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Title
Date
A K KHETARPAL Vs. STATE OF HARYANA, THROUGH FINANCIAL COMMISSIONER AND SECRETARY TO GOVERNMENT OF HARYANA, P W D (PUBLIFE INSURANCE CORPORATION HEALTH BRANCH)
March 11, 2003
A.S. SAWHNEY Vs. STATE OF PUNJAB
January 21, 2003
AAD LAL Vs. STATE OF PUNJAB
May 6, 2003
ABDUL LATIF Vs. CENTRAL BUREAU OF INVESTIGATION
April 24, 2003
ABHINAV KUMAR Vs. STATE OF HARYANA
November 7, 2003
ADHIYAMAAN EDUCATION & RESEARCH INSTITUTE Vs. MAHARSHI DAYANANAND UNIVERSITY ROHTAK
March 12, 2003
AGGARWAL COTTON WASTE CO. Vs. SHREE SINGHAL SPINNERS PVT. LTD.
October 31, 2003
AHUJA VAISHNO DHABA Vs. STATE OF HARYANA
April 25, 2003
AJAI VIKAS SINGH Vs. STATE OF PUNJAB
May 16, 2003
AJAIB SINGH Vs. PUNJAB STATE
December 6, 2003
AJAIB SINGH Vs. MAI ISSARI DHARAMSHALA PRABANDHAK COMMITTEE
February 19, 2003
AJAIB SINGH Vs. SOHAN SINGH
January 17, 2003
AJAIB SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
January 29, 2003
AJAY CHAUDHARY Vs. SANTOSH KUMAR
March 14, 2003
AJAY KASHYAP Vs. MOHINI NIJHAWAN
December 18, 2003
AJAY KUMAR Vs. JUJJAR MAL
October 7, 2003
AJIT KAUR Vs. STATE OF PUNJAB
December 16, 2003
AJIT KUMAR Vs. STATE OF PUNJAB
January 29, 2003
AJIT KUMAR SON OF KHANDU RAM Vs. STATE OF PUNJAB
February 10, 2003
AJIT PAL SINGH Vs. STATE OF PUNJAB
July 31, 2003
AJIT SINGH Vs. MOHINDER SINGH
November 19, 2003
AJIT SINGH Vs. SULAKHAN SINGH
May 13, 2003
AJIT SINGH Vs. KARAM SINGH
October 15, 2003
AJMER SINGH Vs. THE PEPSU ROAD TRANSPORT CORPORATION
February 10, 2003
AJMER SINGH Vs. NISHI KUMAR
August 8, 2003
AJMER SINGH Vs. STATE OF PUNJAB
February 4, 2003
AMAR CHAND Vs. SHANTI DEVI
July 2, 2003
AMAR KAUR Vs. DHANNA SINGH
July 10, 2003
AMAR KAUR Vs. PARAMJIT KAUR
April 3, 2003
AMAR LAL MUNJAL Vs. STATE OF PUNJAB
May 14, 2003
AMAR SINGH Vs. STATE OF PUNJAB
March 24, 2003
AMAR SINGH Vs. STATE OF HARYANA
December 10, 2003
AMAR SINGH Vs. STATE OF PUNJAB
July 11, 2003
AMAR SINGH Vs. STATE OF PUNJAB
July 25, 2003
AMAR SINGH Vs. GOPAL
October 15, 2003
AMARBIR SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
July 7, 2003
AMARCHAND SHARMA Vs. UNION OF INDIA
December 12, 2003
AMARJIT KAUR Vs. UNION OF INDIA
May 19, 2003
AMARJIT KAUR AND OTHERS PETITIONERS Vs. BALWANT SINGH, PUNJAB NATIONAL BANK
April 9, 2003
AMARJIT SINGH Vs. STATE OF PUNJAB
April 23, 2003
AMARJIT SINGH Vs. STATE OF PUNJAB
January 27, 2003
AMARJIT SINGH Vs. THE CHIEF SECRETARY TO GOVERNMENT, PUNJAB
August 6, 2003
AMARJIT SINGH Vs. SHANKAR LAL
March 21, 2003
AMARJIT SINGH Vs. STATE OF PUNJAB
February 17, 2003
AMBIKA STEEL ROLLING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
December 19, 2003
AMIT CHAUHAN Vs. HARYANA SCHOOL EDUCATION BOARD
March 7, 2003
AMRIK SINGH Vs. JASSI RAM
July 29, 2003
AMRIK SINGH Vs. CHANCHAL WALIA W/O AMRIK SINGH D/O SH SHER SINGH WALIA
January 8, 2003
AMRIK SINGH Vs. NIRMAL KUMARI
April 9, 2003
AMRIK SINGH BAINS Vs. BANK OF INDIA
April 9, 2003
AMRIK SINGH SON OF NAND SINGH; KEHAR SINGH SON OF NAND SINGH AND SURINDER SINGH SON OF TARLOK SINGH Vs. STATE OF PUNJAB
February 18, 2003
AMRINDER SINGH DHIMAN Vs. INCOME TAX OFFICER-CUM-ASSESSING OFFICER
September 4, 2003
AMRIT BIR KAUR Vs. STATE OF PUNJAB, THROUGH THE SECRETARY
February 24, 2003
AMRIT PAL GARG @ BAMBA Vs. STATE OF PUNJAB
December 4, 2003
AMRIT PAL KAUR Vs. ROSHAN LAL
February 5, 2003
AMRIT SAGAR KAYSHAP Vs. MOHINDER SINGH
October 8, 2003
AMRITSAR BEVERAGE LTD Vs. STATE OF PUNJAB
October 21, 2003
AMRITSAR CANTONMENT BOARD AMRITSAR Vs. KULDIP CHAND
August 13, 2003
ANAND Vs. JAI PARKASH ALIAS BADAL
April 21, 2003
ANAND KISHORE Vs. NATIONAL FERTILIZER LTD. AND ANOTHER
May 26, 2003
ANANTI DEVI Vs. VIDYA DEVI
January 10, 2003
ANGOORI Vs. PHOOL KUMAR
April 30, 2003
ANGREZ SINGH Vs. STATE OF PUNJAB
March 12, 2003
ANIL KUMAR Vs. STATE OF HARYANA
December 5, 2003
ANIL KUMAR Vs. STATE OF HARYANA
December 20, 2003
ANIL KUMAR Vs. STATE OF PUNJAB
December 18, 2003
ANIL KUMAR SON OF SURAT MAL AND SURAJ MAL SON OF CHANDGI RAM Vs. STATE OF HARYANA
February 10, 2003
ANIL MEHTA Vs. STATE OF HARYANA
January 24, 2003
ANIL SINGHAL Vs. TEK RAM
April 8, 2003
ANISH S/O SHRI AMR DIN Vs. STATE OF HARYANA
September 12, 2003
ANITA Vs. HAR BHAGWAN
May 21, 2003
ANITA Vs. STATE OF PUNJAB
July 17, 2003
ANITA CHAUHAN Vs. STATE OF HARYANA
January 8, 2003
ANJALI WIDOW OF LATE RAMA SWAMI Vs. UNION TERRITORY
February 17, 2003
ANJU BALA Vs. VIPIN OBEROI
August 21, 2003
ANKUSH NAYYAR Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES, FARIDKOT
February 27, 2003
ANTU Vs. STATE OF HARYANA
April 22, 2003
ARAVALI PIPES LIMITED Vs. HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD
January 16, 2003
ARJUN LAL, SATISH KUMAR AND OTHERS Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, PUNJAB OTHERS
February 5, 2003
ARUN ALOK @ ARUN KUMAR Vs. LAL SINGH
February 10, 2003
ARUN KUMAR JAIN Vs. OM PARKASH
March 5, 2003
ASHOK KUMAR ALIAS SANTU Vs. STATE OF HARYANA
January 15, 2003
ASHOK KUMAR SON OF CHIRANJI LAL Vs. STATE OF PUNJAB
March 5, 2003
ASHOK KUMAR, CLERK Vs. STATE OF HARYANA
January 22, 2003
ASHWANI CHATLAY Vs. BRIG. H.S. DHILLON
March 12, 2003
ASHWANI KUMAR Vs. STATE OF HARYANA
May 7, 2003
ASHWANI KUMAR Vs. FINANCIAL COMMISSIONER
December 20, 2003
ASHWANI KUMAR Vs. STATE OF HARYANA
July 16, 2003
ASI BIMAL KANT; ASI HARDIP SINGH; ASI ASHOK KUMAR; ASI DAVINDER SINGH Vs. STATE OF PUNJAB
May 1, 2003
ASI SHAM LAL Vs. STATE OF HARYANA AND OTHERS
September 11, 2003
ASSISTANT COLLECTOR CUSTOMS Vs. VEDA SINGH
October 15, 2003
ASSISTANT COLLECTOR, CENTRAL EXCISE DIVISION Vs. AJDESH KUMAR ALIAS JEEVAN
January 8, 2003
ATMA RAM Vs. OM PAL
January 13, 2003
ATTAR SINGH DAHIYA Vs. STATE OF HARYANA AND OTHERS
July 28, 2003
ATUL GULATI Vs. STATE OF HARYANA
May 14, 2003
ATUL KUMAR Vs. STATE OF HARYANA
September 19, 2003
AUGUR NATH Vs. KISHAN CHAND
January 29, 2003
AUTOMETERS LIMITED Vs. STATE OF HARYANA
January 29, 2003
AVINASH RANI Vs. STATE OF PUNJAB
January 23, 2003
AVNISH KUMAR (COL.) Vs. UNION OF INDIA AND OTHERS
April 21, 2003
AVTAR SINGH Vs. STATE OF HARYANA
February 3, 2003
AVTAR SINGH Vs. STATE OF PUNJAB
October 15, 2003
AVTAR SINGH Vs. STATE OF PUNJAB
December 2, 2003
AVTAR SINGH Vs. UNION OF INDIA
August 27, 2003
AVTAR SINGH Vs. SARDUL SINGH
January 31, 2003
AVTAR SINGH @ JAGTAR SINGH Vs. SHINDER PAL KAUR
February 26, 2003
AVTAR SINGH @BACHAN KAUR Vs. GURBACHAN KAUR ALIAS
April 21, 2003
AVTAR SINGH CONSTABLE Vs. STATE OF PUNJAB AND OTHERS
August 14, 2003
AZAD SINGH Vs. STATE OF HARYANA
May 21, 2003
B K CONSTRUCTION COMPANY, MOHALI Vs. H M T LTD
April 9, 2003
B K JAGAN AND CO Vs. COMMISSIONER OF INCOME TAX
December 1, 2003
B. SINGH Vs. UNION OF INDIA
August 28, 2003
B.H.M. HEMRAJ Vs. UNION OF INDIA
April 28, 2003
B.S. SODHI Vs. STATE OF HARYANA
March 26, 2003
BAAJ SINGH Vs. STATE OF HARYANA
February 26, 2003
BABA BALBIR SINGH Vs. RAM KISHAN
February 25, 2003
BABA DUDHA HARI GIRI GAUSHALA Vs. STATE OF HARYANA
October 8, 2003
BABU LAL SON OF MAKHAN LAL Vs. STATE OF HARYANA
February 21, 2003
BACHAN SINGH Vs. STATE OF PUNJAB
January 16, 2003
BACHAN SINGH Vs. STATE OF PUNJAB
January 22, 2003
BACHAN SINGH Vs. SADHU SINGH
September 3, 2003
BACHITTAR SINGH Vs. STATE OF PUNJAB
December 6, 2003
BACHNA Vs. STATE OF HARYANA
April 10, 2003
BADAN SINGH Vs. R.K. SONDHI
January 14, 2003
BAGGA SINGH Vs. STATE OF HARYANA
December 6, 2003
BAGHAIL SINGH Vs. STATE OF PUNJAB
April 29, 2003
BAHADUR CHAND Vs. PRITAM SAIN JAIN
May 21, 2003
BAIKUNTH SAGAR Vs. SARAV MANGLA SHARMA
April 2, 2003
BAJRANG LAL Vs. STATE OF HARYANA
November 10, 2003
BAKHSHISH SINGH Vs. KANWAR SHAMSHER SINGH
February 5, 2003
BAKHTAWAR SINGH SON OF SARDARA RAM Vs. STATE OF HARYANA
February 13, 2003
BAL KRISHAN Vs. BARA PIND KHALSA CO-OPERATIVE AGRICULTURAL SERVICE SOCIETY
April 2, 2003
BAL KRISHAN MEHTA Vs. STATE OF PUNJAB
May 8, 2003
BAL KRISHNA SAREEN Vs. P O CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
March 26, 2003
BALA KRISHANA MENON Vs. STATE OF HARYANA
May 28, 2003
BALBIR KAUR Vs. RESHAM SINGH
September 18, 2003
BALBIR KAUR Vs. UNION OF INDIA AND OTHERS
December 5, 2003
BALBIR KUMAR Vs. ANITA RANI
July 29, 2003
BALBIR SINGH Vs. STATE OF PUNJAB
July 31, 2003
BALBIR SINGH Vs. BHOLI
March 12, 2003
BALBIR SINGH Vs. STATE OF PUNJAB
January 8, 2003
BALBIR SINGH Vs. RAHDEY SINGH
May 27, 2003
BALBIR SINGH Vs. STATE OF PUNJAB
September 25, 2003
BALBIR SINGH S O JOGINDER SINGH Vs. STATE OF PUNJAB
February 19, 2003
BALBIR SINGH SON OF HAZARA SINGH Vs. KASHMIR SINGH SON OF HAZARA SINGH
February 19, 2003
BALBIR SINGH SON OF MOHINDER SINGH Vs. STATE OF PUNJAB
January 14, 2003
BALDEV Vs. PRESIDING OFFICER
February 19, 2003
BALDEV KRISHAN PURI SON OF HIRA LAL Vs. STATE OF PUNJAB
January 29, 2003
BALDEV PRASAD KASHYAP Vs. STATE OF PUNJAB
February 7, 2003
BALDEV RAJ Vs. STATE OF PUNJAB
September 3, 2003
BALDEV SINGH Vs. FINANCIAL COMMISSIONER HARYANA
April 28, 2003
BALDEV SINGH Vs. STATE OF PUNJAB
February 12, 2003
BALDEV SINGH Vs. RACHAN SINGH
December 3, 2003
BALDEV SINGH Vs. GRAM PANCHAYAT, VILLAGE DUDHAL
April 22, 2003
BALDEV SINGH Vs. RANI ALIAS HARMEET KAUR
February 5, 2003
BALDEV SINGH Vs. UNION OF INDIA
July 29, 2003
BALDEV SINGH Vs. LABH SINGH
April 8, 2003
BALDEV SINGH BHATIA Vs. STATE OF PUNJAB & ORS.
January 27, 2003
BALDEV SINGH SON OF GURBAKSH SINGH Vs. STATE OF HARYANA
March 7, 2003
BALDEV SINGH SON OF KARAM SINGH Vs. STATE OF PUNJAB
February 13, 2003
BALI RAM Vs. STATE OF HARYANA
February 21, 2003
BALJEET KAUR Vs. STATE OF PUNJAB AND OTHERS
February 4, 2003
BALJINDER SINGH Vs. UNION OF INDIA & OTHERS
September 9, 2003
BALJINDER SINGH Vs. PRESIDING OFFICER
July 16, 2003
BALJIT Vs. STATE OF HARYANA
November 25, 2003
BALJIT KAUR Vs. STATE OF PUNJAB
January 16, 2003
BALJIT KAUR ALIAS DALJIT KAUR W/O CHAIN LAL D/O SH GIAN CHAND Vs. CHAIN LAL
January 17, 2003
BALJIT SINGH Vs. STATE OF HARYANA
February 12, 2003
BALJIT SINGH Vs. STATE OF PUNJAB
February 17, 2003
BALJIT SINGH Vs. HARYANA URBAN DEVELOPMENT AUTHORITY, MANIMAJRA
July 25, 2003
BALJIT SINGH Vs. FINANCIAL COMMISSIONER
May 21, 2003
BALJIT SINGH ALIAS BITA SON OF JAGIR SINGH SON OF MIT SINGH, SUKHWINDER SINGH ALIAS GORA SON OF JIT SINGH SON OF BACHAN SINGH AND HARCHAND SINGH ALIAS NIKKA SON OF MUKHTIAR SINGH SON OF JOGINDER SINGH Vs. STATE OF PUNJAB
February 25, 2003
BALKAR SINGH Vs. MOHABAT SINGH
August 26, 2003
BALKAR SINGH SON OF GURDEV SINGH Vs. STATE OF PUNJAB
January 14, 2003
BALLARPUR INDUSTRIES LTD Vs. STATE OF HARYANA
February 7, 2003
BALMUKAND Vs. STATE OF HARYANA
August 27, 2003
BALRAJ BHANDARI Vs. MUNI LAL SUDHWANT RAI
May 29, 2003
BALVINDERPAL SINGH Vs. UNION OF INDIA
December 11, 2003
BALWAN SINGH Vs. MANGE RAM
May 6, 2003
BALWANT KAUR Vs. SUKHDEV SINGH
September 4, 2003
BALWANT RAI TAYAL Vs. SUBHASH OIL COMPANY
May 20, 2003
BALWANT SINGH Vs. AVTAR SINGH
July 15, 2003
BALWANT SINGH Vs. KHUSHAL SINGH
August 11, 2003
BALWANT SINGH SON OF PAL SINGH SON OF JEON SINGH; LABH SINGH SON OF PAL SINGH SON OF JEON SINGH Vs. STATE OF PUNJAB
February 26, 2003
BALWINDER SINGH Vs. STATE OF PUNJAB
February 11, 2003
BALWINDER SINGH Vs. STATE OF U.T. ADMINISTRATION
January 29, 2003
BALWINDER SINGH Vs. STATE OF PUNJAB
October 15, 2003
BALWINDER SINGH Vs. STATE TRANSPORT APPELLATE TRIBUNAL, PUNJAB
September 12, 2003
BALWINDER SINGH Vs. SUKHBIR SINGH
January 22, 2003
BALWINDER SINGH @ BINDER Vs. STATE OF PUNJAB
September 24, 2003
BALWINDER SINGH @ BINDER Vs. STATE OF PUNJAB
March 7, 2003
BALWINDER SINGH BHUNDER SON OF LATE SH BOOTA SINGH Vs. STATE OF PUNJAB, VIGILANCE BUREAU, STATE OF PUNJAB
January 31, 2003
BANARSI DASS MOHAN LAL Vs. CANARA BANK
October 15, 2003
BANARSI DEVI Vs. VEERA DEVI
July 11, 2003
BANSI LAL Vs. STATE OF HARYANA
January 30, 2003
BANSI LAL Vs. RANGI LAL
February 12, 2003
BANSI YADAV Vs. KRISHAN KUMAR
May 24, 2003
BANT SINGH Vs. FINANCIAL COMMISSIONER, PUNJAB
February 17, 2003
BANWARI LAL Vs. TULSAN DEVI
May 30, 2003
BASANT LAL Vs. SANT RAM
July 9, 2003
BASO DEVI Vs. CHIEF COMMISSIONER OF INCOME TAX
July 14, 2003
BATHINDA CONSTRUCTION COMPANY Vs. CHIEF ENGINEER, BATHINDA ZONE
August 7, 2003
BAWA MAHESH SINGH Vs. INCOME-TAX OFFICER
May 14, 2003
BEAS CONSTRUCTION BOARD THROUGH THE ENGINEER Vs. UNION OF INDIA AND OTHERS
May 14, 2003
BEENA SHARMA Vs. THE STATE OF PUNJAB AND OTHERS
February 4, 2003
BEERO DEVI Vs. ORIENTAL INSURANCE CO LTD
September 12, 2003
BHAGAT SINGH SODHI Vs. UNION OF INDIA
February 26, 2003
BHAGWAN DASS @ BHANA Vs. STATE OF HARYANA
March 25, 2003
BHAGWAN SINGH Vs. BASANT CYCLE STORES, LUDHIANA
October 15, 2003
BHAGWANT SINGH Vs. STATE OF PUNJAB
August 29, 2003
BHAGWANTI DEVI Vs. MAT RAM
March 5, 2003
BHAGWAT SARUP ALIAS BHAGAT RAM Vs. SALIG RAM
March 5, 2003
BHAJAN SINGH Vs. STATE OF HARYANA
September 24, 2003
BHAL SINGH Vs. STATE OF HARYANA
February 5, 2003
BHALLE RAM S/O RAM SARAN Vs. STATE OF HARYANA
January 29, 2003
BHALWAN SINGH SON OF JAIMAL SINGH SON OF SIAD SINGH Vs. STATE OF PUNJAB
February 18, 2003
BHANA MAL & CO. PRIVATE LTD. Vs. YASH PAL SINGH
May 21, 2003
BHARAT KUMAR Vs. RAM SWARATH SINGH
November 21, 2003
BHARAT SINGH Vs. ASHOK KUMAR
January 15, 2003
BHARATI TELTECH LIMITED Vs. STATE OF HARYANA
May 8, 2003
BHATERI Vs. SARDAR JAGDEEP SINGH
April 24, 2003
BHIM Vs. STATE OF HARYANA
February 13, 2003
BHIM SINGH Vs. SHASHI DEVI
January 22, 2003
BHOLA SINGH Vs. STATE OF PUNJAB
July 8, 2003
BHOLA SINGH Vs. STATE OF PUNJAB
September 3, 2003
BHUNA CO OPERATIVE SUGAR MILLS LTD Vs. COMMISSIONER OF INCOME TAX
September 19, 2003
BHUP SINGH Vs. STATE OF HARYANA
November 19, 2003
BHUPESH MANGLA Vs. RAVI CHANDER MANGLA
August 11, 2003
BHUPINDER KAUR Vs. STATE OF PUNJAB
February 12, 2003
BHUPINDER SINGH Vs. BALWANT KAUR
August 8, 2003
BHUPINDER SINGH Vs. MANPREET SINGH
May 22, 2003
BHUPINDER SINGH Vs. THE STATE OF PUNJAB
January 15, 2003
BHUPINDERJIT SONGH Vs. STATE OF PUNJAB
January 17, 2003
BHUSHAN LAL BARDWAJ Vs. GULLAN DEVI
February 21, 2003
BIJENDER SON OF DEVI RAM Vs. STATE OF HARYANA
January 14, 2003
BIJENDER SON OF TASVEER Vs. STATE OF HARYANA
February 10, 2003
BILAL Vs. STATE OF HARYANA
March 3, 2003
BIMLA Vs. OM PARKASH
January 22, 2003
BIMLA Vs. SURENDER KUMAR JAIN
May 28, 2003
BIR CHAND Vs. STATE OF HARYANA
February 4, 2003
BIRAM DASS S O INDER DASS Vs. STATE OF PUNJAB
February 19, 2003
BIRBAL Vs. RAJ KUMAR
September 24, 2003
BIRBAL SINGH Vs. STATE OF HARYANA
January 15, 2003
BIRENDER KUMAR SHARMA Vs. UNION OF INDIA
February 14, 2003
BIRENDER PAL SINGH Vs. STATE OF PUNJAB
January 7, 2003
BISHAMBAR DASS Vs. PUNJAB STATE ELECTRICITY BOARD
December 18, 2003
BISHAN SINGH Vs. OM PARKASH
January 29, 2003
BODH RAJ DAULAT RAM Vs. FOOD CORPORATION OF INDIA
March 12, 2003
BOHAR SINGH Vs. DALIP KAUR
July 15, 2003
BOHAR SINGH Vs. STATE OF PUNJAB
February 4, 2003
BOSS GEARS LTD Vs. SALES TAX TRIBUNAL
February 25, 2003
BRAM DEV Vs. STATE OF PUNJAB
May 14, 2003
BRIJ LAL Vs. HARNAM SINGH
May 28, 2003
BRIJESH AND ANOTHER Vs. STATE OF HARYANA
March 25, 2003
BRITISH INDIA CORPORATION LTD Vs. STATE OF PUNJAB
July 8, 2003
BRITISH MOTOR CAR COMPANY PVT. LTD. Vs. SEWAK SABHA CHARITABLE TRUST
July 17, 2003
BUDH SINGH Vs. KAKU CHITS PVT LTD
April 30, 2003
BUGLI DEVI Vs. ADDITIONAL CIVIL JUDGE
March 13, 2003
BUTA SINGH Vs. STATE OF PUNJAB
May 7, 2003
C B AGGARWAL Vs. COMMISSIONER OF INCOME TAX
July 17, 2003
CANARA BANK Vs. STATE OF HARYANA
July 11, 2003
CAPT AMARJIT SINGH Vs. PREM KUMAR
February 5, 2003
CAPTAIN GURMEET SINGH PUNIA Vs. UNION TERRITORY, CHANDIGARH
July 4, 2003
CAPTAIN SUDIP BISWAS Vs. UNION OF INDIA & OTHERS
August 5, 2003
CCE Vs. SHIVAYE INDUSTRIES
January 20, 2003
CENTRAL BOARD OF FILM CERTIFICATION MUMBAI Vs. DEV SINGH ASSUR
August 5, 2003
CHAHI Vs. RAJINDER SINGH
July 4, 2003
CHAJJO RAM Vs. BANWARI LAL
April 7, 2003
CHALTI DEVI Vs. RAJINDER KUMAR
July 30, 2003
CHAMAN LAL Vs. MUNICIPALITY, YAMUNA NAGAR
July 2, 2003
CHAMAN LAL BANSAL Vs. STATE OF PUNJAB UNION OF INDIA THROUGH SECRETARY MINISTRY OF RAILWAYS AND S I, R P F (RAILWAY PROTECTION FORCE)
January 8, 2003
CHAMELI DEVI Vs. SURESH CHAND
February 6, 2003
CHANAN KAUR ALIAS CHANNO Vs. PAKHAR SINGH
September 3, 2003
CHANAN SINGH Vs. THE STATE OF PUNJAB
January 22, 2003
CHANCHAL SINGH AND OTHERS Vs. STATE OF PUNJAB
May 22, 2003
CHAND SINGH Vs. NAND SINGH
July 23, 2003
CHANDER DASS CHELA BANSI DASS Vs. HARYANA STATE THROUGH LAND ACQUISITION COLLECTOR
November 12, 2003
CHANDER KANTA Vs. MOHINDER PARTAP DOGRA
February 19, 2003
CHANDER KANTA Vs. RAM CHANDER
May 21, 2003
CHANDER KANTA Vs. STATE OF PUNJAB
July 15, 2003
CHANDER KHAN Vs. SULEMAN
September 10, 2003
CHANDGI RAM Vs. HARYANA STATE
September 11, 2003
CHANDGI RAM Vs. STATE OF HARYANA
February 13, 2003
CHANDHAN SINGH Vs. STATE OF HARYANA
September 25, 2003
CHANDI PARSHAD Vs. THE STATE OF PUNJAB
May 20, 2003
CHANDIGARH ADMINISTRATION THROUGH SECRETARY EDUCATION AND OTHERS Vs. BHAJAN SINGH RETIRED A.E.O. AND OTHERS
December 1, 2003
CHANDLER BHAN Vs. GOBIND RAM
October 22, 2003
CHANN SINGH ALIAS CHARANJIT SON OF HARBANS LAL Vs. STATE OF HARYANA
January 14, 2003
CHANOO DEVI Vs. AMI LAL
August 29, 2003
CHARAN DASS Vs. RAJINDER PAUL
February 19, 2003
CHARAN SINGH Vs. UNION OF INDIA
September 1, 2003
CHARAN SINGH Vs. STATE OF PUNJAB
January 13, 2003
CHARAN SINGH Vs. OM PARKASH
July 9, 2003
CHARANJIT KAUR Vs. STATE OF PUNJAB AND ORS.
