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Case Index
Title
Date
A C RISHI Vs. UNION OF INDIA
October 13, 2003
A EN PHED Vs. AMAR SINGH SAINI
June 6, 2003
A J KUTTY Vs. K S HOUSING BOARD
August 22, 2003
A K GULATI Vs. VEER ENGINEERS
December 22, 2003
A S RAMAN Vs. VANTAGE HOMES P LTD
March 24, 2003
AAR PEE APARTMENTS PVT LTD Vs. NEELAM CHAWLA
July 17, 2003
ABC PERIPHERALS Vs. VINOD KUMAR GUPTA
May 12, 2003
ABDUL RASHID VAID Vs. JAMMU DEVELOPMENT AUTHORITY
May 16, 2003
ACCOUNTANT GENERAL Vs. R MUTHUSAMY
December 22, 2003
ACHANTA RAMAKRISHNA RAO Vs. NEW INDIA ASSURANCE CO LTD
January 17, 2003
ADHIKSHAK DAKGHAR Vs. RAVENDRA KUMAR MISHRA
April 22, 2003
ADITYA AGRAWAL Vs. CHAIRMAN AND C E O HONKONG AND SHANGHAI BANKING CORPORATION LTD
July 15, 2003
AEN PHED JODHPUR Vs. HABIB AHMED
August 29, 2003
AIR INDIA Vs. HARPREET SINGH
May 2, 2003
AIR INDIA Vs. KISHORE
May 26, 2003
AIR INDIA LTD Vs. M K ABDUL MAJEED
September 26, 2003
AJAY KUMAR SEHGAL Vs. BRANCH MANAGER UNITED INDIA INSURANCE CO LTD
February 28, 2003
AJAY WALIA Vs. PUNJAB URBAN DEVELOPMENT AUTHORITY
December 9, 2003
AJMER VIDHYUT VITRAN NIGAM LTD Vs. INDRAJ
October 22, 2003
AJMER VIDYUT VITRAN NIGAM LTD Vs. SITARAM
May 22, 2003
AJMER VIDYUT VITRAN NIGAM LTD Vs. PRAMOD SISODIYA
November 13, 2003
AKHIL BHARTIYA GRAHAK PANCHAYAT Vs. DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD
February 7, 2003
ALAND SAHAKARI SAKKARE KHARKHANE NIYAMITHA Vs. SHANTALINGAPPA
January 6, 2003
ALI KAPADIA Vs. UDAY R JOSHI
June 10, 2003
ALLAM ASLAM Vs. TAMIL NADU HOUSING BOARD
January 8, 2003
ALPIC FINANCE LTD Vs. BALBIR KAUR
March 10, 2003
AMAR CHAND KUMAWAT Vs. LIC OF INDIA
June 2, 2003
AMARDEEP SINGH HIRA Vs. CHANDIGARH ADMINISTRATION
May 5, 2003
AMBIKA SAHU Vs. CHAIRMAN LIC
February 7, 2003
AMRIT LAL BANSAL Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
August 25, 2003
ANAND AUTO CORPORATION INDIA Vs. NATIONAL INSURANCE CO LTD
April 17, 2003
ANAND SHANKAR SINGH Vs. LIFE INSURANCE CORPORATION OF INDIA
April 10, 2003
ANANDA GHOSH Vs. DEBSISHU NURSING HOME PVT LTD
December 3, 2003
ANEESA KHATOON Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE
December 3, 2003
ANIL KUMAR Vs. NEW INDIA ASSURANCE CO LTD
August 26, 2003
ANIL KUMAR GARG Vs. JAGDISH CHOKHANI
June 13, 2003
ANIL KUMAR GUPTA Vs. MANAGING DIRECTOR TURNING POINT COMPUTEREDUCATION CENTRE P LTD
March 11, 2003
ANITA AHUJA Vs. BANWARI LAL ARORA
July 14, 2003
ANITA CHHABRA Vs. REGISTRAR PUNJAB UNIVERSITY
August 26, 2003
ANJANA KUNDU Vs. BANK OF BARODA
September 5, 2003
ANJIKAR BUILDERS AND DEVELOPERS Vs. PADMAKAR TUKARAM GAJAPURE
July 15, 2003
ANKUSH RAMCHANDRA NAIK Vs. SUBHASH B AGARWAL
March 7, 2003
ANUJA SAINI Vs. GOLDEN PROJECTS LIMITED
October 6, 2003
AQUADEV INDIA LTD Vs. STATE BANK OF HYDERABAD
May 29, 2003
ARADHYA BUILDERS DEVELOPERS AND PROMOTERS Vs. HARBANSLAL RAMSARAN KHURANA
July 17, 2003
ARANYA ELECTRICALS AND SOUND SERVICES Vs. NEW INDIA ASSURANCE CO LTD
July 14, 2003
ARAWALI AUTOMOBILES P LTD Vs. JAGDISH PRASAD SAINI
June 4, 2003
ARUN PRABHA JAIN Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
April 25, 2003
ARUNA DATTATRAYA ITAI Vs. SUVARNA M KANSHETTY
June 17, 2003
ASHISH MOHAN GUPTA Vs. T V SUNDRAM IYENGER AND SONS LTD
August 7, 2003
ASHOK KUMAR Vs. SDO HARYANA VIDYUT PARASARAN NIGAM LTD
September 2, 2003
ASHOK KUMAR ANEJA Vs. HARISH KOHLI
April 2, 2003
ASHOK KUMAR GARG Vs. UNITED INDIA INSURANCE CO LTD
April 23, 2003
ASHOK KUMAR MISHRA Vs. BRANCH MANAGER NEW INDIA ASSURANCE COMPANY
July 17, 2003
ASHOK KUMAR TRIPATHY Vs. CHAIRMAN ORISSA STATE HOUSING BOARD
July 31, 2003
ASHOK LEYLAND FINANCE CO LTD Vs. GOKRAN SINGH BADAURIYA
April 10, 2003
ASHOK RAGHUNATH DESAI Vs. CHAIRMAN LIC MUTUAL FUND
July 9, 2003
ASHWANI KUMAR Vs. CHAIRMAN DELHI VIDYUT BOARD
April 8, 2003
ASOKE MUKHERJI Vs. KUONI TRAVEL INDIA LTD
November 17, 2003
ASSISTANT ENGINEER JAIPUR VIDYUT VITRAN NIGAM Vs. BODAN RAM
October 23, 2003
AVADH WOOD PRODUCTS COLD STORAGE Vs. MAULANA SABIR
October 30, 2003
AVTAR SINGH SAHOTA Vs. PEARL INTERNATIONAL TOURS AND TRAVELS PVT LTD
October 9, 2003
B K GUPTA Vs. SHAKEEL AHMED
December 23, 2003
B K PRABHA Vs. SECRETARY KENDRIYA UPADYARASANGA
July 9, 2003
B L BHOJAK Vs. RAJ HOUSING BOARD
November 19, 2003
B M GANDHI AND SONS Vs. BANK OF INDIA
March 27, 2003
B M SHUKLA Vs. DELHI DEVELOPMENT AUTHORITY
January 27, 2003
B S E S YAMUNA POWER LIMITED Vs. B R VERMA
March 25, 2003
BABULAL GODIKA Vs. UNIT TRUST OF INDIA
June 9, 2003
BAJRANG MOT Vs. JAGDISH CHANDRA PANDEY
September 12, 2003
BALESHWAR PRASAD Vs. FIRTU DAS MAHANT
July 25, 2003
BALLARPUR INDUSTRIES LTD Vs. P K PADHY
April 30, 2003
BALWINDER SINGH J E P S E B Vs. OM PARKASH KANDHARI
May 7, 2003
BANK OF BARODA Vs. GITABEN BALDEVBHAI RAVAL
July 28, 2003
BANK OF BARODA Vs. VIVEK MITTAL
August 7, 2003
BANSI LAL Vs. KSHTRIA BHAVISH NIDHI AYUKT
May 13, 2003
BASANTI DEVI Vs. U P STATE ELECTRICITY DIVISION
July 21, 2003
BASUDEV PANDA Vs. P SHANKARA RAO
March 31, 2003
BEGUM BARKAT NISA Vs. RAJASTHAN HOUSING BOARD
November 20, 2003
BHAGWANDAS KHUBCHAND MULANI Vs. MANAGER CARGO MOTORS LTD
September 16, 2003
BHAGWATI SAHKARI AVAS SAMITI LIMITED Vs. BISHAMBHAR NATH ARORA
August 25, 2003
BHARAT DIESEL Vs. PRATAP SINGH
April 1, 2003
BHARAT DOOR SANCHAR VIBHAG Vs. JANTA MEDICAL STORE
September 12, 2003
BHARAT GENERAL STORES Vs. UNITED INDIA INSURANCE COMPANY LTD
September 30, 2003
BHARAT OVERSEAS Vs. AIR LINK
January 31, 2003
BHARAT PATHOLOGY LABORATORY Vs. MANGI LAL VYAS
July 15, 2003
BHARAT SANCHAR NIGAM LTD Vs. NARESH KUMAR AGARWAL
June 3, 2003
BHARAT SANCHAR NIGAM LTD Vs. RAKESH SAXENA
May 29, 2003
BHARAT SANCHAR NIGAM LTD Vs. BHIMA NEWAR TURA
September 13, 2003
BHARGAVA Vs. S K BIRLA
September 16, 2003
BHARTIYA HINDI SANSTHAN Vs. GENERAL MANAGER TELEPHONES
June 4, 2003
BHASKAR AMRUTA PACHPORE Vs. OMPRAKASH MANGILAL SONI
January 31, 2003
BHAVANI SHANKAR SINGH Vs. STATION MASTER
March 31, 2003
BHILWARA SYNTHETICS LTD Vs. CARRYCO ROAD CARRIERS
December 15, 2003
BHIM SEN Vs. DELHI DEVELOPMENT AUTHORITY
January 3, 2003
BHUBANESWAR DEVELOPMENT AUTHORITY Vs. RAM DAYAL PRASAD
October 31, 2003
BHUNESH KUMAR BHATNAGAR Vs. DHAPA DEVI
December 4, 2003
BHUPEN MAHAPATRA Vs. BIJOY KISHORE PATRA
November 17, 2003
BHURE KHAN Vs. UCO BANK
July 17, 2003
BIHAR COMBINED ENTRANCE COMPETITIVE EXAMINATION BOARD Vs. NITISH PRATAP SINGH
February 27, 2003
