Case Index

Title
Date
A SHOP STYLED IN THE NAME OF BAKATRAM NANURAM BY ITS OWNER MINALAL SHADIRAM Vs. KHARSETJI JIVAJISHET
June 24, 1903
ABDUL KARIM FATEH MAHOMED Vs. MUNICIPAL OFFICER, ADEN
July 7, 1903
ACHUTA BHATTA Vs. MANJUNATHAYYA
July 14, 1903
ACHUTAN NAIR Vs. KUNJUNNI NAIR
September 14, 1903
ACTING SESSIONS JUDGE Vs. KALAGARA BAPIAH
March 3, 1903
AHMEDABAD MUNICIPALITY Vs. SULEMANJI ISMALJI
July 16, 1903
ALI MOHAMMAD BEPARI Vs. NAYAN RAJAH BHUIYA
April 20, 1903
AMARCHAND LAKHMAJI Vs. KILA MORAR
June 30, 1903
AMIRDAM, MINOR BY HER GUARDIAN AND MATERNAL UNCLE MUTHUKUMARA CHETTY Vs. MUTHUKUMARA CHETTY
February 2, 1903
APPAVU UDAYAN ALIAS SAVARIMUTHU UDAYAN Vs. SUSAI UDAYAN
October 23, 1903
APPAYYA BHATTAR Vs. VENGU BHATTA
March 5, 1903
BALAJI NARAYAN GOKHALE Vs. NANA BIN BABAJI GHATGE
January 13, 1903
BALVANT BABAJI DHONDGE Vs. HIRACHAND GULABCHAND GUJAR
February 2, 1903
BASANTA LAL Vs. PARBATI KOER
July 3, 1903
BASHYAKARLU NAIDU Vs. GUNDAPANENI SUBBANNA
October 13, 1903
BEHRAM KAIKHUSHRU IRANI Vs. ARDESHIR KAVASJI
July 7, 1903
BHAGWAN DAS Vs. CREET
May 25, 1903
BHARATA PISHARODI Vs. VASUDEVAN NAMBUDRI
October 16, 1903
BHIKABHAI RATANCHAND Vs. BAI BHURI
April 1, 1903
BOMBAY BURMAH TRADING CORPORATION LIMITED Vs. DORABJI CURSETJI SHROFF
March 20, 1903
BUTCHIRAJU Vs. RAMALINGAMURTY
March 2, 1903
CHANDI CHARAN DHAR Vs. BOISTAB CHARAN DHAR
September 3, 1903
CHANDRAMONI MOHANTI Vs. MANMATHA NATH MITTER
July 3, 1903
CHHAGANLAL HARIBHAI Vs. DHONDU CHUDAMAN RANGRI
July 8, 1903
CHHAGANLAL SHALIGRAM SHET Vs. EAST INDIAN RAILWAY COMPANY
June 24, 1903
CHIDAMBARA MUDALIAR Vs. KOOTHAPERUMAL, BY HIS GUARDIAN RENGANATHA KONAN
August 28, 1903
CHIDAMBARA PATTER Vs. RAMASAMI PATTER
April 23, 1903
CHINNA NARASIAH Vs. MANGAMMA
December 15, 1903
CHINNAMMAL Vs. MAHOMED MADARSA RAVUTHER
September 14, 1903
CHINNATHAMBI SAHIB ALIAS SAIYID GULAM MUHIUDDIN SAHIB Vs. MUHAMMAD GHOUSE SAHIB
November 9, 1903
CHINNIPAKAM RAJAGOPALACHARI (DECEASED) Vs. LAKSHMIDOSS
November 16, 1903
CHINTAMAN NILKANT Vs. GANGABAI
January 9, 1903
DACCA LOAN OFFICE COMPANY Vs. ANANDA CHANDRA ROY
June 24, 1903
DAMODAR SHALIGRAM Vs. SONJI
July 16, 1903
DARMAKARTA OF SRI BHAKTAVATSALA SWAMI TEMPLE Vs. TLUCHIMI DOSS
March 10, 1903
DEBENDRA NATH BISWAS Vs. HEM CHANDRA ROY
August 14, 1903
DEEP NARAIN SINGH Vs. DIETERT
December 2, 1903
DENO BUNDHU NUNDY Vs. HARI MATI DASSEE
February 25, 1903
DHONDHAI SINGH Vs. FOLLET
July 11, 1903
DORASAMI PILLAI ALIAS AKANTACHIA PILLAI Vs. MUTHUSAMI MOOPPAN
August 6, 1903