January 6, 2003
CHARANJIT SINGH Vs. STATE OF HARYANA
October 15, 2003
CHARANJIT SINGH Vs. STATE OF PUNJAB
October 21, 2003
CHARANJIT SINGH Vs. STATE OF PUNJAB
September 18, 2003
CHARANJIT SINGH CHANNI Vs. STATE OF PUNJAB
August 8, 2003
CHATRU DEEN Vs. STATE OF HARYANA
October 15, 2003
CHATTAR SINGH Vs. STATE OF HARYANA
February 12, 2003
CHEMALI DEVI Vs. AGGARWAL MEDICAL STORE
April 28, 2003
CHET RAM Vs. STATE OF HARYANA
September 5, 2003
CHHINDA Vs. STATE OF PUNJAB
September 24, 2003
CHHOTO Vs. STATE OF HARYANA
August 8, 2003
CHIMAN LAL Vs. GANESH OUL INDUSTRIES
September 5, 2003
CHIMAN SINGH S/O LABH SINGH; KUNTO BAI WIFE OF SHER SINGH AND BANSO BIBI WIFE OF BHALWAN SINGH Vs. STATE OF PUNJAB
February 10, 2003
CHIRANJI LAL Vs. THE STATE OF HARYANA
January 8, 2003
CHIRANJI LAL Vs. PEPSU ROAD TRANSPORT CORPORATION
April 22, 2003
CHUHAR SINGH S/O MOHINDER SINGH; JARNAIL SINGH SON OF UDHAM SINGH; AVTAR SINGH SON OF MEHAR SINGH Vs. STATE OF PUNJAB
February 24, 2003
CHUNNI LAL Vs. STATE OF HARYANA
September 10, 2003
COL (RETD) HARBHAJAN SINGH, SON OF BELA SINGH Vs. STATE OF PUNJAB, RAJ RANI WIFE OF KULWANT SINGH,
January 8, 2003
COMMISSIONER OF C. EX. Vs. D.K. ALLOY PVT. LTD.
July 17, 2003
COMMISSIONER OF C. EX. Vs. JAGATSONS INDUSTRIES
September 15, 2003
COMMISSIONER OF C. EX. Vs. RAJ AND SANDEEP LTD.
September 1, 2003
COMMISSIONER OF CENTRAL EXCISE Vs. OSWAL AGRO MILLS LTD.
January 23, 2003
COMMISSIONER OF CENTRAL EXCISE Vs. PEPSI FOODS LTD.
September 9, 2003
COMMISSIONER OF CENTRAL EXCISE Vs. UNITED LEASING AND INDUSTRIES LTD.
September 5, 2003
COMMISSIONER OF CENTRAL EXCISE Vs. LUXMI ENGINEERING WORKS
September 11, 2003
COMMISSIONER OF CENTRAL EXCISE Vs. DHIMAN INDUSTRIES
March 28, 2003
COMMISSIONER OF CENTRAL EXCISE Vs. SURAJ UDYOG LTD.
April 1, 2003
COMMISSIONER OF CENTRAL EXCISE Vs. PUNJAB RECORDERS LTD. AND ANR.
October 13, 2003
COMMISSIONER OF CENTRAL EXCISE Vs. DHILLON KOOL DRINKS AND BEVERAGE LIMITED
October 13, 2003
COMMISSIONER OF CENTRAL EXCISE Vs. HERO CYCLES LIMITED
May 19, 2003
COMMISSIONER OF CENTRAL EXCISE Vs. POLYGLASS ACRYLIFE INSURANCE CORPORATION MFG CO (P) LIMITED
July 17, 2003
COMMISSIONER OF CENTRAL EXCISE Vs. R H INDUSTRIES
August 1, 2003
COMMISSIONER OF CENTRAL EXCISE Vs. CHEMVIN INDUSTRIES
April 10, 2003
COMMISSIONER OF CENTRAL EXCISE Vs. STEEL AUTHORITY OF INDIA LIMITED
March 31, 2003
COMMISSIONER OF CENTRAL EXCISE Vs. AARTI STEELS LIMITED
March 24, 2003
COMMISSIONER OF INCOME TAX Vs. R B L BANARSI DASS AND CO P LTD
October 3, 2003
COMMISSIONER OF INCOME TAX Vs. MONICA OSWAL
September 15, 2003
COMMISSIONER OF INCOME TAX Vs. ESS KAY CONSTRUCTION CO
August 7, 2003
COMMISSIONER OF INCOME TAX Vs. RUHI CONSTRUCTION CO P LTD
August 11, 2003
COMMISSIONER OF INCOME TAX Vs. B RAI
August 19, 2003
COMMISSIONER OF INCOME TAX Vs. SOMANI PILKINGTONS LTD
August 19, 2003
COMMISSIONER OF INCOME TAX Vs. GHERU LAL BAL CHAND
August 22, 2003
COMMISSIONER OF INCOME TAX Vs. TRILOK CHAND KARTA
May 16, 2003
COMMISSIONER OF INCOME TAX Vs. NAWANSHAHAR CENTRAL CO OPERATIVE BANK LTD
January 6, 2003
COMMISSIONER OF INCOME TAX Vs. V K SOOD ENGINEERS AND CONTRACTORS P LTD
May 9, 2003
COMMISSIONER OF INCOME TAX Vs. VISHAL RUBBER PRODUCTS
April 24, 2003
COMMISSIONER OF INCOME TAX Vs. PUNJAB RICE AND GENERAL MILLS
April 25, 2003
COMMISSIONER OF INCOME TAX Vs. MUNISH IRON STORE
April 22, 2003
COMMISSIONER OF INCOME TAX Vs. BADHURANI DEEPINDER KAUR
April 3, 2003
COMMISSIONER OF INCOME TAX Vs. FAQIR CHAND CHAMAN LAL
April 4, 2003
COMMISSIONER OF INCOME TAX Vs. REWARI CENTRAL CO OPERATIVE BANK LTD
April 7, 2003
COMMISSIONER OF INCOME TAX Vs. KUMAR MAAINI
April 7, 2003
COMMISSIONER OF WEALTH TAX Vs. SHAM LAL
August 28, 2003
COMMR. OF C. EX. Vs. KALYAN AGRO INDUSTRIES CORPORATION
September 2, 2003
COURT ON ITS OWN MOTION Vs. UJAGAR SINGH AND ANR.
December 18, 2003
COURT ON ITS OWN MOTION Vs. KULDIP SINGH
May 30, 2003
COURTS OF ITS OWN MOTION Vs. A.J. PHILIP, PRINTER, PUBLISHER AND OFFICIATING EDITOR
January 12, 2003
CROWN GASKETS INDIA Vs. ASSTT EXCISE AND TAXATION OFFICER BAHADURGARH
October 13, 2003
CYRIL ARCHIBONG Vs. STATE OF UNION TERRITORY
February 16, 2003
CYRIL ARCHIBONG SON OF ARCHIBONG SON OF ARCHIBONG Vs. STATE OF UNION TERRITORY, CHANDIGARH
February 6, 2003
D.K. SYAL Vs. PUNJAB STATE ELECTRICITY BOARD
December 3, 2003
D.N. METAL INDUSTRIES Vs. CHAMAN LAL
February 21, 2003
DAHIYA FILMS Vs. STATE OF HARYANA
January 8, 2003
DAKSH PARAJA PATI Vs. STATE OF PUNJAB
February 6, 2003
DALEL SINGH Vs. STATE OF HARYANA
December 17, 2003
DALIP CHAND Vs. STATE OF HARYANA
May 7, 2003
DALIP SINGH Vs. STATE OF HARYANA
December 18, 2003
DALIP SINGH Vs. COMMISSIONER, JALANDHAR DIVISION
January 28, 2003
DALIP SINGH Vs. STATE OF PUNJAB
September 17, 2003
DALIP SINGH BEDHOR, P.C.S. Vs. STATE OF PUNJAB AND ANOTHER
December 17, 2003
DALJINDER SINGH Vs. AMARJIT SINGH JANDU
November 10, 2003
DALJIT SINGH Vs. BHUPINDER SINGH
July 3, 2003
DARBARI LAL TANDON Vs. RAVINDER KUMARI SAIN
October 8, 2003
DAROPTI DEVI Vs. UNION OF INDIA
May 28, 2003
DARSHAN KAUR Vs. KASHMIR SINGH
January 7, 2003
DARSHAN KUMAR Vs. MAHESH KUMAR
January 16, 2003
DARSHAN KUMAR Vs. MANJIT KAUR
January 8, 2003
DARSHAN KUMAR SHARMA Vs. VIMAL BANSAL
August 4, 2003
DARSHAN LAL Vs. STATE OF PUNJAB
January 22, 2003
DARSHAN LAL Vs. ARJUN SINGH
November 14, 2003
DARSHAN SINGH Vs. STATE OF PUNJAB
January 15, 2003
DARSHAN SINGH Vs. STATE OF HARYANA
September 10, 2003
DARSHAN SINGH Vs. STATE OF PUNJAB
October 29, 2003
DARSHAN SINGH SON OF KUNDAN SINGH SON OF ARJAN SINGH AND NIRMAL SINGH SON OF DARSHAN SINGH SON OF KUNDAN SINGH Vs. STATE OF PUNJAB
January 18, 2003
DASHMESH BHATTA COMPANY Vs. VAJINDER SINGH
May 22, 2003
DASHMESH PESTICIDES, BOHA, DISTT. MANSA Vs. STATE OF PUNJAB
July 2, 2003
DASHMESH RICE MILLS Vs. GOVIND RAM ANIL KUMAR
May 24, 2003
DAULAT RAM Vs. HARI RAM
February 4, 2003
DAULAT RAM Vs. LAXMI NARAIN
July 2, 2003
DAULAT SINGH Vs. DILBAGH SINGH
September 3, 2003
DAVINDER NATH, P.T.I. Vs. STATE OF PUNJAB
April 24, 2003
DAVINDER SINGH @ DEEPAK @ DEV SON OF SHER SINGH Vs. STATE OF PUNJAB
February 4, 2003
DAYA RAM Vs. BIMLA
March 26, 2003
DAYA SHANKAR Vs. STATE OF HARYANA AND ORS.
April 22, 2003
DAYA SHANKAR Vs. STATE OF HARYANA
April 23, 2003
DAYAL CHAND Vs. CHANDI
September 24, 2003
DEEP CHAND Vs. DEVINDER PARSHAD
May 30, 2003
DEEP CHAND Vs. STATE OF HARYANA
July 30, 2003
DEEP CHAND Vs. STATE OF HARYANA
January 22, 2003
DEEPAK CARRIER Vs. STATE OF HARYANA
May 22, 2003
DEEPAK NARANG Vs. BABITA NARANG
January 22, 2003
DEEPAK SURI Vs. COMMODORE K.S. SANDHU
April 1, 2003
DES RAJ Vs. GINDORI
April 23, 2003
DES RAJ Vs. RAJ KUMAR
February 19, 2003
DES RAJ Vs. VINOD KUMAR
March 25, 2003
DES RAJ Vs. PUSHPA WATI
February 26, 2003
DES RAJ Vs. KULWANT SINGH
January 22, 2003
DES RAJ Vs. BHIM
October 27, 2003
DES RAJ ALIAS DESO Vs. FINANCIAL COMMISSIONER
April 23, 2003
DES RAJ KHANNA Vs. STATE OF PUNJAB
February 12, 2003
DES RAJ VERMA Vs. PRESIDING OFFICER
January 31, 2003
DESA SINGH Vs. STATE OF PUNJAB
March 5, 2003
DESH BHAGAT DENTAL COLLEGE AND HOSPITAL, MUKTSAR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
November 12, 2003
DESH BHAGAT DENTAL COLLEGE AND ORS. Vs. STATE OF PUNJAB THROUGH ITS PRINCIPAL SECRETARY DEPARTMENT OF MEDICAL EDUCATION AND RESEARCH GOVT. OF PUNJAB AND ORS.
January 20, 2003
DEV DUTT Vs. CHIEF SECRETARY, GOVERNMENT OF PUNJAB, CHANDIGARH
February 26, 2003
DEV KARAN S/O SH JAI PAL Vs. STATE OF HARYANA
January 15, 2003
DEV RAJ Vs. STATE OF HARYANA
October 29, 2003
DEV RAJ Vs. TEJA SINGH
December 17, 2003
DEVA KARAN SINGH Vs. MOHAN LAL
November 12, 2003
DEVENDER Vs. ELECTION TRIBUNAL-CUM-CIVIL JUDGE
July 25, 2003
DEVGON RICE AND GENERAL MILLS Vs. COMMISSIONER OF INCOME TAX
January 22, 2003
DEVI DAYAL Vs. STATE OF PUNJAB
February 24, 2003
DEVI DIAL Vs. STATE OF HARYANA
August 6, 2003
DEVI RAM Vs. SHANTI DEVI
December 12, 2003
DEVI SHARMA Vs. CHANDER MOHAN SHARMA
May 14, 2003
DEVI SINGH AND ANOTHER Vs. DISTRICT COLLECTOR, FARIDABAD AND ANOTHER
July 10, 2003
DEVINDER Vs. STATE OF HARYANA
April 4, 2003
DEVINDER KUMAR Vs. STATE OF HARYANA AND ANOTHER
May 14, 2003
DEVINDER PURI AND C S ORGANIC CHEM OILS LIMITED Vs. (SIC) P SOLVEX LIMITED THROUGH ITS DIRECTOR PAWAN KUMAR SINGLA, AUTHORISED SIGNATORY/AGENT
January 16, 2003
DEVINDER SINGH ALIAS DALVINDER SINGH Vs. MANSHA SINGH
January 21, 2003
DEWAN CHAND Vs. STATE OF PUNJAB
February 3, 2003
DHAN DEVI Vs. UNION OF INDIA
September 3, 2003
DHANI RAM Vs. MADAN LAL
March 5, 2003
DHANRAJ SINGH AND OTHERS Vs. STATE OF PUNJAB
January 28, 2003
DHARAM PAL Vs. STATE OF HARYANA
January 17, 2003
DHARAM PAL Vs. STATE OF HARYANA
October 8, 2003
DHARAM PAL Vs. STATE OF HARYANA
July 25, 2003
DHARAM SINGH Vs. UNION OF INDIA
July 29, 2003
DHARAM SINGH AULAKH Vs. STATE OF PUNJAB
November 14, 2003
DHARAM VIR SINGH Vs. ROOP RAM
April 24, 2003
DHARAMBIR Vs. SURAJ BHAN
April 1, 2003
DHARAMBIR Vs. STATE OF HARYANA
July 17, 2003
DHARAMBIR Vs. UNION TERRITORY
December 10, 2003
DHARAMPAL Vs. STATE OF HARYANA
January 8, 2003
DHEERAJ GARMENTS Vs. SALES TAX TRIBUNAL
December 8, 2003
DHIRAJ KUMAR Vs. STATE OF PUNJAB
December 12, 2003
DHIRAJ PAL SINGH HUNDAL SON OF (SIC) SINGH Vs. STATE OF PUNJAB
January 30, 2003
DHYAN SINGH S/O SH KRISHAN Vs. STATE OF HARYANA; HARI SINGH S/O SH HUKAM SINGH; DAYA NAND; RANJIT SINGH AND OMBIR SINGH S/O SH HARI SINGH
January 15, 2003
DIAL CHAND Vs. ANANT RAM
April 9, 2003
DIDAR SINGH Vs. MOHINDER SINGH
May 15, 2003
DIDAR SINGH Vs. STATE OF HARYANA
March 28, 2003
DILBAG SINGH SON OF RAM CHANDER Vs. STATE OF HARYANA
January 22, 2003
DILBAGH SINGH Vs. STATE OF HARYANA
July 9, 2003
DILBAGH SINGH Vs. STATE OF PUNJAB
January 8, 2003
DIN DYAL Vs. NEW BANK OF INDIA
July 9, 2003
DINA NATH GROVER Vs. RAM DHAN
April 28, 2003
DINESH Vs. STATE OF HARYANA
October 8, 2003
DINESH KUMAR Vs. STATE OF PUNJAB
August 6, 2003
DISTRICT MANAGER Vs. ANOKH SINGH
May 6, 2003
DISTRICT RED CROSS SOCIETY Vs. KRISHNA KUMARI
January 29, 2003
DIVISIONAL FOREST OFFICER SIRSA Vs. JAGDISH
April 22, 2003
DIWAN CHAND Vs. THE STATE OF PUNJAB
May 21, 2003
DIWJINDER SHARMA Vs. PUNJAB FINANCIAL CORPORATION
March 26, 2003
DOD RAM Vs. STATE OF HARYANA
August 27, 2003
DR. H.C. MEHTA Vs. STATE OF HARYANA AND OTHERS
March 24, 2003
DR. S.K. ARORA Vs. MAHARSHI DAYANAND UNIVERSITY & ORS.
August 18, 2003
DR. VINOD GUPTA AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
July 2, 2003
DULI CHAND SINGHANIA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 20, 2003
DURGA Vs. STATE OF U.T. CHANDIGARH
February 18, 2003
DURGA DASS Vs. SANSAR SINGH
January 24, 2003
DURGA DEVI Vs. DARSHAN SINGH
July 30, 2003
DURGA DEVI Vs. CHANDER SAIN
January 15, 2003
DWARKA DASS Vs. STATE OF PUNJAB
April 23, 2003
EAST INDIA COTTON MFG. CO. LIMITED Vs. HARYANA URBAN DEVELOPMENT AUTHORITY FARIDABAD
July 14, 2003
ER. BALWINDER SINGH GILL Vs. THE SECRETARY, PUNJAB STATE ELECTRICITY BOARD, PATIALA
February 12, 2003
EX Vs. STATE OF PUNJAB
May 1, 2003
EX Vs. UNION OF INDIA
July 29, 2003
EX Vs. UNION OF INDIA AND OTHERS
September 1, 2003
EX. MAJ. DIPINDER SINGH Vs. UNION OF INDIA (UOI) AND ANR.
May 30, 2003
EX. SEPOY RANJIT SINGH Vs. UNION OF INDIA
October 9, 2003
FAKKAR SINGH ALIAS JAILA SINGH Vs. STATE OF PUNJAB
July 30, 2003
FARASH RAM AND ANOTHER Vs. STATE OF PUNJAB
November 7, 2003
FATEH SINGH Vs. STATE OF HARYANA
November 20, 2003
FATEH SINGH Vs. LAKHBIR SINGH
August 8, 2003
FAUJA SINGH Vs. MOHINDER SINGH
May 12, 2003
FERTILIZER CORPORATION OF INDIA LIMITED Vs. UNION OF INDIA
November 5, 2003
FULLA DEVI ALIAS FULLO DEVI Vs. STATE OF HARYANA
August 18, 2003
G.R. SHARMA Vs. UNION OF INDIA & OTHERS
October 14, 2003
G.S. BHOGAL Vs. STATE OF PUNJAB AND ANOTHER
July 31, 2003
GAGANDEEP KANG Vs. THE UNION TERRITORY
April 28, 2003
GANESH SYNTHETICS PRIVATE LIMITED Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL HARYANA
March 5, 2003
GANESHA BASTI, BATHINDA Vs. STATE OF PUNJAB
January 10, 2003
GANPAT Vs. KHIALI
August 22, 2003
GAUTAM PARKASH Vs. NARESH KUMAR
February 12, 2003
GEM GRANITES Vs. COMMISSIONER OF INCOME TAX
September 26, 2003
GENERAL ENGINEERING WORKS Vs. RAM KANWAR YADAV
May 19, 2003
GENERAL MANAGER PUNJAB ROADWAYS Vs. JARNAIL SINGH
December 19, 2003
GHAN SHYAM SARDA Vs. STATE OF PUNJAB
January 15, 2003
GHERU LAL BAL CHAND Vs. INCOME TAX OFFICER
March 26, 2003
GHISA RAM Vs. SURAT SINGH
May 23, 2003
GIAN CHAND Vs. PYARE LAL
November 19, 2003
GIAN CHAND Vs. COMMISSIONER PATIALA
October 17, 2003
GIAN CHAND Vs. STATE OF PUNJAB
February 5, 2003
GIAN CHAND AISH AND OTHERS Vs. STATE OF PUNJAB
May 21, 2003
GIAN CHAND AND OTHERS Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND OTHERS
August 14, 2003
GIAN CHAND AND OTHERS Vs. STATE OF HARYANA AND OTHERS
September 12, 2003
GIAN CHAND MODI Vs. SAWAN RAM MUNI LAL
January 15, 2003
GIAN DEVI Vs. GENERAL MANAGER HARYANA ROADWAYS
October 31, 2003
GIAN SINGH Vs. JARNAIL SINGH
March 4, 2003
GIANI RAM Vs. THE STATE OF HARYANA
July 16, 2003
GIRDHARI LAL Vs. BALJIT SINGH
February 14, 2003
GIRDHARI LAL Vs. MUNICIPAL COMMITTEE
November 12, 2003
GIRDHARI LAL Vs. STATE OF HARYANA
January 29, 2003
GIRIJA Vs. PRASIDING OFFICER LABOUR COURT
January 21, 2003
GIRISH RAJPAL Vs. STATE OF HARYANA
September 18, 2003
GOBIND KUMAR SON OF RAM NARIAN Vs. KRISHAN LAL CHAKARWARTI SON OF SH JODHA RAM
February 5, 2003
GODREJ APPLIANCES LTD. Vs. STATE OF PUNJAB
February 14, 2003
GOEL & CO. Vs. STATE OF HARYANA
May 14, 2003
GOEL ENGINEER Vs. HARYANA STATE ELECTRICITY BOARD
August 6, 2003
GOEL ROADWAYS Vs. SARASWATI INDUSTRIAL SYNDICATE
May 6, 2003
GOPAL KRISHAN Vs. STATE OF PUNJAB
February 14, 2003
GOPAL SHARMA Vs. STATE OF HARYANA AND OTHERS
January 27, 2003
GOPAL SINGH Vs. STATE OF HARYANA
April 23, 2003
GOPAL SINGH HANS Vs. STATE OF PUNJAB
February 4, 2003
GOPI CHAND Vs. STATE OF HARYANA
January 14, 2003
GOPI RAM Vs. JAGAN NATH
March 26, 2003
GORA LAL Vs. STATE OF PUNJAB
October 8, 2003
GORDHANI Vs. THE STATE OF HARYANA
March 28, 2003
GOVT. OF HARYANA THROUGH DISTRICT COLLECTOR Vs. LEHRE
October 15, 2003
GOYAL STEELS Vs. UNION OF INDIA
August 14, 2003
GRAM PANCHAYAT Vs. PUNJAB STATE ELECTRICITY BOARD
August 1, 2003
GRAM PANCHAYAT Vs. JOINT DEVELOPMENT COMMISSIONER (IRD) PANCHAYATS
April 28, 2003
GRAM PANCHAYAT DARBI Vs. NARENDER SINGH
March 28, 2003
GRAM PANCHAYAT VILLAGE MARDAHERI Vs. THE JOINT DEVELOPMENT COMMISSIONER (IRD), PANCHAYATS
May 14, 2003
GRAM PANCHAYAT, PHULL Vs. STATE OF PUNJAB
April 22, 2003
GULAB SINGH Vs. STATE OF PUNJAB
November 19, 2003
GULAB SINGH SON OF CHANKU RAM Vs. STATE OF HARYANA
March 4, 2003
GULZAR MOHD Vs. UNION OF INDIA
May 8, 2003
GULZAR SINGH Vs. STATE OF HARYANA
February 20, 2003
GULZARI LAL Vs. GURU JAMBHESHWAR UNIVERSITY, HISAR & OTHERS
October 21, 2003
GUMAN SINGH WORKMAN Vs. PRESIDING OFFICER
March 5, 2003
GUMAN SINGH WORKMAN C O FARIDABAD KARAMGAR UNION FARIDABAD Vs. PRESIDING OFFICER LABOUR COURT FARIDABAD
May 5, 2003
GUNWANTI @ HARDEI Vs. NAND KAUR
July 16, 2003
GUPTA FARM SERVICES Vs. STATE OF PUNJAB
May 14, 2003
GUR LAL SINGH Vs. UNION OF INDIA
October 29, 2003
GURAN DASS Vs. STATE OF PUNJAB AND OTHERS
August 14, 2003
GURBACHAN DASS Vs. G.P DADHA
February 13, 2003
GURBACHAN SINGH & ANR. Vs. GURMIT SINGH
July 23, 2003
GURBACHAN SINGH BACHI Vs. STATE OF PUNJAB AND ANOTHER
September 18, 2003
GURBHEJ SINGH Vs. STATE OF PUNJAB
May 13, 2003
GURBINDER SINGH @ BHOLA Vs. STATE OF PUNJAB
May 14, 2003
GURCHARAN SINGH Vs. M.L. KAPUR
December 17, 2003
GURCHARAN SINGH Vs. BAHADUR SINGH
November 19, 2003
GURCHARAN SINGH Vs. DES RAJ
July 30, 2003
GURCHARAN SINGH Vs. STATE OF HARYANA
March 10, 2003
GURCHARAN SINGH Vs. STATE OF PUNJAB
January 6, 2003
GURCHARAN SINGH Vs. BHAG SINGH
July 15, 2003
GURCHARAN SINGH Vs. STATE OF PUNJAB
November 20, 2003
GURCHARAN SINGH Vs. LABH SINGH
July 9, 2003
GURCHARAN SINGH Vs. UNION OF INDIA AND OTHERS
May 22, 2003
GURCHARAN SINGH @ CHANAN SINGH Vs. STATE OF HARYANA
September 26, 2003
GURCHARAN SINGH AND OTHERS Vs. STATE OF PUNJAB
February 4, 2003
GURCHARAN SINGH PHERURAI Vs. STATE OF PUNJAB
July 21, 2003
GURCHARAN SINGH PHERURAI Vs. STATE OF PUNJAB
September 26, 2003
GURDARSHAN PAL Vs. STATE OF PUNJAB
January 29, 2003
GURDARSHAN SINGH Vs. STATE OF PUNJAB
March 26, 2003
GURDAS RAM Vs. SUKHDEVI
August 22, 2003
GURDEEP SINGH Vs. JASWANT SINGH
April 30, 2003
GURDEEP SINGH ADOPTED SON OF KARAM SINGH Vs. STATE OF PUNJAB, HARPREET KAUR, D/O MADANJIT SINGH WALIA
January 14, 2003
GURDEV KUMAR Vs. GURDIAL KAUR ALIAS JASWANT KAUR
August 5, 2003
GURDEV SINGH Vs. UNION OF INDIA
November 19, 2003
GURDIAL Vs. KULWANT RAI
January 27, 2003
GURDIAL SINGH Vs. RASHPAL KAUR
July 9, 2003
GURDIAL SINGH Vs. STATE OF PUNJAB
February 12, 2003
GURDIP SINGH Vs. STATE OF PUNJAB
August 13, 2003
GURDIP SINGH SON OF SUKHDEV SINGH SON OF GAMDUR SINGH Vs. STATE OF PUNJAB
January 30, 2003
GURJANT SINGH Vs. SURJIT SINGH
December 18, 2003
GURMAIL SINGH Vs. STATE OF PUNJAB
January 31, 2003
GURMAIL SINGH Vs. STATE OF PUNJAB, THROUGH SECRETARY SPORTS AND DIRECTOR SPORTS
February 5, 2003
GURMAIL SINGH Vs. STATE OF PUNJAB
January 8, 2003
GURMAIL SINGH Vs. STATE OF PUNJAB
April 9, 2003
GURMAIL SINGH Vs. PUNJAB STATE ELECTRICITY BOARD, PATIALA THROUGH ITS SECRETARY AND OTHERS
October 6, 2003
GURMAIL SINGH Vs. STATE OF PUNJAB
May 5, 2003
GURMAIL SINGH Vs. RAJINDER SINGH
May 17, 2003
GURMAIL SINGH SON OF SH ISHAR SINGH Vs. STATE OF PUNJAB
February 25, 2003
GURMEET SINGH Vs. RACHHPAL SINGH
December 10, 2003
GURMIT SINGH Vs. VEERPAL KAUR
February 5, 2003
GURMIT SINGH Vs. STATE OF PUNJAB
December 2, 2003
GURMIT SINGH Vs. STATE OF PUNJAB
January 22, 2003
GURMIT SINGH SON OF LACHHMAN SINGH Vs. STATE OF PUNJAB
March 5, 2003
GURMIT SINGH SON OF SUKHDEV SINGH Vs. STATE OF PUNJAB
February 7, 2003
GURMUKH SINGH Vs. STATE OF PUNJAB
October 14, 2003
GURMUKH SINGH Vs. BUDH RAM
May 7, 2003
GURMUKH SINGH Vs. STATE OF PUNJAB
October 7, 2003
GURNAM SINGH Vs. STATE OF HARYANA
May 8, 2003
GURNAM SINGH Vs. STATE OF PUNJAB
January 21, 2003
GURNAM SINGH SON OF AMAR SINGH AND MAGHER SINGH SON OF BACHAN SINGH Vs. STATE OF PUNJAB
January 15, 2003
GURPAL SINGH Vs. STATE OF PUNJAB
August 13, 2003
GURPAL SINGH SON OF MAJOR SINGH Vs. STATE OF PUNJAB
January 16, 2003
GURSHARAN KAUR Vs. U.T., CHANDIGARH
August 14, 2003
GURU ARJUN IRON AND STEEL ROLLING MILLS Vs. C.C.E.