BIHAR STATE HOUSING BOARD Vs. SUBODH CHOUDHARY
April 24, 2003
BIJOY KRUSHNA MOHANTY Vs. B N SAHA
April 17, 2003
BIJOY KUMAR SINHA Vs. CESCO BHUBANESWAR
November 17, 2003
BINDUVIKAS ERECTORS PVT LTD Vs. NAND KUMAR DATTAJIRAO PATIL
February 18, 2003
BIPPINJIT SINGH Vs. STATE OF PUNJAB
December 10, 2003
BIRANCHI NARAYAN KAR Vs. COMPUTER POINT
February 26, 2003
BIRENDRA NATH KOYAL Vs. W B S E B
August 4, 2003
BIRLA VXL LTD Vs. NATIONAL INSURANCE COMPANY LTD
May 29, 2003
BISWANATH PATNAIK Vs. SECRETARY ORISSA STATE HOUSING BOARD
February 28, 2003
BOARD OF SECONDARY EDUCATION Vs. SUNIL KUMAR SHARMA
September 3, 2003
BOBCARD LTD Vs. SURJIT SINGH SOOD
August 29, 2003
BOMBAY HOSPITAL AND MEDICAL RESEARCH CENTRE Vs. KRISHNABEHARI M AGGARWAL
September 22, 2003
BOMBAY THERMAL POWER PROJECTS PVT LTD Vs. SAMAJ SEVAK MAHAVIR DAL SANCHALIT CREMATORIUM JAMNAGAR
January 7, 2003
BRANCH MANAGER LIC OF INDIA Vs. SAVITRI DEVI
January 10, 2003
BRANCH MANAGER LIC OF INDIA Vs. MALAPATI DHANALAXMI
June 18, 2003
BRANCH MANAGER LIFE INSURANCE CORPORATION OF INDIA Vs. KOLLI VENKATESWARA RAO
February 14, 2003
BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. G RAJARAMAN
December 13, 2003
BRANCH MANAGER NEW INDIA ASSURANCE CO LTD Vs. P N SINGH
February 10, 2003
BRANCH MANAGER ORIENTAL INSURANCE CO LTD Vs. PREMKRISHNA PANNALAL SHUKLA
July 14, 2003
BRANCH MANAGER ORIENTAL INSURANCE COMPANY LTD Vs. SANTOSH KUMAR ROUT
February 28, 2003
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. NARAYAN BANSAL
December 31, 2003
BRIG D S GREWAL Vs. OKARA AGRO INDUSTRIES LIMITED
January 16, 2003
BRIG V N CHANNA Vs. GARGYA RESEARCH INSTRUMENTS
December 22, 2003
BRIJ MOHAN SINGH Vs. NORTHLAND SUGAR COMPLEX LTD
September 12, 2003
BSES POWER LIMITED Vs. RAJESHWAR SINGH CHAUHAN
February 25, 2003
BUDHA VIEW APARTMENTS OWNERS SOCIETY Vs. MANSIONS TODAY
September 8, 2003
C C CHOUBAL Vs. PANKAJ SRIVASTAVA
May 29, 2003
C E S C Vs. MADAN MOHAN SINGH
November 25, 2003
C E S C LTD Vs. UTTAM MONDAL
March 21, 2003
C K V SUBRAMANIAN Vs. RAMESH R KALYANKAR
April 3, 2003
C SHEKAR REDDY Vs. SUPERINTENDING ENGINEER OPERATION A P S E B NOW A P TRANSCO
March 3, 2003
CALCUTTA EXPRESS ROADLINES PVT LTD Vs. CADILA HEALTHCARE LIMITED
July 29, 2003
CEENAR APPARELS PVT LTD Vs. CENTRAL BANK OF INDIA
August 22, 2003
CENTRAL AUTOMOBILES Vs. SIMPLEX ENGINEERING AND FOUNDRY WORKS LTD
October 31, 2003
CHAIRMAN ALAND SAHAKARI SAKKARE KHARKHANE NIYAMITHA Vs. SHANTILANGAPPA
January 6, 2003
CHAIRMAN P S E B Vs. MOHINDER KAUR
January 23, 2003
CHAIRMAN PSEB Vs. AMRIK SINGH
April 2, 2003
CHAIRMAN RAJASTHAN HOUSING BOARD AND ANR Vs. BHAGWAT VALLABH SHARMA
December 11, 2003
CHAIRMAN TRANSASIA BIO-MEDICALS LTD Vs. ASHOK KUMAR SINGHAL
February 28, 2003
CHALLA PARABRAHMA RAO Vs. DIVISIONAL MANAGER LIC OF INDIA
June 10, 2003
CHAND SINGH Vs. SUB-DIVISIONAL OFFICER SUB-DIVISION OFFICE P S E B
July 30, 2003
CHANDIGARH ADMINISTRATION Vs. HARINDER SINGH
January 7, 2003
CHANDIGARH HOUSING BOARD Vs. SURINDER PALL SONI
November 4, 2003
CHANDIGARH INDUSTRIAL AND TOURISM DEVELOPMENT CORPORATION LTD Vs. ROSHAN LAL
July 3, 2003
CHARAN SINGH Vs. HEALING TOUCH HOSPITAL
April 24, 2003
CHARANJIT SINGH Vs. CHIEF ADMINISTRATOR PUNJAB URBAN DEVELOPMENT AUTHORITY
February 10, 2003
CHARIT KUMAR Vs. ADMINISTRATOR SARPANCH OF VILLAGE PANCHAYAT RAMBAS
May 23, 2003
CHELARAM ALUMAL PIDWANI Vs. SURESH PAROMANAND SAVALANI CHINCHRIA
May 26, 2003
CHHATTISGARH STATE ELECTRICITY BOARD Vs. GAURISHANKAR KESHARWANI
September 19, 2003
CHIEF ADMINISTRATOR PUDA Vs. SHABNAM VIRK
August 26, 2003
CHIEF GENERAL MANAGER BHARAT SANCHAR NIGAM LTD Vs. ASHU BATTA
December 17, 2003
CHIEF POST MASTER GENERAL POST OFFICE PARLIAMENT STREET Vs. BISHAN SETH
August 25, 2003
CHILIKA LAKE ICE FACTORY Vs. CENTRAL ELECTRICITY SUPPLY CO OF ORISSA LTD
June 27, 2003
CHRISTINA SOLOMAN DAVID Vs. VIKRAM DAVE
June 6, 2003
CHURU ZILA SAHAKARI BHOOMI Vs. YASEEM KHAN
November 24, 2003
CHUVAL CONSUMER PROTECTION SOC Vs. DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA
February 21, 2003
CIMMCO LTD Vs. HIND FABRICS PVT LTD
September 3, 2003
CITY AND INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LTD Vs. MANOHAR SHIVDAS BADGUJAR
January 24, 2003
COMMERCE HOUSE Vs. SAVANI TRANSPORT LIMITED
September 18, 2003
COMMERCIAL CO-OPERATIVE BANK LTD Vs. KALYAN AYURVEDI PHARMACY
December 22, 2003
D BEEMESWARA RAO Vs. SECRETARY HYDERABAD RACE CLUB
October 24, 2003
D C VERMA Vs. PRINCE DRY CLEANERS
January 27, 2003
D H KUMARI Vs. DIRECTOR NIZAMS INSTITUTE OF MEDICAL SERVICES
May 2, 2003
D K LALL Vs. SAMRAT SHIPPING AND TRANSPORT SYSTEMS PVT LTD
July 14, 2003
D R ENTERPRISES Vs. NATIONAL INSURANCE CO LTD
May 23, 2003
D V NAGPAL Vs. UNION OF INDIA
July 2, 2003
DARSHAN KHURANA Vs. PUSHPA LATA
July 10, 2003
DEEPAK MALHOTRA Vs. ANSAL HOUSING AND CONSTRUCTION LIMITED
August 8, 2003
DELHI AND DISTRICT CRICKET ASSOCIATION Vs. HARSIMRON SINGH SANDHU
August 27, 2003
DELHI VIDYUT BOARD Vs. B C JHULKA
January 30, 2003
DELHI VIDYUT BOARD Vs. K K NARULA
November 6, 2003
DELHI-UP-MP TRANSPORT CO Vs. NEMICHAND BHATRI
May 26, 2003
DEPUTY GENERAL MANAGER AESCULAP DIVISION Vs. H M SAIFULLAH KHAN
February 7, 2003
DESIGNER INTERNATIONAL Vs. RAJ KUMAR DUTTA
October 21, 2003
DEVENDRA SINGH Vs. NEW INDIA ASSURANCE CO LTD
May 13, 2003
DEVNEET KAUR Vs. PUNJAB URBAN DEVELOPMENT AUTHORITY
April 2, 2003
DHARAM PAL Vs. LIFE INSURANCE CORPORATION OF INDIA
August 1, 2003
DHARAM PAL SINGH Vs. ESTATE OFFICER HUDA KAITHAL
January 1, 2003
DIBAKAR MOHAPATRA Vs. DHANESWAR ROUT
December 8, 2003
DINESH CHANDRA Vs. VIJAY KUMAR
October 24, 2003
DINESH CHANDRA MODY Vs. UNITED INDIA INSURANCE CO LTD
August 28, 2003
DINESH KUMAR MISHRA Vs. NEW INDIA ASSURANCE CO
December 11, 2003
DINESH PREMJI SHAH Vs. S N PATHAK
January 30, 2003
DINESH SHARMA Vs. PURAN CHAND
June 12, 2003
DIPAK DEY Vs. DEBASHIS SARKAR
October 29, 2003
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. BASF I LIMITED
August 8, 2003
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. PARKE DAVIS INDIA LTD
December 19, 2003
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. THERMAX PRIVATE LIMITED
February 27, 2003
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. UPTRON INDIA LTD
January 8, 2003
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. ALBERT DAVID LIMITED
January 15, 2003
DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. PUSTAK MAHAL