DORASAMY PILLAI ALIAS KARUPA PILLAI (MINOR) BY HIS MOTHER AND NEXT FRIEND KALIMUTHAMMAL Vs. THUNGASAMI PILLAI ALIAS KURUNATHA PILLAI
November 6, 1903
DORASWAMI PILLAI Vs. KING EMPEROR
March 3, 1903
DURGA NATH PRAMANIK Vs. CHINTAMONI DASSI
August 25, 1903
EDAMANNA Vs. KANNAN NAYAR AND MANYA UMMA
February 27, 1903
EMPEROR Vs. JOGESHWAR PASSI
August 11, 1903
EMPEROR Vs. MADHO DHOBI
May 15, 1903
EMPEROR Vs. WAMAN SHIVRAM DAMLE
July 20, 1903
EMPEROR Vs. JAMSETJI CAWASJI CAMA
June 16, 1903
ESHAHUQ MOLLA Vs. ABDUL BARI HALDAR
August 19, 1903
FALKUMARI Vs. GHANSHYAM MISRA
December 10, 1903
FATIMA BIBEE Vs. AHMAD BAKSH
August 14, 1903
GANESH DUTT THAKOOR Vs. JEWACH THAKOORAIN
November 12, 1903
GANESH VAMAN KULKARNI Vs. WAGHU VALAD RAJARAM
July 9, 1903
GANGATHARA AIYAR Vs. VETA CHETTY
September 22, 1903
GELL Vs. TAJA NOORA
February 2, 1903
GIRJANATH RAY CHAUDHURI Vs. SURENDRA NATH RAY CHAUDHURI
August 13, 1903
GOBINDA CHANDRA SHAHA Vs. HEMANTA KUMARI DEBI
August 19, 1903
GOPALA CHETTY Vs. SUBBIER
February 3, 1903
GOPI NATH CHOWDHRY Vs. BENODE LAL ROY CHOWDHRY
August 17, 1903
GOVINDASAMI SOLINGA THEVAN Vs. GOPALASAMI SIVAJI MOHITHEI
September 9, 1903
GUNUNDRA PROSAD Vs. BAIJNATH SINGH
November 25, 1903
HARI MOHAN MISSER Vs. SURENDRA NARAIN SINGH
December 15, 1903
HARI PANDURANG Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL AND THE TRUSTEES FOR THE IMPROVEMENT OF THE CITY OF BOMBAY AND JAMES MCNEILL, SPECIAL COLLECTOR UNDER THE LANDACQUISITION ACT FOR THE ACQUISITION OF LAND FOR THE PURPOSE OF THE CITY OF BOMBAY IMPR
April 7, 1903
HASSAN ALI Vs. GAUZI ALI MIR
June 29, 1903
HINGA BIBEE Vs. MUNNA BIBEE
November 30, 1903
IN RE: ARI CHETTY Vs. STATE
January 26, 1903
IN RE: MASHA SABJEE SAHIB Vs. STATE
September 16, 1903
IN RE: PURNA CHANDRA DUTT Vs. STATE
January 26, 1903
IN RE: S RAMASAMI REDDI Vs. STATE
November 30, 1903
IN RE: SESSIONS JUDGE OF SOUTH ARCOT Vs. STATE
September 18, 1903
IN RE: VIJIARAGHAVACHARIAR Vs. STATE
February 25, 1903
INDIA GENERAL STEAM NAVIGATION COMPANY Vs. JAGAT CHANDRA KUNDU
July 1, 1903
ISACK JESUDASEN PILLAI Vs. RAMASWAMY CHETTY
December 2, 1903
ISMAI KANI ROWTHAN Vs. NAZARALI SAHIB
September 23, 1903
JAGADINDRA NATH (SIC) Vs. CHANDRA NATH POD(SIC)
August 5, 1903
JAGAMBA GOSWAMINI Vs. RAM CHANDRA GOSWAMI
December 1, 1903
JAIRAMDAS GANESHDAS Vs. ZAMONLAL KISSORILAL
February 10, 1903
JEHANGIR RUSTOMJI DIVECHA Vs. BAI KUKIBAI
January 15, 1903
JOGESHWAR ROY; BENODE BEHARY MOOKERJEE Vs. RAJ NARAIN MITTER
December 3, 1903
JOGINI MOHAN CHATTERJI Vs. BHOOT NATH GHOSAL
January 19, 1903
