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Case Index
Title
Date
A B SINGH Vs. CENTRAL COALFIELDS LTD
November 4, 2003
A.K.ROY Vs. STATE OF JHARKHAND
June 17, 2003
A.K.SINHA Vs. STATE OF JHARKHAND
August 23, 2003
A.N.MISHRA Vs. HINDUSTAN STEELWORKS CONSTRUCTION LTD., CALCUTTA
November 24, 2003
Abdul Kalam Vs. Bsrtc Bihar
March 25, 2003
Abdul Majid Vs. Registrar, Co-operative Societies, Co-operative Societies
August 8, 2003
ABDUL SATTAR ANSARI Vs. AZIZ ANSARI
January 13, 2003
ABHIMANYU KASHYAP @ GOBARDHAN RAM Vs. STATE OF JHARKHAND
September 23, 2003
ABHINAV SILICATE INDUSTRY Vs. CHAIRMAN, CENTRAL COALFIELDS LTD
September 30, 2003
Abhisekh Srivastava Vs. State Of Jharkhand
April 29, 2003
ABHOY KUMAR BANERJEE Vs. JHARKHAND STATE ELECTRICITY BOARD
September 9, 2003
ABREST ENGINEERING COMPANY Vs. STATE OF JHARKHAND
June 16, 2003
ACCROPOLY GLASS INDUSTRIES PRIVATE LIMITED Vs. JHARKHAND STATE ELECTRICITY BOARD RANCHI
November 7, 2003
ADARSH SAHKARI GRIH NIRMAN SAMITI LTD Vs. STATE OF BIHAR
June 16, 2003
ADITYA PURI Vs. UNION OF INDIA
August 7, 2003
ADITYAPUR INDUSTRIAL AREA DEVELOPMENT AUTHORITY Vs. UOI
May 8, 2003
AHMAD KHAN Vs. STATE OF JHARKHAND WITH
December 1, 2003
Ahtesham Ali Vs. State of Bihar
August 5, 2003
AJAY KUMAR AGARWALA Vs. STATE OF JHARKHAND
February 25, 2003
Ajay Kumar Pandey Vs. State Of Jharkhand
April 2, 2003
AJAY KUMAR SINGH Vs. STATE OF JHARKHAND AND ORS.
August 27, 2003
AJAY KUMAR TIRKEY Vs. THE STATE OF BIHAR (NOW JHARKHAND) AND ANR.
July 24, 2003
AJAY KUMAR YADAV Vs. STATE OF JHARKHAND
July 24, 2003
AJIT ENTERPRISES Vs. BIHAR STATE FINANCIAL CORPORATION
August 13, 2003
AJIT KUMAR Vs. STATE OF JHARKHAND AND ORS.
January 31, 2003
AKHILESH PRATAP SINGH Vs. STATE OF JHARKHAND
July 16, 2003
AKSHAY TECHNOLOGIES PVT.LTD Vs. DAMODAR VALLEY CORPORATION
August 20, 2003
Alam Ansari Vs. State of Bihar
December 24, 2003
ALI AKHTAR QUADRI Vs. STATE OF BIHAR
May 2, 2003
ALOK COAL AGENCIES LTD Vs. INDIAN COLOUR SHEETS LTD
January 31, 2003
ALOK VERMA Vs. STATE OF JHARKHAND
August 11, 2003
AMAN SINKU Vs. STATE OF JHARKHAND
November 5, 2003
AMAR KUMAR SINGH Vs. UNIVERSITIES OF JHARKHAND
July 18, 2003
AMAR NATH SINGH Vs. STATE OF BIHAR
July 14, 2003
AMARNATH SEN Vs. STATE OF JHARKHAND
July 21, 2003
Ambay Cements Vs. State Of Jharkhand
January 15, 2003
AMITAB CHANDRA SINHA Vs. STATE OF BIHAR
September 22, 2003
AMOD BALA MANDAL Vs. STATE OF JHARKHAND
October 18, 2003
AMRENDRA NARAIN SINGH Vs. STATE OF BIHAR
October 13, 2003
AMRIT MAHATO Vs. BHARAT COKING COAL LTD. AND ORS.
February 26, 2003
Anand Mohan Vs. Binoba Bhave University
July 7, 2003
ANANT PANDEY Vs. STATE OF JHARKHAND
August 20, 2003
ANIL KUMAR GARG Vs. COAL INDIA LIMITED
July 24, 2003
ANIL KUMAR JHA Vs. BIHAR STATE ELECTRICITY BOARD
October 15, 2003
ANIL KUMAR JHA Vs. STATE OF JHARKHAND
July 8, 2003
ANIRUDH CHATTERJEE AND ANR., Vs. STATE OF JHARKHAND
February 25, 2003
ANIRUDHA GOLDER Vs. STATE OF JHARKHAND
June 18, 2003
Anirudha Mandal Vs. State Of Bihar
December 19, 2003
Anjali Saran And Reeta Kumari Vs. State Of Bihar
December 19, 2003
ANJANI MISHRA Vs. STATE OF JHARKHAND
June 16, 2003
ANJANI PRASAD SINGH Vs. M.E.C.O.N.
July 29, 2003
ANNAPURNA BOSE Vs. SHYAMA PADA DAS
November 19, 2003
Annapurna Mistanya Bhandar Vs. Satya Narain Dudhani
March 3, 2003
ANTRUDH MARIK Vs. STATE OF JHARKHAND
February 10, 2003
ANUGRAH SINGH AND ANR. Vs. BAL KRISHNA LAL
April 2, 2003
ANUP KUMAR AGRAWAL Vs. STATE OF JHARKHAND
June 16, 2003
ANUP KUMAR VERMA Vs. STATE OF JHARKHAND
September 16, 2003
Anupam Foods Pvt.Ltd. Vs. Bihar State Electricity Board
March 12, 2003
Anupam Foods Pvt.Ltd. Vs. Bihar State Electricity Board
April 8, 2003
ANUPAMA ROY Vs. STATE OF BIHAR
July 31, 2003
ANUPMA TRADERS Vs. STATE OF JHARKHAND
September 12, 2003
Anurag Ranjan Vs. State Of Jharkhand
February 5, 2003
ARBIND KUMAR GANERIWALA Vs. STATE OF BIHAR
July 2, 2003
AREN MINZ Vs. STATE OF JHARKHAND
June 13, 2003
ARIHANT SAHKARI GRIH NIRMAN SAMITEE LTD Vs. BIHAR STATE ELECTRICITY BOARD AND ORS
July 4, 2003
Arjun Prasad Sinha Vs. HonBle Chancellor Jharkhand, University Ranchi
April 22, 2003
ARJUN PRASAD YADAV Vs. STATE OF JHARKHAND AND ORS.
August 26, 2003
ARSUL SWAIN Vs. STATE OF JHARKHAND
August 18, 2003
ARTI GUPTA Vs. STATE OF BIHAR
July 21, 2003
ARUN KUMAR Vs. STATE OF JHARKHAND
July 18, 2003
Arun Kumar Vs. Bijay Kumar Dhanuka
March 13, 2003
Arun Kumar Vs. State Of Jharkhand
April 16, 2003
ARUN KUMAR SINGH Vs. THE STATE OF JHARKHAND
March 28, 2003
ARUN KUMAR TRIVEDI Vs. STATE OF JHARKHAND
June 3, 2003
ARUNODAY RABIDAS Vs. SATYABALA DASI
November 3, 2003
ASGAR ALAM Vs. STATE OF JHARKHAND
November 4, 2003
ASGAR ALAM Vs. STATE OF JHARKHAND
September 16, 2003
Ashiana Housing And Finance (India) Ltd. Vs. State Of Jharkhand
March 3, 2003
ASHOK KUMAR Vs. STATE OF BIHAR
July 9, 2003
ASHOK KUMAR GUPTA Vs. STATE OF JHARKHAND
June 18, 2003
ASHOK KUMAR MUJOO Vs. STATE OF JHARKHAND THROUGH CBI
April 22, 2003
ASHOK KUMAR PAL Vs. STATE OF JHARKHAND
August 13, 2003
ASHOK KUMAR SAHANI Vs. STATE OF JHARKHAND
December 2, 2003
ASHOK KUMAR SINGH Vs. BIHAR COLLEGE SERVICE COMMISSIONER AND ORS.
January 3, 2003
ASHOK KUMAR UPADHYA Vs. UNION OF INDIA (UOI) AND ORS.
March 12, 2003
ASHRAFUL SEIKH Vs. STATE OF BIHAR
July 9, 2003
Ashutosh Industries Vs. Coal India Limited
January 16, 2003
ASHWANI KUMAR JHA Vs. STATE OF BIHAR
October 13, 2003
ASIA BEWA Vs. MAHESH KACHHELA
September 15, 2003
Atul Chandra Roy Vs. State Of Jharkhand
February 17, 2003
ATYANT PICHRA BARG CHHATRA SANGH Vs. STATE OF JHARKHAND
March 3, 2003
AWADESH KUMAR SINGH Vs. STATE OF JHARKHAND AND ORS.
April 18, 2003
AWADESH NARAYAN SINHA Vs. STATE OF JHARKHAND
May 14, 2003
AWASH THROUGH ITS PROPRIETOR Vs. STATE OF JHARKHAND AND ORS.
January 31, 2003
AYODHYA SINGH Vs. MEERA DEVI
August 23, 2003
AZAD ANSARI ETC Vs. STATE OF BIHAR
May 14, 2003
Azimuddin Ansari Vs. Bharat Coking Coal Ltd.
June 20, 2003
B.P.Singh @ Brij Pal Singh Vs. State Of Jharkhand Through C.B.I.
May 7, 2003
B.V.Bhai, Ex-constable No.894652002 Vs. Union of India, through the Secretary, Ministry of Home Affairs, New Delhi.
December 3, 2003
BABAN RAY Vs. STATE OF BIHAR
September 4, 2003
BABLU CHANDRA GORAIN Vs. STATE OF BIHAR
April 21, 2003
BABUJAN ANSARI Vs. STATE OF JHARKHAND AND ORS.
August 29, 2003
BABULAL SAO Vs. STATE OF BIHAR
July 8, 2003
BACHCHA PRASAD PATHAK Vs. STATE OF JHARKHAND AND ORS.
March 26, 2003
BADAL TOPPO Vs. STATE OF BIHAR NOW JHARKHAND
August 6, 2003
BADRI PRASAD MISTRY Vs. COAL INDIA LTD
July 16, 2003
Bago Gope Vs. State of Bihar (Now Jharkhand)
December 11, 2003
BAHADUR BEDIA Vs. STATE OF JHARKHAND
March 26, 2003
BAHADUR MAHTO Vs. BHARAT COKING COAL LTD
May 7, 2003
BAHLEN BALMUCHU Vs. STATE OF BIHAR
June 2, 2003
Baidhyanath Prasad Singh Vs. Jharkhand State Electricity Board
March 28, 2003
BAIDNATH MISHRA Vs. STATE OF BIHAR AND ORS.
March 31, 2003
BAIDYANATH SINGH Vs. STATE OF BIHAR
September 22, 2003
Baijun Oraon Vs. Ashok Kumar Minz
December 16, 2003
BAIKUNTH MAHTO Vs. STATE OF BIHAR
January 31, 2003
BAJUN TUDU Vs. STATE OF BIHAR
July 11, 2003
BAKAR ALI MIAN Vs. STATE OF BIHAR
July 22, 2003
BALESHWAR PRASAD SINGH Vs. COAL INDIA LIMITED AND ORS.
May 1, 2003
BALIRAM OJHA Vs. STATE OF BIHAR THROUGH THE SECRETORY-CUM-COMMISSIONER, FOREST AND ENVIRONMENT DEPARTMENT GOVERNMENT OF BIHAR AND ORS.
March 28, 2003
BALJIT SINGH BEDI Vs. STATE OF JHARKHAND
April 25, 2003
BALJORE PASSI Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
July 18, 2003
BALRAM HAZAM Vs. STATE OF BIHAR
August 11, 2003
BALRAM PRASAD SINGH Vs. STATE OF JHARKHAND
July 24, 2003
BALU FIRE CLAY MINES Vs. UNION OF INDIA
January 13, 2003
Bansal Industrial Gases (Bihar) Ltd. Vs. Bihar State Electricity Board
April 16, 2003
BANSHIDHAR MISHRA Vs. CENTRAL COAL FIELDS LTD
August 14, 2003
BANWARI CHOUDHARY, Vs. STATE OF JHARKHAND AND ORS. AND STATE OF BIHAR AND ORS.
February 19, 2003
Barkatullah Momin Vs. State of Jharkhand
January 8, 2003
Barnadett Karketta Vs. State of Jharkhand
February 18, 2003
BARNIPAL FISHERMAN CO-OPERATIVE SOCIETY LTD, EAST SINGHBHUM Vs. STATE OF BIHAR
November 24, 2003
BASANT KUMAR Vs. BIHAR STATE ELECTRICITY BOARD
September 24, 2003
BASANTESHWARI PRASAD Vs. STATE OF JHARKHAND
January 16, 2003
BASMATIYA DEVI Vs. CENTRAL COAL FIELDS LTD. AND ORS.
April 22, 2003
Basu Barla Vs. State Of Bihar (Now Jharkhand)
April 24, 2003
Basudeo Kasera Vs. State of Jharkhand
February 14, 2003
Basudeo Kumar Sinha Vs. State Of Jharkhand
January 6, 2003
BASUDEO MAHTO Vs. STATE OF JHARKHAND
August 13, 2003
BASUDEO SAHU Vs. UPENDRA SAHU
July 17, 2003
BATORI MANDAL Vs. STATE OF JHARKHAND
June 13, 2003
Bera Colliery Company Pvt.Ltd. Vs. Bharat Coking Coal Ltd.
April 30, 2003
Bera Colliery Company Pvt.Ltd. Vs. Union Of India
April 30, 2003
Bhabani Ghosh Vs. Kulwant Singh
May 8, 2003
BHAGWAN DAS PASWAN Vs. SECRETARY AGRICULTURAL PRODUCE MARKET COMMITTEE
August 20, 2003
BHAGWATI COKE INDUSTRIES PVT LTD Vs. STATE OF JHARKHAND
January 8, 2003
Bhaiya Sarju Singh Vs. Bhaiya Suresh Singh
March 26, 2003
BHANU PRATAP LALL Vs. B.C.C.L. AND ORS.
April 22, 2003
BHARAT COAL PRODUCT Vs. STATE OF JHARKHAND
September 4, 2003
BHARAT COKING COAL LIMITED Vs. STATE OF BIHAR
May 12, 2003
BHARAT COKING COAL LIMITED Vs. THEIR WORKMEN REP
March 20, 2003
BHARAT COKING COAL LTD Vs. REGIONAL LABOUR COMMISSIONER
September 26, 2003
BHARAT COKING COAL LTD Vs. THEIR WORKMEN REPRESENTED BY THE PRESIDENT
September 12, 2003
BHARAT COKING COAL LTD Vs. KRISHNA TRANSPORT COMPANY
October 14, 2003
BHARAT COKING COAL LTD Vs. THEIR WORKMEN
November 18, 2003
BHARAT COKING COAL LTD Vs. STATE OF BIHAR
July 21, 2003
BHARAT COKING COAL LTD Vs. UNION OF INDIA (UOI) AND ORS
August 25, 2003
Bharat Coking Coal Ltd. Vs. Their Workmen Represented By President
September 12, 2003
BHARAT COKING COAL LTD.THROUGH ITS EMPLOYERS Vs. THEIR WORKMAN REPRESENTED BY THE SECRETARY BIHAR COLLIERY KAMGER UNION AND ANR.AND THEIR WORKMEN REPRESENTED
September 11, 2003
BHARAT COKING COAL.LTD Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT, INDUSTRIAL TRIBUNAL NO.2
September 15, 2003
BHARAT MISHRA Vs. STATE OF JHARKHAND
March 22, 2003
Bharat Oil Seal And Allied Products Vs. Employees State Insurance Corporation
March 12, 2003
BHARAT PRASAD JHA Vs. STATE OF BIHAR (NOW JHARKHAND) AND ORS.
January 6, 2003
BHARAT STEEL INDUSTRIES Vs. UNION OF INDIA
September 8, 2003
Bhawani Press Metal & Body Building Pvt.Ltd. Vs. Bihar State Electricity Board
March 3, 2003
BHIKHA BHAI PATEL Vs. STATE OF BIHAR
June 13, 2003
BHIKHARI SINGH Vs. RUP SINGH BHUMIJ
January 7, 2003
Bhikhu Lal Giri Vs. Uma Devi
December 12, 2003
BHIM MAHTO Vs. STATE OF BIHAR
June 13, 2003
Bhola Nath Tiwari Vs. State Of Bihar
April 7, 2003
BHOLA PRASAD DEO Vs. STATE OF JHARKHAND
July 29, 2003
Bholotia Auto Products And Sunrise Ingot Pvt.Ltd. Vs. Bihar State Electricity Board
January 16, 2003
BHOLU MAHATO Vs. PUTKI DEVI
October 14, 2003
BHUBNESHWAR MAHTO Vs. STATE OF JHARKHAND
November 21, 2003
Bhugol Sardar Vs. Rajendra Sardar
April 2, 2003
BHUKHLAL TIWARY Vs. STATE OF BIHAR
March 5, 2003
BHUNESHWAR MAHTO, SON OF BABUNI MAHTO Vs. STATE OF JHARKHAND
December 23, 2003
BHUPATI LAL DAS Vs. STATE OF JHARKHAND
August 20, 2003
BHUPINDER ENGINEERING AND CONSTRUCTION PVT. LTD Vs. STATE OF JHARKHAND
December 9, 2003
BIBI KULSUM Vs. COMMISSIONER, SOUTH CHOTANAGPUR DIVISION, RANCHI
October 17, 2003
BIHAR CAUSTIC AND CHEMICAL LTD Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
October 18, 2003
Bihar Co-Operative Banks Employees Union Vs. State Of Jharkhand
April 29, 2003
Bihar Colliery Kamgar Union Vs. Union Of India
January 3, 2003
BIHAR FOUNDRY AND CASTINGS LTD. Vs. DAMODAR VALLEY CORPORATION AND ORS.
