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Title
Date
A K KACHROO Vs. STATE OF HIMACHAL PRADESH
March 13, 2003
AD.KASHYAP Vs. THE BOARD OF DIRECTORS OF THE H.P.STATE COOPERATIVE BANK LTD., THE MALL, SHIMLA
April 23, 2003
AJIT KUMAR NEGI Vs. STATE OF H.P.
November 18, 2003
AMAR CHAND Vs. STATE OF H.P.
July 21, 2003
AMARDASS Vs. STATE OF H.P.
May 9, 2003
AMIN CHAND Vs. BHAGTU
February 27, 2003
AMRISH RANA Vs. STATE OF HIMACHAL PRADESH
January 9, 2003
ANANT RAM NEGI Vs. STATE OF HIMACHAL PRADESH
January 3, 2003
ANIL KUMAR DOBHAL Vs. STATE BANK OF INDIA
March 7, 2003
ANUP DUTTA Vs. KRISHNA DEVI
June 26, 2003
APPLE VALLEY RESORT Vs. H.P. STATE ELECTRICITY BOARD
September 4, 2003
ARSH CASTINGS (P) LTD.PAONTA NAHAN ROAD, PAONTA Vs. H.P.STATE ELECTRICITY BOARD THROUGH ITS SECRETARY
June 2, 2003
ARVIND CHAUHAN Vs. STATE OF HIMACHAL PRADESH
September 15, 2003
ARVIND SHARMA Vs. STATE OF H.P.
April 29, 2003
ASHOK K.GOEL Vs. VENU BAKSHI
October 17, 2003
ASHWANI KUMAR SHARMA Vs. HIMACHAL GRAMIN BANK
June 29, 2003
ASIA RESORTS LTD. Vs. USHA BRECO LTD.
August 12, 2003
ASSOCIATED CEMENT COS. LTD. Vs. STATE OF H.P.
August 19, 2003
AVTAR SINGH Vs. UNION OF INDIA (UOI)
August 30, 2003
BABU RAM Vs. STATE OF H.P.
August 29, 2003
BADAMO DEVI Vs. UNION OF INDIA
October 9, 2003
BALDEV SHARMA Vs. CENTRAL VIGILANCE COMMISSIONER
November 18, 2003
BALDEV SINGH BHARDWAJ Vs. STATE OF H P
April 22, 2003
BANWARILAL Vs. STATE OF HIMACHAL PRADESH
March 14, 2003
BEENA DEVI, KESAR RAM Vs. STATE OF H.P.
August 26, 2003
BHAG SINGH Vs. STATE OF H.P.
September 15, 2003
BHAKRA BEAS MANAGEMENT BOARD Vs. STATE OF H.P.
July 1, 2003
BHARTI SHARMA Vs. SURINDER KUMAR SHARMA
May 7, 2003
BHUPINDER MINHAS Vs. UNION OF INDIA (UOI)
May 24, 2003
BLUE PEAKS DEPOSITS AND ADVANCE LTD Vs. MADAN SHARMA
December 26, 2003
BOMBAY TUBES AND POLES CO. Vs. H.P.STATE OF ELECTRICITY BOARD
May 30, 2003
BRANCH MANAGER, HPFC Vs. VIDHI SINGH
December 1, 2003
BRANCH MANAGER, STATE BANK OF INDIA Vs. AKSHAI RAI
July 28, 2003
BUDHI RAM (DECEASED) THROUGH HIS LRs. Vs. DAWARKU (DECEASED) THROUGH HER LRs.
July 2, 2003
BUDHI SINGH Vs. NIRAJ KUMAR
November 10, 2003
CEMENT CORPORATION OF INDIA Vs. PRESIDING OFFICER LABOUR COURT
May 30, 2003
CHAMPA VERMA Vs. STATE OF H.P.
October 17, 2003
CHANDER BHAVE Vs. STATE OF H.P.
March 27, 2003
CHARAN DASS Vs. SUBHADRA DEVI
October 8, 2003
CHATTER SINGH Vs. STATE OF H.P.