February 7, 2003
DIRECTOR GENERAL OF POSTS NEW DELHI Vs. HANUMAN BIRA SANKAT MOCHAN TRUST
March 3, 2003
DIRECTOR MEDICAL AND HEALTH SERVICES ISPAT GENERAL HOSPITAL Vs. ANJALI DAS
February 28, 2003
DIRECTOR OF AGRICULTURE AND FOOD PRODUCTION Vs. SIBA PRASAD SAHU
December 11, 2003
DIRECTOR OF SMALL SAVINGS Vs. P RAMAN
August 21, 2003
DIRECTOR POSTAL SERVICES A AND N ISL Vs. SHYAMALI GANGULY
September 26, 2003
DIRECTOR REHABILITATION Vs. R K SRIVASTAVA
November 18, 2003
DIRECTOR TECHNICAL EDUCATION UTTAR Vs. HARJEET SINGH SACHDEVA
April 8, 2003
DIRECTORMANAGER SHRI DHANLAXMI FINANCE AND INVESTMENT CO Vs. DARSHAN CHANDULAL JAISWAL
March 24, 2003
DISTRICT TELECOM ENGINEER Vs. KISHOR BAPURAO DESHPANDE
September 8, 2003
DIVISIONAL MANAGER LIC OF INDIA Vs. UMABA VIJAYSINGH JADEJA
February 26, 2003
DIVISIONAL MANAGER LIC OF INDIA Vs. V JEYAMANI
February 21, 2003
DIVISIONAL MANAGER LIFE INSURANCE CORPN OF INDIA Vs. PRATIMA MANSINGH
February 28, 2003
DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA Vs. SAJEDA BANO
September 12, 2003
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. JAGDHISH LAL CHHABRA
March 31, 2003
DIVISIONAL MANAGER ORIENTAL INSURANCE COMPANY Vs. RAHUL RANJAN KHAD AND CEMENT STORE
May 6, 2003
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. K VENKATAPPA
December 15, 2003
DIVISIONAL RAILWAY MANAGER NORTH-EAST RAILWAYS Vs. MAULANA ABDUL KALAM AZADITIES SOCIETY
August 6, 2003
DIWAKAR SINGH Vs. SHETRIYA PRABANDHAK SHREE RAM TRANSPORT FINANCE CO LTD
January 29, 2003
DR. N.C. SINGHAL Vs. DR. L.M. PARASHAR & ORS.
January 24, 2003
DR. SHAILESH SHAH Vs. APHRAIM JAYANAND RATHOD
May 8, 2003
DUDHAGANGA VEDAGANGA SAHAKARI SAKHAR KARKHANA LIMITED Vs. ORIENTAL INSURANCE COMPANY LIMITED
June 6, 2003
DURGA RICE AND GENERAL MILLS Vs. NATIONAL INSURANCE CO
November 24, 2003
DWIVEDI PANNAG BHUSHAN Vs. BALRAM KUMAR SINGH
December 8, 2003
EAST INDIA TRANSPORT CO Vs. MEHTA FENT CENTRE
December 17, 2003
EAST WEST OPTICIANS Vs. RAJIV GUPTA
October 15, 2003
EASTERN TELECOM AND TECHNOLOGY LTD Vs. NEW INDIA ASSURANCE CO LTD
July 14, 2003
EICHER TRACTOR LTD Vs. LATE CHITRANJAN PRASAD SINGH
May 29, 2003
EKTA BUILDERS Vs. RAM AUTAR
May 27, 2003
EKTA UPPAL Vs. ASIAN LACTO INDUSTRIES LIMITED
May 12, 2003
ESCORTS LTD Vs. DIPAK KISAN NANDGUDE
September 4, 2003
ESCOTEL MOBILE COMMUNICATIONS LTD Vs. DHANPAL SINGH
June 18, 2003
ESTATE OFFICER H U D A Vs. RAMESH CHAUDHARY
March 26, 2003
ESTATE OFFICER, PUNJAB URBAN DEVELOPMENT AUTHORITY Vs. RAJNISH BHANOT
July 23, 2003
EXCELLENT SOFTTECH LIMITED Vs. JATINDER SINGH WALIA
September 22, 2003
EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER MADURAI HOUSING UNIT TAMIL NADU HOUSING BOARD Vs. S ARIVUKKODI
December 29, 2003
EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER T N U D P DIVISION Vs. D RAVICHANDRAN
December 19, 2003
EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER TNHB Vs. PUGALUM PERUMAL
December 5, 2003
EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER TNHB Vs. R THILAGAR
December 19, 2003
EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER TRICHY HOUSING UNIT Vs. TRICHY DISTRICT CONSUMER COUNCIL
December 19, 2003
EXECUTIVE ENGINEER ELECTRICAL KENDRAPADA Vs. NARAYAN CHANDRA SWAIN
October 31, 2003
EXECUTIVE OFFICER BARIPADA MUNICIPALITY Vs. PURAN CHANDRA SINGH
October 21, 2003
FRONTIER TRADING Vs. GAYATHRI N NIMBALKAR
August 14, 2003
G D A Vs. KRISHNA KUMARJI
December 3, 2003
G D SINGH Vs. PARMINDER SINGH
July 29, 2003
G JAGADEESANPETIT Vs. M V SUNDRAMURTHY
February 20, 2003
G L D L INVEST Vs. GOLDEN LAND DEVELOPMENT INDIA LTD
November 20, 2003
G S GOSWAMI Vs. BHARAT HEAVY ELECTRONICS LTD
May 29, 2003
G S RAJENDRA PRASAD Vs. METTA RAJYA LAKSHMI
September 2, 2003
G SUNIL KUMAR Vs. A VENU
October 23, 2003
GAFOOR KHAN Vs. UNITED INDIA INSURANCE CO LTD
June 9, 2003
GAMA BUILDERS Vs. ANTHONY GABRIEL DSOUZA
June 26, 2003
GAMA CONSTRUCTIONS Vs. MRS FLORIA DSILVA
March 13, 2003
GANGADHARAN Vs. K A ABDUL SALAM
February 11, 2003
GARG STORES Vs. DURGA ICE
August 27, 2003
GARGI PARSAI Vs. K L M ROYAL DUTCH AIRLINES
January 24, 2003
GATI CORPORATION LTD Vs. VIMALCHAND JAIN
February 27, 2003
GEETA JEEVNANI Vs. ORIENTAL INSURANCE COMPANY LIMITED
December 30, 2003
GENERAL MANAGER BARAN NAGRIK SAHAKARI BANK LTD Vs. SUNDER LAL
October 23, 2003
GENERAL MANAGER BSNL Vs. PREMRAJ JAIN
December 11, 2003
GENERAL MANAGER DEPARTMENT OF TELECOMMUNICATION Vs. KRISHAN KUMAR SHARMA
August 6, 2003
GENERAL MANAGER DO Vs. STUDY CIRCLE SOCIETY
May 27, 2003
GENERAL MANAGER TELECOM Vs. GENERAL MANAGER ORISSA SCHEDULED CASTES
February 17, 2003
GENERAL MANAGER, NORTHERN RAILWAY AND ANOTHER Vs. AMARNATH AGRAWAL
March 27, 2003
GHANSHYAM DAS Vs. SUB-REGISTRAR
August 18, 2003
GHAZIABAD DEVELOPMENT AUTHORITY Vs. YOGENDRA PAL TYAGI
March 16, 2003
GHAZIABAD DEVELOPMENT AUTHORITY Vs. KAMAL KUMAR GOSWAMI
April 10, 2003
GHAZIABAD DEVELOPMENT AUTHORITY Vs. RATTAN PRAKASH GARG
October 1, 2003
GHILU RAM Vs. ESCORTS LTD
March 21, 2003
GHULAM HASSAN SHAH Vs. J AND K BANK SRINAGAR
July 28, 2003
GHULAM QADIR BHATT Vs. BAJAJ TEMPO LTD
January 17, 2003
GIAN SINGH BIRDIREVISIONIS Vs. ADMINISTRATOR UT CHANDIGARH
December 5, 2003
GIRIDHARILAL R AGARWAL Vs. NEW INDIA ASSURANCE CO LTD
July 23, 2003
GODAVARI GRAMMENA BANK Vs. TEJA POULTRY FARM
March 12, 2003
GOLDLINE AUTOMOBILES Vs. DEEPEE COMPUTER FORMS PVT LTD
June 4, 2003
GOLDTECH SCALES AND SYSTEMS PVT LTD Vs. GURMUKH SINGH
July 18, 2003
GOPAL GOGIA Vs. VIDYUT CO-OPERATIVE GROUP HOUSING SOCIETY
December 23, 2003
GOVIND RAM MITTAL Vs. MAHANAGAR TELEPHONE NIGAM LTD
May 29, 2003
GREEN CHANNEL CHIT FUNDS AND FINANCE CO Vs. PAPIL JAIN
June 4, 2003
GULAB INDUSTRIES PVT LTD Vs. RNG SUITING LIMITED
September 3, 2003
GULATI LAW HOUSE Vs. UMA KANT MEHTA
December 19, 2003
GULSHAN BAJWAAPPLICA Vs. LOKPRIYA SEHKARI AVAS SAMITY LTD
March 31, 2003
GUPTA PLASTIC INDUSTRIES Vs. B S E S YAMUNA POWER LIMITED
October 21, 2003
GURDEO KAUR Vs. MAHAPRABANDHAK KANPUR ELECTRICITY SUPPLY ADMINISTRATION
December 1, 2003
GURDEV SINGH Vs. AJMER SINGH
July 25, 2003
GURDIAL SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
May 28, 2003
GURDIP SINGH Vs. UNION OF INDIA
December 8, 2003
GURPREET SINGH Vs. HARMAN MILKFOODS LIMITED
July 10, 2003
GURSEWAK SINGH SEKHON Vs. NEW INDIA ASSURANCE COMPANY LIMITED
March 27, 2003
GURU CHARAN DASS Vs. AEE, ELECTRICITY DEPARTMENT AND ORS.