May 23, 2003
GURU DATT Vs. LEKH RAJ
August 19, 2003
GURU JAMBESHWAR SURPHUR GUR AND KHANDASRI PRODUCTION CO-OPERATIVE INDUSTRIAL SOCIETY LIMITED Vs. STATE OF HARYANA
April 1, 2003
GURU JAMBHESHWAR UNIVERSITY Vs. SATPAL SINGH
April 1, 2003
GURU JAMBHESHWAR UNIVERSITY HISAR Vs. SATPAL SINGH
January 4, 2003
GURU JAMBHESHWAR UNIVERSITY, HISSAR Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
August 25, 2003
H C DHAWAN Vs. STATE OF HARYANA
May 7, 2003
HABIB AND OTHERS Vs. STATE OF HARYANA
November 5, 2003
HAKAM SINGH Vs. PRESIDING OFFICER
May 14, 2003
HAKAM SINGH Vs. BALWINDER SINGH
February 12, 2003
HAKIKAT RAI Vs. STATE OF HARYANA
October 29, 2003
HAMESH MAHAJAN Vs. HARYANA VIDYUT PRASARAN NIGAM LTD. AND OTHERS
December 4, 2003
HANIF KHAN Vs. PAPPI
April 2, 2003
HANS RAJ Vs. KARMI LABHU
August 27, 2003
HANS RAJ Vs. STATE OF HARYANA
March 5, 2003
HANS RAJ AGGARWAL Vs. LACHHMAN DASS
February 3, 2003
HANUMAN Vs. THE STATE OF HARYANA
July 16, 2003
HARAYANA POWER GENERATION CORPORATION LIMITED Vs. P O INDUSTRIAL TRIBUNAL CUM LABOUR COURT
April 3, 2003
HARBANS DEVI Vs. KULDIP SINGH
August 22, 2003
HARBANS LAL Vs. STATE OF PUNJAB
January 22, 2003
HARBANS LAL RAJ RISHI Vs. LACHHMAN DASS RAJESH KUMAR
April 24, 2003
HARBANS SINGH Vs. MOHINDER SINGH
March 11, 2003
HARBANS SINGH Vs. KRISHNA WANTI
May 28, 2003
HARBANS SINGH Vs. CHETAN DASS
February 12, 2003
HARBANS SINGH Vs. STATE OF PUNJAB AND OTHERS
May 24, 2003
HARBANS SINGH CHEEMA Vs. HARWANT SINGH (DEAD) THROUGH L RS
October 5, 2003
HARBANS SINGH CHEEMA Vs. HARWANT SINGH
October 15, 2003
HARBHAJAN Vs. RUPPA
September 10, 2003
HARBHAJAN SINGH Vs. SUKHDEV SINGH
February 14, 2003
HARBHAJAN SINGH Vs. STATE OF PUNJAB
February 3, 2003
HARBHAJAN SINGH SON OF SULAKHAN SINGH Vs. STATE OF HARYANA
January 15, 2003
HARBILASH SINGH Vs. STATE OF PUNJAB
January 29, 2003
HARBLAS Vs. STATE OF PUNJAB AND OTHERS
January 27, 2003
HARCHAND SINGH Vs. PUNJAB STATE AND OTHERS
September 17, 2003
HARCHAND SINGH Vs. FOOD CORPORATION OF INDIA THROUGH ITS MANAGING DIRECTOR
February 21, 2003
HARCHANDA Vs. STATE OF HARYANA
November 12, 2003
HARCHARAN SINGH Vs. ASHOK KUMAR
February 13, 2003
HARCHARAN SINGH BRAR Vs. SUKHDARSHAN SINGH AND ORS.
July 11, 2003
HARDAYAL SINGH Vs. INCOME TAX OFFICER
August 6, 2003
HARDEV KAUR Vs. AJIT SINGH
April 24, 2003
HARDEV SINGH Vs. ALLA SINGH
November 7, 2003
HARDEV SINGH Vs. BALWANT SINGH
October 15, 2003
HARDIAL GUPTA SON OF SHIV NARAIN SON OF PURAN CHAND Vs. STATE OF PUNJAB
January 29, 2003
HARDIP SINGH Vs. STATE OF PUNJAB
September 26, 2003
HARDWARI LAL SON OF RAM CHAND Vs. SITA RAM SON OF SADA SUKH AND STATE OF HARYANA
February 19, 2003
HARI CHAND Vs. KISHORI LAL
February 7, 2003
HARI CHAND RAMESH KUMAR Vs. STATE OF HARYANA
September 15, 2003
HARI IRON TRADING CO Vs. COMMISSIONER OF INCOME TAX
May 23, 2003
HARI KRISHAN Vs. STATE OF HARYANA
March 5, 2003
HARI KRISHAN JOSHI Vs. STATE OF PUNJAB
October 7, 2003
HARI KRISHNA Vs. PRESIDING OFFICER LABOUR COURT ROHTAK
March 4, 2003
HARI PAL Vs. STATE OF HARYANA
July 9, 2003
HARI RAM Vs. STATE OF HARYANA
July 23, 2003
HARI SINGH Vs. GURUCHARAN SINGH
May 15, 2003
HARI SINGH Vs. ASHOK KUMAR
March 14, 2003
HARI SINGH Vs. STATE OF PUNJAB
May 9, 2003
HARI SINGH Vs. THE FOOD CORPORATION OF INDIA, ZONAL OFFICE
February 5, 2003
HARI SINGH SON OF RAM SINGH Vs. STATE OF HARYANA
February 13, 2003
HARINDER SINGH SON OF BAKHATWAR SINGH Vs. STATE OF HARYANA
January 22, 2003
HARISH CHANDER ARORA Vs. STATE OF HARYANA, HARYANA VIDYUT PARSARAN NIGAM, THROUGH S D O, CITY SUB DIVISION
February 5, 2003
HARISH KUMAR Vs. STATE OF HARYANA
April 7, 2003
HARISH KUMAR Vs. MUNICIPAL COMMITTEE
August 25, 2003
HARISH KUMAR AGGARWAL, Vs. STATE OF PUNJAB, THROUGH INSECTICIDE INSPECTOR DHAMOT, SH MOHINDER SINGH
January 15, 2003
HARJINDER KAUR Vs. JAGJIT SINGH
December 12, 2003
HARJIT KAUR Vs. ASSISTANT CUSTODIAN
December 3, 2003
HARJIT KAUR Vs. ROOP LAL
January 29, 2003
HARJIT SINGH Vs. STATE OF PUNJAB
November 7, 2003
HARJIT SINGH @ KAKA SINGH Vs. STATE OF PUNJAB
October 29, 2003
HARKARAN SINGH Vs. FINANCIAL COMMISSIONER HARYANA
April 25, 2003
HARKESH Vs. STATE OF HARYANA
September 22, 2003
HARMAIL SINGH Vs. PUNJAB STATE
July 4, 2003
HARMANJIT KAUR Vs. BHUPINDER SINGH GILL
January 22, 2003
HARMANJIT SINGH Vs. FINANCIAL COMMISSIONER
April 23, 2003
HARMESH CHAND Vs. FOOD CORPORATION OF INDIA
December 18, 2003
HARMESH CHANDER S/O BHAGAT RAM Vs. STATE OF PUNJAB, THROUGH FINANCIAL COMMISSIONER, REVENUE CUM SECRETARY TO GOVERNMENT; DEPUTY COMMISSIONER AND MOHAN SINGH
February 5, 2003
HARMINDER KAUR Vs. HARYANA STATE AND OTHERS
October 8, 2003
HARMINDER SINGH Vs. STATE OF PUNJAB
February 24, 2003
HARMOHINDER SINGH PRADHAN Vs. RANJEET SINGH TALWANDI
May 29, 2003
HARNAM SINGH Vs. ORIENTAL FIRE AND GENERAL CO. LTD.
April 8, 2003
HARNAM SINGH Vs. ARBINDU NATH
July 1, 2003
HARNEK SINGH Vs. SURJIT SINGH
March 7, 2003
HARNEK SINGH Vs. TEK SINGH
April 1, 2003
HARNEK SINGH ALIAS NEK SINGH Vs. GURDEEP SINGH
January 22, 2003
HARPAL Vs. STATE OF HARYANA
September 10, 2003
HARPREET KAUR Vs. CHANDIGARH ADMINISTRATION
February 26, 2003
HARTEJ SINGH Vs. STATE OF PUNJAB
January 29, 2003
HARVINDER SINGH Vs. FOOD CORPORATION OF INDIA AND ORS.
February 6, 2003
HARYANA EDUCATION SOCIETY Vs. STATE OF HARYANA
October 20, 2003
HARYANA PESTICIDES Vs. BANK OF RAJASTHAN LIMITED
August 7, 2003
HARYANA SCHOOL EDUCATION BOARD, BHIWANI Vs. MISS MAMTA TRIPATHI AND ANOTHER
October 23, 2003
HARYANA STATE CO-OPERATIVE SUPPLY AND MARKETING FEDERATION LTD. Vs. NATIONAL TRADING COMPANY AND ORS.
July 11, 2003
HARYANA STATE ELECTRICITY BOARD Vs. BALWAN SINGH
January 16, 2003
HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION Vs. PRESIDING OFFICER LABOUR COURT CHANDIGARH
February 14, 2003
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. RAJ KUMARI ANEJA
January 13, 2003
HASSAN MOHD. AND OTHERS Vs. STATE OF HARYANA AND OTHERS
May 29, 2003
HAZARA SINGH Vs. STATE OF PUNJAB
August 6, 2003
HAZARA SINGH Vs. COLLECTOR
August 6, 2003
HAZARI Vs. DHARAMWATI ALIAS SANTA
May 7, 2003
HAZARI LAL, SARPANCH, GRAM PANCHAYAT Vs. THE FINANCIAL COMMISSIONER AND PRINCIPAL SECRETARY TO GOVERNMENT
March 31, 2003
HAZURA SINGH Vs. STATE OF PUNJAB
August 18, 2003
HAZURA SINGH Vs. STATE OF PUNJAB
January 14, 2003
HAZURA SINGH THROUGH HIS WIDOW Vs. CHIEF ENGINEER, R&T, PUNJAB STATE ELECTRICITY BOARD, PATIALA
January 17, 2003
HEAD MASTER GOVERMENT HIGH SCHOOL BEHRANA Vs. AJIT SINGH
August 26, 2003
HEM CHAND Vs. UNION OF INDIA AND OTHERS
July 4, 2003
HEM RAJ Vs. STATE OF PUNJAB
December 8, 2003
HEM RAJ Vs. STATE OF PUNJAB
October 15, 2003
HEM RAJ Vs. SECRETARY, HOME DEPARTMENT, U.T. CHANDIGARH
March 28, 2003
HEMA KAKKAR Vs. CHANDIGARH ADMINISTRATION
May 15, 2003
HIMANSHU Vs. KAILASH RANI
November 20, 2003
HIMANSHU CHADHA Vs. SANGEETA
February 7, 2003
HIMANSHU PARSHAD SON OF MOHAN PARSHAD SON OF HIT LAL PARSHAD Vs. STATE OF PUNJAB
January 14, 2003
HINDU EDUCATION AND CHARITABLE TRUST SOCIETY Vs. RISHI LAL
May 28, 2003
HINDU UNDIVIDED FAMILY M/S LAL CHAND AGGARWAL Vs. SADHU SINGH
October 22, 2003
HIRA LAL Vs. KHURSHID SON OF ASLOOP
January 15, 2003
HIRA MAL @ HIRA LAL S/O RATTAN SINGH Vs. STATE OF HARYANA
March 4, 2003
HOLY CHILD SENIOR SECONDARY SCHOOL BAHADURGARH Vs. STATE OF HARYANA
August 14, 2003
HOMOEOPATHIC MEDICAL COLLEGE Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES AND ORS.
October 20, 2003
HOSHIAR SINGH Vs. RAM KUMAR AND OTHERS
October 15, 2003
HUKAM CHAND Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL CUM LABOUR COURT
August 25, 2003
HUKKAR @ ISMILE Vs. STATE OF HARYANA
April 30, 2003
HUKMA AND ORS. Vs. MANGA AND ORS.
February 5, 2003
HUKMA DEVI Vs. BHAGWAN DASS
February 11, 2003
HUKMI Vs. STATE OF HARYANA
December 19, 2003
HUKMI DEVI Vs. STATE OF HARYANA
February 6, 2003
HUMA PARVEEN Vs. INTELLIGENCE OFFICER
January 17, 2003
ILAM CHAND Vs. VED PARKASH
July 29, 2003
IMAM-UR-RAHMAN Vs. STATE OF PUNJAB
July 2, 2003
IN RE: OSWAL AGRO FURANCE LIMITED Vs. STATE
December 8, 2003
IN RE: SUKHVINDER ALIAS SUKHI SON OF JAGAR SINGH Vs. STATE OF HARYANA
January 30, 2003
INCOME TAX OFFICER Vs. JAGDISH RAM MANAK CHAND JAIN
September 5, 2003
INCOME TAX OFFICER Vs. JANTA TRADING CO
April 1, 2003
INDER PAL SINGH Vs. BANKEY BIHARI
July 28, 2003
INDER PAL SINGH Vs. UNION OF INDIA
January 17, 2003
INDER SEHGAL Vs. THAKAR PETRO CHEMICAL LTD
August 13, 2003
INDER SINGH Vs. DHARMA
May 22, 2003
INDER SINGH Vs. RAM NIWAS
April 24, 2003
INDER SINGH Vs. STATE OF HARYANA
December 3, 2003
INDER SINGH BRAR AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
December 8, 2003
INDERJIT KAUR Vs. BAIJ NATH
May 28, 2003
INDERPAL SINGH Vs. STATE OF PUNJAB
February 5, 2003
INDIAN OIL CORPORATION LTD Vs. EXCISE AND TAXATION OFFICER-CUM-ASSESSING AUTHORITY
July 22, 2003
INDRAPRASTHA COLONY PLOT HOLDERS ASSOCIATION Vs. STATE OF HARYANA
March 14, 2003
INDUSTRIAL CABLES INDIA LTD Vs. STATE OF HARYANA
January 7, 2003
IQBAL SINGH Vs. STATE OF PUNJAB
November 20, 2003
IQBAL SINGH Vs. GURDEV KAUR
December 3, 2003
IRSHAD FATMA Vs. CHAMAN LAL
December 5, 2003
ISA ALIAS HESA Vs. AHMAD KHAN
November 5, 2003
ISHWAR GIRI @ SOM DUTT Vs. STATE OF HARYANA
January 21, 2003
ISHWAR SINGH Vs. GRAM PANCHAYAT
August 7, 2003
ISLAM Vs. STATE OF HARYANA
August 22, 2003
IVES DRUGS INDIA PVT LTD Vs. STATE OF HARYANA
November 10, 2003
J and K STATE ROAD TRANSPORT CORPORATION JAMMU Vs. NACHHATTAR KAUR
May 14, 2003
J S SETHI Vs. PARKASH KAUR
February 5, 2003
JAGAN NATH Vs. BALBIR SINGH
October 6, 2003
JAGBIR Vs. STATE OF HARYANA
October 28, 2003
JAGBIR Vs. STATE OF HARYANA
February 11, 2003
JAGBIR SINGH Vs. STATE OF HARYANA AND ORS.
April 9, 2003
JAGDEV SINGH Vs. FINANCIAL COMMISSIONER AND PRINCIPAL SECRETARY TO GOVERNMENT HARYANA
November 24, 2003
JAGDISH Vs. SANJAY KUMAR
February 21, 2003
JAGDISH @ JAGGI Vs. STATE OF HARYANA
January 30, 2003
JAGDISH KAUR Vs. RAGHBIR SINGH
July 7, 2003
JAGDISH PARSHAD Vs. LAXMI NARAIN
May 20, 2003
JAGDISH PRASAD @ JAGGI S/O SH ISHWER CHAND Vs. SANDHYA RANI WIFE OF JAGDISH PRASAD D/O NARESH KUMAR
January 23, 2003
JAGDISH RAM Vs. STATE OF PUNJAB
November 12, 2003
JAGDISH SINGH Vs. DIRECTOR, RURAL DEVELOPMENT & PANCHAYATS-CUM-COMMISSIONER
September 25, 2003
JAGDISH SINGH Vs. BALWANT SINGH
May 21, 2003
JAGDISH SON OF CHANDAN Vs. STATE OF HARYANA
January 29, 2003
JAGIR KAUR Vs. MAJHA TRANSPORT COMPANY
May 24, 2003
JAGIR SINGH Vs. STATE OF PUNJAB
May 29, 2003
JAGIR SINGH Vs. AMARJIT SINGH
August 7, 2003
JAGIR SINGH Vs. STATE OF HARYANA
July 3, 2003
JAGIR SINGH Vs. SANJEEV KUMAR
May 27, 2003
JAGIR SINGH Vs. JIT SINGH @ AJIT SINGH
November 19, 2003
JAGIR SINGH Vs. STATE OF PUNJAB
February 12, 2003
JAGIR SINGH SIDHU Vs. HARBEANT SINGH
January 29, 2003
JAGJIT SINGH Vs. DALIP KAUR
January 10, 2003
JAGJIT SINGH BAINS Vs. BRIJ MOHAN SHARMA
July 29, 2003
JAGRAJ SINGH Vs. STATE OF PUNJAB
January 20, 2003
JAGSEER SINGH SON OF MAL SINGH SON OF WARYAM SINGH Vs. STATE OF PUNJAB
February 12, 2003
JAGSIR SINGH Vs. STATE OF HARYANA
October 22, 2003
JAGTAR SINGH Vs. STATE OF PUNJAB
January 15, 2003
JAGTAR SINGH Vs. COMMISSIONER, JALANDHAR DIVISION, JALANDHAR
March 11, 2003
JAGTAR SINGH Vs. STATE OF HARYANA
October 9, 2003
JAGTAR SINGH Vs. STATE OF PUNJAB
January 21, 2003
JAGTAR SINGH @ JAGGA Vs. STATE OF PUNJAB
October 15, 2003
JAI BHAGWAN Vs. SAROJ DEVI
July 25, 2003
JAI BHAGWAN Vs. DEPUTY DIRECTOR, SHEEP PRODUCTION, ANIMAL HUSBANDRY DEPARTMENT, HISSAR
July 2, 2003
JAI MAA BHAWANI FINANCERS PVT LTD Vs. MUNI LAL KAMAL KISHORE
October 15, 2003
JAI PAL Vs. STATE OF HARYANA
September 17, 2003
JAI PAL THIND Vs. DPI AND OTHERS
April 29, 2003
JAI SINGH Vs. STATE OF HARYANA
March 13, 2003
JAI SINGH AHLAWAT Vs. STATE OF HARYANA, THROUGH SECRETARY TO GOVERNMENT OF HARYANA, P W D (IRRIGATION BRANCH)
March 11, 2003
JAINARYAN SON OF SH TARA CHAND Vs. STATE OF HARYANA
February 10, 2003
JAIPAL Vs. STATE OF HARYANA
August 13, 2003
JALANDHAR CO-OPERATIVE PRINTING AND PUBLISHING SOCIETY LTD Vs. VIJAY SETHI
February 5, 2003
JAMMU AND KASHMIR STATE ROAD TRANSPORT CORPORATION Vs. NACHHATTAR KAUR
May 14, 2003
JANAK DULARI KHOSLA Vs. JASWINDER SINGH
January 28, 2003
JANG SINGH Vs. THE STATE OF PUNJAB AND ANOTHER
January 29, 2003
JANG SINGH Vs. P.S.E.B.
November 12, 2003
JANGA Vs. ZORA SINGH
August 14, 2003
JANGIR KAUR Vs. CHAND SINGH
February 5, 2003
JANGIR SINGH Vs. UNION OF INDIA
August 13, 2003
JANGIRO DEVI Vs. KAILASHO DEVI
February 26, 2003
JANTA KHETI STORE Vs. STATE OF PUNJAB
May 14, 2003
JARNAIL SINGH Vs. STATE OF PUNJAB
December 16, 2003
JARNAIL SINGH Vs. UNION OF INDIA
August 13, 2003
JARNAIL SINGH Vs. MARO
April 22, 2003
JARNAIL SINGH Vs. AMRIK SINGH
April 29, 2003
JARNAIL SINGH Vs. SAUDAGAR SINGH
March 31, 2003
JARNAIL SINGH Vs. STATE OF PUNJAB
April 10, 2003
JARNAIL SINGH Vs. PRESIDING OFFICER
April 30, 2003
JAS RAM SINGH Vs. UNION OF INDIA
July 16, 2003
JASBIR KAUR Vs. BEANT SINGH
March 4, 2003
JASBIR KAUR Vs. STATE OF PUNJAB AND OTHERS
October 15, 2003
JASBIR KAUR Vs. ORIENTAL INSURANCE CO.
October 17, 2003
JASBIR SINGH Vs. SYNDICATE BANK
October 14, 2003
JASDEEP SINGH BAINS Vs. U.T. CHANDIGARH
September 23, 2003
JASMEL SINGH SON OF JOGINDER SINGH Vs. STATE OF PUNJAB
January 8, 2003
JASMER SINGH Vs. STATE OF HARYANA
October 9, 2003
JASMER SINGH Vs. SAJJAN SINGH
August 27, 2003
JASPAL SINGH Vs. STATE OF HARYANA
January 31, 2003
JASPAL SINGH Vs. GURBAX SINGH
January 24, 2003
JASPAL SINGH ALIAS PALLA SON OF AMAR SINGH Vs. U T CHANDIGARH
January 15, 2003
JASPAL SINGH SON OF BACHAN SINGH AND DR VANEETA GUPTA D/O SH V P GUPTA Vs. STATE OF PUNJAB
January 6, 2003
JASVIR SINGH Vs. HARPAL SINGH
October 22, 2003
JASVIR SINGH @ JASSI Vs. STATE OF PUNJAB
February 4, 2003
JASWANT KUMAR Vs. STATE OF PUNJAB
January 30, 2003
JASWANT SINGH Vs. UNION OF INDIA AND OTHERS
August 29, 2003
JASWANT SINGH Vs. THE FINANCIAL COMMISSIONER APPEALS II PUNJAB AT CHANDIGARH
April 25, 2003
JASWANT SINGH Vs. STATE BANK OF INDIA
May 21, 2003
JASWANT SINGH SON OF SAJJAN SINGH AND GURMIT SINGH SON OF SAJJAN SINGH Vs. PAL SINGH SON OF SEWA SINGH
February 26, 2003
JASWANT SINGH VIRK Vs. MUNICIPAL COUNCIL
April 22, 2003
JASWINDER KAUR Vs. ADDITIONAL DIRECTOR, CONSOLIDATION
February 25, 2003
JASWINDER SINGH Vs. UNION OF INDIA
August 13, 2003
JASWINDER SINGH Vs. GURDEEP KAUR
May 5, 2003
JASWINDER SINGH Vs. STATE OF PUNJAB
May 21, 2003
JASWINDER SINGH Vs. UNION OF INDIA
September 3, 2003
JASWINDER SINGH ALIAS SHINDA SON OF SHAM SINGH Vs. STATE OF PUNJAB
January 20, 2003
JASWINDER SINGH JARYAL Vs. STATE OF PUNJAB
May 14, 2003
JASWINDER SINGH MANGAT SON OF SURJIT SINGH Vs. STATE OF PUNJAB, THROUGH SENIOR SUPERINTENDENT OF POLICE
February 3, 2003
JATIN KUMAR AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
January 7, 2003
JATINDER KAUR Vs. REGISTRAR, PUNJAB & HARYANA HIGH COURT, CHANDIGARH
April 21, 2003
JAWALA SINGH Vs. PARKASH KAUR @PARKASH RANI
May 17, 2003
JAWAND SINGH BHATIA Vs. S. NARINDER SINGH
January 29, 2003
JEET KUMARI Vs. GIRDHARI LAL
April 2, 2003
JEET RAM, EX-WORKMAN Vs. PRESIDING OFFICER, LABOUR COURT
May 7, 2003
JEET SINGH Vs. HOUSING BOARD HARYANA AND ANOTHER
August 29, 2003
JINDAL JEWELLERS Vs. STATE OF PUNJAB
April 21, 2003
JIT SINGH Vs. PIARA
March 11, 2003
JITENDER Vs. MANJU
February 19, 2003
JITENDER MANN Vs. STATE OF HARYANA AND ORS.
