Case Index

Title
Date
A C T O JODHPUR Vs. SHIV SHAMBHU AGENCIES
October 14, 2003
ABDUL KAYUM Vs. ANAND PRAKASH
August 19, 2003
ABHISHEK SINGH Vs. UNIVERSITY OF RAJASTHAN & ANR.
July 7, 2003
ACHARYA SHRI KUNDAN MAHARAJ Vs. INDRA
December 16, 2003
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RAJASTHAN SPG. AND WVG. MILLS
November 24, 2003
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RAJASTHAN SPINNING AND WEAVING MILLS LTD
October 15, 2003
AHMED @ MOHD. AHMED Vs. KAMALUDDIN
February 14, 2003
AJANTA ENTERPRISES Vs. ANITA TEX PRINT LTD
May 23, 2003
AJAY ROONGTA Vs. RAJENDRA PRASAD MAHIPAL
April 8, 2003
AJAY SINGH Vs. RAJASTHAN CIVIL SERVICES APPELLATE TRIBUNAL
February 20, 2003
AJAY SRIVASTAVA Vs. STATE OF RAJASTHAN
February 5, 2003
AJEET SINGH Vs. CHHINDRA SINGH & OTHERS
May 22, 2003
AKASH BHANDARI Vs. JAI NARAIN VYAS UNIVERSITY
March 10, 2003
AKHIL BHARTIYA VIDHYARTHI PARISHAD UDAIPUR Vs. STATE OF RAJASTHAN
July 16, 2003
AKHTAR ALI Vs. STATE OF RAJASTHAN
October 6, 2003
ALCOBEX METALS LTD Vs. STATE OF RAJASTHAN
May 16, 2003
ALMI Vs. STATE OF RAJASTHAN
December 19, 2003
ALOK ENTERPRISES Vs. RAJASTHAN FINANCIAL CORPORATION
January 31, 2003
ALOK GUPTA Vs. UNION OF INDIA NEW DELHI
July 11, 2003
ALPHA ENGINEER JAIPUR Vs. STATE OF RAJASTHAN
September 23, 2003
AMAR BAI Vs. STATE OF RAJASTHAN
April 25, 2003
AMAR SINGH Vs. STATE OF RAJASTHAN
October 7, 2003
AMARDEEP DUBE Vs. STATE OF RAJASTHAN
July 28, 2003
AMITA SHEKHAWAT Vs. STATE OF RAJASTHAN
March 6, 2003
AMITA VYAS Vs. JNVU
February 26, 2003
AMRA RAM Vs. STATE OF RAJASTHAN
April 30, 2003
AMRIT LAL Vs. UNION OF INDIA
January 9, 2003
ANAND JAIN Vs. STATE OF RAJASTHAN
July 15, 2003
ANAND KUMAR PUROHIT Vs. JUDGE, INDUSTRIAL DISPUTES TRIBUNAL AND LABOUR COURT
December 19, 2003
ANAND KUMAR SHARMA Vs. EXECUTIVE ENGINEER
July 28, 2003
ANANDI PRASAD Vs. ROOP LAL
February 25, 2003
ANARBAI Vs. STATE OF RAJASTHAN
April 25, 2003
ANCHI DEVI Vs. STATE OF RAJASTHAN AND OTHERS
February 10, 2003
ANIL BHANDARI Vs. UNITED INDIA INSURANCE CO LTD
May 27, 2003
ANIL COLD TYRES RETREADERS Vs. RUNGTA PROJECTS LTD
November 28, 2003
ANIL KUMAR Vs. STATE OF RAJASTHAN
April 4, 2003
ANIL KUMAR S RUIA Vs. OFFICIAL LIQUIDATOR UNIKOL
September 5, 2003
ANIL KUMAR SHARMA Vs. MALVIYA REGIONAL ENGINEERING COLLEGE
May 9, 2003
ANIL KUMAR TOMAR Vs. STATE OF RAJASTHAN
January 9, 2003
ANIL VASHISHTHA Vs. STATE OF RAJASTHAN & ANOTHER
November 11, 2003
ANJALI ALIAS DEVI Vs. STATE
May 27, 2003
ARAWALI TAXI OPERATORS UNION Vs. STATE OF RAJASTHAN
September 15, 2003
ARIHANT CINE WORLD PVT. LTD. Vs. JDA
July 23, 2003
ARJUN SINGH Vs. STATE OF RAJASTHAN
May 29, 2003
ARJUN SINGH Vs. STATE OF RAJASTHAN
May 19, 2003
ARJUN SINGH Vs. A D J BEHROR
September 2, 2003
ARUN KUMAR SRIVASTAVA Vs. R P S C
March 3, 2003
ARUNA BANO Vs. STATE OF RAJASTHAN
February 11, 2003
ARUNA BOHRA Vs. BHAWANI SHANKAR NANDWANA
April 1, 2003
ASGAR Vs. STATE OF RAJASTHAN
January 31, 2003
ASHOK KUMAR Vs. STATE OF RAJASTHAN
July 11, 2003
ASHOK KUMAR Vs. STATE OF RAJASTHAN
November 20, 2003
ASHOK KUMAR Vs. SAWAI SINGH
September 11, 2003
ASHOK KUMAR BOHRA Vs. HADOTI KSHETRIYA GRAMIN BANK KOTA
February 26, 2003
ASHOK KUMAR CHATURVEDI & ORS. Vs. ALWAR BHARATPUR AANCHALIK GRAMIN BANK & OTHERS
September 18, 2003
ASHOK KUMAR GAUR Vs. M A C T KOTA
July 17, 2003
ASHOK KUMAR KAROLA Vs. UNION OF INDIA
January 3, 2003
ASHOK MAHESHWARI Vs. CHOTHU MOOLA
October 31, 2003
ASSISTANT COMMISSIONER OF INCOME TAX Vs. AMAR SINGH KISHAN CHAND
September 15, 2003
ASSISTANT ENGINEER (RURAL ELECTRIFICATION) RAJASTHAN STATE ELECTRICITY BOARD, MERTA CITY, DIST. NAGAUR Vs. TEJA RAM JAT
April 8, 2003
ASSU @ ASRAF AND ORS. Vs. STATE OF RAJASTHAN
August 5, 2003
ATRUP Vs. STATE OF RAJASTHAN
April 17, 2003
ATUL SINGH VISHNOI Vs. PUSHPA JAIN
October 16, 2003
AUTOLITE INDIA LTD Vs. COMMISSIONER OF INCOME TAX
July 21, 2003
AVADH BEHARI PACHAURI Vs. STATE OF RAJASTHAN
July 28, 2003
AYYUB Vs. STATE OF RAJASTHAN
April 7, 2003
BABLI DEVI Vs. STATE OF RAJASTHAN
September 3, 2003
BABLOO Vs. STATE OF RAJASTHAN
August 7, 2003
BABLOO @ KRISHNA KUMAR Vs. STATE OF RAJASTHAN
September 3, 2003
BABU KHAN Vs. STATE OF RAJASTHAN
January 29, 2003
BABU LAL Vs. LABOUR COURT JODHPUR
March 28, 2003
BABU LAL Vs. SHRIPAT LAL
August 29, 2003
BABU LAL Vs. STATE OF RAJASTHAN
July 9, 2003
BABU LAL CHAUDHARY Vs. BIHARI LAL SAINI
May 20, 2003
BABU PURI Vs. KALU
August 26, 2003
BABULAL Vs. STATE OF RAJASTHAN
October 17, 2003
BADRI Vs. SHRI KISHAN
April 8, 2003
BADRI LAL JOSHI Vs. STATE
February 10, 2003
BAGGA MALI Vs. SHRI BHAWANI SHANKAR GARG
July 28, 2003
BAKSHI STEELS LTD Vs. STATE OF RAJASTHAN
December 5, 2003
BALBEER KUMAR JAIN Vs. TRIPTI KUMAR KOTHARI
October 22, 2003
BALU RAM Vs. STATE OF RAJASTHAN
January 20, 2003
BALWANT SINGH Vs. STATE OF RAJASTHAN
October 20, 2003
BALWANT SINGH Vs. STATE OF RAJASTHAN
May 20, 2003
BANARSI DEVI Vs. STATE OF RAJASTHAN AND ORS.
November 12, 2003
BANK OF RAJASTHAN LTD Vs. KRISHAN PRINTERS
September 2, 2003
BANNEY SINGH RATHORE Vs. STATE OF RAJASTHAN
February 11, 2003
BANSHI Vs. STATE OF RAJASTHAN
May 29, 2003
BANSHI LAL Vs. RAJ BAI
October 29, 2003
BANWARI LAL Vs. STATE OF RAJASTHAN AND OTHERS
July 28, 2003
BARKAT Vs. STATE OF RAJASTHAN
May 19, 2003
BASANTA Vs. STATE OF RAJASTHAN
January 23, 2003
BASTI MAL SUTHAR Vs. STATE OF RAJASTHAN AND OTHERS
September 12, 2003
BATOOL Vs. STATE OF RAJASTHAN
April 7, 2003
BEERBAL SINGH Vs. STATE OF RAJASTHAN
May 12, 2003
BEERU @ BIRBAL RAM Vs. STATE
November 7, 2003
BHAGIRATH RAM Vs. RAJASTHAN PUBLIC SERVICE COMMISSION
November 3, 2003
BHAGWAT SINGH Vs. DISTRICT MAGISTRATE UDAIPUR
February 5, 2003
BHAGWATI BAI & ORS Vs. MANJEET SINGH & ORS
November 25, 2003
BHAGWATI LAL SHARMA Vs. STATE OF RAJASTHAN
November 6, 2003
BHAIRU SINGH Vs. UNION OF INDIA
July 28, 2003
BHAKAR RAM Vs. UNION OF INDIA
February 3, 2003
BHANWAR Vs. LRS OF JAHRUDDIN
August 21, 2003
BHANWAR KANWAR Vs. CIVIL JUDGE
September 17, 2003
BHANWAR LAL Vs. BIRBAL RAM & OTHERS
January 21, 2003
BHANWAR LAL KUMAWAT Vs. STATE OF RAJASTHAN
September 11, 2003
BHANWAR LAL PARIHAR Vs. STATE OR RAJASTHAN AND OTHERS
February 14, 2003
BHANWAR SINGH Vs. STATE OF RAJASTHAN
November 5, 2003
BHANWAR SINGH Vs. LABOUR COURT
February 10, 2003
BHANWARI DEVI Vs. UNION OF INDIA
June 6, 2003
BHASKAR DAGAR Vs. RAJASTHAN PUBLIC SERVICE COMMISSION
September 25, 2003
BHAWANI SHANKAR SHARMA Vs. STATE OF RAJASTHAN
April 23, 2003
BHERU LAL Vs. STATE OF RAJASTHAN
May 14, 2003
BHERU LAL Vs. STATE OF RAJASTHAN
October 14, 2003
BHERU LAL Vs. RAGHUBEER
October 17, 2003
BHERU LAL GANDHI Vs. STATE OF RAJASTHAN AND OTHERS
March 12, 2003
BHERU SINGH RATHORE Vs. STATE OF RAJASTHAN
April 29, 2003
BHERULAL Vs. THE STATE
November 19, 2003
BHIM SINGH Vs. KAN SINGH
November 25, 2003
BHIM SINGH Vs. KAN SINGH
November 15, 2003
BHOJA Vs. STATE OF RAJASTHAN
September 11, 2003
BHOJA RAM Vs. STATE OF RAJASTHAN
November 7, 2003
BHOOP RAM Vs. STATE OF RAJASTHAN
December 11, 2003
BHOOR SINGH Vs. GHEESU LAL AND OTHERS
April 8, 2003
BHURA Vs. ADDITIONAL DISTRICT JUDGE NO 8 JAIPUR CITY
September 15, 2003
BIJA RAM Vs. UNION OF INDIA
April 24, 2003
BIRDHI CHAND Vs. STATE OF RAJASTHAN
March 27, 2003
BIRLA CEMENT WORKS Vs. STATE OF RAJASTHAN
April 22, 2003
BRAHMA NAND Vs. DURGA PRASHAD
December 17, 2003
BRIJ KISHORE RANGA Vs. STATE OF RAJASTHAN
April 18, 2003
BRIJENDRA KUMAR JAIMAN Vs. STATE OF RAJASTHAN
March 28, 2003
BUILDER AND ASSOCIATES Vs. RIICO NON
October 9, 2003
BUTA SINGH Vs. SUPERINTENDING ENGNEER SURVEY CIRCLE CHHATARGARH IGNP CAD BIKANER
September 3, 2003
C I T JODHPUR Vs. MARUDHAR HOTEL P LTD
February 17, 2003
C T O SRIGANGANAGAR Vs. SADULSHAHAR KRAI VIKRAI SAHAKARI SAMITI
April 23, 2003
CAPITAL BODY BUILDERS Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
April 9, 2003
CENTRAL ACADEMY EDUCATIONAL SOCIETY Vs. MOOL CHAND AND OTHERS
August 19, 2003
CHAIN SUKH RATHI Vs. COMMISSIONER OF INCOME TAX
September 9, 2003
CHAINSINGH PANWAR Vs. STATE OF RAJASTHAN
May 12, 2003
CHAMPA LAL Vs. STATE OF
March 27, 2003
CHANAN RAM Vs. REGISTRAR RAJASTHAN AGRICULTURAL UNIVERSITY
May 29, 2003
CHANDAN SINGH Vs. STATE OF RAJASTHAN
May 27, 2003
CHANDRA PAL BAGGA Vs. INCOME TAX APPELLATE TRIBUNAL
January 31, 2003