June 26, 2003
Bihar Gases Ltd.Through Its Executive (Admn.) Industrial Area Vs. State Of Jharkhand
March 28, 2003
BIHAR RAJIYA MAZDOOR UNION Vs. BIHAR STATE ELECTRICITY BOARD (NOW JHARKHAND STATE ELECTRICITY BOARD) AND ORS.
February 24, 2003
BIHAR RAJYA LOK SWASTHYA ABHIYANTRAM VIBHAG KARAMCHARI SANGH ZILA SAKHA, RANCHI Vs. STATE OF BIHAR AND ORS.
July 4, 2003
BIHAR STATE COOPERATIVE MILK PRODUCERS' FEDERATION LTD Vs. STATE OF JHARKHAND
June 26, 2003
BIHAR STATE ELECTRICITY BOARD, VIDYUT BHAVAN, BAILEY ROAD, PATNA Vs. UNION OF INDIA
December 5, 2003
BIHAR STATE HOUSING BOARD Vs. SERVICES HOUSING CO OPERATIVE SOCIETY
July 11, 2003
BIHAR STATE POLLUTION CONTROL BOARD Vs. STATE OF JHARKHAND
June 18, 2003
BIJAY KUMAR Vs. ADITYAPUR INDUSTRIAL AREA DEVELOPMENT AUTHORITY
August 11, 2003
BIJAY KUMAR SHARMA Vs. RANCHI UNIVERSITY, RANCHI
July 10, 2003
BIJAY SINGH Vs. STATE OF BIHAR
July 14, 2003
Bijendra Prasad Yadav Vs. State of Jharkhand
March 25, 2003
BIKRAMA PRASAD Vs. COAL INDIA LTD
September 9, 2003
Bimal Kumar Agarwal Vs. State Of Bihar
April 15, 2003
Bimal Kumar Agarwal And Raja Ram Singh Vs. Rajendra Institute Of Medical Sciences
February 13, 2003
Bimal Kumar Bose Vs. Bharat Coking Coal Ltd.
January 15, 2003
BIMLA DEVI Vs. STATE OF BIHAR
September 10, 2003
BINAY KUMAR PORE Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
January 23, 2003
Binay Mukherjee Vs. State Of Jharkhand
May 2, 2003
BINDESHWARI SINGH Vs. STATE OF BIHAR
July 21, 2003
BINOD KUMAR Vs. SENIOR DIVISIONAL MANAGER LIC OF INDIA
February 4, 2003
BINOD KUMAR AGRAWAL AND ANR. Vs. STATE OF JHARKHAND AND ANR.
February 28, 2003
BINOD PASWAN Vs. STATE OF BIHAR
May 8, 2003
BINOD VIKASH MANCH Vs. STATE OF JHARKHAND
November 6, 2003
BIPIN BIHARI SINGH Vs. STATE OF BIHAR
July 22, 2003
Birbal Sah Vs. State Of Bihar
January 23, 2003
BIRENDRA MANDAL Vs. STATE OF JHARKHAND
January 7, 2003
BIRENDRA SINGH Vs. STATE OF JHARKHAND
December 23, 2003
BIRJHAN SAO Vs. STATE OF BIHAR NOW JHARKHAND
December 1, 2003
Biro Hazari Vs. State of Bihar
December 2, 2003
Birsa Agricultural University Vs. Ram Pravesh Singh
May 5, 2003
BIRSA MUNDA Vs. STATE OF BIHAR
July 21, 2003
Birsai Bhagat Vs. State Of Jharkhand
January 29, 2003
Bisheshwar Ganjhu Vs. State of Jharkhand
February 17, 2003
BISHESHWAR MURMU Vs. STATE OF BIHAR
June 30, 2003
BISHESHWAR PRAJAPATI AND MAHENDRA NAYAK Vs. UNION OF INDIA
July 18, 2003
Bisheshwar Saw @ Bisheshwar Sao Vs. State of Bihar
November 17, 2003
BISHNU DAYAL GUPTA Vs. STATE OF JHARKHAND
December 12, 2003
BISHWANATH DAS AND ORS. AND Vs. STATE OF JHARKHAND AND ORS.
August 6, 2003
BISHWANATH HARI @ BISHUN HARI Vs. STATE OF JHARKHAND
October 16, 2003
BISHWANATH MURMU Vs. STATE OF BIHAR (NOW JHARKHAND)
April 28, 2003
BISHWANATH RAM Vs. STATE OF JHARKHAND
December 5, 2003
BISHWANATH SAH @ MANDAL Vs. STATE OF JHARKHAND
August 16, 2003
Biswanath Pandit Vs. State of Jharkhand
March 12, 2003
BLUE STAR LTD Vs. PRESIDING OFFICER, LABOUR COURT
June 16, 2003
BODHO SAH Vs. STATE OF BIHAR NOW JHARKHAND
March 3, 2003
Boka Pahariya Vs. Mangal Munda
January 31, 2003
BOKARO ISPAT KAMGAR UNION Vs. CHAIRMAN SAIL ISPAT BHAWAN NEW DELHI
May 7, 2003
Bokaro Ispat Operative Sangh Vs. Steel Authority Of India Ltd.
December 12, 2003
BOKARO STEEL EMPLOYEES CO-OPERATIVE HOUSE CONSTRUCTION SOCIETY LTD Vs. STEEL AUTHORITY OF INDIA LTD
September 12, 2003
BOKARO STEEL EMPLOYEES CO-OPERATIVE HOUSE CONSTRUCTION SOCIETY MEMBER ASSOCIATION Vs. STEEL AUTHORITY OF INDIA LTD
August 20, 2003
Bokaro Steel Mines College Vs. State Of Jharkhand
January 13, 2003
BOKARO STEEL PLANT Vs. STATE OF JHARKHAND
December 22, 2003
BRAHMA DEO CHOUDHARY Vs. THE STATE OF JHARKHAND AND ORS.
April 2, 2003
BRAHMDEO OJHA Vs. UNION OF INDIA
September 12, 2003
Braj Ballabh Pathak Vs. State Of Bihar
May 6, 2003
BRAJ BIHARI SINGH Vs. BIHAR STATE CO OPERATIVE LAND DEVELOPMENT BANK SAMMITEE, PATNA
June 16, 2003
BRAJ MOHAN PRASAD SINGH Vs. BIHAR STATE HOUSING BOARD, PATNA
November 10, 2003
BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. SWADHIN KARJEE
September 15, 2003
BRANCH MANAGER, NEW INDIA Vs. RAMAKANT PRASAD
September 22, 2003
BRIAN SINDEY MENDIES Vs. SECRETARY BISHOP WEST SCOTT SCHOOL RANCHI
June 13, 2003
BRIJ BHUSHAN PRASAD Vs. STATE OF BIHAR
August 22, 2003
BRIJ BIHARI PANDEY Vs. STATE OF BIHAR
July 21, 2003
BRIJNATH PRASAD Vs. STATE OF JHARKHAND
July 29, 2003
BUDHAN PANDIT Vs. STATE OF BIHAR
August 12, 2003
BUDHU HURAD @ TAMARIYA Vs. STATE
December 4, 2003
BUDHU MUNDA Vs. STATE OF BIHAR
November 4, 2003
BUILDERS ASSOCIATION OF INDIA Vs. JHARKHAND STATE AGRICULTURE MARKETING BOARD
June 16, 2003
BUILDERS ASSOCIATION OF INDIA Vs. JHARKHAND STATE AGRICULTURE MARKETING BOARD
June 18, 2003
CAMBRIDGE TRUST OF INDIA Vs. RANCHI UNIVERSITY
June 18, 2003
CCE Vs. TELCO
March 5, 2003
Central Coal Field Ltd. Vs. K.Nandi
February 14, 2003
Central Coal Fields Limited Vs. Deputy Commissioner
March 22, 2003
Central Coal Fields Ltd. Vs. State of Jharkhand
April 24, 2003
CENTRAL COAL FIELDS LTD. Vs. DEORAJ BARTIYA
May 1, 2003
CENTRAL COAL FIELDS LTD.AND BHARAT COKING COAL LTD Vs. STATE OF BIHAR
September 25, 2003
CENTRAL COALFIELDS LIMITED Vs. STATE OF BIHAR
December 8, 2003
Central Coalfields Limited, Ranchi Vs. Ashok Kumar Rajbhar
January 31, 2003
CENTRAL COALFIELDS LTD Vs. UNION OF INDIA
December 24, 2003
CENTRAL COALFIELDS LTD Vs. STATE OF JHARKHAND
November 29, 2003
Central Coalfields Ltd. Vs. Alok Glass Industries
May 6, 2003
Central Coalfields Ltd. Vs. State Of Jharkhand
December 17, 2003
CENTRAL COALFIELDS LTD. AND ORS. Vs. SMT. USHA SHARMA
February 27, 2003
CHAIBASA PRAKHAND MATSYAJIBI SAHYOG SAMATHI LTD. AND EDMOND KERKETTA Vs. STATE OF JHARKHAND AND ORS.
April 22, 2003
Chamari Viswakarma Vs. Jharkhand State Electricity Board
March 27, 2003
CHAMUNDESHWARI CORPORATION Vs. STATE OF JHARKHAND
March 24, 2003
CHANDI CHARAN KOLAY Vs. SWARN SINGH
September 19, 2003
CHANDRA BHUSHAN JHA AND ANR. Vs. STATE OF JHARKHAND AND ORS.
March 26, 2003
Chandra Bhushan Paswan Vs. State Of Jharkhand
January 21, 2003
CHANDRA KANT JHA Vs. STATE OF JHARKHAND
July 8, 2003
CHANDRA MOHAN CHOUDHARY Vs. STATE OF JHARKHAND AND OTHERS
April 30, 2003
CHANDRA MOHAN MANDAL Vs. STATE OF BIHAR
February 21, 2003
CHANDRA PAL SINGH Vs. STATE OF BIHAR
July 16, 2003
CHANDRA SEKHAR PANDEY Vs. STATE OF BIHAR
July 3, 2003
CHANDRAMA SINGH Vs. STATE BANK OF INDIA
August 14, 2003
CHANDRESHWAR PRASAD SINGH Vs. BHARAT COKING COAL LIMITED
February 21, 2003
CHANDRIKA MISHRA Vs. STATE OF JHARKHAND
July 23, 2003
CHANDRIKA SINGH Vs. EMPLOYERS IN RELATION TO THE MANAGEMENT OF M/S.CHHOTANAGPUR ROPE WORKS
November 10, 2003
CHARAN HANSDA Vs. STATE OF BIHAR
July 10, 2003
CHARANJEET SINGH Vs. STATE OF JHARKHAND
December 2, 2003
CHATRA CHETNA SANGATHAN Vs. STATE OF JHARKHAND
April 15, 2003
CHATRADHAR MAHTO Vs. STATE OF JHARKHAND
September 9, 2003
CHERRY ENTERPRISES ETC. AND ORS. Vs. BHARAT COKING COAL LTD. AND ANR.
April 1, 2003
CHHABI DUSHADH Vs. BHUNESHWAR PANDEY
August 13, 2003
CHHAKU LAL THAKUR Vs. STATE OF BIHAR
July 21, 2003
Chhotan Bihari Prasad Vs. State of Jharkhand
November 20, 2003
Chintamani Devi Vs. State Of Bihar (Now Jharkhand)
December 19, 2003
CHITRA REKHA DEVI Vs. SANTI DEVI
September 22, 2003
CHITTARANJAN SEN Vs. NATIONAL COAL DEVELOPMENT CORPORATION
January 15, 2003
Chota Bhagiya Bhuini Vs. Bharat Coking Coal Ltd.
August 26, 2003
Chotanagpur Agro Agencies Vs. State Of Jharkhand
March 12, 2003
CHOTANAGPUR MOTOR KAMGAR UNION Vs. STATE OF JHARKHAND
August 20, 2003
CIVIL PASWAN Vs. STATE OF JHARKHAND
June 18, 2003
Coal India Limited Vs. Kiran, Deputy Personnel Manager, Central Coalfields Limited
April 15, 2003
COAL INDIA LIMITED THROUGH ITS CHAIRMAN Vs. TEJ NARAYAN PANDEY
November 18, 2003
COAL INDIA LTD Vs. TEJ NARAYAN PANDEY : SHEO KUMAR SINHA @ S.K.SINHA : KRISHNA KUMAR SINGH
December 8, 2003
COLLIERY KARAMCHARI SANGH, DHANBAD Vs. UNION OF INDIA
November 25, 2003
D.Ganesh Rao Patnaik Vs. State Of Jharkhand
April 1, 2003
Dalia Devi Vs. State Of Bihar
April 7, 2003
DAMODAR KUMAR OJHA Vs. STATE OF JHARKHAND AND ORS.
March 22, 2003
DAMODAR VALLEY CORPORATION Vs. STATE OF BIHAR
July 25, 2003
Daniel Hansda Vs. Presiding Officer
January 9, 2003
DARA CHANDRABANSHI Vs. STATE OF JHARKHAND
July 19, 2003
Data Alloys Ltd. Vs. Steel Authority Of India Ltd.
April 15, 2003
DAUD MINJ AND ANR. Vs. STATE OF BIHAR AND ANR.
March 31, 2003
Daya Shankar Prasad Vs. Bharat Coking Coal Limited
December 3, 2003
Debendra Gope Vs. Komli Devi
March 24, 2003
DEBU MAHTO Vs. STATE OF JHARKHAND
December 4, 2003
DEO CHANDRA CHOUDHARY Vs. UNITED BANK OF INDIA
September 15, 2003
DEO KUMAR BANNERJEE Vs. ASHOK KUMAR KESHRI
January 27, 2003
DEOBRAT MISHRA Vs. STATE OF BIHAR
September 12, 2003
DEOBRAT SAHAY Vs. UNION OF INDIA
April 8, 2003
Deoki Devi Vs. State of Jharkhand
April 21, 2003
DEONANDAN CHAUDHARY Vs. STATE OF JHARKHAND
August 8, 2003
DEVENDRA KUMAR BUDHRA Vs. BIHAR FOUNDRY and CASTING LTD
February 13, 2003
Devendra Nath Manjhi Vs. State Of Jharkhand
January 21, 2003
Devendra Nath Pandey Vs. State Of Jharkhand
December 19, 2003
DEVENDRA NATH SINHKU Vs. STATE OF JHARKHAND
November 14, 2003
Dewanti Devi Vs. State Of Bihar
June 27, 2003
DEWESH KUMAR MISHRA Vs. STATE OF JHARKHAND
July 9, 2003
DHANAI MAJHI AND ANR. Vs. RANGA MAJHI AND ORS.
August 25, 2003
Dhananjay Khirhar Vs. State Of Bihar
June 24, 2003
DHANANJAY MISHRA Vs. STATE OF JHARKHAND
June 17, 2003
DHANBAD Vs. PRESIDING OFFICER, CENTRAL GOVT.INDUSTRIAL TRIBUNAL NO.1, DHANBAD
October 18, 2003
Dhaneshwar Thakur Vs. State of Bihar
December 11, 2003
Dharam Deo Narayan Singh Vs. State Of Jharkhand
March 26, 2003
Dharam Gope @ Dharam Mahto Vs. State Of Bihar
December 15, 2003
Dharma Pahariya Vs. State
January 24, 2003
DHARNIDHAR MAHATO AND BIBHUTI BHUSHAN GOPE Vs. STATE OF BIHAR
June 12, 2003
DHENA HANSDA Vs. STATE OF JHARKHAND
June 18, 2003
Dhurub Deo Singh Vs. Union Of India
March 26, 2003
DIBAR GAGRAI Vs. STATE OF BIHAR
September 22, 2003
DIBAR GAGRAI Vs. STATE OF BIHAR
September 12, 2003
DILIP KUMAR DAS Vs. PALAMAU KSHETRIYA GRAMIN BANK AND ORS.
March 3, 2003
DILIP KUMAR MAHTO, S/O OF LATE HARICHARAN MAHTO, RESIDENT OF RAMGARH RS. RAMGARH, DISTRICT HAZARIBAGH Vs. STATE OF JHARKHAND AND ANR.
July 4, 2003
DILIP KUMAR SARKAR Vs. STATE OF JHARKHAND
January 23, 2003
Dilip Patwari Vs. State of Jharkhand and Sri Baldeo Raj
April 24, 2003
DILIP PRASAD AND ORS. Vs. STATE OF BIHAR (NOW JHARKHAND) AND ORS.
April 10, 2003
DINANATH SHARMA Vs. PREMIA DEVI
September 29, 2003
DINDAYAL KEWAT Vs. STATE OF BIHAR
July 9, 2003
DINESH KUMAR @ DINESH PRASAD Vs. RAM JANAM SHARMA
January 28, 2003
DINESH KUMAR AND ORS. Vs. STATE OF JHARKHAND AND ANR.
January 22, 2003
DINKAR KUMAR Vs. STATE OF JHARKHAND
August 21, 2003
Dinu Mani Mandai @ Diramoni Mandai Vs. Mahadeo Mandai
September 30, 2003
DIPAK AGRAWALA Vs. SMT. CHANDRAKAL AGARWALA
February 4, 2003
DIRECTOR GENERAL OF MINES AND SAFETY Vs. D.L.F. POWER LTD.
January 15, 2003
District And Sessions Judge, F.T.C.Ii Vs. State Of Jharkhand
April 16, 2003
DIVISIONAL MANAGER, BIHAR STATE ROAD TRANSPORT CORPORATION Vs. SADANAND PRASAD
July 28, 2003
Divisional Manager, Eastern Railway Vs. Sona Devi
January 6, 2003
DIVYA PRAKASH MISHRA Vs. STATE OF JHARKHAND
January 23, 2003
Diwakar Kamat Vs. State of Jharkhand
November 20, 2003
DIWAKAR TIWARY Vs. STATE OF JHARKHAND
June 3, 2003
DIWANI MAHTO @ DEWANIMAHTO Vs. STATE OF BIHAR
July 16, 2003
DLF POWER LIMITED Vs. STATE OF JHARKHAND
June 18, 2003
DOCTOR MONDAL Vs. STATE OF JHARKHAND
July 10, 2003
DOCTOR RAI Vs. STATE OF BIHAR
July 25, 2003
Doman Bedia Vs. State Of Bihar (Now Jharkhand)
May 1, 2003
DR. ANUBHA VIDYARTHI Vs. STATE OF JHARKHAND
February 13, 2003
DR. TUSHAR KANTI GANGULY Vs. STATE OF JHARKHAND AND ORS.
