Case Index

Title
Date
ADHIKSHAK, DAKGHAR Vs. RAVENDRA KUMAR MISHRA
April 22, 2003
ARJUN Vs. PATIDAR SAMAJ CHHATRAWAS SAMITI
July 10, 2003
ASHOK LEYLAND FINANCE CO.LTD. Vs. GOKRAN SINGH BADAURIYA
April 10, 2003
B.M.SINGHAL Vs. TRACK ON LINE, NET-4 INDIA PVT.LTD.
February 17, 2003
BHARTIYA JEEVAN BIMA NIGAM Vs. NARENDRA RAJPUT
July 23, 2003
BOARD OF SECONDARY EDUCATION M.P. Vs. XEROX MODICOP LIMITED
August 8, 2003
BRANCH MANAGER, ORIENTAL INSURANCE CO. LTD. Vs. PREMKRISHNA PANNALAL SHUKLA
July 14, 2003
CHOPRA SUJANMAL HEERALAL Vs. MODI TRANSPORT CO
July 18, 2003
DELHI-UP-MP TRANSPORT CO. Vs. NEMICHAND BHATRI
May 26, 2003
DILEEP VASHISHT Vs. REGIONAL MANAGER, NEW INDIA ASSURANCE CO.LTD.
August 11, 2003
DINESH CHANDRA Vs. VIJAY KUMAR
October 24, 2003
DISTRICT COOPERATIVE CENTRAL BANK LTD. Vs. KAILASH PRASAD TIWARI
April 17, 2003
DIWAKAR SINGH Vs. SHETRIYA PRABANDHAK, SHREE RAM TRANSPORT FINANCE CO.LTD.
January 29, 2003
GANESH DUTTA TIWARI Vs. DIVISIONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA
March 25, 2003
GARIB KHAN Vs. M.P.E.B.
November 19, 2003
GATI CORPORATION LTD. Vs. VIMALCHAND JAIN
February 27, 2003
GEETA JEEVNANI Vs. ORIENTAL INSURANCE CO.LTD.
December 30, 2003
GENERAL MANAGER, DOORSANCHAR Vs. STUDY CIRCLE SOCIETY
May 27, 2003
HARDEEP KAUR Vs. SATINDER SALUJA
June 24, 2003
HARI PRASAD CHUNKAI Vs. MANNULAL JAGANNATH TRUST HOSPITAL
April 23, 2003
JAGAT NARAYAN CHAUBE Vs. ACHAL SEPAHA
August 6, 2003
KAILASH PATI SINGH Vs. GOLDEN FOREST INDIA LTD.
August 13, 2003
KARAMCHARI BHAVISHYA NIDHI SANGATHAN Vs. B.C.JOHARI
August 1, 2003
KU.SHANU JAIN Vs. GOLDEN FOREST (INDIA) LTD.
July 16, 2003
LAXMANDAS AGRAWAL Vs. SENIOR BRANCH MANAGER, LIFE INSURANCE CORPORATION OF INDIA
February 28, 2003
LAXMI DEVI MUNDRA Vs. LIFE INSURANCE CORPORATION OF INDIA
July 22, 2003
LIFE INSURANCE CORPN.OF INDIA Vs. HEERA SONI
March 13, 2003
LIFE INSURANCE CORPORATION OF INDIA Vs. SHOBHA KORDE
November 13, 2003
LIFE INSURANCE CORPORATION OF INDIA Vs. JAGAT KUMAR
July 16, 2003
LIFE INSURANCE CORPORATION OF INDIA Vs. VAIJAYANTI BAI
July 15, 2003
LIFE INSURANCE CORPORATION OF INDIA Vs. GYANWATI SINGH
December 19, 2003
M.P.ELECTRICITY BOARD Vs. MINI ENTERPRISES
October 20, 2003
M.P.RAJYA VIDYUT MANDAL Vs. UNICAL PESTICIDES (P) LTD.