May 2, 2003
CHAUDHARY RAM Vs. STATE OF HIMACHAL PRADESH
March 14, 2003
CHUNNI LAL SHARMA Vs. INDIRA GANDHI NATIONAL OPEN UNIVERSITY
July 17, 2003
CO OPERATIVE FOREST SOCIETIES UNION Vs. STATE OF HIMACHAL PRADESH
March 20, 2003
COL.AVTAR SINGH Vs. UNION OF INDIA
August 30, 2003
COLLECTOR, LAND ACQUISITION Vs. NAGESH KUMAR
August 18, 2003
CONTERMANN PIEPERS INDIA LTD Vs. HIMACHAL FIBRES LTD
March 25, 2003
COURT ON ITS OWN MOTION Vs. S.ZOHAR ZAIDI
September 5, 2003
DALIP SINGH Vs. RAM NATH
March 10, 2003
DARA SINGH Vs. COMMISSIONER-CUM-SECRETARY (EDUCATION)
July 7, 2003
DAYA RAM THROUGH LR. Vs. UNION OF INDIA
May 28, 2003
DESH RAJ Vs. BODH RAJ
September 26, 2003
DEVINDER THAKUR Vs. DEVINDER THAKUR
September 5, 2003
DHARAM CHAND Vs. STATE OF H.P.
July 25, 2003
DHARAM PAL Vs. STATE OF H.P.
February 7, 2003
DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LTD. Vs. JAI RAJ NEGI
June 26, 2003
DOMEBELL INVESTMENTS PVT. LTD. Vs. VICKEY ELECTRONICS
December 30, 2003
Dr.Y.S.PARMAR UNIVERSITY Vs. STATE OF H.P.
July 22, 2003
GAFOOR KHAN Vs. STATE OF H.P.
April 22, 2003
GEETA KUMARI Vs. STATE OF H.R
October 5, 2003
GEETA KUMARI Vs. STATE OF H P
June 12, 2003
GHANSHAM DASS Vs. STATE OF H.P.
May 23, 2003
GITA BHAWAN MANDI Vs. BALBIR SINGH
July 15, 2003
GOPAL CHAND Vs. STATE OF H.P.
October 29, 2003
GOPAL DASS Vs. URMILA DEVI
June 25, 2003
H P FINANCIAL CORPORATION Vs. CONTINENTAL SPINNERS LIMITED
March 12, 2003
H P STATE FOREST CORPORATION LTD Vs. COMMISSIONER OF INCOME TAX
April 2, 2003
H P STATE FOREST CORPORATION LTD Vs. JJ ROPEWAYS and COMPANY
March 25, 2003
H.K.JUSTA Vs. MANOJ CHAUHAN
July 9, 2003
H.K.JUSTA Vs. STATE OF H.P.
July 9, 2003
H.P. STATE INDUSTRIAL Vs. CHANANA STEEL TUBES P. LTD
November 25, 2003
H.P.GENERAL INDUSTRIES Vs. BATRA TRADERS CORPORATION
March 10, 2003
H.P.HOUSING BOARD Vs. RAM LAL
September 12, 2003
H.P.S.E.B. Vs. PASHUPATI SPINING MILLS LTD.
March 14, 2003
H.P.STATE CIVIL SUPPLIES CORPORATION LTD. Vs. PALLI BANAL CO-OP.AGRI.SERVICES SOCIETY LTD.
March 27, 2003
H.P.STATE ELECTRICITY BOARD Vs. EXECUTIVE ENGINEER, PAONTA ELECTRICAL DIVISION
May 29, 2003
H.P.STATE ELECTRICITY BOARD Vs. RIKHI RAM
November 13, 2003
H.R.T.C. Vs. INDER SINGH SARAIK
August 18, 2003
H.R.T.C. Vs. SUBHDRA DEVI
November 3, 2003
HARCHARAN SINGH GILL Vs. STATE OF H P
April 17, 2003
HARDAI Vs. STATE OF H.P.
December 19, 2003
HARDAYAL SINGH Vs. STATE OF H.P.
July 2, 2003
HARDEV SINGH Vs. UNION OF INDIA
March 5, 2003
HARDYAL SINGH Vs. STATE OF H P
June 24, 2003
HARI CHAND Vs. BANTI DEVI
April 2, 2003
HARI CHAND JAI RAM SHAH Vs. STATE OF H.P.