March 24, 2003
DRAPA NARAYAN SINGH DEO Vs. AJIT NARAYAN SINGH DEO
August 6, 2003
DUBRAJ MUNDA Vs. STATE OF JHARKHAND
January 24, 2003
DUKHHARAN MANDAL ALIAS DUKHU Vs. STATE OF JHARKHAND
July 7, 2003
Dukhu Singh Vs. Sahdeo Rout
July 9, 2003
Dulal Chand Ghosh Vs. State of Bihar
April 16, 2003
DURGA NARAIN OJHA Vs. STATE OF JHARKHAND
July 8, 2003
DURGA RAM Vs. STATE OF JHARKHAND
July 11, 2003
Durga Thakur Vs. Commissioner North Chhotanagpur Division
March 24, 2003
DURYODHAN MANDAL Vs. STATE OF BIHAR
September 17, 2003
DWANKA SONAR Vs. MOST BILGUL
January 28, 2003
DWARIKA MISTRY Vs. STATE OF JHARKHAND
September 25, 2003
DWARIKA PRAJAPATI Vs. STATE OF BIHAR
July 15, 2003
DWARIKA PRASAD Vs. STATE OF JHARKHAND
August 12, 2003
E.C.E.Industries Ltd. Vs. Union of India
April 2, 2003
EASTERN COALFIELDS LTD Vs. STATE OF BIHAR
August 6, 2003
EASTERN COALFIELDS LTD Vs. STATE OF BIHAR
August 1, 2003
EASTERN COALFIELDS LTD Vs. S K MUKHOPADHYAYA
July 9, 2003
EDLIN PRATIMA EKKA Vs. STATE OF JHARKHAND
September 9, 2003
EMLEN HENRY Vs. STATE OF BIHAR
June 16, 2003
EMPLOYEERS IN RELATION TO MANAGEMENT OF LODNA AREA OF BHARAT COKING COAL LIMITED DHANBAD Vs. PRESIDING OFFICER CENTRAL GOVT INDUSTRIES TRIBUNAL NO 2 DHANBAD
October 13, 2003
EMPLOYEES MANAGEMENT OF BHULI TOWNSHIP ADMINISTRATION OF BCC LIMITED Vs. PO CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL II
September 2, 2003
EMPLOYEES MANAGEMENT OFDHANBAD NURSING HOME DHANBAD Vs. PRESIDING OFFICER LABOUR COURT DHANBAD
January 2, 2003
Employer In Relation To Management Of Central Mine Planning And Design Institute Ltd. Vs. Union Of India
July 7, 2003
EMPLOYER INRELATION TO THE MANAGEMENT KUTY COLLIERY OF BCCL Vs. PRESIDING OFFICER
May 13, 2003
EMPLOYERS IN RELATION TO BARAREE COKE PLANT OF BHARAT COKING COAL LIMITED Vs. PRESIDING OFFICER
August 20, 2003
EMPLOYERS IN RELATION TO KEDIA UNDERGROUND PROJECT Vs. PRESIDING OFFICER, CENTRAL GOVT. INDUSTRIAL TRIBUNAL NO.1
September 30, 2003
Employers In Relation To Management Of Balihari Colliery Of B.C.C.L. Vs. Presiding Officer, Central Government
March 10, 2003
Employers In Relation To Management Of Dhanbad Nursing Home Vs. Presiding Officer, Labour Court
January 2, 2003
Employers In Relation To Management Of Kessurgarh Colliery Of B.C.C.L. Vs. Presiding Officer
February 26, 2003
EMPLOYERS IN RELATION TO MANAGEMENT OF SUDAMDIH SHAFT MINES OF MESSRS THE BHARAT COKING COAL LTD Vs. PRESIDING OFFICER, CENTRAL GOVT.INDUSTRIAL TRIBUNAL
June 2, 2003
EMPLOYERS IN RELATION TO THE MANAGEMENT OF BHULI TOWN ADMINISTRATION OF M/S.B.C.C.LTD Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL, NO.2
December 23, 2003
EMPLOYERS IN RELATION TO THE MANAGEMENT OF CHASNALLA COLLIERY OF INDIAN IRON AND STEEL COMPANY LTD Vs. PRESIDING OFFICER, CENTRAL GOVT.TRIBUNAL NO.2
June 16, 2003
EMPLOYERS IN RELATION TO THE MANAGEMENT OF COLLIERIES OF TATA IRON AND STEEL CO.LTD Vs. CENTRAL GOVERNMENT, INDUSTRIAL TRIBUNAL NO.2, DHAN BAD
October 12, 2003
Employers in relation to the Management of Dharmabandh Colliery of M/s Bharat Coking Coal Limited Vs. Presiding Officer, Central Government Industrial Tribunal no.2 at Dhanbad
November 10, 2003
EMPLOYERS IN RELATION TO THE MANAGEMENT OF JEALGORA COLLIERY OF M/S.B.C.C.L Vs. THEIR WORKMEN OF JEALGORA COLLIERY THROUGH ITS SEC.B.C.K.UNION
August 12, 2003
EMPLOYERS IN RELATION TO THE MANAGEMENT OF KATRAS PROJECT AREA OF BCCL Vs. PRESIDING OFFICER
June 18, 2003
EMPLOYERS IN RELATION TO THE MANAGEMENT OF KIRIBURU IRON ORE MINES OF BOKARO STEEL PLANT Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL (NO.2), DHANBAD
July 29, 2003
EMPLOYERS IN RELATION TO THE MANAGEMENT OF MOONIDIH PROJECT OF BCCL Vs. PRESIDING OFFICER, CGIT
June 12, 2003
EMPLOYERS IN RELATION TO THE MANAGEMENT OF MUDIDIH COLLIERY OF SIJUA AREA, BHARAT COKING COAL LTD. Vs. UNION OF INDIA
August 25, 2003
EMPLOYERS IN RELATION TO THE MANAGEMENT OF N.E.RAILWAY, SONEPUR Vs. PRESIDING OFFICER, CENTRAL GOVT.INDUSTRIAL TRIBUNAL NO.1 DHANBAD
September 25, 2003
EMPLOYERS IN RELATION TO THE MANAGEMENT OF NIRSA AREA OF EASTERN COALFIELDS LIMITED Vs. WORKMEN
June 18, 2003
EMPLOYERS IN RELATION TO THE MANAGEMENT OF NIRSA AREA OF M/S.EASTERN COALFIELDS LTD Vs. PRESIDING OFFICER C.G.I.T.NO.1,DHANBAD
July 18, 2003
EMPLOYERS IN RELATION TO THE MANAGEMENT OF ROPE-WAYS OF BHARAT COKING COAL LTD., DHANBAD Vs. PRESIDING OFFICER, CENTRAL GOVT.INDUSTRIAL TRIBUNAL NO.1, DHANBAD
June 17, 2003
Etwa Sahu Vs. Government of Bihar
September 9, 2003
EX-EMPLOYEES WELFARE SOCIETY Vs. HEAVY ENGINEERING CORPORATION AND ORS.
March 31, 2003
F.C.I.Ltd.Sindri Unit Employees Association Vs. Union Of India
February 10, 2003
Farhana Khatoon Vs. State Of Jharkhand
February 10, 2003
FAUDI THAKUR Vs. STATE OF JHARKHAND
December 4, 2003
Fertilizer Corporation Of India Ltd. Vs. Nanda Dubey
January 17, 2003
FIROZA KHATOON Vs. STATE OF JHARKHAND
March 13, 2003
FOOD CORPORATION OF INDIA Vs. MUNNALAL JAIN, EX-HANDLING TRANSPORT CONTRACTOR
March 3, 2003
FRANK HENARY Vs. STATE OF JHARKHAND
July 17, 2003
G.A. Gandhi @ Gunwant Roy Amrit Lal Gandhi Vs. State of Bihar
August 1, 2003
G.B. ENGINEERS Vs. STATE OF JHARKHAND
May 9, 2003
GADADHAR ROY Vs. CHHEDIRAM PARSURAMKA
August 20, 2003
GADIA ORAON Vs. STATE OF JHARKHAND
October 13, 2003
GAGAN THAKUR Vs. STATE OF JHARKHAND
December 22, 2003
GANESH KUMAR AGARWAL AND ANR Vs. STATE OF BIHAR THROUGH SECRETARY, FOOD AND CIVIL SUPPLIES AND ORS
April 23, 2003
Ganesh Prasad Malviya Vs. Abhay Singh
September 22, 2003
Ganesh Prasad Tiwari Vs. Bharat Coking Coal Ltd.
January 28, 2003
GANESH PRASAD TIWARY Vs. STATE OF JHARKHAND
September 18, 2003
GANESH SAO Vs. STATE OF BIHAR
July 29, 2003
GANESH SINGH Vs. BISHRAM SINGH
July 29, 2003
GANGA DEVI Vs. JHARKHAND STATE ELECTRICITY BOARD
November 21, 2003
GAUR BISWAS AND ANR. Vs. STATE OF JHARKHAND AND ORS.
March 26, 2003
GAURI SHANKAR PRASAD Vs. STATE OF BIHAR AND ORS.
April 15, 2003
GAURI SHANKAR TIWARI Vs. STEEL AUTHORITY OF INDIA, BOKARO STEEL PLANT
August 18, 2003
GAUTAM JOSHI AND ORS. AND PRAFUL JOSHI AND ORS. Vs. STATE OF JHARKHAND AND ANR.
June 24, 2003
GAYA SINGH Vs. CHAIRMAN COAL INDIA LIMITED
March 3, 2003
GEETA DEVI Vs. ALLAHABAD BANK
November 25, 2003
Geja Munda Vs. State Of Jharkhand
February 11, 2003
GENERAL MANAGER C.C. LTD Vs. BHIM YADAV
January 22, 2003
Ghane Shyam Mahto Vs. Damoder Valley Corporation
April 10, 2003
GHOSA BAN SINGH Vs. STATE OF BIHAR
October 14, 2003
GIDWAR AGHAN ORAON Vs. STATE OF JHARKHAND THROUGH THE SECRETARY
May 13, 2003
GIRDHARI SAH Vs. STATE OF BIHAR
June 16, 2003
GIRIJA PRASAD AGRAWAL Vs. PARWATI DEVI
April 29, 2003
GIRISH CHANDRA Vs. VIKASH DHANUKA
September 25, 2003
GIRJA SHANKAR TIWARY Vs. STATE OF BIHAR AND ORS.
January 6, 2003
GODWIN EKKA Vs. STATE OF BIHAR
November 24, 2003
GOKUL CHANDRA DAS Vs. SUSANTA KUMAR DAS
February 10, 2003
GOKUL HARIJAN Vs. STATE OF BIHAR
October 13, 2003
GOLAK MODAK Vs. MIHIR KUMAR CHAKRABORTY
September 24, 2003
GOLO MANDLA RAM RAO Vs. STATE OF JHARKHAND
July 11, 2003
Gomia Munda Vs. State Of Jharkhand
September 1, 2003
Gopal Prasad @ Gopal Lal Vs. State of Jharkhand
April 3, 2003
GOPALJI SAHAY Vs. STATE OF BIHAR
July 21, 2003
Gopinath Sahay And Yatish Kumar Mallick Vs. State Of Jharkhand
June 25, 2003
Gora Koley Vs. Coal India Ltd.
January 3, 2003
GORAKH NATH @ GORAKH NATH SAW Vs. THE CENTRAL COAL FIELDS LIMITED THROUGH ITS CHAIRMAN
November 11, 2003
Gorakh Nath Ram Vs. State Of Jharkhand
March 22, 2003
GORAKH NATH UPADHAYAY Vs. JHARKHAND STATE ELECTRICITY BOARD
April 10, 2003
GOSSNER EVANGELICAL LUTHERAN CHURCH Vs. STATE OF BIHAR
July 7, 2003
GOURI SHANKAR SATPATHY Vs. STATE OF JHARKHAND
July 22, 2003
GOVERDHAN HEMBROM Vs. STATE OF BIHAR
July 30, 2003
GOVIND MAHTO Vs. STATE OF JHARKHAND
June 13, 2003
Gram Raksha Dal Vs. State of Jharkhand
September 30, 2003
GRAMIN VIKASH KENDRA AND ORS. AND TATA ENGINEERING AND LOCOMOTIVE CO. LTD. Vs. STATE OF JHARKHAND AND ORS.
March 13, 2003
GREEN WOODS Vs. REGIONAL LABOUR COMMISSIONER
July 22, 2003
GULBASI DEVI Vs. STATE OF BIHAR
July 31, 2003
GUNA KORA Vs. STATE OF JHARKHAND
August 7, 2003
Gupteshwar Singh Vs. State Of Bihar
July 3, 2003
Gupteshwar Tiwary Vs. State of Jharkhand
March 6, 2003
Gurmukh Singh Vs. State of Bihar (Now Jharkhand)
January 31, 2003
GURU PADA GHOSH Vs. PRESIDING OFFICER, CENTRAL GOVT.INDUSTRIAL TRIBUNAL NO.2, DHANBAD
November 10, 2003
GURUDAYAL SAW Vs. STATE OF BIHAR
October 13, 2003
GYRASI DEVI Vs. UNION OF INDIA
June 16, 2003
HANUMAN DAS AGARWALLA Vs. BIHAR STATE ELECTRICITY BOARD
December 8, 2003
HARBALLAVA CHANDRA PRASAD Vs. STATE OF JHARKHAND
April 24, 2003
HARDEO SINGH Vs. STATE OF BIHAR
September 12, 2003
Hare Ram Pandey Vs. State Of Jharkhand
April 30, 2003
HARENDRA SINGH Vs. UNION OF INDIA (UOI) AND ORS.
April 1, 2003
HAREY SHYAM Vs. UNION OF INDIA
November 11, 2003
HARI NARAYAN SINGH Vs. STATE OF JHARKHAND
February 19, 2003
Hari Nath Ram Vs. State Of Jharkhand
December 18, 2003
HARI PRASAD SINGHANIA Vs. STATE OF JHARKHAND
July 30, 2003
HARI RAM BHAGAT Vs. STATE OF BIHAR (NOW JHARKHAND)
February 13, 2003
HARI SHANKAR PRASAD Vs. STATE OF JHARKHAND
September 10, 2003
HARIDAS MAHTO Vs. STATE OF BIHAR
May 14, 2003
HARIHAR RAJHANS Vs. STATE OF JHARKHAND
July 25, 2003
Haripad Rohidas Vs. Life Insurance Corporation Of India
March 27, 2003
HARIPODA MARDI Vs. STATE OF JHARKHAND
May 6, 2003
HARJINDER SINGH CHOUDHARY Vs. RANCHI REGIONAL DEVELOPMENT AUTHORITY
September 5, 2003
HAROON RASHID Vs. STATE OF JHARKHAND
March 26, 2003
HARPAL SINGH Vs. STATE OF BIHAR
August 13, 2003
HARPREET DAUL Vs. PRITAM SINGH
June 16, 2003
HARSH KUMAR SAHU, Vs. J.S.E.B.
January 20, 2003
HEAVY ENGINEERING CORPORATION LIMITED Vs. LIDHA ORAON
December 16, 2003
HEAVY ENGINEERING CORPORATION LTD. Vs. SURENDRA KUMAR AND ORS.
March 4, 2003
HEMAL MIAN Vs. STATE OF JHARKHAND
March 21, 2003
Hetamsaria Plastics Pvt.Ltd. Vs. Jharkhand State Electricity Board
January 16, 2003
HIFAZAT MIAN Vs. STATE OF BIHAR
July 8, 2003
HIMAT LAL WALANI Vs. STATE OF JHARKHAND
December 5, 2003
Hindustan Copper Limited Vs. Bihar State Electricity Board
April 15, 2003
HINDUSTAN COPPER LIMITED Vs. STATE OF BIHAR
July 17, 2003
HINDUSTAN MALLEABLES AND FORGINGS LTD Vs. UNION OF INDIA
October 15, 2003
HINDUSTAN STEEL WORKS CONSTRUCTION LIMITED Vs. STATE OF JHARKHAND
August 21, 2003
HINDUSTAN STEEL WORKS CONSTRUCTION LTD. Vs. STATE OF JHARKHAND AND ORS.
May 2, 2003
Hira Lal Vs. Steel Authority Of India
April 10, 2003
HIRA MANI DEVI Vs. BANSI RAM
September 4, 2003
HIRA PRASAD PANDEY Vs. THE HIGH COURT OF JUDICATURE AT PATNA AND ORS.
May 2, 2003
Hrishikesh Pradhan Vs. State Of Bihar
September 1, 2003
IMRAN ANSARY Vs. HAJRAT ALI ANSARY
January 21, 2003
IMTIYAZ Vs. STATE OF JHARKHAND AND ANR
March 27, 2003
INDIAN ALUMINIUM CO LTD Vs. REGIONAL LABOUR COMMISSIONER
January 30, 2003
INDIAN IRON & STEEL COMPANY LTD Vs. RASHTRIYA KOILA MAZDOOR
April 22, 2003
INDIAN IRON & STEEL COMPANY LTD Vs. STEFAN MANDAL
November 14, 2003
INDIAN IRON AND STEEL CO.LTD Vs. STATE OF JHARKHAND
August 20, 2003
INDIAN IRON AND STEEL CO.LTD Vs. STATE OF BIHAR
July 21, 2003
INDIAN IRON AND STEEL COMPANY LIMITED Vs. EQBAL SINGH
November 24, 2003
INDIAN IRON AND STEEL COMPANY LIMITED Vs. BIHAR STATE ELECTRICITY BOARD
March 27, 2003
INDIAN IRON AND STEEL COMPANY LTD Vs. SHAMIMA BANO
May 14, 2003
INDIAN IRON AND STEEL COMPANY LTD. Vs. BIHAR STATE ELECTRICITY BOARD AND ORS.
