Case Index

Title
Date
A.SYED MUBARAK Vs. PEPSI COLA INDIA MARKETING CO.
February 10, 2003
ACCOUNTANT GENERAL (A & E) Vs. R.MUTHUSAMY
December 22, 2003
ANAND AMALADOSS S.J. Vs. UNION OF INDIA
January 31, 2003
BRANCH MANAGER, NATIONAL INSURANCE CO.LTD. Vs. G.RAJARAMAN
December 13, 2003
CHAIRMAN, TAMIL NADU SLUM CLEARANCE BOARD Vs. S.ARUMUGANATHAN
December 24, 2003
D.YAKOOB Vs. NILGIRIS DISTRICT CENTRAL CO-OPERATIVE BANK LTD.
January 13, 2003
DIVISIONAL MANAGER, DIVISIONAL OFFICE, LIC OF INDIA Vs. V.JEYAMANI
February 21, 2003
EXECUTIVE ENGINEER & ADMINISTRATIVE OFFICER Vs. D.RAVICHANDRAN
December 19, 2003
EXECUTIVE ENGINEER & ADMINISTRATIVE OFFICER, MADURAI HOUSING UNIT, TAMIL NADU HOUSING BOARD Vs. S.ARIVUKKODI
December 29, 2003
EXECUTIVE ENGINEER & ADMINISTRATIVE OFFICER, TNHB Vs. R.THILAGAR
December 19, 2003
EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER Vs. TRICHY DISTRICT CONSUMER COUNCIL REP.BY ITS PRESIDENT
December 19, 2003
EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER, TNHB Vs. PUGALUM PERUMAL
December 5, 2003
GENERAL MANAGER, TELECOM DISTRICT Vs. N.RAVI
December 3, 2003
H.HAMEED BASHA Vs. TELCOM DISTRICT ENGINEER
January 9, 2003
JOTHI AMMAL Vs. LIC OF INDIA
January 24, 2003
K. PADMAVATHI Vs. BRANCH MANAGER, LIC OF INDIA
December 22, 2003
K.A.RATHINAM Vs. BRANCH MANAGER, NATIONAL INSURANCE COMPANY
December 19, 2003
K.M.BALAKRISHNAN @ PREMNATH Vs. PADMA AYURVEDA VAIDYASALA AND RESEARCH CENTRE
May 6, 2003
MANAGING DIRECTOR, MARUDHU PANDIYAR TRANSPORT CORPORATION Vs. C.GOPALAKRISHNAN
December 22, 2003
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPN.LTD. Vs. G.NATARAJAN
February 26, 2003
MANAGING DIRECTOR, THIRUMAYAM RURAL ELECTRIC CO-OPERATIVE SOCIETY LTD Vs. A.PONNAIAH
February 28, 2003
MANONMANI Vs. CHELLAIAH
March 18, 2003
MIRC ELECTRONICS LTD. Vs. M.C.MANICKAM
December 19, 2003
NATARAJA REDDIAR Vs. SUPERINTENDING ENGINEER, T.N.E.B.
December 29, 2003
NATIONAL INSURANCE CO.LTD. Vs. G.RAJARAMAN
December 30, 2003
NATIONAL INSURANCE CO.LTD. Vs. R.RAGHUNATH
December 13, 2003
PASSPORT OFFICER, MINISTRY OF EXTERNAL AFFAIRS Vs. G.SANKARALINGAM
December 29, 2003
PATEL ROADWAYS LTD. Vs. ADDISON & CO.LTD.
December 17, 2003
PIPING CENTRE Vs. R.RAJAGOPALAN
December 29, 2003
PONDICHERRY TOURISM AND TRANSPORT DEVELOPMENT CORPORATION LIMITED Vs. V.MASILAMANI
February 18, 2003
POSTMASTER Vs. P.RAJENDRAN
December 29, 2003
PRESIDENT, PANCHAYAT BOARD, ILANCHI Vs. ARUNACHALAM
December 3, 2003
R.RAJASUNDARI Vs. DISTRICT SOCIAL WELFARE OFFICER
December 29, 2003
RAJA MOHAMMAD Vs. GENERAL MANAGER, TELECOMMU-NICATION DEPARTMENT
December 9, 2003
RAJKUMAR ASSOCIATES Vs. C.V.PAULOSE
December 29, 2003
S.R.R.TANKER SERVICE Vs. KAMALA SOLVENT
December 18, 2003
SAFIRE LITHO GRAPHICS Vs. S.SUBBIAH
December 4, 2003
SANTHANAM Vs. KAMARAJ
December 29, 2003
SPECIAL OFFICER, CHEYYAR CO-OPERATIVE SUGAR MILLS LTD. Vs. A.KANAGASABAI
January 30, 2003
SPECIAL OFFICER, TAMIL NADU COOP.HOUSING FEDERATION LTD. Vs. D.JOHN
December 29, 2003
T.APPU Vs. EGMORE BENEFIT SOCIETY LTD., REP.BY ITS SECRETARY
December 17, 2003
T.N.E.B. Vs. SIVASANKARAN
December 9, 2003
TEE DEE CONSUMER ELECTRONICS LTD. Vs. V.DEVENDRAN
December 29, 2003