAVESWARA EDUCATION SOCIETY
April 8, 2013
B.THIRUMAL Vs. ANANDA SIVAKUMAR
November 27, 2013
BABA GLOBAL LTD. & ANR. Vs. UNION OF INDIA & ANR.
September 3, 2013
BABU Vs. STATE
March 19, 2013
BABU @ BALASUBRAMANIAM Vs. STATE OF TAMIL NADU
July 2, 2013
BABUBHAI BHIMABHAI Vs. STATE OF GUJARAT
January 30, 2013
BACHPAN BACHAO ANDOLAN Vs. UNION OF INDIA AND OTHERS
February 19, 2013
BACHPAN BACHAO ANDOLAN Vs. UNION OF INDIA (UOI) AND ORS.
May 10, 2013
BADSHAH Vs. SAU. URMILA BADSHAH GODSE
October 18, 2013
BAGAI CONSTRUCTION Vs. GUPTA BUILDING MATERIAL STORE
February 22, 2013
BAIJO Vs. GULABSING
November 19, 2013
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. KAMLA SEN
October 23, 2013
BAJAJ AUTO LIMITED Vs. RAJENDRA KUMAR JAGANNATH KATHAR
April 4, 2013
BAKHSHISH SINGH Vs. STATE OF PUNJAB
August 6, 2013
BAKSHISH RAM Vs. STATE OF PUNJAB
March 12, 2013
BAL GOPAL MAHESHWARI Vs. SANJEEV KUMAR GUPTA
August 30, 2013
BALBIR SINGH BEDI Vs. STATE OF PUNJAB
February 11, 2013
BALDEV KRISHAN Vs. SATYA NARAIN
August 27, 2013
BALDEV SINGH Vs. STATE OF PUNJAB
September 20, 2013
BALESHWAR RAJBANSHI Vs. BD. OF TRUSTEES FOR PORT TRUST OF CALCUTTA
April 2, 2013
BALMER LAWRIE & CO. LTD Vs. PARTHA SARATHI SEN ROY
February 20, 2013
BALRAM PRASAD Vs. KUNAL SAHA
October 24, 2013
BALWANT RAI SALUJA Vs. AIR INDIA LTD
November 13, 2013
BANGALORE CLUB Vs. COMMISSIONER OF INCOME TAX
January 14, 2013
BANGALORE DEVELOPMENT AUTHORITY Vs. VIJAYA LEASING LTD
April 1, 2013
BANK OF BARODA Vs. S.K.KOOL
December 11, 2013
BANK OF MAHARASHTRA Vs. PANDURANG KESHAV GORWARDKAR
May 7, 2013
BARKU BHAVRAO BHASKAR Vs. STATE OF MAHARASHTRA
July 25, 2013
BASANT KUMAR CHAUDHARY Vs. UNION OF INDIA
July 10, 2013
BASAWARAJ Vs. SPL. LAND ACQUISITION OFFICER
August 22, 2013
BASHISTH NARAYAN SINGH Vs. PUNJAB NATIONAL BANK
May 2, 2013
BEENU RAWAT Vs. UNION OF INDIA
November 19, 2013
BHADRAGIRI VENKATA RAVI Vs. PUBLIC PROSECUTOR HIGH COURT OF A.P., HYDERABAD
May 29, 2013
BHAGWATI DEVELOPERS PRIVATE LTD Vs. PEERLESS GENERAL FINANCE INVESTMENT COMPANY LIMITED
April 4, 2013
BHAGWATI DEVELOPERS PVT. LTD. Vs. PEERLESS GENERAL FINANCE & INVESTMENT COMPANY LTD
July 15, 2013
BHAIKON @ BAKUL BORAH Vs. STATE OF ASSAM
May 3, 2013
BHAJAN SINGH Vs. STATE OF UTTARAKHAND
August 27, 2013
BHANUPRASAD D. TRIVEDI Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
July 17, 2013
BHANWAR KANWAR Vs. R.K. GUPTA
April 5, 2013
BHANWAR LAL Vs. RAJASTHAN BOARD OF MUSLIM WAKF
September 9, 2013
BHARAT BHUSHAN Vs. STATE OF HIMACHAL PRADESH
April 26, 2013
BHARAT BHUSHAN Vs. STATE OF MADHYA PRADESH
March 12, 2013
BHARAT M. SHAH Vs. UNION OF INDIA
November 13, 2013
BHARAT PETROLEUM CORPORATION LIMITED Vs. RAMA CHANDRASHEKHAR VAIDYA
April 2, 2013
BHARAT PETROLEUM CORPORATION LTD Vs. M/S JAGANNATH & CO
April 12, 2013
BHARAT SANCHAR NIGAM LIMITED Vs. G. SARVOTHAMAN
October 4, 2013
BHARAT SANCHAR NIGAM LIMITED Vs. TELECOM REGULATORY AUTHORITY OF INDIA
December 6, 2013
BHARAT SANCHAR NIGAM LTD Vs. S. K. BHATNAGAR
October 24, 2013
BHARATI TAMANG Vs. UNION OF INDIA
October 8, 2013
BHASHA CONSTRUCTION & INDUSTRIAL PROJECTS PVT. LTD Vs. SHINING VYAPAR PVT. LTD
September 13, 2013
BHAVNAGAR MUNICIPAL CORPORATION Vs. SALIMBHAI UMARBHAI MANSURI
July 16, 2013
BHEEMRAYA Vs. SUNEETHA
September 23, 2013
BHIMANDAS AMBWANI Vs. DELHI POWER COMPANY LIMITED
February 12, 2013
BHOLA RAM Vs. STATE OF PUNJAB
November 11, 2013
BHOPAL GAS PEEDITH MAHILA UDHYOG SANGATHAN AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
September 27, 2013
BHOPAL GAS PEEDITH MAHILA UDYOG SANGATHAN Vs. UNION OF INDIA
January 4, 2013
BHUPENDRA Vs. STATE OF MADHYA PRADESH
November 11, 2013
BHUPINDER PAL SINGH Vs. STATE OF PUNJAB
February 18, 2013
BHUSAWAL MUNICIPAL COUNCIL Vs. NIVRUTTI RAMCHANDRA PHALAK
December 17, 2013
BIHAR STAFF SELECTION COMMISSION, PATNA Vs. BINOD KUMAR
March 5, 2013
BIHAR STATE TEXT BOOK WORKERS UNION Vs. STATE OF BIHAR
July 8, 2013
BIJENDER SINGH Vs. STATE OF HARYANA
February 21, 2013
BINOD KUMAR @ BINOD KUMAR SINHA Vs. STATE OF JHARKHAND THR. DIRECTOR, DIRECTORATE OF ENFORCEMENT
April 29, 2013
BINU TAMTA Vs. HIGH COURT OF DELHI
July 17, 2013
BINU TAMTA AND ANOTHER Vs. HIGH COURT OF DELHI AND OTHERS
March 21, 2013
BIRENDRA DAS Vs. STATE OF ASSAM
July 1, 2013
BOARD OF GOVERNERS IN SUPERSESSION OF MEDICAL Vs. VYDEHI INSTITUTE OF MEDICAL SCIENCES
January 4, 2013
BOARD OF TRUSTEES OF PORT OF KANDLA Vs. HARGOVIND JASRAJ
January 9, 2013
BRIHANMUMBAI MAHANAGARPALIKA Vs. WILLINGDON SPORTS CLUB
November 18, 2013
BRIJESH VIPIN CHANDRA SHAH Vs. STATE OF GUJARAT
January 18, 2013
BRITANNIA INDUSTRIES LIMITED Vs. PUNJAB NATIONAL BANK
April 17, 2013
BRITISH AIRWAYS PLC INDIA BRANCH Vs. COMMISSIONER OF SERVICE TAX
August 2, 2013
BUDDHADEB RUIDAS Vs. STATE OF WEST BENGAL
August 13, 2013
BUDH SINGH Vs. STATE OF HARYANA
March 11, 2013
BUILDWEL CORPORATION Vs. FOOD CORPORATION OF INDIA
September 2, 2013
C. LATHA AND ORS. Vs. NEW INDIA ASSURANCE COMPANY LTD.
March 15, 2013
C.B.I. Vs. ASHOK KUMAR AGGARWAL
November 22, 2013
C.C.E., AHMEDABAD Vs. KIRI DYES AND CHEMICALS LTD.
April 29, 2013
C.H. SURYANARAYANA Vs. ORIENTAL INSURANCE CO. LTD.
July 3, 2013
C.KESHAVAMURTHY Vs. H.K.ABDUL ZABBAR
July 23, 2013
C.N. PARAMSIVAN Vs. SUNRISE PLAZA TR
January 9, 2013
C.P. SUBHASH Vs. INSPECTOR OF POLICE CHENNAI
January 23, 2013
C.V. FRANCIS Vs. UNION OF INDIA
July 3, 2013
CALCUTTA PORT TRUST Vs. ANADI KUMAR DAS
November 13, 2013
CAMPA COLA RESIDENTS ASSO. & ANR. Vs. STATE OF MAHARASHTRA & ORS.
October 1, 2013
CAMPA COLA RESIDENTS ASSO. AND ANR. Vs. STATE OF MAHARASHTRA AND ORS.
November 19, 2013
CAMPA COLA RESIDENTS ASSO. AND ANR. Vs. STATE OF MAHARASHTRA AND ORS.
November 13, 2013
CENTRAL BUREAU OF INVESTIGATION Vs. JAGJIT SINGH
October 1, 2013
CENTRAL BUREAU OF INVESTIGATION Vs. V. VIJAY SAI REDDY
May 9, 2013
CENTRAL BUREAU OF INVESTIGATION Vs. AMIT BHAI ANIL CHANDRA SHAH
August 12, 2013
CENTRAL ELECTRICITY SUPPLY Vs. DHOBEI SAHOO
November 1, 2013
CENTRE FOR ENVIRONMENT LAW, WWF-I Vs. UNION OF INDIA
April 15, 2013
CENTRE FOR P.I.L. AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
March 11, 2013
CENTRE FOR PUBLIC INTEREST LITIGATION Vs. UNION OF INDIA
February 15, 2013
CENTRE FOR PUBLIC INTEREST LITIGATION Vs. UNION OF INDIA
October 22, 2013
CH. CUM MAN. DIRECTOR MAHANADI COALFIELD LTD Vs. RABINDRANATH CHOUBEY
October 29, 2013
CHAIRMAN CUM MANAGING DIRECTOR Vs. BHARAT CHANDRA BEHERA
December 12, 2013
CHAIRMAN, BIHAR SCHOOL EXAM. BOARD AND ANR. Vs. SANJAY KUMAR AND ORS.