September 15, 2003
HARISH Vs. STATE OF H.P.
April 8, 2003
HEM CHAND Vs. STATE OF H P
September 23, 2003
HIM ADVANCES & SAVINGS PVT LTD Vs. DILA RAM AND OTHERS
January 9, 2003
HIMACHAL FUTURISTIC COMMUNICATIONS LTD. Vs. COMMISSIONER OF INCOME TAX, SHIMLA
August 21, 2003
HIMACHAL PRADESH STATE FOREST Vs. MEHAR CHAND
June 11, 2003
HIMACHAL PRADESH STATE INDUSTRIAL DEVELOPMENT CORPORATION Vs. OGLI PAPERS (P) LTD.
October 11, 2003
HIMACHAL ROAD TRANSPORT Vs. SURJO DEVI
November 14, 2003
HIMACHAL ROAD TRANSPORT CORPORATION Vs. SUBHDRA DEVI
November 3, 2003
HIMACHAL ROAD TRANSPORT CORPORATION Vs. GITA DEVI
July 7, 2003
HIMACHAL ROAD TRANSPORT CORPORATION Vs. HIMACHAL ROAD TRANSPORT CORPORATION B-GRADE CLERKS UNION
June 26, 2003
HIMACHAL ROAD TRANSPORT CORPORN Vs. RAMKU
December 17, 2003
HIMALAYA COMMUNICATION Vs. STATE OF H.P.
October 16, 2003
HIRA GIN ALIAS HARDEV GIN Vs. STATE OF HIMACHAL PRADESH
July 24, 2003
HIRA GIRI ALIAS HARDEV GIRI Vs. STATE OF H.P.
July 23, 2003
HIRDYA RAM Vs. UNION OF INDIA
July 11, 2003
HP.STATE ELECTRICITY BOARD Vs. RAMESH KUMAR
May 24, 2003
INDER SINGH Vs. RANGILA RAM RAO
March 18, 2003
INDERJIT SINGH AVTAR SINGH Vs. STATE OF H.P.
November 10, 2003
INDIAN BANK Vs. DEEPAK VERMA
January 3, 2003
ISHWAR DASS Vs. STATE OF H.P.
December 11, 2003
ISHWAR DASS SOOD Vs. STATE OF H.P.
July 23, 2003
ISHWAR ROHAL Vs. MOHINDER
June 17, 2003
J.M.SHARMA Vs. M.M.BHALLA
May 30, 2003
JAGAT RAM Vs. DINA NATH
October 16, 2003
JAGDISH CHAND Vs. SHASHI PAUL
May 12, 2003
JAGDISH RAJ Vs. STATE OF H.P.
April 4, 2003
JAI SINGH Vs. UNION OF INDIA (UOI)
November 27, 2003
JAISHI RAM Vs. GIRJA NAND
March 18, 2003
JATINDER BALI Vs. STATE OF H.P.
September 3, 2003
JEET RAM Vs. STATE OF H.P.
May 19, 2003
KAILASH CHANDER VERMA Vs. BOARD OF DIRECTOR OF P N B
September 2, 2003
KALA SAROJ Vs. STATE OF H.P.
March 5, 2003
KALAWATI Vs. RAJESH KUMAR
July 4, 2003
KAMAL KRISHAN GOEL Vs. LIFE INS. CORPN. OF INDIA
November 24, 2003
KAMALJEET Vs. STATE OF H.P.
May 9, 2003
KAMALJEET SINGH Vs. STATE OF H.P.
May 21, 2003
KAMLA DEVI Vs. UNION OF INDIA
April 28, 2003
KAMLESH KUMAR Vs. NAND KISHORE
August 13, 2003
KANKU Vs. DHANI RAM
May 15, 2003
KARAM SINGH Vs. TULSI RAM
October 13, 2003
KARTAR CHAND Vs. MATHURA DASS
October 31, 2003
KASHMIR SINGH Vs. STATE OF H.P.
November 13, 2003
KATARIA BUILDERS Vs. STATE OF H.P.
