Home
Case Index
Title
Date
A.C.RISHI Vs. UNION OF INDIA THROUGH CHIEF POST MASTER GENERAL, NEW DELHI
October 13, 2003
A.K.GULATI Vs. VEER ENGINEERS
December 22, 2003
A.K.JAIN Vs. VIDEO CARE
June 13, 2003
AAR PEE APARTMENTS PVT.LTD. Vs. NEELAM CHAWLA
July 17, 2003
ABC PERIPHERALS Vs. VINOD KUMAR GUPTA
May 12, 2003
ADITYA AGRAWAL Vs. CHAIRMAN AND C.E.O., HONKONG & SHANGHAI BANKING CORPORATION LTD.
July 15, 2003
ADMINISTRATOR, SARDAR PATEL VIDYALAYA Vs. ANURAG ROHATGI
October 17, 2003
AKASH GANGA BUILDERS & ENGG.(P) LTD. Vs. SHANTA RANI SHARMA
January 15, 2003
AMRITSAR TRANSPORT CO.PVT.LTD. Vs. RADHA KRISHAN INTERNATIONAL
July 18, 2003
ANAND AUTO CORPORATION (INDIA) Vs. NATIONAL INSURANCE CO.LTD.
April 17, 2003
ANIL KUMAR BHAYANA Vs. ASHOK G.NAVANEY
February 26, 2003
ANIL KUMAR GARG Vs. JAGDISH CHOKHANI
June 13, 2003
ANIL NADIR Vs. RAKESH DULLU
June 4, 2003
ARJAN DASS Vs. ROYAL NEPAL AIRLINES
April 2, 2003
ASHOK COUNTRY RESORT Vs. DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO.LTD.
July 1, 2003
ASHOK KUMAR GARG Vs. UNITED INDIA INSURANCE CO.LTD.
April 23, 2003
ASHWANI KUMAR Vs. CHAIRMAN, DELHI VIDYUT BOARD
April 8, 2003
B.S.E.S. Vs. BANWARI LAL
February 4, 2003
B.S.E.S.RAJDHANI POWER LIMITED Vs. PUSHPA SHARMA
April 1, 2003
B.S.E.S.YAMUNA POWER LIMITED Vs. B.R.VERMA
March 25, 2003
BANK OF BARODA Vs. VIVEK MITTAL
August 7, 2003
BHAGWAN DASS PACHOURI Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
October 8, 2003
BHARAT GENERAL STORES Vs. UNITED INDIA INSURANCE COMPANY LTD.
September 30, 2003
BRIG.D.S.GREWAL Vs. OKARA AGRO INDUSTRIES LIMITED
January 16, 2003
BSES POWER LIMITED Vs. RAJESHWAR SINGH CHAUHAN
February 25, 2003
BSES YAMUNA POWER LTD. Vs. TIKAM SINGH
July 1, 2003
C.S.PURI Vs. NATIONAL INSURANCE COMPANY LIMITED
July 16, 2003
CHIEF POST MASTER, GENERAL POST OFFICE, PARLIAMENT STREET Vs. BISHAN SETH
August 25, 2003
D.C.VERMA Vs. PRINCE DRY CLEANERS
January 27, 2003
D.P.GOYAL Vs. BRANCH MANAGER, L.I.C.OF INDIA
March 21, 2003
D.V.NAGPAL Vs. UNION OF INDIA
July 2, 2003
DARSHAN KHURANA Vs. PUSHPA LATA
July 10, 2003
DARSHAN LAL JAIN Vs. KOTAK MAHINDRA FINANCE LTD.