September 29, 2003
GURU NANAK PLASTIC INDUSTRIES Vs. CHAIRMAN RAJASTHAN STATE ELECTRICITY BOARD
March 21, 2003
GURUDAS S MORAJKAR Vs. SEEMA KHARANGATE
June 23, 2003
H B SHANKARAPPA Vs. BANGALORE DEVELOPMENT AUTHORITY
April 25, 2003
H HAMEED BASHA Vs. TELCOM DISTRICT ENGINEER
January 9, 2003
HAJI BASHIR AHMAD Vs. NATIONAL INSURANCE COMPANY LTD
February 14, 2003
HAKAM SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
May 21, 2003
HARDEEP SINGH Vs. ARVINDRA ELECTRONICS PVT LTD
December 3, 2003
HARI OM SHEETALAYA P LTD Vs. RAM KUMAR YADAV
March 13, 2003
HARI PRASAD CHUNKAI Vs. MANNULAL JAGANNATH TRUST HOSPITAL
April 23, 2003
HARI SINGH Vs. PAL-PEUGEOT LTD
July 24, 2003
HARIDWAR DEVELOPMENT AUTHORITY Vs. MAHENDRA PRATAP SINGH
July 11, 2003
HARIKISHAN Vs. R S E B
April 23, 2003
HARJEET KAUR Vs. SANTOKBA DURLABHJI MEMORIAL TRUST
May 26, 2003
HARMANADAR SINGH SETHI Vs. J K MEHRA
December 17, 2003
HARVINDER KAUR Vs. PRINCIPAL
December 19, 2003
HARYANA STATE ELECTRICITY BOARD Vs. ANAND MEDICOS
August 1, 2003
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SATISH CHANDER SOOD
October 15, 2003
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SUNITA
January 20, 2003
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. POONAM RAILHEN
April 24, 2003
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. VANEET RAI WADHAWAN
January 2, 2003
HEAD POST OFFICE SOLAN Vs. PRATAP SINGH
December 2, 2003
HEALTH ENGG DEPTT Vs. MARIE D SILVA
September 24, 2003
HERO HONDA MOT Vs. DURGA SHANKAR DASH
October 31, 2003
HIMALAYA FOOD CO Vs. DHANPAT
July 4, 2003
HIMAT SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
May 30, 2003
HIMAYAT ALI Vs. SACHIV CO-OPERATIVE ELECTRIC SUPPLY SOCIETY LTD
August 21, 2003
HINDUSTAN COCA-COLA BEVERAGES P LTD Vs. NARESH THAKKAR
April 24, 2003
HINDUSTAN MOT Vs. RAM JAG YADAV
April 1, 2003
HINDUSTAN YARN TWISTING CO Vs. ALLAHABAD BANK
July 31, 2003
HIRA LAL RAMESH CHAND Vs. NEW INDIA ASSURANCE CO LTD
January 31, 2003
HIRENDRA NARAYAN SANYAL Vs. GREATER CAL GAS SUPPLY CORPORATION LTD
August 29, 2003
HRUSHIKESH DASH Vs. ORISSA STATE HOUSING BOARD
July 11, 2003
HUDA Vs. SUNITA CHOPRA
September 5, 2003
HUDA Vs. ANITA CHAUDHARY
July 29, 2003
HUDA Vs. KAPIL CHAWLA
July 29, 2003
IMPROVEMENT TRUST Vs. GURMIT KAUR
April 1, 2003
IMPROVEMENT TRUST LUDHIANA Vs. RAM PARKASH
February 26, 2003
IN THE MATTER OF : AUTHORISED REPRESENTATIVE OF THE PARTIES Vs. THE REGISTRAR TAMIL NADU STATE CONSUMER DISPUTES REDRESSAL COMMISSION
January 2, 2003
INC FUND MANAGEMENT LTD Vs. SHAKUNTALA BRIJ MOHAN
February 6, 2003
INDIA EXPORT CORPORATION Vs. CHAIRMAN-CUM-MANAGING DIRECTOR SYNDICATE BANK
September 16, 2003
INDIAN ELECTRIC AND TRANSFORMER CO Vs. UNITED BANK OF INDIA
July 7, 2003
INDIAN HOTELS COMPANY LTD Vs. MOHAMED AZIZ VAKHARIA
March 25, 2003
INDIAN OIL CORPN LTD Vs. STATE OF RAJASTHAN
June 19, 2003
INDIAN PETROCHEMICALS CORPO-RATION LTD Vs. BALWANT SINGH BHALLA
December 4, 2003
INDIAN PETROCHEMICALS CORPORATION LTD Vs. PINDI ROAD LINKS PRIVATE LTD
December 4, 2003
INDUSTRIAL DEVELOPMENT BANK OF INDIA Vs. RAVI KANTA GOYAL
March 24, 2003
INOVAT Vs. POONAM SACHDEVA
September 3, 2003
INTERNATIONAL INSTITUTE OF INFORMATION AND TECHNOLOGY Vs. SUMER SINGH
December 19, 2003
ISHWAR LAL Vs. R S E B
December 2, 2003
J GOPAL Vs. NAGARJUNA BLOOD BANK
January 31, 2003
J ROY CHOWDHURY Vs. SAHIL CONSTRUCTION
April 10, 2003
J S MALHOTRA Vs. PUNJAB STATE ELECTRICITY BOARD
August 25, 2003
J V CHALAPATHI NAIDU Vs. DEPOT MANAGER APSRTC
August 21, 2003
JAGAT SINGH BISHT Vs. NEW INDIA ASSURANCE CO. LTD.