CHANDRA PRAKASH Vs. STATE OF RAJASTHAN
December 16, 2003
CHARAN SINGH Vs. STATE OF RAJASTHAN
October 21, 2003
CHARAN SINGH Vs. R S R T C
February 4, 2003
CHHAGANLAL Vs. KRISHI UPAJ MANDI SAMITI
November 4, 2003
CHHITAR LAL Vs. STATE OF RAJASTHAN
June 25, 2003
CHHITAR LAL ALIAS CHHITA Vs. STATE OF RAJASTHAN
May 19, 2003
CHHOGA Vs. STATE OF RAJASTHAN
November 5, 2003
CHIEF EXECUTIVE OFFICER ZILA PARISHAD Vs. SHRI PALA RAM
August 1, 2003
CHIEF EXECUTIVE OFFICER ZILA PARISHAD JHUNJHUNU Vs. PALA RAM
August 1, 2003
CHIMAN SINGH Vs. STATE OF RAJASTHAN
July 23, 2003
CHOTURAM Vs. STATE OF RAJASTHAN
July 22, 2003
CHUNNI LAL BAHETI Vs. A D J NO 1
March 5, 2003
CIT Vs. CHINNA RAM
September 5, 2003
CIT Vs. ABRESSIVE INDIA
January 16, 2003
CIT Vs. UDAIPUR DISTILLARY CO LTD
May 9, 2003
COLLECTOR OF CENTRAL EXCISE Vs. J K UDAIPUR UDYOG
July 28, 2003
COMMISSIONER OF INCOME TAX Vs. BABU LAL SHYAM DASS VIJAY KUMAR AND PARTY
July 28, 2003
COMMISSIONER OF INCOME TAX Vs. COSMOPOLITAN TRADING CORPN
July 22, 2003
COMMISSIONER OF INCOME TAX Vs. BANNA LAL JAT
July 17, 2003
COMMISSIONER OF INCOME TAX Vs. MAHARAJA RANA INDERJEET
July 11, 2003
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN ZINC LTD
July 17, 2003
COMMISSIONER OF INCOME TAX Vs. G B H EXPORTERS
August 1, 2003
COMMISSIONER OF INCOME TAX Vs. UDAIPUR DISTILLERY CO LTD
September 3, 2003
COMMISSIONER OF INCOME TAX Vs. R G ISPAT LTD
September 1, 2003
COMMISSIONER OF INCOME TAX Vs. UTTAM CHAND NAHAR
August 26, 2003
COMMISSIONER OF INCOME TAX Vs. BALU RAM
May 23, 2003
COMMISSIONER OF INCOME TAX Vs. RAJENDRA KASLIWAL
May 20, 2003
COMMISSIONER OF INCOME TAX Vs. R D GUPTA CONSTRUCTION P LTD
May 22, 2003
COMMISSIONER OF INCOME TAX Vs. UDAIPUR DISTILLERY CO LTD
May 12, 2003
COMMISSIONER OF INCOME TAX Vs. HOTEL LAKE END
May 13, 2003
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN SPINNING AND WEAVING MILLS LTD
May 13, 2003
COMMISSIONER OF INCOME TAX Vs. HARSHWARDHAN CHEMICALS
May 7, 2003
COMMISSIONER OF INCOME TAX Vs. P C MAHESHWARI
May 8, 2003
COMMISSIONER OF INCOME TAX Vs. POPULAR ART PALACE P LTD
July 4, 2003
COMMISSIONER OF INCOME TAX Vs. ROOP NARAIN SARDAR MAL
July 8, 2003
COMMISSIONER OF INCOME TAX Vs. UDAIPUR MINERAL DEVELOPMENT SYNDICATE P LTD
July 8, 2003
COMMISSIONER OF INCOME TAX Vs. PREMLATA JALANI
July 14, 2003
COMMISSIONER OF INCOME TAX Vs. COMPAIGNE GENERAL DE GEOPHYSIQUE
July 15, 2003
COMMISSIONER OF INCOME TAX Vs. SAMBHAR SALT LTD
March 7, 2003
COMMISSIONER OF INCOME TAX Vs. GAMBHIR MAL PANDIYA P LTD
March 12, 2003
COMMISSIONER OF INCOME TAX Vs. ASSOCIATED STONE INDUSTRIES KOTAH LTD
March 7, 2003
COMMISSIONER OF INCOME TAX Vs. LAKE PALACE HOTELS AND MOTELS P LTD
March 21, 2003
COMMISSIONER OF INCOME TAX Vs. PREM NATH MOTORS RAJASTHAN P LTD
April 1, 2003
COMMISSIONER OF INCOME TAX Vs. PRITHVIRAJ MAHESHWARI
April 8, 2003
COMMISSIONER OF INCOME TAX Vs. UDAIPUR DISTILLERY CO LTD
April 25, 2003
COMMISSIONER OF INCOME TAX Vs. REGISTHAN P LTD
April 28, 2003
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN STEEL ROLLING MILLS P LTD
April 29, 2003
COMMISSIONER OF INCOME TAX Vs. SHREE BARKHA SYNTHETICS LTD
May 1, 2003
COMMISSIONER OF INCOME TAX Vs. SHAKUNTALA DEVI
April 21, 2003
COMMISSIONER OF INCOME TAX Vs. RAGHU SINHA
April 16, 2003
COMMISSIONER OF INCOME TAX Vs. AGRO ENGINEERS
April 10, 2003
COMMISSIONER OF INCOME TAX Vs. ARAVALI CONSTRUCTION CO P LTD
February 11, 2003
COMMISSIONER OF INCOME TAX Vs. PARMESHWAR BOHRA
February 3, 2003
COMMISSIONER OF INCOME TAX Vs. BOUTIQUE CHIC
February 3, 2003
COMMISSIONER OF INCOME TAX Vs. HAJI JAN MOHD GAUR
February 19, 2003
COMMISSIONER OF INCOME TAX Vs. FOSS ELECTRONIC
February 25, 2003
COMMISSIONER OF INCOME TAX Vs. NEW RAJASTHAN TRADING CO
January 23, 2003
COMMISSIONER OF INCOME TAX Vs. AJANTA DYEING AND PRINTING MILLS
January 23, 2003
COMMISSIONER OF INCOME TAX Vs. TRINITY HOSPITAL
January 24, 2003
COMMISSIONER OF INCOME TAX Vs. NIRMAL KUMAR DUGGAR
January 24, 2003
COMMISSIONER OF INCOME TAX Vs. R G ISPAT LTD
January 31, 2003
COMMISSIONER OF INCOME TAX Vs. NIRMAL KUMAR SOORANA
January 27, 2003
COMMISSIONER OF INCOME TAX Vs. VIMAL KUMAR AND NIRMAL KUMAR SOORANA
January 2, 2003
COMMISSIONER OF INCOME TAX Vs. TAJ OIL TRADERS
January 7, 2003
COMMISSIONER OF INCOME TAX Vs. PRAKASH CHITRA
January 15, 2003
COMMISSIONER OF INCOME TAX Vs. ABRESSIVE INDIA
January 16, 2003
COMMISSIONER OF INCOME TAX Vs. GANGANAGAR SAHKARI SPINNING MILLS LTD
January 17, 2003
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION LIMITED
August 23, 2003
COMMISSIONER OF INCOME TAX Vs. BHAWAL SYNTHETICS INDIA
December 3, 2003
COMMISSIONER OF INCOME TAX Vs. HAZARIMAL MILAPCHAND SURANA
September 1, 2003
COMMISSIONER OF INCOME TAX Vs. BANSIWALA IRON AND STEEL RE ROLLING MILLS
September 5, 2003
COMMISSIONER OF INCOME TAX Vs. GOTAN LIME STONE KHANIJ UDHYOG
September 4, 2003
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN STATE CO OP BANK
September 5, 2003
COMMISSIONER OF INCOME TAX Vs. DEVILAL SONI
September 16, 2003
COMMISSIONER OF INCOME TAX Vs. SHREE RAJASTHAN SYNTEX LTD
September 15, 2003
COMMISSIONER OF INCOME TAX Vs. UDAIPUR DISTILLERY CO LTD
October 10, 2003
COMMISSIONER OF INCOME TAX Vs. AJIT BHAWAN HOTEL
October 13, 2003
COMMISSIONER OF INCOME TAX Vs. LAXMAN PARASHAR
September 17, 2003
COMMISSIONER OF INCOME TAX Vs. UDAIPUR DISTILLERY CO LTD
September 24, 2003
COMMISSIONER OF INCOME TAX Vs. HOTEL RATANADA INTERNATIONAL P LTD
November 5, 2003
COMMISSIONER OF INCOME TAX Vs. BANSWARA FABRICS LTD
November 12, 2003
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN SPG AND WVG MILLS LTD
November 17, 2003
COMMISSIONER OF INCOME TAX Vs. UDAIPUR DISTILLERY CO LTD
November 18, 2003
COMMISSIONER OF INCOME TAX Vs. HIRANAND
October 17, 2003
COMMISSIONER OF INCOME TAX Vs. UDAIPUR DISTILLARY CO LTD
October 15, 2003
COMMISSIONER OF INCOME TAX Vs. MEWAR OIL AND GENERAL MILLS LTD
October 21, 2003
COMMISSIONER OF INCOME-TAX Vs. MANNA LAL NIRMAL KUMAR SURANA
January 2, 2003
COMMISSIONER OF INCOME-TAX Vs. DEVENDRA UDHYOG
March 10, 2003
COMMISSIONER OF INCOME-TAX Vs. RAJASTHAN RAJYA VIDYUT PRASARAN
August 26, 2003
COMMISSIONER OF INCOME-TAX UDAIPUR Vs. UDAIPUR DISTILLARY CO LIMITED
May 9, 2003
COMMISSIONER OF INCOME-TAX UDAIPUR Vs. UDAIPUR DISTILLARY COMPANY LTD
October 9, 2003
COMMISSIONER OF WEALTH TAX Vs. SANTOSH CHAND
September 4, 2003
COMMISSIONER OF WEALTH TAX Vs. SETH MUKUND DAS VISHNU KUMAR RATHI
July 30, 2003
COMMISSIONER OF WEALTH TAX Vs. R K GOLECHA
January 27, 2003
COMMISSIONER OF WEALTH TAX Vs. MUKUND DAS VISHNU KUMAR RATHI
February 25, 2003
CONTROLLER OF ESTATE DUTY Vs. PARAS RAJ G SHAH
May 12, 2003
CONTROLLER OF ESTATE DUTY Vs. INDER JEET SINGH
July 9, 2003
CWT Vs. SETH MUKUND DAS VISHNU KUMAR RATHI
July 30, 2003
D C CHARAYA Vs. INCOME TAX OFFICER
July 16, 2003
D C M SHRIRAM CONSOLIDATED LTD Vs. REGIONAL P F COMMR
July 29, 2003
D D SINHA Vs. OFFICIAL LIQUIDATOR RAJASTHAN
January 24, 2003
DAIDAN SINGH Vs. STATE
March 20, 2003
DAL CHAND Vs. JUDGE LABOUR COURT
December 16, 2003
DALPAT SINGH Vs. STATE OF RAJASTHAN
August 6, 2003
DARSHNA Vs. STATE OF RAJASTHAN
May 9, 2003
DASHRATH Vs. STATE OF RAJASTHAN
January 17, 2003
DASHRATH SINGH & ORS. Vs. STATE AND ANR.
September 23, 2003
DAYALA ALIAS DAYA RAM Vs. STATE OF RAJASTHAN
July 21, 2003
DAYALAL Vs. STATE OF RAJASTHAN
May 7, 2003
DEEN DAYAL Vs. HIGH COURT OF JUDICATURE
February 25, 2003
DEEPAK Vs. STATE OF RAJASTHAN
April 17, 2003
DEEPAK KUMAR Vs. DILIP KUMAR
July 25, 2003
DEPUTY SECRETARY TRIBAL AREA DEVELOPMENT DEPARTMENT Vs. JUDGE LABOUR COURT UDAIPUR
February 21, 2003
DESHRAJ SINGH Vs. STATE OF RAJASTHAN
August 18, 2003
DESHRAM Vs. STATE OF RAJASTHAN
August 27, 2003
DEVA RAM Vs. DISTRICT & SESSIONS JUDGE, BALOTRA & ANR.
August 21, 2003
DEVENDRA UPADHYAY Vs. ANJANA
November 10, 2003
DEVI PRASAD Vs. SUB-DIVISIONAL OFFICER LAND CONVERSION
August 4, 2003
DEVILAL S/O KRISHNA RAM Vs. STATE OF RAJASTHAN
November 11, 2003
DHANESH COTTON GINNING DAL OIL Vs. ITO
September 17, 2003
DHANRAJ Vs. PRAKASH KUMAR
September 17, 2003
DHANRAJ Vs. STATE OF RAJASTHAN
May 6, 2003
DHARA RAM Vs. STATE OF RAJASTHAN
December 3, 2003
DHARAM PAL Vs. STATE OF RAJASTHAN
July 28, 2003
DHARMAVEER SINGH Vs. RAJASTHAN STATE ROAD TRANSPORT CORPN.