April 17, 2003
DELHI AND DISTRICT CRICKET ASSOCIATION Vs. HARSIMRON SINGH SANDHU
April 1, 2003
DELHI DEVELOPMENT AUTHORITY Vs. RAM GULATI
March 31, 2003
DELHI DEVELOPMENT AUTHORITY Vs. RENU GAUBA
January 27, 2003
DELHI DEVELOPMENT AUTHORITY Vs. MAYA DEVI
April 1, 2003
DELHI DEVELOPMENT AUTHORITY Vs. RAM GULATI
March 13, 2003
DELHI VIDYUT BOARD Vs. B.C.JHULKA
January 30, 2003
DELHI VIDYUT BOARD Vs. K.K.NARULA
November 6, 2003
DELHI VIDYUT BOARD Vs. NARESH KUMAR
March 31, 2003
DIRECTOR GENERAL, DEPARTMENT OF POST Vs. VINOD KUMAR
July 16, 2003
DIRECTOR GENERAL, DEPARTMENT OF POST Vs. POONAM KUMARI
July 16, 2003
DOWARKA NATH LOHTIA Vs. ITC LIMITED
April 25, 2003
DURGA ENGINEERING WORKS Vs. NORTH DELHI POWER LTD.
January 8, 2003
EASTERN TELECOM & TECHNOLOGY LTD. Vs. NEW INDIA ASSURANCE CO.LTD.
July 14, 2003
GARG STORES Vs. DURGA ICE & COLD STORAGE
August 27, 2003
GEETA WADHWA Vs. BHATIA GLOBAL HOSPITAL
January 27, 2003
GOLDLINE AUTOMOBILES Vs. DEEPEE COMPUTER FORMS PVT.LTD.
June 4, 2003
GOPAL DUTT JOSHI Vs. CHIEF STATION MASTER NORTH-EAST RAILWAYS
January 10, 2003
GOPAL GOGIA Vs. VIDYUT CO-OPERATIVE GROUP HOUSING SOCIETY
December 23, 2003
GOVIND RAM MITTAL Vs. MAHANAGAR TELEPHONE NIGAM LTD.
May 29, 2003
GREEN CHANNEL CHIT FUNDS & FINANCE CO. Vs. PAPIL JAIN
June 4, 2003
GULSHAN BAJWA Vs. LOKPRIYA SEHKARI AVAS SAMITY LTD.
March 31, 2003
GUPTA PLASTIC INDUSTRIES Vs. B.S.E.S.YAMUNA POWER LIMITED
October 21, 2003
HIMALAYA FOOD CO. Vs. DHANPAT
July 4, 2003
INDIAN PETROCHEMICALS CORPORATION LTD. Vs. PINDI ROAD LINKS PRIVATE LTD.
December 4, 2003
INOVATORS INFOTECH LIMITED Vs. POONAM SACHDEVA
September 3, 2003
J.ROY CHOWDHURY Vs. SAHIL CONSTRUCTION
April 10, 2003
JAINA PROPERTIES (P) LTD. Vs. BHAGWAN DASS MALIK
May 1, 2003
JAIPAL SINGH Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
September 17, 2003
JANAK DULARI Vs. DELHI VIDYUT BOARD
May 6, 2003
JAVITRI DEVI Vs. MANAGER, SYNDICATE BANK
October 14, 2003
JITENDER KUMAR Vs. INSTITUTE OF CHARTERED ACCOUNTANTS INDIA (ICAI)
April 8, 2003
JUGBIR SINGH Vs. MANOJ SHARMA
March 13, 2003
K.C.NASA Vs. SAHIB CHAND SHARMA
June 18, 2003
K.M.SINGH Vs. UNIT TRUST OF INDIA
January 31, 2003
K.S.GOPALKRISHNAN Vs. PRESIDENT/GENERAL SECRETARY, VASANT CO-OPERATIVE GROUP HOUSING SOCIETY
October 8, 2003
KAMLESH HANDA Vs. ORIENTAL INSURANCE CO.LIMITED
October 13, 2003
KAPIL GUPTA Vs. ORIENTAL INSURANCE COMPANY LIMITED
July 16, 2003
KASHMIR CARPETS Vs. ALITALLIA
March 7, 2003
LIFE INSURANCE CORPORATION OF INDIA Vs. HARISH JOSHI
June 11, 2003