November 19, 2003
JAGDEEP SINGH Vs. SHANTI DEVI
December 19, 2003
JAGJIT SINGH LALI Vs. AVINASH GUPTA
April 1, 2003
JAGMOHAN BHATIA Vs. ORIENTAL INSURANCE CO LTD
April 4, 2003
JAGRAJ ALIAS JAGRAM RATHI Vs. LIC OF INDIA
June 30, 2003
JAGRUT NAGRIK Vs. DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD
September 17, 2003
JAGTAR SINGH Vs. KIRPAL SINGH
May 8, 2003
JAI HIND KNITTING MACHINE Vs. BRIJ MOHAN
April 25, 2003
JAIPUR VIDYUT VITRAN NIGAM LTD Vs. SHARDA DEVI
September 1, 2003
JAIRAJ JAVA Vs. CITI BANK N A
July 4, 2003
JALANDHAR DELHI GOODS TRANSPORT PVT LTD Vs. JYOTI SARUP SHOOR
May 28, 2003
JANAK DULARI Vs. DELHI VIDYUT BOARD
May 6, 2003
JANPAD PANCHAYAT DURG Vs. TEJBHAN SADHWANI
September 3, 2003
JAVITRI DEVI Vs. MANAGER SYNDICATE BANK
October 14, 2003
JAWAHAR GOYAL Vs. ASHU RANI
May 28, 2003
JAYABEN RAMANLAL SHAH Vs. NATIONAL INSURANCE CO LTD
September 3, 2003
JAYALAXMI Vs. LIFE INSURANCE CORPORATION OF INDIA
February 13, 2003
JAYANAND Vs. U P AVAS VIKAS PARISHAD
December 10, 2003
JAYGANRAJ ENTERPRISES Vs. MANAGING DIRECTOR TATA FINANCE COMPANY
June 20, 2003
JOGINDER KUMAR Vs. BAJAJ AUTO LTD
March 21, 2003
JUDGE MOHAN DUGGAL Vs. DISCOVERY COMMUNICATION INDIA
January 16, 2003
JUNIOR ENGINEER ELECTRICAL Vs. SALARAM PRADHAN
October 31, 2003
K A RATHINAM Vs. BRANCH MANAGER NATIONAL INSURANCE COMPANY
December 19, 2003
K G KRISHNAN Vs. PRAVEEN KUMAR MINOR
January 31, 2003
K G KUMARAN Vs. SANTHARAM SHETTY
May 23, 2003
K K FOAMS INDUSTRIES Vs. PUNJAB FINANCIAL CORPORATION
April 30, 2003
K K SAVJANI Vs. MADHUBHAI RATHOD
March 28, 2003
K M RADHA Vs. VICE-CHANCELLOR CHHATRAPATI SHAHUJI MAHARAJ UNIVERSITY
September 30, 2003
K M TRIPATHI Vs. CHOPRA TELEVISION
May 13, 2003
K P PUTTAM RAM Vs. BRANCH MANAGER VYSYA BANK LTD
April 24, 2003
K PADMAVATHI Vs. BRANCH MANAGER LIC OF INDIA
December 22, 2003
K S BHATIACOMPLAINA Vs. JEEVAN HOSPITAL
July 17, 2003
K S GOPALKRISHNAN Vs. PRESIDENTGENERAL SECRETARY VASANT CO-OPERATIVE GROUP HOUSING SOCIETY
October 8, 2003
K SAMBASIVA RAO Vs. VERSUS SHRIRAM CHITS P LTD
March 5, 2003
K SANDHYA RANI Vs. BHAVANAM ESTATES PVT LTD
January 29, 2003
K SANKARI Vs. SHAILESH MORE
August 21, 2003
K THILLAINAYAKAM Vs. COMMISSIONER MADURAI CITY MUNICIPAL CORPORATION
August 25, 2003
K V S SURYANARAYANA Vs. JET AIRWAYS
March 12, 2003
KABIR CEMENT INDUSTRIES PVT LTD Vs. ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LTD
May 21, 2003
KALIMATA PLASTIC MACHINERY MANUFACTURERS PVT LTD Vs. DEEPA PLASTIC INDUSTRIES
April 25, 2003
KAMAL MOTOR CO Vs. SHYAM CHOUDHARY
June 6, 2003
KAMAL YADAV Vs. BRANCH MANAGER UNITED INDIA INSURANCE CO LTD
November 13, 2003
KAMLA PRASAD TIWARI Vs. JUNIOR ENGINEER
September 25, 2003
KAMLESH HANDA Vs. ORIENTAL INSURANCE COMPANY LIMITED
October 13, 2003
KANDULA VENKATESWARA RAO Vs. P GOVINDA RAO
July 30, 2003
KANHAIYA SINGH Vs. SECRETARYADMINISTRATIVE OFFICER VIVEKANAND POLYCLINIC
May 28, 2003
KANWAR RANI Vs. SHANTI TRADERS
December 8, 2003
KANWAR SATPAL SINGH Vs. ROCKLAND LEASING LTD
November 13, 2003
KARAM INDUSTRIES AND ORS. Vs. ORIENTAL INSURANCE COMPANY LTD.
May 29, 2003
KARIMBHAI DESAI Vs. MAHENDRA J THAKKAR
July 16, 2003
KARRI MAHALAXMI Vs. DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD
June 18, 2003
KASHI PRASAD Vs. DIRECTOR POSTAL DEPARTMENT INDIAN POSTAL DEPARTMENT
November 10, 2003
KASHIAMMA Vs. M HUSSAIN
January 1, 2003
KERALA STATE ELECTRICITY BOARD Vs. RAVEENDRAN
September 5, 2003
KESARI DEVI Vs. LIC OF INDIA
December 8, 2003
KESHAV BABU TARE Vs. EXECUTIVE ENGINEER M S E B
October 16, 2003
KHAN TRADERS Vs. UNITED INDIA INSURANCE COMPANY LTD
August 12, 2003
KIRPAL SINGH Vs. HUDA
July 18, 2003
KISAN SAHKARI CHINI MILLS LTD Vs. UBITECH PVT LTD
December 3, 2003
KISHORE AUTOMOBILE P LTD Vs. PREMA CHANDRA BENIA
July 31, 2003
KONARK ROLLER FLOUR MILLS PVT LTD Vs. NEW INDIA ASSURANCE CO LTD
August 4, 2003
KONKAN VIBHAGIYA COMMITTEE Vs. KIRAN NARAYAN DANGI
July 1, 2003
KOTA OPEN UNIVERSITY Vs. RAVI KUMAR SHARMA
July 21, 2003
KOVILAKAM CHITS AND FINANCIAL SERVICE LTD Vs. K L BENNY
April 30, 2003
KRISHAN LAL BHAT Vs. ORIENTAL INSURANCE COMPANY LTD
March 26, 2003
KRISHNA KUMAR Vs. SUBHASH BANSAL
July 7, 2003
KRISHNA NAND JOSHI Vs. DIVISIONAL MANAGER ORIENTAL INSURANCE CO
July 18, 2003
KRISHNA PRADHAN Vs. TATA ENGINEERING AND LOCOMOTIVE CO LTD
March 31, 2003
KUSHAL CHAND DANGER Vs. SINGAPORE AIRLINES LTD
July 22, 2003
KUSUMBEN BABURAV KHEDKAR Vs. PROPRIETOR HARISIDH CONSTRUCTION PVT LTD
August 1, 2003
L I C Vs. JAMUNA CHANDA
November 24, 2003
L I C OF INDIA Vs. JASBIR SINGH
January 31, 2003
L I C OF INDIA Vs. MOHINDER KAUR
February 18, 2003
L I C OF INDIA Vs. CHANDRA BAGHRECHA
February 26, 2003
LADOO RAM TOSHNIWALA Vs. RAJASTHAN LAGHU UDHYOG NIGAM LTD
July 14, 2003
LAKHBIR SINGH Vs. ADVISER CIVIL AVIATION HARYANA
November 13, 2003
LAKSHMI NARAIN Vs. RAJASTHAN AVASAN MANDAL
August 7, 2003
LAL KUMAR CHOUDARY Vs. BAJAJ TEMPO
February 20, 2003
LALCO ENTERPRISES Vs. UNION BANK OF INDIA
May 23, 2003
LALIT KUMAR OSWAL Vs. NATIONAL INSURANCE CO LTD
September 29, 2003
LAWANG T PULGER Vs. ICICI INFOTECH SERVICES LTD
September 17, 2003
LEELA JINDAL Vs. DEEPAK TRANSPORT CORPORATION
October 14, 2003
LEELAWATI Vs. SUKHMAL JAIN
March 26, 2003
LEENA BHATTACHARJEE Vs. NIGHTANGLE DIAGNOSTIC AND EYE CARE RESEARCH CENTRE P LTD
August 25, 2003
LGM NETWORK Vs. STAR INDIA PVT LTD
May 9, 2003
LIC OF INDIA Vs. SHASHI BALA
September 12, 2003
LIC OF INDIA Vs. HUNDI BAI
May 27, 2003
LIC OF INDIA Vs. K R VARIJAKSHAN
September 23, 2003
LIFE INSURANCE CORPN OF INDIA Vs. HEERA SONI
March 13, 2003
LIFE INSURANCE CORPORATION Vs. HADAM LAL DHARMANIA
February 26, 2003
LIFE INSURANCE CORPORATION OF INDIA Vs. BIRESH KUMAR SINHA
February 14, 2003
LIFE INSURANCE CORPORATION OF INDIA Vs. MAHABIR PRASAD HANSARIA
March 21, 2003
LIFE INSURANCE CORPORATION OF INDIA Vs. SEBATI MUNDA
March 31, 2003
LIFE INSURANCE CORPORATION OF INDIA Vs. HARISH JOSHI
June 11, 2003
LIFE INSURANCE CORPORATION OF INDIA Vs. ANUPAMA
May 6, 2003
LIFE INSURANCE CORPORATION OF INDIA Vs. NARINDER KAUR
October 6, 2003
LIFE INSURANCE CORPORATION OF INDIA Vs. MADHU BALA
August 11, 2003
LIFE INSURANCE CORPORATION OF INDIA Vs. AMITA KAUSHISH
August 19, 2003
LIFE INSURANCE CORPORATION OF INDIA Vs. JAGAT KUMAR