November 27, 2003
DHARMVEER SEN Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
July 24, 2003
DHULA Vs. STATE OF RAJASTHAN
April 21, 2003
DIAMOND WORLD Vs. COMMISSIONER OF INCOME TAX
July 8, 2003
DINESH SINGH Vs. RAJASTHAN STATE ELECTRICITY BOARD
July 14, 2003
DIRECTOR IN CHARGE Vs. TEJA
February 4, 2003
DIRECTOR STATE FARMS CORPORATION OF INDIA LTD Vs. JUDGE INDUSTRIAL TRIBUNAL AND LABOUR COURT AND
January 24, 2003
DIRECTOR TREASURY AND ACCOUNTS RAJASTHAN JAIPUR Vs. SURESH CHAND
July 28, 2003
DISTRICT EDUCATION OFFICER Vs. BAPU LAL & ANOTHER
October 16, 2003
DIVISIONAL MANAGER RSRTC Vs. KAMRUDDIN
February 4, 2003
DIWAS AGARWAL Vs. THE STATE OF RAJASTHAN
October 17, 2003
DOONGAR SINGH Vs. RAMESHWAR LAL
August 19, 2003
DR GURMEET SINGH Vs. ITO
February 4, 2003
DR. [MRS.] SUMITRA BORA Vs. STATE OF RAJASTHAN & OTHERS
February 3, 2003
DR. G.N. KHAJURIA AND OTHERS Vs. STATE OF RAJASTHAN
January 31, 2003
DR. J.K. JASWANI Vs. STATE OF RAJASTHAN & ANR.
March 13, 2003
DULI CHAND Vs. PRABHU DAYAL
April 21, 2003
DULICHAND Vs. BHANDARI DAS
October 28, 2003
DUNI CHAND Vs. STATE OF RAJASTHAN
December 2, 2003
EMNA Vs. UNION OF INDIA
October 28, 2003
EXECUTIVE ENGINEER O and M JODHPUR VIDYUT VITRAN NIGAM LIMITED Vs. PAYMENT OF WEGES AUTHORITY LABOUR COURT BALOTRA
August 4, 2003
F.C.I. & ORS. Vs. MANGAL SEN AGRAWAL
August 27, 2003
FAROOQA BIBI Vs. JUBEDA BIBI
November 28, 2003
FATTU MAL SAJNANI Vs. HAMIDA BANO
November 17, 2003
FAZAL ALI Vs. AMMA KHATUN
September 18, 2003
FOJA Vs. STATE OF RAJASTHAN
July 16, 2003
FOOD CORPORATION OF INDIA DELHI Vs. LAXMI TRADERS HANUMANGARH
January 27, 2003
GAFUR KHAN Vs. STATE OF RAJASTHAN
February 25, 2003
GAJADHAR @ GANGADHAR Vs. THE STATE OF RAJASTHAN
May 30, 2003
GANASHERE GRAM SEWA SAHAKARI Vs. JUDGE LABOUR
April 16, 2003
GANESH Vs. STATE OF RAJASTHAN
July 17, 2003
GANPAT LAL Vs. RAJASTHAN HOUSING BOARD JODHPUR
November 13, 2003
GARRISON ENGINEER PROJECT-I Vs. STATE
March 24, 2003
GAUTAM BHAWAN NIRMAN SAHKARI SAMITI LTD Vs. RAMNIK KUMARI
September 8, 2003
GAUTAM KANDIYA BHONSLE Vs. STATE OF RAJASTHAN
November 18, 2003
GEETA DEVI Vs. HARI RAM YOGI
May 2, 2003
GEETA DEVI Vs. SHIV SHANKAR
July 21, 2003
GEETA SHARMA Vs. STATE OF RAJ. & ANR.
September 15, 2003
GEETA SINHA Vs. JAI NARAYAN VYAS UNIVERSITY, JODHPUR AND ORS.
July 22, 2003
GEHNA Vs. UNION OF INDIA
May 26, 2003
GENERAL MANAGER PNB Vs. JAMNA DEVI SMT
September 15, 2003
GENERAL MANAGER PUNJAB NATIONAL BANK Vs. JAMNA DEVI
September 15, 2003
GENERAL MANAGER RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND ANR. Vs. GURDEEP KAUR AND OTHERS
April 9, 2003
GENERAL MANAGER WESTERN RAILWAY CHURCH GATE BOMBAY Vs. LAXMI NARAIN MEENA
April 30, 2003
GHANSHYAM AMETA Vs. STATE OF RAJASTHAN
July 23, 2003
GHANSHYAM DASS Vs. STATE OF RAJASTHAN & ANR.
August 19, 2003
GHASI RAM @ GHISA Vs. ADDL. DISTRICT JUDGE NO. 1, DHANNA RAM
October 15, 2003
GHISALAL Vs. STATE OF RAJASTHAN
February 21, 2003
GIAN SINGH Vs. STATE OF RAJASTHAN
December 17, 2003
GIRRAJ PRASAD Vs. QAMAR ALI BEGH
September 5, 2003
GODARA CONSTRUCTION COMPANY Vs. STATE OF RAJASTHAN
July 10, 2003
GOKAL RAM Vs. STATE OF RAJASTHAN
July 24, 2003
GOPAL Vs. STATE OF RAJASTHAN
November 24, 2003
GOPAL Vs. STATE
February 13, 2003
GOPAL KRISHNA SHARMA Vs. SHAHIBI GENERAL FINANCE AND INVESTMENTS LTD.
July 25, 2003
GOPAL NAI Vs. STATE OF RAJASTHAN
August 9, 2003
GOPAL SHARAN Vs. RADHA DEVI
December 15, 2003
GOPAL SHARMA Vs. STATE OF RAJASTHAN
October 21, 2003
GOPAL VYAS Vs. NAGAR NIGAM
April 17, 2003
GOPESH GUPTA Vs. STATE OF RAJASTHAN AND OTHERS
October 15, 2003
GOPI Vs. STATE OF RAJASTHAN
April 7, 2003
GORDHAN LAL Vs. STATE OF RAJASTHAN
October 20, 2003
GOVERDHAN LAL Vs. STATE OF RAJASTHAN
July 24, 2003
GOVERDHAN SINGH Vs. SYNDICATE BANK AND ANOTHER
October 10, 2003
GOVIND SINGH Vs. THE STATE OF RAJASTHAN AND OTHERS
May 20, 2003
GULAB CHAND VERMA Vs. BANK OF RAJASTHAN LIMITED & ORS.
November 10, 2003
GULAB KANWAR Vs. STATE OF RAJASTHAN
February 11, 2003
GULAM MUSTFA Vs. STATE OF RAJASTHAN AND OTHERS
November 17, 2003
GULSHAN KUMAR Vs. STATE OF RAJASTHAN
August 18, 2003
GUNESH TEXTILES Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION JAIPUR
February 11, 2003
GUNWANT LAL GODAWAT Vs. COMMISSIONER OF C EX AND CUS
November 4, 2003
GURBACHAN SINGH Vs. STATE OF RAJASTHAN
March 24, 2003
GYANA RAM & ANR. Vs. STATE OF RAJASTHAN
August 18, 2003
HAJI MOHD IBRAHIM Vs. STATE OF RAJASTHAN
April 23, 2003
HAKIM SINGH Vs. STATE OF RAJASTHAN
August 5, 2003
HANUMAN MAL Vs. JATAN MAL
July 15, 2003
HANUMAN PRASAD LATA Vs. STATE OF RAJASTHAN AND OTHERS
May 30, 2003
HANUMAN RAM Vs. STATE OF RAJASTHAN
July 22, 2003
HARBANS SINGH Vs. CHANDRA PRABHA
January 3, 2003
HARBANSH Vs. STATE OF RAJASTHAN
July 1, 2003
HARBHAJ RAM Vs. LABOUR COURT JODHPUR
May 26, 2003
HARCHANDA Vs. STATE OF RAJASTHAN
July 14, 2003
HARDAYAL Vs. RAVINDRA AGARWAL
November 28, 2003
HARDAYAL REHAN Vs. STATE OF RAJASTHAN & ANR.
October 20, 2003
HARDEVA RAM Vs. STATE OF RAJASTHAN & ORS.
March 2, 2003
HARI NARAYAN Vs. STATE OF RAJASTHAN
July 1, 2003
HARI RAM Vs. LICHMANIYA
March 12, 2003
HARI SINGH Vs. STATE OF RAJASTHAN
December 12, 2003
HARI SINGH MATHUR Vs. STATE OF RAJASTHAN
September 18, 2003
HARIOM MEENA Vs. CHAIRMAN JVVNL
September 15, 2003
HARJI RAM AND ANOTHER Vs. STATE OF RAJASTHAN & ORS.
February 10, 2003
HARKESH Vs. STATE OF RAJASTHAN
July 28, 2003
HARKESH KUMAR Vs. STATE OF RAJASTHAN
February 25, 2003
HARPHOOLI DEVI Vs. KRAPAL SINGH
June 30, 2003
HAZNA Vs. PRABHU LAL
April 16, 2003
HEM RAJ JAIN Vs. STATE OF RAJASTHAN
July 15, 2003
HIMTIA & ORS. Vs. STATE OF RAJASTHAN
June 2, 2003
HINDUSTAN ZINC LTD Vs. M L KHUTEDA
December 9, 2003
HOKMA AND OTHERS Vs. STATE OF RAJASTHAN
November 11, 2003
I.C.A.R. AND OTHERS Vs. AKHEEL AHMED
January 29, 2003
IDDU S/O JODHU Vs. THE STATE OF RAJASTHAN
September 15, 2003
IMECO ULTRASONICS Vs. NATIONAL ENGINEERING INDUSTRIES LTD
July 25, 2003
INDER SINGH GEHLOT Vs. VICE CHANCELLOR JAI NARAIN VYAS UNIVERSITY JODHPUR
March 28, 2003
INDIAN SHAVING PRODUCTS LTD Vs. COMMISSIONER OF INCOME TAX
March 31, 2003
INDUSTRIAL DEVELOPMENT BANK Vs. SOLARTECH INDIA LTD
January 31, 2003
IQBAL HUSSAIN Vs. STATE OF RAJASTHAN AND OTHERS
March 7, 2003
ISHAR RAM AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
November 19, 2003
ISHWAR SINGH Vs. STATE OF RAJASTHAN
August 8, 2003
ISHWAR SINGH Vs. STATE OF RAJASTHAN
May 7, 2003
ISHWARDAS AND BROTHERS Vs. COMMISSIONER OF INCOME TAX
January 20, 2003
ISHWARI LAL Vs. HIRA LAL
September 11, 2003
J K UDAIPUR UDYOG LTD Vs. STATE OF RAJASTHAN
May 30, 2003
J P MATHUR Vs. COMMISSIONER OF INCOME TAX
February 17, 2003
J. HUKAM RAM Vs. THE STATE OF RAJASTHAN AND OTHERS
November 10, 2003
J.C. MEHRISH Vs. UNION OF INDIA AND ANOTHER
November 7, 2003
JAFER AHMED Vs. J N V UNIVERSITY JODHPUR
November 21, 2003
JAGANNATH Vs. STATE OF RAJASTHAN
July 24, 2003
JAGDISH Vs. STATE OF RAJASTHAN
May 6, 2003
JAGDISH Vs. MANOJ KUMAR SHARMA
September 23, 2003
JAGDISH Vs. STATE OF RAJASTHAN
August 1, 2003
JAGDISH AND ANOTHER Vs. THE STATE OF RAJASTHAN
December 13, 2003
JAGDISH PRASAD Vs. STATE OF RAJASTHAN
February 6, 2003
JAGDISH PRASAD REGAR Vs. STATE OF RAJASTHAN
October 22, 2003
JAGDISH S/O SHRI SARDARI LAL Vs. STATE OF RAJASTHAN
November 15, 2003
JAGGU SINGH Vs. U O I
July 21, 2003
JAGVEER SINGH RAGHAV Vs. STATE OF RAJASTHAN AND ANOTHER
January 17, 2003
JAHORAN Vs. KALYANMAL
August 19, 2003
JAI KUMAR BHADU Vs. STATE
February 14, 2003
JAI KUMAR SHARMA Vs. STATE OF RAJASTHAN
April 22, 2003
JAI NARAIN Vs. DISTRICT JUDGE
April 24, 2003
JAI NARAIN MODI Vs. STATE OF RAJASTHAN
August 28, 2003
JAI SINGH Vs. STATE OF RAJASTHAN
May 22, 2003
JAI SINGH Vs. STATE OF RAJASTHAN
January 28, 2003
JAI SINGH Vs. STATE OF RAJASTHAN
April 8, 2003
JAI SINGH Vs. STATE OF RAJASTHAN
November 7, 2003
JAIPUR SPG AND WVG MILLS LTD Vs. N M TRADING CO
November 28, 2003
JAMUNA LAL Vs. KRISHNA AVTAR SHARMA
May 2, 2003
JASWANT SINGH Vs. STATE OF RAJASTHAN
May 29, 2003
JASWANT SINGH Vs. STATE OF RAJASTHAN
February 5, 2003
JAWAHAR Vs. STATE OF RAJASTHAN
August 26, 2003
JEEVRAJ SINGH Vs. BHANWAR LAL
April 16, 2003
JEEWAN SINGH Vs. SHIV SINGH GALUDIA
November 5, 2003
JEEWANI Vs. SHIMBU
August 19, 2003
JETHIA @ JETHA RAM Vs. STATE OF RAJASTHAN
October 21, 2003
JETHU SINGH Vs. BHANWAR SINGH
January 21, 2003
JEWELS EMPORIUM Vs. UNION OF INDIA
March 21, 2003
JHHABAR Vs. KISHAN SHARAN
March 4, 2003
JHOOMER LAL Vs. GENERAL MANAGER RSRTC
March 20, 2003
JHUNTHA RAM Vs. STATE OF RAJASTHAN
August 21, 2003
JITENDRA KUMAR SHARMA Vs. STATE OF RAJASTHAN
February 26, 2003
JITENDRA SINGH Vs. RAJASTHAN STATE GANGA SUGAR MILLS
February 10, 2003
JOGENDRA SINGH ALIAS JOGENDRA KUMAR Vs. STATE
May 27, 2003
JOGI DAN Vs. STATE OF RAJASTHAN
December 16, 2003
JUSTICE R S VERMA Vs. STATE OF RAJASTHAN
February 23, 2003
JWALA PRATAP SINGH Vs. SHRI R D MATHUR
October 15, 2003
JYOTI SWAROOP Vs. INDIAN OIL CORPORATION LIMITED
November 25, 2003
K K BANSAL Vs. STATE OF RAJASTHAN
March 27, 2003
K K MAHESHWARI Vs. COMMISSIONER OF INCOME TAX
May 29, 2003
KACHRA Vs. THE STATE OF RAJASTHAN
March 5, 2003
KAILASH Vs. STATE OF RAJASTHAN
August 8, 2003
KAILASH Vs. STATE OF RAJASTHAN
November 10, 2003
KAILASH CHAND Vs. SUKH RAM
November 17, 2003
KAILASH CHAND Vs. SAKINA
October 6, 2003
KAILASH CHAND Vs. BRIJ MOHAN GUPTA
April 8, 2003
KAILASH CHAND Vs. HINDUSTAN ENGINEERING
April 24, 2003
KAILASH CHANDRA Vs. REKHA
August 25, 2003
KALI CHARAN S/O MEHRAM AND OTHERS Vs. STATE OF RAJASTHAN
July 16, 2003
KALLU CHHIPA Vs. STATE OF RAJASTHAN
November 25, 2003
KALLU RAM Vs. STATE OF RAJASTHAN
March 21, 2003
KALOO CHAND Vs. BOARD OF REVENUE
February 4, 2003
KALU Vs. STATE OF RAJASTHAN
May 5, 2003
KALU Vs. STATE OF RAJASTHAN
January 18, 2003
KALU @ GULLA Vs. STATE OF RAJASTHAN
January 21, 2003
KALU KHAN S/O DAULAT KHAN Vs. STATE OF RAJASTHAN
September 5, 2003
KALU RAM & ANR. Vs. STATE OF RAJASTHAN
December 19, 2003
KALU SINGH Vs. STATE OF RAJASTHAN
August 19, 2003
KAMAL Vs. STATE OF RAJASTHAN
April 29, 2003
KAMAL ALIAS KAMAL SINGH Vs. STATE OF RAJASTHAN
April 9, 2003
KAMAL KAPOOR Vs. MOHANLAL SUKHADIA UNIVERSITY
July 25, 2003
KAMALCHAND SURANA Vs. ITO
October 27, 2003
KAMLA DEVI Vs. DIRECTOR, PENSION DEPTT. AND ORS.
