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Case Index
Title
Date
A.S.RAMAN Vs. VANTAGE HOMES (P) LTD.
March 24, 2003
ACHANTA RAMAKRISHNA RAO Vs. NEW INDIA ASSURANCE CO.LTD.
January 17, 2003
ARORA ENTERPRISES Vs. SUPERINTENDENT OF POLICE
March 24, 2003
AVER POTOPRINT SYSTEM Vs. RAMAKRISHNA AUTO COLOUR LAB
August 20, 2003
B.ASHOK KUMAR Vs. KAMMA NARASIMHA SWAMY
February 21, 2003
B.SAILOO Vs. SUPERINTENDENT, OSMANIA HOSPITAL
February 26, 2003
BALASADI KANAKARAO Vs. UNITED INDIA INSURANCE CO.LTD.
January 15, 2003
BRANCH MANAGER, LIC OF INDIA Vs. MALAPATI DHANALAXMI
June 18, 2003
BRANCH MANAGER, LIFE INSURANCE CORPORATION OF INDIA Vs. KOLLI VENKATESWARA RAO
February 14, 2003
BUDHA VIEW APARTMENTS OWNERS SOCIETY Vs. MANSIONS TODAY
September 8, 2003
C.SHEKAR REDDY Vs. SUPERINTENDING ENGINEER (OPERATION), A.P.S.E.B.(NOW A.P.TRANSCO)
March 3, 2003
CHAIRMAN, UNIT TRUST OF INDIA Vs. PENTA MALLESWARA RAO
January 24, 2003
CHALLA PARABRAHMA RAO Vs. DIVISIONAL MANAGER, LIC OF INDIA
June 10, 2003
CHEEDELLA NARAYANA Vs. J.V.G.FINANCE
April 28, 2003
D.BEEMESWARA RAO Vs. SECRETARY, HYDERABAD RACE CLUB
October 24, 2003
D.H.KUMARI Vs. DIRECTOR, NIZAMS INSTITUTE OF MEDICAL SERVICES
May 2, 2003
DIVISIONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA Vs. K.NARAYANA MURTHY
March 18, 2003
G.BHANUPRASAD Vs. A.SRINIVASA RAO
March 5, 2003
G.S.RAJENDRA PRASAD Vs. METTA RAJYA LAKSHMI
September 2, 2003
G.SUNIL KUMAR Vs. A.VENU
October 23, 2003
GADI V.KALESWARA RAO Vs. SUPERINTENDENT OF POST OFFICES
July 10, 2003
GE-COUNTRYWIDE CONSUMER FINANCIAL SERVICES LTD. Vs. VIJAYA S.NAIK
June 10, 2003
GENERAL MANAGER, SOUTH CENTRAL RAILWAY Vs. PUSHPA BABU
February 27, 2003
GODAVARI GRAMMENA BANK Vs. TEJA POULTRY FARM
March 12, 2003
INSTRUMENTS ORTHOPAEDICS Vs. P.GOVERDHAN REDDY
January 31, 2003
J.GOPAL Vs. NAGARJUNA BLOOD BANK
January 31, 2003
K.SAMBASIVA RAO GUPTA Vs. SHRIRAM CHITS (P.) LTD.
March 5, 2003
K.SANDHYA RANI Vs. BHAVANAM ESTATES PVT.LTD.
January 29, 2003
K.USHA RANI Vs. K.SUNIL KUMAR REDDY
March 24, 2003
K.V.S.SURYANARAYANA Vs. JET AIRWAYS
March 12, 2003
KANDULA VENKATESWARA RAO Vs. GOVINDA RAO
July 30, 2003
KARRI MAHALAXMI Vs. DIVISIONAL MANAGER, ORIENTAL INSURANCE CO.LTD.
June 18, 2003
KATRA SATYANARAYANA Vs. LAKSHMI NURSING HOME
February 26, 2003
KETHIRI SAI REDDY Vs. APOLLO HOSPITALS
October 13, 2003
KONDURU SAKUNTALAMMA Vs. J.L.NARAYANA
February 20, 2003
KUM.CH.JAYALAXMI Vs. LIFE INSURANCE CORPORATION OF INDIA
February 13, 2003
LAKSHMI ASSOCIATES Vs. Y.C.RAO
February 27, 2003
LIFE INSURANCE CORPORATION OF INDIA Vs. V.BABU NAIDU
February 21, 2003
M.JANAKI Vs. VIJAYA SRI CONSTRUCTIONS
August 7, 2003
M.SURYA NARAYANA GUPTA Vs. NEW INDIA ASSURANCE CO.LTD.