January 24, 2003
INDRAPRASTHA AGENCIES Vs. COMMISSIONER OF INCOME TAX
September 4, 2003
INDU BUILDERS Vs. STATE OF JHARKHAND
June 18, 2003
INDUSTRIAL MAZDOOR CONGRESS Vs. UNION OF INDIA
September 10, 2003
INDUSTRIAL RESOURCES AND MONOLITHICS PVT.LTD Vs. BIHAR STATE ELECTRICITY BOARD
September 10, 2003
ISHWAR SINGH Vs. STATE OF BIHAR
May 14, 2003
ISHWAR TUDDU AND ANR. Vs. MATTU MURMU AND ORS.
June 19, 2003
Ishwardeo Pandey Vs. State Of Bihar
May 8, 2003
ISLAM ANSARI Vs. STATE OF BIHAR
July 31, 2003
ISPAT NAGARI SAHKARI GRIH NIRMAN SAMITI LTD Vs. STATE OF JHARKHAND
January 28, 2003
ISRAIL MIAN ALIAS ISRAIL Vs. STATE OF BIHAR
June 17, 2003
J.K. YADAV Vs. THE COAL INDIA LTD. AND ORS.
February 11, 2003
J.N. SINGH Vs. STATE OF JHARKHAND THROUGH CBI
April 22, 2003
J.S.PAUL Vs. STATE OF JHARKHAND
July 17, 2003
Jafar Khan Vs. State Of Jharkhand
January 6, 2003
Jagarnath Sah Vs. Chairman, Steel Authority Of India Ltd.
April 29, 2003
Jagat Nath Mukherjee Vs. State Of Bihar
February 27, 2003
JAGBANDHU NANDI Vs. STATE OF BIHAR
August 30, 2003
Jagdish Choubey Vs. State Of Jharkhand
March 22, 2003
JAGDISH GANJHU Vs. JHARKHAND STATE ELECTRICITY BOARD
August 22, 2003
JAGDISH MAHTO Vs. STATE OF JHARKHAND AND ORS.
March 24, 2003
JAGDISH MEHTA Vs. STATE OF JHARKHAND AND ORS.
January 29, 2003
JAGDISH PANDIT Vs. STATE OF BIHAR
May 13, 2003
JAGDISH PRASAD SINGH Vs. STATE OF BIHAR
August 18, 2003
Jagdish Sharma Vs. State Through C.B.I.(A.H.D.)
January 21, 2003
Jageshwar Oraon Vs. State of Bihar (Now Jharkhand)
February 21, 2003
JAI GOPAL RAI Vs. STATE OF JHARKHAND
November 11, 2003
JAI HARI BERA Vs. STATE OF BIHAR NOW JHARKHAND
February 21, 2003
JAI KISHORE SHARMA Vs. STATE
December 4, 2003
Jai Krishna Prasad Vs. Coal India Ltd.
April 30, 2003
JAI NATH RAM Vs. STATE OF JHARKHAND
June 3, 2003
JAI PRAKASH DAS Vs. STATE OF BIHAR
September 30, 2003
Jainath Mahto Vs. State Of Bihar
June 25, 2003
JAIPAL KARMALI Vs. BISHUN SUNDI
August 23, 2003
Jaiwanti Tidu Vs. State of Jharkhand
March 24, 2003
JALAJ KUMAR Vs. STATE OF JHARKHAND
September 10, 2003
JAMAL MIAN @ MD.JAMAL MIAN PETITIONER Vs. STATE OF JHARKHAND
October 15, 2003
JAMALUDDIN Vs. CHAIRMAN SAIL
April 9, 2003
JAMHIR ANSARI Vs. KETNA ORGAN
November 18, 2003
JAMIRUDDIN ANSARI Vs. RACHNA MISRA
March 22, 2003
JAMUNA PRASAD PATHAK Vs. DEPUTY COMMISSIONER
July 30, 2003
JANARDAN PRASAD Vs. STATE OF JHARKHAND
June 13, 2003
JANARDAN PRASAD NAG Vs. STATE OF JHARKHAND AND ORS.
September 3, 2003
JANARDAN TIWARY Vs. STATE OF JHARKHAND
September 26, 2003
JANKI DOM Vs. GOURI SHANKARYADAV
July 17, 2003
JANTA MAZDOOR SANGH Vs. UNION OF INDIA
June 18, 2003
JASIM MIAN AND ANR. AND Vs. STATE OFBIHAR
April 2, 2003
Jay Krishna Roy Vs. State Of Jharkhand
February 26, 2003
JAY SHANKAR PRASAD SINGH Vs. STATE OF BIHAR
September 22, 2003
JEERAWATI DEVI Vs. STATE OF BIHAR
January 6, 2003
JESMINE TIRU Vs. RAM AWADHESH SINGH
September 10, 2003
JHARKHAND JUSTICE FORUM Vs. STATE OF JHARKHAND
September 29, 2003
JHARKHAND STATE ELECTRICITY BOARD AND ORS. Vs. AUTOMOBILE ANCILLARY INDUSTRIES
January 13, 2003
JHARU NAPIT Vs. STATE OF BIHAR
July 11, 2003
JHUPRU DEGRI Vs. STATE OF JHARKHAND AND ORS
March 3, 2003
JITENDRA KUMAR Vs. JHARKHAND INTERMEDIATE EDUCATION
July 24, 2003
JITENDRA KUMAR SINGH Vs. STATE OF JHARKHAND AND OTHERS
July 31, 2003
JITENDRA PRASAD SHARMA Vs. UNION OF INDIA & ORS.
March 3, 2003
JOGENDRA KAUR Vs. KALI PRASAD
February 3, 2003
JOHN KUJUR Vs. STATE OF BIHAR AND ORS.
July 3, 2003
Jugal Kishore Singh Vs. State Of Bihar
February 4, 2003
JYOTI ENTERPRISES Vs. UNION OF INDIA
January 15, 2003
K.C.Majumdar Vs. State Of Bihar
April 2, 2003
K.M. PRASAD Vs. UNION OF INDIA
May 6, 2003
K.N.SHARMA Vs. ACCOUNTANT GENERAL (A AND E) BIHAR
August 13, 2003
K.P.Mineral Pvt.Ltd. Vs. Bihar State Credit And Investment Corporation Ltd.
December 9, 2003
K.R. INDUSTRIAL PROJECTS PVT. LTD. Vs. BIHAR STATE ELECTRICITY BOARD AND ORS.
August 4, 2003
Kailash Behari Modi Vs. State Of Bihar
March 27, 2003
Kailash Bihari Vs. Birla Institute Of Technology
April 23, 2003
Kailash Mondal Vs. Josna Mondal
March 31, 2003
Kailash Paswan Vs. State of Bihar
July 2, 2003
Kaleshwar Ahir Vs. State of Bihar (now Jharkhand)
August 6, 2003
KALI AGRO CHEMICALS LTD Vs. STATE OF JHARKHAND
September 16, 2003
KALI PADA DUTTA, Vs. STATE OF JHARKHAND
January 20, 2003
KALYAN PRASAD BANERJEE Vs. MEERA DEVI
March 28, 2003
KAMAL KUMAR SINGHANIA Vs. STATE OF JHARKHAND
June 2, 2003
Kamal Prasad More Vs. Jharkhand State Electricity Board
February 7, 2003
KAMALA KANT BHATTACHARJEE Vs. STATE OF BIHAR
July 25, 2003
KAMESHWAR SINGH Vs. BIHAR STATE ROAD TRANSPORT CORPORATION
August 21, 2003
KAMLA DEVI Vs. STATE OF JHARKHAND
June 17, 2003
Kamlesh Kumar Singh Vs. State Of Jharkhand
January 9, 2003
KAMTA SINGH Vs. CENTRAL COAL FIELD LTD
September 24, 2003
KANDANI MURMU Vs. STATE OF BIHAR
July 16, 2003
KAPIL MUNI SINGH Vs. STATE OF JHARKHAND
January 31, 2003
Kapildeo Singh Vs. State of Bihar (Now Jharkhand)
December 11, 2003
Karishma Barla Vs. State Of Bihar
December 18, 2003
Kashi Nath Bagaria Vs. State Of Bihar
January 6, 2003
KATRINA TOPPO Vs. MATILDA URAIN
April 21, 2003
Kauleshwar Sharma Vs. Presiding Officer, Labour Court
July 3, 2003
KEDAR NATH SINGH Vs. STATE OF JHARKHAND
February 4, 2003
KESHAV KUMAR ROY Vs. STATE OF JHARKHAND
May 7, 2003
KESHFUR REHMAN Vs. R.R.PRASAD, DIRECTOR GENERAL OF POLICE, JHARKHAND
September 9, 2003
KEW CONSTRUCTION PRIVATE LTD. Vs. STATE OF JHARKHAND
February 13, 2003
KEWAL SINGH YADAV Vs. STATE OF BIHAR AND ORS.
March 26, 2003
Khadim Mohammad Maqbool (Sajad Nashin Mutwalli) Vs. Bihar State Sunni Wakfs Board
January 8, 2003
KHAITA ORAON Vs. STATE OF BIHAR
May 14, 2003
Khalil Ansari Vs. Bokaro Steel Plant
September 5, 2003
KHEDU MANDAL Vs. STATE OF BIHAR
December 1, 2003
KHIRU RABIDAS Vs. STATE OF JHARKHAND
April 8, 2003
KHUBLAL MAHTO Vs. STATE OF BIHAR
July 16, 2003
KIRAN SHUKLA Vs. RANCHI UNIVERSITY
October 13, 2003
KISHORE KUMAR Vs. STATE OF BIHAR
March 21, 2003
Kishore Satsangi Vs. J.S.E.B.
February 21, 2003
KISHORI MAHTO Vs. CENTRAL COALFIELDS LTD. AND ORS.
March 12, 2003
KISHUN RAM Vs. STATE OF BIHAR
September 2, 2003
KODO MIAN Vs. STATE OF BIHAR
June 3, 2003
KRISHNA BALLABH SINGH Vs. STATE OF BIHAR
December 8, 2003
KRISHNA KUMAR Vs. UNION OF INDIA
September 15, 2003
Krishna Kumar Mishra, son of Sant Vilash Mishra Vs. State of Jharkhand through its Secretary, Social Welfare Department, Ranchi
September 23, 2003
Krishna Mahto Vs. State Of Jharkhand
March 12, 2003
KRISHNA MURARI GOEL Vs. KAMESHWAR KUMHAR AND JAGDISH KUMHAR
June 27, 2003
KRISHNA ORAON Vs. STATE OF JHARKHAND
July 17, 2003
KRISHNA PRADHAN Vs. BANK OF INDIAN
September 26, 2003
KRISHNA RAM THAKUR @ KRISHNA RAM Vs. MAHESH SAO
September 29, 2003
KULDEEP SINGH Vs. STATE OF JHARKHAND
March 10, 2003
KUMAR BHENU GOPAL Vs. JHARKHAND COMBINED ENTRANCE COMPETITIVE EXAMINATION BOARD
December 5, 2003
KUMAR SERVICES Vs. JHARKHAND STATE ELECTRICITY BOARD
January 20, 2003
Kunal Pandey Vs. State Of Jharkhand
August 6, 2003
KUNJO LAHAR Vs. STATE OF JHARKHAND
August 11, 2003
KUSUM CHOUDHARY Vs. STATE OF JHARKHAND
August 5, 2003
L.B.R.INDUSTRIES, BIHAR TIMBER, ITKI SAW MILL, NOOR SAW MILL AND CHOTANAGPUR TIMBER WORKS Vs. STATE OF JHARKHAND
September 9, 2003
LADU MUNDA @ LUDU MUNDA AND ANR Vs. STATE OF BIHAR AND ORS
March 3, 2003
Lakshmi Devi Vs. State Of Bihar
February 20, 2003
Lal Madhusudan Nath Shadeo Vs. State Of Bihar
April 8, 2003
Lal Mani Prasad Vs. Ranchi University
March 25, 2003
LAL MOHAN RAI Vs. STATE OF BIHAR
December 2, 2003
Lal Mukesh Nath Sahdeo Vs. State of Jharkhand
January 28, 2003
Lala Lajpat Rai Bal Mandir (I) Vs. Labour Court
December 9, 2003
Lala Lajpat Rai Sal Mandir Vs. Labour Court, Ranchi
December 9, 2003
LALAN PRASAD Vs. STATE OF JHARKHAND AND OTHERS
August 6, 2003
Lali Sinha Vs. State Of Bihar
January 22, 2003
LALJI SAHAY BAJPAI Vs. STATE OF JHARKHAND AND ORS.
March 12, 2003
LALJIT BHUIYA Vs. BHARAT COKING COAL LTD
January 24, 2003
Lalo Kumar Thakur Vs. Chairman, B.P.S.C.
January 21, 2003
LAWJEE Vs. STEEL AUTHORITY OF INDIA LTD
January 3, 2003
LERHA ORAON Vs. STATE OF BIHAR
September 9, 2003
LIBNUS ORAON Vs. STATE OF JHARKHAND
January 9, 2003
Life Insurance Corporation Of India Vs. Mohammad Khurshid
April 16, 2003
LIPTON INDIAN LIMITED Vs. STATE OF BIHAR
September 12, 2003
Lukin Deogam alias Chada Vs. State of Jharkhand
August 6, 2003
Lutful Haque @ Lutuful Sheikh Vs. State of Bihar (Now Jharkhand)
November 6, 2003
M.G.P.Workers Union Vs. Union Of India
March 21, 2003
M.P.Jain Vs. State of Jharkhand
February 17, 2003
M/S. JARDINE HENDERSON LTD. Vs. BIHAR ENGINEERING KAMAGAR UNION AND ANOTHER.
April 30, 2003
MADAN MANDAL AND ANR. Vs. STATE OF BIHAR
July 25, 2003
MADHU MUNDA AND ORS. Vs. STATE OF BIHAR
April 24, 2003
MADHUA HEMBRUM Vs. STATE OF BIHAR
July 24, 2003
MADHUBALA PRASAD Vs. STATE OF BIHAR
June 16, 2003
MADHURI KUMARI Vs. STATE OF JHARKHAND
March 26, 2003
MAGDALI PURTY Vs. STATE OF JHARKHAND
September 24, 2003
MAGEYA HESSA Vs. STATE OF BIHAR (NOW JHARKHAND)
June 27, 2003
MAHABIR PRASAD RUNGTA Vs. COAL INDIA LIMITED AND ORS.
March 24, 2003
MAHADEO RAM Vs. STATE OF JHARKHAND AND ORS.
March 10, 2003
MAHALAKSHMI FIBRES & INDUSTRIAL LTD. Vs. PRESIDING OFFICER, LABOUR COURT AND ANR.
April 28, 2003
MAHARAJ SHARAN SINGH Vs. STATE OF BIHAR
June 3, 2003
MAHATO AUTOMOBILES Vs. UNION OF INDIA
September 11, 2003
Mahendra Kumar Sinha Vs. State Of Jharkhand
January 20, 2003
MAHENDRA PRASAD GUPTA Vs. STATE OF JHARKHAND
September 5, 2003
MAHENDRA PRASAD SAH Vs. STATE OF BIHAR
September 29, 2003
MAHENDRA RAUT Vs. STATE OF BIHAR
July 23, 2003
MAHESH KUMAR SABOO Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
April 29, 2003
MAHESH PRASAD SHUKLA @ MAHESH SHUKLA Vs. STATE OF BIHAR AND ORS.
June 30, 2003
Mahesh Rajbhar Vs. State of Bihar (now Jharkhand)
September 1, 2003
MAHESHWAR SINGH ALIAS M SINGH Vs. TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED
May 6, 2003
Mahipal Mishra Vs. State Of Jharkhand
February 5, 2003
MAHTO AUTOMOBILES Vs. UNION OF INDIA
December 9, 2003
MAHTO MUNDA Vs. STATE OF BIHAR
September 12, 2003
Major Anand Kumar Vs. Union Of India
March 13, 2003
MAKHAN SINGH Vs. STATE OF BIHAR
March 27, 2003
MALINDO MARANDI Vs. STATE OF BIHAR
July 25, 2003
MALINDO MARANDI Vs. STATE OF BIHAR
July 5, 2003
MALINDO MARANDI Vs. STATE OF BIHAR
July 28, 2003
MALINDO MARANDI Vs. STATE OF BIHAR
July 30, 2003
MALINDO MARANDI Vs. STATE OF BIHAR
July 29, 2003
MALINDO MARANDI Vs. STATE OF BIHAR
July 31, 2003
MALINDO MARANDI Vs. STATE OF BIHAR
August 4, 2003
MALINDO MARANDI Vs. STATE OF BIHAR
August 1, 2003
MALTI DEVI Vs. PRESIDING OFFICER, LABOUR COURT AND ORS.
January 23, 2003
MAN MOHAN GROVER Vs. STATE OF JHARKHAND AND ORS.
March 20, 2003
Man Sing Tudu Vs. State Of Jharkhand
March 25, 2003
MAN SINGH Vs. STATE OF JHARKHAND
April 25, 2003
MANAGEMENT OF BOKARO STEEL PLANT Vs. V S TIWARI
September 1, 2003
MANAGEMENT OF DAMODAR VALLEY CORPORATION Vs. WORKMEN REPRESENTED
September 30, 2003
MANAGEMENT OF DELHI PUBLIC SCHOOL Vs. PRESIDING OFFICER AND ANR.
January 28, 2003
MANAGEMENT OF HEAVY ENGINEERING CORPORATION LTD Vs. SARITA NARAYAN
August 22, 2003
Management Of Heavy Engineering Corporation Ltd. Vs. Presiding Officer, Labour Court
June 24, 2003
Management Of Sudamdih Coal Of B.C.C.L. Vs. Presiding Officer, Central Government, Labour Court No.2
June 30, 2003
Manager Karmali Vs. State of Bihar
January 24, 2003
MANAGING COMMITTEE OF DELHI PUBLIC SCHOOL RANCHI Vs. MANORANJAN PRASAD SINHA
April 7, 2003
MANAGING COMMITTEE OF EKRA MOSQUE Vs. STATE OF BIHAR
March 22, 2003
MANAGING DIRECTOR DISTRICT CO OPERATIVE MILK UNION LIMITED Vs. PRESIDING OFFICER STATE CONSUMER DISPUTE REDRESSAL COMMISSION
December 23, 2003
Mandu Prakhand Sahakari Grih Nirman Sahyog Samiti Ltd. Vs. State Of Bihar
December 17, 2003
MANGI DEVI Vs. BHARAT COKING COAL LTD
August 13, 2003
MANGRU MUNDA Vs. MATIN KUAR
September 30, 2003
MANI CHAKRABORTY Vs. CENTRAL COAL FILED LTD
March 6, 2003
MANIK CHAND GHOSH Vs. BHARAT COKING COAL LTD
September 10, 2003
MANISH KUMAR Vs. UNION OF INDIA
June 18, 2003
MANISH KUMAR JAIN Vs. STATE OF JHARKHAND & ANR.