November 3, 2003
KAMLESH SONI Vs. STATE OF RAJASTHAN
November 20, 2003
KANHAIYA LAL Vs. AMOLI BAI
July 4, 2003
KANHIYA LAL Vs. STATE OF RAJASTHAN
October 20, 2003
KANMAL Vs. RAM KUMAR
July 7, 2003
KANSARA BEARINGS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 1, 2003
KANTILAL JAIN Vs. STATE BANK OF BIKANER AND JAIPUR
January 16, 2003
KAPIL DEV RANWA Vs. STATE OF RAJASTHAN
September 10, 2003
KARAN SINGH Vs. STATE OF RAJASTHAN
October 17, 2003
KARNAIL SINGH Vs. STATE OF RAJASTHAN
July 31, 2003
KARTAR SINGH Vs. STATE OF RAJASTHAN AND OTHERS
May 19, 2003
KEDAR NATH SAINI Vs. STATE OF RAJASTHAN
October 7, 2003
KESARI MAL Vs. BHAWANI SINGH
October 9, 2003
KESU RAM Vs. ZILA PARISHAD SRIGANGANAGAR
January 29, 2003
KEVJI Vs. STATE OF RAJASTHAN
July 10, 2003
KHAITAN ELECTRICALS LTD Vs. STATE OF RAJASTHAN
February 13, 2003
KHEM CHAND Vs. STATE OF RAJASTHAN
July 25, 2003
KHEM SINGH SANKHLA Vs. UNION OF INDIA
March 20, 2003
KHEMA RAM Vs. STATE OF RAJASTHAN
May 12, 2003
KHET SINGH Vs. STATE OF RAJASTHAN
May 27, 2003
KHETPAL Vs. STATE OF RAJASTHAN
April 28, 2003
KHUSHI RAM AGENCIES Vs. COMMERCIAL TAX OFFICER
May 12, 2003
KIRTI PREM RAJ JAIN Vs. STATE OF RAJASTHAN
December 19, 2003
KISHAN LAL ADOPTED S/O LATE RAM SINGH Vs. UNION OF INDIA
May 30, 2003
KISHNA RAM Vs. STATE OF RAJASTHAN
May 9, 2003
KRIPA ENTERPRISES Vs. SAWAIMADHOPUR & TONK DISTRICT DUGDH UTPADAK SAHKARI SANGH LTD.
June 30, 2003
KRISHAN KANT Vs. STATE OF RAJASTHAN
August 18, 2003
KRISHAN KUMAR Vs. STATE OF RAJASTHAN
July 18, 2003
KRISHAN KUMAR Vs. BALDEV KRISHAN
May 12, 2003
KRISHAN KUMAR "SORABH BHARTI" Vs. PARAS RAM
August 26, 2003
KRISHAN MURARI TRIVEDI Vs. STATE OF RAJASTHAN
April 24, 2003
KRISHANLAL Vs. STATE AND OTHERS
January 22, 2003
KRISHI UPAJ MANDI SAMITI, UDAIPUR Vs. SRI RAM KRIPA TRADING CO.
November 7, 2003
KRISHNA GOPAL GUPTA S/O GHANSHYAM GUPTA Vs. MANJU BANSAL W/O ASHOK KUMAR BANSAL
May 26, 2003
KRISHNA GOPAL S/O SHRI SITA RAM Vs. STATE OF RAJASTHAN
September 18, 2003
KRISHNA KUNWAR Vs. SUKH LAL
April 16, 2003
KRISHNA RAM Vs. STATE OF RAJASTHAN
May 9, 2003
KULDEEP SHARMA Vs. STATE OF RAJASTHAN AND ANOTHER
November 7, 2003
KUMARI MINAXI Vs. KISHAN PURI & ANR.
April 8, 2003
KUNDAN ASSOCIATE P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 3, 2003
KUSUM BAI W/O LATE MAHESH SHARMA Vs. JAYAVANT KUMAR S/O MAL CHAND SONI
August 28, 2003
KV ASSOCIATES P LTD Vs. MATHARU CHEMICAL INDUSTRIES
May 23, 2003
L M P PREESSION ENGINEERING COMPANY PRIVATE LIMITED Vs. RAM NARAYAN
August 4, 2003
LAKH SINGH AND ANOTHER Vs. STATE OF RAJASTHAN
December 10, 2003
LAKSHMI CEMENT Vs. STATE OF RAJASTHAN
March 24, 2003
LAL CHAND Vs. STATE OF RAJASTHAN
March 12, 2003
LAL CHAND KHEMCHANDANI Vs. NAVNEET LAL S/O KANHIYA LAL
April 8, 2003
LALA ALIAS LAL CHAND Vs. STATE OF RAJASTHAN
November 14, 2003
LALCHAND Vs. STATE OF RAJASTHAN
February 18, 2003
LALCHAND Vs. STATE OF RAJASTHAN
November 10, 2003
LALIT KUMAR Vs. BHAGWAN SWAROOP SRIVASTAVA
July 3, 2003
LALJI Vs. STATE OF RAJASTHAN & ORS.
September 3, 2003
LAXMAN Vs. STATE OF RAJASTHAN
May 27, 2003
LAXMAN SINGH Vs. ARUN SINGH
January 27, 2003
LAXMINARAYAN Vs. GANESHMAL
November 11, 2003
LEELA DHAR KALLA Vs. BHANWAR LAL
April 4, 2003
LEGAL HEIRS OF ABDUL Vs. STATE OF RAJASTHAN
September 3, 2003
LIFE INSURANCE CORPORATION OF INDIA Vs. UNION OF INDIA
January 22, 2003
LILADHAR AND ANOTHER Vs. STATE OF RAJASTHAN
July 4, 2003
LIPIDATA SYSTEM LIMITED, MADRI Vs. KANWARILAL
July 21, 2003
LIYAKAT SINGH Vs. STATE OF RAJASTHAN
November 20, 2003
LOK VIKAS URBAN CO-OPERATIVE BANK Vs. LOK VIKAS FINANCE CORPORATION
January 27, 2003
LOKESH KUMAR SHARMA AND ETC. Vs. STATE OF RAJASTHAN AND ANOTHER
December 15, 2003
LORRIK YADAV Vs. JUDGE LABOUR COURT
February 14, 2003
LOTAN Vs. State of Rajasthan
April 23, 2003
LRS OF DEV KUMAR Vs. PARAS RAJ
July 9, 2003
M P GANDHI Vs. STATE OF RAJASTHAN
August 27, 2003
M/S. RENUKA SAREES Vs. BALDEV SINGH
July 23, 2003
M/S. VEDANT EXPORTS AND OTHERS Vs. BANK OF BARODA
March 5, 2003
MADAD LAL ANSARI Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 22, 2003
MADAN LAL Vs. STATE OF RAJASTHAN
September 1, 2003
MADAN LAL Vs. STATE OF RAJASTHAN
November 11, 2003
MADAN LAL Vs. STATE OF RAJASTHAN
January 10, 2003
MADAN LAL SONI AND 13 ORS. Vs. THE DIVISIONAL COMMISSIONER AND 3 ORS.
October 16, 2003
MADAN SAINI Vs. KANHIYALAL
August 28, 2003
MADAN SINGH Vs. STATE OF RAJASTHAN
January 3, 2003
MADANLAL Vs. BHANWARLAL
January 13, 2003
MADHU Vs. BHANWARI
July 16, 2003
MADHU Vs. STATE OF RAJASTHAN
December 12, 2003
MADHU MAHESHWARI Vs. COMMISSIONER OF INCOME TAX
April 16, 2003
MADHU SONI Vs. STATE OF RAJASTHAN & ORS.
September 10, 2003
MADHU SUDAN Vs. MST. RATAN
March 31, 2003
MAGNA Vs. STATE OF RAJASTHAN
November 11, 2003
MAGRA S/O SHRI PHOOL KHAN Vs. STATE OF RAJASTHAN & ANOTHER
July 14, 2003
MAHADEV PRASAD AGARWAL Vs. COMMISSIONER OF INCOME TAX
July 24, 2003
MAHAVEER CONDUCTOR Vs. NAND KISHORE
January 24, 2003
MAHAVEER PRASAD AND ANOTHER Vs. STATE OF RAJASTHAN
May 1, 2003
MAHAVEER PRASAD SHARMA Vs. STATE OF RAJASTHAN
April 24, 2003
MAHAVIR & ORS. Vs. STATE OF RAJASTHAN
February 6, 2003
MAHAVIR PRASAD Vs. STATE OF RAJASTHAN
January 31, 2003
MAHAVIR SINGH S/O JAGMAAL SINGH Vs. STATE OF RAJASTHAN
September 23, 2003
MAHENDER SINGH Vs. PIARA SINGH
October 21, 2003
MAHENDRA CHOUDHARY AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
February 19, 2003
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
February 11, 2003
MAHENDRA SINGH Vs. CHANCHAL
September 24, 2003
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
November 15, 2003
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
July 17, 2003
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
May 20, 2003
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
July 16, 2003
MAHENDRAPAL SINGH Vs. X EN
August 13, 2003
MAHESH KUMAR Vs. RAJASTHAN KRISHI VISHVA VIDHYALAYA BIKANER
May 28, 2003
MAHIPAL Vs. STATE OF RAJASTHAN
November 4, 2003
MALAM SINGH Vs. STATE
February 20, 2003
MALKHAN & ANR. Vs. STATE OF RAJASTHAN
December 4, 2003
MALPANI HOUSE OF STONES Vs. COMMISSIONER OF INCOME TAX
April 2, 2003
MAMTA Vs. HARI KISHAN
September 16, 2003
MAMTA SHARMA Vs. STATE OF RAJASTHAN
September 2, 2003
MAMTA SURGICAL COTTON INDUSTRIES Vs. ASSTT COMMISSIONER ANTI-EVASION BHILWARA
January 23, 2003
MAN MOHAN GUPTA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 19, 2003
MANA RAM Vs. RAI CHAND
July 30, 2003
MANAGER PACKPLAST INDUSTRIES KOTA Vs. SIYA RAM PATIDAR
May 26, 2003
MANAK CHAND Vs. RAMESHWAR
April 17, 2003
MANAK ENTERPRISE Vs. STATE OF RAJATHAN
April 23, 2003
MANBHARI DEVI Vs. STATE OF RAJ. AND ORS.