LIFE INSURANCE CORPORATION OF INDIA Vs. DAMYANTI
August 30, 2003
LIFE INSURANCE CORPORATION OF INDIA Vs. AMITA KAUSHISH
August 19, 2003
MAHANAGAR TELEPHONE NIGAM LIMITED Vs. MAHESH NAITHANI
October 8, 2003
MAHANAGAR TELEPHONE NIGAM LIMITED Vs. R.K.GUPTA
July 18, 2003
MAHANAGAR TELEPHONE NIGAM LIMITED Vs. SURESH KUMAR SAIGAL
February 26, 2003
MAHANAGAR TELEPHONE NIGAM LIMITED Vs. NIRANJAN SINGH
June 13, 2003
MAHANAGAR TELEPHONE NIGAM LTD. Vs. K.K.ELECTRONICS
September 17, 2003
MAHANAGAR TELEPHONE NIGAM LTD. Vs. SITA RAM GOEL
April 22, 2003
MAHANAGAR TELEPHONE NIGAM LTD. Vs. DILIP KUMAR AGGARWAL
January 29, 2003
MAHANAGAR TELEPHONE NIGAM LTD. Vs. M.P.SHARMA
February 7, 2003
MAHANAGAR TELEPHONE NIGAM LTD. Vs. U.K.BAGRODIA
October 28, 2003
MAHANAGAR TELEPHONE NIGAM LTD. Vs. DILIP KUMAR AGGARWAL
January 30, 2003
MANOHAR KHOSLA Vs. DELHI DEVELOPMENT AUTHORITY
July 4, 2003
MANOJ PAUL Vs. GULF AIR
February 6, 2003
MANORAMA VIJ Vs. SWATANTRA LAND AND FINANCE PVT.LTD.
March 4, 2003
MARUTI UDYOG LTD. Vs. SURENDRA PRAKASH SETH
March 27, 2003
MISUKI EXPORTS PVT.LTD. Vs. PROPRIETOR/MANAGER, M/S.COM-SYS-INC
September 5, 2003
MURARI LAL Vs. DELHI VIDYUT BOARD
June 4, 2003
N.K. SHARMA Vs. BANK OF MAHARASHTRA
April 2, 2003
N.V.S.PRASADA SARMA Vs. SECRETARY, RAILWAY BOARD
July 2, 2003
NAGESH KUMAR Vs. ASHISH KHANNA
October 8, 2003
NARENDER Vs. INTERNATIONAL TRACTORS LTD.
July 15, 2003
NATIONAL INSURANCE CO.LTD. Vs. VISHWANATH BANSAL
March 12, 2003
NATIONAL INSURANCE COMPANY LIMITED Vs. J.K.MITTAL
November 20, 2003
NATIONAL INSURANCE COMPANY LIMITED Vs. DALJEET SINGH
August 21, 2003
NATIONAL INSURANCE COMPANY LTD. Vs. RAJA GOGIA
July 4, 2003
NATIONAL INSURANCE COMPANY LTD. Vs. DEEPAK SHERAWAT
April 9, 2003
NEW INDIA ASSURANCE CO.LTD. Vs. RANJEEV MOTORS AND PETRO PRODUCTS PVT.LTD.
October 8, 2003
NEW INDIA ASSURANCE CO.LTD. Vs. PUSHPA VERMA
November 20, 2003
NEW INDIA ASSURANCE COMPANY LTD. Vs. C.M.MATHEW
April 17, 2003
NORTH DELHI POWER LTD. Vs. BIHARI LAL
November 6, 2003
O.P.GUPTA Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
January 27, 2003
ORIENTAL INSURANCE CO.LIMITED Vs. BHATTER SILVER SMITH PVT.LTD.
November 3, 2003
ORIENTAL INSURANCE CO.LTD. Vs. V.K.SHARMA
January 30, 2003
ORIENTAL INSURANCE COMPANY LTD. Vs. RAM NIWAS RUSTOGI
February 3, 2003
P.R.J.ENTERPRISES Vs. RAJPAL SINGH
April 9, 2003
P.S.TOMAR Vs. KIRAN DUDEJA
July 17, 2003
PANVIJ BIOTEC NIGERIA LTD. Vs. NATIONAL CONTAINER LINE
December 17, 2003
PAPER CONVERTING MACHINE Vs. S.BANERJEE
March 13, 2003
PARMESHWAR EXPORTS (P) LTD. Vs. AUTOLINKS LTD.
