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Case Index
Title
Date
A R TRAG Vs. PRESIDING OFFICER LABOUR COURT
April 28, 2003
A.B.C. COMPUTERS Vs. STATE & ORS.
December 15, 2003
AB AHAD AKHOON Vs. FINANCIAL COMMISSIONER
May 20, 2003
AB AHAD TANTRAY Vs. STATE OF J&K
November 25, 2003
AB GANI RATHER Vs. FAYAZ AHMAD KHAN
March 20, 2003
AB HAMID BHAT Vs. STATE
March 31, 2003
AB KHALIQ GANAI Vs. UNION OF INDIA
March 6, 2003
AB MAJID DAR Vs. STATE OF J&K
July 19, 2003
AB MAJID MIR Vs. MOHD ASHRAF MIR
March 31, 2003
AB MAJID MIR Vs. EXECUTIVE ENGINEER
September 18, 2003
AB RASHID DAR Vs. STATE
March 20, 2003
AB RASHID MIR Vs. STATE
September 4, 2003
AB RASHID RESHI Vs. STATE
May 20, 2003
ABDUL AHAD MIR Vs. STATE OF JAMMU AND KASHMIR
June 6, 2003
ABDUL KHALIQ Vs. STATE
April 23, 2003
ABDUL MAJID Vs. DODALLY
June 9, 2003
ABDUL RASHID Vs. STATE OF J & K
July 8, 2003
ABDUL RASHID BEIGH Vs. STATE
October 9, 2003
AFROZA AKTHER Vs. STATE OF J AND K
August 30, 2003
AIJAZ AHMAD WANI Vs. STATE OF J&K
March 4, 2003
AIJAZ AHMED BHAT Vs. CHAIRMAN P S C
May 24, 2003
ALAM BHAT Vs. STATE OF J & K & ORS
May 24, 2003
ALI MOHAMMAD SHAH Vs. STATE OF J AND K
July 11, 2003
ALI MOHD BHAT Vs. SYED GHULAM AHMED QUADIRI
May 24, 2003
ALI MOHD BHAT Vs. STATE OF J&K
May 27, 2003
ALI MOHD DAR Vs. NAJAM-U-SAQIB
April 22, 2003
ALI MOHD HAJAM Vs. STATE OF J&K THROUGH COMMR /SECY
March 19, 2003
ALI MOHD. NAJAR Vs. STATE OF J AND K
April 24, 2003
ALL J&K MECHNICAL ENGINEERING GRADUATES ASSOCIATION Vs. PARMOD JAIN
October 31, 2003
ALSON INDUSTRIES COMPLEX PVT LTD Vs. STATE
July 31, 2003
AMAR SINGH Vs. INDIAN TOURISM DEVELOPMENT CORP
October 31, 2003
AMARPREET SINGH Vs. MAHANT BICHITAR SINGH COLLEGE OF SCIENCE & TECHNOLOGY, JAMMU
October 28, 2003
ANIL KUMAR Vs. ANURADHA GUPTA AND ANR.
May 1, 2003
ANIL KUMAR Vs. ANURADHA GUPTA
January 1, 2003
ANOOP MIRAKHUR Vs. MOHAN LAL DHAR
June 10, 2003
ARUN KUMAR THAPA Vs. AMITABH MATTOO (PROF )
October 17, 2003
ARYA SAMAJ WAZIR BAGH Vs. MANAGING COMMITTEE
September 20, 2003
ASHIQ HUSSAIN Vs. STATE OF J&K
October 8, 2003
ASHMI Vs. GH HASSAN MIR
December 8, 2003
ASHOK KUMAR Vs. STATE OF J&K
October 13, 2003
ASHOK KUMAR GUPTA Vs. CHAMBER OF COMMERCE AND INDUSTRY
February 7, 2003
ASHOK SINGH Vs. SUJAN SINGH
November 15, 2003
ASSADULLAH SHAH Vs. STATE
May 8, 2003
AUDO VISO PRIVATE LIMITED Vs. UNION OF INDIA
November 4, 2003
AUTAR KRISHAN BABU Vs. STATE OF JAMMU AND KASHMIR
November 19, 2003
AZAZ HUSSAIN Vs. J AND K STATE
February 21, 2003
AZIZI Vs. FATA
July 31, 2003
BADRI NATH BHAT Vs. STATE OF J&K
May 28, 2003
BALBIR SINGH Vs. STATE
May 14, 2003
BALDEV SINGH, SURINDER SINGH & CO Vs. HINDUSTAN PREFEB LTD
February 10, 2003
BANSI LAL Vs. MOHAN LAL
October 17, 2003
BANSI LAL BHARTI Vs. STATE OF J&K & ORS.