July 25, 2003
MANDER SINGH Vs. STATE OF RAJASTHAN
April 22, 2003
MANGA RAM Vs. STATE OF RAJASTHAN
December 8, 2003
MANGALIYA Vs. STATE OF RAJASTHAN
July 2, 2003
MANGI LAL Vs. STATE OF RAJASTHAN
March 13, 2003
MANGI LAL Vs. KRISHI UPAJ MANDI
January 28, 2003
MANGI LAL SHARMA Vs. UNION OF INDIA AND OTHERS
February 11, 2003
MANGTU RAM Vs. STATE OF RAJASTHAN
April 21, 2003
MANGU KHAN Vs. STATE OF RAJASTHAN
July 1, 2003
MANIK SINGH Vs. KUMAWAT PANCHAYAT MANDI
September 11, 2003
MANIKYAPURI HOUSING CO OPERATIVE SOCIETY Vs. MAHESH CHATURVEDI
October 15, 2003
MANIRAJ SINGH Vs. STATE OF RAJASTHAN & ORS
January 21, 2003
MANISH DIXIT Vs. STATE
June 17, 2003
MANISH DIXTI Vs. INSPECTOR GENERAL PRISONS RAJASTHAN
July 25, 2003
MANISH THAKUR Vs. RAJASTHAN PUBLIC SERVICE COMMISSION
July 31, 2003
MANNA LAL NIRMAL KUMAR SURANA Vs. COMMISSIONER OF INCOME TAX
January 2, 2003
MANNALAL JAKHAR Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 13, 2003
MANOHAR SINGH Vs. STATE OF RAJASTHAN
May 16, 2003
MANOHARI Vs. SAWROOP SINGH
May 20, 2003
MANOJ KUMAR Vs. STATE OF RAJASTHAN
December 19, 2003
MANOJ KUMAR Vs. STATE OF RAJASTHAN
July 18, 2003
MATHRA Vs. STATE OF RAJASTHAN
April 2, 2003
MEENA ALIAS HEMA Vs. KOMAL DEVI
November 12, 2003
MEGH NATH Vs. STATE OF RAJASTHAN
November 27, 2003
MEHMOOD Vs. STATE OF RAJASTHAN
July 15, 2003
MEHRAM Vs. STATE OF RAJASTHAN
May 23, 2003
MEHTAB KHAN Vs. STATEOF RAJASTHAN THROUGH THE P.P.
August 13, 2003
MITHLESH SHARAN SHARMA Vs. STATE OF RAJASTHAN
October 17, 2003
MITHU SINGH Vs. STATE OF RAJASTHAN
July 26, 2003
MITTAL STEELS AND CASTINGS Vs. COMMISSIONER OF INCOME TAX
April 1, 2003
MODERN THREADS I LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
May 1, 2003
MODILAL Vs. CHATRA RAM
January 30, 2003
MOHAMMAD HUSSAIN Vs. RAJASTHAN BOARD OF MUSLIM WAKF
February 14, 2003
MOHAMMED ARIF Vs. STATE OF RAJASTHAN
February 26, 2003
MOHAMMED JAFAR Vs. STATE OF RAJASTHAN
January 6, 2003
MOHAN LAL Vs. STATE OF RAJASTHAN
July 17, 2003
MOHAN LAL Vs. UNION OF INDIA & ORS.
August 1, 2003
MOHAN LAL GUPTA Vs. CHAIRMAN NAGAR PALIK KAITHOON
January 24, 2003
MOHAN LAL S/O JAGDISH PRASAD Vs. HARI NARAIN S/O BHURA RAM
April 23, 2003
MOHANI DEVI Vs. NARAIN AND OTHERS
February 5, 2003
MOHANLAL SUKHADIA UNIVERSITY & ANR. Vs. MANAK CHAND JAIN
February 26, 2003
MOHD AARIF MOYAL CHURU Vs. STATE OF RAJASTHAN
December 11, 2003
MOHD HANIF Vs. STATE OF RAJASTHAN
November 14, 2003
MOHD KASAM Vs. GHASI LAL
November 2, 2003
MOHD SHARIF Vs. ADJ NO 2 SIKAR
September 8, 2003
MOHD. FAROOQUE AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
May 27, 2003
MOHD. HANIF AND ORS. Vs. STATE OF RAJASTHAN
November 4, 2003
MOHD. KASAM Vs. GHASI LAL
September 2, 2003
MOHD. RAHEEM FAROOQUI Vs. STATE OF RAJASTHAN
October 30, 2003
MOHD. YAKUB S/O GAFFOR BAHLIM Vs. THE STATE OF RAJASTHAN
March 26, 2003
MOMAN RAM Vs. STATE OF RAJASTHAN
December 10, 2003
MOOL CHAND Vs. STATE OF RAJASTHAN
October 6, 2003
MOOL CHAND Vs. BALBIR SINGH
March 31, 2003
MOTA RAM Vs. STATE OF RAJASTHAN
November 21, 2003
MUBAREEK KHAN Vs. STATE OF RAJASTHAN
August 27, 2003
MUKAT SINGH Vs. OFFICIAL LIQUIDATOR
October 17, 2003
MUNESH Vs. STATE OF RAJASTHAN THROUGH P.P.
December 10, 2003
MUNICIPAL BOARD KHUMBER Vs. YADU NATH SINGH
December 3, 2003
MUNICIPAL BOARD, BADI SADRI Vs. LABOUR COURT, BHILWARA & ORS.
October 31, 2003
MUNICIPAL COUNCIL Vs. MAHESHWARI PD
February 11, 2003
MUNICIPAL COUNCIL Vs. MANGILAL
February 10, 2003
MUNICIPAL COUNCIL SAWAI MADHOPUR Vs. CIVIL JUDGE S D SAWAI MADHOPUR
July 18, 2003
MUNICIPAL COUNCIL TONK Vs. SERVE SEVA SANSTHAN TONK
October 15, 2003
MUNICIPAL COUNCIL UDAIPUR Vs. NAND KISHORE
January 7, 2003
MUNNA Vs. STATE OF RAJASTHAN
April 1, 2003
MUNNA Vs. STATE OF RAJASTHAN
February 14, 2003
MURARI Vs. STATE OF RAJASTHAN
February 19, 2003
MURARI LAL RATHORE Vs. JAGDAMBA TRADERS
April 30, 2003
MURLI DHAR Vs. KISHAN CHAND
April 29, 2003
NAGAR NIGAM Vs. NATHU GUJAR
April 28, 2003
NANAG RAM AND ANOTHER Vs. STATE OF RAJASTHAN
November 28, 2003
NAND KANWAR Vs. SAJJAN DEVI AND OTHERS
February 25, 2003
NAND RAM Vs. STATE OF RAJASTHAN
July 24, 2003
NANDLAL Vs. BHANWARLAL AND ANOTHER
May 5, 2003
NANDLAL VITHALDAS Vs. HINDUSTAN FIBRES LTD
May 30, 2003
NANGLIA SYNTEX LTD Vs. R S I D I CORPN LTD
May 13, 2003
NANJI BHAI Vs. BHAGWANDAS D DARBAR
April 8, 2003
NARAIN LAL Vs. STATE OF RAJASTHAN
February 4, 2003
NARAYAN SINGH BURDAK Vs. STATE OF RAJASTHAN AND OTHERS
August 25, 2003
NARAYANLAL Vs. KAILA DEVI
April 17, 2003
NARENDRA Vs. STATE OF RAJASTHAN
January 9, 2003
NARENDRA KUMAR SHARMA Vs. MADHU
February 20, 2003
NARENDRA KUMAR VIJAIVARGIYA Vs. STATE OF RAJASTHAN
July 29, 2003
NARPAT SINGH Vs. STATE OF RAJASTHAN
July 24, 2003
NATH DAS SONI Vs. STATE OF RAJASTHAN & ANR.
February 21, 2003
NATHU SINGH Vs. UNION OF INDIA
February 5, 2003
NATIONAL INSURANCE CO. LTD. Vs. KOJA RAM
January 6, 2003
NAVNEET VYAS Vs. STATE OF RAJASTHAN
November 5, 2003
NAWAB KHAN Vs. STATE OF RAJASTHAN
July 29, 2003
NAYANA Vs. KAVINDRA RAO
May 20, 2003
NAZEER AHMED Vs. STATE OF RAJASTHAN
November 7, 2003
NEELAM SHARMA Vs. GANGADAS IRRIGATION SYSTEM
August 26, 2003
NEERAJ KANT Vs. STATE OF RAJASTHAN
January 17, 2003
NEMI CHAND Vs. STATE OF RAJASTHAN
March 5, 2003
NEMI CHAND Vs. STATE OF RAJASTHAN AND OTHERS
April 24, 2003
NENA RAM Vs. STATE OF RAJASTHAN
May 19, 2003
NEW INDIA ASSURANCE CO LIMITED Vs. RAJASTHAN STATE ROAD TRANSPORT
February 3, 2003
NEW INDIA ASSURANCE CO LTD Vs. PREMLATA
January 16, 2003
NEW INDIA ASSURANCE CO LTD Vs. BHANWAR LAL
January 7, 2003
NEW INDIA ASSURANCE CO LTD Vs. JHAMKU
December 11, 2003
NEW INDIA INSURANCE CO. Vs. TEJ KANWAR
April 22, 2003
NEW SAINI CONSLRUCTION CO. & ANR. Vs. LAXMINARAIN SHARMA & ANR.
June 30, 2003
NIHAL SINGH Vs. STATE OF RAJASTHAN
May 7, 2003
NILA SINGH S/O MOHAN SINGH AND ANOTHER Vs. STATE OF RAJASTHAN
September 24, 2003
NIRANJAN SURANA Vs. SALMA
August 4, 2003
NIRMAL KUMAR Vs. DHANNA RAM
February 26, 2003
NIRMALA VERMA Vs. FIOZ MOHAMMAD
June 17, 2003
NISHAN TRANSFORMERS PVT LTD Vs. ALI MOHD
February 13, 2003
NITIN KUMAR AGRAWAL Vs. STATE OF RAJASTHAN
July 24, 2003
NIZAMUDDIN Vs. COMMISSIONER OF INCOME TAX
April 28, 2003
NOOR MOHAMMAD Vs. STATE OF RAJASTHAN
March 3, 2003
OFFICIAL LIQUIDATOR Vs. NANU RAM YADAV
September 5, 2003
OFFICIAL LIQUIDATOR Vs. SANJAY JAIN
May 2, 2003
OFFICIAL LIQUIDATOR OF AMFORT Vs. SHISHPAL SINGH
January 24, 2003
OFFICIAL LIQUIDATOR OF AMFORT AGRO FINANCE LTD. Vs. RAJ PRAKASH SHARMA
January 17, 2003
OFFICIAL LIQUIDATOR OF RATHI Vs. SHASHI MOHAN MATHUR
April 25, 2003
OM PRAKASH Vs. STATE OF RAJASTHAN
July 28, 2003
OM PRAKASH Vs. STATE OF RAJASTHAN
July 30, 2003
OM PRAKASH Vs. STATE OF RAJASTHAN
July 17, 2003
OM PRAKASH Vs. STATE OF RAJASTHAN
September 3, 2003
OM PRAKASH Vs. STATE OF RAJASTHAN
May 9, 2003
OM PRAKASH Vs. STATE OF RAJASTHAN
October 31, 2003
OM PRAKASH @ BABA S/O CHHOTEY LAL Vs. STATE OF RAJASTHAN
March 25, 2003
OM PRAKASH ALIAS MUNNA Vs. STATE OF RAJASTHAN
October 20, 2003
OM PRAKASH DAVE Vs. STATE OF RAJASTHAN
October 28, 2003
OM PRAKASH LEELA Vs. STATE OF RAJASTHAN
April 9, 2003
OMWATI W/O LATE PRITAM DAS Vs. BIRDHI CHANDRA AGARWAL S/O LATE GHISALAL
August 29, 2003
ONKAR LAL Vs. STATE OF RAJASTHAN
May 30, 2003
ONKAR LAL JOSHI Vs. STATE & ORS.
August 26, 2003
ORIENTAL INSURANCE CO LTD Vs. HOSHIYARI DEVI
February 3, 2003
ORIENTAL INSURANCE CO. LTD. Vs. DAKHUDEVI
January 28, 2003
ORIENTAL INSURANCE COMPANY LTD Vs. PREM
May 13, 2003
ORINTAL INSURANCE CO LTD Vs. HAKKA RAM
April 18, 2003
PACL INDIA LTD Vs. UNION OF INDIA
November 28, 2003
PANCHURAM Vs. STATE OF RAJASTHAN
April 10, 2003
PANKAJ KHAPRA Vs. STATE OF RAJASTHAN
May 29, 2003
PANKAJ SINGHAL Vs. UNION OF INDIA
May 12, 2003
PAPIYA PAHALWAN S/O SEDU RAM @ SEDU KHAN Vs. JAIPUR MUNICIPAL CORPORATION
August 13, 2003
PAPPU GUTIYA Vs. STATE OF RAJASTHAN
March 27, 2003
PAPPU RAM Vs. STATE OF RAJASTHAN
March 3, 2003
PARAMJEET SINGH Vs. STATE
October 29, 2003
PARMESH PACHAR Vs. CONVENER CENTRAL UNDERGRADUTATE ADMISSION BOARD AND PRINCIPAL AND CONTROLLER OF S M S MEDICAL COLLEGE AND ATTACHED HOSPITALS JAIPUR
April 10, 2003
PASCHIMI RAJ DUGDH UTPADAK SAHAKARI SANGH LTD Vs. STATE OF RAJASTHAN
October 14, 2003
PAWAN KUMAR Vs. STATE OF RAJ. & ORS.
August 4, 2003
PAYARE LAL Vs. STATE OF RAJASTHAN
July 23, 2003
PEER GULAM NASEER SAJJADANABIN AND MUTAWALLI Vs. MOHAMMAD ARIF @ HUSSAIN
April 29, 2003
PINK CITY APARTMENT PVT LTD Vs. STATE OF RAJASTHAN
March 25, 2003
POLAR MARMO AGGLOMERATES LTD Vs. U O I
May 12, 2003
POONA RAM Vs. STATE OF RAJASTHAN
May 29, 2003
POONAM CHAND & ANR. Vs. STATE OF RAJASTHAN AND ORS.