December 19, 2003
JIWAN DASS Vs. RAJ RANI
February 20, 2003
JIWAN LAL KAPOOR Vs. UNION OF INDIA
March 4, 2003
JIWAN LAL KAPOOR Vs. COMMISSIONER OF INCOME TAX
July 15, 2003
JOG DHIAN Vs. BALJIT SINGH
March 3, 2003
JOGINDER KAUR Vs. GURDIAL SINGH
September 24, 2003
JOGINDER KUMAR AGGARWAL Vs. EMPLOYEES PROVIDENT FUND COMMISSIONER
September 18, 2003
JOGINDER PAL Vs. STATE OF PUNJAB
August 26, 2003
JOGINDER SINGH Vs. HARNAM KAUR W/O JOGINDER SINGH
January 15, 2003
JOGINDER SINGH Vs. STATE OF HARYANA
February 27, 2003
JOGINDER SINGH Vs. STATE OF PUNJAB
October 8, 2003
JOGINDER SINGH Vs. FINANCIAL COMMISSIONER REVENUE PUNJAB
February 5, 2003
JOGINDER SINGH ALIAS RAJINDER SINGH Vs. DHARUV SINGH
March 7, 2003
JOGINDER SINGH SON OF WIRSA SINGH Vs. STATE OF PUNJAB
January 15, 2003
JOGINDER SON OF DARSHAN SINGH Vs. STATE OF HARYANA
March 7, 2003
JORA SINGH Vs. STATE OF HARYANA
September 3, 2003
JUGNI Vs. STATE OF HARYANA
February 19, 2003
JUGRAJ SINGH SON OF JASWANT SINGH AND JASWANT SINGH SON OF NIHAL SINGH Vs. STATE OF PUNJAB, CHANAN SINGH, HANS RAJ JOSHAN
January 6, 2003
JUMME KHAN Vs. STATE OF HARYANA
February 26, 2003
JYOTI JALWAN Vs. GURU NANAK DEV UNIVERSITY AND ORS.
August 22, 2003
JYOTIS CHERIAN JOHN & OTHERS Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES, FARIDKOT & OTHERS
February 27, 2003
K C KAPOOR Vs. STATE OF HARYANA
April 30, 2003
K T FIBRES PVT LTD Vs. STATE OF HARYANA
December 9, 2003
K.C. THAKUR Vs. STATE OF HARYANA
July 4, 2003
K.P.S. BAWA, IDES Vs. UNION OF INDIA AND OTHERS
September 15, 2003
K.R. CHOPRA Vs. MANJIT INDER KAUR
April 7, 2003
KAILASH ALIAS KALA Vs. STATE OF HARYANA
April 9, 2003
KAILASH CHAND JAIN Vs. CHHAJU RAM JAIN
May 7, 2003
KAILASH DEVI Vs. JAI KISHAN
February 5, 2003
KAILASH WATI Vs. KARAM CHAND
September 3, 2003
KAILASH WATI Vs. BADRI
July 9, 2003
KAILASHI DEVI Vs. NEW INDIA ASSURANCE LTD.
August 28, 2003
KAKI Vs. MIT SINGH
December 10, 2003
KALI CHARAN KESHAN Vs. VISHVANATH
January 28, 2003
KALI RAM Vs. STATE OF HARYANA
March 15, 2003
KALI RAM SON OF RATI RAM Vs. STATE OF HARYANA
January 15, 2003
KAMAL KANT Vs. RAJINDER KUMAR
November 3, 2003
KAMAL SHARMA Vs. RAM PHAL KUNDU
May 8, 2003
KAMAL SINGH Vs. HARYANA STATE ELECTRICITY BOARD
July 22, 2003
KAMALAWATI SWARNKAR Vs. STATE OF HARYANA
April 22, 2003
KAMALJIT SINGH Vs. STATE OF PUNJAB
November 18, 2003
KAMLA DEVI Vs. SAT PAL
September 25, 2003
KAMLA RANI W/O OM PARKASH Vs. VIJAY KUMAR
March 5, 2003
KAMLESH DEVI ALIAS KESHI Vs. CHANAN SINGH
February 20, 2003
KAMLESH KUMARI Vs. JAGAN NATH
September 9, 2003
KANSHI RAM, ASA RAM AND PIARA Vs. PUNJAB STATE ELECTRICITY BOARD
August 27, 2003
KANTA Vs. OM PARKASH
March 28, 2003
KANTI PRASAD GARG Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
January 16, 2003
KANWAR SINGH Vs. DARSHAN SINGH
July 23, 2003
KANWARJANG SINGH Vs. GURMUKH NAUNIHAL SINGH
July 8, 2003
KAPUR SINGH Vs. STATE OF PUNJAB
July 2, 2003
KAPUR SONS STEELS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 4, 2003
KARAM CHAND Vs. STATE OF HARYANA
August 6, 2003
KARAM CHAND Vs. PIARE LAL
October 8, 2003
KARAM SINGH Vs. SAUDAGAR SINGH
November 5, 2003
KARAM SINGH Vs. ARJAN SINGH
February 14, 2003
KARAM VIR DHIR Vs. PUNJAB STATE
July 23, 2003
KARAMBIR SON OF KRISHAN LAL AND SATWANTI WIFE OF KRISHAN LAL Vs. STATE OF HARYANA
February 7, 2003
KARAMJIT KAUR Vs. STATE OF PUNJAB
January 27, 2003
KARAMJIT KAUR Vs. GURBANT SINGH
April 3, 2003
KARAMJIT SINGH Vs. STATE OF PUNJAB
July 22, 2003
KARAMJIT SINGH Vs. STATE OF PUNJAB
January 28, 2003
KARAMVIR Vs. STATE OF HARYANA
August 6, 2003
KARAN SINGH Vs. STATE OF HARYANA
July 16, 2003
KARAN SINGH Vs. UNJAB AND SIND BANK
January 23, 2003
KARNA CONSTRUCTION CO. Vs. HARYANA STATE AGRICULTURE MARKETING BOARD, PANCHKULA
February 3, 2003
KARNAIL SINGH Vs. STATE OF PUNJAB
July 25, 2003
KARNAIL SINGH Vs. STATE OF PUNJAB
January 14, 2003
KARNAIL SINGH Vs. STATE OF HARYANA
October 7, 2003
KARNAIL SINGH Vs. STATE OF PUNJAB
April 9, 2003
KARNAL IMPROVEMENT TRUST Vs. RAM PARSHAD
July 24, 2003
KAROOR SINGH SON OF TEJA SINGH Vs. STATE OF PUNJAB
February 10, 2003
KARTAR KAUR Vs. GENERAL PUBLIC
April 29, 2003
KARTAR SINGH Vs. BALKAR SINGH
February 10, 2003
KARTAR SINGH Vs. UNION OF INDIA
July 10, 2003
KARTAR SINGH Vs. STATE OF PUNJAB THROUGH CHIEF SECRETARY
March 24, 2003
KASHMIR KAUR Vs. STATE OF PUNJAB
November 25, 2003
KASHMIR SINGH Vs. STATE OF PUNJAB
September 5, 2003
KASHMIR SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
January 31, 2003
KASHMIR SINGH SON OF AMAR SINGH Vs. STATE OF PUNJAB
January 15, 2003
KASHMIR SINGH SON OF DHARA SINGH Vs. S D M (SIC) (B S (SIC))
February 12, 2003
KASHMIRI LAL Vs. STATE OF PUNJAB
November 12, 2003
KASTOORI Vs. SARWAN SINGH
August 13, 2003
KASTURI DEVI Vs. SUNDER SINGH
July 10, 2003
KAUSHALYA DEVI Vs. CHAMAN LAL PURI
January 22, 2003
KAVIS KUMAR S O VINOD KUMAR Vs. STATE OF PUNJAB
January 15, 2003
KEDAR NATH Vs. CHAWALI
July 23, 2003
KEHAR SINGH Vs. MANGE RAM
October 16, 2003
KEHAR SINGH Vs. JOGINDER KAUR ALIAS JOGINDERO
December 3, 2003
KENNATH CHIKEZIE CHIJIOKE Vs. U.T. CHANDIGARH
May 12, 2003
KESAR BAI Vs. RAN SINGH
April 9, 2003
KEWAL KRISHAN Vs. THE MANAGING DIRECTOR, PUNJAB STATE WAREHOUSING CORPORATION
February 19, 2003
KEWAL KRISHAN Vs. KULWANT RAI
May 22, 2003
KEWAL MEHRA Vs. JAI PAUL SINGH
July 11, 2003
KEWAL SINGH Vs. STATE OF PUNJAB
October 8, 2003
KEWAL SINGH DHILLON Vs. STATE OF PUNJAB
May 14, 2003
KHARAK SINGH Vs. STATE OF PUNJAB
December 6, 2003
KHARATI LA Vs. JANAK RAJ
August 13, 2003
KHAZAN SINGH Vs. STATE OF HARYANA
September 19, 2003
KHIROD CHANDER, PLUMBER Vs. STATE OF HARYANA
February 20, 2003
KHUSHI RAM Vs. STATE OF PUNJAB AND OTHERS
August 19, 2003
KIKAR SINGH Vs. STATE OF PUNJAB
February 24, 2003
KIKKAR SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
October 14, 2003
KIMAT GRAM UDYOG SAMITI Vs. RASAN DETERGENTS PVT \LTD
August 13, 2003
KIRAN DEEP Vs. RAJESH KUMAR
March 26, 2003
KIRAN KUMAR Vs. STATE OF HARYANA AND OTHERS
August 19, 2003
KIRAN LATA Vs. STATE OF HARYANA
February 5, 2003
KIRAN LATA Vs. FINANCIAL COMMISSIONER
December 5, 2003
KIRPAL SINGH Vs. SARDHA RAM
May 21, 2003
KIRPAL SINGH ADOPTED SON OF SH SANT SINGH Vs. STATE OF PUNJAB THROUGH SECRETARY OF HOME AFFAIRS AND ADDITIONAL DISTRICT MAGISTRATE
February 5, 2003
KISHAN LAL Vs. CHANDRO
September 22, 2003
KISHAN LAL Vs. STATE OF HARYANA
July 30, 2003
KISHAN SINGH Vs. STATE OF PUNJAB
October 16, 2003
KISHAN SINGH Vs. EAST INDIA COTTON MANUFACTURING COMPANY LIMITED
November 7, 2003
KISSAN SALES CORPORATION Vs. STATE OF PUNJAB
May 28, 2003
KITAB SINGH Vs. PRESIDING OFFICER
July 2, 2003
KITABO Vs. PUNJAB NATIONAL BANK
April 9, 2003
KOONER'S POULTRY FARM Vs. RAM NIWAS SHAM LAL
November 21, 2003
KRISHAN Vs. STATE OF HARYANA
August 13, 2003
KRISHAN DEV Vs. STATE OF HARYANA
January 8, 2003
KRISHAN DEV Vs. GURDIAL SINGH
May 9, 2003
KRISHAN GOPAL Vs. UTTAR HARYANA BIJLI VITRAN NIGAM
September 2, 2003
KRISHAN KUMAR Vs. BANWARI AND NANAK
February 5, 2003
KRISHAN KUMAR Vs. MUKANDI LAL
February 19, 2003
KRISHAN KUMAR Vs. KASHMIRI LAL
January 22, 2003
KRISHAN KUMAR Vs. GAYATRI DEVI
January 22, 2003
KRISHAN KUMAR Vs. UNION OF INDIA AND OTHERS
September 15, 2003
KRISHAN KUMAR Vs. STATE OF HARYANA
August 5, 2003
KRISHAN LAL Vs. STATE OF HARYANA
September 10, 2003
KRISHAN LAL Vs. GURMIT KAUR
February 28, 2003
KRISHAN SINGH Vs. EAST INDIA COTTON MANUFACTURING COMPANY LIMITED FARIDABAD
November 7, 2003
KRISHANI DEVI Vs. SHAMSHER SINGH
December 18, 2003
KRISHANJEET KAUR Vs. JASDEEP SINGH
November 28, 2003
KRISHNA DEVI Vs. AMARJIT
October 17, 2003
KRISHNA GROVER Vs. STATE OF HARYANA
May 14, 2003
KRISHNA KUMARI DHAWAN AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
May 29, 2003
KULBIR SINGH Vs. STATE OF PUNJAB
January 15, 2003
KULDEEP Vs. STATE OF HARYANA
November 3, 2003
KULDEEP SINGH Vs. JOGINDER SINGH
January 15, 2003
KULDIP RAI AND RAM MURTI Vs. STATE OF PUNJAB
February 5, 2003
KULDIP SINGH Vs. STATE OF PUNJAB
October 9, 2003
KULDIP SINGH Vs. STATE OF PUNJAB
January 31, 2003
KULDIP SINGH Vs. RAKHA SINGH
October 23, 2003
KULDIP SINGH Vs. STATE OF PUNJAB
May 20, 2003
KULDIP SINGH Vs. STATE OF PUNJAB
January 23, 2003
KULWANT KAUR Vs. PREM NATH
November 20, 2003
KULWANT RAI AND SONS & ORS Vs. STATE OF PUNJAB
May 14, 2003
KULWANT SINGH Vs. UNION OF INDIA
May 8, 2003
KULWANT SINGH Vs. STATE OF PUNJAB
November 18, 2003
KULWANT SINGH Vs. PHULA SINGH
October 15, 2003
KULWANT SINGH S/O DAMODAR SINGH Vs. STATE OF HARYANA
January 22, 2003
KULWANT SINGH SON OF HUKAM SINGH Vs. STATE OF PUNJAB
January 8, 2003
KULWINDER SINGH Vs. UNION OF INDIA & OTHERS
September 23, 2003
KULWINDER SINGH Vs. UNION OF INDIA AND OTHERS
July 22, 2003
KUREY RAM Vs. STATE OF HARYANA
July 30, 2003
L BALJEET Vs. STATE OF HARYANA
February 13, 2003
L.D. KAILASH Vs. STATE OF PUNJAB THROUGH ITS SECRETARY, CHANDIGARH
May 15, 2003
LACHHMAN DAS Vs. HARBHAJAN SINGH
January 13, 2003
LACHHMAN DASS Vs. DISTRICT DEVELOPMENT AND PANCHAYAT OFFICER
October 16, 2003
LACHHMAN DASS Vs. HARBHAJAN SINGH
January 15, 2003
LACHHMAN DASS Vs. OM PARKASH
January 8, 2003
LACHHMAN DASS SON OF MEHGA RAM Vs. STATE OF PUNJAB
January 29, 2003
LACHHMAN SINGH Vs. STATE OF PUNJAB
October 15, 2003
LACHHMAN SINGH SON OF SAHIB SINGH Vs. STATE OF PUNJAB
January 6, 2003
LAJO DEVI Vs. OM WATI
February 28, 2003
LAJPAT RAI Vs. SATBIR SINGH
April 21, 2003
LAJWANTI Vs. AMAR NATH
May 21, 2003
LAKBROS SHOES Vs. SALES TAX TRIBUNAL
December 8, 2003
LAKHA SINGH Vs. STATE OF PUNJAB
May 14, 2003
LAKHBIR SINGH Vs. STATE OF PUNJAB
August 26, 2003
LAKHBIR SINGH Vs. HARPINDER SINGH
May 8, 2003
LAKHMI Vs. STATE OF HARYANA
December 3, 2003
LAKHWINDER SINGH Vs. HARDISH KAUR
April 23, 2003
LAKHWINDER SINGH Vs. MISS PARAMJIT KAUR
April 19, 2003
LAKHWINDER SINGH ALIAS BABBI SON OF HARBANS SINGH Vs. STATE OF PUNJAB
February 5, 2003
LAKHWINDER SINGH MINOR Vs. PARAMJIT KAUR DAUGHTER OF AVTAR SINGH
May 19, 2003
LAL CHAND Vs. STATE OF HARYANA
September 18, 2003
LAL CHAND Vs. MOHAN LAL
January 8, 2003
LAL DASS Vs. RAGHBIR DASS
July 30, 2003
LAL SINGH Vs. THE STATE OF PUNJAB
April 6, 2003
LAL SINGH Vs. STATE OF PUNJAB
November 19, 2003
LAL SINGH Vs. STATE OF HARYANA
January 22, 2003
LAL SINGH & ORS. Vs. STATE OF PUNJAB
January 15, 2003
LATIF AHMED Vs. STATE OF PUNJAB AND ORS.
October 16, 2003
LAWINDER SINGH @ SODHI Vs. STATE OF PUNJAB
February 18, 2003
LAXMI NARIAN JAIN Vs. STATE OF HARYANA
December 17, 2003
LEADER ENGINEERING WORKS Vs. INCOME TAX OFFICER
May 14, 2003
LEHRI SINGH Vs. STATE OF HARYANA
November 10, 2003
LEKH RAJ Vs. PARDEEP SHARMA
April 30, 2003
LIBERTY KNITWEAR Vs. PUNJAB NATIONAL BANK
July 11, 2003
LIFE INSURANCE CORPORATION OF INDIA Vs. NARINDER KAUR BATRA
August 6, 2003
LILU Vs. STATE OF HARYANA
February 6, 2003
LIPTON INDIA LIMITED Vs. STATE OF PUNJAB
August 6, 2003
LORNA Vs. ALISON LEEN
January 10, 2003
LT.COL. JAGIR SINGH Vs. UNION OF INDIA
September 16, 2003
M G STEEL INDIA Vs. STATE OF HARYANA
January 7, 2003
M K WATTS Vs. USHA SHARMA
July 30, 2003
M.R. MANCHANDA Vs. STATE OF HARYANA AND OTHER
March 11, 2003
M.R. SHARMA Vs. THE CHIEF MANAGER, CENTRAL BANK OF INDIA AND OTHERS
October 8, 2003
M.S. CHAUHAN Vs. STATE BANK OF INDIA
July 3, 2003
M/S DAVIA AND WHITE (INDIA) PVT. LTD. Vs. JIYA LAL & OTHERS
December 17, 2003
M/S MONTARI INDUSTRIES LIMITED AND OTHERS Vs. THE STATE OF PUNJAB
July 10, 2003
MADAN GOPAL MEHTA (SINCE DECEASED) THROUGH HIS LEGAL HEIR MRS. PREM LATA MEHTA Vs. STATE OF PUNJAB & ANOTHER
February 26, 2003
MADAN LAL Vs. BHUPINDER KAUR
March 7, 2003
MADAN LAL Vs. STATE OF HARYANA
January 30, 2003
MADAN LAL Vs. STATE OF HARYANA
October 28, 2003
MADAN LAL Vs. SARDAR LAKHWINDER SINGH
July 3, 2003
MADAN LAL BARBER Vs. DHARAMBIR
February 12, 2003
MADAN LAL BOUNTRA Vs. RAM KISHAN
May 21, 2003
MADAN LAL BOUNTRA Vs. BHIM SINGH
August 18, 2003
MADAN MOHAN AGGARWAL SON OF HET RAM AGGARWAL Vs. UNION OF INDIA THROUGH ASSISTANT COLLECTOR, CENTRAL EXCISE, DEPARTMENT OF REVENUE, MINISTRY OF FINANCE, GOVERNMENT OF INDIA
February 5, 2003
MADANLAL S O ARWARI LAL Vs. DEPOT MANAGER PEPSU ROAD TRANSPORT CORPORATION BARNALA DIST SANGRUR
February 5, 2003
MADHU BHATNAGAR Vs. SURINDER KUMAR BANSAL
May 17, 2003
MAGHAR SINGH Vs. GURMEL SINGH
May 3, 2003
MAGHAR SINGH Vs. JOINT DEVELOPMENT COMMISSIONER
October 17, 2003
MAHABIR Vs. STATE OF HARYANA
January 17, 2003
MAHABIR INDUSTRIES Vs. STATE OF HARYANA
April 10, 2003
MAHABIR PARSHAD Vs. RAGHBHAR DAYAL
January 15, 2003
MAHANT LACHHMAN DASS Vs. PURAN SINGH
October 8, 2003
MAHANT SANTA SINGH Vs. COMMITTEE MANAGEMENT FOR THE GURDWARA PADSHAHI
December 2, 2003
MAHARAJA SINGH Vs. STATE OF HARYANA
September 25, 2003
MAHENDER Vs. STATE OF HARYANA
August 1, 2003
MAHENDER SINGH Vs. STATE OF HARYANA
July 16, 2003
MAHESH CHAND Vs. AMAR NATH
April 2, 2003
MAHI PAL Vs. STATE OF PUNJAB
February 6, 2003
MAHI PAL SINGH Vs. LAL SINGH
December 12, 2003
MAI RAM Vs. STATE OF HARYANA
October 16, 2003
MAJOR INDU BALA (MNS) Vs. STATE OF PUNJAB
August 14, 2003
MAJOR K. GURDEV SINGH DHILLON Vs. STATE OF PUNJAB
September 4, 2003
MAJOR SINGH Vs. STATE OF PUNJAB
October 13, 2003
MAJOR V.K. PANDEY Vs. UNION OF INDIA
April 28, 2003
MAKHAN LAL Vs. BUTA SINGH
February 26, 2003
MAKHAN SINGH Vs. STATE OF PUNJAB
August 13, 2003
MAKHAN SINGH Vs. AMAR KAUR
March 25, 2003
MAKHON RAM @ KALI Vs. STATE OF HARYANA
December 1, 2003
MALAWA RAM Vs. STATE OF PUNJAB
February 10, 2003
MALHOTRA HANDLOOMS Vs. HARI OM YARNS P LTD
April 23, 2003
MALKHAN SINGH Vs. STATE OF HARYANA
September 10, 2003
MALKIAT KAUR Vs. STATE OF PUNJAB
September 25, 2003
MALKIAT SINGH Vs. KHUSHI RAM
July 9, 2003
MALKIAT SINGH Vs. SHINDERPAL KAUR
March 12, 2003
MALKIAT SINGH Vs. STATE OF PUNJAB
March 24, 2003
MALKIAT SINGH Vs. STATE OF PUNJAB
January 22, 2003
MALKIAT SINGH Vs. OM PRAKASH
December 18, 2003
MALKIT SINGH Vs. STATE OF PUNJAB
January 8, 2003
MALWA COTTON SPINNING MILLS LIMITED Vs. JOINT D G F T
January 20, 2003
MAMAN CHAND Vs. STATE OF HARYANA
January 22, 2003
MAMAN CHAND BUDHIA Vs. THE STATE OF HARYANA
August 21, 2003
MAMTA WIFE OF MOHINDER LAL Vs. STATE OF PUNJAB
January 14, 2003
MANDEEP GAUR Vs. STATE OF PUNJAB
March 31, 2003
MANDEEP KAUR Vs. PUNJABI UNIVERSITY, PATIALA AND OTHERS
February 20, 2003
MANDEEP KAUR Vs. STATE OF PUNJAB
December 20, 2003
MANDIR JAI BAJRANG BALI PARBANDHAK SABHA Vs. MUNICIPAL CORPORATION
August 26, 2003
MANDIR JAMUNA DASS JAWAHARLAL S. SANATAM DHARAM MAHABIR DAL TRUST Vs. SHANKAR DASS
February 13, 2003
MANDIR THAKAR DWARA, LALRU Vs. MEHAR SINGH
January 31, 2003
MANGAL SINGH Vs. THE ADDITIONAL COMMISSIONER
February 5, 2003
MANGAL SINGH Vs. VARINDER KUMAR
January 15, 2003
MANGAT RAM Vs. STATE OF PUNJAB
March 24, 2003
MANGAT RAM @ MANGAT SINGH Vs. STATE OF HARYANA
December 5, 2003
MANGLA RICE AND GENERAL MILLS Vs. STATE OF HARYANA
January 8, 2003
MANINDER KAUR Vs. STATE OF PUNJAB
May 15, 2003
MANIPAL Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH
October 30, 2003
MANIYA DEVI Vs. KARNAIL SINGH
March 27, 2003
MANJEET KAUR AND ORS. Vs. STATE OF PUNJAB AND ORS.
January 31, 2003
MANJEET SINGH Vs. PUNJAB NATIONAL BANK
May 12, 2003
MANJINDER SINGH Vs. STATE OF PUNJAB
January 14, 2003
MANJIT KAUR Vs. STATE OF PUNJAB
November 13, 2003
MANJIT KAUR Vs. STATE OF PUNJAB AND OTHERS
February 24, 2003
MANJIT KAUR Vs. STATE OF PUNJAB
May 21, 2003
MANJIT KUMAR @ KALA Vs. STATE OF PUNJAB
February 14, 2003
MANJIT SINGH Vs. JOGINDER SINGH
January 10, 2003
MANJIT SINGH Vs. STATE OF HARYANA
April 24, 2003
MANJIT SINGH Vs. MUNICIPAL CORPORATION
January 21, 2003
MANJIT SINGH Vs. RAJINDERPAL SINGH
November 25, 2003
MANJIT SINGH LALI SON OF MEHAR SINGH Vs. STATE OF PUNJAB
February 11, 2003
MANJIT SINGH SON OF NIHAL SINGH SON OF FATEH SINGH Vs. STATE OF PUNJAB
January 16, 2003
MANJU BANSAL Vs. STATE OF HARYANA
September 23, 2003
MANMOHAN SINGH Vs. STATE OF PUNJAB
December 2, 2003
MANMOHAN SINGH Vs. UNION OF INDIA
January 29, 2003
MANMOHAN SINGH KAMRA Vs. STATE OF PUNJAB
December 20, 2003
MANOHAR LAL Vs. RAM CHANDER
May 28, 2003
MANOHAR LAL Vs. STATE OF PUNJAB
December 9, 2003
MANOHAR LAL SUPERINTENDENT OFFICE OF ADMINISTRATOR, HARYANA URBAN DEVELOPMENT AUTHORITY, PANCHKULA Vs. THE HARYANA URBAN DEVELOPMENT AUTHORITY AND OTHERS
April 2, 2003
MANOJ KUMAR Vs. PRABHU RAM
September 16, 2003
MANOJ KUMAR AND AMIT KUMAR Vs. STATE OF HARYANA THROUGH SECRETARY TO GOVERNMENT OF HARYANA DEPARTMENT OF LOCAL BODIES
February 4, 2003
MANSI DEVI Vs. RAM KISHAN
August 25, 2003
MANTI Vs. SARWATI DEVI
August 18, 2003
MARKET COMMITTEE Vs. KATARIA TRADERS
February 7, 2003
MARKET COMMITTEE Vs. GANDA RAM KEWAL KRISHAN, COMMISSION AGENT
September 23, 2003
MARKET COMMITTEE, JAGRAON Vs. DES RAJ AND CO.
