Case Index

Title
Date
ASSISTANT EXECUTIVE ENGINEER Vs. V.KRISHNA KUMAR
November 21, 2003
CHIEF POSTMASTER GENERAL, KERALA CIRCLE Vs. U.VISWANATHAN
September 22, 2003
DOUGLAS ANTONY Vs. SECRETARY, KERALA STATE ELECTRICITY BOARD
December 29, 2003
GANGADHARAN Vs. K.A.ABDUL SALAM
February 11, 2003
GENERAL SECRETARY STATE BANKS STAFF UNION Vs. L.C.BALAKRISHNAN
September 22, 2003
GOPALAN Vs. N.MOIDEENKUTTY
September 22, 2003
HAMEED Vs. INDO ARAB TRAVELS
September 22, 2003
K.D.MURALEEDHARAN Vs. ASST.EXECUTIVE ENGINEER, ELECTRICAL MAJOR SECTION, M.S.E.B.
October 15, 2003
K.S.E.B. Vs. MADHAVAN NAIR
February 4, 2003
KALYANI MEDICOTRONIC Vs. K.T.ZAKARIYA
September 22, 2003
KERALA STATE CO-OPERATIVE EMPLOYEES PENSION BOARD Vs. CONSUMER DISPUTES REDRESSAL FORUM
August 20, 2003
LIC OF INDIA Vs. K.R.VARIJAKSHAN
September 23, 2003
N.JYOTHI Vs. CHIEF POSTMASTER GENERAL
September 2, 2003
NIRMALA VARGHESE THARAKAN Vs. JAYALEKSHMI BUILDERS (P) LTD.
September 22, 2003
ORIENTAL INSURANCE CO.LTD. Vs. G.SREEDEVI AMMA
March 10, 2003
P.THANKAPPAN ACHARI Vs. SRI RAVISANKAR
November 7, 2003
PHILIPKUTTY JOSEPH Vs. BRANCH MANAGER, CATHOLIC SYRIAN BANK
September 22, 2003
SUB POST MASTER Vs. E.G.SULOCHANA
March 28, 2003
SUPERINTENDENT OF POST OFFICE Vs. L.RAJAMMA
September 29, 2003
SUPERINTENDENT OF POST OFFICES Vs. T.K.KAREEM
December 10, 2003
T.G. ABRAHAM Vs. MANAGING DIRECTOR, KERALA STATE ROAD TRANSPORT CORPORATION
September 22, 2003
TV SUNDARAM IYENGAR & SONS LTD. Vs. K.RAJENDRAN
April 2, 2003
V.S.SURENDRAN Vs. V.A.MOHAMMED ALI
October 17, 2003
VIJAYALEKSHMI GOPINATH Vs. P.S.DHARMANGATHAN
September 22, 2003