September 3, 2003
Manish Kumar Tiwary Vs. Union Of India
January 20, 2003
MANISH SHAUSRABH Vs. JHARKHAND SECONDARY EXAMINATION BOARD
July 31, 2003
MANJU SHANKAR SINGH Vs. MANSUR AHMAD KHAN
July 23, 2003
Manmasi Lakra Vs. Union Of India
January 22, 2003
Manohar @ Pagla Sawayan Vs. State Of Jharkhand
January 24, 2003
Manohar Lal Jain Vs. State Of Jharkhand
April 16, 2003
MANOJ JHA Vs. STATE OF JHARKHAND
June 13, 2003
MANOJ KUMAR Vs. STATE OF JHARKHAND
December 24, 2003
MANOJ KUMAR GIN Vs. STATE OF JHARKHAND
June 26, 2003
MANOJ KUMAR GIRI Vs. STATE OF JHARKHAND
June 24, 2003
MANOJ KUMAR SAH Vs. STATE OF JHARKHAND
July 14, 2003
Manoj Prasad Chaudhary Vs. State Of Jharkhand
February 19, 2003
MANOJ PRASAD CHAUDHARY Vs. STATE OF JHARKHAND
September 16, 2003
MANORANJAN TEWARI Vs. BOKARO STEEL EMPLOYEES (OPM MILLS ZONES) CO-OPERATIVE CREDIT SOCIETY LTD.
January 30, 2003
MANORANJAN TRIVEDI Vs. MECON LIMITED RANCHI
July 7, 2003
Manshu Kumbhakar Vs. State Of Bihar, Through Secretary, Of Department Of Human Resources Development, New Secretariat
June 18, 2003
Manu Oraon Vs. Hira Kuer
January 3, 2003
Maqbool Ansari Vs. Abdul Hussain
February 17, 2003
MATHURA SAO Vs. STATE OF BIHAR
April 10, 2003
MATHURA SAO Vs. STATE OF BIHAR
April 16, 2003
MAYA DEVI Vs. BIHAR STATE ELECTRICITY BOARD
June 2, 2003
MD. ARIF Vs. STATE OF BIHAR
August 7, 2003
MD. KHALIL ANSARI Vs. BOKARO STEEL PLANT AND ORS.
February 26, 2003
MD. LUKMAN ANSARI Vs. STATE OF JHARKHAND
March 28, 2003
MD. MUSTAFA & ANR. Vs. MD. AZIZ
September 2, 2003
MD. SIRAJ MISTRI Vs. MAZAHRUL HAQUE
May 9, 2003
MD. TAHIR Vs. STATE OF BIHAR
August 6, 2003
MD.AFAK MIAN @ AFAK MIAN Vs. STATE OF JHARKHAND
August 12, 2003
MD.AINUL @ AINUL BHAT Vs. STATE OF JHARKHAND
November 20, 2003
MD.ASAD Vs. STATE OF JHARKHAND
May 14, 2003
Md.Ashfaque Ahmad Vs. State Of Bihar
January 2, 2003
MD.KALIMUDDIN Vs. STATE OF JHARKHAND
September 9, 2003
MD.KALIMUDDIN @ MD.ALIMUDDIN Vs. STATE OF BIHAR
December 2, 2003
MD.KASIM ANSARI Vs. STATE OF BIHAR
June 16, 2003
MD.MISTER AZAD Vs. STATE OF BIHAR
December 3, 2003
MD.MUSLIM ANSARI SON OF LATE KUDRAT MIAN Vs. CENTRAL COALFIELDS LTD.DARBHANGA HOUSE, RANCHI THROUGH ITS CHAIRMAN CUM MAN AGING DIRECTOR
July 24, 2003
MD.NASIM KHAN Vs. BHARAT COKING COAL LIMITED
November 11, 2003
Md.Sadique Vs. Union Of India
December 19, 2003
MD.SAKOOR SON OF LATE RAJWALI MIAN Vs. PRESIDING OFFICER, LABOUR COURT, HAZARIBAGH
July 15, 2003
Md.Talib Siddiquee Vs. Bihar State Road Transport Corporation
March 31, 2003
Md.Tauquir Alam Vs. Jharkhand State Electricity Board
April 9, 2003
MD.WALIULLAH Vs. STATE OF JHARKHAND
August 11, 2003
Md.Zaul Mian Vs. Md.Shamim
April 7, 2003
MEENA DEVI Vs. NIZAMUDDIN ANSARI
January 6, 2003
MEENA JHA Vs. BIPIN KUMAR JHA
December 23, 2003
MEENA KUMARI Vs. UNION OF INDIA
September 23, 2003
MEENA SINHA Vs. NARESH KUMAR
March 31, 2003
MEERA DEVI Vs. STEEL AUTHORITY OF INDIA
October 18, 2003
METALLURGICAL ENGINEERING CONSULTANT INDIA LIMITED RANCHI Vs. STATE OF BIHAR
December 23, 2003
MEWALAL SWARNKAR, Vs. J.S.E.B.
January 20, 2003
MIHIR KUMAR MAHTO @ BUDHAI MAHTO Vs. STATE OF BIHAR
November 7, 2003
Miliscent Panna Vs. State Of Bihar
April 1, 2003
MINERALS AND MINERALS LIMITED Vs. STATE OF BIHAR
July 2, 2003
MISBAHUN NISA Vs. STATE OF JHARKHAND
January 13, 2003
MISHRI MISTRI Vs. STATE OF BIHAR
September 12, 2003
MITHILA SAHAKARI GRIH NIRMAN SAHYOG SAMITEE LTD Vs. STATE OF JHARKHAND
April 25, 2003
MITHILESH KUMAR Vs. S. MANOHARAN
June 18, 2003
MITTAL POLYPACKS PVT LTD Vs. STATE OF JHARKHAND
August 21, 2003
MODI CONSTRUCTION COMPANY Vs. RITES LIMITED A GOVERNMENT OF INDIA ENTERPRISE
September 19, 2003
Mogal Sah Vs. State Of Jharkhand
January 16, 2003
MOHAMMAD ALIM Vs. STATE OF JHARKHAND
September 23, 2003
MOHAMMAD IMTEYAZ AHMAD Vs. ABDUL QUAYUM
January 23, 2003
MOHAMMAD ISHAQUE MIAN Vs. STATE OF JHARKHAND
February 28, 2003
Mohammad Nazibullah Vs. State Of Jharkhand
February 28, 2003
MOHAMMAD WASE KHAN Vs. STATE OF BIHAR
July 14, 2003
MOHAN @ MOHAN PRASAD @ MANMOHAN KUMAR Vs. STATE OF JHARKHAND
July 17, 2003
MOHAN LAL MAHTO Vs. PARSU RAM MAHTO
August 18, 2003
MOHAN MAHTO Vs. CENTRAL COALFIELDS LTD
October 15, 2003
MOSABANI MINES LABOUR UNION Vs. UNION OF INDIA
February 3, 2003
MOST. PARBATI DEVI AND ANR. Vs. STATE OF JHARKHAND AND ORS.
February 21, 2003
MOST.JANK DEVI Vs. STATE OF JHARKHAND
July 16, 2003
MOSTT. CHANDA DEVI Vs. STATE OF JHARKHAND AND ORS.
May 7, 2003
Motilal Saw Vs. A.K.Chouhan, Director-Cum-Secretary Of Health
May 2, 2003
MRINAL KANTI MANJHI Vs. STATE OF JHARKHAND
October 15, 2003
Mukhdeo Singh Vs. State of Bihar (Now Jharkhand)
April 18, 2003
MUKTI PRASAD RAI AND ORS. Vs. STATE OF BIHAR (NOW JHARKHAND)
July 3, 2003
MUKUND KUMAR Vs. SAIL AND ORS.
February 5, 2003
MUNESHWAR PRASAD VISHWAKARMA Vs. STATE OF BIHAR
July 10, 2003
MUNNA MANOJ BARNWAL Vs. STATE OF BIHAR
November 14, 2003
MUNNA SAO Vs. STATE OF JHARKHAND
July 23, 2003
MUNSHI MAHTO Vs. STATE OF BIHAR NOW JHARKHAND
April 28, 2003
MUNSHI SAO Vs. KHAINI DEVI
January 22, 2003
Murari Kumar Sinha Vs. Chairman, Coal India Ltd.
August 27, 2003
MURLI PRASAD Vs. STATE OF JHARKHAND
July 17, 2003
N.Anjali Vs. State Of Bihar
January 6, 2003
N.K.SRIVASTAVA Vs. CHAIRMAN, COAL INDIA LTD
August 23, 2003
NABI MIAN Vs. STATE OF JHARKHAND
June 16, 2003
NAGESHWAR DAS Vs. STATE OF JHARKHAND
June 18, 2003
NAGESHWAR THAKUR Vs. STATE OF JHARKHAND
February 24, 2003
NAND KISHORE JAISWAL ETC Vs. STATE OF JHARKHAND
August 20, 2003
NAND KISHORE SINGH Vs. DASHRATH GOPE
September 11, 2003
Nand Kishore Yadav Vs. State of Bihar
December 18, 2003
NAND KUMAR SINGH Vs. STATE OF JHARKHAND
August 14, 2003
NANDU HEMBRAM AND ORS. Vs. STATE OF BIHAR (NOW JHARKHAND)
March 28, 2003
Narad Bauri Vs. State Of Jharkhand
December 19, 2003
Narayan Hazra Vs. State Of Bihar
January 7, 2003
NARAYAN LAHRI Vs. STATE OF BIHAR
April 24, 2003
NARAYAN SINGH Vs. STATE OF BIHAR
December 5, 2003
NARESH CHAUDHARY Vs. STATE OF JHARKHAND
August 22, 2003
NARESH JHA Vs. RAKESH KUMAR JHA
April 16, 2003
NARESH KUMAR MEHTA Vs. STATE OF JHARKHAND AND ORS.
June 24, 2003
NARESH LOHAR Vs. STATE OF BIHAR
December 2, 2003
NARESH PRASAD MEHTA Vs. STATE OF BIHAR
July 22, 2003
NARESH PRASHAD SINGH Vs. STATE OF BIHAR
September 17, 2003
NARSAI MUNDA @ NARSINGH MUNDA Vs. STATE OF BIHAR
July 9, 2003
NATH PAL Vs. STATE OF JHARKHAND
September 16, 2003
NATIONAL COAL WORKERS CONGRESS Vs. UNION OF INDIA
August 11, 2003
NATIONAL INSURANCE CO LTD Vs. ASHOK KUMAR CHAUHAN
April 25, 2003
NATIONAL INSURANCE CO LTD Vs. BULAKI RAM
November 17, 2003
NATIONAL INSURANCE CO. LTD Vs. RACHNA RAJPAL
September 15, 2003
NATIONAL INSURANCE COMPANY LTD Vs. GOPAL PRASAD
April 8, 2003
NATIONAL INSURANCE COMPANY LTD Vs. KAUSHALYA SARDARIN
September 8, 2003
National Insurance Company Ltd. Vs. Anupama Nilam Tigga
April 17, 2003
Naval Kishore Vidarthi Etc. Vs. State Of Jharkhand
February 17, 2003
Navin Kumar Dwivedi Vs. Union Of India
March 22, 2003
Navin Kumar Singh Vs. Coal India Ltd.
June 20, 2003
NAWAL KISHORE MISHRA Vs. ARIEL MIHSRA
July 31, 2003
NAWAL KISHORE MISHRA Vs. ARIEL MIHSRA AND ORS.
June 20, 2003
Nawal Kishore Singh Vs. Union Of India
February 28, 2003
NAWAZZUDDIN ANSARI Vs. STATE OF JHARKHAND
February 7, 2003
NAWWANGI BHUT MAHAVIDHYALAYA SHIKSHAK SANGH, DIP NARAYAN JAYASWAL, HANS KUMAR Vs. N.N.PANDEY, COMMISSIONER-CUM-SECRETARY, HIGHER EDUCATION, HUMAN RESOURCES DEPTT
July 18, 2003
NAYA BAZAR DUKANDAR SANGH Vs. RANCHI REGIONAL DEVELOPMENT AUTHORITY AND ANR.
February 2, 2003
NAYAK, VIKAS NAGAR, BANK COLONY, NEAR PISKA MORE, RANCHI Vs. SRIKANT SINGH, SON OF SHRI KESHAV PRASAD SINGH, C/O SHRI RAMANUJ PRASAD, J.P.MARG, KANKE ROAD
July 11, 2003
NEEL KAMAL Vs. STATE OF JHARKHAND
August 14, 2003
NEELAM SHARMA Vs. TATA ENGINEERING AND LOCOMOTIVE
December 12, 2003
Neelanchal Griha Nirman Swabalambi Sahakari Samity Limited Vs. State Of Jharkhand [Alongwith Wp (Pil) No.2886 Of 2003]
September 3, 2003
NEELU JAIN Vs. PRAVEEN CHANDRA
July 17, 2003
NEHAL ASGAR AND ANR. Vs. STATE OF BIHAR (NOW JHARKHAND)
January 24, 2003
NEMANI DHAKARO Vs. STATE OF BIHAR
July 18, 2003
NEMI CHAND VIJAY Vs. STATE OF BIHAR
September 10, 2003
NEW INDIA ASSURANCE CO LTD Vs. JYOTILAL MAHATO
April 24, 2003
NEW INDIA ASSURANCE CO LTD Vs. CHANO DEVI
September 22, 2003
NEW INDIA ASSURANCE CO. LTD Vs. TURKI KUI
January 30, 2003
NEW INDIA ASSURANCE CO. LTD Vs. CHAND RANI
July 14, 2003
NEW INDIA ASSURANCE CO. LTD Vs. SERNET SINGH @ NAGA SINGH
December 19, 2003
NEW INDIA ASSURANCE CO. LTD Vs. MUNKI DEVI
January 8, 2003
NEW INDIA ASSURANCE COMPANY LIMITED Vs. JASO DEVI
May 9, 2003
NEW INDIA ASSURANCE COMPANY LIMITED Vs. TUNIYA DEVI & 4 ORS
May 9, 2003
NEW INDIA ASSURANCE COMPANY LTD Vs. TUNIYA DEVI
May 8, 2003
NEW INDIA ASSURANCE COMPANY LTD Vs. K.KANAGASABAPATHY
November 29, 2003
NEW INDIA ASSURANCE COMPANY LTD. Vs. SMT. REKHA DEVI AND ORS.
March 28, 2003
Nicco Jubilee Park Ltd. Vs. State Of Jharkhand
January 16, 2003
Nicholson Peter Vs. State Of Bihar
December 9, 2003
Nihar Manjul Anamaya, son of Janardan Prasad Vs. Bank of India, Ranchi
September 30, 2003
Nilamber Sahu Vs. State Of Jharkhand
December 19, 2003
Niranjan Chatterjee Vs. State Of Jharkhand
April 2, 2003
NIRANJAN JHA Vs. STATE OF JHARKHAND
December 5, 2003
Niranjan Kumar Pandey Vs. Bank Of India
April 24, 2003
NIRANJAN MAHLI Vs. STATE OF BIHAR
May 12, 2003
Niranjan Mandal Vs. Steel Authority Of India
September 2, 2003
NIRMAL KUMAR MEHTA Vs. STATE OF BIHAR
May 12, 2003
NIRMAL SINGH Vs. STATE OF JHARKHAND
March 24, 2003
NOORUL HODA Vs. METALLURGICAL AND ENGINEERING CONSULATANTS INDIA LIMITED
April 16, 2003
NORTHERN TOWN, P.O. & P.S. BISTUPUR, JAMSHEDPUR Vs. STATE OF JHARKHAND
August 12, 2003
Nupur Chandan Vs. Indian School Of Mines
June 20, 2003
Nutan Kerketta Vs. State of Jharkhand
April 9, 2003
ORIENTAL INSURANCE CO. LTD Vs. RAHIM ANSARI
January 29, 2003
ORIENTAL INSURANCE CO.LIMITED Vs. B.K.SRIVASTAVA
October 23, 2003
ORIENTAL INSURANCE COMPANY LTD Vs. ARLINA MARANDI @ ARLINA DUTTA
August 12, 2003
Osman Miyan Vs. State of Jharkhand
April 2, 2003
P B ENTERPRISES ENGINEERING AND CONTRACTORS BURDWAN Vs. EASTERN COALFIELDS LIMITED BURDWAN
September 5, 2003
P.B.Mishra Vs. State of Jharkhand
March 25, 2003
PABITRA DAS Vs. LACHMI NARAYAN GUPTA
June 3, 2003
PABURAS TOPPO Vs. STATE OF BIHAR
July 14, 2003
PAIKA HORO Vs. STATE OF JHARKHAND
June 16, 2003
PAIKAS KHAKA Vs. STATE OF BIHAR AND ORS.