July 23, 2003
MATESHWAR DAYAL Vs. OM PARKASH
January 22, 2003
MATHRA DASS Vs. SARUP CHAND
August 13, 2003
MATU RAM (DECEASED) THROUGH LRS Vs. KARTAR SINGH
October 15, 2003
MAURIYA UDYOG LIMITED Vs. PRESIDING OFFICER, LABOUR COURT
July 16, 2003
MAYA COSTRUCTION COMPANY Vs. STATE OF PUNJAB
September 22, 2003
MAYA DEVI Vs. SATYAWAN
April 9, 2003
MAYA RAM AND SONS Vs. STATE OF HARYANA
July 16, 2003
MAYAWANTI Vs. BINA RAM
January 31, 2003
MEDICAL COUNCIL OF INDIA, NEW DELHI Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH AND OTHERS
February 28, 2003
MEENA DEVI Vs. NARENDER
October 16, 2003
MEENA RANI Vs. AJAIB SINGH
April 22, 2003
MEER SINGH Vs. RAJ PAL
December 17, 2003
MEER SINGH Vs. STATE OF HARYANA
January 15, 2003
MEGH RAJ GOYAL Vs. STATE OF PUNJAB
December 19, 2003
MEHAR DASS Vs. STATE OF HARYANA
January 15, 2003
MEHAR SINGH Vs. FIRM PAKHER SINGH
May 14, 2003
MEHAR SINGH Vs. SADHU RAM
April 7, 2003
MEHNGA SINGH Vs. GURDIAL SINGH
August 13, 2003
MELA RAM Vs. LEKH RAJ
January 29, 2003
MELLA SINGH Vs. STATE OF PUNJAB
July 7, 2003
MEWA SINGH SON OF SADHU SINGH Vs. STATE OF PUNJAB
March 5, 2003
MILKHI SINGH Vs. MEHAR CHAND
August 14, 2003
MITHILESH KUMAR Vs. UNION OF INDIA
January 22, 2003
MMTC LTD Vs. EXCISE AND TAXATION OFFICER-CUM-ASSESSING AUTHORITY FARIDABAD
August 14, 2003
MODERN FOOD INDUSTRIES (INDIA) LIMITED Vs. MUKERIAN PAPERS LIMITED
July 9, 2003
MOHAMMAD ISHA Vs. STATE OF HARYANA
November 17, 2003
MOHAMMAD SHAKIL SON OF ABDUL GANI Vs. STATE OF PUNJAB, THROUGH INSPECTOR GENERAL OF PRISONS PUNJAB AND SUPERINTENDENT CENTRAL JAIL
January 17, 2003
MOHAMMAD YUNIS Vs. MALOOKI
September 15, 2003
MOHAMMAD ZAKIR HUSSAIN Vs. STATE OF HARYANA
October 13, 2003
MOHAN LAL Vs. STATE OF HARYANA
January 22, 2003
MOHAN LAL Vs. PIARE LAL
May 21, 2003
MOHAN LAL Vs. DEPUTY COMMISSIONER-CUM-CHIEF SETTLEMENT COMMISSIONER
February 11, 2003
MOHAN LAL Vs. CHOTTI @ LABH KAUR
July 21, 2003
MOHAN LAL DUGGAL SON OF SH ASA RAM Vs. STATE OF HARYANA
February 3, 2003
MOHAN SINGH Vs. JOGINDER LAL
May 21, 2003
MOHAN SINGH Vs. ANGREJ KAUR AND OTHERS
October 29, 2003
MOHAN SINGH Vs. SODHI SINGH
September 25, 2003
MOHAN SINGH Vs. STATE OF PUNJAB
December 6, 2003
MOHAN SINGH ALIAS SURINDER MOHAN SINGH Vs. GURDIT SINGH AND OTHERS
October 8, 2003
MOHAN SINGH AND OTHERS Vs. STATE OF HARYANA
May 2, 2003
MOHAR PAL Vs. STATE OF HARYANA
September 3, 2003
MOHD. ZAKIR HUSSAIN Vs. STATE OF HARYANA
September 11, 2003
MOHINDER KAUR Vs. GURCHARAN SINGH
November 20, 2003
MOHINDER KUMAR Vs. PIARA SINGH & ORS.
February 28, 2003
MOHINDER PAL Vs. STATE OF PUNJAB
March 4, 2003
MOHINDER PAL ETC. Vs. STATE OF PUNJAB ETC.
January 10, 2003
MOHINDER PAUL,EX.CONSTABLE Vs. STATE OF PUNJAB
February 26, 2003
MOHINDER SINGH Vs. BANARSI DASS
March 5, 2003
MOHINDER SINGH Vs. STATE OF PUNJAB
February 6, 2003
MOHINDER SINGH Vs. STATE OF PUNJAB & OTHERS
January 7, 2003
MOHINDER SINGH Vs. AMARJIT SINGH
November 18, 2003
MOHINDER SINGH Vs. STATE OF HARYANA
August 6, 2003
MOHINDER SINGH Vs. STATE OF PUNJAB
December 20, 2003
MOHINDER SINGH ALIAS MINDA Vs. INSPECTOR CUSTOMS, CUSTOMS DIVISION
February 13, 2003
MOHINDER SINGH AND SATO Vs. STATE OF PUNJAB, DEVINDER SINGH SON OF LEHMBER SINGH
February 12, 2003
MOHINDER SINGH CHAUHAN Vs. STATE OF HARYANA
January 17, 2003
MOHINDER SINGH GILL Vs. PUNJABI UNIVERSITY
April 24, 2003
MOHINDER SINGH GILL Vs. THE PUNJABI UNIVERSITY, PATIALA
March 24, 2003
MOHINDER SINGH MALIK Vs. CHIEF COMMISSIONER OF INCOME TAX
March 11, 2003
MOHINDERPAL Vs. STATE OF HARYANA
January 8, 2003
MOHINI BHARAT ALIAS SEEMA Vs. V.K. BHARAT
December 1, 2003
MONICA ELECTRONICS LIMITED Vs. R.V.A. ASSOCIATES
August 14, 2003
MONIKA KAPOOR, W/O ASHOK KAPOOR Vs. UNION TERRITORY OF CHANDIGARH
January 28, 2003
MONIKA SINGH Vs. STATE OF PUNJAB
September 18, 2003
MONTARI INDUSTRIES LIMITED AND OTHERS Vs. STATE OF PUNJAB
July 10, 2003
MONTARI INDUSTRIES LTD. Vs. STATE OF PUNJAB
May 21, 2003
MORINDA CO-OPERATIVE SUGAR MILLS LIMITED Vs. MORINDA CO-OPERATIVE SUGAR MILLS WORKERS UNION REGISTERED
August 14, 2003
MOTI RAM SON OF SHARDA RAM Vs. STATE OF HARYANA
January 13, 2003
MS MANISHA GUPTA AND ANOTHER Vs. THE STATE OF PUNJAB AND ANOTHER
July 22, 2003
MS. MONIKA MEHRANIA Vs. STATE OF PUNJAB AND ANOTHER
March 10, 2003
MST. PARIMALLAM Vs. STATE OF HARYANA
February 6, 2003
MUKESH MUTNEJA Vs. CHATTERBHUJ LILAWATI TRUST
April 22, 2003
MUKHTIAR LAL Vs. RATTAN CHAND
November 12, 2003
MUKHTIAR SINGH Vs. SHAMSHER SINGH
October 29, 2003
MUKHTIAR SINGH Vs. PUNJAB STATE WAREHOUSING CORPORATION
April 3, 2003
MUKHTIAR SINGH Vs. STATE OF HARYANA
January 8, 2003
MUKHTIAR SINGH Vs. STATE THROUGH DISTRICT DRUG INSPECTOR
February 26, 2003
MUKHTIAR SINGH SON OF ATMA SINGH Vs. STATE OF PUNJAB
February 12, 2003
MUKKO Vs. THE UNION OF INDIA
May 3, 2003
MUNICIPAL COMMITTEE Vs. NOHAR CHAND
July 30, 2003
MUNICIPAL COMMITTEE Vs. THE AMBALA BUS SYNDICATE PVT. LTD.
April 3, 2003
MUNICIPAL COMMITTEE, JAITU Vs. GULAB SINGH
January 8, 2003
MUNICIPAL COMMITTEE, SIRSA THROUGH ITS SECRETARY Vs. MOTI RAM
August 13, 2003
MUNICIPAL COMMITTEE, SOHANA Vs. DEVA RAM
August 27, 2003
MUNICIPAL CORPORATION Vs. HINDUSTAN VIDYUT PRODUCTS LIMITED
July 17, 2003
MUNICIPAL CORPORATION Vs. KULDIP SINGH
April 2, 2003
MUNICIPAL COUNCIL, PANIPAT Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
November 4, 2003
MUNJAL GASES, LUDHIANA Vs. REGIONAL MANAGER, STATE BANK OF INDIA
November 3, 2003
MUNSHI RAM Vs. GUDDI
March 26, 2003
MUNSHI RAM CHHABRA Vs. U T CHANDIGARH
February 7, 2003
MURARI Vs. LACHHMAN DASS
October 17, 2003
MURARI LAL Vs. OM PARKASH
May 28, 2003
N P SINGH Vs. STATE OF PUNJAB
May 23, 2003
N.K. GARG Vs. U.T. CHANDIGARH
August 5, 2003
NACHHATTAR SINGH Vs. JANGIR SINGH
November 12, 2003
NACHHATTAR SINGH Vs. SUKHDEV SINGH
July 10, 2003
NACHHATTAR SINGH Vs. RAJINDER SINGH
March 7, 2003
NACHHATTAR SINGH Vs. STATE OF PUNJAB
May 5, 2003
NAF SINGH Vs. DEVENDER KUMAR
May 22, 2003
NAGAR Vs. STATE OF HARYANA
January 20, 2003
NAGINA Vs. STATE OF HARYANA
February 5, 2003
NAHAR SINGH Vs. STATE OF HARYANA
December 1, 2003
NAMBHI RAJ Vs. ADARSH DIWAN
November 17, 2003
NANAK CHAND Vs. AMI LAL
February 21, 2003
NANAK SINGH Vs. STATE OF PUNJAB
November 19, 2003
NANAK SINGH Vs. DARSHAN KUMAR
May 21, 2003
NANHA RAM Vs. ELECTION TRIBUNAL-CUM-CIVIL JUDGE
March 31, 2003
NARAIN DEV DHABLANIA Vs. INCOME TAX OFFICER
March 14, 2003
NARAINI BAI Vs. STATE OF HARYANA
November 17, 2003
NARANI DEVI Vs. SURINDER KUMAR
October 22, 2003
NARANJAN SINGH Vs. BANK OF INDIA
May 21, 2003
NARANJAN SINGH Vs. STATE OF PUNJAB
January 15, 2003
NARATA Vs. STATE OF HARYANA
April 10, 2003
NARENDER Vs. STATE OF HARYANA
January 15, 2003
NARENDER SINGH Vs. STATE OF HARYANA
July 16, 2003
NARESH Vs. STATE OF HARYANA
December 3, 2003
NARESH KUMAR Vs. HARYANA PUBLIC SERVICE COMMISSION
August 12, 2003
NARESH KUMAR Vs. STATE OF HARYANA AND OTHERS
September 11, 2003
NARESH KUMAR MALHOTRA, SON OF LATE AMAR NATH MALHOTRA Vs. PRITAM DASS KAPOR SON OF LAL CHAND KAPUR
January 15, 2003
NARESH KUMAR SON OF OM PARKASH Vs. STATE OF HARYANA
March 12, 2003
NARESH MARBLE Vs. CHANDIGARH ADMINISTRATION U.T.
August 14, 2003
NARINDER Vs. STATE OF HARYANA
May 30, 2003
NARINDER (MINOR) Vs. SURINDER SINGH
July 31, 2003
NARINDER KAUR Vs. THE COMMISSIONER, FEROZEPUR DIVISION AND OTHERS
April 23, 2003
NARINDER KAUR Vs. NARINDER PAL
January 29, 2003
NARINDER KUMAR SEHGAL GOVT Vs. UNION OF INDIA
April 2, 2003
NARINDER PAL KAUR Vs. MANJIT SINGH
July 17, 2003
NARINDER PAL SINGH Vs. JASBIR SINGH
September 26, 2003
NARINDER SINGH Vs. STATE OF PUNJAB
February 13, 2003
NARINDER SINGH DHULKA Vs. STATE OF PUNJAB AND OTHERS
May 29, 2003
NATHO Vs. KANWAL SINGH
March 26, 2003
NATHU LAL Vs. MANGAT RAM
May 21, 2003
NATHU RAM Vs. STATE OF HARYANA
November 12, 2003
NATIONAL AGRICULTURAL CO-OPERATIVE MARKETING FEDERATION INDIA LIMITED THROUGH ITS GENERAL MANAGER Vs. UNION TERRITORY OF CHANDIGARH THROUGH GOVERNMENT FOOD INSPECTOR SH BALBIR SINGH
January 22, 2003
NATIONAL INSURANCE CO LTD Vs. GULAB SINGH
May 2, 2003
NATIONAL INSURANCE CO. LTD. Vs. DAYA RANI
January 23, 2003
NATIONAL INSURANCE COMPANY LIMITED Vs. DALIP SINGH AND OTHERS
May 12, 2003
NATIONAL INVESTORS FORUM Vs. GOLDEN FORESTS (INDIA) LTD.
June 18, 2003
NATIONAL SOAP MILLS Vs. AMAR SOAP FACTORY BASSI
May 21, 2003
NAURATA RAM Vs. U T CHANDIGARH
January 8, 2003
NAURATA SINGH Vs. CHANDIGARH ADMINISTRATION
May 21, 2003
NAVAL KISHORE Vs. PADMA SHARMA
May 21, 2003
NAVDEEP SINGH Vs. I.I.T.T. COLLEGE OF ENGINEERING
February 18, 2003
NAVNEET KAUR Vs. CAPTAIN A.P.S. SANDHU
May 30, 2003
NAVPREET KAUR Vs. SRI GURU RAM DAS CHARITABLE TRUST AND ORS.
August 28, 2003
NAZIR AHMAD Vs. STATE OF HARYANA
February 26, 2003
NEEL KANTH Vs. THE STATE OF PUNJAB
April 30, 2003
NEEL KANTH SHARMA Vs. THE STATE OF HARYANA AND OTHERS
February 13, 2003
NEELAM DEVI @ NEELAM RANI WIFE OF RANA PARTAP Vs. STATE OF PUNJAB
January 23, 2003
NEELAM KUMARI Vs. GURNAM SINGH
May 30, 2003
NEKI RAM Vs. STATE OF HARYANA
October 29, 2003
NEKI RAM Vs. STATE OF HARYANA
February 21, 2003
NET RAM Vs. HARYANA STATE THROUGH COLLECTOR, ROHTAK
August 13, 2003
NEW INDIA ASSURANCE CO LTD Vs. SURINDER KAUR
May 19, 2003
NEW INDIA ASSURANCE CO LTD Vs. REKHA DEVI
August 12, 2003
NEW INDIA ASSURANCE CO LTD Vs. DHARAM VATI
May 10, 2003
NEW INDIA ASSURANCE COMPANY LIMITED Vs. DALIP SINGH
February 17, 2003
NEW SUPERSTAR COOPERATIVE GROUP HOUSING SOCIETY LTD Vs. STATE OF HARYANA
August 12, 2003
NIAZMUDDIN Vs. STATE OF PUNJAB
April 2, 2003
NIDHI ARORA Vs. SADA NAND
August 18, 2003
NIGAI RAM SON OF AMI LAL Vs. STATE OF HARYANA
February 5, 2003
NIKHILESH Vs. STATE OF HARYANA
February 7, 2003
NIMMO DEVI Vs. MANNI DEVI
October 7, 2003
NIPHA EXPORTS P LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
March 31, 2003
NIRANJAN DASS Vs. CENTRAL BOARD OF DIRECT TAXES
November 3, 2003
NIRANJAN SINGH Vs. BANT SINGH
August 27, 2003
NIRMAL DEVI @ NIRMAL KANTA Vs. LALA BHOLA NATH TRUST (REGD)
April 25, 2003
NIRMAL SINGH Vs. STATE OF HARYANA
January 22, 2003
NIRMAL SINGH Vs. STATE OF PUNJAB THROUGH C.B.I.
March 12, 2003
NIRMAL SINGH Vs. STATE OF PUNJAB
July 17, 2003
NIRMALA DEVI Vs. STATE ELECTRICITY BOARD & ORS.
December 19, 2003
NIRPAL SINGH Vs. STATE OF PUNJAB
February 27, 2003
NIRPINDER SINGH & OTHERS Vs. THE STATE OF PUNJAB & OTHERS
November 4, 2003
OM OIL AND COTTON MILLS Vs. STATE OF PUNJAB
July 22, 2003
OM PARKASH Vs. UDA RAM
February 5, 2003
OM PARKASH Vs. DARSHAN SINGH
August 29, 2003
OM PARKASH Vs. PARO
March 12, 2003
OM PARKASH Vs. GRAM PANCHAYAT JODHPUR
April 28, 2003
OM PARKASH Vs. STATE OF PUNJAB
May 2, 2003
OM PARKASH Vs. STATE OF HARAYANA
May 24, 2003
OM PARKASH Vs. SHANTI DEVI
October 19, 2003
OM PARKASH Vs. PHULLAN DEVI
May 7, 2003
OM PARKASH Vs. AMI LAL
March 26, 2003
OM PARKASH @ NANHA Vs. STATE OF HARYANA AND OTHERS
November 21, 2003
OM PARKASH AGGARWAL Vs. UNIION OF INDIA THROUGH SECRETARY TO GOVERNMENT OF INDIA
February 19, 2003
OM PARKASH ALIAS CHITRU Vs. BALWANT RAI
April 23, 2003
OM PARKASH ALIAS PARKASH Vs. STATE OF HARYANA
May 14, 2003
OM PARKASH AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
April 30, 2003
OM PARKASH BHARDWAJ Vs. STATE OF PUNJAB
July 31, 2003
OM PATI Vs. RAJBIR
April 30, 2003
OM PRAKASH GUPTA Vs. STATE OF HARYANA
January 17, 2003
ONIDA SAVAK LTD. Vs. RVA ASSOCIATES
August 14, 2003
ONKAR SINGH Vs. UNION OF INDIA
July 2, 2003
ONKAR SINGH ALIAS KAKU SON OF SARDAR SINGH Vs. STATE OF PUNJAB
January 15, 2003
ORGANIC CHEMICAL OILS LIMITED THROUGH ITS MANAGING DIRECTOR VINESH KUMAR JAIN Vs. A P SOLVEX LIMITED THROUGH ITS DIRECTOR PAWAN KUMAR SINGLA, AUTHORIZED SIGNATORY/AGENT
January 16, 2003
ORIENT STEEL AND INDUSTRIES LTD Vs. MEERA KUMARI
May 28, 2003
ORIENTAL INSURANCE COMPANY LIMITED Vs. KULBIR SINGH
August 25, 2003
ORIENTAL INSURANCE COMPANY LIMITED Vs. SUMITRA DEVI
April 13, 2003
ORIENTAL INSURANCE COMPANY LIMITED Vs. SUMITRA DEVI
May 13, 2003
OSWAL AGRO MILLS LIMITED Vs. STATE OF PUNJAB
October 7, 2003
P S BAJWA Vs. YADVINDRA PUBLIFE INSURANCE CORPORATION SCHOOL ASSOCIATION
January 27, 2003
P VERMA Vs. STATE OF HARYANA
April 10, 2003
P.P. GUPTA Vs. STATE OF HARYANA
April 9, 2003
PAL SINGH Vs. STATE OF PUNJAB
February 26, 2003
PALA RAM Vs. FINANCIAL COMMISSIONER
November 5, 2003
PALO Vs. PREM SINGH
April 28, 2003
PALWINDER Vs. SAROJ
February 19, 2003
PANCHAYAT SAMITI Vs. DEPUTY COMMISSIONER ETC.
February 27, 2003
PANJGRAIN KHURAD COOPERATIVE AGRICULTURAL SERVICE SOCIETY LTD. Vs. PRESIDING OFFICER, LABOUR COURT, BATHINDA
January 16, 2003
PANKAJ SHARMA Vs. STATE OF HARYANA
August 7, 2003
PAPPI SINGH Vs. STATE OF HARYANA
February 18, 2003
PARABHJIT SINGH SON OF SHARANJIT SINGH Vs. STATE OF PUNJAB
January 30, 2003
PARAMJIT Vs. STATE OF HARYANA
November 3, 2003
PARAMJIT KAUR Vs. STATE OF PUNJAB
January 30, 2003
PARAMJIT KAUR Vs. UNION OF INDIA
July 2, 2003
PARAMJIT KAUR Vs. STATE OF PUNJAB AND OTHERS
April 25, 2003
PARAMJYOTI NANDA Vs. GURU NANAK DEV UNIVERSITY, AMRITSAR
August 14, 2003
PARAS INDUSTRIES LUDHIANA Vs. PARAS SPECIAL MACHINE CO
May 23, 2003
PARDEEP KUMAR Vs. STATE OF HARYANA
September 5, 2003
PARDEEP KUMAR Vs. STATE OF HARYANA
August 28, 2003
PARDEEP SINGH Vs. STATE OF PUNJAB
January 9, 2003
PARDUMAN SINGH Vs. STATE OF UNION TERRITORY, CHANDIGARH AND HARMOHAN KAUR W/O NARINDER PAL SINGH D/O SH SHER SINGH
January 16, 2003
PARDUMAN SINGH Vs. FARIDABAD COMPLEX ADMINISTRATION
July 9, 2003
PARDUMAN SINGH Vs. SUBHADRI DEVI
December 5, 2003
PARGAT SINGH Vs. KABAL SINGH
March 26, 2003
PARGAT SINGH Vs. STATE OF PUNJAB
January 10, 2003
PARGAT SINGH Vs. AVTAR SINGH & ORS.
February 11, 2003
PARKASH CHAND Vs. THAKUR DASS
May 28, 2003
PARKASH KAUR Vs. HAR BHAJAN DASS
February 28, 2003
PARKASH KAUR Vs. GURMUKH SINGH
July 30, 2003
PARKASH KAUR Vs. MUNICIPAL COMMITTEE
February 18, 2003
PARKASH KUMAR Vs. STATE OF PUNJAB
September 10, 2003
PARKASHO DEVI Vs. MOHINDER SINGH
February 11, 2003
PARMINDER SINGH GARCHA Vs. STATE OF PUNJAB
September 16, 2003
PARMJIT SINGH Vs. STATE OF PUNJAB
January 15, 2003
PARSHOTAM DASS Vs. STATE OF HARYANA
April 10, 2003
PARSINI Vs. STATE OF HARYANA
October 29, 2003
PARTAP SINGH Vs. STATE OF HARYANA
November 24, 2003
PARTAP SINGH Vs. PARKASH KAUR
March 12, 2003
PARTAP STEEL ROLLING MILLS LTD Vs. STATE OF PUNJAB
August 21, 2003
PARVEEN KUMAR Vs. UNION TERRITORY CHANDIGARH
September 26, 2003
PATHANA RAM Vs. STATE OF HARYANA
May 20, 2003
PATI RAM Vs. RAM SARUP
January 8, 2003
PATRANGA Vs. RATTAN SINGH
April 1, 2003
PAUL SINGH Vs. STATE OF PUNJAB
October 31, 2003
PAWAN DEEP SINGH Vs. UNION OF INDIA
November 7, 2003
PAWAN KUMAR Vs. THE STATE OF PUNJAB
April 30, 2003
PAWAN KUMAR Vs. STATE OF HARYANA
October 14, 2003
PAWAN KUMAR Vs. STATE OF HARYANA
December 16, 2003
PAWAN KUMAR Vs. STATE OF PUNJAB
July 25, 2003
PAWAN KUMAR Vs. HARMAIL SINGH
May 22, 2003
PAWAN KUMAR Vs. STATE OF HARYANA
October 22, 2003
PAWAN KUMAR Vs. PUSHPA RANI
October 8, 2003
PAWAN KUMAR PURI Vs. THE IMPROVEMENT TRUST, BATALA
May 19, 2003
PEPSU ROAD TRANSPORT CORPN Vs. PRESIDING OFFICER, LABOUR COURT
March 12, 2003
PEPSU ROAD TRANSPORT CORPORATION Vs. PRESIDING OFFICER
February 26, 2003
PEPSU ROAD TRANSPORT CORPORATION Vs. MANSAHIA TRANSPORT CO. PVT. LTD.,
May 19, 2003
PHUMAN RAM Vs. MUNSHI RAM
December 3, 2003
PHUMAN SINGH Vs. STATE OF PUNJAB
May 30, 2003
PHUMAN SINGH Vs. STATE OF PUNJAB
February 26, 2003
PIARA SINGH Vs. GURU ARJAN DEV COLLEGE, TARN TARAN
September 16, 2003
PIARE LAL Vs. STATE OF HARYANA
September 10, 2003
PIONEER TIMBER PRODUCTS Vs. OM PARKASH AGGARWAL
July 29, 2003
PIPAL SINGH Vs. UNION OF INDIA
January 16, 2003
PIPAL SINGH Vs. STATE OF HARYANA
October 31, 2003
PIPAL SINGH SON OF BOHAR SINGH SON OF SAIN DITTA Vs. STATE OF PUNJAB
January 10, 2003
PIRTHI SINGH SAINI Vs. DIRECTOR ESTABLISHMENT BUREAU OF INDIAN STANDARDS AND OTHERS
July 10, 2003
PISHORI LAL BHATIA Vs. SUBHASH CHANDER NARANG
May 26, 2003
POHU @ POHU SINGH Vs. COMMISSIONER
October 23, 2003
PRABHDEEP SINGH Vs. STATE OF PUNJAB
February 4, 2003
PRABHJOT SINGH MULHOTRA Vs. SURJIT SINGH
January 8, 2003
PRAN SUKH Vs. STATE OF HARYANA
July 8, 2003
PREM ARORA Vs. FOOD CORPORATION OF INDIA AND OTHERS
May 29, 2003
PREM CHAND Vs. ADDITIONAL DIRECTOR CONSOLIDATION
April 29, 2003
PREM CHAND Vs. GRAM PANCHAYAT, VILLAGE BHAT MAJRA
November 3, 2003
PREM CHAND Vs. ASHOK KUMAR
October 15, 2003
PREM CHAND BICHHAL Vs. STATE OF HARYANA AND ORS.
