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Case Index
Title
Date
AJEET SEEDS LTD. Vs. VAIJINATH SHIVALING MOHAKRE
June 18, 2003
ALI KAPADIA Vs. UDAY R.JOSHI
June 10, 2003
ANJIKAR BUILDERS & DEVELOPERS Vs. PADMAKAR TUKARAM GAJAPURE
July 15, 2003
ANKUSH RAMCHANDRA NAIK Vs. SUBHASH B.AGARWAL
March 7, 2003
ARADHYA BUILDERS, DEVELOPERS & PROMOTERS Vs. HARBANSLAL RAMSARAN KHURANA
July 17, 2003
ARUNA DATTATRAYA ITAI Vs. SUVARNA M.KANSHETTY
June 17, 2003
ASHOK RAGHUNATH DESAI Vs. CHAIRMAN, LIC MUTUAL FUND
July 9, 2003
ATUL GAJANAN KARVE Vs. MAHAVIR BUILDERS
June 27, 2003
B.K.GUPTA Vs. SHAKEEL AHMED
December 23, 2003
B.M.GANDHI Vs. BANK OF INDIA
March 27, 2003
BASWRAJ SHIDDHYA VHASMATH Vs. SOLAPUR DISTRICT CENTRAL BANK LTD.
June 17, 2003
BHARATI BANERJEE Vs. C.M.S.COMPUTERS LTD.
February 20, 2003
BRANCH MANAGER, CENTRAL BANK OF INDIA Vs. BAGWAN VISHNOO MAHADESHWAR
September 8, 2003
BRANCH MANAGER, ORIENTAL INSURANCE CO.LTD. Vs. PREMKRISHNA PANNALAL SHUKLA
July 14, 2003
C.K.V.SUBRAMANIAN Vs. RAMESH R.KALYANKAR
April 3, 2003
CHRISTINA SOLOMAN DAVID Vs. VIKRAM DAVE
June 6, 2003
CITY & INDUSTRIAL DEVELOPMENT CORPORATION MAHARASHTRA LTD. Vs. TANAJI CHIMAJI KAMBLE
April 28, 2003
DINESH CHANDRA MODY Vs. UNITED INDIA INSURANCE CO.LTD.
August 28, 2003
DIRECTOR, CENTRE FOR ELECTRONICS DESIGN AND TECHNOLOGY OF INDIA Vs. SHARMISHTA RAMCHANDRA GHOLAP (PATIL)
April 28, 2003
DIRECTOR/MANAGER, DHANLAXMI FINANCE & INVESTMENT CO. Vs. DARSHAN CHANDULAL JAISWAL
March 24, 2003
DISTRICT TELECOM ENGINEER Vs. KISHOR BAPURAO DESHPANDE
September 8, 2003
DUDHAGANGA VEDAGANGA SAHAKARI SAKHAR KARKHANA LIMITED Vs. ORIENTAL INSURANCE CO.LTD.
June 6, 2003
HANIL ERA TEXTILES LTD. Vs. VINAYA SHRIRAM VIRKAR
August 13, 2003
HARMANADAR SINGH SETHI Vs. J.K.MEHRA
December 17, 2003
INDIAN HOTELS COMPANY LTD. Vs. MOHAMED AZIZ VAKHARIA
March 25, 2003
J.J.LINK CLUB Vs. B.B.MAHATME
November 12, 2003
JAIRAJ JAVA Vs. CITI BANK N.A.
July 4, 2003
JANASEVA SAHKARI BANK LTD. Vs. JYOTSNA SUDHAKAR PANDHYE
April 29, 2003
JAYGANRAJ ENTERPRISES Vs. MANAGING DIRECTOR, TATA FINANCE COMPANY
June 20, 2003
KESHAV BABU TARE Vs. EXECUTIVE ENGINEER, M.S.E.B.
October 16, 2003
KESHAV GOVIND LELE Vs. BANK MANAGER, BANK OF MAHARASHTRA
August 25, 2003
KONKAN VIBHAGIYA COMMITTEE Vs. KIRAN NARAYAN DANGI
July 1, 2003
KRISHNA D.SINGH Vs. LUNAR CONSTRUCTION CO.
September 3, 2003
KURANA TRAVELS Vs. DILIP GOVINDRAO MHAISKAR
June 18, 2003
LADHARAM LALCHAND RAJANI Vs. CHAIRMAN, GREATER BOMBAY CO-OP BANK LTD.
August 7, 2003
LODHA DEVELOPERS (P) LTD. Vs. SUSHMA SUHAS SHEDGE
February 11, 2003
LODHA GROUP OF COMPANIES Vs. DEEPAK N.BHAT
September 30, 2003
M.MADHAVAN Vs. ATUL REALTY PVT.LTD.
June 27, 2003
MADHOPRASAD SARAF Vs. RAJENDRA MINING AND SPARES CO.LTD.