January 20, 2003
PANCHANAN SAHAY Vs. STATE OF BIHAR
December 5, 2003
Panchdeo Singh Vs. Bccl
February 21, 2003
Pankaj Prakash Vs. Union Of India
March 13, 2003
PARAS KUMAR CHOUDHARY Vs. CHANCELLOR OF THE UNIVERSITIES OF BIHAR AT PATNA
November 17, 2003
PARASH NATH SHARMA Vs. STATE OF JHARKHAND AND ORS
December 10, 2003
PARASH NATH SHARMA Vs. STATE OF JHARKHAND AND OTHERS
December 14, 2003
Paresh Mandal Vs. State Of Jharkhand
March 27, 2003
Parma Lall Vs. Damodar Valley Corporation
June 24, 2003
PARME HANSDA AND ANR. Vs. STATE OF BIHAR (NOW JHARKHAND)
May 5, 2003
Parmeshwar Kol Vs. State Of Bihar (Now Jharkhand)
April 2, 2003
Parmeshwar Prasad Vs. State of Jharkhand
September 11, 2003
PARMESHWAR SINGH Vs. STATE OF JHARKHAND
November 17, 2003
PARMESHWARI BAI Vs. STATE OF JHARKHAND
December 23, 2003
Parwati Devi Vs. Mundarika Ram
January 6, 2003
PATAL MARANDI Vs. STATE OF BIHAR NOW JHARKHAND
May 5, 2003
PATHAK TRIBHUVAN SINGH Vs. KAMESHWAR SINGH
August 7, 2003
Paulus Mundu Vs. State of Jharkhand
September 1, 2003
PAWAN ENTERPRISES Vs. JHARKHAND STATE ELECTRICITY BOARD
November 10, 2003
PHIROZ NARIMAN KUTAR Vs. STATE OF JHARKHAND
October 15, 2003
Phul Kumari Devi Vs. State Of Jharkhand
August 26, 2003
PINKI KUMARI Vs. STATE OF JHARKHAND
June 16, 2003
PITAMBAR SINGH MANKI @ PITAMBAR SINGH Vs. MAKAR SINGH
September 18, 2003
PRABHA DEVI Vs. RITA PRASAD
January 8, 2003
PRABHA KASHYAP Vs. ASHOK KUMAR UPADHYAY
March 5, 2003
PRABHAT TALKIES Vs. STATE OF BIHAR
June 30, 2003
PRABHU BHUIAN Vs. STATE OF BIHAR
July 22, 2003
PRABHUDAYAL SATYANARAUAN Vs. JAGANNATH PODDAR
July 31, 2003
Pradeep Cement Pvt.Ltd. Vs. Jharkhand State Electricity Board
January 27, 2003
PRADEEP KUMAR CHATTERJEE Vs. SHIBARATA CHATTERJEE
December 23, 2003
Pradeeptah Mukherjee Vs. State of Bihar
February 17, 2003
Prajapati Sharan Vs. Coal India Limited
January 6, 2003
PRAKASH CHANDRA SINHA ETC Vs. UNION OF INDIA
August 21, 2003
Prakash Das Vs. State of Jharkhand
February 26, 2003
PRAKASH IRON AND STEEL Vs. JHARKHAND STATE ELECTRICITY BOARD
July 2, 2003
PRAMOD KUMAR Vs. STATE OF JHARKHAND
December 5, 2003
PRAMOD KUMAR SINHA Vs. POWER ENGINEER SERVICE ASSOCIATION, JHARKHAND STATE ELECTRICITY
August 23, 2003
PRAMUK TRADERS Vs. BHARAT COKING COAL LTD
November 4, 2003
PRATIMA GOEL Vs. YASHWANT SINHA
March 27, 2003
Pratima Pradhan Vs. Presiding Officer-Cum-Authority Labour Court
April 7, 2003
PRAVEENA CHOUDHARY Vs. STATE OF JHARKHAND
July 14, 2003
PREM CHAND MAHTO Vs. LAXMI DEVI
March 5, 2003
Prem Chandra Garg Vs. Coal India Ltd.
April 30, 2003
PRIME ALLOY STEELS PVT. LTD. Vs. STATE OF JHARKHAND AND ORS.
August 29, 2003
PRINCIPAL KENDRIYA VIDHYALAYA Vs. STATE OF JHARKHAND
February 13, 2003
Priya Ranjan Bhagat Vs. Sardar Guru Charan Singh
January 15, 2003
PROJECT OFFICER (AGENT) MAHESHPUR COLLIERY OF M/S.B.C.C.LTD Vs. IVTH ADDITIONAL DISTRICT JUDGE, DHANBAD
July 16, 2003
PROJECT OFFICER CUM AGENT NICHITPUR COLLIERY OF B C C L Vs. CHANDRA PRABHA SINGH
January 6, 2003
PROVATENDU BANERJEE, SON OF LATE A.S. BANERJEE, RESIDENT OF SUBHAS NAGAR, P.O. SORISA PAHARI, P.S. CHIRKUNDA, DISTRICT DHANBAD AND ANR. Vs. EASTERN COALFIELDS LIMITED HAVING ITS HEAD OFFICE AT SANCTORIA, P.O. AND P.S. DISHERGARH, DISTRICT BURDWAN (WB). AND 4 ORS.
July 4, 2003
Punam Kumari Vs. State Of Jharkhand
April 9, 2003
PUNAM SINGH Vs. STATE OF JHARKHAND
July 24, 2003
PURBASHA GHOSH Vs. UNION OF INDIA
December 5, 2003
PURIA RABIDAS Vs. STATE OF BIHAR (NOW JHARKHAND)
January 7, 2003
PURNA CHANDRA MAHATO Vs. STATE OF BIHAR
August 1, 2003
PURUSHOTTAM DAS AJMERA Vs. BHARAT COKING COAL LTD AND ORS
August 29, 2003
PURUSHOTTAM KUMAR JHA Vs. STATE OF JHARKHAND
December 2, 2003
Pyare Darbey Vs. State Of Jharkhand
April 3, 2003
QUDUS ANSARI Vs. STATE OF BIHAR
November 25, 2003
R K PATHAK Vs. HIND TOOLS AND DIES PVT LTD
January 20, 2003
R.A. SHARMA AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
April 2, 2003
R.K. AUTOMOBILE Vs. STATE OF BIHAR
July 22, 2003
R.K., MADHUSUDAN SINGH AND SHIVA SHANKAR SINGH Vs. UNION OF INDIA
September 12, 2003
R.N.DWIVEDI Vs. CHAIRMAN COAL INDIA LTD
July 24, 2003
RABINDRA KUMAR Vs. RAJ NANDAN SHARMA AND ORS
June 20, 2003
RADHA DEVI Vs. UNION OF INDIA
September 10, 2003
RADHA KANT CHOUDHARY Vs. PRESIDING OFFICER, LABOUR COURT, RANCHI
November 14, 2003
RADHA KUMAR Vs. STATE OF BIHAR
July 10, 2003
RADHA MAHTO Vs. STATE OF JHARKHAND
April 21, 2003
RADHA RANI DUTTA Vs. MRITUNJAY DUTTA
July 28, 2003
RADHIKA SHARMA Vs. STATE OF JHARKHAND AND ANR.
August 4, 2003
RAHMATULLAH KHAN Vs. STATE OF BIHAR
July 8, 2003
Raj Kishore Roy Vs. State Of Jharkhand
February 5, 2003
RAJ NANDAN PRASAD Vs. STATE OF JHARKHAND
September 10, 2003
RAJ NARAYAN ROY Vs. FERTILIZER CORPORATION OF INDIA AND ORS.
August 5, 2003
Raja Ram Sharma Vs. Ranchi Municipal Corporation
July 3, 2003
Rajani Kant Mishra Vs. Sheo Sambhu Giri
June 24, 2003
RAJARAM YADAV and RAJA RAM Vs. RAM NATH PANDEY
January 3, 2003
Rajdeo Sharma Vs. State of Bihar (Now Jharkhand)
January 6, 2003
RAJEEV KUMAR SINHA Vs. JHARKHAND INTERMEDIATE EDUCATION COUNCIL
September 17, 2003
RAJENDRA BEHL Vs. COMMISSIONER, SOUTH CHOTANAGPUR DIVISION
August 4, 2003
RAJENDRA BHAGAT Vs. LABOUR COURT, RANCHI
June 18, 2003
RAJENDRA GURIA Vs. STATE OF BIHAR
August 12, 2003
RAJENDRA PRASAD Vs. BISHWANATH PRASAD SINGH
September 11, 2003
RAJENDRA PRASAD BURNWAL AND ORS. Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
January 30, 2003
RAJENDRA PRASAD PAUL RAJENDRA PAL Vs. STATE OF JHARKHAND
June 16, 2003
Rajendra Prasad Sharma Vs. State Of Jharkhand
March 3, 2003
Rajendra Prasad Singh Vs. State Of Jharkhand
April 1, 2003
RAJENDRA PRASAD SINGH Vs. GULAM RASOOL
January 27, 2003
RAJESH KUMAR TIWARI Vs. HON&APOSBLE CHANCELLOR, JHARKHAND STATE UNIVERSITIES
September 4, 2003
RAJESH PRASAD Vs. STATE OF JHARKHAND
January 1, 2003
RAJESHWAR PANDEY Vs. STATE OF BIHAR
December 5, 2003
Rajiv Lochan Jain Vs. State of Jharkhand
February 18, 2003
Rajiw Kumar Vs. State of Jharkhand
April 7, 2003
RAJNISH MISHRA Vs. STATE OF JHARKHAND
December 21, 2003
RAJNISH MISHRA Vs. STATE OF JHARKHAND
November 21, 2003
RAJPATI DEVI Vs. STATE OF BIHAR
September 24, 2003
RAJU RAM Vs. JAWAHAR LAL VISHWAKARMA
March 28, 2003
RAJU SINGH @ PRANAV SHANKAR SINGH Vs. STATE OF BIHAR
September 25, 2003
RAKESH KUMAR JHA Vs. JHARKHAND STATE HOUSING BOARD
July 22, 2003
Ram Badan Singh Vs. State Of Jharkhand
May 2, 2003
RAM CHANDRA KANDU Vs. ADITYA PRASAD
April 2, 2003
RAM CHANDRA PRASAD Vs. DAMODAR VALLEY CORPORATION AND ORS.
March 5, 2003
Ram Chandra Prasad Agrawal Vs. State of Bihar
April 30, 2003
Ram Chandra Sao Vs. State of Bihar
April 17, 2003
Ram Chandra Singh Vs. State Of Jharkhand
December 19, 2003
RAM CHHABILA SINGH Vs. STATE OF BIHAR
July 14, 2003
RAM DAS SINGH Vs. SRIMATI DILWASH DEVI
January 6, 2003
RAM DULARI DEVI Vs. STATE OF JHARKHAND AND ORS.
March 26, 2003
RAM GULAMI RAM @ GULAMI RAM Vs. STATE OF BIHAR
December 2, 2003
RAM JANAM SINGH Vs. STATE OF JHARKHAND AND ORS.
February 21, 2003
RAM JIWAN DAS Vs. JHARKHAND STATE HOUSING BOARD, RANCHI
September 10, 2003
RAM KISHORE PRASAD Vs. UNION OF INDIA
September 23, 2003
Ram Kishun Mahto Vs. J.S.E.B.Through Its Secretary
March 3, 2003
RAM KUMAR PRASAD Vs. STATE OF JHARKHAND
October 15, 2003
RAM KUMAR RAUT Vs. STATE OF BIHAR
August 6, 2003
Ram Lakhan Prasad Vs. State Of Jharkhand
April 29, 2003
RAM LAKHAN PRASAD AND ORS. Vs. MALTI DEVI AND ORS.
January 24, 2003
Ram Lal Jamuda And Motai Jojo Vs. State Of Bihar
February 13, 2003
RAM MOHAN NATH SINGH Vs. UNION OF INDIA
August 18, 2003
RAM NARAIN PARIHAST Vs. MAHESHWARI DEVI
January 21, 2003
Ram Narayan Rajak Vs. State Of Jharkhand
January 2, 2003
RAM NARAYAN SHARMA Vs. STATE OF JHARKHAND
June 18, 2003
RAM NARAYAN SHARMA Vs. STATE OF JHARKHAND
June 16, 2003
RAM NARAYAN SHARMA Vs. STATE OF JHARKHAND
June 13, 2003
Ram Naresh Kumar Vs. State of Bihar
December 8, 2003
RAM NARESH SIN GH Vs. STATE OF BIHAR
February 24, 2003
Ram Pran Ram Vs. State Of Bihar
April 10, 2003
RAM PRASAD KUMAR Vs. STATE OF JHARKHAND
September 17, 2003
Ram Prasad Sah Vs. State of Jharkhand
December 18, 2003
RAM PRAVESH SHARMA Vs. COAL MINES PROVIDENT FUND ORGANISATION
July 8, 2003
Ram Rakshpal Singh Vs. State of Jharkhand
January 7, 2003
RAM RATAN SHARMA Vs. STATE OF BIHAR
December 5, 2003
RAM SAGAR PANDEY Vs. STATE OF BIHAR
August 18, 2003
RAM SAGAR SINGH Vs. STATE OF BIHAR
February 26, 2003
Ram Singh Jaiswal Vs. Central Bank Of India
February 5, 2003
RAM VICHAR YADAV Vs. STATE OF JHARKHAND
November 12, 2003
Rama Kant Tiwari Vs. State Of Jharkhand
April 8, 2003
Rama Rai Vs. State Of Jharkhand
February 4, 2003
Rama Shankar Ram Vs. State Of Bihar
April 15, 2003
RAMAKANT SHARMA Vs. STATE OF JHARKHAND
July 11, 2003
Ramakrishna Math Vs. State of Jharkhand
April 17, 2003
RAMANAND SAH Vs. STATE OF JHARKHAND
September 24, 2003
RAMAUTAR CHOUDHARY Vs. TENUGHAT VIDYUT NIGAM LTD, RANCHI
September 23, 2003
RAMAVTAR PRASAD GUPTA Vs. JHARKHAND STATE ELECTRICITY BOARD
April 8, 2003
RAMAY GOPE @ RAMESHWAR GOPE Vs. STATE OF JHARKHAND
August 7, 2003
RAMBRIKSHA BHUIAN Vs. STATE OF BIHAR
April 2, 2003
Ramchandra Goenka, Charitable Trust, through Secretary Vs. State of Jharkhand
February 21, 2003
RAMCHANDSON AND COMPANY Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
March 3, 2003
RAMDAYAL YADAV Vs. STATE OF BIHAR
December 4, 2003
RAMDEO ORAON Vs. RUPLAL MANJHI
January 31, 2003
RAMDEO SAHU Vs. SAWANA BHOGTA @ PAWANA BHOGTA
August 4, 2003
RAMESH GANDHI Vs. STATE OF JHARKHAND
June 20, 2003
RAMESH GANDHI Vs. STATE OF JHARKHAND
June 12, 2003
RAMESH KUMAR GUPTA Vs. EMPLOYER IN RELATION TO THE MANAGEMENT OF REGIONAL WORKSHOP OF CCL AT BHURKUNDA, HAZARIBAGH
November 3, 2003
Ramesh Kumar Mandai Vs. Bharat Coking Coal Ltd.
November 20, 2003
RAMESH PRASAD Vs. STATE OF BIHAR
September 16, 2003
Ramesh Singh Vs. Presiding Officer, Labour Court
April 16, 2003
Rameshwar Vs. Presiding Officer
April 3, 2003
RAMESHWARAM APARTMENT Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
March 4, 2003
Ramhari Lal Srivastava Vs. Steel Authority Of India Ltd.
April 8, 2003
RAMJEET MAHTO Vs. BABAN MAHTO
September 9, 2003
RAMLAL RAMANI Vs. STATE OF JHARKHAND
February 25, 2003
RAMNATH SAO ALIAS RAMNATH SAHU Vs. GOBERDHAN SAO
February 26, 2003
RAMU MANJHI Vs. STATE OF BIHAR
July 29, 2003
Ramyad Ram Vs. State Of Jharkhand
March 13, 2003
Ranbir Singh Vs. Control Coal Fields Ltd.
July 7, 2003
RANCHI CLUB LTD. Vs. BIHAR STATE ELECTRICITY BOARD AND ORS.
March 11, 2003
RANCHI GOSHALA Vs. REGIONAL P F COMMR
July 21, 2003
RANCHI ZILA NAGRICK UNAYAN PARISAD H.E.C. LTD. Vs. STATE OF JHARKHAND AND ORS.
April 30, 2003
Range Officers Of Forest Association Vs. State Of Bihar
April 15, 2003
Rani Jha Vs. Commandant Cisf
January 23, 2003
RANI PARVATI DEVI Vs. STATE OF BIHAR
September 16, 2003
RANJAN KUMAR MISHRA Vs. STATE OF JHARKHAND
July 16, 2003
RANJANA PATIL Vs. STATE OF JHARKHAND
March 21, 2003
Ranjit Kumar Vs. State Of Jharkhand
February 7, 2003
Ranjit Kumar Rana Vs. State Of Jharkhand
April 9, 2003
RANJIT PANI Vs. STATE OF JHARKHAND
January 8, 2003
Rasendra Kumar Singh Vs. State of Jharkhand
February 24, 2003
Rashtriya Colliery Mazdoor Congress Vs. Union of India
August 6, 2003
RASIKA CHAMPLA Vs. STATE OF BIHAR
November 4, 2003
RATAN KEOT Vs. STATE OF BIHAR
June 23, 2003
RATAN MAHTO Vs. STATE OF BIHAR
May 14, 2003
RATNA PRABHA DAS Vs. DULAL SHYAM CHANDRA CHOUDHARY
September 30, 2003
RATNESH KUMAR VERMA Vs. STATE OF BIHAR
April 1, 2003
Ravi Dutt Vs. Union Of India
April 24, 2003
RAVI SHANKAR Vs. STATE OF JHARKHAND
May 9, 2003
RAVI SHANKAR MISHRA Vs. STATE OF JHARKHAND AND ORS.