August 23, 2013
CHAIRMAN, RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. SANTOSH
May 10, 2013
CHAIRMAN, RUSHIKULYA GRAMYA BANK Vs. BISAWAMBER PATRO
April 2, 2013
CHANDA C KADAM Vs. ADDITIONAL COLLECTOR & COMPETENT AUTHORITY
November 1, 2013
CHANDRAN RATNASWAMI Vs. K.C. PALANISAMY
May 9, 2013
CHANNABASAPPA Vs. STATE OF KARNATAKA
September 17, 2013
CHARANJIT Vs. STATE OF PUNJAB
July 4, 2013
CHATTERJEE PETROCHEM CO Vs. HALDIA PETROCHEMICALS LTD
December 10, 2013
CHEBROL SRIRAMALU Vs. VAKALAPUDI SATYANARAYANA
July 12, 2013
CHENDA @ CHANDA RAM Vs. STATE OF CHHATISGARH
August 27, 2013
CHHOTAN SAO Vs. STATE OF BIHAR
December 17, 2013
CHIEF ADMINISTRATOR HOUSING BOARD HARYANA Vs. DIWAN CHAND
April 3, 2013
CHIEF EXECUTIVE OFFICER Vs. K. AROQUIA RADJ
March 12, 2013
CHIEF SECRETARY, GOVERNMENT OF BIHAR Vs. MADHESHWAR DHARI SINGH
October 1, 2013
CHINNAM KAMESWARA RAO Vs. STATE OF A.P. REP. BY HOME SECRETARY
January 10, 2013
CHIRONJILAL SHARMA HUF Vs. UNION OF INDIA
November 26, 2013
CHRISTIAN MEDICAL COLLEGE VELLORE Vs. UNION OF INDIA
May 13, 2013
CHRISTIAN MEDICAL COLLEGE VELLORE Vs. UNION OF INDIA
July 18, 2013
CINE EXHIBITION PVT. LTD Vs. COLLECTOR, DISTRICT GWALIOR
January 4, 2013
COIMBATORE STOCK EXCHANGE LTD. AND ORS. Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION AND ORS.
February 21, 2013
COLLECTOR OF LAND ACQUISITION & ORS. Vs. M/S. ANDAMAN TIMBER INDUSTRIES
November 28, 2013
COMMISSIONER OF C. EX. Vs. PEPSU STEEL ROLLING MILLS
January 8, 2013
COMMISSIONER OF C. EX. Vs. PAWAN ENGINEERING WORKS
January 8, 2013
COMMISSIONER OF CENTRAL EXCISE Vs. AUSTRALIAN FOODS INDIA (P) LTD
January 14, 2013
COMMISSIONER OF CENTRAL EXCISE Vs. HINDUSTAN LEVER LTD
April 23, 2013
COMMISSIONER OF CENTRAL EXCISE Vs. ATWOOD OCEANICS PACIFIC LTD.
April 26, 2013
COMMISSIONER OF CENTRAL EXCISE Vs. KAY KAY INDUSTRIES
August 26, 2013
COMMISSIONER OF CENTRAL EXCISE Vs. M/S. AYYAPPAN TEXTILES LTD.
July 23, 2013
COMMISSIONER OF CENTRAL EXCISE, MUMBAI IV Vs. M/S. CIENS LABORATORIES, MUMBAI
August 14, 2013
COMMISSIONER OF INCOME TAX Vs. CHHABIL DASS AGARWAL
August 8, 2013
COMMISSIONER OF INCOME TAX Vs. ESSAR PROJECTS LTD.
July 8, 2013
COMMISSIONER OF INCOME TAX Vs. KEDIA POWER LTD
July 15, 2013
COMMISSIONER OF INCOME TAX Vs. GUJARAT FLUORO CHEMICALS
September 18, 2013
COMMISSIONER OF INCOME TAX Vs. EXCEL INDUSTRIES LTD
October 8, 2013
COMMISSIONER OF INCOME TAX Vs. ESSAR PROJECTS LTD
October 8, 2013
COMMISSIONER OF INCOME TAX Vs. MITSU PVT.LTD
April 17, 2013
COMMISSIONER OF INCOME TAX, GUJARAT Vs. VIJAYBHAI N.CHANDRANI
July 18, 2013
COMMISSIONER OF INCOME TAX, KOLKATA III Vs. JHABUA POWER LTD
July 15, 2013
COMMISSIONER OF INCOME TAX-I Vs. RELIANCE ENERGY LTD
September 30, 2013
COMMISSIONER OF INCOME TAX-I Vs. GUJARAT STATE FERTILIZER COMPANY LTD
August 1, 2013
COMMISSIONER OF INCOME TAX-II Vs. MASTEK LTD
March 4, 2013
COMMISSIONER OF POLICE, NEW DELHI Vs. MEHAR SINGH
July 2, 2013
COMMISSIONER, BANGALORE DEVELOPMENT AUTHORITY Vs. BRIJESH REDDY
February 8, 2013
COMMR. OF INCOME TAX, BANGALORE Vs. UNITED SPIRITS LTD.
September 9, 2013
CONTROLLER, GOVT PRINT & STATIONERY PRESS Vs. RASHIDA B
October 29, 2013
CONVERGYS INDIA SERVICES (P.) LTD Vs. COMMISSIONER OF INCOME TAX
December 13, 2013
COURT ON ITS OWN MOTION Vs. UNION OF INDIA AND OTHERS
April 18, 2013
CRICKET ASS. OF BIHAR Vs. BOARD OF CONT. FOR CKT. IN INDIA
October 8, 2013
CRICKET ASS. OF BIHAR Vs. BOARD OF CONT. FOR CKT. IN INDIA AND ORS.
September 27, 2013
D.H.B.V.N.L. VIDYUT NAGAR, HISAR Vs. YASHVIR SINGH GULIA
July 30, 2013
D.T.C. Vs. RAMESH CHANDER
June 5, 2013
DALJIT KAUR Vs. MUKTAR STEELS PVT. LTD
November 19, 2013
DALMIA CEMENT (BHARAT) LTD Vs. STATE OF TAMIL NADU
December 16, 2013
DAROPTI Vs. HARPHOOL SINGH
September 2, 2013
DARSHAN GUPTA Vs. RADHIKA GUPTA
July 1, 2013
DAULAT SITARAM KODONE AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
August 6, 2013
DAV MANAGING COMMITTEE Vs. DABWALI FIRE TRAGEDY VICTIMS ASSN
January 23, 2013
DAVALSAB HUSAINSAB MULLA Vs. NORTH WEST KARNATAKA
September 24, 2013
DAYANAND ANGLO VEDIC Vs. STATE OF MAHARASHTRA
March 22, 2013
DEAF EMPLOYEES WELFARE ASSOCIATION Vs. UNION OF INDIA
December 12, 2013
DEBABRATA DASH Vs. JATINDRA PRASAD DAS
March 11, 2013
DEEP TRADING COMPANY Vs. INDIAN OIL CORPORATION
March 22, 2013
DEEPAK AGGARWAL Vs. KESHAV KAUSHIK
January 21, 2013
DEEPAK GULATI Vs. STATE OF HARYANA
May 20, 2013
DEEPAK RAI Vs. STATE OF BIHAR
September 19, 2013
DEEPALI GUNDU SURWASE Vs. KRANTI JUNIOR ADHYAPAK MAHAVIDYALAYA
August 12, 2013
DELHI ADMINISTRATION Vs. NARAIN SINGH
January 15, 2013
DELHI TRANSPORT COR Vs. RAMESH CHANDER
May 6, 2013
DELHI UNION OF JOURNALIST COOPERATIVE HOUSE BUILDING SOCIETY LTD Vs. UNION OF INDIA
September 6, 2013
DELTA DISTILLERIES LIMITED Vs. UNITED SPIRITS LIMITED
September 23, 2013
DEPUTY COMMISSIONER KVS Vs. J.HUSSAIN
October 4, 2013
DEVASMITA CHAKRABORTY Vs. STATE OF WEST BENGAL
January 16, 2013
DEVENDER PAL SINGH BHULLAR Vs. STATE OF N.C.T. OF DELHI
April 12, 2013
DEVENDER PAL SINGH BHULLAR Vs. STATE OF NCT OF DELHI
August 13, 2013
DEVENDRA KISHANLAL DAGALIA Vs. DWARKESH DIAMONDS PVT. LTD
November 25, 2013
DEVENDRA KUMAR Vs. STATE OF UTTARANCHAL
July 29, 2013
DEVENDRA PATEL Vs. RAM PAL SINGH
September 6, 2013
DHARAM PAL Vs. STATE OF HARYANA
July 18, 2013
DHARAMVIR SINGH Vs. UNION OF INDIA
July 2, 2013
DHARMENDRA KIRTHAL Vs. STATE OF U.P.
August 2, 2013
DHARMESH @ DHAMO Vs. STATE OF GUJARAT
January 7, 2013
DHARMINDER SINGH @ VIJAY SINGH Vs. STATE
August 12, 2013
DHRUP SINGH Vs. STATE OF BIHAR
April 8, 2013
DIGAMBER Vs. STATE OF MAHARASHTRA
August 1, 2013
DILIP Vs. STATE OF MADHYA PRADESH
April 16, 2013
DILIP SUDHAKAR PENDSE Vs. CENTRAL BUREAU OF INVESTIGATION
July 16, 2013
DIRECTOR OF HORTICULTURE Vs. H A KUMAR
April 4, 2013
DIRECTOR OF INCOME TAX Vs. RAUNAQ EDUCATION FOUNDATION
January 7, 2013
DIVISIONAL LOGGING MANAGER, U.P. FOREST CORPORATION Vs. SURENDER SINGH
April 3, 2013
DLF LIMITED Vs. MANMOHAN LOWE
December 10, 2013
DOD RAM Vs. STATE OF HARYANA
October 30, 2013
DOLIBEN KANTILAL PATEL Vs. STATE OF GUJARAT
July 1, 2013
DR. NAGENDRA RAI Vs. OM PRAKASH SINGH AND ORS.
October 21, 2013
DR. P.B. DESAI Vs. STATE OF MAHARASHTRA AND ANOTHER
September 13, 2013
DR. UMA KANT PANWAR Vs. DEVI LAL SAH AND ORS.
March 8, 2013
DREDGING CORPORATION OF INDIA LTD Vs. P.K. BHATTACHERJEE
September 17, 2013
DUDDILLA SRINIVASA SHARMA Vs. V.CHRYSOLITE
November 21, 2013
DULCINA FERNANDES Vs. JOAQUIM XAVIER CRUZ
October 8, 2013
DWIPENDRA NATH MUKHERJI Vs. THE BOARD OF TRUSTEES FOR THE PORT OF KOLKATA
November 28, 2013
E.S.I.C. MEDICAL OFFICER'S ASSOCIATION Vs. E.S.I.C.
November 21, 2013
EASTERN COALFIELDS LTD Vs. BAJRANGI RABIDAS
September 23, 2013
ECON ANTRI LTD. Vs. ROM INDUSTRIES LTD.
August 26, 2013
EDUCARE CHARITABLE TRUST Vs. UNION OF INDIA
September 17, 2013
ENGINEERING EXPORT PROMOTION COUNCIL Vs. USHA ANAND
May 29, 2013
ERACH BOMAN KHAVAR Vs. TUKARAM SHRIDHAR BHAT
December 12, 2013
ESCORTS LTD Vs. UNIVERSAL TRACTOR HOLDING LLC
March 13, 2013
ESHA BHATTACHARJEE Vs. MANAGING COMMITTEE OF RAGHUNATHPUR NAFAR ACADEMY
September 13, 2013
ESHA BHATTACHARJEE Vs. MANAGING COMMITTEE OF RAGHUNATHPUR NAFAR ACADEMY AND ORS.