July 16, 2003
LIFE INSURANCE CORPORATION OF INDIA Vs. D C JOSHI
November 13, 2003
LIFE INSURANCE CORPORATION OF INDIA Vs. ABHISHEK GHOSH DASTIDAR
December 3, 2003
LIFE INSURANCE CORPORATION OF INDIA Vs. MADHU BALA GUPTA
December 3, 2003
LIFE INSURANCE CORPORATION OF INDIA Vs. RUKMANI DHARAMSHAKTU
December 15, 2003
LIFE INSURANCE CORPORATION OF INDIA Vs. GYANWATI SINGH
December 19, 2003
LIFE INSURANCE CORPORATION OF INDIA Vs. NIRMALA JAISWAL
December 16, 2003
LIFE INSURANCE CORPORATION OF INDIA Vs. T. BALAIAH CHODARI
December 16, 2003
LIFE INSURANCE CORPORATION OF INDIA Vs. YADRAM SINHA
December 31, 2003
LLOYDS FINANCE LTD Vs. NAPEENA SINGH
January 30, 2003
LODHA DEVELOPERS P LTD Vs. SUSHMA SUHAS SHEDGE
February 11, 2003
LODHA GROUP OF COMPANIES Vs. DEEPAK N BHAT
September 30, 2003
LOVELY STORES Vs. LAXMI DEVI
July 28, 2003
M KANAGAVALLI Vs. DIV MANAGER LIC OF INDIA
September 29, 2003
M L DEB Vs. ROSE MARY LYNGDOH
September 13, 2003
M LINGAN Vs. UNITED INDIA INSURANCE CO LTD
February 6, 2003
M P ELECTRICITY BOARD Vs. MINI ENTERPRISES
October 20, 2003
M P RAJYA VIDYUT MANDAL Vs. UNICAL PESTICIDES P LTD
January 30, 2003
M P STATE SEEDS AND FARM DEVELOPMENTCORPORATION Vs. PUSHPRAJ SINGH
August 30, 2003
M V N MOHAN Vs. M SURYABHASKARAM
September 15, 2003
M.R. RAMESH Vs. PRAKASH MOPED HOUSE AND OTHERS
May 2, 2003
M/S. MUJADDADY ESTATES (P) LTD. AND OTHERS Vs. MOHD. ASHRAF AND OTHERS
May 30, 2003
MADAN ARORA Vs. UNITED INDIA INSURANCE COMPANY LTD
December 17, 2003
MADHOPRASAD SARAF Vs. RAJENDRA MINING AND SPARES CO LTD
June 5, 2003
MADHU Vs. SWASTIK BUILDERS
August 14, 2003
MADHYA PRADESH FINANCIAL CORPORATION Vs. RAJU LAL TAMRAKAR
February 13, 2003
MADURA COATS LIMITED Vs. INDIAN OIL CORPORATION LIMITED
January 14, 2003
MAHANAGAR TELEPHONE NIGAM LIMITED Vs. SURESH KUMAR SAIGAL
February 26, 2003
MAHANAGAR TELEPHONE NIGAM LIMITED Vs. U K BAGRODIA
October 28, 2003
MAHANAGAR TELEPHONE NIGAM LIMITED Vs. MAHESH NAITHANI
October 8, 2003
MAHANAGAR TELEPHONE NIGAM LTD Vs. K K ELECTRONICS
September 17, 2003
MAHANAGAR TELEPHONE NIGAM LTD Vs. SITA RAM GOEL
April 22, 2003
MAHANAGAR TELEPHONE NIGAM LTD Vs. DILIP KUMAR AGGARWAL
January 30, 2003
MAHARASHTRA HYBRID SEED CO LTD Vs. GOWRI PEDDANNA
January 15, 2003
MAHARASHTRA HYBRID SEEDS CO LTD Vs. DYANDEV KERBA KHADKE
March 26, 2003
MAHARASHTRA STATE ELECTRICITY BOARD Vs. SURESH CHANDRA PANNALAL JAIN
March 26, 2003
MAHENDRA HYBRID SEEDS CO LTD Vs. BABURAO
April 22, 2003
MAHENDRA SHARMA Vs. PARMATMA SHARAN PALIWAL
May 5, 2003
MAHESH MISHRA Vs. RAM SWAROOP
May 29, 2003
MAHESH TAILOR Vs. ORIENTAL INSURANCE COMPANY LIMITED
December 8, 2003
MAHIPAL SINGH Vs. TARSEEM SINGH
March 31, 2003
MALEE HORTICULTURE PVT LTD Vs. CHAIRMAN M S E B
May 8, 2003
MALWA CONSUMER STORE Vs. MODI XEROX LIMITED
August 4, 2003
MANAGER BPL MOBILE CELLULAR LTD Vs. ASIF SHAUKAT QURESHI
November 19, 2003
MANAGER LIC MUTUAL FUND Vs. GUDIPUDI RAMAIAH
February 3, 2003
MANAGER LIFE INSURANCE CORPORATION OF INDIA Vs. LAKHUBEN
August 22, 2003
MANAGER MEHTA MOTORS Vs. RAMESHWAR
September 29, 2003
MANAGER UCO BANK JUANPAL BRANCH Vs. PRADEEP KUMAR MAHARANA
December 31, 2003
MANAGING DIRECTOR A P STATE SEEDS DEVELOPMENT CORPN Vs. GANGI REDDY CHENNAKRISHNA REDDY
March 24, 2003
MANAGING DIRECTOR MARUDHU PANDIYAR TRANSPORT CORPORATION Vs. C GOPALAKRISHNAN
December 22, 2003
MANAGING DIRECTOR MARUTI UDYOG LTD Vs. RAJESH MITTAL
December 5, 2003
MANAGING DIRECTOR ORISSA AGRO INDUSTRIES CORPORATION LTD Vs. RUPA SWAIN
February 28, 2003
MANAGING DIRECTOR ORISSA CO-OPERATIVE HOUSING CORPN LTD Vs. CHARCHIKA PRASAD MAHAPATRA
April 17, 2003
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. G NATARAJAN
February 26, 2003
MANGAPATHI TOWERS FLAT OWNERS ASSOCIATION Vs. LAKSHMAN DAS
September 8, 2003
MANGILAL Vs. DIVISIONAL MANAGER JEEVAN BIMA NIGAM
August 13, 2003
MANJEERA AKSHARA PRABHA Vs. POST MASTER HEAD OFFICE
January 15, 2003
MANJIT RANI Vs. NEW INDIA ASSURANCE CO LTD
May 30, 2003
MANJUNATH M UPPIN Vs. KRISHNA COTTON CO
February 7, 2003
MANNULAL VERMA Vs. ORIENTAL INSURANCE COMPANY LIMITED
September 8, 2003
MANOJ PAUL Vs. GULF AIR
February 6, 2003
MANORMA Vs. CHAIRMAN PUNJAB NATIONAL BANK
July 23, 2003
MANSHI ESTATES PVT LTD Vs. NEW INDIA ASSURANCE CO LTD
March 26, 2003
MANSUKHBHAI GANDABHAI PATEL Vs. JAGDISHBHAI MAVJIBHAI PATEL
February 14, 2003
MARUTI UDYOG Vs. VIKAS VINAYAK
October 6, 2003
MARUTI UDYOG LTD Vs. PROF SURENDRA PRAKASH SETH
March 27, 2003
MATTEI GROUP OF COMPANIES Vs. PUNEET GARG
July 21, 2003
MAYA DEVI KESHWANI Vs. M P HOUSING BOARD
August 4, 2003
MAYA SINGH Vs. CHAIRMAN LUCKNOW DEVELOPMENT AUTHORITY
July 11, 2003
MAYA TRIPATHI Vs. SENIOR DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA
July 10, 2003
MD IDRIS Vs. NEW INDIA ASSURANCE CO LTD
April 10, 2003
MEDIVIEW DIAGNOSTIC SERVICES PVT LTD Vs. PHILIPS MEDICAL SYSTEMS INDIA LTD
October 15, 2003
MEENA MAHALAWAT Vs. LIFE INSURANCE CORPORATION OF INDIA
November 3, 2003
MEHBOOB DADAPIR NARANGI Vs. UNITED INDIA ASSURANCE CO LTD
June 24, 2003
MEMON CO-OP BANK LTD Vs. ANWAR D AHMEDABADI
February 28, 2003
MICHEAL AUGUSTHY Vs. UNION BANK OF INDIA
March 26, 2003
MIRNAL DEEP KHATRI Vs. NEW INDIA ASSURANCE CO LTD
June 17, 2003
MIRZA NASAR ALI BAIG Vs. BRANCH MANAGER NEW INDIA ASSURANCE CO LTD
April 30, 2003
MISUKI EXPORTS PVT LTD Vs. PROPRIETORMANAGER MS COM-SYS-INC
September 5, 2003
MITALI SAHA AND MAYA SAHA Vs. ANZ GRINDLAYS BANK
July 14, 2003
MODERN AUTOMOBILES LTD Vs. N D BHARDWAJ
December 4, 2003
MODERN GROUP OF INDUSTRIES Vs. BHANWAR LAL BHAVSAR
December 18, 2003
MODERN RICE MILL MACHINERY COMPANY Vs. MAHESWAR SAHU
February 28, 2003
MOHAMMED ZUBER Vs. STATE BANK OF INDIA
November 25, 2003
MOHAN B LALL Vs. MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY
December 12, 2003
MOHAN LAL GUPTA Vs. BRANCH MANAGER J AND K BANK LTD
January 14, 2003
MOHD IQBAL Vs. CHAIRMAN/MANAGER B M PATIL MEDICAL COLLEGE
January 10, 2003
MOHD MUSTAFA Vs. NEW INDIA ASSURANCE CO LTD
February 13, 2003
MOTILAL KHAITAN Vs. REGIONAL MANAGERBRANCH MANAGER UNITED INDIA INSURANCE CO LTD
February 5, 2003
MR. AMRIT PAL SINGH AND ANR. Vs. NATIONAL INSURANCE CO. LTD. AND OTHERS
October 22, 2003
MRS. JANAK KUMARI Vs. DR. BALWINDER KAUR NAGPAL & ANR.