September 19, 2003
PIPING AND ENERGY PRODUCTS PVT.LTD. Vs. UNITED INDIA INSURANCE CO.LTD.
July 23, 2003
POONAM VERMA Vs. DELHI DEVELOPMENT AUTHORITY
September 2, 2003
POST MASTER, GENERAL POST OFFICE Vs. MOHD.NAIM
May 30, 2003
PRADIP BUVEJA Vs. SENIOR MANAGER, PUNJAB NATIONAL BANK
September 30, 2003
PRAKASH WADHWA Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
January 9, 2003
PT.JAI BHAGWAN BHARGAVA (DEED.) THROUGH HIS LR K.C.BHARGAVA Vs. S.K.BIRLA
September 16, 2003
PURAN CHAND Vs. B.S.E.S.YAMUNA POWER LIMITED
September 10, 2003
R.K.SHARMA Vs. MANOJ SETHI AND SMT.KIRAN SETHI
September 17, 2003
R.L.CHOPRA Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
June 11, 2003
R.P.SHARMA Vs. HANDA NURSING HOME
July 2, 2003
RAJINDER KUMAR Vs. DELHI DEVELOPMENT AUTHORITY
April 8, 2003
RAJINDER SINGH Vs. DELHI DEVELOPMENT AUTHORITY
November 21, 2003
RAJPAL MAHANA Vs. NATIONAL INSURANCE CO.LTD.
July 11, 2003
RAKESH GOEL Vs. UNION OF INDIA
July 1, 2003
RAKESH JAIN Vs. MAHANAGAR TELEPHONE NIGAM LTD.
September 30, 2003
RAM KRISHNA Vs. DELHI ELECTRIC SUPPLY UNDERTAKING
July 1, 2003
RAM SAINI Vs. SURABHI FORESTS (I) LIMITED
October 14, 2003
RAMESH KOHLI Vs. EI POWER ENGINEERS
March 7, 2003
RAO TRAVELS Vs. H.K.KHULLAR
August 29, 2003
REGENCY VAULTS LIMITED Vs. D.C.KHANNA
April 24, 2003
REGIONAL PROVIDENT FUND COMMISSIONER Vs. VIJAY KUMAR KALRA
January 15, 2003
REGIONAL PROVIDENT FUND COMMISSIONER, BARODA Vs. ANITA MAHENDRU
June 18, 2003
RITA MEHTA Vs. MAXWORTH ORCHARDS INDIA LTD.
October 28, 2003
RUMNITA MITTAL, MEMBER O.P. GUPTAAPPELLA Vs. MAHANAGAR TELEPHONE NIGAM LTD.
January 27, 2003
S.C.KHOSLA Vs. ASHOK CHHABRA, OWNER MAHALAKSHMI LAND AND FINANCE CO.LTD.
March 5, 2003
S.K.ANAND Vs. DELHI VIDYUT BOARD
July 4, 2003
S.K.PODDAR Vs. INDIAN TELEVISION MANUFACTURING CO.
July 25, 2003
S.P.JAIN Vs. UDAY TOURS AND TRAVELS (P) LTD.
August 27, 2003
S.P.SACHDEVA Vs. B.S.E.S.RAJDHANI POWER LTD.
April 22, 2003
S.V.U.L.PROJECTS LIMITED Vs. NEW INDIA ASSURANCE COMPANY LIMITED
July 17, 2003
SAIYED MOHD.AHMED Vs. JANTA CO-OPERATIVE BANK LTD.