October 10, 2003
BANSI LAL RAINA Vs. SPECIAL TRIBUNAL, J&K
November 14, 2003
BASHIR AHMAD BAWAN Vs. STATE
April 9, 2003
BASHIR AHMAD BAWAN Vs. STATE OF J AND K
January 16, 2003
BASHIR AHMAD RATHER Vs. STATE
September 15, 2003
BASHIR AHMAD RATHER Vs. STATE
December 9, 2003
BASHIR AHMED SHEIKH Vs. AHSAN MIR
October 9, 2003
BEG RAJ Vs. STATE OF JAMMU AND KASHMIR
October 3, 2003
BHARAT BHUSHAN Vs. STATE
October 17, 2003
BHUSHAN LAL BHAT Vs. STATE OF J&K
March 7, 2003
BIMLA ALIAS ASHA RANI Vs. ANITA CHADHA
March 4, 2003
BIRBAL DUTT Vs. UNION OF INDIA & ANR.
November 10, 2003
BISHAN JYOTI SHARMA Vs. GOPAL SHARMA
April 25, 2003
BODH RAJ Vs. RANO DEVI
September 8, 2003
BOOTI RAM AND ORS. Vs. MADAN SINGH
May 5, 2003
BRAHAM PARASHAR Vs. UNIVERSITY OF JAMMU
November 28, 2003
BRIJ LAL Vs. STATE
August 28, 2003
BRIJ LAL Vs. SAVITRI DEVI
June 11, 2003
BRIJ MOHAN RANA Vs. STATE OF J AND K
August 18, 2003
BUSHAN LAL OGRA Vs. CBI THROUGH SSP, JAMMU
October 9, 2003
CHAMBER OF COMMERCE Vs. ASHOK KUMAR GUPTA
August 13, 2003
CHANCHAL SINGH Vs. UNION OF INDIA
August 13, 2003
CHANCHLA DEVI Vs. FAQIR SINGH
March 19, 2003
CHANDER SHEIKHER Vs. UNITED INDIA INSURANCE COMPANY LIMITED
December 24, 2003
CHARAN DASS Vs. STATE
August 5, 2003
COLLECTOR LAND ACQUISITION, BARAMULLA Vs. JUGMOHAN SINGH
June 10, 2003
COMPETENT AUTHORITY, ENTRANCE EXAMINATION Vs. RAJESH PANDITA
April 24, 2003
DAMBRU DHAR NAIK Vs. UNION OF INDIA
July 15, 2003
DARSHAN SINGH Vs. GURBACHAN SINGH
May 14, 2003
DES RAJ ALIAS PARBHATU Vs. RAGHUNATH SINGH
September 17, 2003
DES RAJ BHAGAT Vs. STATE OF J&K
July 16, 2003
DEV JYOTI Vs. STATE
February 25, 2003
DEWAN SINGH Vs. SHELO DEVI
September 17, 2003
DHARAM CHAND Vs. STATE THROUGH EDUCATION DEPARTMENT
October 17, 2003
DHARAM SINGH Vs. STATE OF JAMMU and KASHMIR
May 14, 2003
DHARAMVIR SINGH Vs. STATE
July 15, 2003
DHARINTER SINGH Vs. UNION OF INDIA AND OTHERS
December 17, 2003
DHARMOO Vs. STATE OF JAMMU AND KASHMIR
October 31, 2003
DINA NATH Vs. PUSHKAR NATH & ORS.
March 27, 2003
DIWAN SINGH Vs. STATE
December 9, 2003
DR. GHANSHAYAM DEV Vs. DR. RANBIR SINGH
May 21, 2003
DR. RANJANA VAID Vs. DY. REGISTRAR (ADM. TW) UNIVTY. OF JAMMU
November 4, 2003
ENN AAY ENTERPRISES Vs. STATE OF J AND K
December 15, 2003
ESTATE OFFICER JAMMU FOREST DIVISION Vs. JITTO DEVI
February 6, 2003
EX ENGINEER Vs. NAIK ALAM PASWAL
July 31, 2003
FAHEEN Vs. UNIVERSITY OF KASHMIR
December 4, 2003
FATIMA Vs. STATE OF J&K
August 30, 2003
FAYAZ AHMAD BHAT Vs. SRINAGAR MUNICIPALITY
August 25, 2003
FAYAZ AHMAD BHAT Vs. STATE
July 17, 2003
FAYAZ AHMAD BHAT Vs. STATE & ANR.
December 9, 2003
FAYAZ AHMAD SOFI Vs. STATE OF J&K
June 12, 2003
FAYAZ AHMED BHAT Vs. STATE
March 20, 2003
FIRDOUSA AKTHER Vs. STATE OF J & K
June 7, 2003
GEORGE HUSSAIN SANGEEN Vs. STATE OF J&K
June 12, 2003
GH AHMAD BHAT Vs. STATE OF J&K
April 9, 2003
GH AHMAD MIR Vs. ALTAF HUSSAIN MIR
September 22, 2003
GH HASSAN MIR Vs. STATE OF J&K
June 10, 2003
GH MOHD BEIGH Vs. STATE OF J&K
May 24, 2003
GH MOHD DAR Vs. GH NABI DAR
June 5, 2003
GH MOHD DAR Vs. STATE OF J&K
December 2, 2003
GH MOHI-UD-DIN KHAN Vs. GULLA CHAK
May 8, 2003
GH NABI BHAT Vs. STATE
October 15, 2003
GH QADIR LOHAR Vs. STATE
September 2, 2003
GH RASOOL BHAT Vs. STATE OF J&K
August 22, 2003
GH. MOHI Vs. STATE OF J&K & ORS.