March 22, 2003
Rawan Tuddu Vs. State Of Bihar (Now Jharkhand)
February 21, 2003
REGIONAL INSTITUTE OF TECHNOLOGY Vs. LAKSHMI NATH SAHU
May 14, 2003
RENUKA SINHA Vs. STATE OF JHARKHAND
November 12, 2003
REWA NAYAK ETC. ETC. AND ORS. Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
February 27, 2003
RIJWAN ANSARI Vs. STATE OF BIHAR
January 9, 2003
ROBERT TOPPO Vs. STATE OF JHARKHAND
May 14, 2003
Rocky International Vs. Union of India
March 22, 2003
ROHIT D CRUZ Vs. XAVIERS LABOUR RELATIONS INSTITUTE
August 8, 2003
ROHIT RAM Vs. STATE OF BIHAR
June 16, 2003
RUDRAMATI DEVI Vs. PRESIDING OFFICER, CENTRAL GOVT.INDUSTRIAL TRIBUNAL NO.II
December 4, 2003
RUPLAL MANJHI Vs. STATE OF JHARKHAND
July 31, 2003
RUPLAL SAO Vs. STATE OF BIHAR
April 9, 2003
RUSTAM ALI Vs. STATE OF JHARKHAND
July 22, 2003
S.N.Akhauri Vs. State Of Jharkhand
March 11, 2003
S.RAMAN Vs. CENTRAL COAL FIELDS LTD
September 19, 2003
Sabir Ansari Vs. Ranchi University
April 18, 2003
SABITRI DEVI Vs. BIJAY KUMAR YADAV
January 9, 2003
SACHIDA NAND DEO Vs. STATE OF BIHAR
September 22, 2003
SACHINDRA KUMAR Vs. STATE OF BIHAR
September 15, 2003
SACHINDRA KUMAR OJHA AND ORS. Vs. CHAIRMEN, STEEL AUTHORITY OF INDIA LTD. AND ORS.
February 25, 2003
Sadanand Thakur Vs. State Of Jharkhand
March 10, 2003
Sadho Deogam Vs. State of Bihar (Now Jharkhand)
December 11, 2003
SADHORI SOREN Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
April 9, 2003
SADHU SHARAN RAM Vs. STATE OF JHARKHAND THROUGH THE CHIEF SECRETARY
September 5, 2003
Sadhu Sharan Singh Vs. State Of Jharkhand
April 21, 2003
SAFAYATULLAH KHAN Vs. STATE OF BIHAR
April 9, 2003
SAHDEO MAHTO Vs. HADI RAM MAHTO
January 2, 2003
SAHDEO MISTRY AND PARMANANDA DASH SHARMA Vs. JHARKHAND STATE HOUSING BOARD
July 8, 2003
SAHDEO SAH Vs. STATE OF BIHAR
March 3, 2003
SAI ELECTRO CASTING PRIVATE LTD Vs. DAMODAR VALLEY CORPORATION
August 20, 2003
SAI ELECTRO CASTING PVT. LTD. Vs. DAMODAR VALLEY CORPORATION AND ORS.
February 17, 2003
SAIFUDDIN ANSARI Vs. STATE OF BIHAR
April 2, 2003
Sajal Chakraborty Vs. Union Of India
March 10, 2003
SAKALDEO SINGH Vs. STATE OF JHARKHAND
January 17, 2003
SAMBHU KUMAR SINGH Vs. STATE OF BIHAR
November 6, 2003
SAMETRI DEVI Vs. STATE OF JHARKHAND
March 3, 2003
SAMIN ANSARI Vs. HINDUSTAN STEEL WORKS CONSTRUCTION LTD
March 4, 2003
Samir Kumar Jha Vs. State of Jharkhand
June 19, 2003
SAMRAT SECURITIES AND INTELLIGENCE SERVICES PRIVATE LIMITED Vs. STATE OF JHARKHAND
September 10, 2003
Samrat Securities and Intelligence Services Pvt.Ltd.through its Manager Sushil Vs. State of Jharkhand
December 18, 2003
SANATAN DIGGI Vs. STATE OF JHARKHAND
January 31, 2003
SANDEEP KUMAR ALIAS BOBBY Vs. STATE OF JHARKHAND
September 24, 2003
SANDHYA MUKHERJEE Vs. UNION OF INDIA
August 21, 2003
SANDHYA RANI DEVI Vs. GOUR CHANDRA PANDA
October 14, 2003
SANGEETA KUMARI Vs. STATE OF JHARKHAND
July 8, 2003
SANJAY DOM Vs. CENTRAL COALFIELDS LTD. AND ORS.
February 7, 2003
Sanjay Kerketta Vs. State of Bihar (Now Jharkhand)
February 21, 2003
SANJAY KUMAR THAKUR Vs. STATE OF JHARKHAND
October 17, 2003
SANJAY KUMAR, DIRECTOR, OXFORD CITY SCAN CENTRE (PVT.) LTD Vs. ORIENTAL INSURANCE CO.LTD
December 8, 2003
SANJAY LODHA Vs. STATE OF JHARKHAND
January 29, 2003
SANJEET RANJAN Vs. STATE OF JHARKHAND
June 20, 2003
Sanjeev Animesh Kumar Vs. State Of Jharkhand
March 10, 2003
SANJEEV KUMAR VERMA Vs. UNION OF INDIA
July 24, 2003
SANJEEV POLYTHENE INDUSTRIES Vs. BOKARO INDUSTRIAL AREA DEVELOPMENT AUTHORITY
September 9, 2003
Sanjeeva Traders Vs. State of Jharkhand
February 7, 2003
SANJIT KUMAR SINHA Vs. STATE OF JHARKHAND
March 31, 2003
SANJIV KUMAR SINGH AND ORS., Vs. STATE OF JHARKHAND AND ORS.
March 7, 2003
SANTAN SHUKLA AND ORS. Vs. STATE OF BIHAR AND ORS.
March 11, 2003
Santosh Kumar Bhuwania, Om Prakash Bhuwania, Indra Mohan Lal and K.V.Ramna Rao Vs. State of Bihar & Panul Ansari
April 16, 2003
SANTOSH NARAYAN @ SANTOSH Vs. STEEL AUTHORITY OF INDIA
November 4, 2003
SANTOSH STONE WORKS Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
February 7, 2003
SANWAR MAL AGARWAL @ SANWAR MAL BANSAL Vs. STATE OF JHARKHAND
December 1, 2003
SARASWATI DEVI Vs. STATE OF JHARKHAND
March 3, 2003
SARBALA DHEKARO Vs. STATE OF BIHAR
May 12, 2003
SARDAR ASHA SINGH Vs. RAJESH KUMAR AGARWAL
February 11, 2003
SARFUDDIN MIAN Vs. STATE OF JHARKHAND
January 7, 2003
SARJU RABIDAS Vs. STATE OF BIHAR
February 3, 2003
SARJUG TURI Vs. STATE OF BIHAR
May 12, 2003
SARTAJ BLOOD BANK Vs. UNION OF INDIA
September 16, 2003
SARWAN KUMAR SAO Vs. STATE OF JHARKHAND
April 8, 2003
SATDEO PRASAD Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL,RANCHI
September 12, 2003
SATISCHANDRA MAHTO, JITENDRA KUMAR BHAGAT, JITENDRA NATH BHAGAT Vs. STATE OF JHARKHAND
August 20, 2003
Satish Thakur Vs. State of Bihar (Now Jharkhand)
February 21, 2003
Satya Narayan Gupta Vs. State Of Jharkhand
January 2, 2003
SATYA NARAYAN PATHAK Vs. STATE OF BIHAR
August 1, 2003
SATYADEO SINGH Vs. STATE OF JHARKHAND
November 25, 2003
SATYAPAL VERMA Vs. STATE OF JHARKHAND
May 13, 2003
SATYAWATI KHEMKA Vs. STATE OF BIHAR
September 16, 2003
SATYENDRA NARAIN SINGH Vs. STATE OF BIHAR
February 17, 2003
SAVITA SINHA Vs. UNION OF INDIA (UOI) AND ORS.
February 20, 2003
Secretary To Government Ministry Of Home Affairs Vs. Vice Chairman, Central Administrative Tribunal, Patna Bench
January 30, 2003
SECRETARY, HIGHER EDUCATION, GOVT. OF JHARKHAND Vs. DR. ARJUN PRASAD SINHA AND ORS.
September 3, 2003
Seo Shankar Chaudhary Vs. State Of Jharkhand
February 25, 2003
SHAHEBJAN MURMU Vs. STATE OF BIHAR
September 16, 2003
Shaheen Co-Operative House Construction Society Ltd. Vs. State Of Bihar
February 14, 2003
SHAHNAJ BANO Vs. MUBARAK ALI
August 23, 2003
SHAHNAWAZ ANSARI Vs. STATE OF JHARKHAND
July 17, 2003
Shailendra Kumar Singh Vs. State of Jharkhand
February 3, 2003
SHAILESH KUMAR SINGH Vs. STATE OF JHARKHAND
December 3, 2003
SHALINI JHA Vs. STATE OF JHARKHAND
September 8, 2003
SHANK NATH TIWARI AND ORS. Vs. RAJ NANDAN TIWARY AND ORS.
January 21, 2003
SHANKAR BOSE Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL NO. 2 AND ORS.
August 30, 2003
SHANKAR DUSADH Vs. STATE OF JHARKHAND
May 1, 2003
SHANKAR MANDAL Vs. STATE OF BIHAR
July 11, 2003
SHANKAR NUNIA Vs. BHARAT COKING COAL LTD
September 30, 2003
SHANKAR PRASAD KEDIA Vs. STATE OF JHARKHAND THROUGH THE CHIEF SECRETARY, GOVT.OF JHARKHAND, RANCHI
September 23, 2003
Shankar Prasad Mahto Vs. State Of Jharkhand
March 12, 2003
SHANTI CEMENTS PVT. LTD. Vs. STATE OF JHARKHAND
January 29, 2003
SHARAFAT HUSSAIN Vs. STATE OF BIHAR
June 2, 2003
Sharat Coking Coal Limited, Koyla Bhawan, Dhanbad Vs. Shri Ram Singh
August 4, 2003
SHARDA CONSTRUCTION Vs. STATE OF JHARKHAND
January 31, 2003
SHASHI BHUSAN PATHAK Vs. UNION OF INDIA
July 25, 2003
Sheikh Sohrab Vs. Md.Kasim Ansari
January 20, 2003
SHEO CHAND KUMAR Vs. BHARAT COKING COAL LTD
November 17, 2003
SHEO SHANKAR LALL Vs. STATE OF BIHAR
July 22, 2003
SHEO SHANKAR MISHRA Vs. STATE OF JHARKHAND
September 8, 2003
SHEODEEP SINGH Vs. STATE OF JHARKHAND
August 1, 2003
SHIB RAM MAHTO Vs. JHARKHAND STATE ELECTRICITY BOARD
August 20, 2003
SHIKANDAR CHOUHAN Vs. STATE OF JHARKHAND
March 5, 2003
SHIRIN FAZALBHOY Vs. STATE OF BIHAR
May 7, 2003
SHIRIN FAZALBHOY Vs. STATE OF BIHAR
May 9, 2003
SHIV DANI SINGH Vs. STATE OF BIHAR NOW JHARKHAND
May 12, 2003
SHIV KUMAR PRAMANIK @ SUKUMAR PRAMANIK Vs. STATE OF BIHAR
December 3, 2003
SHIV KUMAR PRASAD Vs. STATE OF JHARKHAND
March 13, 2003
SHIV MANGAL BHAGAT Vs. STATE OF BIHAR
October 14, 2003
Shiv Sahay Singh Vs. State Of Jharkhand
August 26, 2003
SHIV SHAMBHU HARD COKE THROUGH ITS OWNERS, NAMELYSHRI SHAMBHU NATH AGARWAL AND ANR. Vs. STATE OF JHARKHAND
September 2, 2003
SHIV SHANKAR MODI Vs. MADAN CHOUDHURY : SAHDEO CHOUDHURY : TRIBENI RAI : KALO DEVI
July 31, 2003
Shiv Shankar Sah Vs. State Of Jharkhand
February 18, 2003
Shiva Kant Jha @ S.K.Jha Vs. Hindustan Steel Works Construction Ltd.
August 5, 2003
SHIVAM PLANNERS AND CONSTRUCTION PVT. LTD. Vs. STATE OF JHARKHAND
August 5, 2003
SHIVAM PLANNERS AND CONSTRUCTIONS PVT. LTD. Vs. STATE OF JHARKHAND
September 2, 2003
Shree Bhagwan Ram Vs. State Of Bihar
April 25, 2003
SHREE KANT SHARMA Vs. STATE OF JHARKHAND
March 12, 2003
Shriram Agricultural Works Through Proprietor Ashwani Kumar Singh Vs. Central Coalfields Limited
January 15, 2003
SHUKLA CONSTRUCTION Vs. CONSERVATOR OF FOREST, EX OFFICIO GENERAL MANAGER, REWA CIRCLE, M.P
December 5, 2003
SHYAM CHARAN LOHAR Vs. STATE OF BIHAR
July 22, 2003
SHYAM KANT KARTIKEY Vs. STATE OF JHARKHAND
April 17, 2003
SHYAM SUNDAR AND ANR. Vs. PARBATI DEVI AND ORS.
May 7, 2003
SHYAM SUNDER CHAUDHARY Vs. STATE OF BIHAR
September 9, 2003
SHYAM SUNDER GUPTA Vs. STATE OF JHARKHAND
April 8, 2003
SHYAMA DEVI Vs. UNION OF INDIA
August 4, 2003
Shyama Kumari Vs. State Of Jharkhand
January 30, 2003
SHYAMA PADA SOREN Vs. STATE OF BIHAR
November 7, 2003
SHYAMA PRASAD COLLEGE Vs. STATE OF JHARKHAND AND ORS.
January 13, 2003
Shyamapado Kumbhakar Vs. State Of Jharkhand
March 6, 2003
Sibu Ganjhu Vs. State Of Jharkhand
January 2, 2003
SIBU SAO Vs. STATE OF JHARKHAND
August 11, 2003
SIDDHU KANHU UNIVERSITY ETC. Vs. DR. ARJUN PRASAD SINHA AND ORS.
September 3, 2003
SIDHU KANHU UNIVERSITY, DUMKA Vs. PROF.RAGHU NATH RAY
August 12, 2003
SIMAL HANSDA Vs. STATE OF JHARKHAND & ANR
June 24, 2003
SINGH ELECTRICAL AND CONSTRUCTIONS Vs. STATE OF JHARKHAND
February 7, 2003
SISTER AUGUSTINA Vs. STATE OF JHARKHAND
June 17, 2003
SITA RAM PRASAD Vs. STATE OF JHARKHAND
August 21, 2003
SITA RAM SAH Vs. STATE OF JHARKHAND
August 12, 2003
SITARAM CHAUDHARY Vs. STATE OF JHARKHAND
September 24, 2003
SITLAL BAITHA @ RAM Vs. RUDI CHAMAR
September 10, 2003
Sitwa Devi, widow of Late Tapeshwar Nonia Vs. Bharat Coking Coal Limited, through its Chairman-cum- Managing Director, Dhanbad
August 12, 2003
SK.KHUSDIL Vs. STATE OF BIHAR
June 17, 2003
Sk.Md.Khalil Vs. Md.Hasim
February 17, 2003
Sk.Md.Minhazuddin Vs. State Of Jharkhand
February 21, 2003
SMT. ASHA RAI Vs. UNION OF INDIA (UOI) AND ORS.
February 19, 2003
SMT. CHANDRA KISHORI DEVI AND ORS. Vs. STATE OF BIHAR AND ORS.
March 11, 2003
SMT. LILY DOROTHY TOPNO Vs. STATE OF JHARKHAND AND ORS.
February 26, 2003
SOMARIN DEVI Vs. CENTRAL COALFIELD LTD
September 8, 2003
SOMRA ORAON Vs. STATE OF BIHAR NOW STATE OF JHARKHAND
April 21, 2003
SONA RAM Vs. STATE OF JHARKHAND
November 25, 2003
SONAI PAHARIA @ SONAI DEHRI Vs. STATE OF BIHAR
July 15, 2003
Sonaram Kachhap And Jagu Bodra Vs. State Of Jharkhand
April 30, 2003
SOUKHI PASI Vs. STATE OF BIHAR
April 28, 2003
SPARTAN CARRIERS Vs. CENTRAL COALFIELDS LTD.
July 25, 2003
Special Smokeless Fuel Manufacturers Association Vs. Chairman-Cum- Managing Directors
January 16, 2003
SPICY BEVERAGES PVT.LTD Vs. STATE OF JHARKHAND
September 10, 2003
SPRIHA STEEL PRIVATE LTD. Vs. BIHAR STATE ELECTRICITY BOARD AND ORS.
June 24, 2003
Sri Krishna Pandey Vs. State Of Jharkhand
January 21, 2003
SRI TIRUPATI WIRES Vs. STATE OF JHARKHAND AND ORS.
August 27, 2003
STAR BOOTS COMPANY Vs. STATE OF JHARKHAND
April 9, 2003
STATE BANK OF INDIA Vs. HANUMA TIOMBER TRADING COMPANY
April 3, 2003
STATE BANK OF INDIA, RANCHI Vs. MAHESHWAR RAM
June 12, 2003
STATE OF BIHAR Vs. ARUNA DEVI : KRISHNA KUMAR SINHA
September 19, 2003
STATE OF BIHAR Vs. MIJAJ INTERNATIONAL
September 25, 2003
STATE OF BIHAR Vs. KARU PANDIT
June 2, 2003
STATE OF BIHAR Vs. CHANDRA BHANU SOM
February 21, 2003
STATE OF BIHAR Vs. HARADHAN CHOUDHARY
January 10, 2003
STATE OF BIHAR Vs. LAXMAN SAO
January 13, 2003
State of Bihar Vs. Presiding Officer, Labour Court, Bhagalpur
June 24, 2003
State Of Bihar Vs. Maheshwar Prasad Sao
January 13, 2003
State Of Bihar Vs. Mithu Kewat
January 21, 2003
State Of Bihar Vs. Jagarnath Mehra, Jhabru Mahto And Abhi Mahto
February 10, 2003
STATE OF BIHAR Vs. MADHURI DEVI
July 21, 2003
STATE OF BIHAR Vs. HARI PRASAD SAHU AND ANR.AND MOSO PAHAN
July 9, 2003
State Of Bihar (Now Jharkhand) Vs. Ranawati Singh
December 10, 2003
State Of Bihar (Now Jharkhand) Vs. Rajib Mondal Etc.Etc.
December 12, 2003
STATE OF BIHAR AND ORS. Vs. DR. KIRTI NARAIN JHA AND ORS.