September 18, 2003
POORNMAL AND OTHERS Vs. ASHOK KUMAR AND OTHERS
May 21, 2003
POPRI BAI Vs. TREETH SINGH
October 17, 2003
PRAHLAD Vs. STATE OF RAJASTHAN AND ORS
October 15, 2003
PRAHLAD RAI DHAND Vs. SAVITRI DEVI
April 4, 2003
PRAHLAD SHARMA Vs. KHUBI RAM
May 20, 2003
PRAHLAD SINGH S/O SHRI RAM SINGH JHAKAD Vs. STATE OF RAJASTHAN
April 28, 2003
PRAHLAD SNEHI Vs. STATE OF RAJASTHAN
March 28, 2003
PRAKASH Vs. STATE OF RAJASTHAN
March 7, 2003
PRAKASH CHAND Vs. STATE OF RAJASTHAN
July 9, 2003
PRAKASH CHAND AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
February 17, 2003
PRAKASH CHAND LUNIA Vs. COMMISSIONER OF INCOME TAX
July 23, 2003
PRASANT ACHARYA Vs. STATE & ORS.
August 7, 2003
PRASHANT BOHRA Vs. STATE OF RAJASTHAN
October 31, 2003
PREM KUMAR Vs. ALI HUSSAIN
September 2, 2003
PREM PHUTELA S/O DESH RAJ Vs. THE STATE OF RAJASTHAN
December 13, 2003
PREM SINGH Vs. STATE OF RAJASTHAN
December 13, 2003
PRESIDENT ADDIVASI EKTA PARISHAD Vs. STATE
December 17, 2003
PRITHVI RAJ MEENA Vs. STATE OF RAJASTHAN
April 1, 2003
PRITHVI SINGH Vs. BANSHI LAL
October 16, 2003
PRITHVIRAJ Vs. STATE OF RAJASTHAN
November 19, 2003
PUBLIC WORKS DEPARTMENT Vs. SHRI DEV SUKH
July 1, 2003
PUKH RAJ JAIN Vs. RAJ RAJYA SAHKARI SPINNING AND GINNING MILLS FED LTD
May 12, 2003
PUKHRAJ Vs. STATE AND ORS.
February 4, 2003
PURSHOTTAM Vs. PISTA DEVI
April 24, 2003
PURSHOTTAM DASS Vs. KASHI PRASAD JAIN
August 26, 2003
PUSHKAR DUTT JOSHI S/O PURAN MAL JOSHI Vs. MUNICIPAL COUNCIL
February 13, 2003
PUSHPA BHARADWAJ Vs. STATE OF RAJASTHAN
February 3, 2003
PUSHPA SILK MILLS PVT LTD Vs. CEGAT
September 5, 2003
PUSHPA SURANA Vs. PANDIT ROOP NARAYAN
July 23, 2003
PYARI DEVI Vs. STATE OF RAJASTHAN
August 19, 2003
QAZI ATTA MOHD Vs. SYED FAZAL ALI
January 3, 2003
R K BHARGAWA Vs. COMMISSIONER OF INCOME TAX
July 23, 2003
R S L D AND I CORPN LTD Vs. MODI THREAD MILLS JODHPUR
March 28, 2003
R S R T C Vs. DHARAMVEER SINGH
February 6, 2003
R S R T C Vs. SANTOSH
September 3, 2003
RADHA Vs. STATE OF RAJASTHAN
May 30, 2003
RADHAKISHAN RAMNIRANJAN Vs. COMMISSIONER OF INCOME TAX
May 21, 2003
RADHEY SHYAM Vs. STATE OF RAJASTHAN
November 6, 2003
RAFIQ KHAN Vs. STATE OF RAJASTHAN
December 5, 2003
RAGHUNATH PRASAD Vs. RAMESHWAR
April 16, 2003
RAI DEVI Vs. MANAGING DIRECTOR
February 24, 2003
RAJ KRISHNA DUGGAR Vs. STATE OF RAJASTHAN
January 28, 2003
RAJ KUMAR BIRLA Vs. S N THANVI
January 6, 2003
RAJA RAM ALIAS RAJU Vs. STATE OF RAJASTHAN
February 4, 2003
RAJALLI Vs. STATE OF RAJASTHAN
November 28, 2003
RAJASTHAN AUTO CHALAK UNION INTACK Vs. STATE OF RAJASTHAN
January 24, 2003
RAJASTHAN BOARD OF MUSLIM WAKF Vs. HIMMAT SINGH
August 6, 2003
RAJASTHAN BORAD OF MUSLIM WAKF Vs. ARBUDA ENTERPRISES RAJASTHAN
February 20, 2003
RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM Vs. ITAT
March 21, 2003
RAJASTHAN STATE AGRO Vs. STATE
July 25, 2003
RAJASTHAN STATE AGRO Vs. STATE
November 14, 2003
RAJASTHAN STATE AGRO Vs. STATE
September 19, 2003
RAJASTHAN STATE ELECTRICITY BOARD Vs. INCOME TAX APPELLATE TRIBUNAL
March 21, 2003
RAJASTHAN STATE ROAD AND DEVELOPMENT CONSTRUCTION CORP LTD Vs. SKANKSHA CEMENTATION INDIA LTD
August 19, 2003
RAJASTHAN STATE ROAD TRANSPORT Vs. MANGAL SINGH
June 1, 2003
RAJASTHAN STATE ROAD TRANSPORT Vs. BHANWARI DEVI
April 1, 2003
RAJASTHAN STATE ROAD TRANSPORT Vs. MANGAL SINGH
April 22, 2003
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. RAMESH SINGH
April 17, 2003
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. UGAM CHAND
May 1, 2003
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. MST. GULAB BAI AND OTHERS
May 22, 2003
RAJASTHAN STATE ROAD TRANSPORT CORPORATION, JAIPUR Vs. SOMIBAL AND OTHERS
March 3, 2003
RAJASTHAN STATE WAREHOUSING CORPORATION Vs. BHARAT SINGH
March 7, 2003
RAJASTHAN TEXCHEM LTD Vs. UNION OF INDIA
August 29, 2003
RAJENDRA KUMAR Vs. STATE OF RAJASTHAN
October 30, 2003
RAJENDRA KUMAR LAHOTY Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 18, 2003
RAJENDRA PRASAD CHATURNEDI Vs. RAJASTHAN SMALL SCALE INDUSTRIES CORPORATION LIMITED
May 14, 2003
RAJENDRA PRASAD CHATURVEDI Vs. RAJASTHAN SMALL SCALE INDUSTRIES CORPN LTD
May 14, 2003
RAJENDRA SINGH Vs. HAR KANWAR
August 13, 2003
RAJENDRA SINGH Vs. STATE OF RAJASTHAN
March 24, 2003
RAJENDRA SINGH RATHORE AND OTHERS Vs. STATE
December 15, 2003
RAJENDRA SWAMI Vs. STATE OF RAJASTHAN
July 10, 2003
RAJESH KUMAR Vs. STATE OF RAJASTHAN
January 16, 2003
RAJESH KUMARI Vs. CIVIL JUDGE SR DN LAXMANGARH ALWAR
September 23, 2003
RAJESH SHARMA Vs. STATE OF RAJASTHAN
May 28, 2003
RAJESHWARI Vs. STATE OF RAJ. & ANR.
March 13, 2003
RAJIV CHOUDHARY Vs. STATE OF RAJASTHAN
September 19, 2003
RAJNEESH Vs. SAVITA
April 18, 2003
RAJSHREE ROADWAYS Vs. UNION OF INDIA
March 28, 2003
RAJU ALIAS RAJKUMAR ALIAS RAJESH JOSHI Vs. STATE OF RAJASTHAN
November 13, 2003
RAJU RAM Vs. STATE OF RAJASTHAN
July 8, 2003
RAJU S/O SHRI SHRI MOHAN LAL Vs. STATE OF RAJASTHAN AND ANOTHER
June 30, 2003
RAKESH & ANR. Vs. STATE OF RAJASTHAN
May 23, 2003
RAKESH INK INDUSTRIES Vs. STATE
February 26, 2003
RAM BACHAN RAM Vs. STATE OF RAJASTHAN
April 24, 2003
RAM BAHADUR Vs. STATE OF RAJASTHAN
November 21, 2003
RAM CHAND TOLANI Vs. STATE OF RAJASTHAN
January 30, 2003
RAM CHANDER Vs. STATE OF RAJASTHAN
February 21, 2003
RAM CHANDRA Vs. UNION OF INDIA
February 6, 2003
RAM CHANDRA Vs. STATE OF RAJASTHAN
May 26, 2003
RAM CHANDRA Vs. STATE OF RAJASTHAN
September 9, 2003
RAM DHAN Vs. JUDGE LABOUR COURT NO 2
January 20, 2003
RAM GOPAL Vs. STATE OF RAJASTHAN
July 22, 2003
RAM KISHAN Vs. JET MAL TULSI RAM
November 25, 2003
RAM KUNWAR Vs. STATE OF RAJASTHAN
May 2, 2003
RAM KUNWAR Vs. STATE OF RAJASTHAN
May 29, 2003
RAM NARAIN Vs. BOARD OF REVENUE
January 2, 2003
RAM NATH SHARMA Vs. STATE OF RAJASTHAN
March 6, 2003
RAM NIWAS Vs. STATE OF RAJASTHAN & ORS.
January 9, 2003
RAM NIWAS AND BHANWARLAL Vs. STATE OF RAJASTHAN
April 16, 2003
RAM NIWAS CHOUDHARY Vs. UNION OF INDIA
March 20, 2003
RAM NIWAS SONI Vs. JAIPUR NAGAUR AANCHALIK GRAMIN
January 16, 2003
RAM PAL CHOUHAN Vs. MARWAR GRAMIN BANK
July 22, 2003
RAM PRAKASH JALAN Vs. NAGAUR URBAN CO-OPERATIVE BANK LTD
July 11, 2003
RAM PRATAP CHOUDHARY Vs. STATE OF RAJASTHAN
May 30, 2003
RAM RAKH BISHNOI Vs. JODHPUR VIDHYUT VITRAN NIGAM LTD. JODHPUR AND ANOTHER
March 12, 2003
RAM RATAN Vs. STATE OF RAJASTHAN
May 22, 2003
RAM RATAN NAGAR Vs. UNIVERSITY OF RAJASTHAN
February 18, 2003
RAM SAHAI Vs. UNION OF INDIA
April 9, 2003
RAM SINGH Vs. KISHMAT KHAN
April 4, 2003
RAM SWAROOP Vs. JAGDISH
April 16, 2003
RAM SWAROOP Vs. THE STATE OF RAJASTHAN & ORS.
March 28, 2003
RAMANLAL Vs. RUKMANI
August 4, 2003
RAMAVTAR SHARMA Vs. STATE OF RAJASTHAN
March 3, 2003
RAMESH & ORS. Vs. STATE
November 10, 2003
RAMESH CHAND PALIWAL Vs. HIGH COURT OF JUDICATURE FOR RAJASTHAN
December 13, 2003
RAMESHWAR Vs. RAM RATAN
May 9, 2003
RAMESHWAR LAL Vs. PYAR CHAND
May 5, 2003
RAMJAS NAWAL Vs. COMMISSIONER OF INCOME TAX
May 29, 2003
RAMJI RAM Vs. STATE OF RAJASTHAN
November 20, 2003
RAMNARAYAN Vs. STATE OF RAJASTHAN
September 9, 2003
RAMNATH KOLI Vs. STATE OF RAJASTHAN
March 7, 2003
RAMNIWAS BANSAL AGARWAL Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 7, 2003
RAMSWAROOP Vs. STATE OF RAJASTHAN
July 28, 2003
RANG LAL Vs. STATE OF RAJASTHAN
September 9, 2003
RANG LAL MEENA Vs. STATE OF RAJASTHAN AND OTHERS
November 7, 2003
RASSO Vs. STATE OF RAJASTHAN
November 11, 2003
RATAN LAL Vs. STATE OF RAJASTHAN
September 17, 2003
RATAN LAL Vs. STATE OF RAJASTHAN AND OTHERS
January 15, 2003
RATAN LAL Vs. S B B J
July 10, 2003
RATAN LAL PATNI Vs. STATE OF RAJASTHAN
July 22, 2003
RATANLAL ALIAS RAM RATAN Vs. STATE OF RAJASTHAN
August 29, 2003
RATNALAYA DIAMONDS P LTD Vs. UNION OF INDIA
August 29, 2003
RAVI SHANKAR PUROHIT Vs. STATE OF RAJASTHAN
July 29, 2003
RAVINDRA KUMAR JAIN Vs. COMMISSIONER OF INCOME TAX
April 23, 2003
RAVINDRA SINGH YADAV Vs. SAINIK SCHOOL SOCIETY
May 5, 2003
REEZJU BHAI Vs. SETHANI UMRAO KANWAR
April 23, 2003
REHMAT BEGUM Vs. STATE OF RAJASTHAN
April 2, 2003
REKHA Vs. PRAMOD KUMAR
February 10, 2003
RESIDENT ENGINEER Vs. LAKHPATI
May 19, 2003
RICHPAL ALIAS MALIA Vs. STATE OF RAJASTHAN
February 21, 2003
RIDHI CHAND MEENA Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL
April 9, 2003
RITU BHARDWAJ Vs. JAIDEO GARG
May 8, 2003
ROOP LAL Vs. ANANDA PRASAD
February 25, 2003
ROOP SINGH Vs. STATE OF RAJASTHAN
April 21, 2003
ROOPA RAM Vs. STATE OF RAJASTHAN
February 18, 2003
ROSHAN KHAN Vs. STATE OF RAJASTHAN
November 21, 2003
RPSC AJMER Vs. KU SADHANA BAGHARHATTA
November 4, 2003
RUKMA & ORS. Vs. STATE OF RAJASTHAN & ORS.