December 11, 2003
GHANSHAYAM DEV Vs. RANBIR SINGH
May 28, 2003
GHULAM QADIR MALIK Vs. TRIBUNAL
April 17, 2003
GHULAM QADRI MIR Vs. STATE
May 29, 2003
GHULAM RASOOL SHAH Vs. STATE
December 4, 2003
GOPAL DASS Vs. STATE
September 29, 2003
GOPI CHAND Vs. MOHD HANIEF
February 24, 2003
GULLA MIR Vs. STATE OF J&K
July 9, 2003
GULREZ QURASHI Vs. CUSTODIAN GENERAL
July 19, 2003
GULZAR AHMED ALAI Vs. STATE OF J AND K
April 8, 2003
GULZAR AHMED MIR Vs. STATE
March 20, 2003
GURMUKH SINGH DUTTA Vs. STATE
December 2, 2003
HABIB ALLAIE Vs. STATE
May 24, 2003
HABIB HISHAM PANDIT Vs. STATE
August 30, 2003
HABIB MIR Vs. ABDULLAH MIR
June 12, 2003
HAFIZA BEGUM Vs. STATE OF J AND K
July 8, 2003
HAJI GULL MOHD KUCHAI Vs. STATE
May 24, 2003
HALEEMA Vs. SHEIKH AB. AZIZ
August 30, 2003
HARBAKASH SINGH Vs. STATE OF J&K
February 27, 2003
HARBAKSH SINGH Vs. STATE OF J&K
May 20, 2003
HARBANS LAL Vs. STATE
May 21, 2003
HARBANS LAL BHAGAT Vs. STATE OF J& K
March 29, 2003
HARDEEP KOUR Vs. ATAM SINGH
July 16, 2003
HARI KRISHAN Vs. STATE OF J AND K
September 15, 2003
HINDUSTAN COCA Vs. STATE OF J&K & FOUR ORS.
November 28, 2003
HIRIA FAROOQI Vs. UNIVERSITY OF KASHMIR
December 17, 2003
HOTEL RACHINA Vs. J&K BANK LTD
December 8, 2003
IMTIIIAZ AHMAD ZARGAR Vs. STATE OF J AND K
February 11, 2003
IMTIYAZ AHMAD GANAI Vs. STATE OF J&K
December 11, 2003
INDER MOHAN DHAR Vs. STATE BANK OF INDIA
March 20, 2003
IRFAN AHMAD DAR Vs. STATE OF J&K
December 2, 2003
ISHTIYAQ AHMAD Vs. STATE OF J AND K
December 23, 2003
J & K PUBLIC SERVICE COMMISSION Vs. RATTAN SINGH MANHAS
April 25, 2003
J and K BANK Vs. MOHAMMAD SULTAN DAR
May 20, 2003
J&K BANK LTD Vs. SRINAGAR CARPET CO
July 21, 2003
J&K MINERALS LTD Vs. SAIF-UD-DIN HAKAK
May 29, 2003
J.S. MODI Vs. STATE
October 16, 2003
JAGAR NATH KAUL Vs. STATE
May 22, 2003
JAGDEV SINGH SAMYAL Vs. STATE OF J&K
October 10, 2003
JAGDISH KUMAR Vs. STATE OF J and K
November 18, 2003
JAGJIT SINGH Vs. RAVINDER KOUR
May 1, 2003
JAMMU AND KASHMIR STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. BANK OF MAHARASHTRA SRINAGAR
May 8, 2003
JAMMU DEVELOPMENT AUTHORITY Vs. BALJEET SINGH
April 17, 2003
JAMMU DEVELOPMENT AUTHORITY Vs. BHAG DIN
December 2, 2003
JAMMU SANITARY/FOOD INSPECTORS (MEDICAL) Vs. STATE OF J&K
June 12, 2003
JANAK RAJ Vs. UNION OF INDIA
February 10, 2003
JAVEED AHMAD BHAT Vs. STATE
December 9, 2003
JAVID AHMED KHAN Vs. STATE OF J AND K
April 29, 2003
JEHLUM EXPORTERS PVT LTD Vs. DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY
March 25, 2003
JIA KRISHAN PANDITA Vs. CHAIRMAN, J&K PUBLIC SERVICE COMMISSION, JAMMU
May 13, 2003
JK INDUSTRIES LTD Vs. ALI MOHD DAR
May 24, 2003
JOGINDER KOUR Vs. UNION OF INDIA
August 18, 2003
KAISAR MASOOD TRUMBOO Vs. STATE OF J&K
June 10, 2003
KAMAL HUSSAIN Vs. CHAIRMAN PSC
March 7, 2003
KAMAL SINGH Vs. STATE
October 31, 2003
KAMLA BAKSHI Vs. UNION OF INDIA
June 10, 2003
KANAYAL LAL Vs. UNION OF INDIA
February 26, 2003
KANTA VERMA Vs. SURINDER GUPTA
May 24, 2003
KESAR SINGH Vs. BALBIR SINGH
September 8, 2003
KEWAL KRISHAN Vs. JOGINDER SINGH ANEJA
August 13, 2003
KEWAL KRISHAN GUPTA Vs. SPECIAL TRIBUNAL, J&K
November 12, 2003
KHAN MUSHTAQ AHMAD Vs. STATE OF J&K
May 8, 2003
KHURSHEED AHMED & OTHERS Vs. STATE OF JAMMU AND KASHMIR & OTHERS
November 25, 2003
KULBHUSHAN SINGH Vs. SURAM SINGH & ORS.