October 22, 2013
ESHA EKTA APARTMENTS CO-OPERATIVE Vs. MUNICIPAL CORPORATION OF MUMBAI
February 27, 2013
ESSA @ ANJUM ABDUL RAZAK Vs. STATE OF MAHARASHTRA
March 21, 2013
ESSAR TELEHOLDINGS LTD. Vs. REGISTRAR GENERAL
July 1, 2013
EXECUTIVE ENGINEER,NAGPUR,MADHAMESHWAR CANAL Vs. VILAS EKNATH JADAV
April 2, 2013
EXECUTIVE ENGINEER-II ELECTRICITY DEPT GOVT. OF PUDUCHERRY Vs. M/S.SRI KANAKADURGA CASTINGS (P) LTD
May 6, 2013
EXPLOITATION OF CHILDREN IN ORPHANAGE IN STATE OF T.N. Vs. UNION OF INDIA
February 7, 2013
EXPORT CREDIT GUARANTEE CORPN Vs. M/S GARG SONS INTERNATIONAL
January 17, 2013
EXTRA JUDICIAL EXECUTION VICTIM FAMILIES Vs. UNION OF INDIA
January 4, 2013
FACULTY ASSOCIATION OF AIIMS Vs. UNION OF INDIA
July 18, 2013
FAKHRUZAMMA Vs. STATE OF JHARKHAND
December 12, 2013
FARGO MARINE COMPANY LTD Vs. COMMISSIONER OF CUSTOMS
August 12, 2013
FAZAL KHAN Vs. STATE OF (NCT) OF DELHI
February 14, 2013
FIL INDUSTRIES LIMITED Vs. IMTIYAZ AHMED BHAT
August 12, 2013
FINANCIAL COMMISSIONER (REVENUE) AND SECRETARY, PUNJAB Vs. GURKIRPAL SINGH
August 5, 2013
FIONA SHRIKHANDE Vs. STATE OF MAHARASHTRA
August 22, 2013
G RAVINDRANATH Vs. E SRINIVAS
July 1, 2013
G. JAYALAL Vs. UNION OF INDIA
May 29, 2013
G. M., SOUTH EASTERN RAILWAY Vs. BENULAL MUKHERJEE
January 4, 2013
G. MUTHURAJ Vs. STATE OF TAMIL NADU AND ANR.
February 8, 2013
G. SUNDARRAJAN Vs. UNION OF INDIA
May 6, 2013
G.L. BATRA Vs. STATE OF HARYANA
October 7, 2013
G.M. SIDDESHWAR Vs. PRASANNA KUMAR
March 8, 2013
GAIL (INDIA) LIMITED Vs. GUJARAT STATE PETROLEUM CORPORATION LIMITED
September 17, 2013
GAMBHIRSINH R. DEKARE Vs. FALGUNBHAI CHIMANBHAI PATEL
March 11, 2013
GANAPATH SINGH Vs. GULBARGA UNIVERSITY
November 1, 2013
GANESHA Vs. SHARANAPPA
November 19, 2013
GANESHLAL Vs. SHYAM
September 26, 2013
GANGA SINGH Vs. STATE OF MADHYA PRADESH
July 4, 2013
GANGABHAVANI Vs. RAYAPATI VENKAT REDDY
September 4, 2013
GANGAPPA NINGAPPA UGARKOHOD Vs. STATE OF KARNATAKA
April 16, 2013
GARRE MALLIKHARJUNA RAO Vs. NALABOTHU PUNNIAH
March 12, 2013
GAZAL TANEJA Vs. MAHANAGAR TELEPHONE NIGAM LTD.
May 8, 2013
GEETABEN RATILAL PATEL Vs. DISTRICT PRIMARY EDUCATION OFFICER
July 2, 2013
GEOMIN MINERALS & MARKETING (P) LTD Vs. STATE OF ORISSA
May 10, 2013
GHANSHYAM Vs. STATE OF RAJASTHAN
December 12, 2013
GHCL EMPLOYEES STOCK OPTION TRUST Vs. INDIA INFOLINE LIMITED
March 22, 2013
GHULAM NABI DAR Vs. STATE OF J&K
January 3, 2013
GIAN CHAND Vs. STATE OF HARYANA
July 23, 2013
GIAN CHAND & BROTHERS Vs. RATTAN LAL @ RATTAN SINGH
January 8, 2013
GIRISH BHUSHAN GOYAL Vs. B.H.E.L.
November 1, 2013
GIRRAJ PRASAD MEENA Vs. STATE OF RAJASTHAN
September 30, 2013
GITA RAM Vs. STATE OF H.P.
February 1, 2013
GLAXOSMITHKLINE PHARMACEUTICALS LIMITED Vs. UNION OF INDIA
December 9, 2013
GLOBAL AGRO PRODUCTS P.LTD. Vs. INCOME TAX OFFICER
August 5, 2013
GOA COASTAL ZONE MG. AUTH. Vs. RUDRESH NAIK
August 23, 2013
GOA FOUNDATION Vs. UNION OF INDIA
November 11, 2013
GOA MRF EMPLOYEES UNION Vs. MRF LTD
March 7, 2013
GOJER BROTHERS PVT LTD Vs. STATE OF WEST BENGAL
November 28, 2013
GOPAL Vs. STATE OF RAJASTHAN
January 18, 2013
GOPAL CHAWALA Vs. STATE OF MADHYA PRADESH
October 30, 2013
GOPAL KRISHAN MITTAL Vs. BOMBAY MOTORS AND ORS.
August 22, 2013
GOPAL SINGH Vs. STATE OF UTTARAKHAND
February 8, 2013
GOTHAMCHAND JAIN Vs. ARUMUGAM @ TAMILARASAN
September 18, 2013
GOUDAPPA Vs. STATE OF KARNATAKA
March 11, 2013
GOVERNMENT OF ANDHRA PRADESH Vs. CH. GANDHI
February 19, 2013
GOVINDA BALA PATIL Vs. GANPATI RAMCHANDRA NAIKWADE
July 29, 2013
GOVT. OF KARNATAKA Vs. K.C. SUBRAMANYA
September 16, 2013
GOVT. OF NCT OF DELHI AND ORS. Vs. AJAY KUMAR AND ORS.
September 23, 2013
GUDDA @ DWARIKENDRA Vs. STATE OF MADHYA PRADESH
September 30, 2013
GUIRAM MONDAL Vs. STATE OF WEST BENGAL
April 26, 2013
GULAB CHAND Vs. PRADEEP KR. DEHALWAL
August 29, 2013
GULAB CHAND BHORA Vs. PUNJAB NATIONAL BANK
November 11, 2013
GULABRAO BABURAO DEOKAR Vs. STATE OF MAHARASHTRA
December 17, 2013
GULABRAO BABURAO DEOKAR Vs. STATE OF MAHARASHTRA
February 17, 2013
GULAM SARBAR Vs. STATE OF BIHAR
October 7, 2013
GURBINDER KAUR BRAR Vs. UNION OF INDIA
July 22, 2013
GURCHARAN SINGH Vs. SURJIT SINGH
November 22, 2013
GURDIP SINGH Vs. STATE OF PUNJAB
September 3, 2013
GURJANT SINGH @ JANTA Vs. STATE OF PUNJAB
October 28, 2013
GURNAIB SINGH Vs. STATE OF PUNJAB
May 10, 2013
GURU GRANTH SAHEB STHAN MEERGHAT VANARAS Vs. VED PRAKASH
May 1, 2013
GURUDWARA SAHIB Vs. GRAM PANCHAYAT VILLAGE SIRTHALA
September 16, 2013
GURVAIL SINGH Vs. STATE OF PUNJAB
September 26, 2013
GURVAIL SINGH @ GALA Vs. STATE OF PUNJAB
August 26, 2013
GURVAIL SINGH @ GALA Vs. STATE OF PUNJAB
February 7, 2013
H.P. SCHEDULED TRIBES EMPLOYEES Vs. HIMACHAL PRADESH S.V.K.K.
September 13, 2013
HABIB Vs. STATE OF UTTAR PRADESH
May 1, 2013
HAMZA Vs. MUHAMMADKUTTY ALIAS MANI
June 20, 2013
HANSA V. GANDHI Vs. DEEP SHANKAR ROY
April 18, 2013
HARBHAJAN KUMAR (D) TR. L.RS. AND ORS. Vs. COLLECTOR LAND ACQUISITION AND COLONISATION DEPARTMENT AND ANR.
August 8, 2013
HARDEVINDER SINGH Vs. PARAMJIT SINGH
January 7, 2013
HARI DASS SHARMA Vs. VIKAS SOOD
April 29, 2013
HARI KISHAN Vs. RAJASTHAN HIGH COURT
January 30, 2013
HARI OM YADAV Vs. DINESH SINGH
July 12, 2013
HARIVADAN BABUBHAI PATEL Vs. STATE OF GUJARAT
July 1, 2013
HARNEK SINGH Vs. PRITAM SINGH
April 17, 2013
HARSHA V. RAI Vs. STATE OF KARNATAKA
October 7, 2013
HARYANA FINANCIAL CORPORATION Vs. GURCHARAN SINGH
December 13, 2013
HARYANA POWER GENERATION CORPORATION LIMITED Vs. HARKESH CHAND
January 7, 2013
HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. UDAL
July 2, 2013
HARYANA URBAN DEVELOPMENT AUTHORITY AND ORS. Vs. TEJ REFRIGERATION INDUSTRIES LTD.
July 16, 2013
HARYANA WAKF BOARD Vs. MAHESH KUMAR
November 21, 2013
HAZARA SINGH Vs. RAJ KUMAR
April 18, 2013
HEALTH FOR MILLIONS Vs. UNION OF INDIA
July 22, 2013
HEMA Vs. STATE, THR. INSPECTOR OF POLICE
January 7, 2013
HILL PROPERTIES LTD Vs. UNION BANK OF INDIA
September 11, 2013
HIMACHAL PRADESH STATE ELECTRICITY REGULATORY COMMISSION Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD
October 3, 2013
HIMATSINGKA SEIDE LTD. Vs. COMMISSIONER OF INCOME TAX
September 19, 2013
HIMMAT SINGH Vs. STATE OF M.P.
November 29, 2013
HINDUSTAN COCA-COLA BEVERAGES P. LTD. Vs. SANTOSH MITTAL
October 3, 2013
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. SIBA GAS AGENCY
September 2, 2013
HINDUSTAN VIDYUT PRODUCTS LIMITED Vs. DELHI POWER COMPANY LIMITED
July 22, 2013
HIRAMAN Vs. STATE OF MAHARASHTRA
January 31, 2013
HITESH KAPOOR Vs. STATE OF U.P.
May 6, 2013
HOLAGUNDA PRIMARY AGRICULTURAL CCS LTD Vs. DIV CO-OP OFFICER
February 19, 2013
HONGKONG & SHANGHAI BANKING CORPN. LTD. Vs. CANBANK FINANCIAL SERVICES LTD.