September 10, 2003
KAVITA THAKUR Vs. H.P.UNIVERSITY
May 10, 2003
KRISHNA DEVI Vs. MOHAN INDER SINGH
August 5, 2003
KRISHNA NIJHAWAN Vs. SECRETARY (EDU)
November 5, 2003
KULDEEP CHAND Vs. STATE OF H.P.
March 24, 2003
KULDIP KUMAR SOOD Vs. PUNJAB TOURISM DEVELOPMENT CORPORATION LTD.
August 22, 2003
KUMARI KANCHNA Vs. BISHAN DAS
January 8, 2003
LACHHIRAM Vs. STATE OF H.P.
May 28, 2003
LAL SINGH Vs. STATE OF H P
April 1, 2003
LAL SINGH Vs. UNION OF INDIA
December 31, 2003
LALITA DEVI Vs. LAND ACQUISITION COLLECTOR
June 25, 2003
LEELA DEVI Vs. MOHAN LAL
August 6, 2003
LEKH RAJ Vs. INDIAN BANK
July 3, 2003
LEKH RAM Vs. STATE OF HIMACHAL PRADESH
August 7, 2003
M.L.SHARDA Vs. UNION OF INDIA (UOI)
August 6, 2003
MADAN LAL JAGJIT KUMAR AND CO. Vs. STATE OF HIMACHAL PRADESH
July 18, 2003
MADHO RAM Vs. SUMATI SOOD
August 21, 2003
MAHA RAWAL KHEWAJI TRUST Vs. STATE OF H.P.
September 3, 2003
MAINA DEVI Vs. UNION OF INDIA (UOI)
May 13, 2003
MALVIKA PATHANIA Vs. STATE OF H.P.
December 2, 2003
MAN MOHAN SINGH Vs. STATE OF H.P.
July 23, 2003
MAN SUKH Vs. JAGDISH CHAND
March 21, 2003
MANAGEMENT OF M/S.AUTO Vs. VIJAY KUMAR SHARMA
May 28, 2003
MANGAL NADHAN Vs. STATE OF H.P.
August 4, 2003
MANGAT RAM Vs. CHURA DUTT
March 28, 2003
MANINDER VEER SINGH Vs. STATE OF HIMACHAL PRADESH
November 13, 2003
MANISH AGGARWAL Vs. MOHINDER SINGH
May 30, 2003
MANOHAR LAL Vs. STATE OF H.P.
November 24, 2003
MANOHAR PAL SHARMA Vs. UNION OF INDIA
January 10, 2003
MAYUR ENGINEERS Vs. UNION OF INDIA (UOI)
April 29, 2003
MEDHO Vs. STATE OF H.P.
May 5, 2003
MEENA DEVI Vs. RAJINDER SINGH
July 22, 2003
MEHAR SINGH Vs. BILWA MANGAL
March 5, 2003
MODERN AUTOMOBILES LTD. Vs. N.D.BHARDWAJ
December 4, 2003
MOHAN LAL Vs. STATE OF H P
July 28, 2003
MOHINDER KUMAR Vs. STATE OF H.P.
September 18, 2003
MOHINDER SINGH Vs. STATE OF HIMACHAL PRADESH
August 21, 2003
MOHINDER VIR SINGH Vs. DEEPA SINGH
July 4, 2003
MOTI RAM Vs. ROSHAN LAL
March 14, 2003
MUNICIPAL COUNCIL, KULLU Vs. STATE OF H.P.
September 15, 2003
MUNISH SHARMA Vs. STATE OF H.P.
July 4, 2003
NAINA VERMA Vs. STATE OF H.P.
November 28, 2003
NANT RAM Vs. STATE OF H.P.
May 9, 2003
NARAIN SINGH Vs. N.H.P.C.
October 13, 2003
NARENDER KUMAR NEERAJ Vs. STATE OF H.P.
September 19, 2003
NARINDER SINGH Vs. STATE OF H.P.