January 6, 2003
SAMAY SINGH Vs. DELHI VIDYUT BOARD
January 30, 2003
SANDEEP AGGARWAL Vs. DELCO SHOES
June 13, 2003
SANDEEP KUMAR TANDON Vs. PUNJAB NATIONAL BANK
May 29, 2003
SANYOG CHITS PVT.LTD. Vs. CENTRAL DISTRICT CONSUMER REDRESSAL FORUM & NEW INDIA ASSURANCE CO.LTD.
October 15, 2003
SATPAL SINGH Vs. DELHI JAL BOARD (SOUTH ZONE)
May 19, 2003
SAVITRI AVASTHI Vs. GENERAL MANAGER, NORTHERN RAILWAY
January 30, 2003
SENIOR POST MASTER, HEAD POST OFFICE Vs. K.G.SHARMA
September 25, 2003
SENIOR SUPERINTENDENT OF POST OFFICE Vs. H.DEVRAJ
January 15, 2003
SHAKEEL AHMAD Vs. DURGA LAND AND FINANCE COMPANY
September 3, 2003
SHARAD SRIVASTAVA Vs. ANIL BALI
May 30, 2003
SOUTH WEST DISTRIBUTION CO.LTD.(BSES) Vs. INDER PAL THAPAR
March 13, 2003
SQN.LDR.B.M.SHUKLA Vs. DELHI DEVELOPMENT AUTHORITY
January 27, 2003
SUKHBIR SINGH BAHL Vs. MANAGING DIRECTOR, MAHANAGAR TELEPHONE NIGAM LTD.
June 13, 2003
SUMAN KABRA Vs. MAHANAGAR TELEPHONE NIGAM LTD.
May 19, 2003
SUNDER LAL Vs. SYNDICATE BANK
November 3, 2003
SUNIL KUMAR GUPTA Vs. VARDHAMAN MAINTENANCE PVT.LTD.
March 6, 2003
SURENDRE M.MITTAL Vs. NEW DELHI MUNICIPAL CORPORATION
July 28, 2003
SURESH MISHRA Vs. CHAIRMAN, RAILWAY BOARD, RAIL BHAWAN, NEW DELHI
September 17, 2003
SURINDER VIRGOTRA Vs. KANTA RANI
December 10, 2003
SUSHIL KUMAR Vs. GENERAL MANAGER, M.T.N.L.
July 9, 2003
SUSHMA NAGPAL Vs. DELHI DEVELOPMENT AUTHORITY
June 18, 2003
TRAVEL CIRCUIT Vs. MAHANAGAR TELEPHONE NIGAM LTD.
May 7, 2003
UCO BANK Vs. K.K.RAIZADA
January 10, 2003
UMA SEHGAL Vs. MANAGER, PUNJAB NATIONAL BANK
July 1, 2003
UNITED CHILDREN MOVEMENTS (REGD.) Vs. POST MASTER
April 16, 2003
USHA BAVEJA Vs. STEEL AUTHORITY OF INDIA LIMITED
December 23, 2003
V.K.S.ADIGAL Vs. PRIME TRAVELS
October 8, 2003
V.N.CHANNA (RETD.) Vs. GARGYA RESEARCH INSTRUMENTS
December 22, 2003
VIDEOCON INTERNATIONAL LIMITED Vs. HARNAM SINGH
December 23, 2003
VIJENDRA SINGH Vs. GEMSONS INTERNATIONAL
April 16, 2003
VIMLA AGGARWAL Vs. MUKESH BATRA
June 25, 2003
VIMLA GOYAL Vs. ASSISTANT ENGINEER, DELHI VIDYUT BOARD (B.S.E.S.YAMUNA POWER LIMITED)
September 17, 2003
VINOD KUMAR NAGRATH Vs. DELHI FINANCIAL CORPORATION
May 22, 2003
VIRENDER KASHYAP Vs. LUFTHANSA GERMAN AIRLINES
May 30, 2003
VISHWA SHARAMAYATAN EDUCATION SOCIETY Vs. NEW INDIA ASSURANCE COMPANY LTD.
April 9, 2003
Y.P.VATSA Vs. PRESTIGE VENTURES (I) PVT.LTD.
August 30, 2003