JUNG BAHADUR Vs. MAHADEO PROSAD
August 24, 1903
K THIRUVENGIDACHARIAR Vs. RANGANATHA AIYANGAR
September 14, 1903
KADEGAN ALIAS SWAMI CHETTI Vs. PERIYA MUNUSAMI
July 24, 1903
KALI KRISHNA SARKAR Vs. RAGHUNATH DEB
September 3, 1903
KANDIYIL CHERIYA CHANDU Vs. ZAMORIN OF CALICUT
March 18, 1903
KANGAY GURUKKAL Vs. KALIMUTHU ANNAVI
November 17, 1903
KANHAYALAL BHIKARAM Vs. NARHAR LAXMANSHET VANI
January 23, 1903
KATTAI MAHAMMAD MEERA MOHIDEN Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL RESPRESENTED BY THE COLLECTOR OF TINNEVELLY
January 23, 1903
KELU NEDUNGADI Vs. KRISHNAN NAIR
July 13, 1903
KHONDIBA BIN BABAJI Vs. NANA SHIDRAO
March 16, 1903
KISHORI LAL GOSWAMI Vs. RAKHAL DAS BANERJEE
August 19, 1903
KOTHANDARAMA ROUTH Vs. MURUGESA MUDALI
March 19, 1903
KRISHNA PROSAD ROY Vs. BIPIN BEHARY ROY
September 2, 1903
KRISHNAMURTHI AIYAR Vs. NARAYANASAWMY AIYAR
July 31, 1903
KRISHNASAWMY MUDALIAR Vs. OFFICIAL ASSIGNEE TO THE ESTATE OF SRAGHAVALU NAIDU
February 5, 1903
KRISTRAYA Vs. VENKATARAMAYA
December 3, 1903
KUPPUSAMY AIYAR Vs. VENKATARAMIER
February 19, 1903
MADRAS CONSOLIDATED SUGAR AND SPIRIT FACTORIES, LIMITED Vs. WILLIAM SISSMORE SHAW
December 22, 1903
MAFIZUDDIN Vs. KORBAD ALI CHOWDHURI
September 3, 1903
MAGNIRAM Vs. MEHDI HOSSEIN KHAN
June 3, 1903
MAHOMED ISUB Vs. BASHOTAPPA BIN TAKAPPA
January 22, 1903
MANAVIKRAMAN Vs. MOYANKUTTI
September 2, 1903
MANEKSHAR SORABJI GANDHI Vs. DADABHAI JAMSHETJI
July 4, 1903
MANORAMA DASSI Vs. KALI CHARAN BANERJEE
September 3, 1903
MOHESH CHANDRA BANERJI Vs. PROSANNA LAL SINGH
August 14, 1903
MONMOHINI GUHA Vs. BANGA CHANDRA DAS
June 29, 1903
MUHAMMAD BAVU SAHIB Vs. DISTRICT JUDGE OF MADURA
January 29, 1903
MULJI DHANJI SEIT Vs. SOUTHERN MAHRATTA RAILWAY COMPANY LIMITED, BY ITS AGENT AND MANAGER AT DHARWAR AND THE MADRAS RAILWAY COMPANY BY ITS AGENT AND MANAGER AT MADRAS
August 20, 1903
MUNICIPAL COUNCIL Vs. SUBBANNA CHETTY
August 6, 1903
MUNICIPAL COUNCIL OF MANGALORE BY ITS CHAIRMAN Vs. REVLDONEDA, MANAGER OF THE CORDIAL BAIL PRESS
December 3, 1903
MUTHUVAIEN REPRESENTED BY HIS AGENT, VENKATARAMIER Vs. PERIASAMI IYEN
September 11, 1903
NAGANADA DAVAY Vs. BAPPU CHETTIAR
September 8, 1903
NAGASAMY AIYAR Vs. PERUMAL AIYAR
March 23, 1903
NAGESHWAR PROSAD SINGH Vs. RUDRA PROKASH SINGH
August 27, 1903
NARASIMHA SHANKAR DESHPANDE Vs. BALWANT LAKSHMAN
August 4, 1903
NARASIMHA SHANKAR DESHPANDE Vs. IMAM VALAD MAHAMAD
August 4, 1903
NARASIMHAM Vs. MADHAVARAYUDU
March 20, 1903
NARAYAN BHAGWAN GANDHI Vs. SHAMRAO LAXUMAN
February 27, 1903