July 15, 2013
HUKAM CHAND Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
November 18, 2013
HUKAM CHAND Vs. STATE OF HARYANA
February 21, 2013
I.C.D.S. LTD Vs. |COMMISSIONER OF INCOME TAX
January 14, 2013
I.S. SIKANDAR Vs. K. SUBRAMANI
August 29, 2013
IBRAHIM MUSA CHAUHAN @ BABA CHAUHAN Vs. STATE OF MAHARASHTRA
March 21, 2013
IMRAT LAL Vs. LAND ACQUISITION COLLECTOR
November 29, 2013
IN RE : EXPLOITATION OF CHILDREN IN ORPHANAGE IN STATE OF T.N. Vs. UNION OF INDIA AND OTHERS
December 16, 2013
IN RE: NEWS ITEM PUBLISHED IN INDIAN EXPRESS Vs. STATE
November 20, 2013
IN RE: RAMESHWAR PRASAD GOYAL, ADVOCATE Vs. STATE
August 22, 2013
INDERJEET ARYA Vs. ICICI BANK LIMITED
December 13, 2013
INDIAN OIL COMPANY LTD. AND ANR. Vs. KERALA STATE ROAD TR. COMPANY AND ORS.
September 16, 2013
INDIAN SOAPS & TOILETRIES MAKERS ASSOCIATION Vs. OZAIR HUSAIN
March 7, 2013
INDO ARAB LEAGUE Vs. A FAIZUDDIN
January 9, 2013
INDRA SARMA Vs. V.K.V.SARMA
November 26, 2013
INDRAJ SINGH Vs. STATE OF HARYANA
August 19, 2013
INDRAJIT SURESHPRASAD BIND Vs. STATE OF GUJARAT
March 18, 2013
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. K. BHAGAVATHEESWARAN
April 1, 2013
IRIS COMPUTERS LTD Vs. ASKARI INFOTECH PVT LTD
January 6, 2013
ISAAC ISANGA MUSUMBA Vs. STATE OF MAHARASHTRA
June 19, 2013
ISWARYA ASSOCIATES Vs. THE BRUHATH BANGALORE MAHANAGARA PALIKE AND ANR.
August 27, 2013
J AND K INSTITUTE OF MANAGEMENT PUBLIC ADMINISTRATION AND RURAL Vs. RENU BALA
August 7, 2013
J. SUNDRAMMA Vs. STATE OF KARNATAKA
March 21, 2013
J.L.SOMAN Vs. STATE OF BIHAR
December 17, 2013
JAGDISH PRASAD SHARMA Vs. STATE OF BIHAR
July 17, 2013
JAGDISH SINGH Vs. HEERALAL
October 30, 2013
JAGMITTAR SAIN BHAGAT Vs. DIR. HEALTH SERVICES, HARYANA
July 11, 2013
JAI BHAGWAN Vs. COMMR. OF POLICE
July 5, 2013
JAINA WINES PVT. LTD Vs. STATE OF MAHARASHTRA
September 11, 2013
JANDEL SINGH Vs. STATE OF M.P.
July 26, 2013
JARNAIL SINGH Vs. STATE OF HARYANA
July 1, 2013
JASVINDER SAINI Vs. STATE
July 2, 2013
JATYA PAL SINGH Vs. UNION OF INDIA
April 17, 2013
JAYAMMA Vs. DEPUTY COMMISSIONER
May 6, 2013
JEHAL TANTI Vs. NAGESHWAR SINGH
April 18, 2013
JHAU LAL Vs. MOHAN LAL
July 8, 2013
JIA LAL PRASHAR Vs. UNITED INDIA INSURANCE COMPANY LTD.
November 12, 2013
JIJU KURUVILA Vs. KUNJUJAMMA MOHAN
July 2, 2013
JITENDRA KUMAR KHAN Vs. PEERLESS GENERAL FINANCE AND INVESTMENT COMPANY LIMITED
August 7, 2013
JITENDRA RAGHUVANSHI Vs. BABITA RAGHUVANSHI
March 15, 2013
JITENDRA SINGH @ BABBOO SINGH Vs. STATE OF U.P.
July 10, 2013
JOGINDER SINGH Vs. STATE OF HARYANA
October 24, 2013
JOHN K.ABRAHAM Vs. SIMON C.ABRAHAM
December 5, 2013
JOSE S/O EDASSERY THOMAS Vs. STATE OF KERALA
May 22, 2013
JOSEPH JOHAN PETER SANDY Vs. VERONICA THOMAS RAJKUMAR
February 12, 2013
JOSEPH JOHN PETER SANDY Vs. VERONICA THOMAS RAJKUMAR
March 12, 2013
JOSPHINE JAMES Vs. UNITED INDIA INSURANCE CO. LTD.
August 14, 2013
JOYDEB PATRA Vs. STATE OF WEST BENGAL
March 6, 2013
JSW STEEL LTD Vs. SANDUR MANGANESE AND IRON ORES LTD
April 23, 2013
JUSTICE CHANDRASHEKARAIAH Vs. JANEKERE C. KRISHNA
January 11, 2013
K GURUPRASAD RAO Vs. STATE OF KARNATAKA
July 1, 2013
K K RAMACHABDRAN Vs. S KRISHNASWAMY & ANR
April 29, 2013
K. SRINIVAS RAO Vs. D.A. DEEPA
February 22, 2013
K. VIJAYA LAKSHMI Vs. GOVT. OF ANDHRA PRADESH
February 18, 2013
K.C. BAJAJ Vs. UNION OF INDIA
July 2, 2013
K.C.BAJAJ Vs. UNION OF INDIA
November 27, 2013
K.R.J. SARMA Vs. R.V. SURYA RAO
April 1, 2013
K.S.PANDURANGA Vs. STATE OF KARNATAKA
March 1, 2013
K.V.RAJENDRAN Vs. SUPERINTENDENT OF POLICE, CBCID SOUTH ZONE, CHENNAI
August 21, 2013
KACHCHH JAL SANKAT NIVARAN SAMITI Vs. STATE OF GUJARAT
July 15, 2013
KAILASH Vs. STATE OF M.P.
July 24, 2013
KAILASH ALIAS TANTI BANJARA Vs. STATE OF MADHYA PRADESH
April 10, 2013
KAILASH PALIWAL Vs. SUBHASH CHANDRA AGRAWAL
February 15, 2013
KAINI RAJAN Vs. STATE OF KERALA
September 19, 2013
KALINGA MINING CORPORATION Vs. UNION OF INDIA
February 7, 2013
KALINGA MINING CORPORATION Vs. UNION OF INDIA
January 7, 2013
KALIYA Vs. STATE OF MADHYA PRADESH
July 23, 2013
KALLAKKURICHI TALUK RETIRED OFFICIAL ASSOCIATION TAMILNADU Vs. STATE OF TAMILNADU
January 17, 2013
KALPANA DILIP BAHIRAT Vs. PUNE MUNICIPAL CORP
June 27, 2013
KAMAL JORA Vs. STATE OF UTTARAKHAND
July 1, 2013
KAMLENDRA SINGH @ PAPPU SINGH Vs. STATE OF M.P
March 15, 2013
KAMLESH C. SHAH Vs. STATE OF MAHARASHTRA
July 3, 2013
KAMLESH KUMAR Vs. STATE OF JHARKHAND
September 26, 2013
KAMLESH KUMAR Vs. STATE OF BIHAR
December 11, 2013
KAMLESH PRABHUDAS TANNA Vs. STATE OF GUJARAT
August 26, 2013
KAMLESH VERMA Vs. MAYAWATI
August 8, 2013
KANHAIYA LAL Vs. STATE OF RAJASTHAN
April 22, 2013
KANTHAMMA Vs. K. SHETTAPPA
November 25, 2013
KANTILAL MARTAJI PANDOR Vs. STATE OF GUJARAT
July 25, 2013
KARAN SINGH Vs. STATE OF HARYANA
May 28, 2013
KARNATAKA CO-OP. MILK PRODUCE FEDERATION LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH AND ORS.
October 31, 2013
KARNATAKA INFORMATION COMMISSIONER Vs. STATE PUBLIC INFORMATION OFFICER
January 18, 2013
KARNATAKA STATE K.V. INDUSTRIES BOARD Vs. PUNJAB NATIONAL BANK
September 13, 2013
KARRI RAM BABU Vs. CHAIRMAN, STATE LEVEL POLICE RECRUITMENT BOARD, HYDERABAD
July 11, 2013
KARTHI @ KARTHICK Vs. STATE REP. BY INSPECTOR OF POLICE
July 1, 2013
KASHI VISHWANATH Vs. STATE OF KARNATAKA
July 3, 2013
KASHMIR SINGH Vs. STATE OF HARYANA
December 13, 2013
KASHMIRI LAL Vs. STATE OF HARYANA
May 16, 2013
KATHIROOR SERVICE COOPERATIVE BANK LTD. Vs. COMMISSIONER OF INCOME TAX
August 27, 2013
KAVI RAJ Vs. STATE OF J&K
January 9, 2013
KAZI AKILODDIN SUJAODDIN Vs. STATE OF MAHARASHTRA
July 3, 2013
KCP LTD Vs. COMMISSIONER OF CENTRAL EXCISE
September 3, 2013
KETANKUMAR GOPALBHAI TANDEL Vs. STATE OF GUJARAT
July 18, 2013
KHACHAR DIPU @ DILIPBHAI NAKUBHAI Vs. STATE OF GUJARAT
April 4, 2013
KHAIRUDDIN Vs. STATE OF WEST BENGAL
May 7, 2013
KHEL BANERJEE Vs. CITY MONTESSORI SCHOOL
July 10, 2013
KHURSHID & ORS Vs. STATE OF HARYANA
May 16, 2013
KISHAN GOPAL Vs. LALA
August 26, 2013
KISHAN RAM Vs. STATE OF UTTARAKHAND
October 1, 2013
KISHOREBHAI GANDUBHAI PETHANI Vs. STATE OF GUJARAT
September 20, 2013
KN ASWATHNARAYANA SETTY Vs. STATE OF KARNATAKA
December 2, 2013
KOOTHATTUKULAM LIQUORS Vs. DEPUTY COMMISSIONER OF SALES TAX
December 12, 2013
KRANTI Vs. UNION OF INDIA (UOI) AND ORS.