January 30, 2003
M.P.STATE ELECTRICITY BOARD Vs. SHAILENDRA TRIPATHI
July 21, 2003
M.P.STATE SEEDS & FARM DEVELOPMENT CORPORATION Vs. PUSHPRAJ SINGH
August 30, 2003
MADHUBALA Vs. STATE BANK OF INDORE
February 11, 2003
MADHUBALA Vs. STATE BANK OF INDORE
March 11, 2003
MADHYA PRADESH CRICKET ASSOCIATION Vs. ASWINI VERMA
June 6, 2003
MADHYAMIK SHIKSHA PARISHAD Vs. MAYANK CHAUHAN
April 1, 2003
MADHYAMIK SHIKSHA PARISHAD Vs. RAVINDRA KUMAR
July 24, 2003
MANGILAL Vs. DIVISIONAL MANAGER, JEEVAN BIMA NIGAM
August 13, 2003
MANOHAR SINGH CHOUHAN Vs. CENTRAL BANK OF INDIA
November 13, 2003
NATIONAL INSURANCE CO.LTD. Vs. HARJIT KUMAR DABAR
May 30, 2003
NEW INDIA ASSURANCE CO.LTD. Vs. MURARILAL SHARMA
July 21, 2003
NEW INDIA ASSURANCE CO.LTD. Vs. OFFICE OF NAGAR PALIKA/NIGAM THROUGH COMMISSIONER NAGAR PALIKA NIGAM
December 5, 2003
NEW INDIA ASSURANCE CO.LTD. Vs. SHRIKANT KAVADIKAR
July 21, 2003
NEW INDIA ASSURANCE CO.LTD. Vs. H.J.S.BHATIA
May 24, 2003
NEW INDIA ASSURANCE CO.LTD. Vs. RAJENDRA SINGH BAJAJ
July 28, 2003
NEW INDIA ASSURANCE CO.LTD. Vs. NEERAJ KATARE
October 23, 2003
NEW INDIA ASSURANCE CO.LTD. Vs. ASHRAF BEE PATEL
November 13, 2003
OMPRAKASH KANKAR(SHARMA) Vs. LIFE INSURANCE CORPORATION OF INDIA
December 17, 2003
ORIENTAL INSURANCE COMPANY Vs. BABULAL AGNIHOTRI
October 16, 2003
ORIENTAL INSURANCE COMPANY LTD. Vs. MUMBEEN
March 11, 2003
P.C.DWIVEDI Vs. KAMALABAI PANDEY
January 22, 2003
POST MASTER Vs. CHAND UDHARAM
January 1, 2003
POST MASTER GENERAL, BHOPAL Vs. SUSHIL KUMAR SHUKLA
July 14, 2003
POST MASTER, MUKHYA POST OFFICE, SATNA Vs. KUSUM BAHAL
September 15, 2003
PRABHA CHOUDHARY Vs. SHANTILAL JAIN
December 4, 2003
PRADEEP KAYAL Vs. BALCHAND
February 17, 2003
PREMIER ELECTRO MECHANICALS Vs. M.P.RAJYA VIDHIK SEVA PRADHIKARAN
June 2, 2003
PUNJABI NURSING HOME Vs. KAILASH MARODIA
February 1, 2003
RADHA BAI Vs. ORIENTAL INSURANCE COMPANY LTD.
October 30, 2003
RAM NIWAS Vs. BRANCH MANAGER, LIC
July 15, 2003
RAMDEHI BAI Vs. BRANCH MANAGER, BHARTIYA JEEVAN BIMA NIGAM
February 25, 2003
SAIYAD INSAF HUSSAIN Vs. AZAM NAWAZ
August 4, 2003
SANGEETA RANE Vs. TATA TELCO
November 5, 2003
SAURABH JAIN Vs. MADHUR COURIER SERVICE
September 3, 2003
STATE BANK OF INDORE Vs. KUNJILAL
July 22, 2003
UCO BANK Vs. SHIV KUMAR SINGH
June 2, 2003
UJJAIN CHARITABLE TRUST HOSPITAL Vs. RAMESH CHANDRA
January 1, 2003
ZUBAIDA QURESHI Vs. POST MASTER GENERAL, M.P.CIRCLE
July 15, 2003
ZUBAIDA QURESHI Vs. POST MASTER GENERAL, M.P. CIRCLE
January 10, 2003