NARAYAN MANJAYA Vs. SHRI RAMCHANDRA DEVASTHAN, MOKTESARS GANPAYA GOVIND SHETTI
February 18, 1903
NARAYANA NAICKA Vs. VASUDEVA BHATTA
October 21, 1903
NARAYANA RAJA Vs. RAMACHANDRA RAJA
October 7, 1903
NARAYANASWAMI REDDIYAR Vs. MADRAS RAILWAY COMPANY (LIMITED)
August 4, 1903
NARSINGH DAS Vs. AJODHYA PROSAD SUKUL
August 27, 1903
NATHA KUPAJI Vs. MAGANCHAND MOTIJI
February 9, 1903
NATHU PIRAJI MARWADI Vs. BALWANT RAO BIN YESHWANTRAO
March 4, 1903
NELLAYAPPA PILLAIYAN Vs. AMBALAVANA PANDARA SANNADHI
December 7, 1903
NIKUNJA BEHARI CHUNDA Vs. MAHARAJA RADHA KISORE MANIKYA BAHADUR
February 5, 1903
NUZHATUDDOWLA ABBAS HOSSEIN Vs. MIRZA KURRATULAIN
August 6, 1903
OODAYANASAMY TEVAR Vs. ALAGAPPA CHETTY
September 4, 1903
PAKKIAM PILLAY Vs. SEETHARAMA VADHYAR
December 22, 1903
PALANIAPPA CHETTI Vs. ANNAMALAI CHETTI
November 11, 1903
PALLAYYA AND MALLAYYA Vs. RAMAVADHANULU
April 24, 1903
PANDHARINATH SAKHARAM Vs. SHANKAR NARAYAN JOSHI
July 21, 1903
PAPPI ANTERJANAM, THE PRESENT KARNAVATHI OF THE ILLOM Vs. TEYYAN NAYER
April 29, 1903
PARTHASARATHY APPA ROW Vs. RANGIAH APPA ROW
August 20, 1903
PATUMMA Vs. IDIVI BEARI
January 20, 1903
PERIASAMI MUDALIAR Vs. TSEETHARAMA CHETTIAR
December 7, 1903
PESTONJI JEHANGIRJI Vs. JAISINGDAS HANSRAJ
July 8, 1903
PONNUSAMI MUDALI Vs. MANDI SUNDARA MUDALI
October 15, 1903
PRAYAG KAPRI Vs. SHYAM LAL
June 12, 1903
PUBLIC PROSECUTOR Vs. THAVASLANDI THEVAN
March 11, 1903
PUNDI DORAISAMI TEVER Vs. LAKSHMANAN CHETTY
March 6, 1903
PUNNA BIBEE Vs. RADHA KISSEN DAS
December 18, 1903
RAGHUNATH CHARAN SINGH Vs. SHAMO KOERI
November 25, 1903
RAJAH OF VENKATAGIRI Vs. MUSANI CHENCHI REDDI
August 18, 1903
RAJARAM Vs. BAPPU CHETTIAR
August 24, 1903
RAJKISHORI KOER Vs. MADAN MOHAN SINGH
May 14, 1903
RAMACHANDRA AIYAR Vs. SUBRAMANIA CHETTIAR
November 10, 1903
RAMAKRISHNA CHETTIAR Vs. APPA RAO
September 9, 1903
RAMANATHAN CHETTI Vs. MURUGAPPA CHETTI
August 12, 1903
RAMANI PERSHAD NARAIN SINGH Vs. MAHANTH ADAIYA GOSSAIN
December 18, 1903
RAMANUJA REDDIAR, MINOR, BY HIS GUARDIAN KRISHNAMMAL Vs. RANGASWAMI AIYANGAR
October 13, 1903
RAMASAMI CHETTI Vs. ALAGIRISAMI CHETTI
September 4, 1903
RAMASAMY AIYAR Vs. THIRUPATHI NAICK
April 22, 1903
RAMASWAMI AIYAR Vs. VYTHINATHA AIYAR
July 15, 1903
RAMASWAMI GOUNDEN Vs. KING EMPEROR
November 17, 1903
RAMAYA Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
December 2, 1903
RAMCHANDRA VINAYAK KULKARNI Vs. NARAYAN BALAJI
July 14, 1903
RAMESHWAR PROSHAD SINGH Vs. LACHMI PROSAD SINGH
May 15, 1903
RUNGIAH GOUNDAN Vs. GNANJAPPA ROW
July 6, 1903