May 28, 2003
RUPA RAM Vs. STATE OF RAJASTHAN
May 29, 2003
S D SHASTRI Vs. UNION OF INDIA
September 18, 2003
S K KOTHARI Vs. STATE OF RAJASTHAN
December 19, 2003
S M S INVESTMENT CORPN P LTD Vs. COMMISSIONER OF INCOME TAX
July 23, 2003
S S JAIN SUBODH SHIKSHA SAMITI Vs. STATE OF RAJASTHAN
January 10, 2003
S S JAIN SUBODH SHIKSHA SAMITI SUBODH COLLEGE CAMPUS RAMBAGH CIRCLE JAIPUR Vs. RAJASTHAN NON-GOVERNMENT EDUCATIONAL INSTITUTIONS TRIBUNAL MINI SECRETARIAT BANI PARK JAIPUR
February 5, 2003
S S KHURANA Vs. MAHAVEER PRASAD
October 7, 2003
S.D. GUPTA Vs. GOVT. OF RAJASTHAN AND OTHERS
December 5, 2003
S.D. SHASTRI Vs. UNION OF INDIA AND OTHERS
September 8, 2003
SACHIN MEENA AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
February 7, 2003
SACHINDRA MAHAVAR & ORS. Vs. STATE OF RAJASTHAN
July 15, 2003
SAJID Vs. STATE OF RAJASTHAN
February 13, 2003
SAJJAN KUMAR HALWAI Vs. STATE OF RAJASTHAN & ANOTHER
October 17, 2003
SAJJAN LAL SHARMA Vs. STATE OF RAJASTHAN
October 17, 2003
SAJNA DEVI Vs. STATE OF RAJASTHAN
January 30, 2003
SAKA Vs. STATE OF RAJASTHAN
November 25, 2003
SAKSHI GROVER Vs. PRESIDING OFFICER FAMILY COURT
September 4, 2003
SALIM KHAN Vs. STATE OF RAJASTHAN
January 30, 2003
SAMSHER SINGH AND ANOTHER Vs. MST. GURTEJ KAUR AND OTHER
September 9, 2003
SANDEEP GOYAL Vs. STATE OF RAJASTHAN
January 7, 2003
SANDHYA BHATNAGAR Vs. STATE OF RAJASTHAN
May 23, 2003
SANJAY ALIAS BANTI & ORS. Vs. STATE OF RAJASTHAN
May 29, 2003
SANJAY MAUD Vs. STATE OF RAJASTHAN
July 29, 2003
SANJAY RATHORE Vs. STATE OF RAJASTHAN
May 13, 2003
SANJEEV Vs. STATE OF RAJASTHAN
January 24, 2003
SANJEEV KUMAR CHARAN Vs. STATE OF RAJASTHAN
September 16, 2003
SANTOSH KUMAR Vs. MULAKHRAJ SINGH
May 9, 2003
SANTOSH KUMAR BANERJEE Vs. RAJASTHAN STATE ELECTRICITY BOARD
May 9, 2003
SANTOSH KUMAR SHARMA Vs. RAJ STATE AGRICULTURE MRKTG BOARD
March 6, 2003
SANTOSH SHARMA Vs. STATE OF RAJASTHAN
February 26, 2003
SANTOSHI LAL GOYAL AND ANR. Vs. BOOCHI RAM GIRRAJ PRASAD SARAF AND PHOOL CHAND
August 14, 2003
SAROJ JAIN & ORS. Vs. BASANTILAL & ORS.
September 4, 2003
SAROJ SHARMA Vs. STATE OF RAJASTHAN
April 21, 2003
SARPANCH, GRAM PANCHAYAT SARDARGARH AND ANR. Vs. JUDGE, LABOUR COURT AND ANR.
April 29, 2003
SARWAN RAM Vs. STATE OF RAJASTHAN
July 31, 2003
SATISH Vs. STATE OF RAJASTHAN
July 10, 2003
SATISH CHANDRA MATHUR Vs. STATE OF RAJASTHAN
March 25, 2003
SATTO @ SATYA PRAKASH & OTHERS Vs. STATE OF RAJASTHAN
December 11, 2003
SATVENDRA KUMAR Vs. MITHLESH KUMARI
May 8, 2003
SATYA KUMAR JOSHI Vs. INDUSTRIAL TRIBUNAL
July 9, 2003
SATYA NARAIN Vs. STATE OF RAJASTHAN
April 1, 2003
SATYA NARAIN Vs. STATE OF RAJASTHAN
December 16, 2003
SATYA NARAIN Vs. UCO BANK
November 11, 2003
SATYA NARAIN SHARMA Vs. RSRTC
September 5, 2003
SATYA PRAKASH Vs. MADAN LAL
September 23, 2003
SATYAVEER Vs. STATE OF RAJASTHAN
January 24, 2003
SAVITRI Vs. STATE OF RAJASTHAN
March 3, 2003
SAVITRI DEVI Vs. STATE OF RAJASTHAN
July 9, 2003
SEHDEO Vs. STATE OF RAJASTHAN
July 28, 2003
SENT KARU Vs. BOARD OF REVENUE
October 17, 2003
SETTLEMENT OFFICER, SIROHI Vs. DILIP KUMAR AND ANOTHER
July 9, 2003
SH MOHTA DHARAMSHALA TRUST Vs. STATE OF RAJASTHAN
March 7, 2003
SHABBIR AHMED KHILJI Vs. MEHAR M SADIQUE
August 1, 2003
SHAHJADI NISHA Vs. STATE OF RAJASTHAN
March 7, 2003
SHAITAN SINGH Vs. STATE OF RAJASTHAN
May 12, 2003
SHAKOOR Vs. STATE OF RAJASTHAN
July 14, 2003
SHAKTI SINGH S/O MUKAND SINGH Vs. STATE OF RAJASTHAN
August 13, 2003
SHAKUNTALA Vs. DAVENDRA KUMAR MOOL CHAND
April 29, 2003
SHAKUNTLA DEVI Vs. SHIV CHARAN SANKHLA
April 21, 2003
SHAKURAN Vs. MUNICIPAL BOARD, DEVLI
February 25, 2003
SHAMBHU DAYAL SHARMA Vs. STATE OF RAJASTHAN
September 18, 2003
SHANKAR LAL Vs. STATE
September 8, 2003
SHANKAR LAL Vs. STATE OF RAJASTHAN
November 7, 2003
SHANKAR LAL Vs. BHANWAR LAL
August 7, 2003
SHANKAR LAL BANSAL Vs. STATE
May 30, 2003
SHANKARLAL Vs. STATE OF RAJASTHAN
May 9, 2003
SHANKER Vs. STATE OF RAJASTHAN
November 12, 2003
SHANKER LAL MATHUR Vs. STATE OF RAJASTHAN
July 29, 2003
SHANKER SHARMA Vs. M.L. SUKHADIA UNIVERSITY AND OTHERS
February 24, 2003
SHANKERLAL Vs. STATE OF RAJASTHAN & ORS.
November 10, 2003
SHANKERLAL Vs. STATE
September 24, 2003
SHANKERLAL JAT Vs. STATE OF RAJASTHAN
August 5, 2003
SHANTI DEVI Vs. STARE OF RAJASTHAN
May 14, 2003
SHANTI DEVI Vs. DHANNA RAM
February 11, 2003
SHANTI LAL Vs. STATE OF RAJASTHAN
November 11, 2003
SHANTILAL Vs. STATE OF RAJASTHAN
July 15, 2003
SHARDA DEVI Vs. STATE OF RAJASTHAN
July 31, 2003
SHARDA DEVI Vs. STATE OF RAJASTHAN
January 2, 2003
SHARIFULLA Vs. STATE OF RAJASTHAN
July 24, 2003
SHEKHAWAT EXPLOSIVES Vs. STATE OF RAJASTHAN
January 21, 2003
SHER SINGH Vs. STATE OF RAJASTHAN
July 4, 2003
SHERU @ SHER MOHD AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
September 15, 2003
SHIBHA DEVI Vs. STATE OF RAJASTHAN
February 19, 2003
SHILPA ASSOCIATE Vs. I T O BHILWARA
March 28, 2003
SHIV KUMARI RATHORE Vs. ALANKAR KHANNA
May 29, 2003
SHIV RAM & ORS. Vs. STATE OF RAJASTHAN
August 21, 2003
SHIV SHANKAR Vs. STATE OF RAJASTHAN
April 1, 2003
SHIV SHANKER RANGA Vs. KHADI GRAMODHYOG PRATISHTHAN, BIKANER AND OTHERS
March 27, 2003
SHREE AGENCIES Vs. POONAM CHAND BANTHIA
September 8, 2003
SHRI AKHEY RAM ISHWARI PRASAD TRUST Vs. COMMISSIONER OF INCOME TAX
January 23, 2003
SHRI GIRRAJ INDUSTRIES Vs. UNION OF INDIA
May 26, 2003
SHRI GOPAL @ SHRI RAM GOPAL Vs. SHRI RAM KUNWAR
March 20, 2003
SHRI KISHAN Vs. RAJASTHAN HOUSING BOARD
February 6, 2003
SHYAM BIHARI ALIAS DEENA Vs. STATE OF RAJASTHAN
December 4, 2003
SHYAM LAL Vs. SHUSHIL RUIAYA
May 27, 2003
SHYAM LAL @ SHANKER LAL Vs. LILA DEVI
April 17, 2003
SHYAM LAL AND OTHERS Vs. STATE OF RAJASTHAN
November 21, 2003
SHYAM LAL MANGAL Vs. ANAR DEVI
April 10, 2003
SHYAM SINGH Vs. STATE OF RAJASTHAN
September 16, 2003
SHYAM SUNDER Vs. RAMESH CHAND
July 30, 2003
SHYAMA AND OTHERS Vs. STATE OF RAJASTHAN
April 9, 2003
SIERRA MICRO ELECTRONICS Vs. STATE
November 21, 2003
SITA RAM Vs. STATE OF RAJASTHAN & ORS.
October 28, 2003
SITA RAM Vs. STATE OF RAJASTHAN
May 8, 2003
SITA RAM Vs. STATE OF RAJASTHAN
April 18, 2003
SITA RAM RAMESHWAR PRASAD Vs. COMMISSIONER OF INCOME TAX
July 11, 2003
SMT. CHANDA Vs. STATE OF RAJASTHAN
July 23, 2003
SNARSINGHDAS RAMAKISHAN PUNGALIYA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 18, 2003
SOHAN LAL Vs. BHAGWAN DAS
September 10, 2003
SOHAN LAL Vs. STATE OF RAJASTHAN
September 10, 2003
SOHANLAL Vs. MARUDHAR KSHETRIYA GERMIN BANK AND ANOTHER
January 3, 2003
SOMDUTT Vs. MATHURA PRASAD JAT & ORS.
July 4, 2003
SRI MARUDHAR KESARI STHANAKWASI JAIN YADGAR SAMITI TRUST Vs. UNION OF INDIA
October 6, 2003
STATE Vs. TAGAT SINGH
November 10, 2003
STATE Vs. O.P. SRIVASTAVA
January 7, 2003
STATE Vs. NARENDRA SINGH
July 31, 2003
STATE Vs. BHOPAL SINGH
January 14, 2003
STATE & ANR. Vs. RAJESH KUMAR BOHRA & ORS.
February 10, 2003
STATE BANK OF BIKANER AND JAIPUR Vs. UNION OF INDIA
July 28, 2003
STATE OF RAJ. AND ANR. Vs. VASNA RAM AND ANR.
May 27, 2003
STATE OF RAJASTHAN Vs. FAKIR MOHD.
September 4, 2003
STATE OF RAJASTHAN Vs. SUNDER LAL PALIWAL
August 27, 2003
STATE OF RAJASTHAN Vs. L N VYAS
December 16, 2003
STATE OF RAJASTHAN Vs. J N V UNIVERSITY
December 11, 2003
STATE OF RAJASTHAN Vs. FAKIR MOHAMMAD
February 7, 2003
STATE OF RAJASTHAN Vs. MOTI LAL AND ANR.
December 13, 2003
STATE OF RAJASTHAN Vs. RAMESH CHANDRA PALI
July 8, 2003
STATE OF RAJASTHAN Vs. GAWARI DEVI
February 11, 2003
STATE OF RAJASTHAN Vs. MADAN LAL AND ANR.
April 10, 2003
STATE OF RAJASTHAN Vs. CHUNIYA
January 10, 2003
STATE OF RAJASTHAN Vs. SMT. KESHER BAI & ORS.
