Home
Case Index
Title
Date
A B APPANNA Vs. SOUTHERN PETROCHEMICAL INDUSTRIES CORPORATION LIMITED
January 16, 2003
A C CHAUDHURI AND MRS PURNIMA CHAUDHURI Vs. CANADIAN SCHOOL OF INDIA PRIVATE LIMITED
April 23, 2003
A CHANNABASAPPA Vs. GIRNAR PACKAGING PVT LTD
March 25, 2003
A H AHMED JAFFER Vs. ACE RUBBER AND ALLIED PRODUCTS PRIVATE LIMITED AND
November 24, 2003
A SESHA CHARYULU Vs. PENNAR INDUSTRIES LTD
June 11, 2003
ABRAHAM MATHEW Vs. SUNGKAI PLANTATIONS P LTD
March 28, 2003
AIRTOUCH INTERNATIONAL MAURITIUS LIMITED Vs. RPG CELLULAR INVESTMENTS AND HOLDINGS PRIVATE LIMITED
August 19, 2003
ARATI DUTTA GUPTA Vs. UNIT CONSTRUCTION COMPANY LIMITED
November 21, 2003
CANARA BANK Vs. NATIONAL POWER GRID CORPORATION LTD
July 2, 2003
CENTURION BANK LIMITED Vs. BELLARY STEELS AND ALLOYS LIMITED
December 23, 2003
CESC LIMITED Vs. STATE
June 26, 2003
CHANDRAKANT KANTILAL SHAH Vs. NATIONAL REFINERY PRIVATE LIMITED
October 21, 2003
D RAMKISHORE Vs. VIJAYAWADA SHARE BROKERS LIMITED
May 6, 2003
D RAMKISHORE Vs. VIJAYAWADA SHARE BROKERS LIMITED
July 17, 2003
D RAVICHANDRAN Vs. MYLAPORE HINDU PERMANENT FUND LIMITED AND SHRI T M SHANMUGHAM
September 9, 2003
DUROFLEX LIMITED Vs. JOHNNY MATHEW
September 9, 2003
DWIJA BANDHU SARKAR Vs. DIPENDRA NATH CHAKRABORTY AND COOCH BEHAR EYE CARE AND RESEARCH CENTRE PRIVATE LTD
December 2, 2003
G RAMA RAJU Vs. SOUTH INDIA RESEARCH INSTITUTE PRIVATE LIMITED
February 20, 2003
GAURAV TOSHNIWAL Vs. BEST AND CROMPTON ENGINEERING LIMITED
November 24, 2003
GOPALAKRISHNA KAMATH Vs. MANGALORE TRADING ASSOCIATION PRIVATE LIMITED
November 14, 2003
HB STOCKHOLDINGS LIMITED Vs. JAIPRAKASH INDUSTRIES LIMITED
January 30, 2003
INDER MOHAN SANSI Vs. CLASSIC APPARELS LTD AND
February 11, 2003
INDIRA BHARDWAJ Vs. GOLD LAMINATES INDIA LIMITED
October 6, 2003
JAMEELA BEEVI Vs. NARMADA BUILDING ENTERPRISES P LTD
November 11, 2003
K BALASUNDARAM Vs. G K STEELS COIMBATORE LTD
July 10, 2003
K RAMA RAO Vs. PRESSTEELS & FABRICATIONS PRIVATE LIMITED
January 28, 2003
KISHAN KHARIWAL Vs. GANGANAGAR INDUSTRIES LIMITED
October 6, 2003
KISHORE KUNDAN SIPPY AND SHRI KUNDAN HASHMATRAI SIPPY Vs. SAMRAT SHIPPING AND TRANSPORT SYSTEMS PVT LTD
October 29, 2003
KRITHIKA MULLENGADA AND SHRI M M KAVERIAPPA Vs. WIPRO LIMITED
December 5, 2003
KUMAR MALAVALLI Vs. CRCW SEARCH TECHNOLOGIES PRIVATE LIMITED
June 23, 2003
LAKSHMI NARAYANAN Vs. COIMBATORE LAKSHMI INVESTMENT AND FINANCE COMPANY LIMITED
August 14, 2003
M GOPALAN LATE AND DR CHITRA GOPALAN Vs. NARMADA CONSUMER STORES P LTD
November 11, 2003
M K DHIR Vs. GIVO LIMITED
February 11, 2003
M S KUMANAN AND SHRI M S MATHIVANAN Vs. S S M PROCESSING MILLS LIMITED
October 30, 2003
MACHINO PLASTICS LTD AND MACHNO FINANCE PVT LTD Vs. CAPARO MARUTI LTD
November 10, 2003
MAHARASHTRA POWER DEVELOPMENT CORPORATION LTD Vs. DABHOL POWER COMPANY
April 2, 2003
MOREPEN LABORATORIES LTD Vs. STATE
August 19, 2003
O PADMANABHAN Vs. SUPRA HI TECH ELECTRO EQUIPMENTS P LTD
May 2, 2003
PERFECT REFRACTORIES LIMITED Vs. STATE
November 18, 2003
PINAMANENI SUBB RAO AND Vs. SEMICONDUCTORS LIMITED
December 30, 2003
POOJA JOSHI Vs. CENTURY GASES AND PETRO CHEMICALS LTD AND SHRI R VIJAY TATA
October 6, 2003
PRAMEELA RAVINDRAN Vs. VITAL INSTRUMENTATION PRIVATE LIMITED
January 28, 2003
S SRINIVASAN Vs. S R P TOOLS LIMITED
October 9, 2003
SAILESH RAJNIKANT PAREKH Vs. STARLINE TRAVELS PRIVATE LIMITED
May 6, 2003
SH GURMIT SINGH Vs. POLYMER PAPERS LTD
January 28, 2003
STATE BANK OF INDIA Vs. SHAKTHI COTTON PROCESS PRIVATE LIMITED AND REGISTRAR OF COMPANIES
February 19, 2003
SUBHASH GHOSH Vs. PEERLESS ABASAN FINANCE LIMITED
October 3, 2003
VIJAYAWADA SHARE BROKERS LIMITED Vs. D RAMKISHORE
February 7, 2003
WINFRED INVESTMENTS LIMITED AND Vs. MAINSTAY TELESERVICES PRIVATE LIMITED
August 14, 2003
YATRINI VINOD CHANDRA MEHTA Vs. RPG CABLES LTD
June 16, 2003