SABAPATHY PATTER Vs. MURUKHAN
January 20, 1903
SAGUN BALKRISHNASET KANEKAR Vs. KAJI HUSSEN VALAD KAJI ALI
February 24, 1903
SAMARAM SINGARACHARIAR Vs. KRISHNA SWAMI IYENGAR
October 15, 1903
SAMINATHA AIYAR Vs. VENKATASUBBA AIYAR
April 7, 1903
SANKARACHARIAR OF KUMBAKONAM BY HIS AGENT, A PATTABHIRAMIER Vs. MURUGESA MUDALIAR
August 14, 1903
SANKARACHARIAR OF KUMBAKONAM BY HIS AGENT, PATTABHIRAMA AIYAR Vs. VARADA PILLAI
August 14, 1903
SANKARARAMIER Vs. SUBRAMANIA AIYAR
July 27, 1903
SAPPANI ASARI Vs. COLLECTOR OF COIMBATORE
January 30, 1903
SESHA AIYAR Vs. NAGARATHNA LALA, MINOR BY HIS NEXT, BHAVANI BAI AMMAL
July 15, 1903
SIDLINGAPPA BIN IRAPPA Vs. SHANKARAPPA BIN KARIBASAPPA
June 23, 1903
SINGARAVELU UDAYAN Vs. RAMAYER
January 28, 1903
SITARAM APAJI KODE Vs. SHRIDHAR ANANT PRABHU
January 15, 1903
SIVAGAMI ACHI Vs. SUBRAMANIA AIYAR
November 16, 1903
SOMASUNDARA MUDALY BY HIS GUARDIAN, SALAKSHI ANNE Vs. DURAISAMI MUDALIAR
February 13, 1903
SRINIVASA RAMANUJACHARIAR Vs. SUBBACHARIAR BY HIS NEXT FRIEND, SRINIVASACHARIAR
January 21, 1903
SUBBA PILLAI Vs. RAMASAMY AIYAR
November 3, 1903
SUBBAROW Vs. VENKATA NARASIMHAN
October 6, 1903
SUBRAHMANYAM Vs. VENKAMMA
February 18, 1903
SUNDARA MUDALI Vs. PONNUSAMI MUDALI
February 2, 1903
SURENDRA NARAIN SINGH Vs. HARI MOHAN MISSER
June 1, 1903
SURYANARAYANA Vs. VENKATARAMA ALIAS KANNEPALLY RAMAVADHAUNLU
March 13, 1903
SURYAPRAKASA ROW Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
March 6, 1903
TAMIJUDDI Vs. ASGAR HOWLADAR
November 10, 1903
TARAN SINGH HAZARI Vs. RAMRATAN TEWARI
May 26, 1903
THAKORE FATESINGJI DIPSANGJI Vs. BAMANJI ARDESHIR DALAL
February 26, 1903
THOLASIRAM Vs. DURAJI
November 3, 1903
UMESH CHANDRA KHASNA VIS Vs. GOLAP LAL MUSTAFI
June 12, 1903
UPENDRA NARAIN BHUTTACHARJEE Vs. PRATAP CHUNDER PARDHAN
November 24, 1903
VASUDEVAN NAMBUDRI Vs. KRISHNA PISHAROTI KARNAVAN AND MANAGER OF THE TARWAD
February 12, 1903
VEERANNA PILLAI Vs. MUTHUKUMARU ASARI
August 14, 1903
VENGAN POOSARI Vs. CHINNU ALIAS PATCHAMUTHU
July 13, 1903
VENKATA NARASIMHA APPA ROW Vs. NALLA KONDAYYA AND LAKSHMANNA
November 30, 1903
VENKATA SATYANARAYANA, MINOR, BY FATHER AND GUARDIAN KALLE RAMAMURTHY Vs. VENKATA RANGAYYA
April 2, 1903
VENKATASUBBIAH Vs. PICHAMMA
March 25, 1903
VENKAYYA Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL, REPRESENTED BY THE COLLECTOR OF KISTNA
October 27, 1903
WAJIHUDDIN Vs. SYED MAZHAR HOSSAIN
June 12, 1903
WALI AHMED CHOWDHRY Vs. TOTA MEAH CHOWDHRY
August 24, 1903
YENATHI NAIDU Vs. KUJJALIGAN
November 9, 1903