January 3, 2003
STATE OF RAJASTHAN Vs. SURESH CHANDRA AND OTHERS
February 25, 2003
STATE OF RAJASTHAN Vs. CHAND MAL CHAYAL
September 24, 2003
STATE OF RAJASTHAN Vs. ANIL PANJWANI
October 7, 2003
STATE OF RAJASTHAN Vs. BHERU LAL MENARIA
September 10, 2003
STATE OF RAJASTHAN Vs. PANNA RAM
November 21, 2003
STATE OF RAJASTHAN Vs. RAJAK
November 5, 2003
STATE OF RAJASTHAN Vs. ISHATAQ AHMED
July 23, 2003
STATE OF RAJASTHAN Vs. RICHPAL SINGH
July 31, 2003
STATE OF RAJASTHAN Vs. BUDH SINGH
July 31, 2003
STATE OF RAJASTHAN Vs. SINGH ASSOCIATES ENGINEERS CONTRACTOR
August 5, 2003
STATE OF RAJASTHAN Vs. SARITA CHOUDHARY
August 25, 2003
STATE OF RAJASTHAN Vs. SHIV RAJ SINGH
May 28, 2003
STATE OF RAJASTHAN Vs. RAMESH CHANDRA SONI
July 3, 2003
STATE OF RAJASTHAN Vs. PRABHAS CHOUDHARY
May 8, 2003
STATE OF RAJASTHAN Vs. KEDAR DAS SURENDRA KUMAR
February 4, 2003
STATE OF RAJASTHAN Vs. SHYAM SUNDER VYAS
February 27, 2003
STATE OF RAJASTHAN Vs. KESU LAL
April 22, 2003
STATE OF RAJASTHAN Vs. SHER SINGH
April 18, 2003
STATE OF RAJASTHAN Vs. SHYAM SUNDER GUPTA
April 7, 2003
STATE OF RAJASTHAN Vs. SURESH CHANDRA
April 7, 2003
STATE OF RAJASTHAN Vs. PAWAN
March 21, 2003
STATE OF RAJASTHAN & ANR. Vs. JYOTI BALA JANGID
November 12, 2003
STATE OF RAJASTHAN & ANR. Vs. SHRAVAN & ANR.
September 3, 2003
STATE OF RAJASTHAN AND ORS. Vs. BAJRANG LAL ACHARYA AND ANR.
October 9, 2003
STATE OF RAJASTHAN AND OTHERS Vs. SANJAY KUMAR
February 4, 2003
STATE OF RAJASTHAN AND OTHERS Vs. J.N.V. UNIVERSITY AND OTHERS
December 16, 2003
STATE OF RAJASTHAN AND OTHERS Vs. KUNANA RAM
February 18, 2003
SUBHASH CHANDRA Vs. STATE OF RAJASTHAN
February 17, 2003
SUDHIR YADAV Vs. STATE OF RAJASTHAN
May 5, 2003
SUKH RAM Vs. STATE OF RAJASTHAN
September 12, 2003
SUKH RAM JATAV Vs. STATE OF RAJASTHAN
November 24, 2003
SULTAN SINGH Vs. STATE OF RAJASTHAN
January 28, 2003
SUMER SINGH Vs. STATE OF RAJASTHAN
May 14, 2003
SUNIL SINGH CHARAN Vs. CHAIRMAN & MANAGING DIRECTOR, AJMER VIDHYT VITRAN LTD., AJMER & ORS
November 3, 2003
SUNIT KUMAR Vs. STATE OF RAJASTHAN
April 8, 2003
SUNIT KUMAR Vs. LADU RAM SULANIA
August 27, 2003
SUPLA JAIN Vs. URBAN IMPROVEMENT TRUST & ANOTHER
July 17, 2003
SURA RAM Vs. STATE OF RAJASTHAN
May 21, 2003
SURAJ MAL Vs. GANGHIR MAL
April 30, 2003
SURAJBHAN Vs. STATE OF RAJASTHAN
May 9, 2003
SURAJMAL AND PARTY Vs. COMMISSIONER OF INCOME TAX
July 24, 2003
SURAT SINGH PUNIA Vs. RAJASTHAN SERVICE APPELLATE TRIBUNAL
August 8, 2003
SURENDRA KUMAR Vs. STATE OF RAJASTHAN, THROUGH P.P.
September 5, 2003
SURENDRA KUMAR AND ANOTHER Vs. STATE AND OTHERS
February 10, 2003
SURESH Vs. STATE OF RAJASTHAN
January 30, 2003
SURESH Vs. STATE OF RAJASTHAN
July 11, 2003
SURESH CHAND BANSAL Vs. ALWAR BHARATPUR GRAMIN BANK
May 22, 2003
SURESH CHANDER SAXENA Vs. STATE OF RAJASTHAN & ORS.
September 17, 2003
SURESH CHANDRA Vs. SATE OF RAJASTHAN
July 10, 2003
SURESH CHANDRA PUROHIT Vs. STATE OF RAJASTHAN & ANR.
August 27, 2003
SURESH DUTT Vs. STATE OF RAJASTHAN
April 24, 2003
SURESH KUMAR Vs. STATE OF RAJASTHAN
September 18, 2003
SURESH KUMAR BISHNOI Vs. STATE OF RAJASTHAN
July 30, 2003
SURESH KUMAR PURANMAL Vs. STATE OF RAJASTHAN
February 26, 2003
SURESH KUMAR SHARMA Vs. STATE OF RAJASTHAN
July 18, 2003
SURESH KUMAR SHARMA Vs. UNION OF INDIA AND OTHERS
January 31, 2003
SURJA RAM Vs. UNION OF INDIA
December 5, 2003
SUSHIL KUMAR SHAH Vs. ADJ FAST TRACK NO 2 CAMP BEAWAR
September 15, 2003
SUSHILA DEVI Vs. SACHINDRA NATH SAXENA
August 28, 2003
SUWA BAI Vs. STATE OF RAJASTHAN
July 1, 2003
SUWATI Vs. SARLA KANWAR
August 21, 2003
SWAMI SHRI SUNDER DAS Vs. STATE
October 30, 2003
TAHAL SINGH Vs. BOARD OF REVENUE
January 28, 2003
TALSHA RAM AND ANR. Vs. STATE OF RAJASTHAN AND ORS.
November 6, 2003
TAN SUKH Vs. STATE OF RAJASTHAN
December 16, 2003
TARA CHAND Vs. STATE OF RAJASTHAN
August 19, 2003
TARUN SHARMA Vs. STATE OF RAJASTHAN
September 15, 2003
TARUNA GANGWAL Vs. RADHEY SHYAM MERATWAL
May 27, 2003
TECHNIQUE DIABRASIVES INDIA LTD Vs. UNION OF INDIA
March 5, 2003
TEJA RAM Vs. BIRBAL RAM
August 5, 2003
TEJENDRA SINGH Vs. STATE OF RAJASTHAN
February 21, 2003
THAKUR KAN SINGH Vs. THAKUR DEVI SINGH
March 4, 2003
THE GENERAL MANAGER Vs. THE LABOUR COURT AND ANOTHER
March 20, 2003
THE NEW INDIA ASSURANCE CO. LTD. Vs. MANWATI AND 14 OTHERS
April 4, 2003
THE STATE OF RAJASTHAN AND ANOTHER Vs. RAM BILAS SHARMA
March 13, 2003
TIKU RAM Vs. BOARD OF REVENUE
May 6, 2003
TIPU Vs. NEW INDIA ASSURANCE COMPANY LIMITED
January 2, 2003
TRIBHUWAN K PANDIA Vs. INDUSTRIAL TRIBUNAL
January 30, 2003
TRILOK CHAND SAINI Vs. STATE
May 27, 2003
TRILOK DASHOTTAR & ORS. Vs. STATE OF RAJASTHAN
April 1, 2003
U O I Vs. C A T
December 18, 2003
UCO BANK Vs. ROOPA RAM
April 17, 2003
UCO BANK & ORS. Vs. S.B. MAHESHWARI
September 1, 2003
UDAI LAL Vs. STATE OF RAJASTHAN
July 16, 2003
UDAI RAJ DHABHAI Vs. MOHAN LAL SUKHADIA UNIVERSITY
September 8, 2003
UDAIPUR DISTILLERY CO LTD Vs. DY CIT
June 5, 2003
UJAGAR SINGH Vs. STATE OF RAJASTHAN
January 3, 2003
UMAR FAROOQUI Vs. COMMISSIONER OF INCOME TAX
March 31, 2003
UMESH AND ORS. Vs. STATE OF RAJASTHAN
May 27, 2003
UMMED SINGH Vs. STATE OF RAJASTHAN
April 7, 2003
UNION OF INDIA Vs. RAM SINGH
March 7, 2003
UNION OF INDIA Vs. SUNCITY SYNTHETICS LTD
January 15, 2003
UNION OF INDIA Vs. BIRLA JUTE AND INDUSTRIES LTD
July 15, 2003
UNION OF INDIA Vs. ASRAF ALI
May 21, 2003
UNION OF INDIA Vs. C A T
September 10, 2003
UNION OF INDIA Vs. KRISHAN GOPAL
August 11, 2003
UNION OF INDIA Vs. VISHVA DEO
March 5, 2003
UNION OF INDIA Vs. CHOUDHARY GOKUL CHAND
April 9, 2003
UNION OF INDIA & ANR. Vs. PRESIDING OFFICER & ANR.
August 13, 2003
UNION OF INDIA & ORS. Vs. JAWAHAR LAL SHARMA
February 20, 2003
UNION OF INDIA AND ANOTHER Vs. RAJASTHAN SMALL INDUSTRIES CORPORATION LTD., JAIPUR
February 24, 2003
UNION OF INDIA AND ANOTHER Vs. MST. JANKI AND OTHERS
March 3, 2003
UNION OF INDIA UOI Vs. HASAN KHAN
February 3, 2003
UNITED COMMERCIAL BANK Vs. ROOPARAM
January 3, 2003
UNITED INDIA INSURANCE CO Vs. UNION OF INDIA
November 12, 2003
UNITED INDIA INSURANCE CO LTD Vs. CHETAN LAL
May 1, 2003
UNITED INDIA INSURANCE CO LTD Vs. UNION OF INDIA
May 1, 2003
UNITED INDIA INSURANCE CO. LTD. Vs. GUMANI
May 5, 2003
UNITED INDIA INSURANCE COMPANY LIMITED Vs. MADHO SINGH
September 24, 2003
UNITED INSURANCE CO LTD Vs. BANA DEVI
April 10, 2003
UNIVERSITY OF RAJASTHAN Vs. SURENDRA KUMAR GOYAL
March 4, 2003
UNIVERSITY OF RAJASTHAN Vs. RAM DAYAL SHARMA
April 10, 2003
URBAN IMPROVEMENT TRUST Vs. LABOUR COURT, BIKANER
February 21, 2003
URMILA RANKA Vs. CONTROLLER OF ESTATE DUTY
February 20, 2003
USHA JOSHI Vs. STATE OF RAJASTHAN
July 14, 2003
V N PRADHAN Vs. STATE OF RAJASTHAN
January 9, 2003
V P SAXENA Vs. STATE OF RAJASTHAN
August 18, 2003
V S TIWARI Vs. UNION OF INDIA
May 13, 2003
VARSHA Vs. DEEPAK CHANGLANI
May 20, 2003
VASUDEO PUJARI Vs. STATE OF RAJASTHAN
January 10, 2003
VED PRAKASH Vs. STATE OF RAJASTHAN
May 22, 2003
VICE CHANCELLOR MOHAN LAL SUKHADIA UNIVERSITY Vs. YAMUNA SHANKER SHARMA
September 5, 2003
VIDHU BHARGAVA Vs. STATE OF RAJASTHAN
February 21, 2003
VIJAY KUMAR Vs. STATE OF RAJASTHAN
November 6, 2003
VIJAY RAJ KAILASH CHANDRA Vs. STATE OF RAJASTHAN
July 21, 2003
VIJAY SINGH PUNIA Vs. R S B P W P
March 7, 2003
VIJAY SINGH PUNIYA Vs. STATE OF RAJASTHAN
August 18, 2003
VIJJO Vs. SMT. CHATRAAND ORS.
September 23, 2003
VIKAS ADHIKARI P.S. RAJGARH Vs. VINAY SINGH AND ANOTHER
January 23, 2003
VIKAS WSP Vs. COMMISSIONER COMMERCIAL TAXES RAJASTHAN JAIPUR
October 7, 2003
VIKRAM Vs. STATE OF RAJ.
August 4, 2003
VIKRAM SINGH Vs. STATE OF RAJASTHAN
February 14, 2003
VIKRAM SINGH @ VIKKI RANAWAT Vs. STATE
November 13, 2003
VIMAL CHAND GAUTAM CHAND Vs. UNION OF INDIA
September 1, 2003
VIMAL CHAND GAUTAM CHAND Vs. UNION OF INDIA
March 29, 2003
VIMAL CHOUDHARY Vs. NAGAR NIGAM JAIPUR
August 21, 2003
VIMLESH CHOUHAN Vs. STATE
January 17, 2003
VINAY KRISHNA GHATAK Vs. STATE OF RAJASTHAN
April 23, 2003
VINOD KUMAR Vs. STATE OF RAJASTHAN
April 10, 2003
VINOD KUMAR JAIN Vs. CHIEF EXECUTIVE NATIONAL CO-OPERATIVE UNION OF INDIA
October 31, 2003
VINOD KUMARI Vs. STATE OF RAJASTHAN
May 2, 2003
VIR SINGH Vs. ASHOK KUMAR
February 25, 2003
VISHAMBHAR SINGH AND OTHERS Vs. STATE OF RAJASTHAN
May 27, 2003
VISHAN SINGH Vs. LABOUR COURT
May 1, 2003
VISHNU IRON AND STEEL INDUSTRIES Vs. GOVIND RAM
April 4, 2003
WORD TEX LIMITED Vs. STATE OF RAJASTHAN
January 29, 2003
WORKMEN COMPENSATION COMMISSIONER, UDAIPUR Vs. KOTHARI FOUNDATION (CHARITABLE TRUST), CALCUTTA
July 28, 2003
YAKUB ALI GOPAL SINGH AND PARTY Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 16, 2003
YAKUB ALI GOPAL SINGH AND PARTY Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 1, 2003
YAMUNA SHANKER SHARMA Vs. STATE OF RAJASTHAN
May 27, 2003
YASHVEER SINGH Vs. STATE OF RAJASTHAN
August 19, 2003
YOGESH SAINI Vs. STATE OF RAJASTHAN
January 28, 2003
YOGESH SHARMA Vs. RAJASTHAN HIGH COURT AND OTHERS
May 29, 2003