April 9, 2003
PREM CHAND SON OF CHANDER BHAN Vs. STATE OF HARYANA
January 15, 2003
PREM DASS AND OTHERS Vs. STATE OF HARYANA AND OTHERS
May 9, 2003
PREM KUMAR SON OF HARPAL RAI Vs. STATE OF PUNJAB, THROUGH INSECTICIDES INSPECTOR
January 15, 2003
PREM KUMARI RAKHEJA Vs. R K DADEJA
May 22, 2003
PREM NATH BERI Vs. PUNJAB STATE
July 22, 2003
PREM PARKASH Vs. STATE OF PUNJAB
February 26, 2003
PREM PARKASH Vs. UNION TERRITORY
May 21, 2003
PREM PROPERTIES (P) LTD. Vs. RANDHIR SINGH
July 31, 2003
PREM SINGH Vs. HARYANA STATE ELECTRICITY BOARD
January 8, 2003
PREM SINGH Vs. STATE OF HARYANA AND OTHERS
September 8, 2003
PREM WATI W/O L. SHIKHAR CHAND Vs. RAMESH
January 22, 2003
PREMA NAND CHELA GIRDHARI NAND SWAMI CHELA ARJAN DASS Vs. STATE OF HARYANA
September 10, 2003
PRITAM KAUR Vs. CHANAN SINGH
April 21, 2003
PRITAM SINGH Vs. LACHHMAN SINGH
July 3, 2003
PRITAM SINGH Vs. UNION OF INDIA THROUGH LAND ACQUISITION COLLECTOR
September 10, 2003
PRITAM SINGH Vs. SECRETARY HOUSE ALLOTMENT COMMITTEE, CHANDIGARH ADMINISTRATION, CHANDIGARH
December 3, 2003
PRITAM SINGH Vs. STATE OF PUNJAB AND OTHERS
January 22, 2003
PRITAM SINGH SAINI Vs. STATE OF PUNJAB
January 21, 2003
PRITHI SINGH Vs. STATE OF HARYANA AND ANOTHER
February 5, 2003
PT SANT RAM Vs. PT SADHU RAM
January 28, 2003
PUNJAB AGRICULTURAL UNIVERSITY Vs. ASSOCIATES CONSTRUCTION COMPANY
May 9, 2003
PUNJAB DIGITAL INDS. SYSTEM LTD Vs. PRESIDING OFFICER
September 9, 2003
PUNJAB LEASING P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 24, 2003
PUNJAB MANDI BOARD Vs. GURBAX SINGH
March 24, 2003
PUNJAB NATIONAL BANK Vs. STATE OF HARYANA
November 10, 2003
PUNJAB NATIONAL BANK Vs. BALBIR KAUR
May 12, 2003
PUNJAB NATIONAL BANK Vs. HIMGIRI TRADERS
August 29, 2003
PUNJAB NATIONAL BANK Vs. KHAZAN SINGH
December 19, 2003
PUNJAB NATIONAL BANK Vs. THE ROHTAK CENTRAL CO-OPERATIVE BANK LTD.
March 31, 2003
PUNJAB NATIONAL BANK Vs. PRITHI PAL SINGH
February 19, 2003
PUNJAB STATE Vs. BUA SINGH AND ANOTHER
August 29, 2003
PUNJAB STATE Vs. JASBIR SINGH
December 5, 2003
PUNJAB STATE Vs. SANDHU SINGH & CO.
May 7, 2003
PUNJAB STATE Vs. GURCHARAN SINGH
July 23, 2003
PUNJAB STATE AND OTHERS Vs. KARNAIL SINGH
October 13, 2003
PUNJAB STATE AND OTHERS Vs. MANOHAR LAL
September 17, 2003
PUNJAB STATE BOARD FOR PREVENTION AND CONTROL OF WATER POLLUTION, PATIALA Vs. AMAR INDUSTRIES
September 24, 2003
PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD Vs. BANSAL RICE MILLS
October 16, 2003
PUNJAB STATE CO-OPERATIVE SUPPLY AND MARKETING FEDERATION LTD Vs. MOHINDER PAL SINGH
February 19, 2003
PUNJAB STATE COOPERATIVE BANK LTD. Vs. UNION TERRITORY ADMINISTRATION
February 5, 2003
PUNJAB STATE COOPERATIVE SUPPLY AND MARKETING Vs. PRESIDING OFFICER LABOUR COURT
February 5, 2003
PUNJAB STATE ELECTRICITY BOARD Vs. AMAR DEEP STEEL INDUSTRIES
December 6, 2003
PUNJAB STATE ELECTRICITY BOARD Vs. THE PRESIDING OFFICER, LABOUR COURT, PATIALA & OTHERS
April 30, 2003
PUNJAB STATE POLLUTION CONTROL BOARD THROUGH ASSTT ENVIRONMENTAL ENGINEER Vs. DALJIT SINGH AND JATINDER SINGH GUJRAL
February 19, 2003
PUNJAB STATE THROUGH COLLECTOR Vs. LALA SHIV DAYAL
August 13, 2003
PUNJAB STATE THROUGH THE COLLECTOR Vs. MANGAT RAM
August 6, 2003
PUNJAB STATE THROUGH THE COLLECTOR Vs. BACHAN SINGH
August 6, 2003
PUNJAB STATE WAREHOUSING CORPORATION Vs. CHAMAN LAL
August 12, 2003
PUNJAB STATE WAREHOUSING CORPORATION Vs. AMAR NATH VINOD KUMAR
July 3, 2003
PUNJAB STATE WAREHOUSING CORPORATION Vs. COMMISSIONER OF INCOME TAX
February 5, 2003
PUNJAB WAKF BOARD AMBALA Vs. LAIQUE AHMED
October 8, 2003
PUNJAB WAKF BOARD, AMBALA CANTT. Vs. AMAR SINGH
October 17, 2003
PUNJAB WAKF BOARD, AMBALA CANTT. Vs. UNION OF INDIA
February 25, 2003
PUNJAB WATER SUPPLY AND SEWERAGE BOARD Vs. PRESIDING OFFICER LABOUR COURT
January 8, 2003
PUNNU RAM Vs. THE ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS
May 14, 2003
PURAN Vs. STATE OF HARYANA
September 5, 2003
PURAN CHAND Vs. STATE OF PUNJAB
August 8, 2003
PURAN CHAND Vs. STATE OF HARYANA
July 7, 2003
PURAN SINGH Vs. STATE OF PUNJAB THROUGH THE EXTRA ASSTT. COLONIZATION
September 17, 2003
PURAN SINGH Vs. MAHANT BHAGWAN DASS
January 29, 2003
PURAN SINGH SON OF MUKHTIAR SINGH AND CHARAN SINGH SON OF ARJAN SINGH Vs. STATE OF PUNJAB
February 6, 2003
PURSHOTAM TRADING CO Vs. STATE OF HARYANA
May 13, 2003
PUSHPA Vs. MUKESH KUMAR
January 31, 2003
PUSHPA DEVI Vs. AMAR CHAND
February 12, 2003
PUSHPATTI NATH Vs. RAVI PARKASH GAUR
April 1, 2003
PUSHPINDER SINGH Vs. MANPHOOL
July 8, 2003
QUARK MEDIA HOUSE (INDIA) PRIVATE LIMITED THROUGH ITS EXECUTIVE DIRECTOR Vs. STATE OF PUNJAB AND ANOTHER
October 28, 2003
R D BHARTI Vs. HOME SECRETARY UNION TERRITORY OF CHANDHIGARH
December 10, 2003
R L BHATIA Vs. STATE OF HARYANA
February 12, 2003
R S DHULL Vs. STATE OF HARYANA
February 5, 2003
R S RAWAT Vs. TILAK RAJ
December 3, 2003
R.K. ELECTRICAL STORES Vs. JAGDISH CHANDER
July 14, 2003
R.S. SONI Vs. PUNJAB STATE SEEDS CORP. LTD.
May 2, 2003
R.S.D. BANSAL Vs. STATE OF HARYANA
October 15, 2003
RACHHPAL SINGH Vs. ADMINISTRATOR AND EXECUTIVE OFFICER
October 22, 2003
RACHHPAL SINGH Vs. BALWINDER KAUR
March 12, 2003
RADHA DEVI Vs. HARI CHAND
January 8, 2003
RADHA RANI Vs. HAR BHAGWAN
April 23, 2003
RADHEY SHAM MALI Vs. HARYANA STATE ELECTRONIC DEVELOPMENT CORPORATION LTD
March 3, 2003
RADHEY SHYAM Vs. PRESIDING OFFICER LABOUR COURT II
August 28, 2003
RAGHBIR Vs. STATE OF HARYANA
September 18, 2003
RAGHBIR SINGH Vs. KAPOOR SINGH
August 18, 2003
RAGHBIR SINGH Vs. GRAM PANCHAYAT, JAWAHARA
November 11, 2003
RAGHBIR SINGH MALIK Vs. STATE OF HARYANA AND ANR.
January 22, 2003
RAGHUBIR SINGH Vs. THE MUNICIPAL CORPORATION, AMRITSAR
September 25, 2003
RAGHUNATH PARSHAD Vs. STATE OF HARYANA
November 12, 2003
RAGHUNATH SAHAI Vs. DULI CHAND
August 27, 2003
RAJ DALER ALIAS KALA SON OF JIT SINGH SON OF SANTA SINGH Vs. STATE OF PUNJAB
February 21, 2003
RAJ KISHAN Vs. SUDESH
April 28, 2003
RAJ KUMAR Vs. CHANDER SINGH
May 14, 2003
RAJ KUMAR Vs. STATE OF PUNJAB
December 2, 2003
RAJ KUMAR Vs. STATE OF HARYANA
February 17, 2003
RAJ KUMAR Vs. THE STATE OF PUNJAB
September 11, 2003
RAJ KUMAR Vs. STATE OF PUNJAB
May 14, 2003
RAJ KUMAR Vs. NAVAL
February 4, 2003
RAJ KUMAR Vs. STATE OF PUNJAB
January 8, 2003
RAJ KUMAR GAMBIR Vs. KANWAR SAIN JAIN
March 7, 2003
RAJ KUMAR GARG Vs. CHIEF ADMINISTRATOR, PUDA
October 14, 2003
RAJ KUMAR JAIN Vs. DESIGNATED AUTHORITY AS COMMISSIONER OF INCOME TAX
March 10, 2003
RAJ KUMAR SON OF SH HEM RAJ Vs. STATE OF PUNJAB
March 6, 2003
RAJ KUMARI Vs. BANARSI DASS
January 15, 2003
RAJ NARAIN ALIAS KUKA Vs. STATE OF PUNJAB
January 22, 2003
RAJ PATI ALIAS ROSHNI Vs. DHARAM SINGH
September 3, 2003
RAJ RANI PURI Vs. UNION OF INDIA
July 1, 2003
RAJ SINGH Vs. COMMISSIONER, GURGAON DIVISION
January 14, 2003
RAJA RAM SON OF BIHARI LAL Vs. STATE OF HARYANA
January 15, 2003
RAJAN KOHLI Vs. STATE OF HARYANA
September 23, 2003
RAJBALA Vs. SUKHBIR SINGH
April 9, 2003
RAJBIR Vs. STATE OF HARYANA
December 20, 2003
RAJBIR ALIAS LILU Vs. STATE OF HARYANA
September 26, 2003
RAJBIR SINGH Vs. COMMISSIONER & SECRETARY TO GOVERNMENT OF HARYANA
August 5, 2003
RAJEEV KUMAR Vs. SUSHIL KUMAR
May 27, 2003
RAJESH GARG Vs. LABOUR COURT CHANDIGARH
January 22, 2003
RAJESH KUMAR Vs. STATE OF HARYANA
July 28, 2003
RAJESH KUMAR MIDDA Vs. STATE OF PUNJAB
December 5, 2003
RAJINDER KAUR Vs. MUKAND KAUR LR OF BAKHSHISH SINGH
May 30, 2003
RAJINDER KAUR Vs. MUKAND KAUR L R OF BAKHSHISH SINGH
April 30, 2003
RAJINDER KUMAR Vs. ASSISTANT GENERAL MANAGER, STATE BANK OF INDIA
April 29, 2003
RAJINDER KUMAR Vs. WAZIR SINGH
January 23, 2003
RAJINDER KUMAR Vs. STATE OF PUNJAB
January 17, 2003
RAJINDER PAL SINGH Vs. THE STATE OF HARYANA AND ORS.
September 24, 2003
RAJINDER PARKASH SETH Vs. STATE OF HARYANA
February 11, 2003
RAJINDER PAUL SINGH Vs. AMARJIT KAUR
February 7, 2003
RAJINDER SINGH Vs. STATE OF HARYANA
April 30, 2003
RAJINDER SINGH Vs. JOGINDER SINGH
January 14, 2003
RAJINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
February 4, 2003
RAJINDER SINGH AND OTHERS Vs. STATE OF PUNJAB
January 8, 2003
RAJINDER SINGH CHEEMA Vs. RAM SARAN DASS
February 26, 2003
RAJIV KUMAR Vs. STATE OF HARYANA
September 4, 2003
RAJIV KUMAR Vs. BHARAT PARKASH
May 15, 2003
RAJNISH KUMAR Vs. STATE OF HARYANA
July 9, 2003
RAJPAL SINGH Vs. NASIB SINGH
April 1, 2003
RAJU MANDAL Vs. THE STATE OF PUNJAB
May 22, 2003
RAKESH KUMAR Vs. OM PARKASH
July 18, 2003
RAKESH KUMAR Vs. STATE OF PUNJAB
November 4, 2003
RALSON CARBON BLACK LTD Vs. STATE OF PUNJAB
July 29, 2003
RAM ASRA Vs. STATE OF HARYANA
September 17, 2003
RAM AVTAR Vs. STATE OF PUNJAB
December 12, 2003
RAM BAHADUR Vs. STATE OF PUNJAB
December 3, 2003
RAM BHAJ JAIN Vs. BRAR RICE AND GENERAL MILLS
January 8, 2003
RAM CHAND Vs. PUNJAB STATE
January 29, 2003
RAM CHAND PREMI Vs. NAWAB KAUR
December 3, 2003
RAM CHANDER Vs. THE ORIENTAL INSURANCE CO. LTD.
April 24, 2003
RAM CHANDER Vs. STATE OF HARYANA
January 8, 2003
RAM CHANDER Vs. STATE OF HARYANA
February 14, 2003
RAM CHANDER AND OTHERS Vs. STATE OF HARYANA AND OTHERS
November 3, 2003
RAM DASS Vs. STATE OF PUNJAB
January 6, 2003
RAM DASS SON OF SH DAL CHAND AND KANWAR PAL SON OF OM PARKASH Vs. STATE OF HARYANA
January 10, 2003
RAM DHAN SIKKA Vs. LIQUIDATOR, GURGAON CYCLE COOPERATIVE INDUSTRIAL SOCIETY LTD
July 30, 2003
RAM DHARI Vs. STATE OF HARYANA
May 23, 2003
RAM DIYA Vs. BRIJ MOHAN
March 31, 2003
RAM GOPAL Vs. STATE OF HARYANA
October 14, 2003
RAM KALA Vs. GIANI
September 17, 2003
RAM KALAN Vs. STATE OF HARYANA
April 22, 2003
RAM KISHAN Vs. STATE OF HARYANA
May 21, 2003
RAM KISHAN Vs. STATE OF HARYANA
September 24, 2003
RAM KISHAN Vs. STATE OF HARYANA, THROUGH ITS SECRETARY, DEPARTMENT OF JAILS
February 5, 2003
RAM KISHAN SHASTRI Vs. STATE OF HARYANA
January 29, 2003
RAM KUMAR Vs. RAM NATH
September 16, 2003
RAM KUMAR @ RAMENDER KUMAR Vs. RAKSHA @ GALABO
March 12, 2003
RAM KUMAR ALIAS RAMENDER KUMAR Vs. RAKSHA ALIAS GALABO
February 12, 2003
RAM LAL Vs. STATE OF PUNJAB
March 11, 2003
RAM LAL Vs. THE STATE OF HARYANA THROUGH ITS SECRETARY TO THE GOVERNMENT, HARYANA, DEPARTMENT OF HOME, CHANDIGARH
March 26, 2003
RAM LAL SHARMA; MADAN LAL Vs. STATE OF PUNJAB
April 22, 2003
RAM LUBHAI Vs. THE SECRETARY, MINISTRY OF DEFENCE, GOVT. OF INDIA AND OTHERS
July 4, 2003
RAM MEHAR Vs. STATE OF HARYANA
January 29, 2003
RAM MEHAR SINGH Vs. URMILA KUMARI
February 5, 2003
RAM MURTI SON OF KISHORI LAL Vs. STATE OF PUNJAB
January 22, 2003
RAM NARAIN Vs. RAM LAL
September 4, 2003
RAM NIWAS Vs. STATE OF HARYANA
February 13, 2003
RAM NIWAS SHARMA Vs. STATE OF HARYANA
March 26, 2003
RAM PAL Vs. STATE OF PUNJAB
February 25, 2003
RAM PAL Vs. STATE OF PUNJAB
November 13, 2003
RAM PAL Vs. STATE OF HARYANA
March 28, 2003
RAM PAL Vs. STATE OF HARYANA
October 16, 2003
RAM PARKASH Vs. FOOD CORPORATION OF INDIA
March 26, 2003
RAM PARKASH Vs. DINA NATH
February 28, 2003
RAM PIARI Vs. ACCOUNTANT GENERAL HARYANA
January 8, 2003
RAM PIARI Vs. BALWANT SINGH
October 16, 2003
RAM RATTAN Vs. STATE OF HARYANA
July 4, 2003
RAM RATTAN Vs. STATE OF HARYANA
October 28, 2003
RAM RICHHPAL Vs. UNION OF INDIA & ANOTHER
September 9, 2003
RAM SAROOP Vs. STATE OF HARYANA
September 11, 2003
RAM SARUP Vs. STATE OF PUNJAB
October 21, 2003
RAM SARUP Vs. SITA RAM
January 30, 2003
RAM SARUP Vs. PALA
April 2, 2003
RAM SARUP Vs. STATE OF HARYANA
March 4, 2003
RAM SARUP Vs. DILBAGH SINGH
April 30, 2003
RAM SARUP Vs. RAMINDER SINGH
July 9, 2003
RAM SINGH Vs. STATE OF PUNJAB
February 19, 2003
RAM TIRATH Vs. STATE OF PUNJAB
July 29, 2003
RAMA Vs. HARI SINGH
December 6, 2003
RAMAN KUMAR Vs. STATE OF PUNJAB
September 10, 2003
RAMANAND SHASTRI Vs. GIAN SINGH
March 6, 2003
RAMESH Vs. RAJPATI
January 22, 2003
RAMESH CHAND Vs. JAGDISH
January 9, 2003
RAMESH CHAND Vs. DAVKI DEVI @ DEVI
March 5, 2003
RAMESH CHAND Vs. CHANDIGARH ADMINISTRATION
January 10, 2003
RAMESH CHAND AND OTHERS Vs. DIRECTOR, DEPARTMENT OF RURAL DEV. AND PANCHAYATS, CHANDIGARH AND ANOTHER
August 4, 2003
RAMESH CHANDER Vs. BUDHA SINGH
July 3, 2003
RAMESH CHANDER CHHAPARIA Vs. COLLECTOR
January 8, 2003
RAMESH CHANDER GOEL Vs. HARYANA STATE COOPERATIVE LAND DEVELOPMENT BANK LTD.
January 30, 2003
RAMESH KUMAR Vs. UNION OF INDIA
May 13, 2003
RAMESH KUMAR Vs. ASHA MARWAHA
October 29, 2003
RAMESH KUMAR BANSAL Vs. SMT. SANTOSH KUMARI SINGLA
February 19, 2003
RAMESH KUMAR SHARMA Vs. UNION OF INDIA AND OTHERS
December 9, 2003
RAMESH KUMAR TANDON Vs. STATE OF HARYANA
July 2, 2003
RAMESH RANI Vs. STATE OF HARYANA, THROUGH SECRETARY TO GOVERNMENT HARYANA, HEALTH DEPARTMENT
February 5, 2003
RAMESHWAR DASS GARG Vs. PUNJAB NATIONAL BANK
April 23, 2003
RAMINDER SINGH Vs. STATE OF PUNJAB
January 6, 2003
RAMJAS MAL Vs. JUGAL KISHORE
May 14, 2003
RAMPHAL MAKKAR Vs. STATE OF HARYANA
February 14, 2003
RANBAXY LABORATORIES Vs. PUNJAB STATE ELECTRICITY BOARD PATIALA
December 18, 2003
RANDHIR Vs. STATE OF HARYANA
September 9, 2003
RANDHIR NEHRA Vs. STATE OF HARYANA
October 17, 2003
RANDHIR SINGH Vs. HARYANA STATE ELECTRICITY BOARD
February 3, 2003
RANDHIR SINGH Vs. STATE OF HARYANA & OTHERS
September 18, 2003
RANDHIR SINGH SON OF DHARAM SINGH Vs. STATE OF PUNJAB, SURJIT SINGH SON OF KULWANT SINGH
February 7, 2003
RANI ALIAS RAVINDER DAUGHTER OF TIRTH SINGH WIFE OF MANJIT SINGH AND PARAMJEET KAUR DAUGHTER OF TIRTH SINGH Vs. STATE OF PUNJAB, (SIC) KAUR D/O SH ISHAR SINGH
January 29, 2003
RANI PALIWAL Vs. COMMISSIONER OF INCOME TAX
October 7, 2003
RANI SAMBHI Vs. LT. COL. (RETD). R.L. VASHISHT
May 20, 2003
RANJIT KUMAR Vs. BRIJ BHUSHAN
October 29, 2003
RANJIT SINGH Vs. STATE OF PUNJAB
November 11, 2003
RANJIT SINGH Vs. STATE OF PUNJAB
January 24, 2003
RANJIT SINGH Vs. KAMALJIT SINGH
August 26, 2003
RANJIT SINGH Vs. THE STATE OF PUNJAB
July 9, 2003
RANJIT SINGH ALIAS JITA Vs. STATE OF PUNJAB
February 18, 2003
RANJIT SINGH SON OF GIRDHARA SINGH, SON OF NAND SINGH; KARNAIL SINGH SON OF GIRDHARA SINGH SON OF NAND SINGH; GURDIP SINGH ALIAS TONI SON OF RANJIT SINGH, SON OF GIRDHARA SINGH AND GURMINDER SINGH ALIAS BABU SON OF RANJIT SINGH, SON OF GIRDHARA SINGH Vs. STATE OF PUNJAB
January 29, 2003
RASHPAL SINGH S O SH SADDI RAM Vs. STATE OF HARYANA
March 5, 2003
RATTAN CHAND Vs. INDER SINGH
December 20, 2003
RATTAN SINGH Vs. SITA RAM
July 30, 2003
RATTAN SINGH Vs. RAM SINGH
May 9, 2003
RATTAN SINGH Vs. STATE OF PUNJAB
January 13, 2003
RATTAN SINGH SON OF BAWA SINGH Vs. STATE OF PUNJAB
January 15, 2003
RATTAN SINGH THAKAR Vs. THE STATE OF HARYANA
July 21, 2003
RAVI AND 18 OTHERS Vs. STATE OF HARYANA AND OTHERS
March 3, 2003
RAVI KUMAR Vs. FOOD CORPORATION OF INDIA
February 19, 2003
RAVI PAL Vs. STATE OF HARYANA, NARESH KUMAR JAIN
January 15, 2003
RAVIDUTT @ RAVI Vs. THE STATE OF HARYANA
May 9, 2003
RAVINDER PAL SINGH Vs. STATE OF PUNJAB
November 20, 2003
RAVINDER SINGH Vs. BHAGWANT RAI
March 12, 2003
RAVINDER SINGH Vs. STATE OF PUNJAB
April 10, 2003
RAVINDER SINGH SIDHU Vs. STATE OF PUNJAB
March 11, 2003
RCP KARN Vs. UNION OF INDIA
May 16, 2003
RESHAM SINGH Vs. KULDIP KAUR
January 8, 2003
RESHAM SINGH KRISHAN LAL Vs. STATE OF U T CHANDIGARH
July 4, 2003
REVAL KUMAR Vs. AMARJEET ALIAS BRIJ BALA
January 8, 2003
RIPUDAMAN SINGH MADAN Vs. STATE OF HARYANA
March 3, 2003
RISAL SINGH Vs. STATE OF HARYANA
January 23, 2003
RISAL SINGH ADOPTED SON OF SHEO NATH SINGH Vs. MARIA
January 15, 2003
RISHI Vs. STATE OF HARYANA
November 19, 2003
RISHI PAL Vs. DEPUTY COMMISSIONER
October 15, 2003
RISHI PAL Vs. COMMISSIONER, AMBALA DIVISION
September 25, 2003
RITESH INDUSTRIES LIMITED Vs. STATE OF PUNJAB
May 8, 2003
RITESH PANDITA SON OF ASHOK KUMAR PANDITA Vs. VICE CHANCELLOR, KURUKSHETRA UNIVERSITY; KURUKSHETRA UNIVERSITY, THROUGH ITS REGISTRAR AND PRINCIPAL, MUKAND LAL NATIONAL COLLEGE
March 4, 2003
ROHTAS ALIAS BUNDER Vs. STATE OF HARYANA
February 26, 2003
ROHTASH SON OF SH HET RAM Vs. STATE OF HARYANA
January 16, 2003
ROMESH KUMAR SON OF MANGAL DASS Vs. STATE OF PUNJAB
January 22, 2003
ROOP CHAND Vs. RAM SARUP
February 5, 2003
ROSHAN ALI SON OF VAJJRUDDIN Vs. STATE OF HARYANA
January 8, 2003
ROSHAN LAL Vs. REHMAT ALI
February 21, 2003
ROSHAN LAL Vs. STATE OF PUNJAB
February 3, 2003
ROSHAN LAL Vs. STATE OF HARYANA
July 16, 2003
RUKSHANA Vs. MOHD. SALIM @ SEEMA
April 24, 2003
RULDU SINGH Vs. KULWANT RAI
September 3, 2003
RUP CHAND PANCH Vs. DEPUTY COMMISSIONER
October 15, 2003
RUPINDER KAUR WIFE OF BALJINDER SINGH Vs. STATE OF PUNJAB
February 25, 2003
RUPINDER SAHOTA Vs. STATE OF PUNJAB AND ORS.