April 9, 2013
KRISHNA KANT TIWARI Vs. KENDRIYA VIDYALAYA SANGATHAN
November 12, 2013
KRISHNAN Vs. STATE OF HARYANA
May 7, 2013
KSHITI GOSWAMI Vs. SUBRATA KUNDU
January 31, 2013
KULJA INDUSTRIES LIMITED Vs. CHIEF GEN. MANAGER W.T. PROJ. BSNL
October 4, 2013
KULMEET KAUR MAHAL Vs. STATE OF PUNJAB
September 11, 2013
KULWANT SINGH Vs. STATE OF PUNJAB
April 2, 2013
KUM. MICHAEL Vs. REGIONAL MANAGER ORIENTAL INSURANCE CO LTD
February 11, 2013
KUMAR Vs. STATE OF TAMIL NADU
May 9, 2013
KUMUDRAI JAYANTILAL JOSHI Vs. STATE OF GUJARAT
August 1, 2013
KUNWAR PAL Vs. STATE OF UTTARAKHAND
October 8, 2013
KUSHESWAR NATH PANDEY Vs. STATE OF BIHAR
August 5, 2013
KUSTI MALLAIAH Vs. STATE OF ANDHRA PRADESH
May 28, 2013
L. KRISHNA REDDY Vs. STATE BY STATION HOUSE OFFICER
October 24, 2013
LAFARAGE AGGREGATE & CONCRETE INDIA P LTD Vs. SUKARSH AZAD
September 10, 2013
LAFARGE AGGREGATES & CONCRETE INDIA (P) LTD. Vs. SUKARSH AZAD
August 10, 2013
LAJJA RAM Vs. UNION TERRITORY, CHANDIGARH
February 27, 2013
LAKHA RAM SHARMA Vs. BALAR MARKETING PRIVATE LIMITED
November 27, 2013
LAKHDATAR TRADERS Vs. UNION OF INDIA
May 3, 2013
LAKSHMANA RAO YADAVALLI Vs. STATE OF ANDHRA PRADESH
December 6, 2013
LAKSHMI ALIAS BHAGYALAKSHMI Vs. E.JAYARAM (D) BY LR
February 7, 2013
LAKSHMIBAI NATIONAL INSTITUTE Vs. SHANT KUMAR AGRAWAL
February 11, 2013
LAL BAHADUR Vs. STATE (NCT OF DELHI)
April 8, 2013
LAL MAHAL LTD Vs. PROGETTO GRANO SPA
July 3, 2013
LALA RAM Vs. UNION OF INDIA
January 24, 2013
LALITA KUMARI Vs. GOVT. OF U.P.
November 12, 2013
LALU PRASAD @ LALU PRASAD YADAV Vs. STATE OF JHARKHAND
August 13, 2013
LAND ACQUISITION COLLECTOR, MOHALI Vs. SURINDER KAUR
August 22, 2013
LARSEN & TOUBRO LIMITED Vs. STATE OF KARNATAKA
September 26, 2013
LAXMAN LAL (DEAD) Vs. STATE OF RAJASTHAN
March 1, 2013
LAXMI Vs. UNION OF INDIA
July 18, 2013
LAXMI Vs. UNION OF INDIA
July 16, 2013
LAXMI Vs. UNION OF INDIA
December 3, 2013
LAXMI NARAIN MODI Vs. UNION OF INDIA
August 27, 2013
LAXMI NARAIN MODI Vs. UNION OF INDIA
July 9, 2013
LAXMIBAI Vs. BHAGWANTBUVA
January 29, 2013
LAZAR Vs. STATE OF TAMIL NADU
July 15, 2013
LEELA SHASHIKANT PURANDARE Vs. ARVIND VISHNU GOVANDE
November 19, 2013
LIFE CONVICT BENGAL @ KHOKA @ PRASANTA SEN Vs. B.K. SRIVASTAVA
February 13, 2013
LILLU ALIAS RAJESH Vs. STATE OF HARYANA
April 9, 2013
LILLU ALIAS RAJESH Vs. STATE OF HARYANA
April 11, 2013
LILY THOMAS Vs. UNION OF INDIA
July 10, 2013
LINGARAM KODOPI Vs. STATE OF CHHATISGARH
November 12, 2013
LITTA SINGH Vs. STATE OF RAJASTHAN
April 26, 2013
LML LIMITED Vs. UNION OF INDIA AND OTHERS
August 22, 2013
LOKESH KUMAR JAIN Vs. STATE OF RAJASTHAN
July 9, 2013
LONDHE PRAKASH BHAGWAN Vs. DATTATRAYA EKNATH MANE
September 10, 2013
LUCKNOW DEVELOPMENT AUTHORITY Vs. SHYAM KAPOOR
February 5, 2013
LUCKNOW K.GRAMIN BANK Vs. RAJENDRA SINGH
July 29, 2013
M. MANOHAR REDDY Vs. UNION OF INDIA
February 4, 2013
M. MANSOOR Vs. UNITED INDIA INSURANCE CO. LTD
October 3, 2013
M. RAJESWARI Vs. P.R. GOPAL
March 6, 2013
M.B. RAMESH Vs. K.M. VEERAJE
May 3, 2013
M.C. MEHTA Vs. UNION OF INDIA
April 30, 2013
M.P. STATE MINING CORPORATION LTD. Vs. SANJEEV BHASKAR
July 2, 2013
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December 13, 2013
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May 10, 2013
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August 16, 2013
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September 17, 2013
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November 28, 2013
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December 12, 2013
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July 16, 2013
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July 16, 2013
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February 6, 2013
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November 29, 2013
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August 16, 2013
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November 29, 2013
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December 6, 2013
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May 3, 2013
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March 22, 2013
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November 28, 2013
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February 18, 2013
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April 8, 2013
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July 23, 2013
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March 1, 2013
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July 11, 2013
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September 9, 2013
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July 1, 2013
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May 10, 2013
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July 3, 2013
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January 8, 2013
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May 1, 2013
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July 12, 2013
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May 9, 2013
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July 1, 2013
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July 2, 2013
MAK DATA P. LTD Vs. COMMISSIONER OF INCOME TAX
October 30, 2013
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July 1, 2013
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January 22, 2013
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December 13, 2013
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January 3, 2013
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January 18, 2013
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May 3, 2013
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October 8, 2013
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October 29, 2013
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August 21, 2013
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September 13, 2013
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September 20, 2013
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January 14, 2013
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May 1, 2013
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May 8, 2013
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August 29, 2013
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July 10, 2013
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July 17, 2013
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August 6, 2013
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August 27, 2013
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September 12, 2013
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December 17, 2013
MANOHAR LAL SHARMA Vs. THE PRINCIPAL SECRETARY
October 29, 2013
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November 20, 2013
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September 10, 2013
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December 11, 2013
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May 10, 2013
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November 25, 2013
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July 9, 2013
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July 5, 2013
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December 9, 2013
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May 8, 2013
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April 9, 2013
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August 12, 2013
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November 21, 2013
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March 22, 2013
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April 18, 2013
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May 10, 2013
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September 30, 2013
MARY Vs. STATE OF KERALA
October 22, 2013
MARY PAPPA JEBAMANI Vs. GANESAN
December 9, 2013
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April 18, 2013
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February 22, 2013
MASTER MALLIKARJUN Vs. DIVISIONAL MANAGER, THE NATIONAL INSURANCE COMPANY LIMITED
August 26, 2013
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February 20, 2013
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January 3, 2013
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July 22, 2013
MD. ISHAQUE Vs. STATE OF WEST BENGAL
May 3, 2013
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March 15, 2013
MEHSANA NAGRIK SAHKARI BANK LTD Vs. SHREEJI CAB CO
July 12, 2013
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September 2, 2013
MGB GRAMIN BANK Vs. CHAKRAWARTI SINGH
August 7, 2013
MINU ROUT Vs. SATYA PRADYUMNA MOHAPATRA
September 2, 2013
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July 12, 2013
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March 11, 2013
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January 29, 2013
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July 8, 2013
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October 7, 2013
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April 11, 2013
MOHD. HAROON Vs. UNION OF INDIA
September 19, 2013
MOHD. HAROON Vs. UNION OF INDIA
December 12, 2013
MOHD. HAROON AND ORS. Vs. UNION OF INDIA AND ANR.
September 12, 2013
MOHD. JAMAL Vs. UNION OF INDIA
July 8, 2013
MOHD. MEHTAB KHAN Vs. KHUSHNUMA IBRAHIM
January 24, 2013
MOHD. YOUSUF Vs. DIRECTOR GENERAL OF FIRE SERVICES, A. P.
April 2, 2013
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April 8, 2013
MOHINDER SINGH Vs. STATE OF PUNJAB
January 28, 2013
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July 1, 2013
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September 27, 2013
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September 19, 2013
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January 4, 2013
MOTI LAL SONGARA Vs. PREM PRAKASH @ PAPPU
May 16, 2013
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September 10, 2013
MR. EHSAN KHALID Vs. UNION OF INDIA (UOI) THR. SECRETARY AND ORS.
August 5, 2013
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August 8, 2013
MSR LEATHERS Vs. S.PALANIAPPAN
September 10, 2013
MUKESH Vs. STATE OF N.C.T.
January 29, 2013
MULTANI HANIFBHAI KALUBHAI Vs. STATE OF GUJARAT
February 1, 2013
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April 15, 2013
MUMBAI WASTE MANAGEMENT LTD Vs. SECRETARY OF ENVIRONMENT, GOVERNMENT OF INDIA
May 2, 2013
MUNEESH DEVI Vs. UTTAR PRADESH POWER CORPORATION LTD
July 19, 2013
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April 8, 2013
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July 25, 2013
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December 17, 2013
MUNICIPAL CORPORATION RAJASTHAN Vs. SANJEEV SACHDEVA
January 8, 2013
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July 4, 2013
N MANJEGOWDA Vs. MANAGER,THE UNITED INDIA INSURANCE CO LTD
November 12, 2013
N R PARMAR Vs. UNION OF INDIA
August 7, 2013
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April 26, 2013
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July 1, 2013
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December 2, 2013
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January 3, 2013
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July 17, 2013
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September 6, 2013
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March 15, 2013
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July 3, 2013
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September 19, 2013
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August 27, 2013
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December 13, 2013
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July 3, 2013
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January 8, 2013
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March 5, 2013
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July 27, 2013
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March 22, 2013
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February 12, 2013
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August 7, 2013
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May 8, 2013
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November 11, 2013
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March 14, 2013
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April 2, 2013
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February 20, 2013
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September 17, 2013
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July 9, 2013
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May 7, 2013
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July 1, 2013
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January 9, 2013
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September 12, 2013
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April 23, 2013
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April 12, 2013
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July 26, 2013
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July 1, 2013
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April 3, 2013
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March 13, 2013
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April 11, 2013
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April 16, 2013
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May 6, 2013
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September 17, 2013
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November 19, 2013
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August 7, 2013
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August 6, 2013
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May 9, 2013
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March 15, 2013
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May 9, 2013
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March 18, 2013
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July 1, 2013
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November 19, 2013
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July 15, 2013
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November 27, 2013
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January 29, 2013
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September 2, 2013
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February 7, 2013
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September 30, 2013
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April 1, 2013
NTPC LTD Vs. BHASIN CONSTRUCTION P LTD
March 7, 2013
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September 9, 2013
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March 12, 2013
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October 7, 2013
OKHLA ENCLAVE PLOT HOLDERS WEL ASSN Vs. UNION OF INDIA
July 17, 2013
OMPRAKASH Vs. LAXMINARAYAN
October 7, 2013
ONGC LTD Vs. MODERN CONSTRUCTION AND CO.