February 27, 2003
M.SURYANARAYANA Vs. SHAKUNTALAMMA
January 31, 2003
M.V.N.MOHAN Vs. M.SURYABHASKARAM
September 15, 2003
MANAGER, LIC MUTUAL FUND Vs. GUDIPUDI RAMAIAH
February 3, 2003
MANAGING DIRECTOR, A.P.STATE SEEDS DEVELOPMENT CORPN. Vs. GANGI REDDY CHENNAKRISHNA REDDY
March 24, 2003
MANAGING DIRECTOR, ROHINI HOSPITAL Vs. L.SUNIL REDDY
February 13, 2003
MANGAPATHI TOWERS FLAT OWNERS ASSOCIATION Vs. LAKSHMAN DAS
September 8, 2003
MANJEERA AKSHARA PRABHA Vs. POST MASTER, HEAD OFFICE, SANGAREDDY
January 15, 2003
MIRIYALA KRISHNAIAH Vs. BRANCH MANAGER, SBI
May 2, 2003
MUMTAZ T.KHAMBATI Vs. BRANCH MANAGER, KARUR VYSYA BANK LTD.
March 20, 2003
MURALIDHAR Vs. K.LAKSHMINARAYANA.
July 4, 2003
N.S.V.PRASAD RAJU Vs. NEW INDIA ASSURANCE CO.LTD.
February 26, 2003
NARNE ESTATES PVT.LTD. Vs. LT.COL.K.V.GOPAL
March 12, 2003
NEW INDIA ASSURANCE CO.LTD. Vs. YADVALLI GANGADEVI
January 15, 2003
NUNNA CHANDRASEKHRA RAO Vs. NATHA PRABHAKAR RAO
January 15, 2003
ORIENTAL INSURANCE CO.LTD. Vs. SRI MAHESWARA AGENCIES
February 14, 2003
ORIENTAL INSURANCE CO.LTD. Vs. GARAPATI TARAKA MOHAN
July 10, 2003
P.B.SRINIVASA RAO Vs. DIRECTOR/MANAGER, SHRI SHAKTHI LPG GAS LTD.
June 10, 2003
PATRICIA DFURLONG Vs. MANAGING DIRECTOR, EAST WEST AIRLINES
February 24, 2003
QUEEN, NRI HOSPITAL Vs. B.RAMA KRISHNA RAO
June 18, 2003
ROYAL TYRE Vs. NATIONAL INSURANCE CO.LTD.
March 12, 2003
S.KRISHNA Vs. S.MALLA REDDY
February 14, 2003
S.LEELA KUMARI Vs. L.I.C.OF INDIA
March 12, 2003
S.REMA NAIR Vs. DEAN AND CHIEF EXECUTIVE OFFICER
January 29, 2003
SAI ANIL ENTERPRISES Vs. ORIENTAL INSURANCE CO.LTD.
March 13, 2003
SECRETARY, TELECOMMUNICATIONS, NEW DELHI Vs. K.B.RANGACHARI
February 19, 2003
SENIOR BRANCH MANAGER, LIC OF INDIA Vs. VEMURI RANGAIAH
July 24, 2003
SESHAGIRI RAO Vs. VIJAYA KUMARI
June 18, 2003
SIDDI VINAYAKA AUTOMOBILES LTD. Vs. T.RAJA SEKHAR
September 26, 2003
STEEL CITY SECURITIES LIMITED Vs. INNOVATIVE INFORMATION TECHNOLOGY
February 13, 2003
SUPDT.OF POST OFFICES Vs. V.VENKATSWAMY
September 8, 2003
T.G.VASANTHA GUPTHA Vs. ADDAGALLA SESHAPANI
February 19, 2003
TALLURI ANANDA KUMAR Vs. D.PALLAVI
April 29, 2003
TICKET CHECKING INSPECTOR, R.V.RAO Vs. DUGGIRALA RAMAMANI
July 18, 2003
UNION BANK OF INDIA Vs. CHIVUKULA VENKATA RAMANA
April 29, 2003
UNION OF INDIA Vs. N.V.S.L.NARASIMHAM
February 14, 2003
UNION OF INDIA Vs. VINOD SANGHI
September 19, 2003
UNIT TRUST OF INDIA Vs. P.MURALI KRISHNA
June 10, 2003
UNITED INDIA INSURANCE CO.LTD. Vs. SYED CHAND BASHA
May 2, 2003
V.SRIDHAR GOUD Vs. MEENA KEDIA
March 13, 2003
V.V.RAMANA MURTHY Vs. SRI SAI KRISHNA CONSTRUCTIONS
July 4, 2003
VADLAMUDI NAGESWARA RAO Vs. KONERU GANGADHARA RAO
September 10, 2003
VALLURUPALLI VANAJA Vs. DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO.LTD.
August 27, 2003
VARANASI SUBRAHMANYAM Vs. G.RAVI KUMAR
February 27, 2003
VISHNU CHEMICALS (P) LTD. Vs. NEW INDIA ASSURANCE CO.LTD.
September 10, 2003
VUDUMULA LEELAKUMARI Vs. M.RAVINDRA
September 16, 2003
YASORAAZ CHIT FUNDS (P.) LTD. Vs. V.SARASWATHI
September 8, 2003
YUGENDAR GAS AGENCIES Vs. VAMSHI GAS AGENCIES
June 10, 2003
ZUARI AGRO CHEMICALS LTD. Vs. P.MALLA REDDY
February 19, 2003