May 26, 2003
NATIONAL INSURANCE CO LTD Vs. RAJ KUMARI
December 15, 2003
NATIONAL INSURANCE CO LTD Vs. DULARI SHARMA
March 11, 2003
NATIONAL INSURANCE CO LTD Vs. GOMTI DEVI
May 15, 2003
NATIONAL INSURANCE CO. LTD Vs. MEENA KUMARI
November 28, 2003
NATIONAL INSURANCE CO. LTD Vs. SOMA DEVI
August 18, 2003
NATIONAL INSURANCE COMPANY LIMITED Vs. TARA CHAND
December 26, 2003
NATIONAL INSURANCE COMPANY LIMITED Vs. SARUP DEVI
December 1, 2003
NAVEEN KUMAR Vs. ASWANI KUMAR
December 26, 2003
NIKKU RAM Vs. DILA RAM
October 30, 2003
NIRJA BATTA Vs. UNION OF INDIA
September 8, 2003
NIRMALA DEVI Vs. H P ROAD TRANS CORPN
March 27, 2003
OM CHAND PARWAL Vs. STATE OF H.P.
May 22, 2003
OM PARKASH Vs. SOHAN LAL
December 1, 2003
OM PARKASH Vs. SUBHASH CHAND
May 7, 2003
ORIENTAL INSURANCE COMPANY LIMITED Vs. DEHRI DEVI
December 24, 2003
ORIENTAL INSURANCE COMPANY LTD.THROUGH ITS SENIOR DIVISIONAL MANAGER, DIVISIONAL OFFICE, MYTHE ESTATE, KAITHU, SHIMLA Vs. RAMESH CHAND
March 8, 2003
P.S.CHHATWAL Vs. STATE OF HIMACHAL PRADESH
October 8, 2003
PAMWI TISSUES LIMITED Vs. PRESIDING JUDGE
August 8, 2003
PARAS MARKETING COMPANY Vs. RUCHIRA PAPERS LTD
June 25, 2003
PARAS RAM Vs. DINESH KUMAR
November 21, 2003
PARKASH CHAND Vs. STATE OF H.P.
August 19, 2003
PARTAP SINGH Vs. STATE OF HIMACHAL PRADESH
March 7, 2003
PIAR CHAND VERMA Vs. UNION OF INDIA
May 25, 2003
PRASHANT BHUSHAN Vs. STATE OF H.P.
March 5, 2003
PREM BAHADUR Vs. STATE OF H.P.
August 1, 2003
PREM KUMAR Vs. STATE OF H.P.
July 7, 2003
PREMI DEVI Vs. PREM CHAND
November 13, 2003
PURAN CHAND Vs. SHYAM LAL
July 31, 2003
PUSHPA DEVI Vs. STATE OF HIMACHAL PRADESH
December 19, 2003
PYAR CHAND Vs. H P ROAD TRANS CORPN
April 7, 2003
PYARE LAL Vs. OM RAJ
September 2, 2003
PYARE LAL Vs. OM RAJ
December 21, 2003
R.K.GOEL Vs. STATE OF H.P.
August 19, 2003
RAJ KUMAR Vs. STATE OF H.P.
September 8, 2003
RAJ PAL Vs. STATE OF HIMACHAL PRADESH
January 10, 2003
RAJBIR SINGH HOODA Vs. STATE OF H.P.
September 17, 2003
RAJESH KUMAR BASANDHI Vs. HIGH COURT OF H.P.
June 5, 2003
RAKESH KUMAR Vs. STATE OF H.P.
July 29, 2003
RAKESH KUMAR Vs. STATE OF H.P.
August 8, 2003
RAKESH KUMAR ALIAS KUKKA Vs. STATE OF HIMACHAL PRADESH
February 28, 2003
RAM KISHAN Vs. STATE OF H.P.
April 7, 2003
RAM KRISHAN Vs. STATE OF H P
June 12, 2003
RAM KRISHAN Vs. HALKU
September 2, 2003
RAM SARUP KALIA Vs. STATE OF H.P.
November 10, 2003
RAM SINGH VERMA Vs. UNION OF INDIA
May 1, 2003
RAMESH CHAND Vs. LAND ACQUISITION COLLECTOR
August 5, 2003
RAMESH GUPTA Vs. INDIAN OIL CORPORATION
March 26, 2003
RANBAXY LABORATORIES LTD. Vs. JERATH ELECTRONICS & ALLIED INDUSTRIES (P) LTD.
November 27, 2003
RANDHIR VERMA Vs. NATIONAL INSURANCE COMPANY LIMITED
September 4, 2003
RANJIT SINGH Vs. NIRMALA DEVI
December 3, 2003
RATTAN LAL Vs. STATE OF H.P.