May 5, 2003
KULDEEP KUMAR GUPTA Vs. CITIZEN COOPERATIVE BANK LTD.
June 30, 2003
KULDEEP MATTOO Vs. HIRDAY NATH PANDITA
April 25, 2003
LABORATORY SALES CORP Vs. STATE
December 4, 2003
LASU SHEIKH Vs. RAMZAN PARRAY
November 28, 2003
LEH ENTERPRISES Vs. STATE OF J&K
July 22, 2003
LIFE INSURANCE CORP. OF INDIA Vs. SOFI GHULAM NABI
April 23, 2003
LUBNA MEHRAJ Vs. MEHRAJ UD DIN KANTH
October 8, 2003
MADAN LAL Vs. RAVI KUMAR
December 9, 2003
MADAN MOHAN Vs. DHUNDA
February 26, 2003
MAGNOLIA EXPORTS PVT LTD Vs. GH MOHD WANI
May 29, 2003
MALA SIDIQ Vs. DILSHADA BANOO
May 29, 2003
MANGU RAM Vs. STATE OF JAMMU AND KASHMIR
March 7, 2003
MANI RAM Vs. UNION OF INDIA
September 8, 2003
MANZOOR AHMAD KHAN Vs. SAJA and THREE
October 9, 2003
MANZOOR AHMAD SHAH Vs. SAMEENA
November 28, 2003
MANZOOR AHMED Vs. STATE
April 17, 2003
MANZOOR AHMED KHAN Vs. STATE OF J&K
April 29, 2003
MASARAT ALAM BHATT Vs. STATE OF JAMMU AND KASHMIR
May 24, 2003
MIR IMRAN NAZIR Vs. STATE OF J&K
May 27, 2003
MISRA BIBI Vs. MOHD HUSSAIN
December 9, 2003
MODIT JAIN Vs. DIVYA JAIN
November 18, 2003
MOHAMAD RAFIQ RATHER Vs. STATE
April 10, 2003
MOHAMAD YOUSUF SOFI Vs. STATE OF J AND K
March 19, 2003
MOHAMMAD ISMAIL MIR Vs. STATE OF J and K
July 25, 2003
MOHAMMAD TASIN Vs. UNITED INDIA INSURANCE COMPANY LIMITED
November 28, 2003
MOHAN LAL BHAT Vs. HOTEL CORP. OF INDIA & ANR.
December 12, 2003
MOHD AMIN DUGGA Vs. STATE OF J&K
December 15, 2003
MOHD ASRAF BEIGH Vs. AB RASHID MIR
March 31, 2003
MOHD ISMAIL PARRAY Vs. STATE OF J&K
June 13, 2003
MOHD JAMAL KHAN Vs. STATE OF J&K
August 22, 2003
MOHD MAQBOOL RAINA Vs. STATE OF J&K
March 19, 2003
MOHD RAJAB BEIGH Vs. STATE
July 11, 2003
MOHD SABIR BHAT Vs. STATE
February 25, 2003
MOHD SHABAN CHOPAN Vs. STATE
April 10, 2003
MOHD SHAFI AHANGER Vs. YASIR PAUL
December 1, 2003
MOHD SHAFI BHAT Vs. MOHD IQBAL MIR
March 31, 2003
MOHD SHAFI CHANGAL Vs. STATE OF J&K
December 24, 2003
MOHD SHAFI PANDIT Vs. MOHD YOUSUF MAGRAY
April 9, 2003
MOHD YOUSUF ALLAI Vs. STATE OF J&K
October 1, 2003
MOHD YOUSUF ALLAI Vs. STATE OF J&K
October 17, 2003
MOHD. ABDULLAH HAFIZ Vs. STATE
November 28, 2003
MOHD. ASHFAQ Vs. STATE OF J AND K
December 22, 2003
MOHD. AYAZ LONE Vs. STATE OF J&K & ANR.
