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Case Index
Title
Date
AKHILESH KUMAR MISRA Vs. BHAGWATI ENTERPRISES
May 6, 2003
ALEY HASAN Vs. UTTAR PRADESH CO-OPERATIVE BANK LTD.
July 28, 2003
ANJU MAHESHWARI Vs. AMRIT PHULL
March 26, 2003
AQUAOUS VICTUALS LIMITED Vs. RAJESH KUMAR BAJPAI
January 6, 2003
AVADH WOOD PRODUCTS (COLD STORAGE) Vs. MAULANA SABIR
October 30, 2003
BHAGWATI SAHKARI AVAS SAMITI LIMITED Vs. BISHAMBHAR NATH ARORA
August 25, 2003
DEEPAK MALHOTRA Vs. ANSAL HOUSING AND CONSTRUCTION LIMITED
August 8, 2003
DIRECTOR, TECHNICAL EDUCATION, UTTAR PRADESH Vs. HARJEET SINGH SACHDEVA
April 8, 2003
EKTA BUILDERS Vs. RAM AUTAR
May 27, 2003
G.P.TIWARI Vs. DISTRICT MAGISTRATE, SONBHADRA
July 30, 2003
GURDEO KAUR Vs. MAHAPRABANDHAK, KANPUR ELECTRICITY SUPPLY ADMINISTRATION
December 1, 2003
HIMAYAT ALI Vs. SACHIV, THE CO-OPERATIVE ELECTRIC SUPPLY SOCIETY LTD.
August 21, 2003
K.M.TRIPATHI Vs. CHOPRA TELEVISION
May 31, 2003
K.M.TRIPATHI Vs. CHOPRA TELEVISION
May 13, 2003
KANHAIYA SINGH Vs. SECRETARY/ADMINISTRATIVE OFFICER VIVEKANAND POLYCLINIC
May 28, 2003
KASHI PRASAD Vs. DIRECTOR, POSTAL DEPARTMENT, INDIAN POSTAL DEPARTMENT
November 10, 2003
MAYA SINGH Vs. CHAIRMAN, LUCKNOW DEVELOPMENT AUTHORITY
July 11, 2003
MOTI LAL Vs. SUPERINTENDING ENGINEER, U.P.STATE ELECTRICITY BOARD
January 21, 2003
MUSHIR-UDDIN URF BENNE Vs. NEW INDIA ASSURANCE COMPANY LTD.
August 21, 2003
NANHE SINGH Vs. NEW INDIA ASSURANCE COMPANY LIMITED
July 16, 2003
NAVEEN ELECTRONICS Vs. KANTA KUMARI SUMAN
February 10, 2003
NITCO ROADWAYS LIMITED Vs. SANJAY ROADLINES
August 14, 2003
SAFI-UL-AZEEM Vs. PLY CRAFTS
November 5, 2003
SARDAR SUJAN SINGH Vs. BRANCH MANAGER, STATE BANK OF INDIA
April 17, 2003
SHAHIDA KHATOON Vs. LIFE INSURANCE CORPORATION OF INDIA
March 20, 2003
SHEO DAYAL Vs. BRANCH MANAGER, KANPUR KSHETRIYA GRAMIN BANK
August 20, 2003
SHILPI BLOCK DESIGNERS Vs. ADDTRONICS ASSOCIATES
November 10, 2003
TRILOKI NATH JAISWAL Vs. STATE BANK OF INDIA
August 1, 2003
U.P.STATE ELECTRICITY BOARD (NOW U.P.POWER CORPORATION LIMITED) THROUGH ITS CHAIRMAN Vs. SYED FAIZ-UR-REHMAN
December 3, 2003
UNION OF INDIA Vs. SUNITA SHARMA
December 5, 2003
UNION OF INDIA THROUGH CHIEF POSTMASTER GENERAL Vs. ANAND SWAROOP BHATNAGAR
September 16, 2003
UNITED INDIA INSURANCE COMPANY LIMITED Vs. JIYA LAL JAIN
May 14, 2003
VISHWANATH PANDEY Vs. EXECUTIVE ENGINEER, IRRIGATION DEPARTMENT
April 30, 2003