February 28, 2003
RUPINDERJIT SINGH Vs. UNION TERRITORY, CHANDIGARH & ORS.
April 23, 2003
RUPINDERJIT SINGH SON OF ALLA SINGH SON OF HARI SINGH Vs. STATE OF PUNJAB
February 19, 2003
S C CHADHA Vs. STATE OF PUNJAB
February 10, 2003
S GURMEET PAL SINGH Vs. STATE OF PUNJAB
January 14, 2003
S MOHINDER SINGH Vs. DIRECTOR STATE TRANSPORT
May 28, 2003
S P DAHIYA Vs. STATE OF PUNJAB
March 11, 2003
S S BIDA AND R K SINGLA Vs. STATE OF HARYANA
March 11, 2003
S S ENTERPRISES Vs. SALES TAX TRIBUNAL
November 14, 2003
S.A. JAIN COLLEGE TRUST AND MANAGING SOCIETY Vs. STATE OF HARYANA
September 28, 2003
S.C. CHADHA Vs. STATE OF PUNJAB AND OTHERS
October 29, 2003
S.C. SHARMA Vs. STATE OF HARYANA
January 8, 2003
S.K. BHARGAVA, ASSISTANT SUPERINTENDENT Vs. STATE OF HARYANA
April 30, 2003
S.L. CHOPRA Vs. STATE OF HARYANA
January 24, 2003
S.P. GOYAL Vs. HARI DUTT DUMRA
July 4, 2003
S.S. AGGARWAL & CO. Vs. STATE OF PUNJAB
May 2, 2003
S.S. GREWAL Vs. THE CHIEF SECRETARY TO GOVERNMENT, PUNJAB, CHANDIGARH
January 29, 2003
SABITA BEHL Vs. STATE OF HARYANA
December 18, 2003
SACHDEVA AND SONS Vs. UNION OF INDIA
September 8, 2003
SADHU RAM Vs. COLLECTOR, KURUKSHETRA
May 14, 2003
SADHU SINGH Vs. BHUPINDER SINGH
May 24, 2003
SADHU SINGH Vs. STATE OF PUNJAB
December 6, 2003
SADHU SINGH Vs. HARMINDER KAUR
November 25, 2003
SADHU SINGH Vs. SUBEDAR MAJOR JARNAIL SINGH
September 17, 2003
SADHU SINGH Vs. STATE OF PUNJAB
August 14, 2003
SADHU SINGH BALMIKI Vs. THE FINANCIAL COMMISSIONER
August 22, 2003
SAHAB SINGH Vs. STATE OF HARYANA
December 9, 2003
SAHIB SINGH Vs. HARI SINGH
September 12, 2003
SAINSONS PAPER INDUSTRIES LTD Vs. STATE OF HARYANA
May 26, 2003
SAJJAN SINGH AND ANOTHER Vs. STATE OF PUNJAB
May 7, 2003
SALOT ALIAS SALOTH Vs. STATE OF HARYANA
August 13, 2003
SAMUNDER SINGH Vs. RAM KISHAN
December 16, 2003
SAMUNDER SINGH Vs. UNION OF INDIA AND OTHERS
February 27, 2003
SANCHIT INDUSTRIES Vs. STATE OF PUNJAB
October 28, 2003
SANDEEP AHUJA Vs. JOGINDER SINGH
April 30, 2003
SANDEEP KUMAR Vs. STATE OF PUNJAB
November 5, 2003
SANDEEP KUMAR Vs. STATE OF HARYANA, ASHOK KUMAR
February 5, 2003
SANDEEP KUMAR Vs. THE UNION OF INDIA AND OTHERS
May 20, 2003
SANDEEP NIROLA Vs. NIRMALA RANI
May 13, 2003
SANDEEP SINGH Vs. STATE OF PUNJAB
January 14, 2003
SANJAY Vs. STATE OF HARYANA
July 16, 2003
SANJAY ARORA Vs. STATE OF PUNJAB
March 7, 2003
SANJAY ENGG ENTERPRISES Vs. REGIONAL PROVIDENT FUND COMMISSIONER
January 8, 2003
SANJAY KUMAR Vs. UNION OF INDIA
August 21, 2003
SANJAY KUMAR Vs. STATE OF HARYANA
July 30, 2003
SANJEEV BHAGAT Vs. SANGEETA
July 17, 2003
SANJEEV KUMAR Vs. STATE OF HARYANA
August 13, 2003
SANJEEV KUMAR SOOD Vs. INDERJEET DHIMAN
April 23, 2003
SANJEEV SON OF KISHAN CHAND Vs. STATE OF HARYANA
February 21, 2003
SANT KAUR @ SANTO Vs. TEJ KAUR
August 22, 2003
SANT KUMAR Vs. STATE OF PUNJAB
February 12, 2003
SANT KUMAR Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LTD. AND OTHERS
November 17, 2003
SANT LAL Vs. NAND KISHORE
February 12, 2003
SANT LAL Vs. JOHRI LAL
July 16, 2003
SANT RAM JULKA Vs. HARJIT KAUR GREWAL
January 15, 2003
SANTA Vs. PARTAPA
September 10, 2003
SANTA SINGH Vs. PARKASH SINGH
September 3, 2003
SANTAN DHARAM HIGH SCHOOL Vs. STATE OF HARYANA
January 29, 2003
SANTOKH SINGH SODHI Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND OTHERS
October 16, 2003
SANTOSH GUPTA Vs. LIFE INSURANCE CORPORATION OF INDIA
July 14, 2003
SANTOSH JAIN Vs. STATE OF HARYANA
May 27, 2003
SANTOSH KAPUR Vs. RAM SARUP
July 2, 2003
SANTOSH KUMARI AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
May 14, 2003
SARABJEET KAUR DHALIWAL Vs. PUNJAB AGRICULTURAL UNIVERSITY, LUDHIANA
August 14, 2003
SARABJIT KAUR RANDHAWA @ ANJU Vs. JOGINDER PAL SINGH
May 28, 2003
SARABJIT SINGH ALIAS GIAN SINGH Vs. STATE OF PUNJAB
August 7, 2003
SARASWATI INDUSTRIAL SYNDICATE LTD Vs. UNION OF INDIA
February 10, 2003
SARDAR MASIH Vs. THE PRESIDING OFFICER, LABOUR COURT, AMRITSAR
February 26, 2003
SARDARI Vs. SUSHIL KUMAR
April 10, 2003
SARDARI LAL Vs. SWARAN LATA
May 14, 2003
SARJO Vs. STATE OF PUNJAB
September 3, 2003
SARLA VERMA Vs. VINOD VERMA
April 30, 2003
SARLI DEVI Vs. MOOL CHAND
February 21, 2003
SAROJ Vs. VINOD KUMAR TANWAR
February 19, 2003
SAROJ BHANDARI Vs. NARINDER PURI ALIAS BHANDARI BABA
April 23, 2003
SARUP SINGH Vs. KULWANT SINGH
October 29, 2003
SARVINDER SINGH Vs. STATE OF HARYANA THROUGH SECRETARY TO GOVERNMENT, R K SINGLA
March 11, 2003
SARWAN SINGH Vs. STATE OF PUNJAB
November 6, 2003
SAT NARAIN Vs. PUNJAB AND HARYANA HIGH COURT
May 8, 2003
SAT PAL Vs. STATE OF PUNJAB
September 8, 2003
SAT PAL Vs. STATE OF HARYANA
January 22, 2003
SAT PAL Vs. STATE OF PUNJAB
February 5, 2003
SAT PAL Vs. FIRM SAT PAL AND SANJEEV KUMAR
October 22, 2003
SAT PAL SINGH Vs. STATE OF HARYANA
April 9, 2003
SAT PAL SINGH Vs. MUNICIPAL COMMITTEE, NARAINGARH
April 28, 2003
SAT PAL SINGH Vs. JARNAIL SINGH
November 17, 2003
SAT PARKASH Vs. UNION OF INDIA
May 7, 2003
SATINDER SINGH Vs. PUNJAB STATE
September 24, 2003
SATISH CHAND Vs. STATE OF HARYANA
September 25, 2003
SATISH CHAND SHARMA Vs. NEERU
April 23, 2003
SATISH KUMAR Vs. SARDARA SINGH
April 7, 2003
SATISH KUMAR Vs. LAL CHAND
May 26, 2003
SATISH KUMAR Vs. STATE OF HARYANA
September 17, 2003
SATISH KUMAR PURI Vs. SHASHI BALA
May 14, 2003
SATISH SON OF DHARAMPAL Vs. STATE OF HARYANA
January 27, 2003
SATNAM SINGH Vs. STATE OF PUNJAB
November 7, 2003
SATNAM SINGH Vs. PRESIDING OFFICER LABOUR COURT
February 25, 2003
SATNAM SINGH @ KALA Vs. STATE OF PUNJAB
July 11, 2003
SATNAM SINGH ALIAS SANTU Vs. THE STATE OF HARYANA
April 30, 2003
SATPAL Vs. ROHTASH
July 10, 2003
SATPAL Vs. STATE OF HARYANA
January 7, 2003
SATPAL CHAUDHARY Vs. KULDIP MAHAJAN
August 12, 2003
SATPAL SINGH Vs. STATE OF HARYANA
July 16, 2003
SATPAL SINGH BHUPINDER SINGH, CONTRACTORS Vs. BHAKRA BEAS MANAGEMENT BOARD
July 14, 2003
SATTO Vs. STATE OF PUNJAB
October 23, 2003
SATWANT SINGH ALIAS SATTA Vs. THE STATE OF PUNJAB
February 25, 2003
SATWINDER SINGH ALIAS BINDER Vs. STATE OF PUNJAB
January 27, 2003
SATYA NARAYAN Vs. STATE OF HARYANA
February 18, 2003
SATYA PAL SINGH Vs. STATE OF HARYANA
January 29, 2003
SATYA PRAKASH MEHTA Vs. NARESH KUMAR
January 22, 2003
SATYUG PESTICIDES Vs. STATE OF PUNJAB
May 14, 2003
SAUDAGAR SINGH Vs. PUNJAB STATE
July 23, 2003
SAUDARSHAN KUMAR Vs. RAJ RANI
April 10, 2003
SAVITRI DEVI Vs. FINANCIAL COMMISSIONER
May 14, 2003
SAWARAN SINGH Vs. AJIT SINGH
July 10, 2003
SAWARNA RAM Vs. STATE OF PUNJAB
December 10, 2003
SECRETARY MINISTRY OF EDUCATION Vs. MAHANT CHATTER MUNI, MAHANT
July 11, 2003
SEHJAD Vs. SHANTI DEVI
August 27, 2003
SEHJAD Vs. MUNNI
May 21, 2003
SEWA SAMITI Vs. BIHARI LAL
April 30, 2003
SEWA SINGH Vs. HARBANS SINGH
April 9, 2003
SEWA SINGH Vs. BABU SINGH
August 25, 2003
SEWAK SINGH Vs. UNION OF INDIA
January 6, 2003
SHAKIL Vs. STATE OF HARYANA
February 19, 2003
SHAKTI BHAKOO Vs. VARUN KHEMKA
February 11, 2003
SHAKUNTLA Vs. BHUSHAN PARKASH
February 19, 2003
SHAKUNTLA Vs. STATE OF HARYANA AND ORS.
August 21, 2003
SHAKUNTLA DEVI Vs. STATE OF HARYANA
January 16, 2003
SHAKUNTLA DEVI Vs. STATE OF HARYANA
November 13, 2003
SHAM KAUR Vs. MALAGAR SINGH
December 3, 2003
SHAM LAL Vs. F.C. PUNJAB
January 27, 2003
SHAM LAL Vs. STATE OF HARYANA
September 24, 2003
SHAM LAL GUPTA Vs. KULWINDER SINGH
February 24, 2003
SHAM SUNDER Vs. LAJJA RAM
November 12, 2003
SHAMBHU RAM Vs. THE STATE OF HARYANA
February 26, 2003
SHAMBU NATH Vs. DEEP CHAND
January 15, 2003
SHAMSHER SINGH Vs. STATE OF HARYANA, THROUGH DIRECTOR GENERAL PRISONS AND SUPERINTENDENT, DISTRICT JAIL
January 30, 2003
SHAMSHER SINGH PAPU Vs. STATE OF HARYANA
July 22, 2003
SHAMSHER SINGH SON OF BEG RAJ Vs. STATE OF HARYANA
February 12, 2003
SHANTI DEVI Vs. NAND KISHORE
August 7, 2003
SHARANJIT SINGH Vs. STATE OF PUNJAB
December 18, 2003
SHARDA DEVI Vs. JAGDISH KUMAR
April 23, 2003
SHAROMANI GURDWARA PARBANDHAK COMMITTEE Vs. SUBHASH CHANDER
May 14, 2003
SHASHI BALA Vs. STATE OF PUNJAB
September 24, 2003
SHASHI KUMAR Vs. STATE OF HARYANA
March 6, 2003
SHEELA DEVI Vs. HAZURA SINGH
February 12, 2003
SHEELA DEVI Vs. CHANCHAL SINGH
February 18, 2003
SHEELA DEVI Vs. STATE OF PUNJAB
May 19, 2003
SHEELA DEVI WIFE OF LAL MASIH Vs. STATE OF HARYANA
January 16, 2003
SHEELA KAUSHIK Vs. STATE OF HARYANA AND ANOTHER
April 23, 2003
SHEO LAL SON OF SH SAHI RAM Vs. STATE OF HARYANA
January 22, 2003
SHEO NARAIN Vs. RISALDAR AMIR SINGH
September 26, 2003
SHEO RAM AGGARWAL Vs. HARYANA STATE THROUGH COLLECTOR, HISAR
May 14, 2003
SHER SINGH Vs. SHIV DAI
February 11, 2003
SHER SINGH Vs. CHANDU LAL
January 29, 2003
SHER SINGH Vs. KARNAIL SINGH
March 5, 2003
SHER SINGH Vs. SURAJ BHAN
May 15, 2003
SHER SINGH Vs. STATE TO HARYANA
February 7, 2003
SHERU Vs. STATE OF HARYANA
May 27, 2003
SHINDER PAL SINGH Vs. STATE OF TRANSPORT COMMR
November 14, 2003
SHINGARA SINGH Vs. STATE OF PUNJAB
January 10, 2003
SHIROMANI GURDWARA PARBANDHAK COMMITTEE Vs. PRESIDING OFFICER
May 28, 2003
SHIS RAM Vs. STATE OF HARYANA
August 13, 2003
SHIV KUMAR Vs. STATE OF PUNJAB AND OTHERS
December 19, 2003
SHIV KUMAR AND OTHERS Vs. RAM SARUP AND OTHERS
October 9, 2003
SHIV KUMAR RATTI Vs. STATE OF PUNJAB
March 12, 2003
SHIV KUMAR SAINI Vs. STATE OF HARYANA AND OTHERS
November 13, 2003
SHIV KUMAR SON OF DHARAMPAL Vs. STATE OF HARYANA
January 14, 2003
SHIV OM Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL
March 3, 2003
SHIV RAM Vs. SHAM LAL
May 20, 2003
SHIV SHANKAR GOYAL Vs. STATE OF HARYANA AND OTHERS
August 14, 2003
SHIVSHANKER LAL Vs. KISHAN CHAND
May 7, 2003
SHOQIN SINGH Vs. STATE OF PUNJAB
October 17, 2003
SHREE SIYA RAM HANUMAN MANDIR SABHA Vs. MAHANT RAM DASS
July 2, 2003
SHRI BAKSHI RAM, ASSISTANT (ACADEMIC SECTION), REGIONAL ENGINEERING COLLEGE, KURUKSHETRA Vs. REGIONAL ENGINEERING COLLEGE, KURUKSHETRA AND OTHERS
May 7, 2003
SHRI GANESH TRADING COMPANY Vs. COMMISSIONER OF INCOME TAX
October 8, 2003
SHRI RAM Vs. STATE BANK OF INDIA
September 3, 2003
SHYAM LAL Vs. STATE OF HARYANA
July 16, 2003
SHYAM SUNDER Vs. STATE OF HARYANA
May 28, 2003
SIEL LIMITED Vs. PUNJAB STATE ELECTRICITY REGULATORY COMMISSION
November 21, 2003
SIRI RAM Vs. PARMA DEVI ALIAS PARAMJIT KAUR
April 9, 2003
SITAB SINGH Vs. STATE OF HARYANA
December 8, 2003
SMT. DALJEET KAUR Vs. UNION OF INDIA AND OTHERS
April 22, 2003
SMT. KRISHNA DEVI Vs. THE STATE OF PUNJAB AND OTHERS
January 29, 2003
SMT. NARPINDER KAUR Vs. STATE OF PUNJAB & ORS.
July 9, 2003
SMT. SAVITA SHARMA Vs. STATE OF PUNJAB
January 6, 2003
SOBHA MEHRA Vs. STATE OF HARYANA
November 18, 2003
SOHAN LAL Vs. SWARAN KAUR
May 29, 2003
SOHAN SINGH Vs. STATE OF PUNJAB
May 21, 2003
SOHANA WOOLEN MILLS PVT. LTD. Vs. COMMISSIONER OF C. EX.
May 22, 2003
SOM DUTT Vs. VIDHYA PARKASH
March 12, 2003
SOM PARKASH Vs. STATE OF HARYANA AND OTHERS
January 22, 2003
SOMATIA DEVI Vs. SHIV DAYAL DAULAT RAM
November 20, 2003
SONA DEVI Vs. JAI MAL
July 8, 2003
SRI DASMESH ACADEMY ANANDPUR SAHIB, THROUGH ITS PRINCIPAL Vs. SRI DASMESH ACADEMY KARMACHARI UNION, ANANDPUR SAHIB, THROUGH ITS SECRETARY SHRI JANAK RAJ AND OTHERS
July 24, 2003
SRI GURU GOBIND SINGH COLLEGE, CHANDIGARH THROUGH ITS PRINCIPAL, SHRI BHARPUR SINGH Vs. THE LABOUR COURT, UNION TERRITORY, CHANDIGARH THROUGH ITS PRESIDING OFFICER, MRS. BIMLA GAUTAM AND ANOTHER
March 12, 2003
SRI GURU NANAK DEV CHERITABLE TRUST AND ANR. Vs. STATE OF PUNJAB AND ORS.
July 1, 2003
SRI GURU RAM DAS CHARITABLE HOSPITAL TRUST AND ORS. Vs. STATE OF PUNJAB AND ANR.
September 25, 2003
STATE Vs. DEV RAJ
August 27, 2003
STATE BANK OF INDIA Vs. H. SATISH HOSIERY FACTORY
September 10, 2003
STATE BANK OF INDIA Vs. ANOOP KUMAR
May 28, 2003
STATE BANK OF PATIALA Vs. S. ZULZUAOAR SINGH VIRK
January 24, 2003
STATE OF HARYANA Vs. ATTAR SINGH
January 6, 2003
STATE OF HARYANA Vs. LEELA KRISHAN
January 29, 2003
STATE OF HARYANA Vs. SURINDER KUMAR
September 3, 2003
STATE OF HARYANA Vs. SAT NARAIN
August 13, 2003
STATE OF HARYANA Vs. JASWANT SINGH
July 22, 2003
STATE OF HARYANA Vs. MRS AMITA CHAUDHARY
September 5, 2003
STATE OF HARYANA Vs. ANIL KUMAR, IAS AND OTHERS
December 1, 2003
STATE OF HARYANA Vs. ARUN KUMAR
January 24, 2003
STATE OF HARYANA Vs. RATTAN LAL
August 27, 2003
STATE OF HARYANA Vs. MULTAN SINGH
August 26, 2003
STATE OF HARYANA Vs. BALVINDER SINGH
August 13, 2003
STATE OF HARYANA Vs. SAT NARAIN
May 30, 2003
STATE OF HARYANA Vs. BIHARI LAL
May 30, 2003
STATE OF HARYANA Vs. KRISHAN LAL
August 27, 2003
STATE OF HARYANA Vs. ANIL KUMAR
July 11, 2003
STATE OF HARYANA Vs. RAMESH KUMAR
August 27, 2003
STATE OF HARYANA Vs. MAHENDER KUMAR
October 22, 2003
STATE OF HARYANA Vs. VINOD GOEL
October 8, 2003
STATE OF HARYANA Vs. KISHAN
September 3, 2003
STATE OF HARYANA Vs. BARU MAL SADHU RAM
October 29, 2003
STATE OF HARYANA Vs. GIRDHARI LAL
September 10, 2003
STATE OF HARYANA Vs. JAI PARKASH
August 13, 2003
STATE OF HARYANA Vs. GANGA RAM
September 17, 2003
STATE OF HARYANA Vs. SUBHASH CHAND
July 30, 2003
STATE OF HARYANA Vs. RAM NIWAS
December 10, 2003
STATE OF HARYANA Vs. CHAJU RAM
July 30, 2003
STATE OF HARYANA Vs. DES RAM
November 12, 2003
STATE OF HARYANA Vs. RADHA CHARAN
May 23, 2003
STATE OF HARYANA Vs. ANIL KUMAR KAPOOR
April 30, 2003
STATE OF HARYANA Vs. DHARAM SINGH
August 13, 2003
STATE OF HARYANA Vs. RAM BHAJ
March 24, 2003
STATE OF HARYANA Vs. MALTI DEVI
September 17, 2003
STATE OF HARYANA Vs. BHIM SAIN
September 24, 2003
STATE OF HARYANA Vs. MOHINDER KUMAR
December 17, 2003
STATE OF HARYANA Vs. PHUMAN SINGH
August 13, 2003
STATE OF HARYANA Vs. HAZARA SINGH
July 30, 2003
STATE OF HARYANA Vs. RAJINDER KUMAR
July 30, 2003
STATE OF HARYANA Vs. BALDEVA
December 3, 2003
STATE OF HARYANA Vs. PUNNI
November 7, 2003
STATE OF HARYANA Vs. VIPIN KUMAR GUPTA
May 19, 2003
STATE OF HARYANA Vs. NAND LAL
August 13, 2003
STATE OF HARYANA Vs. DOSTI
July 16, 2003
STATE OF HARYANA Vs. BIRSALA
May 20, 2003
STATE OF HARYANA Vs. CHANDER PARKASH
July 16, 2003
STATE OF HARYANA Vs. KRISHAN DEV
August 8, 2003
STATE OF HARYANA Vs. YUSUF ALIAS YUSUF KHAN
December 3, 2003
STATE OF HARYANA Vs. SURESH KUMAR
April 4, 2003
STATE OF HARYANA THROUGH GOVT. FOOD INSPECTOR Vs. SANT LAL
January 22, 2003
STATE OF PUNJAB Vs. AMAR SINGH
May 29, 2003
STATE OF PUNJAB Vs. MEWA SINGH AND OTHER
July 24, 2003
STATE OF PUNJAB Vs. HARBHAJAN SINGH
July 23, 2003
STATE OF PUNJAB Vs. TOTA SINGH
November 18, 2003
STATE OF PUNJAB Vs. ASHA RANI WIFE OF UDEEK CHAND
January 8, 2003
STATE OF PUNJAB Vs. SUDARSHAN SANWAL
July 9, 2003
STATE OF PUNJAB Vs. PHULAN RANI
May 26, 2003
STATE OF PUNJAB Vs. SOHAN LAL
January 15, 2003
STATE OF PUNJAB Vs. KULJIT SINGH ALIAS BILLA
January 16, 2003
STATE OF PUNJAB Vs. JASVIR SINGH ALIAS JASSI SON OF SITTA SINGH AND KEEMA SINGH SON OF SUKHDEV SINGH
February 4, 2003
STATE OF PUNJAB Vs. SHAM SINGH AND ANOTHER
July 2, 2003
STATE OF PUNJAB Vs. NASIB SINGH
February 6, 2003
STATE OF PUNJAB Vs. JOGINDER SINGH SON OF MUKHTIAR SINGH SON OF PANJAB SINGH
January 10, 2003
STATE OF PUNJAB Vs. SUDAMA
September 17, 2003
STATE OF PUNJAB Vs. OM PARKASH
December 18, 2003
STATE OF PUNJAB Vs. RAKESH KUMAR
October 8, 2003
STATE OF PUNJAB Vs. BAKHSHISH SINGH
May 30, 2003
STATE OF PUNJAB Vs. JAMNA DASS
July 23, 2003
STATE OF PUNJAB Vs. KARNAIL SINGH
July 17, 2003
STATE OF PUNJAB Vs. GOBINDER SINGH
October 29, 2003
STATE OF PUNJAB Vs. ASHOK KUMAR
October 8, 2003
STATE OF PUNJAB Vs. RAJINDER PALL
October 15, 2003
STATE OF PUNJAB Vs. GURU DUTT
September 24, 2003
STATE OF PUNJAB Vs. NEK SINGH
September 24, 2003
STATE OF PUNJAB Vs. BALWANT SINGH
September 24, 2003
STATE OF PUNJAB Vs. JAGDEV SINGH
September 24, 2003
STATE OF PUNJAB Vs. NAND KISHORE
October 8, 2003
STATE OF PUNJAB Vs. GIAN CHAND CONDUCTOR
April 30, 2003
STATE OF PUNJAB Vs. DES RAJ
September 3, 2003
STATE OF PUNJAB Vs. SUBHASH CHANDER
August 27, 2003
STATE OF PUNJAB Vs. KASHIMIR SINGH
September 9, 2003
STATE OF PUNJAB Vs. MALKIAT SINGH
October 22, 2003
STATE OF PUNJAB Vs. VINAY KUMAR MAHAJAN
December 3, 2003
STATE OF PUNJAB Vs. PARAMJIT SINGH
November 5, 2003
STATE OF PUNJAB Vs. SHANTI NATH
September 24, 2003
STATE OF PUNJAB Vs. JAGJIT SINGH
November 14, 2003
STATE OF PUNJAB Vs. SUKHDEV SINGH
October 15, 2003
STATE OF PUNJAB Vs. SUBHASH CHANDER
October 22, 2003
STATE OF PUNJAB Vs. MULAKH RAJ
August 27, 2003
STATE OF PUNJAB Vs. NIKKU SINGH
September 3, 2003
STATE OF PUNJAB Vs. KRISHAN KUMAR BHANDARI
July 30, 2003
STATE OF PUNJAB Vs. SHAM LAL GARG
May 30, 2003
STATE OF PUNJAB Vs. BALBIR SINGH
September 10, 2003
STATE OF PUNJAB Vs. SUKHDEV RAJ
May 7, 2003
STATE OF PUNJAB Vs. DEEPAK GAKHAR ALIAS DEEPAK ARORA
July 7, 2003
STATE OF PUNJAB Vs. BALRAJ SINGH TAKHAR
July 3, 2003
STATE OF PUNJAB Vs. ASHOK KUMAR
August 13, 2003