October 7, 2013
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February 5, 2013
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April 18, 2013
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August 5, 2013
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January 23, 2013
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December 10, 2013
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December 2, 2013
P DEVARAJAN Vs. STATE OF KERALA
April 26, 2013
P RAMASWAMY Vs. STATE (U.T.) OF ANDAMAN AND NICOBAR ISLANDS
May 9, 2013
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October 25, 2013
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July 1, 2013
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July 9, 2013
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March 5, 2013
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July 3, 2013
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February 25, 2013
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May 8, 2013
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October 4, 2013
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September 10, 2013
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February 12, 2013
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January 7, 2013
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November 12, 2013
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August 22, 2013
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April 15, 2013
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November 22, 2013
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January 8, 2013
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November 18, 2013
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September 27, 2013
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July 10, 2013
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August 26, 2013
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March 12, 2013
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November 11, 2013
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May 17, 2013
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September 9, 2013
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February 8, 2013
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August 7, 2013
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November 28, 2013
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September 27, 2013
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August 22, 2013
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March 7, 2013
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May 1, 2013
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September 13, 2013
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August 13, 2013
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July 1, 2013
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March 22, 2013
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July 1, 2013
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January 23, 2013
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February 20, 2013
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August 26, 2013
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April 25, 2013
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November 20, 2013
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September 2, 2013
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November 12, 2013
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July 2, 2013
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March 18, 2013
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February 13, 2013
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January 24, 2013
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January 4, 2013
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August 16, 2013
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December 16, 2013
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February 18, 2013
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October 18, 2013
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September 6, 2013
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September 17, 2013
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September 13, 2013
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May 22, 2013
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November 29, 2013
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March 22, 2013
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September 20, 2013
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February 8, 2013
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October 18, 2013
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December 9, 2013
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August 30, 2013
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February 20, 2013
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February 19, 2013
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February 4, 2013
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April 16, 2013
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September 17, 2013
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October 31, 2013
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July 2, 2013
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August 5, 2013
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July 18, 2013
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September 16, 2013
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February 8, 2013
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May 6, 2013
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January 7, 2013
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August 13, 2013
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August 22, 2013
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March 6, 2013
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July 4, 2013
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August 27, 2013
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February 12, 2013
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February 12, 2013
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September 16, 2013
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April 26, 2013
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April 9, 2013
RAJEEV KUMAR Vs. STATE OF HARYANA
October 31, 2013
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July 1, 2013
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March 7, 2013
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July 17, 2013
RAJENDRA SINGH Vs. STATE OF UTTARANCHAL
April 11, 2013
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February 13, 2013
RAJESH Vs. RAJBIR SINGH
April 12, 2013
RAJESH GUPTA Vs. STATE OF JAMMU AND KASHMIR
January 23, 2013
RAJESH KUMAR Vs. STATE OF BIHAR
March 13, 2013
RAJESH KUMAR Vs. STATE OF PUNJAB
November 20, 2013
RAJESH PATEL Vs. STATE OF JHARKHAND
March 15, 2013
RAJESH S. PAREKH & ORS. Vs. STATE OF MAHARASHTRA & ORS.
May 2, 2013
RAJESH TALWAR Vs. C.B.I.
October 8, 2013
RAJESHWAR SINGH Vs. SUBRATA ROY SAHARA
December 9, 2013
RAJESWARI Vs. OFFICIAL ASSIGNEE
August 5, 2013
RAJIBA LOACHAN PATRO Vs. BHARAT PETROLEUM CORPORATION OF INDIA AND ORS.
August 30, 2013
RAJINDER SINGH Vs. STATE OF HARYANA
July 3, 2013
RAJIV KAPOOR Vs. KARAN PAL SINGH
January 21, 2013
RAJIV KUMAR Vs. RAKSHA KUMARI
May 3, 2013
RAJIV THAPAR Vs. MADAN LAL KAPOOR
January 23, 2013
RAJKUMAR S/O ROHITLAL MISHRA Vs. JALAGAON MUNICIPAL CORPORATION
February 1, 2013
RAJMANI Vs. STATE OF KERALA
February 6, 2013
RAJU @ RAJENDRA Vs. STATE OF RAJASTHAN
January 11, 2013
RAJU GHOSH Vs. STATE OF TRIPURA
January 30, 2013
RAJURESHWAR Vs. STATE OF MAHARASHTRA
April 8, 2013
RAJYA SABHA SECRETARIAT Vs. SUBHASH BALODA
February 11, 2013
RAKESH Vs. STATE OF HARYANA
March 22, 2013
RAKESH BHATNAGAR Vs. UNION OF INDIA
April 8, 2013
RAKESH KUMAR SHARMA Vs. GOVT. OF NCT OF DELHI
July 29, 2013
RAM BHAROSEY LAL GUPTA Vs. HINDUSTAN PETROLEUM CORP. LTD
April 17, 2013
RAM CHANDRA VERMA Vs. STATE OF UTTARAKHAND
March 19, 2013
RAM DEO PRASAD Vs. STATE OF BIHAR
April 11, 2013
RAM GOPAL YADAV Vs. PARAMJEET KAUR
December 3, 2013
RAM MURTHI Vs. STATE OF N. C. T. OF DELHI
May 22, 2013
RAM PAL ALIAS BUNDA Vs. STATE OF HARYANA
April 11, 2013
RAM PRAKASH AGARWAL Vs. GOPI KRISHNAN
April 11, 2013
RAM SINGH Vs. STATE OF HARYANA
May 17, 2013
RAM SWAROOP Vs. STATE (GOVT. NCT) OF DELHI
May 21, 2013
RAM TAWAKYA SINGH Vs. STATE OF BIHAR
August 19, 2013
RAM VISHAMBHAR Vs. STATE OF U.P. THROUGH HOME SECRETARY
January 11, 2013
RAMANLAL DEOCHAND SHAH Vs. STATE OF MAHARASHTRA
July 5, 2013
RAMBIR AND ANR. Vs. STATE OF HARYANA
May 16, 2013
RAMCHANDRA Vs. REGIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD
August 2, 2013
RAMCHANDRA NARAYAN NAYAK Vs. KARNATAKA NEERAVARI NIGAM LTD
August 27, 2013
RAMESH CHANDRA SHAH Vs. ANIL JOSHI
April 3, 2013
RAMESH DALAL Vs. UNION OF INDIA
November 19, 2013
RAMESH KUMAR Vs. STATE OF HIMACHAL PRADESH
July 15, 2013
RAMESH KUMAR SONI Vs. STATE OF MADHYA PRADESH
February 26, 2013
RAMJI GUPTA Vs. GOPI KRISHAN AGRAWAL
April 11, 2013
RAMNIK SINGH Vs. INTELLIGENCE OFFICER
January 21, 2013
RAMNIVAS VYAS AND ORS. Vs. H. SRINIVASA BHATI AND ORS.
September 18, 2013
RAMSWAROOP Vs. STATE OF MADHYA PRADESH
March 12, 2013
RAMVEER UPADHYAY Vs. R.M. SRIVASTAVA AND OTHERS
June 5, 2013
RANGI INTERNATIONAL LIMITED Vs. NOVA SCOTIA BANK
May 6, 2013
RANI LAXMIBAI KSHETRIYA GRAMIN BANK Vs. MANOJ KUMAR CHAK
April 9, 2013
RANJANA KUMARI Vs. STATE OF UTTARANCHAL
September 23, 2013
RANJEET GOSWAMI Vs. STATE OF JHARKHAND
September 18, 2013
RANJIT IMPEX Vs. APPELLATE DY COMMISSIONER
September 3, 2013
RANJIT KUMAR MURMU Vs. LACHMI NARAYAN BHOMROJ
April 15, 2013
RANJIT SINGH Vs. STATE OF M.P.
September 27, 2013
RANJIT SINGH Vs. STATE OF PUNJAB
July 4, 2013
RANJIT SINGH Vs. STATE OF PUNJAB
July 3, 2013
RASHMI METALIKS LTD Vs. KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY
September 11, 2013
RASHTRASANT T M S & S B V M C A VID &ORS Vs. GANGADAR NILKANT SHENDE & ORS
September 10, 2013
RASHTRIYA GIRNI KAMGAR SANGH Vs. OFFICIAL LIQUIDATOR
March 6, 2013
RATAN N TATA Vs. UNION OF INDIA
October 17, 2013
RATTIRAM Vs. STATE OF M. P. THROUGH INSPECTOR OF POLICE
April 18, 2013
RAVINDER SINGH Vs. SUKHBIR SINGH
January 11, 2013
RAVINDERSINGH @ RAVI PAVAR Vs. STATE OF GUJARAT
February 22, 2013
RAVINDRA @ BALA JAGARIATH PATIL Vs. STATE OF MAHARASHTRA
September 13, 2013
RAVINDRA SINGH Vs. STATE OF CHHATISGARH
December 5, 2013
RAVIRALA LAXMAIAH Vs. STATE OF A.P.
May 28, 2013
RE. EXPLOITATION OF CHILDREN IN ORPHANAGES IN THE STATE OF TAMIL NADU Vs. UNION OF INDIA
December 16, 2013
RE: EXPLOI. OF CHILN. INJ ORPH. IN ST. OF T.N. Vs. UNION OF INDIA AND ORS.
January 3, 2013
REGISTRAR GENERAL CALCUTTA HIGH COURT Vs. SHRINIVAS PRASAD SHAH
May 3, 2013
REGISTRAR GENERAL HIGH COURT OF GUJARAT Vs. JAYSHREE CHAMANLAL BUDDHBHATTI
October 22, 2013
REGISTRAR GENERAL HIGH COURT OF GUJARAT AND ANR. Vs. JAYSHREE CHAMANLAL BUDDHBHATTI
December 5, 2013
REGISTRAR OF JADAVPUR UNIVERSITY Vs. ARINDAM DUTTA GUPTA
January 7, 2013
REKHA JAIN Vs. NATIONAL INSURANCE CO. LTD.
August 1, 2013
REKHA JAIN AND ANR. Vs. NATIONAL INSURANCE COMPANY LTD.
August 14, 2013
REPUBLIC OF ITALY Vs. UNION OF INDIA
January 18, 2013
REPUBLIC OF ITALY THR. AMBASSADOR AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
April 2, 2013
REPUBLIC OF ITALY THR. AMBASSADOR AND ORS. Vs. UNION OF INDIA AND ORS.
March 18, 2013
REPUBLIC OF ITALY THR.AMBASSABOR Vs. UNION OF INDIA
April 26, 2013
RESEARCH FOUNDATION. FOR SCIENCE Vs. U.O.I AND ANOTHER
January 22, 2013
RESEARCH FOUNDATION. FOR SCIENCE TECHNOLOGY AND NATIONAL RESOURCE POLICY Vs. U.O.I. AND ANOTHER
February 28, 2013
RESEARCH FOUNDN. FOR SCIENCE TECH. AND NAT. RES. POLICY Vs. U. O. I. AND ANOTHER
November 26, 2013
RESHMA KUMARI Vs. MADAN MOHAN
April 2, 2013
RESHMA KUMARI Vs. MADAN MOHAN
April 22, 2013
RESURGENCE INDIA Vs. ELECTION COMMISSION OF INDIA
September 13, 2013
RISHIPAL Vs. STATE OF UTTARAKHAND
January 8, 2013
ROHILKHAND MEDICAL COLLEGE Vs. MEDICAL COUNCIL OF INDIA
September 6, 2013
ROHIT CHAUHAN Vs. SURINDER SINGH
July 15, 2013
ROHTASH KUMAR Vs. STATE OF HARYANA
February 14, 2013
ROHTASH KUMAR Vs. STATE OF HARYANA
May 29, 2013
ROOP SINGH Vs. STATE OF MADHYA PRADESH
June 18, 2013
ROPAN SAHOO Vs. ANANDA KUMAR SHARMA
January 22, 2013
ROPAN SAHOO Vs. ANANDA KUMAR
February 22, 2013
ROSEDALE DEVELOPERS PROVATE LIMITED Vs. AGHORE BHATTACHARYA
September 6, 2013
ROYAL MEDICAL TRUST (REGD.) Vs. UNION OF INDIA (UOI) AND ANR.