June 5, 2003
MAHARASHTRA HYBRID SEED CO.LTD. Vs. GOWRI PEDDANNA
January 15, 2003
MAHARASHTRA HYBRID SEEDS CO. LTD. Vs. DYANDEV KERBA KHADKE
March 26, 2003
MAHARASHTRA HYBRID SEEDS CO.LTD. Vs. DYANDEV KERBA KHADKE
March 30, 2003
MAHARASHTRA STATE ELECTRICITY BOARD Vs. SURESHCHANDRA PANNALAL JAIN
March 26, 2003
MAHENDRA HYBRID SEEDS CO.LTD. Vs. BABURAO
April 22, 2003
MAHESH K.SOMAN Vs. GORAKH RAMCHANDRA DILLIKAR
August 7, 2003
MAHESH VISHNUPATH KOTHE Vs. ARUN BALYYA KHANNA
March 31, 2003
MANAGER, ‘STUDY CIRCLE CAREER DEVELOPMENT INSTITUTE Vs. SAYYAD JUAMIR USMAN
June 13, 2003
MANAGER, DESK TO DESK CARGO AND COURIER SERVICE Vs. ASHISH SUHAS ROY
June 10, 2003
MANAV VIKAS KHADI, GRAMODYOG SOCIETY Vs. BALAJI TEMPO LIMITED
March 28, 2003
MARUTI BABUGAUDA PATIL Vs. MUNICIPAL CORPORATION THANE
July 31, 2003
MEENABEN PRAKASH SHAH Vs. BUDDHEV ENTERPRISES
June 12, 2003
MICHELLE DSOUZA Vs. DARISA BUILDERS (P) LTD.
March 13, 2003
MOHAMMED AZIM REHMAN SHAIKH Vs. SANJAY SIRDESHPANDE
September 29, 2003
MOTI PROMOTERS Vs. SUDHAKAR VASUDEO JOSHI(DECD.)THROUGH L.RS.
June 17, 2003
N.K.SHARMA Vs. BANK OF MAHARASHTRA
April 2, 2003
NATIONAL INSURANCE CO.LTD. Vs. TARINI NIKHARE
March 24, 2003
NEELKAMAL BUILDERS Vs. VARSHA ROHIDAS KALAMKAR
July 14, 2003
NEW INDIA ASSURANCE CO.LTD. Vs. SAMIR RAMANLAL GANDHI
September 18, 2003
NIKHILESHWARA BUILDCON INDIA LTD. Vs. COMMITTEE MEMBERS OF THE RAMESHWARA COMPLEX
August 11, 2003
NIRMALA ARVIND SANE Vs. VISHWAS VINAYA PARANJAPE
January 22, 2003
NISHA PRABHAKAR RANADE Vs. MANJUSHA ARUN ROKADE
December 15, 2003
P.GOPAKRISHNA NAIR Vs. SUNRISE BUILDERS
September 8, 2003
P.GOPINATHAN Vs. ANAND SOMAYA
June 19, 2003
PAKHAR SINGH SAHOTA Vs. LLOYDS REALTY LTD.
March 28, 2003
PITAMBER DEORAM MALI Vs. MANAGER, DHULE DISTRICT CENTRAL CO-OP.BANK LTD.
March 28, 2003
PRAKASH Vs. JEROO
August 25, 2003
PRAVINCHANDRA NAGJIBHAI Vs. GANESH BUILDERS
July 3, 2003
PRINCE TRAVELS Vs. MOHAN MADHAVRAOJI BAHIRAT
July 15, 2003
RAJ RAJESHWAR NATH BHARGAVA Vs. SHEWALKAR DEVELOPERS (P) LTD.
January 27, 2003
RAMACHANDRAN K. Vs. U.S.ROOFS LTD.
April 24, 2003
RAMKISAN RAMCHANDRA KHOBRAGADE Vs. RAMKISAN RAMCHANDRA KHOBRAGADE
April 25, 2003
RAMKISAN RAMCHANDRA KHOBRAGADE Vs. MANOJ SHRIPAD PIMPALPURE
April 25, 2003
RIDHI SIDHI INDUSTRIES Vs. ASHOK KUMAR BRIJMOHAN DALMIYA
August 25, 2003
SANGLI DISTRICT PRIMARY TEACHERS CO-OP.BANK LTD. Vs. SUHAS PAWAR
April 25, 2003
SHARAD RAMCHANDRA PURANIK Vs. KISTU DIYOG FERNANDES
March 10, 2003
SHIRISH RAMCHANDRA JOSHI Vs. UMALIYA BUILDER CONSTRUCTION & DEVELOPERS
June 13, 2003
SHRIKANT MALEKAPPA MOGE Vs. CHAITANYA CONSTRUCTION
November 14, 2003
SHRIRAM GOVINDRAM PUNIA Vs. MAHARASHTRA STATE ELECTRICITY BOARD
July 9, 2003
SIDDHESHWAR SAHAKARI SAKHAR KARKHANA LTD. Vs. RAMKRISHNA KASHINATH WANKAR
September 23, 2003
SOMNATH GANPATRAO KADAM Vs. BALUWALA BUILDERS
August 1, 2003
STATE BANK OF INDIA Vs. JAYASHREE LAXMAN HABBU
September 11, 2003
STERLING HOLIDAY RESORTS (I) LTD. Vs. SATISH B.KHATAL PATIL
July 7, 2003
SUAHISH DIAMONDS LTD. Vs. SUREKHA
September 10, 2003
SUMAN RESORTS INDIA LTD. Vs. JASWANTLAL C.SHAH
August 27, 2003
SUPERINTENDENT OF POST OFFICES Vs. SHRIRAM LAXMANRAO JIDDEWAR
April 1, 2003
TRIMBAK CHINTAMAN MAHAJAN Vs. SHRIKANT BHAGWANTRAO CHOUDHARY
January 6, 2003
UNIQUE AUTOMOBILES Vs. DATTAJIRAO DNYANU SAWANT
July 7, 2003
UNITED INDIA INSURANCE CO.LTD. Vs. MAHADEO DAGDU KONDEKAR
June 2, 2003
VIJAY MADHAV KHER Vs. DILIP SITARAM RAUL
July 29, 2003