January 17, 2003
MUNICIPAL COUNCIL Vs. ROSHAN LAL
June 9, 2003
MUNICIPAL COUNCIL AJMER Vs. ARUN SHARMA
June 2, 2003
MURALIDHAR Vs. K LAKSHMINARAYANA
July 4, 2003
MURARI LAL Vs. DELHI VIDYUT BOARD
June 4, 2003
MURLIDHAR Vs. K. LAKSHMINARAYANA
December 5, 2003
MUSHIR-UDDIN URF BENNE Vs. NEW INDIA ASSURANCE COMPANY LTD
August 21, 2003
MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITY Vs. NEERAJ JAIN
November 18, 2003
N DEVDASAN SOLE PROPRIETOR Vs. CENTRAL BANK OF INDIA
August 22, 2003
N K N SINHA Vs. BIHAR STATE HOUSING BOARD
March 21, 2003
N S V PRASAD RAJU Vs. NEW INDIA ASSURANCE CO LTD
February 26, 2003
N V S PRASADA SARMA Vs. SECRETARY RAILWAY BOARD
July 2, 2003
NAGAR SUDHAR NYAS Vs. USHA
July 11, 2003
NAGESH KUMAR Vs. ASHISH KHANNA
October 8, 2003
NAMRATA CHAWLA Vs. RAJ SUDHA TOWER PVT LTD
February 26, 2003
NANHE SINGH Vs. NEW INDIA ASSURANCE COMPANY LIMITED
July 16, 2003
NARAIN COLD STORAGE & ALLIED INDUSTRIES LTD Vs. ORIENTIAL INSURANCE CO.LTD
August 31, 2003
NARAIN COLD STORAGE & ALLIED INDUSTRIES LTD. Vs. ORIENTIAL INSURANCE CO.LTD.
August 13, 2003
NARENDER Vs. INTERNATIONAL TRACTORS LTD
July 15, 2003
NARENDRA NATH HAZRA Vs. UNITED BANK OF INDIA
August 29, 2003
NARESH JAGGI Vs. R R GUPTA
May 21, 2003
NARINDER KAUR Vs. ZONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA
December 17, 2003
NASIM AHSAN AND CO Vs. BRANCH MANAGER ORIENTAL INSURANCE CO LTD
July 9, 2003
NATARAJA REDDIAR Vs. SUPERINTENDING ENGINEER T N E B
December 29, 2003
NATIONAL INSURANCE CO LTD Vs. R RAGHUNATH
December 13, 2003
NATIONAL INSURANCE CO LTD Vs. AASHIR MENON
August 27, 2003
NATIONAL INSURANCE CO LTD Vs. RAMESH CHANDRA PALARIA
September 12, 2003
NATIONAL INSURANCE CO LTD Vs. LAXMI CHAND
July 3, 2003
NATIONAL INSURANCE CO LTD Vs. BHAGWATI CHARAN AGARWAL
August 1, 2003
NATIONAL INSURANCE CO LTD Vs. SONIC SURGICAL
July 10, 2003
NATIONAL INSURANCE CO LTD Vs. K T LUKOSE
April 4, 2003
NATIONAL INSURANCE CO LTD Vs. KANCHAN MEDICARE AND RESEARCH CENTRE PVT LTD
April 4, 2003
NATIONAL INSURANCE CO LTD Vs. VIBGYOR STRUCTURAL CONSTRUCTION PVT LTD
February 6, 2003
NATIONAL INSURANCE CO LTD Vs. PRAKASH SHAH
February 14, 2003
NATIONAL INSURANCE CO LTD Vs. UTKAL FOREST PRODUCTS LTD
November 24, 2003
NATIONAL INSURANCE CO LTD Vs. MD GULAM HUSSAIN ANSARI
January 22, 2003
NATIONAL INSURANCE CO LTD Vs. HARBANS SINGH
August 13, 2003
NATIONAL INSURANCE CO LTD Vs. KRISHNA KUMAR MISHRA
August 7, 2003
NATIONAL INSURANCE CO LTD Vs. PRATAP TEXTILE MILLS PVT LTD
September 29, 2003
NATIONAL INSURANCE CO LTD Vs. LT COL G S SANDHU
May 19, 2003
NATIONAL INSURANCE CO LTD Vs. NAZIR AHMAD
June 3, 2003
NATIONAL INSURANCE CO LTD Vs. HARJIT KUMAR DABAR
May 30, 2003
NATIONAL INSURANCE CO LTD Vs. MOTILAL KOTUMAL MANOJA
February 13, 2003
NATIONAL INSURANCE CO LTD Vs. PREM LATA AGARWAL
February 21, 2003
NATIONAL INSURANCE CO LTD Vs. KHODIL SINGH
March 24, 2003
NATIONAL INSURANCE CO. LTD. Vs. WINNER CHORATES (P) LTD.
May 28, 2003
NATIONAL INSURANCE COMPANY Vs. BHAJAN SINGH BAL
May 30, 2003
NATIONAL INSURANCE COMPANY LIMITED Vs. ROOP DAS
May 8, 2003
NATIONAL INSURANCE COMPANY LIMITED Vs. J K MITTAL
November 20, 2003
NATIONAL INSURANCE COMPANY LIMITED Vs. DALJEET SINGH
August 21, 2003
NATIONAL INSURANCE COMPANY LTD Vs. SATYA PAL TULI
July 25, 2003
NATIONAL INSURANCE COMPANY LTD Vs. RAJA GOGIA
July 4, 2003
NATIONAL INSURANCE COMPANY LTD Vs. PREM CHAND SHARMA
December 18, 2003
NATIONAL INSURANCE COMPANY LTD Vs. SUKLA DUTTA
December 18, 2003
NATIONAL INSURANCE COMPANY LTD Vs. GURDIP SINGH
May 23, 2003
NATIONAL INSURANCE COMPANY LTD Vs. PREMLATA AGARWAL
August 22, 2003
NATIONAL SEEDS CORPN LTD Vs. M MADHUSUDAN REDDY
March 24, 2003
NAVEEN ELECTRONICS Vs. KANTA KUMARI SUMAN
February 10, 2003
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December 4, 2003
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July 14, 2003
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May 29, 2003
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November 14, 2003
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November 13, 2003
NEW INDIA ASSURANCE CO LTD Vs. NEELAM SALUJA
November 7, 2003
NEW INDIA ASSURANCE CO LTD Vs. SHANTI DEVI
November 7, 2003
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December 9, 2003
NEW INDIA ASSURANCE CO LTD Vs. DAUD SIDDIQUI
July 16, 2003
NEW INDIA ASSURANCE CO LTD Vs. RASIKLAL CHHAGANLAL SHAH
October 15, 2003
NEW INDIA ASSURANCE CO LTD Vs. RAM PRASAD
November 3, 2003
NEW INDIA ASSURANCE CO LTD Vs. K L RAWANI
October 31, 2003
NEW INDIA ASSURANCE CO LTD Vs. LADU KISHORE SAHU
May 21, 2003
NEW INDIA ASSURANCE CO LTD Vs. BABU LAL JAIN
March 21, 2003
NEW INDIA ASSURANCE CO LTD Vs. SHARMA OIL AND COTTON GINNING FACTORY
September 4, 2003
NEW INDIA ASSURANCE CO LTD Vs. KARUNAKARA S KARKERA
March 18, 2003
NEW INDIA ASSURANCE CO LTD Vs. H J S BHATIA
May 24, 2003
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May 23, 2003
NEW INDIA ASSURANCE CO LTD Vs. GAINDI DEVI
May 20, 2003
NEW INDIA ASSURANCE CO LTD Vs. SUNDER LAL
May 2, 2003
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May 5, 2003
NEW INDIA ASSURANCE CO LTD Vs. BACHAN SINGH RANA
May 5, 2003
NEW INDIA ASSURANCE CO LTD Vs. SHER SINGH
May 30, 2003
NEW INDIA ASSURANCE CO LTD Vs. PARAMJIT SINGH
May 28, 2003
NEW INDIA ASSURANCE CO.LTD. Vs. HARISH CHANDRA SAHU
February 21, 2003
NEW INDIA ASSURANCE COMPANY LIMITED Vs. PARULBEN YOGESHBHAI BHATT
October 3, 2003
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August 25, 2003
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August 15, 2003
NEW JAIPUR DYEING AND TENT WORKS Vs. NATIONAL INSURANCE CO LTD
May 21, 2003
NIHAR RANJAN CHHOTRAY Vs. CHAIRMAN BAJAJ AUTO LTD
October 31, 2003
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January 22, 2003
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June 16, 2003
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December 15, 2003
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November 14, 2003
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August 21, 2003
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July 7, 2003
NORTH DELHI POWER LIMITED Vs. BIHARI LAL
November 6, 2003
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January 15, 2003
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August 14, 2003
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March 31, 2003
OM PRAKASH SAHNI AND ANOTHER Vs. STATE BANK OF INDIA AND ANOTHER
January 8, 2003
ORIENTAL INSURANCE CO LTD Vs. SATKAR
November 14, 2003
ORIENTAL INSURANCE CO LTD Vs. GARAPATI TARAKA MOHAN
July 10, 2003
ORIENTAL INSURANCE CO LTD Vs. ABDUL RASHID MAKROO
July 23, 2003
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August 22, 2003
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January 6, 2003
ORIENTAL INSURANCE CO LTD Vs. NAVDURGA TRADERS
November 27, 2003
ORIENTAL INSURANCE CO LTD Vs. V K SHARMA
January 30, 2003
ORIENTAL INSURANCE CO LTD Vs. BABUL DEV
January 24, 2003
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June 23, 2003
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May 29, 2003
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April 30, 2003
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April 7, 2003
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April 1, 2003
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February 14, 2003
ORIENTAL INSURANCE COMPANY Vs. S SURINDERPAL SINGH
May 30, 2003
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April 2, 2003
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August 8, 2003
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October 16, 2003
ORIENTAL INSURANCE COMPANY LTD Vs. ANANDA KUMAR AGRAWALA
October 31, 2003
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April 25, 2003
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June 10, 2003
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January 22, 2003
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January 31, 2003
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April 9, 2003
P S AGARWAL Vs. LIFE INSURANCE CORPORATION OF INDIA
May 23, 2003
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July 17, 2003
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May 23, 2003
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February 18, 2003
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August 6, 2003
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March 28, 2003
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March 20, 2003
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August 19, 2003
PANNI DEVI Vs. L I C
May 21, 2003
PARA TEXTILES Vs. UNITED INDIA INSURANCE CO LTD
July 21, 2003
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December 16, 2003
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August 25, 2003
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June 16, 2003
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December 29, 2003
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September 3, 2003
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November 6, 2003
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January 6, 2003
PEERLESS GENERAL FINANCE AND INVESTMENT CO LTD Vs. ORISSA CONSUMER ASSOCIATION
February 28, 2003
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September 22, 2003
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November 5, 2003
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July 23, 2003
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March 28, 2003
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October 15, 2003
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February 18, 2003
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February 21, 2003
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September 2, 2003
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May 7, 2003
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May 30, 2003
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March 24, 2003
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July 28, 2003
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December 29, 2003
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September 15, 2003
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December 4, 2003
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February 17, 2003
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February 21, 2003
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December 15, 2003
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September 16, 2003
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February 18, 2003
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April 30, 2003
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May 12, 2003