April 1, 2003
STATE OF BIHAR THROUGH THE COMMISSIONER AND SECRETARY, INDUSTRIES DEPARTMENT GOVERNMENT OF BIHAR Vs. JAGARNATH MANDAL
January 27, 2003
State of Jharkhand Vs. Vishnudeo Singh
July 29, 2003
STATE OF JHARKHAND Vs. MANJAR HUSSAIN
May 14, 2003
State of Jharkhand Vs. Sukhdeo Ram
July 4, 2003
State Of Jharkhand Vs. Indian Builders
June 27, 2003
STATE OF JHARKHAND Vs. BHAWNEET SINGH
August 22, 2003
STATE OF JHARKHAND Vs. BHARAT DRILLING AND FOUNDATION TREATMENT PVT. LTD
July 14, 2003
State Of Jharkhand Vs. Md.Muzammil Sultan
June 30, 2003
STATE OF JHARKHAND Vs. MAHENDRA KUMAR SINHA
July 29, 2003
STATE OF JHARKHAND Vs. SAIYAD RIZWAN ALIAS SONI
January 31, 2003
STATE OF JHARKHAND Vs. KM SUMAN PRAMILLA KUMARI ARTI KUMARI
March 3, 2003
STATE OF JHARKHAND Vs. ASHOK TOWARI
May 2, 2003
STATE OF JHARKHAND Vs. RAMAN MAHTO
July 4, 2003
STATE OF JHARKHAND Vs. SUSHIL MURMU
April 29, 2003
State of Jharkhand Vs. Madras Nayak
January 31, 2003
State of Jharkhand Vs. Anil Kumar
January 13, 2003
STATE OF JHARKHAND Vs. ANJLUS DUNGDUNG
December 2, 2003
STATE OF JHARKHAND Vs. BASANT KUMAR PODDAR
November 12, 2003
STATE OF JHARKHAND, THROUGH DIRECTOR OF INDUSTRIES, JHARKHAND, RANCHI Vs. SAYEEDA KHATOON
September 26, 2003
STEEL AUTHORITY OF INDIA Vs. PEE KAY ENTERPRISES ENGINEERS and CONTRACTORS
March 3, 2003
STEEL AUTHORITY OF INDIA LIMITED Vs. HRIDAY NATH PANDEY
June 12, 2003
Steel Authority of India Limited Vs. Presiding Officer
June 26, 2003
STEEL AUTHORITY OF INDIA LTD Vs. WORKMEN STEEL AUTHORITY OF INDIA LTD
May 4, 2003
Steel Authority Of India Ltd. Vs. Gaurishankar Tiwary
December 15, 2003
STEEL AUTHORITY OF INDIA LTD. Vs. PRESIDING OFFICER LABOUR COURT BOKARO STEEL CITY AND ORS.
February 10, 2003
STEEL INDIA Vs. STATE OF JHARKHAND
January 8, 2003
Subal Chandra Mandal Vs. State Of Bihar
January 16, 2003
Subernarekha Coal Complex (P) Ltd. Vs. Bharat Coking Coal Ltd.
April 1, 2003
SUBHASH CHANDRA SINGH Vs. UNION OF INDIA
December 5, 2003
SUBHASH DAS Vs. STATE OF BIHAR
August 4, 2003
Subhash Kumar Vs. State of Jharkhand
February 17, 2003
SUBHASH MANDAL Vs. STATE OF BIHAR
July 25, 2003
Subhash Prasad Saw Vs. State Of Jharkhand
March 21, 2003
SUBODH KUMAR SINGH Vs. STATE OF JHARKHAND
July 17, 2003
SUBODH PRASAD Vs. STATE OF JHARKHAND
April 29, 2003
SUBODH PRASAD Vs. STATE OF JHARKHAND
March 26, 2003
SUBODH PRASAD Vs. STATE OF JHARKHAND
September 9, 2003
Subrata Kumar Sarkar @ S.K. Sarkar Vs. Executive Engineer
June 27, 2003
SUDARSHAN ANAND Vs. BOKARO STEEL PLANT
July 15, 2003
SUDARSHAN PRASAD BHAGAT Vs. STATE OF JHARKHAND
May 14, 2003
Sudarshan Sharma Vs. State Of Jharkhand
January 23, 2003
SUDHA PRASAD Vs. CHIEF COMMISSIONER OF INCOME TAX
March 11, 2003
SUDHANSU RANJAN Vs. COAL INDIA LTD
July 18, 2003
SUDHIR SINGH Vs. STATE OF BIHAR NOW JHARKHAND
July 14, 2003
SUDHIR SINGH CHOUDHARY Vs. MADAN KUMHAR
September 11, 2003
SUDIST NARAIN THAKUR Vs. BIHAR STATE FINANCIAL CORPORATION
August 26, 2003
Sujan & Company Vs. State of Bihar
February 21, 2003
Sukar Sao Vs. State Of Jharkhand
May 7, 2003
SUKHDEO PANDEY Vs. TARSILA TOPPO
September 22, 2003
Sukhdeo Yadav Vs. State of Jharkhand
January 16, 2003
SUKHRAM SINGH Vs. STATE OF BIHAR
September 10, 2003
Suklu Vs. State Of Jharkhand
January 20, 2003
SUMANT KUMAR Vs. STATE OF JHARKHAND
July 22, 2003
SUNEET SERVICES Vs. BHARAT PETROLEUM CORPORATION LTD
September 9, 2003
Sunil Kr.Gorai Vs. Fuchi Bala Gorain
January 9, 2003
Sunil Kumar Vs. State Of Jharkhand
February 28, 2003
Sunil Kumar Das @ Sunil Kumar Vs. State of Jharkhand
January 24, 2003
Sunil Kumar Sinha Vs. Chancellor Of Universities
May 2, 2003
Sunil Kumar Sinha Vs. HonBle Chancellor Of Universities
January 29, 2003
SUNITA DEVI Vs. AUTAR SINGH
August 26, 2003
Sunita Tiwary Vs. State of Bihar (Now Jharkhand)
June 16, 2003
SUNRISE INGOT PVT. LTD Vs. JHARKHAND STATE ELECTRICITY BOARD
September 5, 2003
SURAJ BHUIYAN @ LAKAR BHUIYAN Vs. STATE OF JHARKHAND
June 18, 2003
SURAJ PRASAD Vs. STEEL AUTHORITY OF INDIA LTD
November 4, 2003
Surendra Pandit Vs. State of Jharkhand
February 14, 2003
SURENDRA PRASAD SINGH Vs. STATE OF BIHAR
September 9, 2003
Surendra Prasad Yadav Vs. State Of Jharkhand
March 7, 2003
SURESH BHAGAT Vs. STATE OF BIHAR
September 4, 2003
SURESH KUMAR SINGH Vs. CENTRAL COAL FIELD LTD
August 25, 2003
Suresh Mahatha @ Suresh Sharma Vs. Dulal Devi
September 10, 2003
SURESH MAHTO Vs. SANT KUMAR MAHTO
August 18, 2003
SURESH MAHTO Vs. STATE OF JHARKHAND
August 4, 2003
Suresh Modi Vs. Bharat Coking Coal Ltd.
September 30, 2003
SURESH PRASAD SAO Vs. STATE OF BIHAR
May 14, 2003
Suresh Prasad, son of Shri Munki Singh Vs. State of Jharkhand
December 24, 2003
SURESH SINGH Vs. STATE OF BIHAR
September 4, 2003
Sushil Chandra Bhattacharya Vs. Jharkhand State Electricity Board
January 6, 2003
Sushil Jha Vs. Bharat Coking Coal Limited
March 7, 2003
SUSHIL KUMAR DUBEY Vs. STATE OF JHARKHAND
April 8, 2003
SUSHIL KUMAR MAHATO Vs. RANCHI REGIONAL DEVELOPMENT AUTHORITY
September 30, 2003
SUSHIL KUMAR RAO Vs. BIHAR STATE ELECTRICITY BOARD AND ORS.
March 25, 2003
Sushila M.Maru Vs. Chittaranjan M.Maru
May 9, 2003
Sushila Upadhyay Vs. B.S.E.B.
February 28, 2003
Sushri Rinku Kumari Vs. State Of Jharkhand
April 10, 2003
Sushri Rinku Kumari Vs. State of Jharkhand
March 10, 2003
SWARNLATA DEVI Vs. STATE OF JHARKHAND
July 17, 2003
T.K. MISHRA Vs. BOKARO STEEL PLANT AND ORS.
May 7, 2003
T.N. MUKHERJEE ETC. Vs. DELHI PUBLIC SCHOOL AND ORS. ETC.
February 24, 2003
TAIYAB KHAN Vs. STATE OF BIHAR
August 12, 2003
TANTI MURMU Vs. STATE OF BIHAR
May 5, 2003
TAPAN KUMAR MUKHERJEE Vs. PAULUS SOREN AND ORS.
April 2, 2003
TATA BP SOLAR INDIA LTD Vs. STATE OF JHARKHAND
June 24, 2003
TATA CUMMINS LIMITED Vs. STATE OF JHARKHAND
July 31, 2003
Tata Engineering & Locomotive Co.Ltd. Vs. Presiding Officer, Labour Court
April 25, 2003
Tata Engineering and Locomotive Company Ltd. Vs. Presiding Officer
April 25, 2003
Tata Engineering And Locomotive Company Ltd. Vs. Presiding Officer, Labour Court
August 28, 2003
TATA IRON AND STEEL CO LTD Vs. P O., LABOUR COURT, JAMSHEDPUR
January 24, 2003
TATA IRON AND STEEL COMPANY LIMITED Vs. SURESH NARAYAN SINGH
September 15, 2003
TATA IRON AND STEEL COMPANY LTD. Vs. BIHAR STATE ELECTRICITY BOARD AND ORS.
July 2, 2003
TATA ROBIN FRASER LABOUR UNION, P.O.& P.S.BURMA MINES, JAMSHEDPUR, DIST.SINGHBHUM Vs. STATE OF JHARKHAND
July 24, 2003
TATA YADOGAWA LTD Vs. UNION OF INDIA
January 3, 2003
TECHNO FUEL (INDIA) LTD Vs. COAL INDIA LIMITED
September 10, 2003
TEJ NARAYAN PANDEY Vs. COAL INDIA LTD
July 14, 2003
TEKLAL MAHTO Vs. STATE OF JHARKHAND
July 16, 2003
TERESSA MURMU Vs. STATE OF JHARKHAND
July 17, 2003
THE INDIAN IRON AND STEEL CO. LTD. Vs. BALIAPUR COAL DEPOT AND ANR.
January 22, 2003
THE SECRETARY MAZDOOR SANGATHAN SAMITI OF BHARAT COKING COAL LTD. Vs. EMPLOYER IN RELATION TO THE MANAGEMENT OF KATRAS PROJECT AREA OF BHARAT COKING COAL LTD. AND ANR.
January 8, 2003
Tilak Bedia Vs. State of Bihar (now Jharkhand)
June 19, 2003
TINPLATE CO OF INDIA LTD Vs. P O ,EMPLOYEES PROVIDENT FUND APPELLENT TRIBUNAL
February 17, 2003
TINPLATE COMPANY OF INDIA LTD Vs. STATE OF JHARKHAND
May 2, 2003
TIRUPATI WIRES Vs. STATE OF JHARKHAND
March 4, 2003
Toka Sura Purty Vs. State of Bihar (Now Jharkhand)
February 21, 2003
TRIGUNA NAND PATHAK Vs. STATE OF JHARKHAND
August 13, 2003
TRIVENI MAHTO Vs. CENTRAL COALFIELDS LTD. AND OTHERS
August 6, 2003
TRIVENI RAM Vs. STATE OF JHARKHAND
August 1, 2003
TULA SARDAR Vs. STATE OF BIHAR
April 2, 2003
Tulsi Mahto Vs. State Of Jharkhand
February 13, 2003
U.S. PANDEY Vs. CENTRAL BANK OF INDIA AND ORS.
April 16, 2003
UDAY PRASAD SINGH Vs. LABOUR ENFORCEMENT OFFICER
August 22, 2003
UDIT RAM Vs. STATE OF JHARKHAND
June 20, 2003
UGENDRA YADAV Vs. STATE OF JHARKHAND
July 10, 2003
UMA SHANKAR PANDEY Vs. C.B.I
July 21, 2003
Uma Shankar Prasad Vs. State Of Bihar
February 5, 2003
Uma Shankar Prasad Vs. State Of Jharkhand
March 3, 2003
UMA SHARAN Vs. MURLIDHAR SHUKLA
September 10, 2003
UMESH KUMAR SHAH Vs. STATE OF BIHAR
September 10, 2003
UMESH KUMAR SINGH ALIAS UMESH SINGH Vs. STATE OF BIHAR
July 14, 2003
Umesh Mahto Vs. State Of Bihar
June 24, 2003
Union Construction Co. Vs. State Of Bihar
February 10, 2003
Union of India Vs. J.R.Construction, Chitia, Ranchi
January 8, 2003
UNION OF INDIA Vs. SWARAN SINGH
September 19, 2003
UNION OF INDIA Vs. BUILDERS ENTERPRISES
March 3, 2003
UNITED INDIA INSURANCE CO. LTD Vs. RAVI PRASAD
November 11, 2003
UNITED INDIA INSURANCE CO. LTD Vs. RAVI PRASAD
November 9, 2003
United India Insurance Co.Ltd. Vs. Hazari Lal Choudhary
April 23, 2003
UNITED INDIA INSURANCE COMPANY LIMITED Vs. USHA KIRAN SHARMA
September 19, 2003
United India Insurance Company Limited Vs. Manjura Devi
April 18, 2003
UNITED INDIA INSURANCE COMPANY LTD. Vs. JULEKHA BIBI AND ORS.
June 23, 2003
UNITED MACHINES LTD Vs. JHARKHAND STATE ELECTRICITY BOARD
July 22, 2003
UPENDRA NATH SINGH Vs. BHARAT COKING COAL LTD
July 21, 2003
Upendra Pandey Vs. State Of Bihar
December 23, 2003
UPENDRA UPADHAYAYA Vs. STATE OF BIHAR
September 22, 2003
URANIUM CORPORATION OF INDIA LTD Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT
June 27, 2003
URMILA PRASAD Vs. STATE OF JHARKHAND
November 12, 2003
URSULINE WOMEN&APOSS HEALTH & PHYSICAL EDUCATION COLLEGE, LOHARDAGA Vs. STATE OF JHARKHAND
November 13, 2003
USHA MARTIN BLACK (WIRE-ROPE) LTD.NOW USHA MARTIN INDUSTRIES Vs. UNION OF INDIA
October 15, 2003
USHA MARTIN INDUSTRIES LTD Vs. JHARKHAND STATE ELECTRICITY BOARD
August 23, 2003
USHA SHARMA Vs. RANCHI UNIVERSITY
July 8, 2003
USHA WORKERS UNION Vs. USHA MARTIN INDUSTRIES LTD
January 9, 2003
V P DHANESH Vs. STATE OF JHARKHAND
September 23, 2003
V.A.ABRAHAM Vs. BIHAR HILL AREA LIFT IRRIGATION CORPORATION LTD
December 8, 2003
VARUN KUMAR SHARMA @ VARUN SHARMA Vs. STATE OF BIHAR
April 16, 2003
VIDHU RANI, SHIKHA MITRA Vs. STATE OF JHARKHAND
August 20, 2003
VIDYA DEVI Vs. BADRI YADAV
June 3, 2003
VIDYADHAR PANDEY Vs. JHARKHAND STATE ELECTRICITY BOARD
January 2, 2003
VIJAY KUMAR SINGH Vs. STATE OF JHARKHAND
June 18, 2003
Vijay Ram Vs. Vice-Chairman, Central Administrative Tribunal
March 10, 2003
Vikromatic Steel Pvt.Ltd. Vs. Jharkhand State Electricity Board
September 1, 2003
VINAY KUMAR PANDEY Vs. STATE OF JHARKHAND
September 22, 2003
VIRENDRA KUMAR SINHA Vs. STATE OF BIHAR
November 13, 2003
VISHWA NATH SINGH Vs. BIHAR STATE ELECTRICITY BOARD AND ORS.
January 7, 2003
VIVEK KUMAR Vs. NATIONAL INSTITUTE OF TECHONOLOGY
December 5, 2003
Vrigue Nandan Rai Vs. State Of Jharkhand
January 30, 2003
WAKIL SINGH Vs. PRESIDING OFFICER, LABOUR COURT AND ORS.
February 10, 2003
WELDON VYAPAR PRIVATE LTD Vs. STATE OF JHARKHAND
June 3, 2003
WESTERN UTTAR PRADESH COAL AND FUEL SYSTEM Vs. BHARAT COKING COAL LTD
September 10, 2003
WORKMEN Vs. EMPLOYERS IN RELATION TO THE MANAGEMENT OF KUYA COLLIERY DHANBAD
May 13, 2003
WORKMEN BIHAR COLLIERY KAMGAR UNION Vs. PRESIDING OFFICER CENTRAL GOV INDSTRIAL TRIBUNAL
June 24, 2003
WORKMEN REPRESENTED BY BIHAR ENGINEERING KAMGAR UNION Vs. PRESIDING OFFICER
May 8, 2003
WORKMEN REPRESENTED BY MICA WORKERS UNION Vs. EMPLOYERS IN RELATION TO THE MANAGEMENT OF MICA TRADING CORPORATION OF INDIAN LTD
September 30, 2003
WORKMEN THROUGH SECRETARY, BIHAR COLLIERY KAMGAR UNION, DHANBAD Vs. EMPLOYERS IN RELATION TO THE MANAGEMENT OF KUYA COLLIERY, DHANBAD
May 13, 2003
YADU NANDAN SINGH Vs. STATE OF JHARKHAND AND ORS.
March 3, 2003
Yasoda Sharma Vs. State Of Jharkhand
January 7, 2003
YOGA NAND MISHRA Vs. THE STATE OF BIHAR (NOW JHARKHAND) AND ORS.
January 7, 2003
YOGENDRA ROY Vs. RANCHI UNIVERSITY RANCHI
December 1, 2003
Zaira Nishat Ansari Vs. State Of Jharkhand
March 4, 2003
ZUBAIR AHMAD SIDDIQUI Vs. ZILA PARISHAD GIRIDIH
September 8, 2003