STATE OF PUNJAB Vs. UDHEY SINGH
August 13, 2003
STATE OF PUNJAB Vs. GURDIP SINGH
August 13, 2003
STATE OF PUNJAB Vs. BACHAN SINGH
July 22, 2003
STATE OF PUNJAB Vs. DALIP KUMAR
September 10, 2003
STATE OF PUNJAB AND ANOTHER Vs. JAGIR SINGH
December 1, 2003
STATE OF PUNJAB AND ANOTHER Vs. GURDIAL SINGH
July 17, 2003
STATE OF PUNJAB AND OTHERS Vs. PIARA SINGH
September 25, 2003
STATETRANSPORT COMMISSIONER, HARYANA, CHANDIGARH Vs. SUKHBIR SINGH
September 16, 2003
SUBASH CHAND Vs. STATE OF PUNJAB
October 22, 2003
SUBASH CHANDER Vs. STATE OF HARYANA
September 24, 2003
SUBEDAR AMAR SINGH Vs. AVTAR SINGH
February 10, 2003
SUBEDAR AMAR SINGH Vs. AVTAR SINGH
April 10, 2003
SUBHASH Vs. STATE OF HARYANA
January 15, 2003
SUBHASH Vs. STATE OF HARYANA
February 4, 2003
SUBHASH Vs. STATE OF HARYANA
November 12, 2003
SUBHASH CHANDER GOEL Vs. HARVIND SAGAR
February 21, 2003
SUBHASH KUMAR BHANDARI SON OF SATPAL BHANDARI Vs. STATE OF PUNJAB, SANDEEP KHANNA
January 31, 2003
SUCHA SINGH Vs. STATE OF PUNJAB
February 13, 2003
SUCHA SINGH Vs. STATE OF PUNJAB
April 30, 2003
SUCHA SINGH LANGAH Vs. STATE OF PUNJAB
September 24, 2003
SUDAM SINGH Vs. STATE OF HARYANA
October 9, 2003
SUDERSHAN CHEMICAL INDUSTRIES LTD. Vs. THE STATE OF PUNJAB
May 14, 2003
SUDERSHAN CHOPRA Vs. COMPANY LAW BOARD
March 14, 2003
SUDESH KUMAR Vs. STATE OF PUNJAB
January 13, 2003
SUDHIR KUMAR Vs. STATE OF PUNJAB
October 30, 2003
SUHAG WANTI Vs. SOM DUTT
October 29, 2003
SUJAN KAUR WD O KAMAL SINGH Vs. CHAND SINGH S O KHER SINGH
April 25, 2003
SUKHDARSHAN SINGH Vs. UNION OF INDIA AND OTHERS
February 6, 2003
SUKHDEEP RAI Vs. STATE OF PUNJAB
September 1, 2003
SUKHDEEP SINGH Vs. STATE OF PUNJAB
May 30, 2003
SUKHDEV KAUR Vs. HOSHIAR SINGH
August 26, 2003
SUKHDEV RAM Vs. C B I SPE, PUNJAB
January 22, 2003
SUKHDEV SINGH Vs. STATE OF PUNJAB
January 14, 2003
SUKHDEV SINGH Vs. OM PARKASH
January 31, 2003
SUKHDEV SINGH Vs. KASHMIRI LAL
January 15, 2003
SUKHDEV SINGH Vs. STATE OF HARYANA THROUGH COMMISSIONER AND SECRETARY GOVERNMENT OF HARYANA
May 30, 2003
SUKHDEV SINGH SIDHU Vs. STATE OF PUNJAB
April 21, 2003
SUKHDEV SINGH SON OF LATE SH PIARA SINGH Vs. MRS HARSHARAN KAUR W/O S SUKHDEV SINGH, DAUGHTER OF LATE S BISHAN SINGH
January 16, 2003
SUKHDIYAL SINGH Vs. SECRETARY, DEPTT. OF EDUCATION, GOVT. OF HARYANA AND OTHERS
April 23, 2003
SUKHJIT SINGH SON OF MUKHTIAR SINGH SON OF BIR SINGH Vs. STATE OF PUNJAB
January 15, 2003
SUKHPAL SINGH Vs. STATE OF PUNJAB
August 12, 2003
SUKHPAL SINGH ALIAS RANA SON OF ANGREZ SINGH Vs. STATE OF PUNJAB
February 18, 2003
SUKHVINDER SINGH SON OF LATE SH VIR SINGH, SON OF JAGAT SINGH Vs. KAPOOR SINGH SON OF DEWA SINGH
February 12, 2003
SUKHWINDER KAUR Vs. ATTAR SINGH
January 31, 2003
SUKHWINDER KAUR Vs. KULWINDER SINGH
August 9, 2003
SUKHWINDER SINGH Vs. STATE OF PUNJAB
September 17, 2003
SUKHWINDER SINGH Vs. STATE OF PUNJAB
December 16, 2003
SUKHWINDER SINGH Vs. RAVINDER SINGH
May 23, 2003
SUKHWINDER SINGH Vs. STATE OF PUNJAB
February 14, 2003
SUKHWINDER SINGH ALIAS SUKHA Vs. STATE OF PUNJAB
May 21, 2003
SULAKHAN SINGH Vs. STATE OF PUNJAB
April 28, 2003
SULKHAN SINGH Vs. JASPAL SINGH
April 22, 2003
SUMAN Vs. GOPAL
July 21, 2003
SUMEDHA NAGPAL Vs. GAURAV NAGPAL
May 24, 2003
SUMER SINGH Vs. HARYANA KHATRIYA GRAMIN BANK
May 3, 2003
SUMITRA Vs. KARNAIL SINGH
February 14, 2003
SUNDER Vs. STATE OF HARYANA
February 5, 2003
SUNDER LAL Vs. SITA BALI
April 23, 2003
SUNDER LAL Vs. RAM KUMAR
January 24, 2003
SUNEHRA SON OF DHANPAL JHIMMAR Vs. STATE OF HARYANA
January 15, 2003
SUNIL Vs. THE STATE OF HARYANA
February 17, 2003
SUNIL Vs. STATE OF HARYANA
March 31, 2003
SUNIL CHUM Vs. STATE OF PUNJAB
September 22, 2003
SUNIL KUMAR Vs. STATE OF HARYANA
October 22, 2003
SUNIL KUMAR SON OF VAS DEV Vs. STATE OF PUNJAB
February 10, 2003
SUNIR SHARMA @ SONU Vs. STATE OF PUNJAB
January 8, 2003
SURAJ MAL Vs. SHIV LAL
July 16, 2003
SURAJ PAL Vs. STATE OF HARYANA
July 11, 2003
SURAT CHANDER OBEROI Vs. DARSHAN SINGH SOKHI
February 10, 2003
SURAT SINGH Vs. ADDITIONAL DIRECTOR
January 29, 2003
SURENDER SINGH Vs. DARSHAN LAL
February 17, 2003
SURESH CHAND Vs. STATE OF HARYANA
August 29, 2003
SURESH GARG, MANAGING DIRECTOR Vs. STATE OF PUNJAB
January 7, 2003
SURESH KUMAR Vs. SUNITA
April 23, 2003
SURESH KUMAR Vs. STATE OF HARYANA
August 28, 2003
SURIAN SINGH Vs. SWAMI DHIAN SANTOSH ANAND PURI
September 17, 2003
SURINDER JOSHI Vs. STATE OF PUNJAB
November 7, 2003
SURINDER KAUR Vs. MOHINDER SINGH FAUJI
August 14, 2003
SURINDER KAUR Vs. SATYA DEVI
May 23, 2003
SURINDER KAUR UPPAL Vs. STATE OF PUNJAB AND OTHERS
September 16, 2003
SURINDER KUMAR Vs. U.T. CHANDIGARH
January 22, 2003
SURINDER KUMAR Vs. UTTAR HARYANA BIJLI NIGAM LTD. AND OTHERS
September 22, 2003
SURINDER KUMAR Vs. STATE OF HARYANA
August 27, 2003
SURINDER KUMAR Vs. STATE OF PUNJAB
November 12, 2003
SURINDER KUMAR MALIK Vs. CHANDIGARH ADMINISTRATION
April 29, 2003
SURINDER KUMAR VERMA Vs. STATE OF PUNJAB
January 15, 2003
SURINDER SINGH Vs. FINANCIAL COMMISSIONER
January 10, 2003
SURINDER SINGH Vs. STATE OF PUNJAB
December 15, 2003
SURINDER SINGH BABRA Vs. BHUSHAN KUMAR SHARMA
April 22, 2003
SURINDER SINGH BHARDWAJ Vs. C.B.I. CHANDIGARH
May 29, 2003
SURINDER SINGH PARMAR Vs. STATE OF PUNJAB
January 7, 2003
SURINDER SINGH SIBIA Vs. INDERMOHAN SINGH
July 18, 2003
SURINDER SINGH SON OF JARNAIL SINGH Vs. STATE OF HARYANA
January 8, 2003
SURINDERJIT SINGH Vs. MUNICIPAL CORPORATION
May 24, 2003
SURJEET Vs. RAM SARUP
July 30, 2003
SURJIT KAUR Vs. PRITAM SINGH
May 8, 2003
SURJIT KAUR Vs. STATE OF PUNJAB
July 2, 2003
SURJIT KAUR Vs. PRITAM SINGH
July 2, 2003
SURJIT KAUR ALIAS JEETO WD/O HARDIAL SINGH Vs. STATE OF PUNJAB
February 26, 2003
SURJIT SINGH Vs. STATE OF PUNJAB AND ORS.
August 12, 2003
SURJIT SINGH Vs. PRTC
May 7, 2003
SURJIT SINGH Vs. UNION OF INDIA AND OTHERS
January 12, 2003
SURJIT SINGH Vs. THE STATE OF PUNJAB
January 22, 2003
SURJIT SINGH Vs. STATE OF PUNJAB
July 2, 2003
SURJIT SINGH Vs. STATE OF PUNJAB
July 9, 2003
SURJIT SINGH Vs. AMAR SINGH
July 25, 2003
SURJIT SINGH MINHAS Vs. PUNJAB STATE ELECTRICITY BOARD
April 30, 2003
SURJIT SINGH SON OF GANGA SINGH Vs. STATE OF HARYANA
January 10, 2003
SURJIT SINGH SON OF SHER SINGH Vs. STATE OF PUNJAB
January 8, 2003
SURJIT SINGH THIND Vs. KANWALJIT KAUR
April 25, 2003
SURTA RAM Vs. FAKKAR
November 3, 2003
SUSHIL Vs. THE STATE OF PUNJAB
May 21, 2003
SUSHIL CHUM Vs. STATE OF PUNJAB
February 11, 2003
SUSHIL KUMAR Vs. STATE OF HARYANA
January 17, 2003
SUSHIL KUMAR Vs. STATE OF HARYANA
July 25, 2003
SUSHIL KUMAR S/O CHHEDI LAL S/O RAM SAMUND Vs. STATE OF PUNJAB
January 8, 2003
SUSHILA MITTAL Vs. SARUP CHAND
January 29, 2003
SWARAN BHATIA Vs. STATE OF HARYANA
April 29, 2003
SWARAN SINGH Vs. STATE OF PUNJAB
September 10, 2003
SWARAN SINGH Vs. STATE OF PUNJAB
October 15, 2003
SWARAN SINGH Vs. JASWANT SINGH
October 15, 2003
SWARAN SINGH Vs. LAC. GOPAL BALI
July 8, 2003
SWARANJIT SINGH SON OF KULWANT SINGH S/O KAPUR SINGH Vs. STATE OF PUNJAB
January 23, 2003
SWARNI Vs. RAM KISHAN
July 2, 2003
SWETA ESTATES PVT. LTD. Vs. DIRECTOR, TOWN & COUNTRY PLANNING, HARYANA
July 18, 2003
SYAL LEASING LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 18, 2003
TARA CHAND Vs. STATE OF HARYANA, THROUGH SECRETARY HOME AND STATION HOUSE OFFICER
February 3, 2003
TARA SINGH Vs. STATE OF PUNJAB
November 12, 2003
TARA SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
November 21, 2003
TARLOCHAN SINGH Vs. JOGINDER SINGH
January 13, 2003
TARLOCHAN SINGH Vs. STATE OF PUNJAB
August 21, 2003
TARLOK SINGH Vs. STATE OF PUNJAB
January 8, 2003
TARSEM KUMAR Vs. PANCHAYAT SAMITI
August 14, 2003
TARSEM LAL Vs. DHARAMSHALA JANJ GHAR
February 18, 2003
TARSEM NATH KAUSHAL Vs. UNION OF INDIA
August 26, 2003
TARSEM SINGH Vs. BHARAT SANCHAR NIGAM LIMITED
November 4, 2003
TARSEM SINGH Vs. STATE OF PUNJAB
February 19, 2003
TARSEM SINGH Vs. GRAM PANCHAYAT OF VILLAGE SHEIKHE PIND
May 19, 2003
TARSEN KUMAR Vs. STATE OF HARYANA
November 12, 2003
TAYYAB Vs. STATE OF HARYANA
September 2, 2003
TEHAL SINGH AND ORS. Vs. THE STATE OF PUNJAB
January 23, 2003
TEJ KAUR Vs. UNION OF INDIA
April 22, 2003
TEJ PAL Vs. THE STATE OF HARYANA
April 10, 2003
TEJ SINGH Vs. STATE OF PUNJAB
January 10, 2003
TEJA SINGH Vs. STATE OF HARYANA
January 15, 2003
TEJA SINGH Vs. NIHAL SINGH WALA CO OPERATIVE AGRICULTURE SERVICE SOCIETY LIMITED
May 21, 2003
TEK CHAND Vs. GRAM PANCHAYAT, MOHAMMED HERI THROUGH ITS SARPANCH
May 27, 2003
THAKUR SINGH Vs. COMMISSIONER OF WEALTH TAX AND ANR.
December 10, 2003
THANDI Vs. KISHORI
February 18, 2003
THAWAR SINGH SON OF MUSADI LAL AND KARAMVIR SON OF ISHWAR SINGH Vs. STATE OF HARYANA
January 7, 2003
THE DIRECTOR STATE TRANSPORT PUNJAB AND ANOTHER Vs. DILBAG SINGH CONDUCTOR, PUNJAB ROADWAYS, NAWAN SHEHAR
January 6, 2003
THE HARYANA SEEDS DEVELOPMENT CORPORATION LTD., CHANDIGARH Vs. THE PRESIDING OFFICER, LABOUR COURT, ROHTAK AND ANOTHER
March 3, 2003
THE HARYANA STATE COOPERATIVE LAND DEVELOPMENT BANK LTD. Vs. THE PRESIDING OFFICER, LABOUR COURT, ROHTAK AND ANOTHER
March 6, 2003
THE MANAGING DIRECTOR, HARYANA SEEDS DEVELOPMENT CORPORATION LIMITED, CHANDIGARH Vs. THE PRESIDING OFFICER, LABOUR COURT, HISAR (HARYANA) AND ANOTHER
March 4, 2003
THE MARKET COMMITTEE Vs. GANDA RAM KEWAL KRISHAN
July 23, 2003
THE MOHINDERGARH CENTRAL CO Vs. STATE OF HARYANA AND OTHERS
May 21, 2003
THE PUNJAB FINANCIAL CORPORATION EMPLOYEES WELFARE ASSOCIATION AND ANR. Vs. PUNJAB FINANCIAL CORPORATION AND ORS.
August 14, 2003
THE SONEPAT CENTRAL COOPERATIVE BANK LIMITED Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
April 8, 2003
THE STATE OF HARYANA AND ORS. Vs. SUKHBIR SINGH AND ORS.
September 16, 2003
THE STATE OF PUNJAB Vs. BARINDER SINGH
October 28, 2003
THE STATE OF PUNJAB Vs. CHHAJJU RAM
July 23, 2003
THE STATE OF PUNJAB AND ORS. Vs. ANEJA CONSTRUCTION COMPANY
July 15, 2003
THE WORKMEN OF BHAKRA BEAS MANAGEMENT BOARD Vs. BHAKRA BEAS MANAGEMENT BOARD, CHANDIGARH
May 19, 2003
TIKA Vs. RAM CHANDER
March 24, 2003
TIKKA RAM Vs. STATE OF HARYANA
February 5, 2003
TILAK RAJ Vs. PARSHOTAM DASS
March 12, 2003
TILAK RAJ S/O MOHAR SINGH Vs. STATE OF HARYANA
February 5, 2003
TILAK RAM DEVI DAYAL Vs. STATE OF PUNJAB
May 14, 2003
TILLU @ SUBHASH Vs. STATE OF HARYANA
December 17, 2003
TIRATH SINGH Vs. STATE OF PUNJAB AND OTHERS
February 4, 2003
TODAY STATIONERS AND GIFT CENTRES Vs. ALLAHABAD BANK
May 14, 2003
TOTA SINGH Vs. MANJIT SINGH
May 27, 2003
TOTA SINGH AND OTHERS Vs. STATE OF PUNJAB
February 19, 2003
TRIPAT KAUR Vs. JAMNA DASS
January 8, 2003
TRIVENI CASTINGS P LTD Vs. SALES TAX TRIBUNAL-1 HARYANA
August 29, 2003
U T CHANDIGARH Vs. SANTOKH SINGH
July 9, 2003
U.T. CHANDIGARH Vs. MOHAN LAL
December 17, 2003
UDHEY SINGH Vs. VIJAY SINGH
October 23, 2003
UDHO RAM Vs. STATE OF PUNJAB
July 9, 2003
UDMI RAM Vs. VED PARKASH
March 11, 2003
UJJAR SINGH Vs. MANN SINGH
July 2, 2003
UMED SINGH Vs. STATE OF HARYANA
May 29, 2003
UMRAO SINGH Vs. STATE OF HARYANA
October 8, 2003
UNION OF INDIA Vs. AMAR SINGH
August 6, 2003
UNION OF INDIA Vs. BHAN SINGH
August 13, 2003
UNION OF INDIA Vs. KAULAN DEVI
August 27, 2003
UNION OF INDIA Vs. JAGGA SINGH
August 13, 2003
UNION OF INDIA Vs. KRISHAN SINGH
October 29, 2003
UNION OF INDIA Vs. ARAVALI KROSHI ANUVANASHAK LTD.
February 24, 2003
UNION OF INDIA Vs. SOM DUTT GARGI
July 3, 2003
UNION OF INDIA Vs. HARBANS SINGH TULI & SONS
July 28, 2003
UNION OF INDIA Vs. UJAGAR SINGH
April 7, 2003
UNION OF INDIA Vs. LAJWANT KAUR
February 3, 2003
UNION OF INDIA Vs. NAZAR SINGH
January 10, 2003
UNION OF INDIA Vs. L M SHAIWAL
December 17, 2003
UNION TERRITORY, CHANDIGARH ADMINISTRATION Vs. SMT. SUDESH RATHORE, P.T.I. GOVERNMENT MODEL SENIOR SECONDARY SCHOOL, SECTOR 21, CHANDIGARH
December 1, 2003
UNITED INDIA INSURANCE CO LTD Vs. LEHNA SINGH
May 2, 2003
UNITED INDIA INSURANCE CO LTD Vs. NEW MOGA TRANSPORT CO
February 17, 2003
UNITED INDIA INSURANCE CO. LTD Vs. NARAINI DEVI
July 4, 2003
USHA RANI Vs. UNION OF INDIA
November 19, 2003
V K INDUSTRIES, THROUGH ITS PROPRIETOR/PARTNER Vs. PRESIDING OFFICER, LABOUR COURT AND CHANDER PARKASH
February 6, 2003
V.K. GARG Vs. STATE OF PUNJAB
May 14, 2003
V.K. GUPTA Vs. JAGDEV INDUSTRIES
March 11, 2003
V.K. JANJUA, IAS Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH AND OTHERS
May 22, 2003
V.P. PRASHER Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
September 15, 2003
VARDHMAN SPECIAL STEELS Vs. STATE OF PUNJAB
July 15, 2003
VARINDER KUMAR Vs. STATE OF HARYANA
February 26, 2003
VASUDEV Vs. GOPAL DASS BANGIA
October 27, 2003
VED PARKASH Vs. PARSHOTTAM DASS
September 16, 2003
VED PARKASH Vs. COMMISSIONER, AMBALA DIVISION
March 12, 2003
VED PARKASH Vs. STATE OF PUNJAB
March 6, 2003
VED PRAKASH Vs. COMMISSIONER OF INCOME TAX
May 15, 2003
VED SINGH Vs. SPECIAL SECRETARY TO GOVERNMENT OF HARYANA
March 28, 2003
VIDHYAWATI @ LALI D/O JITA RAM AND JITA RAM Vs. OM PARKASH
January 15, 2003
VIDYA DHAR Vs. STATE OF HARYANA
December 2, 2003
VIDYA WANTI Vs. BANARSI DASS
October 22, 2003
VIDYAWATI Vs. HARI RAM
January 29, 2003
VIJAY INDUSTRIES Vs. STATE OF HARYANA
April 21, 2003
VIJAY KUMAR Vs. KAMLA RANI
September 18, 2003
VIJAY KUMAR Vs. TARLOK CHAND
September 23, 2003
VIJAY KUMAR Vs. TARA CHAND
February 19, 2003
VIJAY KUMAR @ VIJAY SINGH Vs. DARIYA SINGH
August 21, 2003
VIJAY KUMAR BANSAL Vs. BISHAN SARUP
January 29, 2003
VIJAY KUMAR SON OF JAGAN NATH Vs. STATE OF PUNJAB, SH VIJAY KUMAR
January 7, 2003
VIJAY MAHAJAN Vs. STATE OF HARYANA
December 19, 2003
VIJAY PAL Vs. KAUSHALYA DEVI
May 21, 2003
VIJAY PAL SINGH Vs. STATE OF HARYANA
May 28, 2003
VIJAYA LUXMI Vs. STATE OF HARYANA
March 12, 2003
VIKARAM SINGH Vs. THE STATE OF HARYANA
January 22, 2003
VIKAS Vs. RAM BHOOL
November 18, 2003
VIKAS PIPE Vs. COMMISSIONER OF C. EX.
October 6, 2003
VIKAS RAI Vs. STATE OF HARYANA
January 8, 2003
VIKRAM SINGH Vs. STATE OF HARYANA
February 6, 2003
VIKRAM SINGH Vs. STATE OF HARYANA
February 24, 2003
VIMAL KRISHNA NAGPAL Vs. PUNJAB STATE ELECTRICITY BOARD
April 9, 2003
VINAY MAHAJAN Vs. STATE OF PUNJAB
July 16, 2003
VINOD BHAGAT AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
July 14, 2003
VINOD KUMAR Vs. STATE OF PUNJAB
January 29, 2003
VINOD KUMAR Vs. PUNJAB BACKWARD CLASSES LAND DEVELOPMENT AND FINANCE CORPORATION & OTHERS
January 13, 2003
VINOD KUMAR Vs. STATE OF PUNJAB
August 8, 2003
VINOD KUMAR Vs. DAYA NAND
January 15, 2003
VINOD KUMAR Vs. STATE OF HARYANA
September 17, 2003
VINOD KUMAR Vs. PUNJAB STATE
April 4, 2003
VINOD KUMAR SUD Vs. BANSI LAL NARINDER KUMAR THROUGH ITS PROPRIETOR
September 19, 2003
VINOD LAYALL Vs. STATE OF HARYANA
February 12, 2003
VINOD PANDIT Vs. STATE OF HARYANA
February 20, 2003
VIPAN KUMAR SON OF JAGAN NATH Vs. STATE OF PUNJAB
February 6, 2003
VIRENDER Vs. STATE OF HARYANA
October 22, 2003
VIRENDER KUMAR @ VIRENDER SINGH Vs. SANTRO DEVI
April 23, 2003
VIRENDER SINGH Vs. NAGAR PARISHAD
August 26, 2003
VIRENDER SINGH Vs. STATE OF HARYANA
December 5, 2003
VIRENDER SINGH @BIRENDER SINGH Vs. SURESH
January 8, 2003
VIRESH SANDLEY Vs. STATE OF HARYANA
November 13, 2003
VIRINDER MOHAN Vs. MUNICIPAL COMMITTEE MUNICIPALITY RAMAN DISTRICT BHATINDA
February 19, 2003
VISHKARMA STONE CRUSING CO. SOHNA Vs. THE STATE OF HARYANA THROUGH SECRETARY TO GOVERNMENT
March 25, 2003
VISHNU DUTT Vs. STATE OF HARYANA
January 27, 2003
VISHWA MITTER Vs. JAGDISH PARSHAD GAIND
May 26, 2003
VISHWANATH Vs. SUMITRA DEVI
March 11, 2003
WALAITI RAM Vs. HARBANS LAL
May 21, 2003
WASSAN SINGH Vs. STATE OF PUNJAB
February 19, 2003
WAZIR SINGH Vs. DEPUTY COMMISSIONER, SANGRUR
January 30, 2003
WAZIR SINGH GARG Vs. CHIEF SECRETARY TO GOVERNMENT OF HARYANA AND OTHERS
January 8, 2003
WAZIR SINGH SON OF ZILE SINGH Vs. STATE OF HARYANA
January 15, 2003
WEALTH TAX OFFICER Vs. OM PARKASH
January 24, 2003
WILLIAM ALIAS KALI SON OF CHIMAN LAL SON OF BHANA MASIH AND SANTOSH ALIAS TOSHI WIFE OF CHIMAN LAL SON OF BHANA MASHIH Vs. STATE OF PUNJAB
February 21, 2003
WIMCO LIMITED Vs. HORAM
November 4, 2003
Y. KOTOCH Vs. UNION OF INDIA AND ANR.
August 18, 2003
YAS PAL Vs. TARA CHAND
November 7, 2003
YASH PAL Vs. KARTAR SINGH
May 19, 2003
YASH PAL DALAL Vs. GOVERNMENT BODY OF JAT EDUCATION SOCIETY REGD ROHTAK
April 3, 2003
YASH PAL GUPTA Vs. STATE OF PUNJAB
July 15, 2003
YASH PAL SHARMA Vs. AJIT SINGH
November 14, 2003
YASH PAL SINGH Vs. RAJ PAL SINGH
September 10, 2003
YASH PAL SINGH Vs. PREM CHAND VIJAY KUMAR
December 1, 2003
YASHPAL Vs. STATE OF HARYANA
November 3, 2003
YOGESHWAR EDUCATION TRUST Vs. SIMARJIT KAUR
July 28, 2003
ZAMIR AHMAD SON OF MURTZA HUSSAIN SON OF SULTAN ALI Vs. STATE OF PUNJAB
January 31, 2003
ZORA SINGH Vs. JASBIR KAUR
January 31, 2003