June 10, 2003
RATTO Vs. STATE OF H P
June 13, 2003
RAVINDER KUMAR Vs. LIFE INSURANCE CORPORATION
November 25, 2003
RAVINDER KUMAR ALIAS RAJU Vs. STATE OF HIMACHAL PRADESH
November 6, 2003
RENU CHADHA Vs. STATE OF H.P.
September 10, 2003
RESERVE BANK OF INDIA Vs. HIMACHAL GRAMEEN SANCHAYAKA LTD
July 11, 2003
RITA DEVI Vs. KARAM CHAND BALIA
November 26, 2003
RUDRA AND COMPANY Vs. STATE OF H.P.
June 26, 2003
RUPA JARET Vs. H.P.BOARD OF SCHOOL EDUCATION
November 19, 2003
S.S.RANA Vs. REGISTRAR, CO-OPERATIVE SOCIETIES, H.P.
June 6, 2003
SANJAY GUPTA Vs. STATE OF H.P.
June 2, 2003
SANJEEV KUMAR Vs. VINOD KUMAR
December 4, 2003
SANJIV KUMAR Vs. STATE OF H.P.
August 29, 2003
SANTOSH MALHOTRA Vs. STATE OF H.P.
September 17, 2003
SATPAL Vs. STATE OF H P
May 19, 2003
SATYA DEVI CHAUHAN Vs. H.P VIDHAN SABHA
August 5, 2003
SATYA PARKASH Vs. STATE OF H.P.
June 13, 2003
SBI OFFICER ASSOCIATION Vs. CHIEF GENERAL MANAGER CBI
November 24, 2003
SECRETARY AYURVEDA Vs. PRASHIKSHIT BEROZGAR AYURVEDIC PHARMACISTS SANGH
December 2, 2003
SECY., MARKET COMMITTEE Vs. LALIT KUMAR
August 28, 2003
SENJAM NONGDRENKTOMBE SINGH Vs. STATE OF H.P.
December 31, 2003
SHAM KUMAR Vs. JAYANT KUMAR
June 26, 2003
SHAM LAL Vs. STATE OF H.P.
August 29, 2003
SHANKAR Vs. DINA NATH
April 8, 2003
SHANKAR DASS SHARMA Vs. MUNICIPAL CORPORATION
January 7, 2003
SHANKRI ALIAS SHANTI Vs. BIMLA DEVI & ORS.
March 4, 2003
SHANTI DEVI Vs. H.P.VIDHAN SABHA
December 12, 2003
SHANTI DEVI Vs. KULDEEP MARIA
May 14, 2003
SHANTI DEVI (DEAD) BY LR SURINDER SINGH Vs. MUNICIPAL CORPORATION, SHIMLA
August 28, 2003
SHARDA Vs. SHANGRI
July 30, 2003
SHARIF MOHAMMED Vs. STATE OF HIMACHAL PRADESH
March 21, 2003
SHERMISTHA Vs. H.P.UNIVERSITY
January 10, 2003
SHIVA NAND Vs. STATE OF H.P.
July 24, 2003
SHIVALIK KNIT POLYFAB P LTD Vs. PRESIDING OFFICER
July 28, 2003
SHYAM LAL Vs. STATE OF H.P.
March 20, 2003
SIKAND & COMPANY CHAMBAGHAT, SOLAN Vs. SANEH CHAUDHARY, PROPRIETOR
July 10, 2003
SOHAN LAL Vs. OM PARKASH
June 25, 2003
SOMA DEVI Vs. GUIN DEVI
March 13, 2003
SONI Vs. STATE OF H.P.
June 11, 2003
STATE OF H P Vs. OM PARKASH
March 14, 2003
STATE OF H P Vs. DEV PRAKASH
January 10, 2003
STATE OF H P Vs. SURINDER MOHAN
January 10, 2003
STATE OF H P Vs. MADAN LAL
July 1, 2003
STATE OF H.P. Vs. KEWAL RAM CHAUHAN
June 6, 2003
STATE OF H.P. Vs. BRIJ LAL
July 30, 2003
STATE OF H.P. Vs. YASH PAL GARG (D) BY LRS.