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May 21, 2003
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July 24, 2003
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October 14, 2003
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July 3, 2003
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March 10, 2003
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October 31, 2003
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June 2, 2003
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November 12, 2003
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December 3, 2003
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July 15, 2003
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October 31, 2003
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January 27, 2003
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February 10, 2003
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July 7, 2003
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September 3, 2003
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July 8, 2003
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May 21, 2003
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January 16, 2003
PUNJAB AND SIND BANK Vs. GRAHAK PARISHAD
January 28, 2003
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May 21, 2003
PUNJAB AND SIND BANK Vs. BALBIR SINGH
May 14, 2003
PUNJAB AND SIND BANK Vs. SHAKTI SALES CORPORATION
May 28, 2003
PUNJAB LAND DEVELOPMENT AND RECLAMATION CORPORATION LIMITED Vs. MOHINDERJIT SINGH
November 17, 2003
PUNJAB NATIONAL BANK Vs. GOYAL TRADERS
January 24, 2003
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October 22, 2003
PUNJAB NATIONAL BANK Vs. ARJUN
May 1, 2003
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March 25, 2003
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January 6, 2003
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January 10, 2003
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August 4, 2003
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May 19, 2003
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May 19, 2003
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May 29, 2003
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March 31, 2003
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October 20, 2003
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July 28, 2003
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August 21, 2003
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September 18, 2003
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December 10, 2003
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November 12, 2003
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April 3, 2003
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August 8, 2003
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May 23, 2003
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April 2, 2003
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August 14, 2003
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September 2, 2003
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February 1, 2003
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September 10, 2003
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August 26, 2003
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January 31, 2003
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November 4, 2003
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October 8, 2003
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June 18, 2003
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February 19, 2003
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January 1, 2003
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November 21, 2003
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January 23, 2003
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September 29, 2003
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May 19, 2003
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July 2, 2003
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December 29, 2003
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December 8, 2003
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December 19, 2003
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November 20, 2003
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November 17, 2003
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February 6, 2003
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August 6, 2003
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February 14, 2003
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July 14, 2003
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May 9, 2003
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July 25, 2003
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January 27, 2003
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December 9, 2003
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May 23, 2003
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August 7, 2003
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November 12, 2003
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November 24, 2003
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May 7, 2003
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November 20, 2003
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January 30, 2003
RAJDHANI TRANSPORT COMPANY Vs. J K LABORATORIES P LTD
November 10, 2003
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November 13, 2003
RAJENDRA KUMARI Vs. CHAIRMAN AND MANAGING DIRECTOR ORIENTAL INSURANCE COMPANY LTD
May 29, 2003
RAJENDRA PLASTICS Vs. NEW INDIA ASSURANCE COMPANY LTD
September 29, 2003
RAJINDER KUMAR Vs. DELHI DEVELOPMENT AUTHORITY
April 8, 2003
RAJINDER SINGH Vs. DELHI DEVELOPMENT AUTHORITY
November 21, 2003
RAJKUMAR ASSOCIATES Vs. C V PAULOSE
December 29, 2003
RAJNI DEVI Vs. UNITED INDIA INSURANCE CO LTD
August 14, 2003
RAKESH GOODS TRANSPORT CO Vs. ORIENTAL INSURANCE COMPANY LIMITED
March 31, 2003
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September 30, 2003
RAM CHANDER Vs. SUB DIVISIONAL OFFICER OP DHBVNL
March 31, 2003
RAM DEO SINGH ALIAS RAM DEO PRASAD SINGH Vs. BIHAR STATE HOUSING CO-OPERATIVE FEDERATION LTD
May 23, 2003
RAM KRISHNA Vs. DELHI ELECTRIC SUPPLY UNDERTAKING
July 1, 2003
RAM KUMAR Vs. KINETIC ENGINEERING LTD
January 7, 2003
RAM KUMAR NATHU RAM Vs. GENERAL MANAGER TELEPHONES BHARAT SANCHAR NIGAM LIMITED
March 24, 2003
RAM SAINI Vs. SURABHI FORESTS I LIMITED
October 14, 2003
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May 29, 2003
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June 18, 2003
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March 11, 2003
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March 7, 2003
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September 24, 2003
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June 9, 2003
RAMKISAN RAMCHANDRA KHOBRAGADE Vs. MANOJ SHRIPAD PIMPALPURE
April 25, 2003
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July 31, 2003
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January 8, 2003
RANI Vs. LIC
May 30, 2003
RANJIT SINGH [MAJ GEN] Vs. HOFFLAND SHARE SHOPPE LTD & ORS
August 13, 2003
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July 31, 2003
RATTAN LAL Vs. U P AVAS AVAM VIKAS PARISHAD
February 6, 2003
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October 7, 2003
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January 31, 2003
RAVI SHANKAR AGARWAL Vs. R S E B
November 11, 2003
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January 10, 2003
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November 17, 2003
REENA RANI BEHERA Vs. NEW INDIA ASSURANCE COMPANY LTD
February 28, 2003
REGIONAL P F COMMISSIONER KERALA Vs. P V PRAKASAM
July 15, 2003
REGIONAL PROVIDENT FUND COMMISSIONER Vs. VIJAY KUMAR KALRA
January 15, 2003
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February 25, 2003
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June 18, 2003
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August 25, 2003
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December 11, 2003
RITA MEHTA Vs. MAXWORTH ORCHARDS INDIA LTD
October 28, 2003
ROYAL TYRE Vs. NATIONAL INSURANCE CO LTD
March 12, 2003
S C KHOSLA Vs. ASHOK CHHABRA OWNER MAHALAKSHMI LAND AND FINANCE CO LTD
March 5, 2003
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July 2, 2003
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September 16, 2003
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July 4, 2003
S L EXPORTS Vs. SINGAPORE AIRLINES
September 25, 2003
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March 12, 2003
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May 28, 2003
S P JAIN Vs. UDAY TOURS AND TRAVELS P LTD
August 27, 2003
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December 18, 2003
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January 29, 2003
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September 13, 2003
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July 17, 2003
S.K.MAHAJAN Vs. DODA COMFORT SHOPEE
July 31, 2003
S.M.S. SYED MEAR Vs. REGIONAL DIRECTOR, JAIPUR GOLDER TRANSPORT CO.
July 14, 2003
SACRED FARM PRODUCTS INDIA Vs. NATIONAL INSURANCE COMPANY LTD
September 24, 2003
SAFEWAY BUILDERS P LTD Vs. MOHINDER MALIK
January 31, 2003
SAFIRE LITHO GRAPHICS Vs. S SUBBIAH
December 4, 2003
SALIGRAM RAMESH CHANDRA Vs. PUNJAB NATIONAL BANK
April 3, 2003
SAMIR KUMAR PATTANAIK Vs. BANK OF BARODA
July 31, 2003
SANDEEP KUMAR TANDON Vs. PUNJAB NATIONAL BANK
May 29, 2003
SANDEEP SARKAR Vs. EKO X-RAY CLINIC
December 3, 2003
SANGEETA RANE Vs. TATA TELCO
November 5, 2003
SANJAY KUMAR AGGARWAL Vs. DIVISIONAL MANAGER LIC
December 9, 2003
SANJAY KUMAR AHUJA Vs. SHANTA RANI
January 24, 2003
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March 10, 2003
SANJEEV JAIN Vs. RELIANCE PETROLEUM LTD
July 21, 2003
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January 13, 2003
SANTHANAM Vs. KAMARAJ
December 29, 2003
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August 11, 2003
SANTOKH SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
September 29, 2003
SANTOSH GAUR Vs. CHIEF GENERAL MANAGER TELE-COMMUNICATION
November 13, 2003
SANTOSH KAUR SODHI Vs. VIJAY MUJOO
January 31, 2003
SANYOG CHITS PVT LTD Vs. CENTRAL DISTRICT CONSUMER REDRESSAL FORUM AND NEW INDIA ASSURANCE CO LTD
October 15, 2003
SARDUL SINGH Vs. UNITED INDIA INSURANCE CO LTD
February 6, 2003
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February 5, 2003
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