December 2, 2003
MOHD. DIN Vs. STATE
March 28, 2003
MOHD. IQBAL Vs. STATE OF JAMMU AND KASHMIR AND OTHERS
November 27, 2003
MOHD. IQBAL SHEIKH Vs. STATE OF J AND K
April 29, 2003
MOHD. RAFI MIR Vs. STATE OF J AND K
October 10, 2003
MOHD. YOUNIS KHAN Vs. STATE
April 10, 2003
MOTI RAM Vs. SHIV SARAN
February 28, 2003
MR. RAJINDER RAI & ORS. Vs. DEV RAJ & ORS.
February 21, 2003
MUFTI IMTIAZ Vs. STATE OF J&K
February 4, 2003
MUHAMMAD NAZIR FIDA Vs. HABIBULLAH SHORA
February 6, 2003
MUMTAZ AHMAD ZARGAR Vs. STATE
May 24, 2003
MUNISH ARORA Vs. MONIKA ARORA
May 1, 2003
MUSHTAQ AHMAD BHAT Vs. STATE OF J AND K
August 30, 2003
MUSHTAQ AHMAD KHAN Vs. STATE OF J & K
November 28, 2003
NABIRA ALIAS GH NABI Vs. ORIENTAL INSURANCE CO LTD , TOWN HALL BLDG, JAMMU
April 23, 2003
NAMRAH TRADING CORPN Vs. STATE OF J and K
July 9, 2003
NANCY DEVI Vs. SIRAJ-UD-DING WANI
October 9, 2003
NARESH KUMAR Vs. COMMANDANT JKAP IV BN (SECURITY)
August 19, 2003
NATIONAL INSURANCE CO Vs. ABDUL AHAD RATHER
August 19, 2003
NATIONAL INSURANCE CO LTD Vs. MUKHTA
May 8, 2003
NATIONAL INSURANCE CO LTD Vs. GULZARA
March 5, 2003
NATIONAL INSURANCE CO LTD Vs. VISHAL SHARMA ALIA BISHAL SHARMA
March 26, 2003
NATIONAL INSURANCE CO LTD Vs. GH MOHD WANI
April 10, 2003
NATIONAL INSURANCE CO. Vs. H.S. RAINAL
May 27, 2003
NATIONAL INSURANCE CO. LTD. Vs. MOHD. AKBAR THOKER
April 24, 2003
NATIONAL INSURANCE CO. LTD. Vs. MOHD. ISHAQ
April 10, 2003
NATIONAL INSURANCE COMPANY LIMITED Vs. GH AHMED WAHI
August 11, 2003
NATIONAL INSURANCE COMPANY LIMITED Vs. GH MOHAMMAND WANI
August 30, 2003
NAVDEEP SINGH Vs. UNION OF INDIA
December 24, 2003
NAZIR AHMAD KUMAR Vs. STATE
April 17, 2003
NAZIR AHMAD MALLA Vs. STATE
September 2, 2003
NAZIR AHMED MIR Vs. STATE OF J AND K
May 1, 2003
NAZIR HUSSAIN SHAH Vs. AUTHORITY UNDER PAYMENT OF WAGES ACT
July 8, 2003
NAZNINA AKHTER Vs. STATE OF J&K
April 10, 2003
NEERAJ KUMAR Vs. SURITA SHARMA
April 1, 2003
NEW INDIA ASSURANCE CO LIMITED Vs. GHULAM HASSAN SHEIKH
August 11, 2003
NEW INDIA ASSURANCE CO LTD Vs. NISSA
March 31, 2003
NEW INDIA ASSURANCE CO. LTD Vs. WAHID ALI
April 7, 2003
NEW INDIA ASSURANCE CO. LTD. Vs. SATYA DEVI & ORS.
October 17, 2003
NEW INDIA ASSURANCE COMPANY LIMITED Vs. TARLOK SINGH
November 7, 2003
NISSAR HUSSAIN Vs. STATE OF J&K
May 28, 2003
NUSRAT JEHAN TABASUM Vs. UNIVERSITY OF KASHMIR
April 15, 2003
OM PARKASH DOBHAL Vs. VINAY MAHAJAN
November 4, 2003
OM PRAKASH Vs. RADHA DEVI
May 1, 2003
OMKAR NATH WAKHLOO Vs. BOARD OF GOVERNORS (REGIONAL ENGG COLLEGE, SGR )
September 17, 2003
ORIENTAL GOODS TRANSPORT CO. Vs. STATE OF J AND K
May 24, 2003
ORIENTAL INSURANCE CO LTD Vs. GULLA SHAH
June 7, 2003
ORIENTAL INSURANCE COMPANY Vs. BASHIR AHMED HAJI
June 6, 2003
OWAIS AHMAD Vs. RAJAN GUPTA AND JUGAL KISHORE ANAND
November 13, 2003
PADAM SINGH GULIA Vs. UNION OF INDIA
February 7, 2003
PADAMA SHUSHAN CAPT. AND M.S. KOHLI Vs. ASHOK MEHTA
May 8, 2003
PANKAJ SUDAN & ANR. Vs. UNION OF INDIA & ORS.