September 10, 2013
RUKMA Vs. STATE OF RAJASTHAN
February 18, 2013
RUKMINI AMMA Vs. RAJESWARY
March 22, 2013
RUMI BORA DUTTA Vs. STATE OF ASSAM
May 24, 2013
RUSHI GUMAN SINGH Vs. STATE OF ORISSA
April 9, 2013
S PERIAMMAL Vs. INSPECTOR OF POLICE
August 2, 2013
S SIVAGURU Vs. STATE OF TAMIL NADU
May 7, 2013
S. ANIL KUMAR @ ANIL KUMAR GANNA Vs. STATE OF KARNATAKA
July 3, 2013
S. IYYAPAN Vs. UNITED INDIA INSURANCE COMPANY LTD.
July 1, 2013
S. KESARI HANUMAN GOUD Vs. ANJUM JEHAN
April 10, 2013
S. MALLA REDDY Vs. FUTURE BUILDERS CO-OPERATIVE HOUSING SOCIETY
April 18, 2013
S. MANICKAM Vs. METROPOLITAN TRANSPORT CORP. LTD.
July 1, 2013
S. MANICKAM Vs. METROPOLITAN TRANSPORT CORPORATION LTD.
July 18, 2013
S. SIVAGURU Vs. S. SIVAGURU
May 7, 2013
S. SUBRAMANIAM BALAJI Vs. GOVERNMENT OF TAMIL NADU
July 5, 2013
S.D. BANDI Vs. DIVISIONAL TRAFFIC OFFICER
July 5, 2013
S.E.B.I. Vs. SAHARA INDIA REAL ESTATE CORPN.LTD.
October 28, 2013
S.E.B.I. Vs. SAHARA INDIA REAL ESTATE CORPN. LTD.
November 21, 2013
S.E.B.I. Vs. SAHARA INDIA REAL. ESTATE CORPN. LTD
December 11, 2013
S.GOVIDARAJU Vs. STATE OF KARNATAKA
August 19, 2013
S.K.RATTAN Vs. UNION OF INDIA
November 28, 2013
S.N. DHINGRA Vs. STATE, NCT OF DELHI
November 21, 2013
S.P. MALHOTRA Vs. PUNJAB NATIONAL BANK
July 4, 2013
S.R. TEWARI Vs. UNION OF INDIA
May 28, 2013
SACHIN GUPTA Vs. K.S.FORGE METAL PRIVATE LIMITED
March 1, 2013
SACHIN PAWAR Vs. STATE OF U P
May 7, 2013
SACHIN PAWAR AND ANR. Vs. STATE OF U.P. AND ORS.
August 2, 2013
SADANANDA MONDAL Vs. STATE OF WEST BENGAL
August 5, 2013
SAFI MOHD Vs. STATE OF RAJASTHAN
April 17, 2013
SAGAR Vs. STATE OF HARYANA
September 13, 2013
SAHARA INDIA REAL ESTATE CORPORATION LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
January 8, 2013
SAHIB HUSSAIN @ SAHIB JAN Vs. STATE OF RAJASTHAN
April 18, 2013
SAINT SHRI ASHARAM BAPU Vs. U.O.I
October 21, 2013
SAKET HOUSING LTD. Vs. PATNA REGIONAL DEVELOPMENT AUTH. AND ANR.
May 7, 2013
SALIL BALI Vs. UNION OF INDIA
July 17, 2013
SAMAJ PARIVARTANA SAMUDAYA Vs. STATE OF KARNATAKA
April 18, 2013
SAMBHAVANA Vs. UNIVERSITY OF DELHI
May 29, 2013
SAMEER SURESH GUPTA TR. PA HOLDER Vs. RAHUL KUMAR AGARWAL
March 6, 2013
SAMIR AHMED HINGORA Vs. STATE OF MAHARASHRTA
March 21, 2013
SAMIR MUSTAFABHAI BAJARIYA Vs. STATE OF GUJARAT
April 26, 2013
SAMIYATHAL AND ORS. Vs. SPL. TAHSILDAR AND ORS.
July 5, 2013
SAMRENDRA BEURA Vs. U.O.I.
May 20, 2013
SAMTA AANDOLAN SAMITI Vs. UNION OF INDIA
December 11, 2013
SANAULLAH KHAN Vs. STATE OF BIHAR
February 15, 2013
SANCHARI DEVI Vs. ARA MUNICIPAL CORPORATION
June 25, 2013
SANDEEP KUMAR CHOURASIA Vs. DIVISIONAL MANAGER THE NEW INDIA INSURANCE COMPANY LTD
April 2, 2013
SANDHYA EDUCATIONAL SOCIETY AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
April 2, 2013
SANGEETA MAHAJAN Vs. COMMISSIONER OF INCOME TAX
October 30, 2013
SANJAY ASHOK POWAR Vs. STATE OF MAHARASHTRA
May 16, 2013
SANJAY DUTT Vs. STATE OF MAHARASHTRA
March 21, 2013
SANOBANU NAZIRBHAI MIRZA Vs. AHMEDABAD MUNICIPAL TRANSPORT SERVICE
October 3, 2013
SANT LONGOWAL INSTT. OF ENGG. & TECH. Vs. SURESH CHANDRA VERMA
July 18, 2013
SANTOSH KUMAR MEENA Vs. GOVT. OF NCT OF DELHI
July 29, 2013
SANTOSH SHARMA Vs. UNION OF INDIA (UOI) AND ORS.
September 19, 2013
SARABJIT SINGH Vs. STATE OF PUNJAB
July 1, 2013
SARAH MATHEW Vs. INSTITUTE OF CARDIO VASCULAR DISEASES BY ITS DIRECTOR K.M.CHERIAN
November 26, 2013
SARASWATHY Vs. BABU
November 25, 2013
SARASWATI DEVI Vs. DELHI DEVT. AUTHORITY
January 29, 2013
SARDARI LAL Vs. CHAIRMAN MEHAR CHAND
March 22, 2013
SARITA DOKANIA Vs. KRISHNA DEY
May 6, 2013
SAROJ Vs. SUNDER SINGH
November 25, 2013
SARVA U.P. GRAMIN BANK AND ORS. Vs. MANOJ KUMAR CHAK
April 9, 2013
SASI Vs. STATE OF KERALA
April 18, 2013
SASIDHAR REDDY SURA Vs. STATE OF ANDHRA PRADESH
December 5, 2013
SATISH CHANDRA Vs. SPEAKER, LOK SABHA
December 2, 2013
SATISH MUTUALLY AIDED COOPERATIVE HOUSING SOCIETY LTD Vs. YAMJALA MALLA REDDY
September 5, 2013
SATISHBHAI GANGARAMBHAI BHOYE Vs. GITABEN MANILAL PATEL
July 30, 2013
SATISHBHAI GANGARAMBHAI BHOYE & ANR. Vs. GITABEN MANILAL PATEL & ANR.
July 3, 2013
SATNAM OVERSEAS Vs. SANT RAM
November 22, 2013
SATYA JAIN Vs. ANIS AHMED RUSHDIE
May 8, 2013
SATYA NAND MUNJAL Vs. COMMISSIONER OF GIFT TAX
January 22, 2013
SATYA PAL Vs. STATE OF HARYANA
March 13, 2013
SATYA PAL ANAND Vs. STATE OF M.P.
August 5, 2013
SATYA PAL ANAND Vs. PUNJABI HOUSING CO-OPERATIVE SOCIETY
July 17, 2013
SATYAWATI Vs. RAJINDER SINGH
April 29, 2013
SCHLUMBERGER ASIA SERVICES LTD Vs. OIL & NATURAL GAS CORPORATION LTD
May 9, 2013
SEBASTIAO LUIS FERNANDES (DEAD) Vs. K.V.P.SHASTRI (DEAD)
December 10, 2013
SEBI Vs. ROOPRAM SHARMA
May 3, 2013
SECRETARY TO GOVERNMENT OF INDIA Vs. SAWINDER KAUR
March 21, 2013
SECRETARY, DEPARTMENT OF ATOMIC ENERGY Vs. M.K.BAWANE
August 7, 2013
SECRETARY, KERALA PUBLIC SERVICE COMMISSION Vs. SHEEJA P.R.
January 8, 2013
SECURITIES AND EXCHANGE BOARD OF INDIA Vs. PACL INDIA LTD.
February 26, 2013
SECURITIES AND EXCHANGE BOARD OF INDIA Vs. GOLD MULTIFAB LTD.
April 30, 2013
SECURITIES AND EXCHANGE BOARD OF INDIA Vs. INFORMETICS VALUATION AND RATING PVT. LTD
February 19, 2013
SEEMA AWASTHI Vs. ASHOK AWASTHI
April 29, 2013
SELVI J. JAYALALITHAA Vs. STATE OF KARNATAKA
September 30, 2013
SHABIR AHMED TELI Vs. STATE OF JAMMU & KASHMIR
April 11, 2013
SHAH HEMANTKUMAR BHIKHALAL Vs. STATE OF GUJARAT
January 18, 2013
SHAHID BALWA Vs. UNION OF INDIA
September 3, 2013
SHAKEEL AHMED Vs. STATE OF NCT OF DELHI
October 28, 2013
SHAKUNTABAI DERKAR Vs. MAROTI DEWAJI WADASKAR
April 22, 2013
SHAKUNTALABAI Vs. NANAJI DEWAJI WADASKAR
April 22, 2013
SHAKUNTLA DEVI Vs. BALJINDER SINGH
April 15, 2013
SHALINI Vs. NEW ENGLISH HIGH SCH.ASSN.
January 12, 2013
SHALINI Vs. NEW ENGLISH HIGH SCH. ASSN.
December 12, 2013
SHAM LAL Vs. STATE OF PUNJAB
August 6, 2013
SHANKAR KISANRAO KHADE Vs. STATE OF MAHARASHTRA
April 25, 2013
SHANKAR MAHADEV BIDARI Vs. STATE OF KARNATAKA
January 10, 2013
SHANMUGAM Vs. STATE REP. BY INSPECTOR OF POLICE, T.NADU
September 11, 2013
SHANTILAL GULABCHAND MUTHA Vs. TATA ENGINEERING & LOCOMOTIVE CO. LTD
March 18, 2013
SHARANJIT KAUR Vs. STATE OF PUNJAB
July 1, 2013
SHEILA KAUL Vs. STATE THROUGH C.B.I.
October 8, 2013
SHEO SHANKAR SINGH Vs. STATE OF U.P.
July 2, 2013
SHERISH HARDENIA Vs. STATE OF M.P.
December 13, 2013
SHIMBHU Vs. STATE OF HARYANA
August 27, 2013
SHISHPAL SINGH Vs. STATE OF HARYANA
January 28, 2013
SHIV NANDAN MAHTO Vs. STATE OF BIHAR
July 8, 2013
SHIVAJI KESHVRAO BHOITE Vs. STATE OF MAHARASHTRA AND ANR.