April 30, 2003
STATE OF H.P. Vs. RAMESH CHAND ALIAS RAWAN
June 2, 2003
STATE OF H.P. Vs. SUDHIR GULATI
August 1, 2003
STATE OF H.P. Vs. INDERJEET SINGH AVTAR SINGH
September 16, 2003
STATE OF H.P. Vs. THE PRESIDING JUDGE, H.P.
September 16, 2003
STATE OF H.P. Vs. PUNJAB TRADING COMPANY
April 23, 2003
STATE OF H.P. Vs. SUVINDER KUMAR
December 9, 2003
STATE OF H.P. Vs. VIDYA SAGAR
May 19, 2003
STATE OF H.P. Vs. BIJA RAM
May 21, 2003
STATE OF H.P. Vs. SANJAY GUPTA
December 12, 2003
STATE OF HIMACHAL PRADESH Vs. PIAR CHAND
August 4, 2003
STATE OF HIMACHAL PRADESH Vs. AMAR NATH AND SONS
February 28, 2003
STATE OF HIMACHAL PRADESH Vs. PIAR CHAND
June 2, 2003
STATE OF HIMACHAL PRADESH Vs. PURAN DUTT
December 26, 2003
STATE OF HIMACHAL PRADESH Vs. PRESIDING JUDGE H P
September 16, 2003
STATE OF HIMACHAL PRADESH Vs. NARESH KUMAR
September 16, 2003
STATE OF HIMACHAL PRADESH Vs. ROOP CHAND MALHOTRA
September 4, 2003
SUBASH CHAND Vs. PURAN CHAND
May 25, 2003
SUBHASH CHAND Vs. SHAKUNTALA DEVI
September 3, 2003
SUBHASH CHAND @ PAPPI Vs. STATE OF H.P.
June 11, 2003
SUDERSHAN LAL BHATIA Vs. STATE OF H.P.
June 30, 2003
SUMAN DEVI Vs. UNION OF INDIA (UOI)
August 27, 2003
SUMER NATH SHARMA Vs. STATE OF H.P.
August 4, 2003
SUMIT GARG Vs. STATE OF H.P.
May 8, 2003
SUNIL ENTERPRISES Vs. RAKESH BHASKER
April 4, 2003
SUPERINTENDING ENGINEER Vs. BHARTU RAM
September 16, 2003
SURAT SINGH Vs. STATE OF HIMACHAL PRADESH
May 26, 2003
SURESH CHAND Vs. GURDAS RAM
November 13, 2003
SURINDER MOHAN KATWAL Vs. STATE OF H.P.
June 11, 2003
SURINDER SAKLANI Vs. HIGH COURT OF H.P.
June 3, 2003
SURINDER SINGH BANOLTA Vs. STATE OF H.P.
June 10, 2003
SUSHEEL KUMAR Vs. RAM NARAYAN
April 21, 2003
SUSHIL MITTAL Vs. R D BHARDWAJ
January 8, 2003
SUSHMA DEVI Vs. STATE OF H.P.
October 21, 2003
TAPINDER SINGH Vs. JAGIR SINGH
November 11, 2003
TARA CHAND Vs. STATE OF HIMACHAL PRADESH
June 10, 2003
TARVINDER KUMAR Vs. STATE OF HIMACHAL PRADESH
July 4, 2003
TEK CHAND SHARMA Vs. STATE OF H.P.
May 23, 2003
TESHITANDUP Vs. STATE OF H.P.
August 25, 2003
TRILOK SINGH Vs. STATE OF HIMACHAL PRADESH
March 12, 2003
V.K SHARMA Vs. M.C.SHIMLA
June 25, 2003
VIDYA DEVI Vs. UNION OF INDIA
January 7, 2003
VIJAY KUMAR Vs. STATE OF HIMACHAL PRADESH
September 19, 2003
VIJAY KUMAR GUPTA Vs. REGISTRAR OF COMPANIES
March 4, 2003
VIJAY SINGH Vs. UNION OF INDIA
April 29, 2003
VIR KHANNA Vs. BINDRAWATI
August 13, 2003
YOGESH VERMA Vs. STATE OF H.P.
October 9, 2003