November 25, 2003
PARSHOTAM LAL Vs. STATE
September 12, 2003
PARVAIZ ABDULLAH Vs. STATE
September 12, 2003
PARVEENA AKHTER Vs. STATE OF J AND K
June 7, 2003
PARVEENA AKTHER Vs. STATE OF JAMMU AND KASHMIR
June 7, 2003
PEER NOOR-UL-HAQ Vs. STATE
April 9, 2003
PEOPLES ACTION AND PUBLIC ACCOUNT Vs. STATE
December 17, 2003
POONAM MAHAJAN Vs. MOHAN LAL SWARA
February 10, 2003
PRADEEP KUMAR Vs. STATE
March 4, 2003
PRAKASH AGGAEWAL Vs. ESCORT FINANCE COMPANY LIMITED
May 22, 2003
PRAN NATH GUPTA Vs. UNION OF INDIA
July 8, 2003
PREM SINGH Vs. STATE OF J&K
July 11, 2003
PRINCIPAL REGIONAL ENGINEERING COLLEGE SRINAGAR Vs. ZAMEER AND COMPANY
September 22, 2003
PRITAM LAL TREHAN Vs. PIARA LAL SARAF
February 21, 2003
PRITAM SINGH Vs. STATE OF J AND K
November 10, 2003
PT MADAN LAL SHARMA Vs. RAKESH KUMAR
April 25, 2003
PUNJAB NATIONAL BANK Vs. SEEMA GUPTA
March 29, 2003
QAZI MOHD ASHRAF Vs. STATE OF J&K
September 12, 2003
R K CEMENTS Vs. PUNJAB NATIONAL BANK
November 10, 2003
R K GOEL & ASSOCIATES Vs. STATE OF J&K
March 13, 2003
R N SHARMA Vs. NEELAM CHARAK
August 8, 2003
R.B. JHODA MAL BISHAN LAL Vs. STATE OF J&K & 24 ORS.
November 7, 2003
R.C. BISCUITS AND CONFECTIONERY LTD. GANGYAL Vs. UNION OF INDIA & ORS.
December 22, 2003
RAFI AHMED MIR Vs. ABDUL REHMAN BHAT
March 3, 2003
RAGHUBIR SINGH Vs. HON'BLE MEMBER, J AND K SPECIAL TRIBUNAL
March 7, 2003
RAJ KUMAR Vs. STATE AND ORS.
April 22, 2003
RAJ KUMAR Vs. STATE
April 2, 2003
RAJ KUMAR Vs. STATE OF J&K
August 29, 2003
RAJ KUMARI GUPTA Vs. UNION OF INDIA
November 12, 2003
RAJ MOHAMMAD HUSSAIN KHAN Vs. STATE
May 27, 2003
RAJAN GUPTA AND JUGAL KISHORE ANAND Vs. STATE
September 15, 2003
RAJESH KUMAR Vs. STATE OF J&K THROUGH COMMISSIONER
May 13, 2003
RAKESH KUMAR Vs. STATE OF JAMMU & KASHMIR
May 13, 2003
RAM LAL & ORS. Vs. KANTA KUMARI & ORS.
February 4, 2003
RAM MURTI Vs. DEV RAJ
November 18, 2003
RAM RAKHA Vs. STATE OF J&K
September 12, 2003
RAM SAROOP CHOWDHARY & ORS. Vs. JAMMU DEVELOPMENT AUTHORITY & ORS.
November 14, 2003
RAMWI TISSUES Vs. R J KAOL
August 18, 2003
RANDHIR SINGH Vs. STATE OF J AND K
October 8, 2003
RASHMI RAINA Vs. STATE
October 9, 2003
RAVI SETHI Vs. STATE OF J&K THROUGH PRINCIPAL SECTY., HOME DEPTT.
November 14, 2003
RAZAK RATHER Vs. CHAIRMAN, JAMMU AND KASHMIR STATE AGRICULTURAL AND RURAL DEVELOPMENT BANK
April 17, 2003
REGIONAL MANAGER Vs. ABDUL HAMID GUROO
August 21, 2003
REHMAT JAN Vs. STATE
October 15, 2003
REHTI Vs. AB MAJID SOFI
December 23, 2003
RESHMA DEVI Vs. SPECIAL TRIBUNAL, J&K
March 7, 2003
REYAZ AHMED BHAT Vs. STATE OF J AND K
April 8, 2003
REYYAN FAZIL Vs. STATE
April 22, 2003
RIAZ JAN MAST Vs. ASIF JAVID
November 28, 2003
RIYAZ AHMED BHAT Vs. ABDUL MAJID BHAT
October 9, 2003
ROCK LAND DISTILLERIES PVT LTD Vs. STATE FINANCIAL CORPORATION, J&K
April 25, 2003
ROHUL JABEEN Vs. SHER-E-KASHMIR INSTITUTE OF MEDICAL SCIENCES, SRINAGAR
June 12, 2003
ROMESH CHANDER Vs. STATE
May 20, 2003
SAJAD AHMAD QURESHI Vs. STATE OF J AND K
July 11, 2003
SALAM KHAN AND ORS. Vs. MST. MARIM BIBI AND ANR.