April 18, 2013
SHIVASHARANAPPA Vs. STATE OF KARNATAKA
May 7, 2013
SHIVDEV KAUR Vs. R.S. GREWAL
March 20, 2013
SHOBHA SINHA Vs. STATE OF BIHAR
October 23, 2013
SHREE MAHAVIR CARBON LTD Vs. OM PRAKASH JALAN (FINANCER)
October 28, 2013
SHRI LAL MAHAL LTD. Vs. PROGETTO GRANO SPA
July 3, 2013
SHRIDHAR NAMDEO LAWAND Vs. STATE OF MAHARASHTRA
August 5, 2013
SHRIRAMPUR MUNICIPAL COUNCIL Vs. SATYABHAMABAI BHIMAJI DAWKHER
April 1, 2013
SHYAM LAL VERMA Vs. CENTRAL BUREAU OF INVESTIGATION
April 21, 2013
SHYAM LAL VERMA Vs. CENTRAL BUREAU OF INVESTIGATION
January 21, 2013
SHYAM NARAIN Vs. STATE OF NCT OF DELHI
May 15, 2013
SIDDESHWARA CO-OPERATIVE BANK LTD. Vs. IKBAL
August 22, 2013
SINGARENI COLLIERIES CO. LTD. Vs. VEMUGANTI RAMAKRISHAN RAO
August 29, 2013
SINHGAD TECHNICAL EDUCATION SOCIETY Vs. UNION OF INDIA
July 18, 2013
SINHGAD TECHNICAL EDUCATION SOCIETY AND ANR. Vs. UNION OF INDIA AND ORS.
July 30, 2013
SISTER MINA LALITA BARUWA Vs. STATE OF ORISSA
December 5, 2013
SITA RAM Vs. BALBIR @ BALI
October 24, 2013
SOHAN LAL Vs. STATE OF HARYANA
May 1, 2013
SOHAN LAL Vs. STATE OF HARYANA AND ORS.
May 6, 2013
SOM RAJ @ SOMA Vs. STATE OF H.P.
February 22, 2013
SOMA SURESH KUMAR Vs. GOVERNMENT OF ANDHRA PRADESH
September 12, 2013
SOMDEV KAPOOR Vs. STATE OF WEST BENGAL
October 7, 2013
SOMNATH SARKAR Vs. UTPAL BASU MALLICK
October 7, 2013
SONDUR GOPAL Vs. SONDUR RAJINI
July 15, 2013
SOOGURU SUBRAHMANYAM Vs. STATE OF A.P.
April 4, 2013
SOWMIRTHRI S Vs. STATE OF ASSAM
August 26, 2013
SPEAKER, ORISSA LEGISLATIVE ASSEMBLY Vs. UTKAL KESHARI PARIDA
January 17, 2013
SR. DIVISIONAL RETAIL SALES MANAGER, INDIAN OIL CORPORATION LTD. THROUGH POA HOLDER AND ORS. Vs. ASHOK SHANKARLAL GWALANI
February 13, 2013
STANDARD CHARTERED BANK Vs. V NOBLE KUMAR
August 22, 2013
STANDARD CHARTERED BANK Vs. DHARMINDER BHOHI
September 13, 2013
STATE BANK OF INDIA Vs. NARENDRA KUMAR PANDEY
January 14, 2013
STATE BANK OF INDIA Vs. GRACURE PHARMACEUTICALS LTD
November 22, 2013
STATE BANK OF INDIA THR. GENERAL MANAGER Vs. NATIONAL HOUSING BANK
July 31, 2013
STATE IF UTTARAKHAND Vs. DEEP CHANDRA TEWARI
November 1, 2013
STATE OF A.P. Vs. STAR BONE MILL & FERTILISER CO.
February 21, 2013
STATE OF ANDHRA PRADESH Vs. STATE OF MAHARASHTRA
February 28, 2013
STATE OF ANDHRA PRADESH Vs. MD. HUSSAIN @ SALEEM
September 13, 2013
STATE OF ASSAM Vs. RIPA SARMA
February 20, 2013
STATE OF BANK OF INDIA Vs. MOHAMMED ABDUL RAHIM
July 15, 2013
STATE OF BIHAR Vs. SUDHIR CHANDRA KUMAR
July 23, 2013
STATE OF BIHAR Vs. ARBIND
July 26, 2013
STATE OF BIHAR Vs. NIRMAL KUMAR GUPTA
January 8, 2013
STATE OF BIHAR Vs. SUNNY PRAKASH
January 18, 2013
STATE OF BIHAR Vs. LALU SINGH
October 29, 2013
STATE OF GUJARAT Vs. HON’BLE MR. JUSTICE R.A.MEHTA
January 2, 2013
STATE OF GUJARAT Vs. GIRISH RADHAKRISHNAN VARDE
November 25, 2013
STATE OF GUJARAT Vs. HON'BLE MR.JUSTICE (RETD) RAMESH AMRITLAL MEHTA
March 14, 2013
STATE OF GUJARAT Vs. PWD EMPLOYEES UNION
July 9, 2013
STATE OF HARYANA Vs. BASTI RAM
April 2, 2013
STATE OF HARYANA Vs. JANAK SINGH
May 10, 2013
STATE OF HARYANA Vs. RAJINDER
November 12, 2013
STATE OF HARYANA Vs. POLAR INDUSTRIES LTD
January 23, 2013
STATE OF HARYANA Vs. RUBBER RECLAIM CO OF INDIA
January 23, 2013
STATE OF HARYANA Vs. SITA RAM
October 29, 2013
STATE OF HARYANA Vs. NAVIR SINGH
October 7, 2013
STATE OF HIMACHAL PRADESH Vs. JAI CHAND
July 3, 2013
STATE OF J & K Vs. LAKHWINDER KUMAR
April 25, 2013
STATE OF J&K Vs. SAT PAL
February 5, 2013
STATE OF JHARKHAND Vs. HARIHAR YADAV
November 22, 2013
STATE OF JHARKHAND Vs. JITENDRA KUMAR SRIVASTAVA
August 14, 2013
STATE OF JHARKHAND AND ORS. Vs. JITENDRA KUMAR SRIVASTAVA AND ANR.
September 13, 2013
STATE OF KARNATAKA Vs. ASSOCIATED MANAGEMENT OF (GOVT. RECOGNIZED UNAIDED ENGLISH MEDIUM)
July 5, 2013
STATE OF KERALA Vs. ABDUL ALI
April 10, 2013
STATE OF KERALA Vs. SNEHA CHERIYAN
February 22, 2013
STATE OF KERALA Vs. KANDATH DISTILLERIES
February 22, 2013
STATE OF KERALA Vs. JOSEPH
January 31, 2013
STATE OF KERALA Vs. SUDHIR KUMAR SHARMA
September 2, 2013
STATE OF KERALA Vs. R.SUDHA
July 16, 2013
STATE OF KERALA Vs. PRESIDENT, PARENT TEACHER ASSN. SNVUP
February 6, 2013
STATE OF M.P. Vs. SANJAY NAGAYACH
May 16, 2013
STATE OF M.P. Vs. BABULAL
August 12, 2013
STATE OF M.P. Vs. MOHAN
July 30, 2013
STATE OF M.P. Vs. NAJAB KHAN
July 1, 2013
STATE OF MADHYA PRADESH Vs. GIRIRAJ DUBEY
February 19, 2013
STATE OF MADHYA PRADESH Vs. DONGAR SINGH
November 29, 2013
STATE OF MADHYA PRADESH Vs. DAL SINGH
May 21, 2013
STATE OF MADHYA PRADESH Vs. AMAR SINGH AND ANR.
July 23, 2013
STATE OF MADHYA PRADESH Vs. MALTI BAI
May 3, 2013
STATE OF MADHYA PRADESH Vs. PRADEEP SHARMA
December 6, 2013
STATE OF MAHARASHTRA Vs. SARVA SHRAMIK SANGH, SANGLI
October 21, 2013
STATE OF MAHARASHTRA Vs. NOWROSJEE WADIA COLLEGE
January 29, 2013
STATE OF MAHARASHTRA Vs. KAMAL AHMED MOHAMMED VAKIL ANSARI
March 12, 2013
STATE OF MAHARASHTRA Vs. INDIAN HOTEL & RESTAURANTS ASSN
July 16, 2013
STATE OF MAHARASHTRA Vs. LAHU @ LAHUKUMAR RAMCHANDRA DHEKHANE
September 6, 2013
STATE OF MAHARASHTRA Vs. NAMDEO
September 9, 2013
STATE OF MAHARASHTRA Vs. BHAKTI VEDANTA BOOK TRUST
April 4, 2013
STATE OF MAHARASHTRA Vs. KAMAL AHMED MOHAMMED VAKIL ANSARI
March 14, 2013
STATE OF MAHARASHTRA Vs. FAZAL REHMAN ABDUL
March 21, 2013
STATE OF MAHARASHTRA THROUGH C.B.I. Vs. MAHESH G. JAIN
May 28, 2013
STATE OF MAHARASHTRA THROUGH CBI Vs. AHMAD SHAH KHAN @ SALIM DURANI AND ANR.
March 21, 2013
STATE OF MAHARASTRA Vs. AJAI YASH PRAKASH MARWAH
March 21, 2013
STATE OF NCT OF DELHI Vs. MUKESH
May 3, 2013
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February 27, 2013
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October 28, 2013
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September 13, 2013
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September 30, 2013
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October 18, 2013
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August 23, 2013
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July 17, 2013
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February 15, 2013
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January 29, 2013
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March 11, 2013
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July 1, 2013
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May 24, 2013
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September 27, 2013
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November 28, 2013
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November 19, 2013
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February 1, 2013
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April 8, 2013
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January 18, 2013
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August 21, 2013
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July 2, 2013
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February 26, 2013
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March 18, 2013
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April 2, 2013
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January 8, 2013
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August 23, 2013
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November 28, 2013
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January 9, 2013
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February 8, 2013
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April 2, 2013
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November 20, 2013
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January 10, 2013
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January 8, 2013
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February 19, 2013
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July 16, 2013
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November 21, 2013
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March 19, 2013
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August 22, 2013
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October 8, 2013
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June 20, 2013
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May 15, 2013
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October 25, 2013
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May 10, 2013
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February 7, 2013
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May 28, 2013
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April 23, 2013
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November 12, 2013
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October 28, 2013
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September 13, 2013
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January 22, 2013
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May 7, 2013
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August 23, 2013
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November 19, 2013
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February 20, 2013
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August 21, 2013
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May 10, 2013
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September 9, 2013
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February 14, 2013
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January 10, 2013
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November 11, 2013
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February 13, 2013
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December 11, 2013
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November 13, 2013
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October 7, 2013
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September 24, 2013
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August 30, 2013
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November 26, 2013
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July 3, 2013
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October 31, 2013
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November 20, 2013
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September 27, 2013
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August 6, 2013
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September 3, 2013
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July 1, 2013
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September 16, 2013
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April 16, 2013
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March 20, 2013
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April 11, 2013
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August 5, 2013
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February 13, 2013
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October 7, 2013
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April 26, 2013
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January 23, 2013
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July 10, 2013
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September 23, 2013
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February 21, 2013
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December 10, 2013
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July 18, 2013
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