March 12, 2003
SALEEM Vs. STATE OF J&K
October 9, 2003
SANDEEP RAINA Vs. STATE OF J&K
March 13, 2003
SANDEEP SINGH JAMWAL Vs. STATE OF JAMMU AND KASHMIR
March 13, 2003
SANJAY SHARMA Vs. STATE OF JAMMU AND KASHMIR
April 25, 2003
SANJEEV KHAJURIA Vs. STATE OF J&K
December 22, 2003
SANJEEV KUMAR Vs. STATE OF J AND K
August 25, 2003
SANJI RAM Vs. NAND KISHORE MEHTA
April 25, 2003
SANSAR CHAND Vs. STATE OF J AND K
July 19, 2003
SANTOSH Vs. MATA VAISHNO DEVI SHRINE BOARD
June 10, 2003
SARWA BEGUM Vs. STATE
August 30, 2003
SAT PAL SINGH Vs. UNION OF INDIA
October 31, 2003
SATNAM SINGH Vs. UNION OF INDIA
April 7, 2003
SATVIR GUPTA Vs. UNION OF INDIA
August 18, 2003
SAYED KARAR HUSSAIN & ANR Vs. SYED FEROZE ALI SHAH & ORS
January 6, 2003
SAYED KARAR HUSSAIN & ANR. Vs. SYED FEROZE ALI SHAH & ORS.
December 19, 2003
SHABIR AHMED TELI Vs. STATE
October 16, 2003
SHABNAM NAHID Vs. STATE OF J AND K
October 9, 2003
SHAFIQ AHMAD BEIGH Vs. STATE OF J&K
September 16, 2003
SHAKUNTALA DEVI Vs. STATE
July 30, 2003
SHAKUNTLA DEVI & ANR. Vs. STATE
October 1, 2003
SHAM LAL Vs. SWARNA DEVI
September 9, 2003
SHAM LAL Vs. STATE
March 31, 2003
SHAM SINGH Vs. STATE
March 19, 2003
SHAMIM AHMAD Vs. STATE OF J&K
September 12, 2003
SHAMIMA Vs. RAHIM DAR
December 11, 2003
SHAMSHER SINGH Vs. STATE OF J&K
December 9, 2003
SHANTI PARKASH Vs. UNION OF INDIA
August 19, 2003
SHEIKH MOHD ANWAR Vs. STATE OF J&K
July 28, 2003
SHIVALIK FOODS, CHANDIGARH Vs. UNION OF INDIA
March 31, 2003
SHOWKAT AHMED MALIK Vs. STATE
April 17, 2003
SHOWKAT HUSSAIN MIR Vs. STATE
March 26, 2003
SHOWKAT JAN Vs. UNIVERSITY OF KASHMIR
October 9, 2003
SOM RAJ Vs. KUNTI DEVI
March 26, 2003
STATE Vs. VIKAS MAHAJAN
February 10, 2003
STATE Vs. ABDUL SALAM BHAT
May 20, 2003
STATE Vs. GANI BHAT
June 6, 2003
STATE Vs. RAJIV SAHNI
November 10, 2003
STATE Vs. MUHAMMAD ISMAIL MIR
April 24, 2003
STATE Vs. SUMAN MALA
May 27, 2003
STATE Vs. AB RAHIM YATOO
May 22, 2003
STATE Vs. AMJAD HUSSAIN
May 29, 2003
STATE Vs. MANGLA KUMAR (HAV ) AND A M SANGMA
December 9, 2003
STATE Vs. MEHBOOB KHAN
September 12, 2003
STATE Vs. KRISHNA KUMAR
November 18, 2003
STATE JAMMU AND KASHMIR Vs. ASHOK KUMAR
August 21, 2003
STATE OF J AND K Vs. SHABIR AHMAD DAR
April 24, 2003
STATE OF J AND K Vs. PREM PARKASH TEHSILDAR
March 13, 2003
STATE OF J&K Vs. VINOD KOUL
March 13, 2003
STATE OF J&K Vs. QASIM ALI
May 8, 2003
STATE OF J&K Vs. MOHD AKBAR MIR
May 22, 2003
STATE OF J&K Vs. SUNIL GUPTA
May 27, 2003
STATE OF J&K Vs. VED SINGH
August 25, 2003
STATE OF J&K Vs. KULWANT SINGH
September 10, 2003
STATE OF J&K Vs. JAGU RAM
September 20, 2003
STATE OF J&K Vs. LAL SINGH
November 19, 2003
STATE OF J&K Vs. GH NABI BHAT
March 19, 2003
STATE OF J&K Vs. RANA SAJJAD
March 7, 2003
STATE OF J&K Vs. AB MAJID MIR
May 20, 2003
STATE OF J&K Vs. FIRDOUS AHMAD SHEIKH
June 6, 2003
STATE OF J&K Vs. FAROOQ AHMAD AHANGER
May 22, 2003
STATE OF J&K Vs. BASHIR AHMAD SHEIKH
February 4, 2003
STATE OF J&K Vs. BASHIR AHMAD SHEIKH
March 4, 2003
STATE OF J&K AND ANOTHER Vs. TRILOKI NATH BHAT AND OTHERS
November 10, 2003
STATE OF JAMMU AND KASHMIR Vs. ZARDA BEGUM
February 10, 2003
STATE OF JANDK MOHD MUZAFFAR BANHALI GAZANFAR ALI ABDUL REHMAN MALIK Vs. MOHAMMAD SHAFI BHAT KISHENDER SINGH NAZIR AHMAD MAKHDOOMI MOHAMMAD SHAFI GANAI AHMADULLAH ZARGAR MOHD SHABAN PADRO SONAULLAH AHANGAR STATE OF J AND K
September 5, 2003
SUMI AGA Vs. J AND K BANK LTD
March 31, 2003
SURIAN SINGH Vs. S. MAKHAN SINGH
March 20, 2003
SURUNDER PAUL SINGH Vs. STATE OF J AND K
November 12, 2003
SYAL INDUSTRIES Vs. EXECUTIVE ENGINEER
October 9, 2003
SYED MAQBOOL SHAH Vs. STATE
May 30, 2003
SYED MOHAMMAD YOUSUF Vs. STATE
July 31, 2003
SYED SHABIR SHAFI Vs. STATE OF J AND K
April 22, 2003
SYEDAH MEHVISH Vs. STATE OF J&K
October 16, 2003
T. BENJWAL Vs. UNION OF INDIA
September 29, 2003
T.R. KALRA Vs. STATE
August 29, 2003
TAHIRA (SGR ) Vs. STATE
August 5, 2003
TAQADUS GULZAR ALI Vs. STATE
August 30, 2003
TARIQ SALEEM KHAN Vs. UNIVERSITY OF JAMMU
February 26, 2003
TILAK RAJ SHARMA Vs. STATE
May 19, 2003
TOSH RAM Vs. SUKHDEV SINGH & ORS.
October 1, 2003
UMESH SHARMA Vs. STATE OF J&K
August 26, 2003
UNION OF INDIA Vs. DES RAJ NAGPAL
October 10, 2003
UNION OF INDIA Vs. NEK RAM SHARMA
September 8, 2003
UNION OF INDIA Vs. ROSHNI DEVI
August 21, 2003
UNION OF INDIA Vs. GHULAM QADIR MIR
July 31, 2003
UNION OF INDIA Vs. JASWANT RAJ KOTWAL
October 31, 2003
UNION OF INDIA Vs. SHAMSHER SINGH
May 6, 2003
UNION OF INDIA (UOI) Vs. NAZIR AHMED AND ANR.
August 11, 2003
UNITED INDIA INSURANCE Vs. ASSISTANT COMMISSIONER LABOUR
February 21, 2003
UNITED INDIA INSURANCE CO LTD Vs. VEENA KUMARI BAKSHI
February 26, 2003
UNITED INDIA INSURANCE CO LTD Vs. HAJRA
May 22, 2003
UNITED INDIA INSURANCE CO. LTD Vs. NARAYAN DUTT SHARMA
March 17, 2003
UNITED INDIA INSURANCE CO. LTD. Vs. SONAULLAH DAR AND ORS.
May 24, 2003
VIDYA DEVI Vs. SHAM DASS
February 10, 2003
VIKASH T CHUDIWALA Vs. J&K BANK LTD
March 26, 2003
VIKRAM MAIHOTRA Vs. CENTRAL BUREAU OF INVESTIGATION
August 29, 2003
VINOD KUMAR Vs. THE HON'BLE HIGH COURT OF J AND K
November 15, 2003
VIPAN KUMARI Vs. GARISH KUMAR SHARMA
November 28, 2003
WALIA CONSTRUCTION CO. Vs. STATE OF J&K & ORS.
December 24, 2003
ZAHIDA BANO Vs. MOHD RAJAB PARRA
May 8, 2003
ZAMINDARAN COMMITTEE Vs. STATE OF J & K
December 22, 2003
ZULFIKAR MAJID SHAH Vs. STATE
July 31, 2003